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LAXMAN SATNAMI Vs. STATE OF TRIPURA
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June 29, 2020 |
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ABDUL BAREK Vs. STATE OF TRIPURA
|
July 7, 2020 |
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ABDUL MALIK Vs. STATE OF TRIPURA
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January 22, 2020 |
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ABHIJIT BARUA Vs. STATE OF TRIPURA
|
June 29, 2020 |
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ABHIJIT DEBBARMA Vs. STATE OF TRIPURA
|
July 6, 2020 |
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ABHIJIT RAY Vs. STATE OF TRIPURA
|
August 5, 2020 |
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ABHIJIT SUKLA DAS Vs. STATE OF TRIPURA
|
June 4, 2020 |
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ABHISHEK MAJUMDER Vs. TRIPURA GRAMIN BANK
|
October 7, 2020 |
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ABUL KALAM AZAD Vs. ALI ASHRAF MIAH
|
October 15, 2020 |
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AFTAB ALI Vs. STATE OF TRIPURA
|
July 7, 2020 |
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AGARTALA MUNICIPAL CORPORATION Vs. SUJAY CHOUDHURY
|
June 17, 2020 |
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AIRPORT AUTHORITY OF INDIA Vs. MUKTI BHOWMIK
|
January 7, 2020 |
|
AJOY DEB Vs. STATE OF TRIPURA
|
September 4, 2020 |
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AJOY KR. DAS Vs. STATE OF TRIPURA
|
August 5, 2020 |
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AKHIL CHANDRA BHOWMIK Vs. STATE OF TRIPURA
|
July 7, 2020 |
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ALAMGIR HOSSEN Vs. STATE OF TRIPURA
|
June 5, 2020 |
|
ALAMIN MIAH Vs. STATE OF TRIPURA
|
July 20, 2020 |
|
ALOK DAS Vs. UNION OF INDIA
|
August 5, 2020 |
|
AMAL CHANDRA DAS Vs. ICFAI UNIVERSITY, TRIPURA
|
September 10, 2020 |
|
AMALENDU CHAKMA Vs. STATE OF TRIPURA
|
February 12, 2020 |
|
AMAR CHAN DEBNATH Vs. STATE OF TRIPURA
|
February 7, 2020 |
|
AMAR KRISHNA MALSOM Vs. STATE OF TRIPURA
|
November 17, 2020 |
|
AMARJIT REANG Vs. STATE OF TRIPURA
|
July 10, 2020 |
|
AMIT DATTA Vs. UNION OF INDIA
|
January 3, 2020 |
|
AMIT KUMAR DAS Vs. STATE OF TRIPURA
|
July 2, 2020 |
|
AMITAVA PAUL Vs. ABHIJIT DAS
|
July 1, 2020 |
|
AMIYA SINGHA Vs. STATE OF TRIPURA
|
May 22, 2020 |
|
AMULYA CH. SARKAR Vs. JAYANTI DAM
|
January 13, 2020 |
|
ANAMIKA MAJUMDER Vs. STATE OF TRIPURA
|
February 3, 2020 |
|
ANIL SUTRADHAR Vs. STATE OF TRIPURA
|
June 29, 2020 |
|
ANIMA DAS Vs. STATE OF TRIPURA
|
June 23, 2020 |
|
ANJAN DEB Vs. STATE OF TRIPURA
|
January 20, 2020 |
|
ANJANA BEGAM Vs. STATE OF TRIPURA
|
February 3, 2020 |
|
ANJANA ROY (DEB) Vs. GOURANGA CHANDRA DEBNATH
|
September 8, 2020 |
|
ANJANA SARKAR Vs. MANAGING DIRECTOR
|
June 4, 2020 |
|
ANUP KUMAR DAS Vs. STATE OF TRIPURA
|
March 6, 2020 |
|
APARNA DEY Vs. ALOK DEY
|
September 9, 2020 |
|
APU RANI DAS Vs. STATE OF TRIPURA
|
July 7, 2020 |
|
ARCHANA SINGH ON BEHALF OF ACCUSED YASPAL SINGH Vs. STATE OF TRIPURA
|
March 20, 2020 |
|
ARDESHI B. CURSETJEE & SONS LIMITED Vs. NIRANJAN DEBNATH
|
February 3, 2020 |
|
ARUN CHANDRA DAS Vs. STATE OF TRIPURA
|
August 21, 2020 |
|
ASHALATA PODDER Vs. STATE OF TRIPURA
|
February 14, 2020 |
|
ASHIM SHARMA Vs. STATE OF TRIPURA
|
October 9, 2020 |
|
ASHISH KUMAR DEY Vs. STATE OF TRIPURA
|
September 28, 2020 |
|
ASHOK DAS Vs. STATE OF TRIPURA
|
June 3, 2020 |
|
ASISH DAS Vs. NAMITA DAS
|
January 7, 2020 |
|
ASIT SARKAR Vs. STATE OF TRIPURA
|
January 10, 2020 |
|
ATAS CHAKRABORTY Vs. SHILPI ROY (PODDER)
|
October 8, 2020 |
|
ATIKUL ISLAM ALIAS MANIR HOSSAIN Vs. STATE OF TRIPURA
|
June 23, 2020 |
|
BABITA BHATTACHARJEE Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD
|
October 16, 2020 |
|
BABUL CHAKRABORTY Vs. STATE OF TRIPURA
|
March 12, 2020 |
|
BABUL SABDAKAR Vs. STATE OF TRIPURA
|
May 26, 2020 |
|
BACHCHU PAUL Vs. DULAL CH. ROY
|
January 24, 2020 |
|
BADSHA MIAH Vs. STATE OF TRIPURA
|
May 13, 2020 |
|
BAHADUR DEBBARMA Vs. STATE OF TRIPURA
|
October 7, 2020 |
|
BAKUL ACHARJEE Vs. RAKHAL CH. ACHARJEE
|
January 16, 2020 |
|
BALAI CH. DAS Vs. STATE OF TRIPURA
|
July 31, 2020 |
|
BANDANA SHIL Vs. MATILAL DAS
|
September 30, 2020 |
|
BANTI GANGULI CHAKRBORTY Vs. STATE OF TRIPURA
|
February 1, 2020 |
|
BAPI DEB Vs. STATE OF TRIPURA
|
July 16, 2020 |
|
BAPI DEY Vs. STATE OF TRIPURA
|
January 6, 2020 |
|
BAPI DEY Vs. STATE OF TRIPURA
|
August 14, 2020 |
|
BELU RANI DAS Vs. STATE OF TRIPURA
|
July 3, 2020 |
|
BHAJAN DAS Vs. STATE OF TRIPURA
|
January 29, 2020 |
|
BHANU BIKASH DEBBARMA Vs. STATE OF TRIPURA
|
October 14, 2020 |
|
BHUPATI DEBNATH Vs. STATE OF TRIPURA
|
February 13, 2020 |
|
BHUSAN PAUL Vs. STATE OF TRIPURA
|
January 10, 2020 |
|
BIBHUTI RANJAN DAS Vs. GOURI DAS
|
July 7, 2020 |
|
BIDHAN ROY Vs. STATE OF TRIPURA
|
June 16, 2020 |
|
BIDHU BHUSHAN DEB Vs. STATE OF TRIPURA
|
January 20, 2020 |
|
BIDYUT DEB CHOWDHURY Vs. STATE OF TRIPURA
|
January 27, 2020 |
|
BIDYUT KANTI DAS Vs. STATE OF TRIPURA
|
October 20, 2020 |
|
BIDYUT KUMAR DEB Vs. STATE OF TRIPURA
|
July 10, 2020 |
|
BIDYUT KUMAR SAHA Vs. TAPA SAHA
|
March 11, 2020 |
|
BIJALI SAHA Vs. RIMAN SAHA
|
February 7, 2020 |
|
BIJAN CHAKRABORTY Vs. STATE OF TRIPURA
|
February 11, 2020 |
|
BIJAN NATH Vs. STATE OF TRIPURA
|
July 10, 2020 |
|
BIJAN TALUKDAR Vs. TRIPURA GRAMIN BANK
|
March 10, 2020 |
|
BIJOY KISHORE TARAN Vs. STATE OF TRIPURA
|
January 9, 2020 |
|
BIJOY KUMAR SARKAR Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL
|
January 9, 2020 |
|
BIJOY PAUL Vs. CHAIRMAN, ADVISORY BOARD
|
January 20, 2020 |
|
BIJOY SHARMA Vs. STATE OF TRIPURA
|
September 24, 2020 |
|
BIKASH ACHARJEE Vs. STATE OF TRIPURA
|
January 7, 2020 |
|
BIKASH PAUL Vs. STATE OF TRIPURA
|
June 5, 2020 |
|
BILLAL MIAH Vs. JAGABANDHU GOSWAMI
|
July 13, 2020 |
|
BIMAL BHADRA Vs. UNION OF INDIA
|
January 3, 2020 |
|
BIMAL MALAKAR Vs. SWAPNA SAHA
|
December 3, 2020 |
|
BIMAL SAHA Vs. STATE OF TRIPURA
|
May 29, 2020 |
|
BIMAN KANTI SAHA Vs. TRIPURA SMALL INDUSTRIES CORPORATION LTD.
