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ABDUL SATIR HOSSEN Vs. STATE OF TRIPURA
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June 11, 2025 |
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ABUL HOSSAIN Vs. MEHEDI HOSSAIN
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February 19, 2025 |
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AKKAL ALI Vs. GULABUN NESSA
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May 7, 2025 |
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ASIM RANJAN PAL Vs. STATE OF TRIPURA
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June 17, 2025 |
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BADAL CHANDRA DAS Vs. BABUL DEB
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April 22, 2025 |
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BAKUL NATH Vs. BIMAL NATH
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May 30, 2025 |
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BAPI ROY Vs. STATE OF TRIPURA
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May 22, 2025 |
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BIMAL CHAKMA Vs. UNION OF INDIA
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February 15, 2025 |
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BIPULA BAIDYA MAJUMDER Vs. DY. CHIEF ENGINEER
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March 13, 2025 |
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CHANDANA DAS BHOWMIK Vs. STATE OF TRIPURA
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May 8, 2025 |
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CHITTA CHAKRABORTY Vs. NAMITA CHAKRABORTY
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May 16, 2025 |
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DEPUTY CHIEF ENGINEER Vs. DILIP DAS
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July 4, 2025 |
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DIPAK DEBNATH Vs. STATE OF TRIPURA
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March 21, 2025 |
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DIVISIONAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. MITA DEY
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May 16, 2025 |
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GAUTAM KUNDU Vs. UNION OF INDIA
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March 5, 2025 |
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GITA GOSWAMI Vs. STATE OF TRIPURA
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May 1, 2025 |
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GOPAL DEBNATH Vs. NABADWIP CHANDRA DAS
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March 10, 2025 |
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GOURI DEBNATH Vs. STATE OF TRIPURA
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March 10, 2025 |
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HIMANGSHU DAS Vs. STATE OF TRIPURA
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May 1, 2025 |
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JABBAR ALI Vs. STATE OF TRIPURA
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February 28, 2025 |
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JAMAL HOSSAIN Vs. STATE OF TRIPURA
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January 13, 2025 |
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JAYANTI DAS Vs. STATE OF TRIPURA
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January 8, 2025 |
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JIBAN KRISHNA BANIK Vs. TRIPURA GRAMIN BANK
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March 13, 2025 |
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JYOTISH CHAKRABORTY Vs. STATE OF TRIPURA
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April 17, 2025 |
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MADAN DEBBARMA Vs. STATE OF TRIPURA
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May 8, 2025 |
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MAMPY NAMA Vs. STATE OF TRIPURA
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May 14, 2025 |
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MANGAL SAHA Vs. STATE OF TRIPURA
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January 30, 2025 |
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MD. MAHAMMAD ALI Vs. STATE OF TRIPURA
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April 23, 2025 |
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MD. SIHAB HOSSAIN Vs. STATE OF TRIPURA
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June 16, 2025 |
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NIKHIL DEBNATH Vs. PRANAB KUMAR SAHA
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March 19, 2025 |
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NITYANANDA DEBNATH Vs. STATE OF TRIPURA
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July 21, 2025 |
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NORTH EAST CARRYING CORPORATION LIMITED Vs. STATE OF TRIPURA
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January 30, 2025 |
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PANKAJ DAS Vs. STATE OF TRIPURA
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June 11, 2025 |
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PARIMAL CHAKRABORTY Vs. MANIK SUTRADHAR
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February 5, 2025 |
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PRASANTA KAR Vs. STATE OF TRIPURA
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May 20, 2025 |
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PUTUL RANI DEBBARMA Vs. BIPLAB DEBNATH
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February 5, 2025 |
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RAJKUMAR SAHA Vs. STATE OF TRIPURA
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June 30, 2025 |
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RINKU DAS Vs. STATE OF TRIPURA
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June 30, 2025 |
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RITU PARNA SEN Vs. STATE OF TRIPURA
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February 20, 2025 |
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RUPAK MAJUMDER Vs. STATE OF TRIPURA
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July 8, 2025 |
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RUPALI GHOSH Vs. SUSHANTA GHOSH
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January 29, 2025 |
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RUPALI MAJUMDER Vs. STATE OF TRIPURA
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February 19, 2025 |
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SAJUL ISLAM PURKAYASTHA Vs. STATE OF TRIPURA
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May 30, 2025 |
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SAMSUL HAQUE BHUIYA Vs. LAND ACQUISITION COLLECTOR
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February 15, 2025 |
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SANJOY DAS Vs. STATE OF TRIPURA
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April 3, 2025 |
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SANJOY DEBBARMA Vs. STATE OF TRIPURA
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January 6, 2025 |
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SHILPI DAS Vs. STATE OF TRIPURA
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January 8, 2025 |
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SHIMAL DAS Vs. SANGITA DAS
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February 4, 2025 |
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SILKOTE TEA COMPANY LIMITED Vs. STATE OF TRIPURA
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September 23, 2025 |
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STATE OF TRIPURA Vs. PRASENJIT NATH
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March 26, 2025 |
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STATE OF TRIPURA Vs. UTTAM DATTA
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January 31, 2025 |
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STATE OF TRIPURA Vs. MANTOSH DEB
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April 11, 2025 |
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STATE OF TRIPURA Vs. BADAL MIAH
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January 17, 2025 |
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STATE OF TRIPURA Vs. MD. GIYAS UDDIN
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March 7, 2025 |
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SUMAN DAS Vs. STATE OF TRIPURA
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February 6, 2025 |
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SUNIL KUMAR BHOWMIK Vs. ALOK BHOWMIK
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April 3, 2025 |
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SURAJIT SENGUPTA Vs. STATE OF TRIPURA
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February 15, 2025 |
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SWAPAN KUMAR DAS Vs. STATE OF TRIPURA
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March 5, 2025 |
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SWAPAN SARKAR Vs. STATE OF TRIPURA
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February 13, 2025 |
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TAHIR ALI Vs. ANHAR MIAH
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February 28, 2025 |
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TARANI KALAI Vs. STATE OF TRIPURA
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March 12, 2025 |
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THAKUR CHAN DAS Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL
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March 18, 2025 |
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TOAYAID ALI Vs. STATE OF TRIPURA
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June 30, 2025 |
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USHA RANI BARMAN Vs. STATE OF TRIPURA
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March 5, 2025 |
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WAHID ALI Vs. STATE OF TRIPURA
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May 20, 2025 |
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X Vs. STATE OF TRIPURA
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January 22, 2025 |
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