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ABDUL BAREK Vs. DEPUTY CHIEF ENGINEER (CONS.)
|
March 23, 2021 |
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ABDUL KADER Vs. STATE OF TRIPURA
|
August 11, 2021 |
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ABDUL KHALIL Vs. NARAYAN DEBNATH
|
February 12, 2021 |
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ABDUL MANNAN Vs. STATE OF TRIPURA
|
March 17, 2021 |
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ABDUL RAHAMAN Vs. GENERAL MANAGER
|
February 19, 2021 |
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ABHIJIT DEBBARMA Vs. STATE OF TRIPURA
|
January 29, 2021 |
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ABHIJIT PAUL Vs. FOOD CORPORATION OF INDIA
|
January 4, 2021 |
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ABHISHEK DAHIYA Vs. STATE OF TRIPURA
|
August 10, 2021 |
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ABINASH NANDA Vs. UNION OF INDIA
|
April 26, 2021 |
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ACHABUN NESSA Vs. ELAICH MIAH
|
February 5, 2021 |
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AGARTALA MUNICIPAL CORPORATION Vs. SEBAK SHARMA
|
February 18, 2021 |
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AGARTALA MUNICIPAL CORPORATION Vs. NIRANJAN GHOSH
|
March 23, 2021 |
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AGARTALA MUNICIPAL CORPORATION Vs. BIVA RANI GHOSH
|
March 25, 2021 |
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AGARTALA MUNICIPAL CORPORATION Vs. NIRANJAN GHOSH
|
November 18, 2021 |
|
AGARTALA PLASTIC PVT LTD. Vs. STATE OF TRIPURA
|
September 20, 2021 |
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AGARTALA PLASTICS PRIVATE LIMITED Vs. STATE OF TRIPURA
|
January 12, 2021 |
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AIBUNNESSA Vs. HASHINA BEGAM
|
January 28, 2021 |
|
AJIT DEBBARMA Vs. STATE OF TRIPURA
|
April 19, 2021 |
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AJIT MOHAN JAMATIA Vs. STATE OF TRIPURA
|
February 12, 2021 |
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AJIT RANJAN BISWAS Vs. UNION OF INDIA
|
July 19, 2021 |
|
AMAL DEBNATH Vs. KHAGORIJAN TEA COMPANY LTD.
|
February 23, 2021 |
|
AMARESH DEBNATH Vs. STATE OF TRIPURA
|
January 25, 2021 |
|
AMIT DEBBARMA Vs. STATE OF TRIPURA
|
February 11, 2021 |
|
AMIT KUMAR PAUL Vs. MANAGING DIRECTOR, KOLKATA STATE TRANSPORT CORPORATION
|
January 29, 2021 |
|
AMITAVA CHOWDHURY Vs. TRIPURA UNIVERSITY
|
September 7, 2021 |
|
ANIL KUMAR SINHA Vs. SECRETARY CUM COMMISSIONER, DEPARTMENT OF HIGHER EDUCATION
|
February 5, 2021 |
|
ANIMESH BAIDYA Vs. STATE OF TRIPURA
|
February 8, 2021 |
|
ANITA DAS Vs. AMAR DAS
|
November 12, 2021 |
|
ANJALI CHAKRABORTY Vs. STATE OF TRIPURA
|
April 8, 2021 |
|
ANJALI CHAKRABORTY Vs. STATE OF TRIPURA
|
September 30, 2021 |
|
ANJU SHIL (DEBBARMA) Vs. STATE OF TRIPURA
|
February 8, 2021 |
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APARNA CHOWDHURY REANG Vs. STATE OF TRIPURA
|
March 18, 2021 |
|
APARNA SARKAR (DAS) (UPA-PRADHAN) Vs. STATE OF TRIPURA
|
February 1, 2021 |
|
APU BAIDYA Vs. STATE OF TRIPURA
|
July 30, 2021 |
|
ARATI DEB Vs. SWAPAN KUMAR GOPE
|
February 19, 2021 |
|
ARCHANA DAS Vs. STATE OF TRIPURA
|
August 6, 2021 |
|
ARINDAM DATTA Vs. MILAN DEB
|
February 12, 2021 |
|
ARUN DAS Vs. APARNA DAS
|
March 2, 2021 |
|
ARUP CHAKRABORTY Vs. TAPAS CHAKRABORTY
|
January 22, 2021 |
|
ASHES DEB Vs. STATE OF TRIPURA
|
August 27, 2021 |
|
ASHIMA TALUKDAR Vs. GANESH SAHA
|
February 25, 2021 |
|
ASHU MALAKAR Vs. SOMNATH BHATTACHARJEE
|
April 23, 2021 |
|
ASIM DAS Vs. STATE OF TRIPURA
|
March 5, 2021 |
|
ATIN SAHA Vs. STATE OF TRIPURA
|
November 10, 2021 |
|
BABITA BHATTACHARJEE Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD
|
January 5, 2021 |
|
BABUL DAS Vs. STATE OF TRIPURA
|
February 8, 2021 |
|
BABUL KUMAR BANIK Vs. STATE OF TRIPURA
|
February 2, 2021 |
|
BABUL MIAH Vs. RAJA RAW GHOSH
|
January 13, 2021 |
|
BADAL CHANDRA SHIL Vs. STATE OF TRIPURA
|
January 11, 2021 |
|
BADAL SABAR Vs. UJJALA DEBNATH
|
June 28, 2021 |
|
BAKUL RANJAN DHAR Vs. STATE OF TRIPURA
|
September 29, 2021 |
|
BALAI SAHA Vs. STATE OF TRIPURA
|
March 9, 2021 |
|
BALARAM CHOWDHURY Vs. STATE OF TRIPURA
|
April 28, 2021 |
|
BANTI DEY Vs. STATE OF TRIPURA
|
March 31, 2021 |
|
BANTI JAMATIA Vs. STATE OF TRIPURA
|
June 25, 2021 |
|
BASUDEB DEBNATH Vs. UNION OF INDIA
|
March 9, 2021 |
|
BHANU DEB (SARKAR) Vs. SUJIT SAHA ALIAS RAJU
|
February 25, 2021 |
|
BHANULAL SAHA Vs. STATE OF TRIPURA
|
June 25, 2021 |
|
BHASKAR DEB Vs. STATE OF TRIPURA
|
March 1, 2021 |
|
BHASKAR SARKAR Vs. STATE OF TRIPURA
|
July 19, 2021 |