|
October 8, 2020 |
|
BINA DEBBARMA Vs. STATE OF TRIPURA
|
June 26, 2020 |
|
BINDU DEBBARMA Vs. STATE OF TRIPURA
|
January 7, 2020 |
|
BINOY BHUSHAN DEBNATH Vs. STATE OF TRIPURA
|
January 10, 2020 |
|
BIPLAB BISWAS Vs. UNION OF INDIA
|
March 11, 2020 |
|
BIPLAB DAS Vs. THE STATE OF TRIPURA
|
May 20, 2020 |
|
BIPLAB KUMAR GHOSH Vs. STATE OF TRIPURA
|
December 21, 2020 |
|
BIPUL Vs. STATE OF TRIPURA
|
September 9, 2020 |
|
BIPUL CHANDRA DAS Vs. RAKHI ACHARJEE
|
February 1, 2020 |
|
BIRENDRA CHANDRA BISWAS Vs. RATAN CHANDRA DHAR
|
September 9, 2020 |
|
BISHNUPADA SHIL Vs. NIYATI TANTI
|
June 4, 2020 |
|
BISHU Vs. STATE OF TRIPURA
|
June 26, 2020 |
|
BISWAJAIT SARKAR Vs. STATE OF TRIPURA
|
December 1, 2020 |
|
BISWAJIT DAS Vs. UCO BANK
|
January 3, 2020 |
|
BISWAJIT PALIT Vs. STATE OF TRIPURA
|
February 17, 2020 |
|
BISWAJIT TRIPURA Vs. STATE OF TRIPURA
|
March 3, 2020 |
|
BITHIKA CHOUDHURY Vs. STATE OF TRIPURA
|
October 20, 2020 |
|
BITHIKA CHOUDHURY Vs. STATE OF TRIPURA
|
October 8, 2020 |
|
BRAJA DANTA JAMATIA Vs. STATE OF TRIPURA
|
January 10, 2020 |
|
BRAJENDRA BAISHYA Vs. STATE OF TRIPURA
|
June 8, 2020 |
|
BRANCH MANAGER Vs. DULAL DEBNATH
|
June 12, 2020 |
|
BRIJ KISHORE DWIVEDI Vs. UNION OF INDIA
|
May 19, 2020 |
|
BRITE RUBBER PROCESSOR PVT. LTD. Vs. STATE OF TRIPURA
|
February 3, 2020 |
|
BUDHI DATTA BARUA Vs. USHA BARUA
|
December 9, 2020 |
|
BULAN SHIL Vs. STATE OF TRIPURA
|
August 27, 2020 |
|
CHANCHAL DEB Vs. STATE OF TRIPURA
|
May 4, 2020 |
|
CHANDANA SUTRADHAR ON BEHALF OF ACCUSED SRI SUKANTA BISWAS ALIAS BAPI Vs. STATE OF TRIPURA
|
March 24, 2020 |
|
CHANDRA SEKHAR SINHA Vs. STATE OF TRIPURA
|
September 21, 2020 |
|
CHIEF EXECUTIVE OFFICER Vs. KHITISH CHAKRABORTY
|
June 1, 2020 |
|
CHIEF EXECUTIVE OFFICER Vs. MANJU RANI GHOSH
|
June 3, 2020 |
|
CHINU DAS Vs. NIMAI DEBDAS
|
March 12, 2020 |
|
CHIRANJIT SAHA Vs. ANIMESH ROY
|
June 23, 2020 |
|
CHITTA RANJAN SARKAR Vs. STATE OF TRIPURA
|
October 7, 2020 |
|
CHITTESH DASGUPTA Vs. UNITED BANK OF INDIA
|
February 3, 2020 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. SUPRIYA DEBNATH
|
January 20, 2020 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. DULAL CH. DAS
|
June 15, 2020 |
|
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. DHARAMPAL PREMCHAND LTD.
|
February 10, 2020 |
|
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
|
January 13, 2020 |
|
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
|
January 21, 2020 |
|
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
|
March 27, 2020 |
|
DAILY DESHER KATHA TRUST Vs. STATE OF TRIPURA
|
August 14, 2020 |
|
DALIA CHAKRABORTY Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
DEBAJIT DEY Vs. STATE OF TRIPURA
|
March 12, 2020 |
|
DEBAPRATIM NAG Vs. STATE OF TRIPURA
|
January 20, 2020 |
|
DEBASHIS DAS Vs. STATE OF TRIPURA
|
February 24, 2020 |
|
DEBASISH DEBBARMA Vs. STATE OF TRIPURA
|
February 14, 2020 |
|
DEBASISH DEY Vs. STATE OF TRIPURA
|
July 9, 2020 |
|
DEBASREE BHOWMIK Vs. STATE OF TRIPURA
|
June 4, 2020 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION NO.1) Vs. SWAPNA BISWAS
|
June 15, 2020 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. MANGATI DEBBARMA
|
June 2, 2020 |
|
DEVIKA DEBBARMA Vs. STATE OF TRIPURA
|
January 4, 2020 |
|
DHANANJOY DAS Vs. STATE OF TRIPURA
|
January 3, 2020 |
|
DHANANJOY REANG Vs. STATE OF TRIPURA
|
September 23, 2020 |
|
DHANANJOY REANG Vs. AKIL KURESHI, ARINDAM LODH
|
May 22, 2020 |
|
DHARI KUMAR JAMATIA Vs. STATE OF TRIPURA
|
June 12, 2020 |
|
DHRUPATI BANIK Vs. HARIPADA DEB
|
March 11, 2020 |
|
DHYAN FOUNDATION DEVIPUR BSF Vs. STATE OF TRIPURA
|
July 29, 2020 |
|
DILIP DAS Vs. STATE OF TRIPURA
|
June 22, 2020 |
|
DILIP DEBBARMA Vs. STATE OF TRIPURA
|
September 9, 2020 |
|
DILIP KUMAR SAHA Vs. STATE OF TRIPURA
|
March 20, 2020 |
|
DIPALI NATH Vs. PADMAPUR CLUB
|
May 11, 2020 |
|
DIPANKAR PAUL Vs. STATE OF TRIPURA
|
July 15, 2020 |
|
DIPANKAR SAHA Vs. STATE OF TRIPURA
|
October 15, 2020 |
|
DIPTI BIKASH GHOSH Vs. UNION OF INDIA
|
July 1, 2020 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. BISHU GHOSH
|
July 6, 2020 |
|
DR. NILADRI SENGUPTA Vs. STATE OF TRIPURA
|
March 3, 2020 |
|
DUDHANEHAR BEGAM ON BEHALF OF ACCD. RIPAN MIAH Vs. STATE OF TRIPURA
|
August 25, 2020 |
|
DULAL CHANDRA BANIK Vs. STATE OF TRIPURA
|
December 17, 2020 |
|
DULAL DEBNATH & OTHERS Vs. GOPA NAG (SENGUPTA)
|
February 7, 2020 |
|
DULAL DEY Vs. STATE OF TRIPURA
|
June 4, 2020 |
|
DURGESH RANJAN CHOUDHURY Vs. STATE OF TRIPURA
|
January 2, 2020 |
|
DY. CHIEF ENGINEER Vs. SUBHANKAR BAIDYA
|
June 23, 2020 |
|
DY. CHIEF ENGINEER Vs. HARADHAN PATARY
|
June 22, 2020 |
|
ERSHED ALI ALIAS ARAHAED MIA Vs. STATE OF TRIPURA
|
May 21, 2020 |
|
FAJAR ALI Vs. STATE OF TRIPURA
|
June 8, 2020 |
|
FARHANA BEGAM ON BEHALF OF ACCUSED-PERSON MD. AKLASH UDDIN Vs. STATE OF TRIPURA
|
August 6, 2020 |
|
FOOD CORPORATION OF INDIA Vs. ABHIJIT PAUL
|
March 10, 2020 |
|
FORTUNA GREEN FIELD PVT. LTD. Vs. STATE OF TRIPURA
|
December 1, 2020 |
|
FULKUMAR SARKAR Vs. STATE OF TRIPURA
|
May 21, 2020 |
|
GAUTAM DEBNATH Vs. STATE OF TRIPURA
|
August 26, 2020 |
|
GENERAL MANAGER SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. DIPAK DAS
|
January 10, 2020 |
|
GITA DAS ALIAS GITA RANI DAS Vs. STATE OF TRIPURA
|
July 17, 2020 |
|
GOLAM MOSTAFA SEEKH Vs. STATE OF TRIPURA
|
July 7, 2020 |
|
GOPAL DAS & OTHERS Vs. STATE OF TRIPURA
|
February 10, 2020 |
|
GOURANGA DHAR Vs. STATE OF TRIPURA
|
February 13, 2020 |
|
HAMSOWHTI REANG Vs. STATE OF TRIPURA
|
March 3, 2020 |
|
HARADHAN SABDAKAR Vs. STATE OF TRIPURA
|
June 22, 2020 |
|
HARI MOHAN DEBNATH Vs. STATE OF TRIPURA
|
October 5, 2020 |
|
HARI SANKAR DAS Vs. RANJIT KUMAR KARMAKAR
|
August 14, 2020 |
|
HARIPADA SAHA Vs. STATE OF TRIPURA
|
February 7, 2020 |
|
HIGH COURT OF TRIPURA Vs. STATE OF TRIPURA
|
January 21, 2020 |
|
HIRA LAL PAUL Vs. STATE OF TRIPURA
|
March 13, 2020 |
|
HIRAN BISWAS Vs. STATE OF TRIPURA
|
February 26, 2020 |
|
ICFAI UNIVERSITY Vs. SANDHYA RANI DEBNATH
