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A. NANDI Vs. N. MAJUMDER
|
November 28, 2019 |
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ABANI DEBNATH Vs. STATE OF TRIPURA
|
November 22, 2019 |
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ABDUL LATIF PALWAN Vs. STATE OF TRIPURA
|
April 30, 2019 |
|
ABDUL SALAM Vs. RIMEMBER KHASIA
|
October 3, 2019 |
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ABHIJIT CHOUDHURY Vs. STATE OF TRIPURA
|
September 3, 2019 |
|
ABU MIAH Vs. SANJIB DAS
|
April 12, 2019 |
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AGARTALA MUNICIPAL CORPORATION Vs. LAND ACQUISITION COLLECTOR
|
July 18, 2019 |
|
AGARTALA RUBBER INDUSTRY Vs. SECRETARY, FINANCE DEPTT.
|
January 28, 2019 |
|
AIRPORT AUTHORITY OF INDIA Vs. SANATAN DAS
|
September 12, 2019 |
|
AJIT KUMAR RAY Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
April 18, 2019 |
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AJIT NAMA Vs. STATE OF TRIPURA
|
June 21, 2019 |
|
AJIT SARKAR Vs. STATE OF TRIPURA
|
June 25, 2019 |
|
AJOY BHUSAN DEB Vs. COSMIC NEGOTIATORS LTD.
|
June 27, 2019 |
|
AJOY CH. DAS Vs. STATE OF TRIPURA
|
January 22, 2019 |
|
AJOY DAS Vs. STATE OF TRIPURA
|
August 7, 2019 |
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AJOY DE Vs. STATE OF TRIPURA
|
January 3, 2019 |
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AJOY MALAKAR Vs. STATE OF TRIPURA
|
March 8, 2019 |
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AJOY SARKAR Vs. ARINDAM CHOUDHURY
|
April 2, 2019 |
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ALAK MITRA Vs. STATE OF TRIPURA
|
August 9, 2019 |
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ALAUDDIN MAJUMDER Vs. STATE OF TRIPURA
|
September 24, 2019 |
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ALL TRIPURA EPS PENSIONERS AND EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA
|
September 13, 2019 |
|
ALL TRIPURA JUDO ASSOCIATION Vs. JUDO FEDERATION OF INDIA
|
January 5, 2019 |
|
ALOK DEBNATH Vs. STATE OF TRIPURA
|
September 26, 2019 |
|
AMAL SARKAR Vs. GOBINDA CHAKRABORTY
|
May 27, 2019 |
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AMALENDU BARDHAN ROY Vs. AGARTALA MUNICIPAL CORPORATION
|
December 6, 2019 |
|
AMALENDU BARDHAN ROY Vs. AGARTALA MUNICIPAL CORPN.
|
June 18, 2019 |
|
AMALENDU DAS Vs. STATE OF TRIPURA
|
April 5, 2019 |
|
AMARENDRA MALAKAR Vs. STATE OF TRIPURA
|
July 25, 2019 |
|
AMARESH BASAK Vs. STATE OF TRIPURA
|
March 25, 2019 |
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AMIR HAMZA Vs. NABADWIP CH. SUKLA DAS ALIAS NABADWIP CHANDRA DAS
|
September 9, 2019 |
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AMITABHA CHAKRABORTY Vs. STATE OF TRIPURA
|
April 3, 2019 |
|
AMITAVA DASGUPTA Vs. STATE OF TRIPURA
|
May 31, 2019 |
|
AMITAVA SARMA Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
AMRITA LAL BHOWMIK Vs. SUBAL BHOWMIK
|
November 21, 2019 |
|
AMRITA SINHA Vs. STATE OF TRIPURA
|
October 1, 2019 |
|
ANANDA HARI JAMATIA Vs. STATE OF TRIPURA
|
April 24, 2019 |
|
ANIL DAS Vs. STATE OF TRIPURA
|
September 5, 2019 |
|
ANIMA PAUL Vs. BISWAJIT PAUL
|
February 1, 2019 |
|
ANIMESH DEBNATH Vs. STATE OF TRIPURA
|
December 19, 2019 |
|
ANIMESH ROY Vs. STATE OF TRIPURA
|
January 22, 2019 |
|
ANIMESH SHYAM ROY Vs. STATE OF TRIPURA
|
July 17, 2019 |
|
ANINDITA DATTA Vs. STATE OF TRIPURA
|
August 23, 2019 |
|
ANINDITA ROY Vs. ABHOY BHATTACHARJEE
|
October 1, 2019 |
|
ANITA RANI SAHA Vs. STATE OF TRIPURA
|
May 29, 2019 |
|
ANJALI BHOWMIK Vs. TRIPURA GRAMIN BANK
|
December 3, 2019 |
|
ANJANA ROY (CHAKRABORTY) Vs. STATE OF TRIPURA
|
August 16, 2019 |
|
ANKUR DEBNATH Vs. STATE OF TRIPURA
|
January 8, 2019 |
|
ANUKUL CHANDRA NATH Vs. STATE OF TRIPURA
|
July 8, 2019 |
|
ANWAR HOSSAIN MAISHAN Vs. STATE OF TRIPURA
|
November 4, 2019 |
|
APU DEB Vs. STATE OF TRIPURA AND 10 ORS.