|
BIBISAN DEBNATH Vs. STATE OF TRIPURA
|
February 1, 2021 |
|
BIDHU BHUSAN DAS Vs. NARENDRA DAS
|
April 20, 2021 |
|
BIDHU DEBBARMA Vs. STATE OF TRIPURA
|
February 19, 2021 |
|
BIDYUT KUMAR DEB Vs. STATE OF TRIPURA
|
July 22, 2021 |
|
BIJAY KUMAR CHAKRABORTY Vs. STATE OF TRIPURA
|
February 15, 2021 |
|
BIJIT KUMAR BANIK Vs. KALYANI DEB
|
March 1, 2021 |
|
BIJIT KUMAR BANIK Vs. KABERI BANIK (DEBBARMA)
|
April 1, 2021 |
|
BIJOY KRISHNA SAHA Vs. STATE OF TRIPURA
|
August 12, 2021 |
|
BIJOY SANKAR PAUL Vs. SUVADIP BHATTACHARJEE
|
February 12, 2021 |
|
BIKASH BHOWMIK Vs. STATE OF TRIPURA
|
February 18, 2021 |
|
BIKASH CH. DATTA Vs. STATE OF TRIPURA
|
July 14, 2021 |
|
BIKASH RANJAN DEB Vs. BIBHUTI BHUSAN DEB
|
March 15, 2021 |
|
BIKASH RANJAN DUTTA Vs. RENUBALA NATH
|
April 26, 2021 |
|
BIKASH RAY Vs. STATE OF TRIPURA
|
November 10, 2021 |
|
BIMAL ACHARJEE Vs. STATE OF TRIPURA
|
March 8, 2021 |
|
BIMAL DAS Vs. STATE OF TRIPURA
|
April 23, 2021 |
|
BIMAL DEY Vs. STATE OF TRIPURA
|
January 8, 2021 |
|
BIMAL NATH Vs. SATE OF TRIPURA
|
March 18, 2021 |
|
BINA PANI CHOUDHURY Vs. GOPAL CHANDRA CHAKRABORTY
|
November 15, 2021 |
|
BIPLAB CHANDRA GHOSH Vs. STATE OF TRIPURA
|
January 11, 2021 |
|
BIPLAB MAJUMDER Vs. STATE OF TRIPURA
|
May 12, 2021 |
|
BISWAJIT DAS Vs. MD. JAMIR AHMED
|
March 12, 2021 |
|
BISWAJIT DEBNATH Vs. STATE OF TRIPURA
|
April 7, 2021 |
|
BISWAJIT GHOSH Vs. STATE OF TRIPURA
|
April 7, 2021 |
|
BISWAJIT SARKAR Vs. STATE OF TRIPURA
|
September 30, 2021 |
|
BORGANG TEA COMPANY PRIVATE LIMITED Vs. STATE OF TRIPURA
|
February 9, 2021 |
|
BRANCH MANAGER, THE UNITED INDIA INSURANCE CO. LTD. Vs. GURIKKA CHAKMA
|
June 30, 2021 |
|
BUDDHAPATI CHAKMA Vs. STATE OF TRIPURA
|
October 11, 2021 |
|
BULTAN DAS Vs. STATE OF TRIPURA
|
March 1, 2021 |
|
CHAIRMAN CUM MANAGING DIRECTOR Vs. MD. KUTUB UDDIN
|
February 22, 2021 |
|
CHAIRMAN, HOLY CROSS SCHOOL Vs. DIGBIJOY DEBNATH
|
February 26, 2021 |
|
CHANDAN SHIL SHARMA Vs. STATE OF TRIPURA
|
August 23, 2021 |
|
CHAYARANI BHOWMIK Vs. STATE OF TRIPURA
|
April 6, 2021 |
|
CHHANA RANI DAS (KAR) Vs. DEBASISH NATH
|
March 8, 2021 |
|
CHIRANJIT DAS Vs. STATE OF TRIPURA
|
July 2, 2021 |
|
COMMUNIST PARTY OF INDIA (MARXIST) Vs. STATE OF TRIPURA
|
July 8, 2021 |
|
COURT ON ITS OWN MOTION Vs. UNION OF INDIA
|
June 4, 2021 |
|
DARCHARAM REANG AND ORS. Vs. STATE OF TRIPURA
|
February 10, 2021 |
|
DARSHAN CHAKMA Vs. STATE OF TRIPURA
|
July 14, 2021 |
|
DARSHAN CHAKMA Vs. STATE OF TRIPURA
|
July 2, 2021 |
|
DEBABRATA PAL Vs. DULAN BHATTACHARYA
|
April 8, 2021 |
|
DEBAPRIYA CHAKMA Vs. LAND ACQUISITION COLLECTOR
|
January 25, 2021 |
|
DEBASHISH DAS Vs. STATE OF TRIPURA
|
September 17, 2021 |
|
DEBASIS BISWAS Vs. STATE OF TRIPURA
|
February 9, 2021 |
|
DEBASISH MAZUMDER Vs. STATE OF TRIPURA
|
March 22, 2021 |
|
DEBJANI BHOWMIK Vs. SAIKAT DASGUPTA
|
February 8, 2021 |
|
DEBJANI DEB SARKAR Vs. STATE OF TRIPURA
|
November 17, 2021 |
|
DEED WRITERS ASSOCIATION, AGARTALA Vs. STATE OF TRIPURA
|
February 1, 2021 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. RAJU LASKAR
|
March 1, 2021 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. SHYAM KRISHNA DAS
|
March 1, 2021 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. MONORANJAN SUTRADHAR
|
January 8, 2021 |
|
DEPUTY CHIEF ENGINEER , N.F. RAILWAY Vs. MD. ECHHAK MIAH
|
January 21, 2021 |
|
DEPUTY COMMANDANT Vs. SUJAY DHAR
|
April 1, 2021 |
|
DHARAMPAL SATYAPAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
|
May 17, 2021 |
|
DHIMAN DAS Vs. STATE OF TRIPURA
|
February 24, 2021 |
|
DHYAN FOUNDATION DEVIPUR BSF (RESCUED) CATTLE FARM Vs. STATE OF TRIPURA
|
April 9, 2021 |
|
DIBAKAR DAS Vs. STATE OF TRIPURA
|
January 21, 2021 |
|
DILIP ACHARJEE Vs. STATE OF TRIPURA
|
April 28, 2021 |
|
DILIP SARKAR Vs. STATE OF TRIPURA
|
May 25, 2021 |
|
DIPAK BHOWMIK Vs. STATE OF TRIPURA
|
June 30, 2021 |
|
DIPAK BISWAS Vs. ADITI KAR (BISWAS)
|
April 23, 2021 |
|
DIPAK DEBNATH Vs. STATE OF TRIPURA
|
April 8, 2021 |
|
DIPANKAR MAJUMDER Vs. STATE OF TRIPURA
|
April 1, 2021 |
|
DIPANKAR MAJUMDER Vs. STATE OF TRIPURA
|
January 11, 2021 |
|
DRONARAM REANG Vs. STATE OF TRIPURA
|
August 20, 2021 |
|
DULAL CHANDRA DEB Vs. GITA DAS
|
December 3, 2021 |
|
DULAL DATTA Vs. STATE OF TRIPURA
|
February 18, 2021 |
|
DULAL DEBNATH Vs. STATE OF TRIPURA
|
September 30, 2021 |
|
DULAL GHOSH Vs. STATE OF TRIPURA
|
February 26, 2021 |
|
DULAL GOSWAMI Vs. STATE OF TRIPURA
|
April 26, 2021 |
|
DULAL NATH BHOWMIK Vs. STATE OF TRIPURA
|
August 16, 2021 |
|
DULAL SARKAR Vs. STATE OF TRIPURA
|
April 28, 2021 |
|
DURGA SANKAR MAJUMDER Vs. NANI GOPAL MALLIK
|
April 16, 2021 |
|
DY. CHIEF ENGINEER Vs. RATNESWAR DAS
|
January 18, 2021 |