|
June 22, 2020 |
|
IMAM HUSSAIN Vs. UNION OF INDIA
|
February 26, 2020 |
|
INDRAJIT BHOWMIK Vs. STATE OF TRIPURA
|
October 9, 2020 |
|
JADU DAS Vs. STATE OF TRIPURA
|
July 17, 2020 |
|
JAHARLAL DAS Vs. STATE OF TRIPURA
|
March 5, 2020 |
|
JAHERA KHATUN Vs. RABINDRA SARKAR
|
February 12, 2020 |
|
JALI DAS Vs. UTTAM SAHA
|
May 21, 2020 |
|
JANARDHAN BHOWMIK ON BEHALF ACCUSED TAMAL BHOWMIK Vs. STATE OF TRIPURA
|
November 20, 2020 |
|
JARINA BIBI Vs. STATE OF TRIPURA
|
January 14, 2020 |
|
JEFFREY HRANGKHAL Vs. STATE OF TRIPURA
|
September 28, 2020 |
|
JENAR DEBBARMA Vs. STATE OF TRIPURA
|
December 14, 2020 |
|
JIBAN KRISHNA SAHA Vs. KAJAL CHANDRA SAHA
|
January 28, 2020 |
|
JISHU BHATTACHARJEE Vs. STATE OF TRIPURA
|
January 3, 2020 |
|
JITEN MUNDA Vs. STATE OF TRIPURA
|
May 11, 2020 |
|
JOGASWAR SAHA Vs. STATE OF TRIPURA
|
December 17, 2020 |
|
JOGENDRA CHAKMA @ JOGEN Vs. STATE OF TRIPURA
|
May 22, 2020 |
|
JOY KUMAR REANG Vs. STATE OF TRIPURA
|
June 12, 2020 |
|
JULEKHA KHATUN @ JULEKHA BEGAM (MST.) Vs. MD. JAYNAL HUSEN @ SADUI
|
February 14, 2020 |
|
KABITA RANI SAHA Vs. UNION BANK OF INDIA
|
February 17, 2020 |
|
KAJAL NATH BHOWMIK Vs. STATE OF TRIPURA
|
October 20, 2020 |
|
KAJAL REANG Vs. SATI RANI REANG
|
January 10, 2020 |
|
KALA MIA Vs. STATE OF TRIPURA
|
July 1, 2020 |
|
KALLYANJOY REANG Vs. STATE OF TRIPURA
|
June 19, 2020 |
|
KALYANI DAS Vs. MINATI DAS [MAJUMDER]
|
January 22, 2020 |
|
KALYANI DEB Vs. STATE OF TRIPURA
|
December 22, 2020 |
|
KALYANI SAHA (NAHA) Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
KAMALASHIS DAS Vs. STATE OF TRIPURA
|
February 13, 2020 |
|
KAMRUL NAHAR (MST.) Vs. STATE OF TRIPURA
|
July 8, 2020 |
|
KANKAJ DAS Vs. STATE OF TRIPURA
|
November 26, 2020 |
|
KANU BISWAS Vs. STATE OF TRIPURA
|
January 4, 2020 |
|
KARABI DEBNATH Vs. TRIPURA LEGISLATIVE ASSEMBLY
|
August 5, 2020 |
|
KARIM UDDIN Vs. STATE OF TRIPURA
|
February 14, 2020 |
|
KARTIK SARKAR Vs. STATE OF TRIPURA
|
December 14, 2020 |
|
KESHAB SARKAR Vs. STATE OF TRIPURA
|
September 18, 2020 |
|
KHELAN RANI SHIL DEB Vs. SIDDHARTHA DEB
|
February 13, 2020 |
|
KHOKAN CHANDRA KARMAKAR Vs. CHANDAN BHOWMIK
|
February 11, 2020 |
|
KHUKHUMONI SARKAR Vs. BISWAJIT NATH
|
September 30, 2020 |
|
KHUSHI RANI DAS Vs. ADHIR RANJAN KASHARI
|
December 4, 2020 |
|
KIRAN ENTERPRISE Vs. STATE OF TRIPURA
|
December 17, 2020 |
|
KISHORE BANIK Vs. STATE OF TRIPURA
|
February 5, 2020 |
|
KRISHNA BHATTACHARJEE Vs. SARATHI CHOUDHURY
|
January 29, 2020 |
|
KRISHNA KANTA SUKLA DAS Vs. STATE OF TRIPURA
|
June 19, 2020 |
|
KRISHNA MOHAN DEBBARMA Vs. STATE OF TRIPURA
|
September 16, 2020 |
|
KUSHAL KUMAR DEVANGAN Vs. STATE OF TRIPURA
|
January 16, 2020 |
|
LAFRUCHAI MOG ALIAS HLAFRUCHAI Vs. STATE OF TRIPURA
|
August 28, 2020 |
|
LAL VENGI LAGURI Vs. STATE OF TRIPURA
|
July 17, 2020 |
|
LAL ZAKIM ROKHUM Vs. TRIPURA ROAD TRANSPORT CORPORATION
|
February 20, 2020 |
|
LANIBALA RUDRA PAUL Vs. ASWINI RUDRA PAUL
|
July 1, 2020 |
|
LAXMAN DEBBARMA Vs. STATE OF TRIPURA
|
July 7, 2020 |
|
LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICE Vs. ABHIJIT SUTRADHAR
|
July 9, 2020 |
|
LIPIKA CHOUDHURY Vs. STATE OF TRIPURA
|
August 20, 2020 |
|
LIPIKA PUAL Vs. STATE OF TRIPURA
|
January 9, 2020 |
|
LITAN SHIL Vs. STATE OF TRIPURA
|
February 7, 2020 |
|
MAA KALI BRICKS KILN INDUSTRIES Vs. STATE OF TRIPURA
|
September 9, 2020 |
|
MAHENDRA SINGH CHABARWAL Vs. STATE OF TRIPURA
|
June 22, 2020 |
|
MAINUL HAQUE Vs. STATE OF TRIPURA
|
February 7, 2020 |
|
MALABIKA DAS Vs. STATE OF TRIPURA
|
July 8, 2020 |
|
MAMATA SINGHA ROY Vs. STATE OF TRIPURA
|
February 13, 2020 |
|
MAMI DAS CHOUDHURY Vs. STATE OF TRIPURA
|
February 18, 2020 |
|
MAMIN MIAH Vs. STATE OF TRIPURA
|
October 20, 2020 |
|
MAMUNI DEBBARMA Vs. STATE OF TRIPURA
|
September 25, 2020 |
|
MANAS DEV Vs. STATE OF TRIPURA
|
February 20, 2020 |
|
MANI GOPAL SAHA Vs. JHUMA BARDHAN (SAHA)
|
February 19, 2020 |
|
MANIK GHOSH Vs. STATE OF TRIPURA
|
January 20, 2020 |
|
MANIK GOUR Vs. STATE OF TRIPURA
|
May 29, 2020 |
|
MANIK MAJUMDER Vs. STATE OF TRIPURA
|
January 21, 2020 |
|
MANIKA DEBBARMA Vs. STATE OF TRIPURA
|
January 2, 2020 |
|
MANIKA SAHA Vs. RANJAN DAS
|
August 5, 2020 |
|
MANOJIT MAJUMDAR Vs. STATE OF TRIPURA
|
November 25, 2020 |
|
MARAN DAS Vs. STATE OF TRIPURA
|
November 26, 2020 |
|
MARAN DAS Vs. STATE OF TRIPURA
|
January 16, 2020 |
|
MARAN SARKAR Vs. STATE OF TRIPURA
|
March 11, 2020 |
|
MATA TRANSPORT PVT. LTD. Vs. STATE OF TRIPURA
|
February 18, 2020 |
|
MATIR ALI Vs. STATE OF TRIPURA
|
May 21, 2020 |
|
MAYA AKTHER Vs. STATE OF TRIPURA
|
December 18, 2020 |
|
MAYA RANI NATH Vs. LILA RANI NATH
|
February 12, 2020 |
|
MAYA RANI ROY Vs. STATE OF TRIPURA
|
February 11, 2020 |
|
MAYANK TECHNOCRACY Vs. STATE OF TRIPURA
|
September 11, 2020 |
|
MD. AHMED ALI Vs. STATE OF TRIPURA
|
January 10, 2020 |
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MD. BURHAN UDDIN Vs. STATE OF TRIPURA
|
June 15, 2020 |
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MD. JAKIR HOSSAIN Vs. STATE OF TRIPURA
|
February 20, 2020 |
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MD. KAFILUDDIN KHAN Vs. STATE OF TRIPURA
|
May 12, 2020 |
|
MD. SAFIK BAKSH Vs. STATE OF TRIPURA
|
December 11, 2020 |
|
MD. SIRAZUL ISLAM @ SIRAZ MIAH Vs. STATE OF TRIPURA
|
May 18, 2020 |
|
MIHIR KUMAR ROY Vs. AGARTALA MUNICIPAL CORPORATION
|
January 21, 2020 |
|
MIHIRLAL ROY Vs. BAR COUNCIL OF TRIPURA
|
January 20, 2020 |
|
MITHUN SHARMA Vs. TRIPURA GRAMIN BANK
|
March 6, 2020 |
|
MOHAN TRIPURA Vs. STATE OF TRIPURA
|
September 28, 2020 |
|
MRIDUL DEY Vs. STATE OF TRIPURA
|
January 3, 2020 |
|
MRINAL KANTI GHOSH Vs. STATE OF TRIPURA
|
July 9, 2020 |
|
MRITTIK MAJUMDER ON BEHALF OF ACCD. HIRALAL MAJUMDER Vs. STATE OF TRIPURA
|
March 5, 2020 |
|
MRITYUNJOY DAS Vs. STATE OF TRIPURA
|
January 17, 2020 |
|
MUKTI SAHA Vs. STATE OF TRIPURA
|
September 15, 2020 |
|
MUNMUM CHAKRABORTY (MUKHERJEE) Vs. MRINMOY ACHARJEE
|
March 4, 2020 |
|
MUSARAF HUSSAIN Vs. STATE OF TRIPURA