|
September 26, 2019 |
|
ARATI DEBNATH Vs. STATE OF TRIPURA
|
June 26, 2019 |
|
ARINDAM GHOSH Vs. ABHIJIT DEBNATH
|
March 12, 2019 |
|
ARJUN CHANDRA ROY Vs. STATE OF TRIPURA
|
December 10, 2019 |
|
ARUN KANTI CHAKRABORTY Vs. STATE OF TRIPURA
|
February 21, 2019 |
|
ARUN KUMAR DEB Vs. STATE OF TRIPURA
|
July 17, 2019 |
|
ARUNABHA SAHA Vs. STATE OF TRIPURA
|
August 5, 2019 |
|
ARUNDHATI MAJUMDER Vs. DEBASISH MAJUMDER
|
November 22, 2019 |
|
ARUNODAY SAHA Vs. TRIPURA UNIVERSITY
|
January 16, 2019 |
|
ASAMANJOY REANG Vs. STATE OF TRIPURA
|
November 6, 2019 |
|
ASHES DEB Vs. STATE OF TRIPURA
|
September 23, 2019 |
|
ASHES DEB Vs. STATE OF TRIPURA
|
April 20, 2019 |
|
ASHIM SHARMA Vs. STATE OF TRIPURA
|
December 9, 2019 |
|
ASHIS DAS Vs. STATE OF TRIPURA
|
December 4, 2019 |
|
ASHOK CHANDRA DHAR Vs. UNION OF INDIA
|
February 8, 2019 |
|
ASHOK DATTA Vs. DULAL SARKAR
|
August 29, 2019 |
|
ASOK DAS @ ASHOKE Vs. STATE OF TRIPURA
|
May 13, 2019 |
|
ASSISTANT DEFENCE ESTATES OFFICER Vs. BHABANI PRASAD ROY
|
May 23, 2019 |
|
ATUL CHANDRA MALAKAR Vs. STATE OF TRIPURA
|
March 28, 2019 |
|
AYESHA BEGAM Vs. STATE OF TRIPURA
|
August 2, 2019 |
|
B. DEB Vs. B. CHOUDHURI
|
April 25, 2019 |
|
BABUL CHANDRA MAJUMDER Vs. RATNA MAJUMDER
|
March 14, 2019 |
|
BABUL DEBNATH Vs. UDDHAB DATTA
|
December 5, 2019 |
|
BABUL SHIL Vs. STATE OF TRIPURA
|
June 7, 2019 |
|
BADAL CHAKRABORTY Vs. STATE OF TRIPURA
|
July 3, 2019 |
|
BADAL CHANDRA MALAKAR Vs. STATE OF TRIPURA
|
December 20, 2019 |
|
BADAL CHOUDHURY Vs. STATE OF TRIPURA
|
December 10, 2019 |
|
BADAL CHOUDHURY Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
BADAL LASKAR Vs. STATE OF TRIPURA
|
June 25, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PAMPI MAJUMDER DATTA
|
August 19, 2019 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. DILIP SARKAR
|
July 11, 2019 |
|
BALARAM PAUL Vs. GOBINDA PAUL
|
August 6, 2019 |
|
BALARAM PAUL Vs. STATE OF TRIPURA
|
April 12, 2019 |
|
BANAMALI DEBNATH Vs. DEBASISH BHOWMIK
|
June 19, 2019 |
|
BANAMALI DEBNATH Vs. DEBASISH BHOWMIK
|
May 8, 2019 |
|
BANI DEBBARMA Vs. STATE OF TRIPURA