|
DY. CHIEF ENGINEER , N.F. RAILWAY Vs. SWAPAN CHANDRA BAISHNAB
|
March 22, 2021 |
|
DY. CHIEF ENGINEER , N.F. RAILWAY Vs. BISWAJIT DEBNATH
|
March 22, 2021 |
|
DY. CHIEF ENGINEER. N.F. RAILWAY Vs. HARADHAN CHANDRA DEY
|
March 22, 2021 |
|
FOOD CORPORATION OF INDIA Vs. NAMITA PAUL
|
May 24, 2021 |
|
FORTUNA AGRO PLANTATION LIMITED Vs. STATE OF TRIPURA
|
September 13, 2021 |
|
FORTUNA AGRO PLANTATIONS LIMITED Vs. UNION OF INDIA, NEW DELHI
|
January 5, 2021 |
|
FULKUMAR SARKAR Vs. STATE OF TRIPURA
|
March 31, 2021 |
|
GAGAN DEBBARMA Vs. STATE OF TRIPURA
|
October 8, 2021 |
|
GANGA DEBNATH Vs. STATE OF TRIPURA
|
January 21, 2021 |
|
GATHAN DATTA Vs. STATE OF TRIPURA
|
January 7, 2021 |
|
GAUTAM ROY Vs. STATE OF TRIPURA
|
February 4, 2021 |
|
GENERAL MANAGER Vs. INDRA RANI DEBBARMA
|
July 23, 2021 |
|
GENERAL MANAGER Vs. GOURI DEY (NAG)
|
January 8, 2021 |
|
GENERAL MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. MANA BIBI
|
February 19, 2021 |
|
GITA SEN CHAUDHURY Vs. L.A. COLLECTOR, OFFICE OF THE DISTRICT MAGISTRATE & COLLECTOR
|
January 11, 2021 |
|
GLENMARK PHARMACEUTICALS LIMITED Vs. STATE OF TRIPURA
|
September 10, 2021 |
|
GOBINDA DEBBARMA Vs. RANJIT MAJUMDER
|
April 23, 2021 |
|
GOPADEVI CHAKMA Vs. LAND ACQUISITION COLLECTOR
|
January 4, 2021 |
|
GOPENDRA SUKLABAIYA Vs. STATE OF TRIPURA
|
November 15, 2021 |
|
GOURANGA DHAR Vs. STATE OF TRIPURA
|
June 4, 2021 |
|
GOURI DEBNATH (BHOWMIK) Vs. STATE OF TRIPURA
|
April 8, 2021 |
|
GOUTAM KUMAR PAUL Vs. STATE OF TRIPURA
|
January 25, 2021 |
|
GURUDAS CHOUDHURY Vs. STATE OF TRIPURA
|
April 8, 2021 |
|
GURUPADA SAHA Vs. SUDHAN SEN
|
February 4, 2021 |
|
HAKAN ZANBURKAN Vs. STATE OF TRIPURA
|
June 25, 2021 |
|
HARIPADA CHAKRABORTY Vs. STATE OF TRIPURA
|
March 25, 2021 |
|
HIGH COURT EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
|
March 9, 2021 |
|
HIRAK SARKAR Vs. STATE OF TRIPURA
|
April 29, 2021 |
|
ILA DEB Vs. STATE OF TRIPURA
|
January 15, 2021 |
|
IN-CHARGE, HR-ER Vs. HARADHAN MAJUMDER
|
February 18, 2021 |
|
INDIAN OIL CORPORATION LIMITED Vs. PALLABI MAJUMDER (ROY), ALIAS PALLABI ROY
|
February 3, 2021 |
|
ISWARTI KALAI Vs. DEBSADHAN JAMATIA
|
February 18, 2021 |
|
ITC LIMITED Vs. STATE OF TRIPURA
|
October 4, 2021 |
|
JAGAT GOUR Vs. STATE OF TRIPURA
|
March 19, 2021 |
|
JAKIR HOSSAIN Vs. STATE OF TRIPURA
|
September 10, 2021 |
|
JAYANTA CHAKRABORTY Vs. STATE OF TRIPURA
|
February 5, 2021 |
|
JIBESH RANJAN DATTA Vs. STATE OF TRIPURA
|
September 7, 2021 |
|
JITENDRA CHAUDHURY Vs. STATE OF TRIPURA
|
December 18, 2021 |
|
JOHN ENERGY LIMITED Vs. STATE OF TRIPURA
|
April 6, 2021 |
|
JOSADA MAJUMDER Vs. STATE OF TRIPURA
|
March 25, 2021 |
|
JOYDEEP BHUSAN Vs. STATE OF TRIPURA
|
August 26, 2021 |
|
JYOTISH CHAKMA Vs. LAND ACQUISITION COLLECTOR
|
January 4, 2021 |
|
JYOTSNA TANTI Vs. BHASKAR DATTA
|
March 4, 2021 |
|
KAJAL CH. DEB Vs. STATE OF TRIPURA
|
March 8, 2021 |
|
KAMAL BHOWMIK Vs. SABITA LASKAR
|
February 2, 2021 |
|
KAMALABATI GOUR Vs. STATE OF TRIPURA
|
March 8, 2021 |
|
KAMANASHIS DAS Vs. STATE OF TRIPURA
|
March 19, 2021 |
|
KAMINI DAS Vs. STATE OF TRIPURA
|
March 1, 2021 |
|
KANAI SAHA Vs. STATE OF TRIPURA
|
February 26, 2021 |
|
KANAI SINGHA Vs. STATE OF TRIPURA
|
February 10, 2021 |
|
KANAN BALA SARKAR Vs. SMTI BHOLANA RAY
|
October 5, 2021 |
|
KANU CHANDRA DAS Vs. JOYDEB DEY
|
May 12, 2021 |
|
KASEM MIYA Vs. STATE OF TRIPURA
|
February 23, 2021 |
|
KEBAL KANTI NANDI Vs. MD. SONA MIAN
|
November 11, 2021 |
|
KEDAR SING Vs. STATE OF TRIPURA
|
February 9, 2021 |
|
KHELA BEGAM Vs. STATE OF TRIPURA
|
July 14, 2021 |
|
KHEYERAR KHATUN Vs. STATE OF TRIPURA
|
May 19, 2021 |
|
KHURSHED ALAM Vs. STATE OF TRIPURA
|
April 9, 2021 |
|
KINKAR ROY Vs. STATE OF TRIPURA
|
March 3, 2021 |
|
KISHORE KUMAR BASAK Vs. STATE OF TRIPURA
|
September 13, 2021 |
|
KORAK BARAN CHOWDHURY Vs. STATE OF TRIPURA
|
December 13, 2021 |
|
KRIPA RANI DEBBARMA Vs. SHYMAL TRIPURA
|
February 10, 2021 |
|
KRIPESH SABDAKAR Vs. STATE OF TRIPURA
|
April 7, 2021 |
|
KRISHNA DEBNATH Vs. STATE OF TRIPURA
|
April 7, 2021 |
|
KRISHNA SUDAM ROY Vs. DEBASISH BHOWMIK
|
June 4, 2021 |
|
KSHIROD BARMAN Vs. ASHISH NAG
|
January 13, 2021 |
|
KSHITINDRA CHANDRA BISWAS Vs. STATE OF TRIPURA
|
August 26, 2021 |
|
LALMALSOM KAIPENG Vs. STATE OF TRIPURA
|
April 1, 2021 |
|
LAXMI RANI NATH Vs. STATE OF TRIPURA
|
February 4, 2021 |
|
LAXMINDER CHAKMA Vs. STATE OF TRIPURA
|
January 29, 2021 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. GANGESH CHAKRABORTY
|
April 20, 2021 |
|
LILA BISWAS Vs. KRISHNA SUKLA DAS
|
March 18, 2021 |
|
LITAN SAHA Vs. STATE OF TRIPURA
|
August 18, 2021 |
|
LOKNATH BHOWMIK Vs. MANI GOPAL ROY BARMAN
|
August 31, 2021 |