|
November 17, 2020 |
|
MUZAFFAR ALAM SEKENDER Vs. MD. KHURSHED ALAM
|
February 3, 2020 |
|
NABAJIT DEBBARMA Vs. UNION OF INDIA
|
September 7, 2020 |
|
NAJIR MIAH Vs. MD. HABIB MIAH
|
May 18, 2020 |
|
NAMITA GOPE ON BEHALF OF ACCD. BADAL CHOUDHURY Vs. STATE OF TRIPURA
|
February 1, 2020 |
|
NAMITA SARKAR Vs. SHANTALAL DEBBARMA
|
July 3, 2020 |
|
NARAYAN BAIDYAKAR Vs. STATE OF TRIPURA
|
March 24, 2020 |
|
NARAYAN DEBNATH Vs. STATE OF TRIPURA
|
July 7, 2020 |
|
NARESH CHANDRA DATTA Vs. STATE OF TRIPURA
|
July 16, 2020 |
|
NATIONAL INSURANCE CO. LTD. Vs. KISHORE ROY
|
May 26, 2020 |
|
NATIONAL INSURANCE CO. LTD. Vs. TRIPTI PAUL CHOWDHURY
|
September 30, 2020 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDHYA DAS
|
February 14, 2020 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ANJALI CHAKRABORTY
|
June 19, 2020 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. DEBIKA SHIL
|
May 29, 2020 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. CHITTU DAS
|
February 14, 2020 |
|
NAYAN PAUL Vs. STATE OF TRIPURA
|
January 7, 2020 |
|
NEPAL BHOWMIK Vs. SANGITA RANI DAS
|
August 5, 2020 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJU SHIL
|
July 17, 2020 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BISWAJIT DAS ALIAS BHOLA
|
February 7, 2020 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRIYANKA DEB (LASKAR)
|
May 13, 2020 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAXMI BISWAS (SARKAR)
|
May 15, 2020 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUNITI RANI PAUL
|
July 9, 2020 |
|
NIKHIL CH. DEBNATH Vs. STATE OF TRIPURA
|
March 13, 2020 |
|
NIKHIL CHANDRA DAS Vs. STATE OF TRIPURA
|
September 23, 2020 |
|
NIKHIL SHIL Vs. STATE OF TRIPURA
|
February 1, 2020 |
|
NIKUNJA DEBNATH Vs. STATE OF TRIPURA
|
September 14, 2020 |
|
NILADRI SENGUPTA Vs. STATE OF TRIPURA
|
March 3, 2020 |
|
NILANJAN DUTTA Vs. ARGHYAJIT BISWAS
|
September 11, 2020 |
|
NIRANJAN DEBBARMA Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
NIRMAL KAR Vs. STATE OF TRIPURA
|
November 24, 2020 |
|
NIRMAL SHIL Vs. STATE OF TRIPURA
|
June 16, 2020 |
|
NIRMALYA DATTA Vs. STATE OF TRIPURA
|
September 23, 2020 |
|
NITAI MAJUMDER Vs. TANMOY KRISHNA DAS
|
November 17, 2020 |
|
NITAI SAHA Vs. SWAPNA BEGUM
|
December 2, 2020 |
|
NORTH-EAST REGIONAL AGRICULTURAL MARKETING CORPORATION LTD. Vs. AJOY CHOUDHURY
|
December 1, 2020 |
|
NRIPENDRA CHANDA Vs. STATE OF TRIPURA
|
March 19, 2020 |
|
ONGC Vs. GOURANGA CHANDRA CHAKRABORTY
|
July 7, 2020 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SUNITY BALA SARKAR
|
December 10, 2020 |
|
PALAS DAS Vs. STATE OF TRIPURA
|
December 1, 2020 |
|
PALASH BISWAS Vs. STATE OF TRIPURA
|
January 17, 2020 |
|
PANKAJ BEHARI SAHA Vs. STATE OF TRIPURA
|
January 24, 2020 |
|
PANKAJ BEHARI SAHA Vs. STATE OF TRIPURA
|
January 20, 2020 |
|
PANKAJ BIHARI SAHA Vs. RAMKRISHNA DEB
|
July 31, 2020 |
|
PANKAJ NATH Vs. STATE OF TRIPURA
|
July 13, 2020 |
|
PANNA CHAKRABORTY Vs. STATE OF TRIPURA
|
August 21, 2020 |
|
PAPIYA DAS Vs. STATE OF TRIPURA
|
October 12, 2020 |
|
PARESH DEBNATH Vs. STATE OF TRIPURA
|
July 15, 2020 |
|
PARIMAL DAS Vs. STATE OF TRIPURA
|
July 7, 2020 |
|
PARIMAL DEBNATH Vs. SHIV VANI
|
January 2, 2020 |
|
PARIMAL S. DEBBARMA Vs. STATE OF TRIPURA
|
March 5, 2020 |
|
PARITOSH NATH @ BABU Vs. STATE OF TRIPURA
|
July 9, 2020 |
|
PARTHA PRATIM BHATTACHARJEE Vs. SUKU DEBBARMA
|
June 5, 2020 |
|
PARTHA SARATHI DATTA Vs. STATE OF TRIPURA
|
May 11, 2020 |
|
PAURASI SARKAR Vs. STATE OF TRIPURA
|
August 11, 2020 |
|
PINKI ROY Vs. LEKHA ROY CHOWDHURY
|
January 24, 2020 |
|
PINKY SUR (DEBBARMA) ON BEHALF OF ACCD. NILOTPAL DEBBARMA Vs. STATE OF TRIPURA
|
February 1, 2020 |
|
PINTU CHOWDHURY Vs. UNION OF INDIA
|
August 5, 2020 |
|
PINTU SARKAR Vs. STATE OF TRIPURA
|
January 10, 2020 |
|
PRADIP CHANDRA SHIL Vs. SHANKAR SOM
|
February 19, 2020 |
|
PRADIP DEB Vs. STATE OF TRIPURA
|
May 15, 2020 |
|
PRADIP DEBNATH Vs. SHILPI DEBNATH
|
February 17, 2020 |
|
PRADIP DEBNATH Vs. BABUL DAS
|
February 27, 2020 |
|
PRADIP DEBNATH Vs. STATE OF TRIPURA
|
January 6, 2020 |
|
PRADIP PAUL Vs. ILA SAHA
|
June 12, 2020 |
|
PRADIP ROY Vs. STATE OF TRIPURA
|
July 13, 2020 |
|
PRADIP SAHA Vs. STATE OF TRIPURA
|
January 4, 2020 |
|
PRADIP SAHA Vs. STATE OF TRIPURA
|
July 9, 2020 |
|
PRADIP SHIL ALIAS PRADIP KUMAR SHIL Vs. STATE OF TRIPURA
|
January 7, 2020 |
|
PRAFULLA DUTTA Vs. STATE OF TRIPURA
|
June 4, 2020 |
|
PRAFULLA SHIL Vs. STATE OF TRIPURA
|
May 12, 2020 |
|
PRAN GOPAL SHARMA Vs. JOTSWNA SHARMA
|
February 12, 2020 |
|
PRANAB DAS @ MONA DAS Vs. STATE OF TRIPURA
|
January 10, 2020 |
|
PRANAB GHOSH Vs. TRIPURA PUBLIC SERVICE COMMISSION
|
January 10, 2020 |
|
PRANESH DHAR Vs. STATE OF TRIPURA
|
October 20, 2020 |
|
PRANITA DEBBARMA Vs. STATE OF TRIPURA
|
March 13, 2020 |
|
PRANJIT NAMASUDRA Vs. STATE OF TRIPURA
|
October 21, 2020 |
|
PRASAD BISWAS Vs. STATE OF TRIPURA
|
May 29, 2020 |
|
PRASANTA PAL Vs. STATE OF TRIPURA
|
July 6, 2020 |
|
PRASENJIT BANIK Vs. STATE OF TRIPURA
|
March 6, 2020 |
|
PRASENJIT BISWAS Vs. UNION OF INDIA
|
February 18, 2020 |
|
PRASENJIT DAS @ PRASAN Vs. STATE OF TRIPURA
|
May 29, 2020 |
|
PRAVANJAN KISHORE DEVVARAMAN Vs. STATE OF TRIPURA
|
January 16, 2020 |
|
PREM SINGH GOUR Vs. STATE OF TRIPURA
|
July 20, 2020 |
|
PRITAM BHATTACHARJEE Vs. SHASHANKA DEBNATH
|
March 4, 2020 |
|
PROF. DR. KAMALAKANT SHARMA Vs. UNION OF INDIA
|
October 20, 2020 |
|
PROMODE SARKAR Vs. STATE OF TRIPURA
|
July 7, 2020 |
|
PUJA DATTA Vs. STATE OF TRIPURA
|
January 22, 2020 |
|
RABI RANJAN DAS Vs. STATE OF TRIPURA
|
February 13, 2020 |
|
RAGHUNANDAN DAS Vs. STATE OF TRIPURA
|
June 9, 2020 |
|
RAJEN DATTA Vs. STATE OF TRIPURA
|
September 2, 2020 |
|
RAJIB BISWAS Vs. STATE OF TRIPURA
|
May 22, 2020 |
|
RAJIB DEY Vs. STATE OF TRIPURA
|
November 17, 2020 |
|
RAJINDER SINGH Vs. STATE OF TRIPURA
|
December 2, 2020 |
|
RAJKUMAR NATH Vs. STATE OF TRIPURA
|
January 4, 2020 |
|
RAJU DEBNATH Vs. STATE OF TRIPURA
|
November 26, 2020 |
|