|
January 8, 2019 |
|
BANTI GHOSH Vs. CENTRAL BANK OF INDIA
|
December 2, 2019 |
|
BAPI DEB Vs. NANTU DAS (OWNER OF TR-02C-0661)
|
April 23, 2019 |
|
BARNALI DATTA Vs. STATE OF TRIPURA
|
September 30, 2019 |
|
BASANTA SEN Vs. STATE OF TRIPURA
|
July 11, 2019 |
|
BASUDEB DAS Vs. STATE OF TRIPURA
|
September 25, 2019 |
|
BASUDEV TANTI @ BASUDEV TANTUBAI Vs. STATE OF TRIPURA
|
August 23, 2019 |
|
BEGAM JESMINE AKTAR Vs. ABUL KHAYER
|
January 22, 2019 |
|
BHAGYA LAXMI DEBBARMA Vs. AKTAR HOSSEIN
|
April 26, 2019 |
|
BHAJAN CH. DEBNATH Vs. STATE OF TRIPURA
|
December 17, 2019 |
|
BHAJAN SAHA Vs. STATE OF TRIPURA
|
April 5, 2019 |
|
BHAJANA BALA DAS Vs. BIMAL DAS
|
March 7, 2019 |
|
BHANU LODH Vs. TRIPURA JUTE MILLS LIMITED
|
January 28, 2019 |
|
BHANU LODH Vs. TRIPURA UNIVERSITY
|
November 6, 2019 |
|
BHANU PAL CHOWDHURY Vs. STATE OF TRIPURA
|
July 29, 2019 |
|
BHASKAR BIJOY DATTA Vs. STATE OF TRIPURA
|
February 25, 2019 |
|
BHUBAN BASU Vs. REGIONAL MANAGER, UNITED BANK OF INDIA
|
March 14, 2019 |
|
BHUDEB CHANDRA ACHARJEE Vs. STATE OF TRIPURA
|
December 11, 2019 |
|
BHULU MUNDA Vs. STATE OF TRIPURA
|
August 30, 2019 |
|
BIBEKANANDA MAJUMDER Vs. AGARTALA MUNICIPAL CORPORATION
|
November 27, 2019 |
|
BIDHU BHUSAN DEB Vs. STATE OF TRIPURA
|
January 30, 2019 |
|
BIJAN BEHARI DEB Vs. MD. MOSOBBIR ALI
|
June 29, 2019 |
|
BIJAY MANIK DEBBARMA Vs. STATE OF TRIPURA
|
June 24, 2019 |
|
BIJAYA ROY (SAHA) Vs. STATE OF TRIPURA
|
May 6, 2019 |
|
BIJOY KISHORE MAJUMDER Vs. STATE OF TRIPURA
|
March 7, 2019 |
|
BIJOY KRISHNA SAHA Vs. STATE OF TRIPURA
|
October 3, 2019 |
|
BIKASH CHANDRA SAHA Vs. STATE OF TRIPURA
|
February 1, 2019 |
|
BIKASH PATARI Vs. STATE OF TRIPURA
|
July 30, 2019 |
|
BILLAL MIAH Vs. PUBLIC PROSECUTOR
|
January 3, 2019 |
|
BIMAL ACHARJEE Vs. STATE OF TRIPURA
|
September 4, 2019 |
|
BIMAL CHANDRA GHOSH Vs. STATE OF TRIPURA
|
August 1, 2019 |
|
BIMAL DAS Vs. STATE OF TRIPURA
|
May 3, 2019 |
|
BIMAL DATTA Vs. STATE OF TRIPURA
|
October 3, 2019 |
|
BINA BISWAS (SHIL) Vs. STATE OF TRIPURA
|
August 5, 2019 |
|
BINA RANI DAS Vs. ANIL PLANTATION PVT. LTD.