|
MADAN DEB Vs. STATE OF TRIPURA
|
February 17, 2021 |
|
MADHUCHANDA SAHA Vs. MAMATA SAHA
|
April 1, 2021 |
|
MADHUSUDHAN RAHA Vs. STATE OF TRIPURA
|
January 20, 2021 |
|
MAHA MAYA DEBBARMA Vs. HIMU CHANDRA DEY
|
February 19, 2021 |
|
MALAY PAL Vs. STATE OF TRIPURA
|
May 5, 2021 |
|
MALINA PAUL Vs. SHIBANI PAUL
|
April 5, 2021 |
|
MAMANI SARKAR Vs. PRASENJIT SARKAR
|
February 24, 2021 |
|
MAMPI DAS (SARKAR) Vs. MITHUN SARKAR
|
March 26, 2021 |
|
MANABENDRA DEBNATH Vs. STATE OF TRIPURA
|
March 16, 2021 |
|
MANAGING COMMITTEE OF NEW HINDI SECONDARY SCHOOL Vs. STATE OF TRIPURA
|
February 8, 2021 |
|
MANDHADARI RUPINI Vs. STATE OF TRIPURA
|
May 7, 2021 |
|
MANIK BHAKTI Vs. STATE OF TRIPURA
|
April 13, 2021 |
|
MANIK DAS Vs. BABUL DEBNATH
|
March 15, 2021 |
|
MANIK DASGUPTA Vs. STATE OF TRIPURA
|
January 19, 2021 |
|
MANIK DEBNATH Vs. STATE OF TRIPURA
|
February 10, 2021 |
|
MANIK SHYAM Vs. STATE OF TRIPURA
|
January 28, 2021 |
|
MANIPRIYA DEB BARMA Vs. UNION OF INDIA
|
September 28, 2021 |
|
MANISHA RUDRA PAUL Vs. STATE OF TRIPURA
|
April 23, 2021 |
|
MANNALAL ROY Vs. SRIBASH ROY
|
April 29, 2021 |
|
MANTI NATH (NAHA) Vs. STATE OF TRIPURA
|
July 9, 2021 |
|
MANTOSH DEB Vs. STATE OF TRIPURA
|
February 2, 2021 |
|
MARAN CHANDRA DAS Vs. SUBHAM SARKAR
|
January 7, 2021 |
|
MASTER AHIL CHOUDHURY Vs. STATE OF TRIPURA
|
March 4, 2021 |
|
MATI ULLAH Vs. HABIB ULLAH
|
May 3, 2021 |
|
MAYA RANI PAUL Vs. STATE OF TRIPURA
|
May 13, 2021 |
|
MD. ABDUL SATTAR Vs. MD. MARUF ALI
|
September 16, 2021 |
|
MD. ALID HOSSAIN Vs. PARIMAL CHANDRA DAS
|
January 28, 2021 |
|
MD. ARKUM ALI Vs. STATE OF TRIPURA
|
July 14, 2021 |
|
MD. ARSHAD MIAH Vs. STATE OF TRIPURA
|
April 26, 2021 |
|
MD. FAKRUDDIN Vs. STATE OF TRIPURA
|
July 14, 2021 |
|
MD. JALAL UDDIN Vs. STATE OF TRIPURA
|
January 11, 2021 |
|
MD. SAHA ALAM Vs. MD. GULAM MUSTAFA
|
August 26, 2021 |
|
MD. SAMIM MIAH Vs. STATE OF TRIPURA
|
February 26, 2021 |
|
MINTU REANG Vs. STATE OF TRIPURA
|
July 12, 2021 |
|
MIRA ROY Vs. STATE OF TRIPURA
|
March 30, 2021 |
|
MITHUN SARKAR Vs. STATE OF TRIPURA
|
March 1, 2021 |
|
MITRA SUTRADHAR Vs. GPT HEALTH CARE PRIVATE LIMITED
|
January 13, 2021 |
|
MONGCHAJAI MOG ALIAS MONGCHA MOG Vs. STATE OF TRIPURA
|
January 27, 2021 |
|
MONO MOHAN DEBNATH Vs. LAND ACQUISITION COLLECTOR
|
March 22, 2021 |
|
MONOJIT PAUL Vs. STATE OF TRIPURA AND 44 ORS.
|
February 5, 2021 |
|
MONORANJAN MAJUMDER Vs. STATE OF TRIPURA
|
January 29, 2021 |
|
MOUNA BRATA SARKAR Vs. SUBRATA SARKAR
|
April 20, 2021 |
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MOUSUMI BHATTACHARJEE Vs. STATE OF TRIPURA
|
May 6, 2021 |
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MOUSUMI CHOUDHURY Vs. MD. KABIL MIAH
|
January 6, 2021 |
|
MOUTOSHI CHAKRABORTY Vs. MANJU DEB [CHAKRABORTY]
|
April 23, 2021 |
|
MRITUNJOY DAS Vs. STATE OF TRIPURA
|
March 1, 2021 |
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MUBARAK SARKAR Vs. STATE OF TRIPURA
|
March 24, 2021 |
|
MUKESH MIAH Vs. STATE OF TRIPURA
|
April 23, 2021 |
|
NABENDU BHATTACHERJEE Vs. STATE OF TRIPURA
|
April 19, 2021 |
|
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
|
April 27, 2021 |
|
NAMITA PAUL Vs. FOOD CORPORATION OF INDIA
|
February 26, 2021 |
|
NANDA LAL DAS Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD
|
April 9, 2021 |
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NANDAN KUMAR CHOWDHURY Vs. DIPANI GHOSH
|
February 26, 2021 |
|
NANDINI BHATTACHARJEE Vs. STATE OF TRIPURA
|
April 9, 2021 |
|
NANDINI IMPEX PVT. LTD. Vs. STATE OF TRIPURA
|
August 31, 2021 |
|
NANI GOPAL BHAUMIK Vs. STATE OF TRIPURA
|
March 18, 2021 |
|
NARAYAN DEB Vs. GOPIKA DATTA CHOWDHURY
|
January 22, 2021 |
|
NARESH CHANDRA DEB Vs. BIRU CHANDRA SAHA
|
August 26, 2021 |
|
NATARAJ DATTA Vs. STATE OF TRIPURA
|
August 26, 2021 |
|
NATARAJ DATTA Vs. STATE OF TRIPURA
|
August 6, 2021 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RAJU GOPE
|
September 15, 2021 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RINA DEBNATH
|
June 30, 2021 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. DEBAJYOTI SOM
|
January 22, 2021 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BIVASH SAHA ALIAS BIVASH CHANDRA SAHA
|
February 12, 2021 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. PRATIBHA DAS
|
April 23, 2021 |
|
NAYAN DAS Vs. STATE OF TRIPURA
|
February 12, 2021 |
|
NE EQUIPMENT SOLUTIONS PVT. LTD. Vs. STATE OF TRIPURA
|
August 24, 2021 |
|
NEERMAHAL GAS AGENCY Vs. STATE OF TRIPURA
|
August 26, 2021 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BIBHA SINGA ALIAS SINGH
|
January 29, 2021 |
|
NIKHIL CH. DEBNATH Vs. TRIPURA HANDLOOM AND HANDICRAFTS DEVELOPMENT LTD.