RAJU MALAKAR Vs. STATE OF TRIPURA
|
July 23, 2020 |
|
RAJU NAMA Vs. STATE OF TRIPURA
|
March 13, 2020 |
|
RAJU NATH Vs. STATE OF TRIPURA
|
September 15, 2020 |
|
RAKESH DEBNATH Vs. RATAN CHANDRA DAS
|
August 5, 2020 |
|
RAKESH KUMAR DAS Vs. STATE OF TRIPURA
|
June 2, 2020 |
|
RAM CHANDRA BANIK Vs. MADAN KRISHNA BHOWMIK
|
March 5, 2020 |
|
RAM CHARAN DEY Vs. STATE OF TRIPURA
|
January 16, 2020 |
|
RAMA PAUL (DEBNATH) Vs. STATE OF TRIPURA
|
February 12, 2020 |
|
RAMAKANT PACHAURI Vs. UNION OF INDIA
|
June 15, 2020 |
|
RAMAKANTA DAS Vs. STATE OF TRIPURA
|
May 14, 2020 |
|
RAMKRISHNA DEBBARMA Vs. NISHI DEBBARMA
|
October 16, 2020 |
|
RANA KISHORE DEBBARMA Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
RANGA MOG Vs. STATE OF TRIPURA
|
June 19, 2020 |
|
RANJAN CHOUDHURY Vs. STATE OF TRIPURA
|
November 26, 2020 |
|
RANJIT CHOWHAN Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
RANJIT DEB Vs. STATE OF TRIPURA
|
September 24, 2020 |
|
RANJIT DEBBARMA & OTHERS Vs. STATE OF TRIPURA
|
January 22, 2020 |
|
RANJIT KUMAR DAS Vs. STATE OF TRIPURA
|
February 27, 2020 |
|
RANJIT KUMAR DEBNATH Vs. STATE OF TRIPURA
|
November 19, 2020 |
|
RANJIT SINHA Vs. STATE OF TRIPURA
|
December 1, 2020 |
|
RANJITA BALA BANIK Vs. AGARTALA MUNICIPAL CORPORATION
|
September 2, 2020 |
|
RASHU MUNDA Vs. STATE OF TRIPURA
|
May 14, 2020 |
|
RASMITA DEY Vs. STATE OF TRIPURA
|
May 1, 2020 |
|
RASMITA DEY Vs. STATE OF TRIPURA
|
May 29, 2020 |
|
RATAN CH. BANIK Vs. STATE OF TRIPURA
|
March 2, 2020 |
|
RATAN CHANDRA DAS Vs. STATE OF TRIPURA
|
September 23, 2020 |
|
RATAN CHANDRA DAS Vs. STATE OF TRIPURA
|
September 28, 2020 |
|
RATI RANJAN BHOWMIK Vs. STATE OF TRIPURA
|
January 2, 2020 |
|
RATNA DEBNATH Vs. NARAYAN DEBNATH
|
January 22, 2020 |
|
RETTICK BAKSHI Vs. STATE OF TRIPURA
|
November 17, 2020 |
|
REXONA DEBBARMA Vs. STATE OF TRIPURA
|
November 19, 2020 |
|
RINA DEBBARMA Vs. BARAMATI DEBBARMA
|
February 14, 2020 |
|
RINKU DAS (DEBNATH) Vs. ARUN KANTI PAL
|
February 27, 2020 |
|
RINKU SEN (DUTTA) Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
|
January 16, 2020 |
|
RITA DAS (SAHA) Vs. STATE OF TRIPURA
|
September 10, 2020 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. STATE OF TRIPURA
|
September 9, 2020 |
|
RUCHIRA DATTA Vs. STATE OF TRIPURA
|
February 28, 2020 |
|
RUMITA BANIK Vs. RIPAN CHANDRA GHOSH
|
May 22, 2020 |
|
RUMPA DEBNATH (BHOWMIK) Vs. STATE OF TRIPURA
|
September 4, 2020 |
|
RUPA DEBBARMA, Vs. TAPASH DEBBARMA
|
September 9, 2020 |
|
RUPAK DEBROY Vs. SARADINDU CHOUDHURY, IAS
|
June 10, 2020 |
|
RUPAK DEBROY Vs. ARINDAM LODH
|
January 31, 2020 |
|
SABITRI DAS Vs. STATE OF TRIPURA
|
June 24, 2020 |
|
SABYASACHI SINGH Vs. STATE OF TRIPURA
|
January 22, 2020 |
|
SACHIRANI TALUKDER Vs. STATE OF TRIPURA
|
January 2, 2020 |
|
SADDAK MIAH Vs. STATE OF TRIPURA
|
November 17, 2020 |
|
SADHANA BALA SARKAR Vs. SHYAMU SARKAR
|
May 20, 2020 |
|
SAJAL DAS Vs. CHAMPA DAS
|
May 29, 2020 |
|
SAJAL DAS Vs. STATE OF TRIPURA
|
June 17, 2020 |
|
SAJAL DEB Vs. STATE OF TRIPURA
|
February 17, 2020 |
|
SAJAL HOSSAIN Vs. STATE OF TRIPURA
|
April 15, 2020 |
|
SAJAL KANTI GHOSH Vs. STATE OF TRIPURA
|
March 19, 2020 |
|
SAJAL SARKAR Vs. EFORE AKIL KURESHI, ARINDAM LODH
|
June 15, 2020 |
|
SAJAL SARKAR Vs. STATE OF TRIPURA
|
June 15, 2020 |
|
SAMBHU URANG Vs. STATE OF TRIPURA
|
June 24, 2020 |
|
SAMIR CHANDRA DAS Vs. MD. JAMAL HOSSAIN
|
January 31, 2020 |
|
SAMIR GHOSH Vs. STATE OF TRIPURA
|
June 25, 2020 |
|
SAMIR KUMAR GHOSH Vs. STATE OF TRIPURA
|
May 29, 2020 |
|
SAMIR RANJAN SARKAR Vs. JAYAMATI AHIR
|
June 3, 2020 |
|
SAMITA SAHA Vs. STATE OF TRIPURA
|
March 12, 2020 |
|
SAMRAT CHOUDHURY Vs. TRIPURA STATE POLLUTION CONTROL BOARD
|
August 14, 2020 |
|
SANGITA CHAKRABORTY Vs. STATE OF TRIPURA
|
January 22, 2020 |
|
SANGITA REANG Vs. STATE OF TRIPURA
|
January 29, 2020 |
|
SANIRAI KALOI Vs. STATE OF TRIPURA
|
December 22, 2020 |
|
SANJIB BISWAS Vs. STATE OF TRIPURA
|
February 13, 2020 |
|
SANJOY KUMAR PAUL Vs. UNION OF INDIA
|
February 28, 2020 |
|
SANJU SUKLA DAS Vs. STATE OF TRIPURA
|
May 4, 2020 |
|
SANKAR ACHARJEE Vs. STATE OF TRIPURA
|
January 17, 2020 |
|
SANKAR MUNDA Vs. STATE OF TRIPURA
|
June 30, 2020 |
|
SANKAR SAHA Vs. STATE OF TRIPURA
|
July 31, 2020 |
|
SANKARI PAL (SUTRADHAR) Vs. STATE OF TRIPURA
|
October 8, 2020 |
|
SANTANU ROY Vs. MD. HALAL UDDIN ALIAS HALAL MIAH
|
May 21, 2020 |
|
SANTOSH BAHADUR Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
SAPTAM SARKAR Vs. SITA SARKAR (DAS)
|
September 15, 2020 |
|
SARBESH SARKAR Vs. STATE OF TRIPURA
|
June 30, 2020 |
|
SARVASIDDHI AGROTECH PVT. LTD. Vs. UNION OF INDIA
|
October 5, 2020 |
|
SATABDI ROY ON BEHALF OF ACCUSED SRI SUMIT CHOWDHURY Vs. STATE OF TRIPURA
|
March 24, 2020 |
|
SATISH DAS Vs. STATE OF TRIPURA
|
February 18, 2020 |
|
SATYA KR. DEBBARMA Vs. STATE OF TRIPURA
|
October 20, 2020 |
|
SATYA NARAYAN KHATANA Vs. UNION OF INDIA
|
October 13, 2020 |
|
SATYA SARKAR Vs. UNION OF INDIA
|
January 2, 2020 |
|
SATYAJIT DEBNATH Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
SATYAJIT KR. SHIL Vs. TRIPURA STATE LEGAL SERVICE AUTHORITY
|
January 10, 2020 |
|
SATYESH CH. DEB Vs. STATE OF TRIPURA
|
February 10, 2020 |
|
SAURAJIT PAUL Vs. UNION OF INDIA
|
May 20, 2020 |
|
SELI RAY CHAUDHURY Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
SENIOR MANAGER, JAGANNATHPUR TEA ESTATE Vs. PARENDRA MALAKAR
|
January 16, 2020 |
|
SENTU RUDRA PAUL Vs. THE STATE OF TRIPURA
|
November 17, 2020 |
|
SHARMISTHA SARKAR Vs. STATE OF TRIPURA
|
October 15, 2020 |
|
SHIB SANKAR SHIL Vs. STATE OF TRIPURA
|
February 1, 2020 |
|
SHIBANTA NAG Vs. STATE OF TRIPURA
|
January 10, 2020 |
|
SHIPRA DEBNATH Vs. STATE OF TRIPURA
|
August 25, 2020 |
|
SHISHIR KANTI SARKAR Vs. STATE OF TRIPURA
|
August 5, 2020 |
|
SHITAL DAS Vs. SANGITA RANI DAS
|
February 5, 2020 |
|
SHOSMITHA BHOWMIK (MODAK) SUSMITA Vs. PINTU DAS
|
May 26, 2020 |
|
SHYAMAL KANTI CHOUDHURY Vs. STATE OF TRIPURA
|
January 21, 2020 |
|
SHYAMAL KAR Vs. AGARTALA MUNICIPAL CORPORATION