|
January 29, 2019 |
|
BINDUSMITA BHOWMIK Vs. TRIPURA STATE LEGISLATIVE ASSEMBLY
|
July 19, 2019 |
|
BINI CHAKMA ALIAS BINI KUCHU CHAKMA Vs. RAJ KISHORE CHAKMA
|
December 6, 2019 |
|
BINOY BHATTACHARJEE Vs. STATE OF TRIPURA
|
November 19, 2019 |
|
BINOY KUMAR THAKUR Vs. UNION OF INDIA
|
December 6, 2019 |
|
BIOCON LIMITED Vs. STATE OF TRIPURA
|
November 27, 2019 |
|
BIPAD BANDHU BHOWMIK Vs. RAJIB SAHA
|
May 1, 2019 |
|
BIPLAB PAUL Vs. STATE OF TRIPURA
|
January 10, 2019 |
|
BIPUL RANJAN DEY Vs. STATE OF TRIPURA
|
June 7, 2019 |
|
BIRENDRA BISWAS Vs. ITAN DEB (BISWAS)
|
June 24, 2019 |
|
BISHNU DAS Vs. STATE OF TRIPURA
|
May 16, 2019 |
|
BISHU DEBBARMA Vs. STATE OF TRIPURA
|
April 2, 2019 |
|
BISHU RANJAN DAS Vs. STATE OF TRIPURA
|
April 24, 2019 |
|
BISWA KANYA DEBBARMA Vs. STATE OF TRIPURA
|
July 25, 2019 |
|
BISWAJIT BHOWMIK Vs. STATE OF TRIPURA
|
April 1, 2019 |
|
BISWAJIT SINGH Vs. STATE OF TRIPURA
|
July 5, 2019 |
|
BISWANATH PAL Vs. UMA DEB
|
May 14, 2019 |
|
BRAJENDRA DEBBARMA Vs. STATE OF TRIPURA
|
April 3, 2019 |
|
BRIKHODA REANG Vs. STATE OF TRIPURA
|
December 4, 2019 |
|
BRITE RUBBER PROCESSOR PVT.LTD. Vs. UNION OF INDIA
|
April 25, 2019 |
|
BULTAN DAS Vs. STATE OF TRIPURA
|
November 7, 2019 |
|
C.S. SINHA Vs. N. CHOWDHURY
|
February 22, 2019 |
|
CHANDAN DAS Vs. STATE OF TRIPURA
|
July 11, 2019 |
|
CHANDAN DEBNATH Vs. STATE OF TRIPURA
|
May 31, 2019 |
|
CHANDAN DEY Vs. STATE OF TRIPURA
|
July 29, 2019 |
|
CHANDAN KUMAR DAS Vs. STATE OF TRIPURA
|
March 15, 2019 |
|
CHANDRA SHEKAR SINHA Vs. STATE OF TRIPURA
|
November 25, 2019 |
|
CHAYAN PAL. Vs. STATE OF TRIPURA
|
August 8, 2019 |
|
CHHANDA BAISHNAB Vs. SABITA CHAKRABORTY
|
June 20, 2019 |
|
CHINTA DEB Vs. STATE OF TRIPURA
|
August 19, 2019 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. ANANTA KUMAR NATH
|
February 26, 2019 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. RINKU SEN (DUTTA)
|
December 4, 2019 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. JHARNA RANI DEBNATH
|
December 4, 2019 |
|
CHOLAMANDALM M.S. GENERAL INSURANCE CO. LTD. Vs. ARCHANA ROY (SAHA)
|
April 3, 2019 |
|
COURT ON ITS OWN MOTION Vs. SUMEN PAUL
|
March 29, 2019 |
|
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
|
December 17, 2019 |
|
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
|
September 30, 2019 |
|
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA
|
December 2, 2019 |
|
COURT ON ITS OWN MOTION Vs. MR. A.K. BHOWMIK
|
April 20, 2019 |
|
COURT ON ITS OWN MOTION Vs. MD.HELAL UDDIN ALIAS HILAL MIA
|
March 25, 2019 |
|
COURT ON OWN MOTION Vs. TRIPURA BRICK MANUFACTURERS ASSOCIATION
|
August 27, 2019 |
|
D.C. ROY Vs. N. CHOWDHURY
|
March 5, 2019 |
|
DALI ROY Vs. PABITRA CHANDRA DATTA
|
September 20, 2019 |
|
DALIYA SAHA Vs. STATE OF TRIPURA AND 5 ORS.