|
January 13, 2021 |
|
NILIMANKA DAS Vs. UNION OF INDIA
|
April 20, 2021 |
|
NIRANJAN KANU Vs. MAYNA RANI KANU
|
February 19, 2021 |
|
NIRJAN DEBBARMA Vs. STATE OF TRIPURA
|
January 19, 2021 |
|
NIRMAL PAUL Vs. NAMITA PAUL
|
March 22, 2021 |
|
NITAI BAIDYA Vs. STATE OF TRIPURA
|
May 31, 2021 |
|
NITAI DEB Vs. STATE OF TRIPURA
|
July 23, 2021 |
|
OFFICER COMMANDING BRO Vs. GOPAL CHANDRA DAS
|
January 22, 2021 |
|
OIL & NATURAL GAS CORPORATION LIMITED Vs. SUBIYA KHATUN
|
February 4, 2021 |
|
OIL & NATURAL GAS CORPORATION LIMITED Vs. ALAMGIR HOSSSAIN
|
February 4, 2021 |
|
ONGC TRIPURA POWER COMPANY LTD. Vs. STATE OF TRIPURA
|
March 31, 2021 |
|
ONKAR SADHAN ADHIKARI Vs. TRIPURA UNIVERSITY REPRESENTED BY THE REGISTRAR
|
April 16, 2021 |
|
OPC ASSETS SOLUTIONS PVT. LTD. Vs. STATE OF TRIPURA
|
August 31, 2021 |
|
OPEN NATIONAL SOCIAL SERVICE TRIPURA Vs. RESERVE BANK OF INDIA
|
March 30, 2021 |
|
ORIENTAL INSURANCE CO. LTD. Vs. P.C. BIAKTHANZUALI
|
June 30, 2021 |
|
ORIENTAL INSURANCE CO. LTD. Vs. DIPALI DAS
|
March 5, 2021 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SUDHIPA DAS
|
September 29, 2021 |
|
PALLAB KANTI GHOSAL Vs. STATE OF TRIPURA
|
April 12, 2021 |
|
PANCHAMI CHAKRABORTY Vs. AMIT CHAKRABORTY
|
January 8, 2021 |
|
PANKAJ BEHARI SAHA Vs. STATE OF TRIPURA
|
April 26, 2021 |
|
PARENDRA DEBBARMA Vs. STATE OF TRIPURA
|
October 8, 2021 |
|
PARIMAL CHAKRABORTY Vs. STATE OF TRIPURA
|
January 15, 2021 |
|
PARIMAL GHOSH Vs. NANDALAL GHOSH
|
March 31, 2021 |
|
PIJUSH BANIK Vs. UNION OF INDIA
|
February 8, 2021 |
|
PRABASH DAS Vs. DIPAK DAS
|
June 30, 2021 |
|
PRADIP DATTA Vs. STATE OF TRIPURA
|
July 26, 2021 |
|
PRADIP DEBBARMA Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
|
January 28, 2021 |
|
PRADIP DEBNATH Vs. STATE OF TRIPURA
|
April 9, 2021 |
|
PRADIP KUMAR DEBBARMA Vs. STATE OF TRIPURA
|
January 29, 2021 |
|
PRADIP KUMAR DEY Vs. STATE OF TRIPURA
|
September 30, 2021 |
|
PRADIP KUMAR DEY Vs. BISWANATH SEN
|
January 6, 2021 |
|
PRADIP KUMAR PODDER Vs. STATE OF TRIPURA
|
January 18, 2021 |
|
PRADIP ROY Vs. BIDYUT PAL
|
February 3, 2021 |
|
PRADIP SUKLADAS Vs. STATE OF TRIPURA
|
March 3, 2021 |
|
PRAN BEVARAGE INDIA PVT. LTD. Vs. STATE OF TRIPURA
|
February 1, 2021 |
|
PRAN KRISHNA DAS Vs. STATE OF TRIPURA
|
November 1, 2021 |
|
PRANAB DEBBARMA Vs. STATE OF TRIPURA
|
May 28, 2021 |
|
PRATIMA CHAKRABORTY (SAHA) Vs. STATE OF TRIPURA
|
January 28, 2021 |
|
PRATUL RANJAN SARKAR Vs. STATE OF TRIPURA
|
September 16, 2021 |
|
PRAYAS AUTOMATION PVT. LTD. Vs. STATE OF TRIPURA
|
March 22, 2021 |
|
PRITILATA MAJUMDER Vs. KRISHNAPADA MAJUMDER
|
April 23, 2021 |
|
PRITISH BHATTACHARJEE Vs. STATE OF TRIPURA
|
August 27, 2021 |
|
PURNIMA DEY Vs. STATE OF TRIPURA
|
March 26, 2021 |
|
PUSPITA DEBBARMA Vs. STATE OF TRIPURA
|
January 25, 2021 |
|
RABIA BEGAM Vs. MANSUR ALI
|
September 29, 2021 |
|
RABIJOY CHAKMA Vs. LAND ACQUISITION COLLECTOR
|
January 4, 2021 |
|
RADHAKANTA NATH Vs. JIBAN KUMAR RAKSHIT
|
January 13, 2021 |
|
RAGHUNATH BAISYA Vs. SANDHYA RANI MALLIK
|
March 4, 2021 |
|
RAJ CHANDRA RUDRAPAUL Vs. STATE OF TRIPURA
|
August 18, 2021 |
|
RAJ KUMAR GOALA Vs. STATE OF TRIPURA
|
February 3, 2021 |
|
RAJDEV SINGH YADAV Vs. UNION OF INDIA
|
September 16, 2021 |
|
RAJESH SHIL Vs. STATE OF TRIPURA AND ORS
|
May 5, 2021 |
|
RAJESH URANG Vs. STATE OF TRIPURA
|
August 5, 2021 |
|
RAJESWARI DAYAL Vs. CENTRAL AGRICULTURAL UNIVERSITY
|
January 4, 2021 |
|
RAJIB MALAKAR Vs. STATE OF TRIPURA
|
October 8, 2021 |
|
RAJIB SARKAR Vs. STATE OF TRIPURA
|
February 19, 2021 |
|
RAJIB SHARMA Vs. STATE OF TRIPURA
|
June 4, 2021 |
|
RAJKUMAR TRIPURA Vs. STATE OF TRIPURA
|
April 9, 2021 |
|
RAJU BANIK Vs. STATE OF TRIPURA
|
January 28, 2021 |
|
RAJU DEBNATH ALIAS MITHU Vs. STATE OF TRIPURA
|
February 18, 2021 |
|
RAJU SAHA Vs. BALAI CHANDRA DAS
|
November 9, 2021 |
|
RAKESH DEBNATH Vs. RATAN CHANDRA DAS
|
November 24, 2021 |
|
RAKESH MIAH Vs. BABITA BEGAM
|
February 24, 2021 |
|
RAKHAL MITRA Vs. BABUL DAS
|
January 19, 2021 |
|
RAKHAL SARKAR Vs. STATE OF TRIPURA
|
February 26, 2021 |
|
RAKHI SARKAR Vs. ASHIM SINGH S/O. RAJESWAR SINGH
|
February 19, 2021 |
|
RAMENDRA KISHORE BHATTACHARJEE Vs. MADHURIMA BHATTACHARJEE
|
February 10, 2021 |
|
RANADEB DAS Vs. STATE OF TRIPURA
|
February 1, 2021 |
|
RANADHIR DEBBARMA Vs. STATE OF TRIPURA
|
August 24, 2021 |
|
RANGALAL SUTRADHAR Vs. RINA SUKLA DAS
|
March 15, 2021 |
|
RANJAN CHAKRABORTY Vs. STATE OF TRIPURA
|
September 9, 2021 |
|
RANJAN DEBBARMA Vs. STATE OF TRIPURA
|
March 17, 2021 |
|
RANJIT DEBBARMA Vs. STATE OF TRIPURA
|
January 25, 2021 |
|
RASHIDA TRIPURA Vs. STATE OF TRIPURA
|
September 1, 2021 |
|
RATAN MANI DEBBARMA Vs. STATE OF TRIPURA
|
October 18, 2021 |
|
RATAN SARKAR Vs. STATE OF TRIPURA
|
April 7, 2021 |
|
RATUSH NATH Vs. STATE OF TRIPURA
|
February 18, 2021 |
|
REKESH KURI Vs. STATE OF TRIPURA
|
February 24, 2021 |
|
REKHA DAS Vs. UNION OF INDIA
|
May 17, 2021 |
|
REKHA DAS Vs. UNION OF INDIA
|
September 7, 2021 |
|
REKHA HARIJAN Vs. STATE OF TRIPURA
|
November 12, 2021 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. RICHI PAL
|
February 4, 2021 |
|
RINA PURKAYASHTA Vs. STATE OF TRIPURA
|
March 10, 2021 |
|
RINKU DEBNATH Vs. SUMANA SAHA
|
March 31, 2021 |
|
ROSE VALLEY HOTEL AND ENTERTAINMENT LTD. Vs. STATE OF TRIPURA