|
January 31, 2020 |
|
SHYAMAL PATARI Vs. RADHA BAHADUR
|
January 24, 2020 |
|
SHYAMAL SAHA Vs. STATE OF TRIPURA
|
April 15, 2020 |
|
SHYAMAL SAHA Vs. STATE OF TRIPURA
|
December 17, 2020 |
|
SIBABRATA SARKAR Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL (TTAADC)
|
March 13, 2020 |
|
SIDDHARTHA SARKAR Vs. STATE OF TRIPURA
|
December 15, 2020 |
|
SINGHA RAM TRIPURA Vs. STATE OF TRIPURA
|
June 22, 2020 |
|
SMRITI DAS Vs. STATE OF TRIPURA
|
July 20, 2020 |
|
SNEHANGSHU DAS Vs. STATE OF TRIPURA
|
December 18, 2020 |
|
SOHARAB HOSHAIN (BILTU) ALIAS SURAB HOSSEN Vs. STATE OF TRIPURA
|
May 19, 2020 |
|
SOMA SAHA Vs. GLOBAL EDUCATIONAL NET (GENET)
|
January 22, 2020 |
|
SOMA SARKAR Vs. STATE OF TRIPURA
|
March 10, 2020 |
|
SOMEN BAIDYA Vs. STATE OF TRIPURA
|
February 10, 2020 |
|
SOMNATH SINGH Vs. UNION OF INDIA
|
July 7, 2020 |
|
SPECIAL JUDGE (POCSO), NORTH TRIPURA, DHARMANAGAR Vs. STATE OF TRIPURA
|
February 25, 2020 |
|
SRABANTI BHOWMIK ON BEHALF OF ACCUSED SRI SUMIT BANIK ALIAS BAPI Vs. STATE OF TRIPURA
|
March 24, 2020 |
|
SRI BIBHUTI RANJAN DAS Vs. SMT. GOURI DAS
|
July 7, 2020 |
|
STATE OF TRIPURA Vs. MINAKSHI DE
|
January 27, 2020 |
|
STATE OF TRIPURA Vs. MD. SHAH ALAM
|
February 11, 2020 |
|
STATE OF TRIPURA Vs. STATE LEVEL SCRUTINY COMMITTEE
|
July 9, 2020 |
|
STATE OF TRIPURA Vs. OMAR SHARIF
|
July 10, 2020 |
|
STATE OF TRIPURA Vs. RAMENDRA NARAYAN BHATTACHARJEE
|
August 18, 2020 |
|
STATE OF TRIPURA Vs. ARUNABHA SAHA
|
August 25, 2020 |
|
STATE OF TRIPURA Vs. KAUSHIK MAJUMDER
|
August 11, 2020 |
|
STATE OF TRIPURA Vs. GOPESH MALAKAR
|
December 22, 2020 |
|
STATE OF TRIPURA Vs. CHAMATI MAJUMDER
|
June 1, 2020 |
|
STATE OF TRIPURA Vs. NIBEDITA ROY
|
February 14, 2020 |
|
STATE OF TRIPURA Vs. JUTHIKA DEBBARMA
|
January 27, 2020 |
|
STATE OF TRIPURA Vs. RAMU DEBNATH
|
February 4, 2020 |
|
STATE OF TRIPURA Vs. BIBHU KUMARI DEVI
|
January 6, 2020 |
|
STATE OF TRIPURA Vs. SAMUDRA DEBBARMA
|
January 13, 2020 |
|
STATE OF TRIPURA Vs. R.M. SINHA & CO.
|
October 12, 2020 |
|
STATE OF TRIPURA Vs. PARTHA SARATHI DATTA
|
October 16, 2020 |
|
STATE OF TRIPURA Vs. NIKHIL CH. DAS
|
October 14, 2020 |
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SUBANGKARI PODDER Vs. DISTRICT AND SESSIONS JUDGE, WEST TRIPURA JUDICIAL DISTRICT
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July 24, 2020 |
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SUBARNA CHAKRABORTY Vs. STATE OF TRIPURA
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August 5, 2020 |
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SUBASH REANG Vs. STATE OF TRIPURA
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September 16, 2020 |
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SUBHADRA DEBBARMA Vs. RUPAN MIAH
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February 28, 2020 |
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SUBHAJIT ROY Vs. STATE OF TRIPURA
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March 20, 2020 |
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SUBHASH DAS Vs. STATE OF TRIPURA
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July 3, 2020 |
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SUBHASH SUTRADHAR Vs. STATE OF TRIPURA
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January 24, 2020 |
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SUBODH RANJAN RAY Vs. STATE OF TRIPURA
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March 13, 2020 |
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SUBRATA DEBNATH Vs. STATE OF TRIPURA
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December 17, 2020 |
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SUBRATA KARMAKAR Vs. STATE OF TRIPURA
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January 13, 2020 |
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SUBRATA NATH Vs. STATE OF TRIPURA
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February 18, 2020 |
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SUDEBI DEBNATH Vs. HARIHAR
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September 23, 2020 |
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SUDHANGHU SARKAR Vs. STATE OF TRIPURA
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June 24, 2020 |
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SUDHIR DEBNATH Vs. STATE OF TRIPURA
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December 17, 2020 |
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SUDIP DEBNATH Vs. STATE OF TRIPURA
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June 4, 2020 |
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SUDIP KUMAR DHAR Vs. STATE OF TRIPURA
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November 26, 2020 |
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SUJIT CHANDRA DAS Vs. STATE OF TRIPURA
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October 6, 2020 |
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SUJIT DATTA Vs. STATE OF TRIPURA
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September 16, 2020 |
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SUJIT PATARI Vs. STATE OF TRIPURA
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January 13, 2020 |
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SUKALYAN DAS Vs. STATE OF TRIPURA
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October 15, 2020 |
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SUKESH DAS Vs. STATE OF TRIPURA
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May 29, 2020 |
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SUKLAL DEBNATH Vs. STATE OF TRIPURA
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February 6, 2020 |
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SUKUMAL MAZUMDER Vs. STATE OF TRIPURA
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March 20, 2020 |
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SUKUMAR DEBNATH Vs. STATE OF TRIPURA
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October 20, 2020 |
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SUMAN BHOWMIK Vs. UNION OF INDIA
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January 3, 2020 |
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SUMAN MALAKAR Vs. STATE OF TRIPURA
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June 19, 2020 |
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SUMIT DAS @ SUMAN Vs. STATE OF TRIPURA
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May 18, 2020 |
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SUMIT KR. DAS Vs. NAMITA DAS
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February 5, 2020 |
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SUMITA SAHA Vs. AGARTALA MUNICIPAL CORPORATION
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February 6, 2020 |
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SUNIL BHAUMIK Vs. BAR COUNCIL OF TRIPURA
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January 20, 2020 |
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SUNIL CHANDRA LODH Vs. TRIPURA ROAD TRANSPORT CORPORATION
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February 14, 2020 |
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SUNIL DEBBARMA Vs. STATE OF TRIPURA
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January 22, 2020 |
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SUNITI DAS Vs. STATE OF TRIPURA
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October 29, 2020 |
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SUPERINTENDENT OF POLICE, GOMATI DISTRICT, UDAIPUR Vs. RINKU RANI DATTA (DEB)
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October 1, 2020 |
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SUPRABHA ADHIKARI Vs. STATE OF TRIPURA
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May 13, 2020 |
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SURAJIT DEBBARMA Vs. SONALI DEBBARMA
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September 23, 2020 |
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SURANJOY REANG Vs. STATE OF TRIPURA
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September 28, 2020 |
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SURESH CHANDRA DAS Vs. STATE OF TRIPURA
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March 20, 2020 |
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SUSMITA DATTA Vs. STATE OF TRIPURA
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August 10, 2020 |
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SUSMITA DATTA Vs. STATE OF TRIPURA
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August 31, 2020 |
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SWAPAN BHOWMIK Vs. STATE OF TRIPURA
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January 4, 2020 |
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SWAPAN CHAKRABORTY Vs. STATE OF TRIPURA
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February 27, 2020 |
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SWAPAN CHAKRABORTY Vs. STATE OF TRIPURA
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August 5, 2020 |
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SWAPAN GACHI Vs. STATE OF TRIPURA
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June 29, 2020 |
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SWAPAN GHOSH Vs. DIPANKAR SAHA
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February 25, 2020 |
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SWAPAN KUMAR DAS Vs. ILA DAS
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February 14, 2020 |
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SWAPNA DEBNATH Vs. SUKLAL DEBNATH
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January 4, 2020 |
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SWAPNA DEBNATH Vs. SUKLAL DEBNATH
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April 1, 2020 |
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SWAPNA NANDI ROY Vs. STATE OF TRIPURA
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March 6, 2020 |
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SWAPNANIL CHAUDHURI Vs. STATE OF TRIPURA
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December 16, 2020 |
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SWARAJ CHAKRABORTY Vs. STATE OF TRIPURA
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November 25, 2020 |
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TABIRUNG UCHAI Vs. STATE OF TRIPURA
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July 9, 2020 |
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TAKAR MANI TRIPURA Vs. STATE OF TRIPURA
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March 19, 2020 |
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TANUSHREE NANDI BHOWMIK Vs. STATE OF TRIPURA
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October 16, 2020 |
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TANUSREE DATTA (DEB) Vs. STATE OF TRIPURA
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August 21, 2020 |
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TAPAN DAS Vs. UNION OF INDIA
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January 3, 2020 |
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TAPAS GUHA Vs. TRIPURA TEA DEVELOPMENT CORPORATION LTD.
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November 19, 2020 |
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TAPAS NATTA @ PAPAI NATTA Vs. STATE OF TRIPURA
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March 18, 2020 |
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TAPAS SAHA Vs. STATE OF TRIPURA
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December 17, 2020 |
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TARUN KUMAR ROY Vs. STATE OF TRIPURA
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January 9, 2020 |