|
September 9, 2021 |
|
RUPAK DEBROY Vs. STATE OF TRIPURA
|
February 5, 2021 |
|
RUPAK MAJUDMER Vs. STATE OF TRIPURA
|
February 26, 2021 |
|
RUSHAN ALI Vs. STATE OF TRIPURA
|
December 7, 2021 |
|
SABITA DEBBARMA Vs. STATE OF TRIPURA
|
August 12, 2021 |
|
SADHAN DATTA Vs. STATE OF TRIPURA
|
March 31, 2021 |
|
SAJAL DEB Vs. STATE OF TRIPURA
|
February 23, 2021 |
|
SAJAN SUKLABAIDYA Vs. STATE OF TRIPURA
|
April 12, 2021 |
|
SAJIB SAHA Vs. STATE OF TRIPURA
|
January 12, 2021 |
|
SALIL JAMATIA Vs. STATE OF TRIPURA
|
April 23, 2021 |
|
SAMARESH PAUL Vs. STATE OF TRIPURA
|
February 3, 2021 |
|
SAMARJIT DAS Vs. STATE OF TRIPURA
|
May 28, 2021 |
|
SAMARJIT SINHA Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
March 31, 2021 |
|
SAMIR CHAKMA Vs. STATE OF TRIPURA
|
March 1, 2021 |
|
SAMIR CHANDRA PAL Vs. STATE OF TRIPURA
|
February 24, 2021 |
|
SAMIR DEBBARMA ON BEHALF OF ACCUSED SRI DHANIRAM DEBBARMA Vs. STATE OF TRIPURA
|
May 5, 2021 |
|
SANGITA BANIK Vs. STATE OF TRIPURA
|
March 1, 2021 |
|
SANGITA SAHA Vs. PARUL BALA KARMAKAR
|
June 30, 2021 |
|
SANGITA SHARMA (DHYANI) Vs. J.K. CONSTRUCTION
|
June 30, 2021 |
|
SANJAY DAS Vs. STATE OF TRIPURA
|
March 4, 2021 |
|
SANJAY DAS Vs. STATE OF TRIPURA
|
November 26, 2021 |
|
SANJIB KUMAR ROY Vs. STATE OF TRIPURA
|
January 11, 2021 |
|
SANJIT PODDAR Vs. JAYANTI DEY [DHUPI]
|
May 31, 2021 |
|
SANJOY SARKAR Vs. STATE OF TRIPURA
|
April 1, 2021 |
|
SANJOY TRIPURA Vs. STATE OF TRIPURA
|
July 28, 2021 |
|
SANKAR ACHARJEE Vs. RAKHI ACHARJEE
|
February 3, 2021 |
|
SANKAR CHANDRA NATTA Vs. STATE OF TRIPURA
|
April 8, 2021 |
|
SANKAR DAS Vs. ALAK DEY
|
June 30, 2021 |
|
SANKAR DEBNATH Vs. STATE OF TRIPURA
|
February 17, 2021 |
|
SANKAR LASKAR Vs. UNION OF INDIA
|
February 15, 2021 |
|
SANKHA SUBHRA ROY CHOUDHURY Vs. SARMISTHA BANIK
|
September 22, 2021 |
|
SANTANU BHATTACHARJEE Vs. STATE OF TRIPURA
|
February 26, 2021 |
|
SANTOSH CHANDRA CHAUDHURI Vs. STATE OF TRIPURA
|
February 4, 2021 |
|
SANTOSH DEBNATH Vs. TRIPURA TRIBAL AREA AUTONOMOUS DISTRICT COUNCIL (T.T.A.A.D.C)
|
February 5, 2021 |
|
SANTOSH DEBNATH Vs. STATE OF TRIPURA
|
April 27, 2021 |
|
SARAJIT DEBBARMA Vs. STATE OF TRIPURA
|
April 8, 2021 |
|
SARMILA GHOSH Vs. STATE OF TRIPURA
|
April 8, 2021 |
|
SARMISTHA DEWAN GHOSH Vs. MILANMOY DEWAN
|
February 17, 2021 |
|
SATYA RANJAN SAHA Vs. BIPLAB DEBNATH
|
October 4, 2021 |
|
SATYAJIT GANGULY Vs. STATE OF TRIPURA
|
March 12, 2021 |
|
SEFALI DEY Vs. AMIT DEY
|
February 11, 2021 |
|
SEKHAR BANIK Vs. KESHAB BANIK
|
May 31, 2021 |
|
SENTU DEY Vs. STATE OF TRIPURA
|
May 28, 2021 |
|
SEULI DEY Vs. STATE OF TRIPURA
|
March 18, 2021 |
|
SEW PRASAD BISWAS Vs. STATE OF TRIPURA
|
February 3, 2021 |
|
SHAMPA DATTA Vs. SOUGAT DAS
|
December 16, 2021 |
|
SHEKHAR DEY Vs. PARITOSH PAUL
|
June 30, 2021 |
|
SHEROWALI HIMGHAR & SERVICES PVT. LTD. Vs. TRIPURA STATE ELECTRICITY CORPORATION LIMITED
|
January 19, 2021 |
|
SHETOI SEMA Vs. STATE OF TRIPURA
|
May 19, 2021 |
|
SHIBU DEBNATH Vs. AGARTALA MUNICIPAL CORPORATION
|
February 1, 2021 |
|
SHILA RANI DAS (ROY) Vs. MANINDRA CHANDRA DAS
|
January 29, 2021 |
|
SHILPI SUTRADHAR Vs. STATE OF TRIPURA
|
February 3, 2021 |
|
SHIPRA BISWAS MAJUMDER Vs. SANKAR BAISHNAB
|
March 18, 2021 |
|
SHIPRA DAS Vs. STATE OF TRIPURA
|
January 18, 2021 |
|
SHIPRA DEBBARMA Vs. STATE OF TRIPURA
|
April 6, 2021 |
|
SHIR SURESH CHANDRA CHAKMA Vs. LAND ACQUISITION COLLECTOR
|
January 4, 2021 |
|
SHIVSANKAR NAMASUDRA Vs. STATE OF TRIPURA
|
March 9, 2021 |
|
SHRI DHARANI SARKAR Vs. STATE OF TRIPURA
|
March 31, 2021 |
|
SHRI MANISH YADAV Vs. AMARESH DEBNATH
|
September 21, 2021 |
|
SHYAMA KUMAR TRIPURA Vs. STATE OF TRIPURA
|
November 26, 2021 |
|
SHYAMA PRASAD GOALA ALIAS SHYAMA PRASAD GOPE Vs. ASHOK KUMAR GOALA
|
January 11, 2021 |
|
SHYAMAL CHAKRABORTY Vs. UNION OF INDIA
|
September 2, 2021 |
|
SITANGSHU CHAKRABORTY Vs. STATE OF TRIPURA
|
January 21, 2021 |
|
SNIGDHA BHATTACHARYA Vs. UNION OF INDIA
|
March 9, 2021 |
|
SOMA DEBBARMA Vs. STATE OF TRIPURA
|
March 23, 2021 |
|
SONABASI TRIPURA Vs. STATE OF TRIPURA
|
January 27, 2021 |
|
SOUMAN KUMAR BHATTACHARJEE Vs. STATE OF TRIPURA
|
March 15, 2021 |
|
SOUMEN SARKAR Vs. STATE OF TRIPURA
|
March 12, 2021 |
|
SRI GOPIKRISHNA INFRASTRUCTURE PVT. LTD. Vs. STATE OF TRIPURA
|
January 7, 2021 |
|
SRISTI Vs. STATE OF TRIPURA
|
May 31, 2021 |
|
STATE BANK OF INDIA Vs. MOUSUMI DHAR
|
September 29, 2021 |
|
STATE BANK OF INDIA Vs. GOURISANKAR CHAKRABORTY
|
April 13, 2021 |
|
STATE OF TRIPURA Vs. RAKESH DEBBARMA
|
May 10, 2021 |
|
STATE OF TRIPURA Vs. SUKLA NAMA
|
March 16, 2021 |
|
STATE OF TRIPURA Vs. RANA PRATAP NATH BHOWMIK
|
March 16, 2021 |
|
STATE OF TRIPURA Vs. RANJIT DEBNATH
|
April 8, 2021 |
|
STATE OF TRIPURA Vs. SUBRATA SINGHA
|
March 30, 2021 |
|
STATE OF TRIPURA Vs. SUTAPA MAJUMDER
|
January 4, 2021 |
|
STATE OF TRIPURA Vs. SASWATI ACHARYYA
|
January 19, 2021 |
|
STATE OF TRIPURA Vs. SUKANTA BHUIYA
|
January 18, 2021 |
|
STATE OF TRIPURA Vs. MAUSUMI KHAN
|
January 18, 2021 |
|
STATE OF TRIPURA Vs. ASHOK DATTA
|
January 8, 2021 |
|
STATE OF TRIPURA Vs. AJAY MALLIK
|
February 17, 2021 |
|
STATE OF TRIPURA Vs. SWASTI RANJAN DEB
|
March 2, 2021 |
|
STATE OF TRIPURA Vs. LIPIKA PAUL
|
February 26, 2021 |
|
STATE OF TRIPURA Vs. INDIAN OIL CORPORATION LTD.