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TEESTA PETROTECH PRIVATE LIMITED Vs. UNION OF INDIA
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September 2, 2020 |
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TIKENDRA DEBBARMA Vs. STATE OF TRIPURA
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January 4, 2020 |
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TITO CHAKMA Vs. STATE OF TRIPURA
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February 18, 2020 |
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TRIDIP BHOWMIK Vs. STATE OF TRIPURA
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March 19, 2020 |
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TRIDIP CHANDA Vs. MD. SAHA ALAM MIAH
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February 20, 2020 |
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TRIPURA CO-OPERATIVE MILK PRODUCER UNION LIMITED Vs. MADHURA MANJURI SINGH DEO ALIAS MANIKA RANA
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March 3, 2020 |
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TRIPURA GOVT. TEACHERS ASSOCIATION Vs. STATE OF TRIPURA
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October 7, 2020 |
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TRIPURA STATE ELECTRICITY CORPORATION Vs. SIRAJUL HAQUE
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December 8, 2020 |
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TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. HEMAMALA TRIPURA
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July 6, 2020 |
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TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. RITA KALAI
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July 15, 2020 |
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TRIPURA STATE ELECTRICITY CORPORATION LTD. Vs. SONALI SOM (SARKAR)
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July 16, 2020 |
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TRIPURA STATE OF COUNCIL FOR SCIENCE & TECHNOLOGY Vs. STATE OF TRIPURA
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July 15, 2020 |
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TRIPURA TEA DEVELOPMENT CORPORATION LIMITED Vs. PEERLESS TEA AND INDUSTRY LIMITED, NOW KAMALA TEA CO. LTD.
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December 4, 2020 |
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TRIPURA TRUCK OWNERS SYNDICATE Vs. STATE OF TRIPURA
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February 5, 2020 |
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TUSHAR KANTI DEBNATH Vs. STATE OF TRIPURA
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July 7, 2020 |
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TUTAN BISWAS Vs. TRIPURA STATE CO-OPERATIVE BANK LIMITED
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June 3, 2020 |
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TUTAN DEBBARMA Vs. STATE OF TRIPURA
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January 9, 2020 |
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TUTAN GHOSH Vs. STATE OF TRIPURA
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August 31, 2020 |
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TUTAN SAHA Vs. SUNIL BANIK
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June 15, 2020 |
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UMA ROY Vs. STATE OF TRIPURA
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July 9, 2020 |
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UMESH KALAI Vs. STATE OF TRIPURA
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February 11, 2020 |
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UNION OF INDIA Vs. GITA RANI BARMAN ROY
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February 6, 2020 |
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UNION OF INDIA Vs. DILIP KUMAR BISWAS
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October 13, 2020 |
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UNION OF INDIA Vs. MANIDIPA DEBROY CHOWDHURY
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August 17, 2020 |
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UNION OF INDIA Vs. RAJU SINGH
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December 21, 2020 |
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UNIVERSAL DRUG CENTRE, RONALDSAY ROAD, AGARTALA Vs. UNION OF INDIA
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March 4, 2020 |
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UNKNOWN Vs. PRADIP MAJUMDER
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July 15, 2020 |
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UTPAL DEBNATH Vs. STATE OF TRIPURA
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March 10, 2020 |
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UTPAL MAJUMDER Vs. FARID MIAH (MD.)
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August 26, 2020 |
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UTPAL SINHA Vs. STATE OF TRIPURA
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January 10, 2020 |
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UTTAM DEB Vs. STATE OF TRIPURA
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July 27, 2020 |
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UTTAM KUMAR DAS Vs. STATE OF TRIPURA
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February 19, 2020 |
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UTTAM KUMAR ROY Vs. STATE OF TRIPURA
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December 4, 2020 |
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VIJOY KUMAR Vs. STATE OF TRIPURA
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October 29, 2020 |
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YOGINDER PAL Vs. HIGH COURT OF TRIPURA
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January 27, 2020 |