|
February 23, 2021 |
|
STATE OF TRIPURA Vs. MITAN DAS
|
November 10, 2021 |
|
STATE OF TRIPURA Vs. SHUBHRA SANKAR LASKAR
|
November 11, 2021 |
|
STATE OF TRIPURA Vs. SUKANTA GUPTA
|
May 19, 2021 |
|
STATE OF TRIPURA Vs. ANIL SUTRADHAR
|
March 4, 2021 |
|
STATE OF TRIPURA Vs. PRALOY GOSWAMI SON OF BALAI GOSWAMI
|
March 16, 2021 |
|
STATE OF TRIPURA Vs. N.G. BHATTACHARJEE CONSTRUCTION COMPANY
|
January 25, 2021 |
|
STATE OF TRIPURA Vs. NIPENDRA REANG
|
January 29, 2021 |
|
STATE OF TRIPURA Vs. TARUN KUMAR BHATTA
|
January 5, 2021 |
|
STATE OF TRIPURA Vs. PRABIR KUMAR MALLIK
|
January 12, 2021 |
|
STATE OF TRIPURA Vs. BIPUL RANJAN DE
|
January 12, 2021 |
|
STATE OF TRIPURA Vs. DULAL CHANDRA SHARMA
|
January 21, 2021 |
|
STATE OF TRIPURA Vs. MALABIKA GHOSH
|
September 14, 2021 |
|
STATE OF TRIPURA Vs. BISWA KANYA DEBBARMA
|
August 10, 2021 |
|
STATE OF TRIPURA Vs. PRATIK SAHA
|
August 11, 2021 |
|
STATE OF TRIPURA Vs. PRADIP KUMAR DEBBARMA
|
August 17, 2021 |
|
STORES & SPARES CORPORATION Vs. STATE OF TRIPURA
|
March 1, 2021 |
|
SUBAL BHOWMIK Vs. STATE OF TRIPURA
|
December 21, 2021 |
|
SUBAL KUMAR DEY Vs. GORA CHAKRABORTY
|
April 8, 2021 |
|
SUBASH CH. NAMA DAS Vs. STATE OF TRIPURA
|
March 10, 2021 |
|
SUBHAS CHANDRA BARMAN Vs. STATE OF TRIPURA
|
September 24, 2021 |
|
SUBHASH CHOUDHURY Vs. CHANCHAL CHOUDHURY
|
April 12, 2021 |
|
SUBHASH DAS Vs. STATE OF TRIPURA
|
February 17, 2021 |
|
SUBHASH DEB Vs. RITA ROY
|
February 4, 2021 |
|
SUBHASH DEBBARMA Vs. STATE OF TRIPURA
|
June 30, 2021 |
|
SUBHASIS CHAKRABORTY Vs. STATE OF TRIPURA
|
April 27, 2021 |
|
SUBHASISH BHUSAN Vs. DEBANJANA CHAKRABORTY
|
June 23, 2021 |
|
SUBHRADEEP MAZUMDER Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 6, 2021 |
|
SUBRATA BIKASH DATTA Vs. JIBAN KUMAR RAKSHIT
|
September 2, 2021 |
|
SUBRATA DEBNATH Vs. TRIPURA UNIVERSITY (A CENTRAL UNIVERSITY)
|
March 30, 2021 |
|
SUBRATA DEBNATH Vs. STATE OF TRIPURA
|
March 19, 2021 |
|
SUBRATA KAR Vs. STATE OF TRIPURA
|
February 23, 2021 |
|
SUBRATA SARKAR Vs. PRASENJIT MAJUMDER
|
August 6, 2021 |
|
SUDARSHAN SHARMA Vs. RAJA PAUL
|
April 12, 2021 |
|
SUDHENDU BHUSAN DEB Vs. STATE OF TRIPURA
|
February 9, 2021 |
|
SUDIP DEBBARMA Vs. STATE OF TRIPURA
|
April 27, 2021 |
|
SUDIP KUMAR DEBNATH. Vs. STATE OF TRIPURA
|
March 15, 2021 |
|
SUDIP PAUL Vs. RATAN PATOWARI
|
January 22, 2021 |
|
SUJAN DAS Vs. STATE OF TRIPURA
|
October 8, 2021 |
|
SUJIT KANDA Vs. STATE OF TRIPURA
|
March 3, 2021 |
|
SUJIT NATH Vs. STATE OF TRIPURA
|
December 7, 2021 |
|
SUJIT SAHA Vs. STATE OF TRIPURA
|
February 11, 2021 |
|
SUJOY CHOWDHURY Vs. CHIEF EXECUTIVE OFFICE, AGARTALA MUNICIPAL CORPORATION
|
January 12, 2021 |
|
SUJOY CHOWDHURY Vs. DEPUTY COMMANDANT, CRPF, SALBAGAN, AGARTALA
|
March 12, 2021 |
|
SUKANTA PAUL Vs. STATE OF TRIPURA
|
November 10, 2021 |
|
SUKESH DEBBARMA Vs. STATE OF TRIPURA
|
January 19, 2021 |
|
SUKHAMOY PAUL Vs. STATE OF TRIPURA
|
May 17, 2021 |
|
SUKHEN CH. DAS Vs. STATE OF TRIPURA
|
January 21, 2021 |
|
SUKHENDRA DEB Vs. STATE OF TRIPURA
|
January 8, 2021 |
|
SUKUMAR SAHA Vs. DIRECTOR, HIGHER EDUCATION, GOVERNMENT OF TRIPURA
|
March 1, 2021 |
|
SUMAN DEBNATH Vs. STATE OF TRIPURA
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February 10, 2021 |
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SUMAN RUDRA PAUL Vs. STATE OF TRIPURA
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July 7, 2021 |
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SUMAN SAHA Vs. STATE OF TRIPURA
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March 18, 2021 |
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SUMANTA CHAKRABARTI Vs. UNION OF INDIA
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May 31, 2021 |
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SUMANTA NANDI Vs. APURBA CHAKRABORTY, JUNIOR ENGINEER
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August 31, 2021 |
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SUMIT CHOWDHURY Vs. STATE OF TRIPURA
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April 6, 2021 |
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SUMITA SINHA Vs. STATE OF TRIPURA
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March 10, 2021 |
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SUN DIRECT TV. PVT. LTD. Vs. STATE OF TRIPURA
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January 5, 2021 |
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SUNDAR ALI Vs. STATE OF TRIPURA
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April 7, 2021 |
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SUPARNA BEGAM Vs. ANUWAR HUSSAIN
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January 22, 2021 |
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SUPARNA PAUL Vs. STATE OF TRIPURA
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April 26, 2021 |
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SUPERINTENDENT OF POLICE, GOMATI DISTRICT Vs. SOMA SAHA (MISS)
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January 28, 2021 |
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SUPRIYA BHATTACHARJEE AND ORS. Vs. DEBABRATA CHAKRABORTY
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January 20, 2021 |
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SURAJIT CHAKRABORTY Vs. STATE OF TRIPURA
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February 5, 2021 |
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SURAJIT SAHA Vs. T.S.E.C.L
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January 7, 2021 |
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SURENDRA TANTI Vs. HARENDRA KR. MALAKAR
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March 18, 2021 |
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SURESH CHANDRA DAS Vs. STATE OF TRIPURA
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March 25, 2021 |
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SURUCHI BHATTACHARJEE Vs. TRIPTI PAUL
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November 24, 2021 |
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SUSANTA KUMAR DEBNATH Vs. SAMBHU DATTA
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January 6, 2021 |
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SWADESH CHANDRA PAUL Vs. UNION OF INDIA
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February 1, 2021 |
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SWADESH CHOWDHURY Vs. STATE OF TRIPURA
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April 23, 2021 |
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SWAPAN BANIK Vs. STATE OF TRIPURA
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April 12, 2021 |
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SWAPAN DAS Vs. STATE OF TRIPURA
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August 20, 2021 |
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SWAPAN KR. PAUL Vs. ANAL ROY CHOWDHURY
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June 30, 2021 |
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SWAPNA DEBNATH Vs. SANJIT CHAKRABORTY
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February 23, 2021 |
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SWAPNA SINHA Vs. BIMAL SINHA
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February 5, 2021 |
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SWARUP SAHA Vs. STATE OF TRIPURA
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July 5, 2021 |
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SWINTON JAMATIA Vs. STATE OF TRIPURA
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September 16, 2021 |
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TAMAL DEBBARMA Vs. STATE OF TRIPURA
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April 12, 2021 |
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TANMOY DEB Vs. STATE OF TRIPURA
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April 26, 2021 |
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TANUSREE SHIL Vs. BAPAN DEBNATH
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January 6, 2021 |
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TAPAN DAS Vs. STATE OF TRIPURA
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November 24, 2021 |
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TAPAN MAJUMDER Vs. NEPAL BHAWAL
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June 22, 2021 |
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TAPASH SARKAR Vs. STATE OF TRIPURA
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July 9, 2021 |
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TARENDRA REANG Vs. STATE OF TRIPURA
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January 6, 2021 |
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TARUBALA DEBBARMA Vs. STATE OF TRIPURA
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April 12, 2021 |
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TARUN KUMAR SINHA Vs. STATE OF TRIPURA
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January 27, 2021 |
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TATHAGATA CHANDA Vs. TRIPURA GRAMIN BANK
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February 11, 2021 |
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TEESTA PETROTECH PRIVATE LIMITED Vs. UNION OF INDIA
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January 20, 2021 |
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TEJARAM KHARESHYA Vs. STATE OF TRIPURA
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September 16, 2021 |
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TIMIRENDU BHAUMIK Vs. STATE OF TRIPURA
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December 15, 2021 |
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TIRTHAMOYEE ALUMINIUM PRODUCTS Vs. STATE OF TRIPURA
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March 9, 2021 |
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TRIPURA ANGANWADI KARMI O SAHAYIKA OIKYA SAMITI Vs. STATE OF TRIPURA
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January 19, 2021 |
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TRIPURA ELECTRICALS Vs. STATE OF TRIPURA
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April 19, 2021 |
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TRIPURA GRAMIN BANK Vs. ABHISHEK MAJUMDER
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February 11, 2021 |
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TRIPURA HILL DEVELOPMENT CO. LTD. Vs. STATE OF TRIPURA
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March 2, 2021 |
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TRIPURA ISPAT (A UNIT OF LOHIA GROUP) Vs. UNION OF INDIA
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January 12, 2021 |
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TRIPURA JUTE MILLS OFFICERS ASSOCIATION Vs. STATE OF TRIPURA
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April 9, 2021 |
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TRIPURA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY Vs. DEEPAYAN GHOSH
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September 13, 2021 |
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TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. JAGANNATH HRISHI DAS
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February 4, 2021 |
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TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. RAJESH SANTAL
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November 24, 2021 |
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TRIPURA STATE ELECTRICITY CORPORATION LTD. Vs. BISWALAXMI DEBBARMA
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February 26, 2021 |
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TRIPURA STATE ELECTRICITY CORPORATION LTD. (TSECL) Vs. SWAPNA DEBNATH
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January 22, 2021 |
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TRIPURA UNIVERSITY Vs. PRAKASH CHANDRA BISWAS
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January 5, 2021 |
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TULSI MALAKAR Vs. STATE OF TRIPURA
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March 23, 2021 |
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TULSI RANI DAS Vs. STATE OF TRIPURA
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September 30, 2021 |
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TUTAN BHOWMIK Vs. STATE OF TRIPURA
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March 15, 2021 |
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TUTAN SAHA Vs. UNION OF INDIA
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September 20, 2021 |
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UMA MAJUMDER Vs. SUBRATA DAS
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August 11, 2021 |
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UNION BANK OF INDIA Vs. ABDUL HAQUE
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January 21, 2021 |
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UNION OF INDIA Vs. DHARAMPAL SATYAPAL LTD.
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March 22, 2021 |
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UNION OF INDIA Vs. DEEPAK SHARMA
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January 11, 2021 |
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UNION OF INDIA Vs. UPTAKHALI SCIENCE CLUB
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November 12, 2021 |
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UNITED INDIA INSURANCE CO. LTD. Vs. BISWAJIT DEBNATH
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June 30, 2021 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. ABUL KASHEM
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August 6, 2021 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. BABUL SINHA
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January 22, 2021 |
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UPENDRA KUMAR DAS Vs. ARCHANA NATH
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April 23, 2021 |
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UTTAM BISWAS Vs. STATE OF TRIPURA
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July 23, 2021 |
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UTTAM DAS BAISHANAB Vs. STATE OF TRIPURA
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February 2, 2021 |
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UTTAM DAS BAISHNAB Vs. STATE OF TRIPURA
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January 29, 2021 |
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UTTAM KUMAR DEY Vs. STATE OF TRIPURA
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January 15, 2021 |
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VASWATI SHARMA Vs. STATE OF TRIPURA
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May 13, 2021 |
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VINAY KUMAR RAI Vs. UNION OF INDIA
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January 28, 2021 |
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VINAY KUMAR RAI Vs. UNION OF INDIA
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September 17, 2021 |