|
March 26, 2019 |
|
DASHU RANJAN DEBBARMA Vs. STATE OF TRIPURA
|
July 18, 2019 |
|
DEAN, COLLEGE OF FISHERIES, CENTRAL AGRICULTURAL UNIVERSITY, LEMBUCHERRA Vs. NANDESH DASGUPTA
|
May 24, 2019 |
|
DEBABRATA PALIT Vs. STATE OF TRIPURA
|
January 29, 2019 |
|
DEBADITYA BANIK Vs. STATE OF TRIPURA
|
May 13, 2019 |
|
DEBAKI ACHARYA Vs. HARVEST TIMUNG
|
March 13, 2019 |
|
DEBASHIS DAS ON BEHALF OF ACCD. DEBAJYOTI DAS Vs. STATE OF TRIPURA
|
November 26, 2019 |
|
DEBASHIS SAHA Vs. STATE OF TRIPURA
|
May 21, 2019 |
|
DEBASHIS SAHA Vs. STATE OF TRIPURA
|
January 30, 2019 |
|
DEBASHRI CHAKRABORTY Vs. STATE OF TRIPURA
|
December 18, 2019 |
|
DEBASIS CHAKRABORTY Vs. SOMA BHATTACHARJEE
|
May 29, 2019 |
|
DEBASISH MAJUMDER Vs. STATE OF TRIPURA
|
September 26, 2019 |
|
DEEPAYAN GHOSH Vs. STATE OF TRIPURA
|
February 27, 2019 |
|
DEPUTY CHIEF ENGINEER Vs. PRADIP CH. DEBNATH
|
September 5, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. TAJIR ISLAM
|
May 16, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. KAJAL RANI LASKAR (SARKAR)
|
May 29, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. MD. BHULA MIAH
|
May 28, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. TAPAN CHAKRABORTY
|
January 16, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. JHARNA DEY (PATARI)
|
September 20, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. PRADIP DAS
|
September 24, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. SUKHI BALA DAS
|
September 5, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) N.F. RAILWAY Vs. BENILAL DAS
|
September 5, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION), N.F. RAILWAY Vs. SANKAR BISWAS
|
September 20, 2019 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION), N.F. RAILWAY Vs. RAJESH SARKAR
|
April 5, 2019 |
|
DEPUTY CHIEF ENGINEER, (CONSTRUCTION) N.F. RAILWAY Vs. JYOTSNA DAS
|
August 20, 2019 |
|
DHANANJOY TRIPURA Vs. STATE OF TRIPURA
|
May 31, 2019 |
|
DHANANJOY TRIPURA Vs. STATE OF TRIPURA
|
September 17, 2019 |
|
DHANANJOY TRIPURA Vs. SUMI DEBBARMA
|
September 17, 2019 |
|
DHARAMPAL PREMCHAND LTD. Vs. UNION OF INDIA
|
April 2, 2019 |
|
DHARINDRA REANG Vs. STATE OF TRIPURA
|
December 3, 2019 |
|
DHARMARAJ JAMATIA Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
DHRUBA MANIK JAMATIA Vs. STATE OF TRIPURA
|
August 20, 2019 |
|
DHRUBAJIT MUKHERJEE ON BEHALF OF ACCD. ASHA MUKUL MUKHERJEE Vs. STATE OF TRIPURA
|
August 20, 2019 |
|
DHRUBAJYOTI SAHA Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
February 8, 2019 |
|
DIBYENDU BANIK Vs. STATE OF TRIPURA
|
September 26, 2019 |
|
DILIP DAS Vs. STATE OF TRIPURA
|
December 20, 2019 |
|
DILIP DAS Vs. STATE OF TRIPURA
|
June 26, 2019 |
|
DILIP NARAYAN DEB Vs. STATE OF TRIPURA
|
August 22, 2019 |
|
DILIP PAUL Vs. RAJ SEKHAR CHAKRABORTY
|
June 24, 2019 |
|
DIPAK DEBBARMA Vs. STATE OF TRIPURA
|
October 1, 2019 |
|
DIPAK DEBBARMA Vs. STATE OF TRIPURA
|
January 31, 2019 |
|
DIPAK DEBNATH Vs. STATE OF TRIPURA
|
January 2, 2019 |
|
DIPANKAR MAJUMDER Vs. SANDIPAN GHOSH
|
April 8, 2019 |
|
DIPESH MAJUMDER Vs. STATE OF TRIPURA
|
December 19, 2019 |
|
DIPIKA DEY Vs. SUBRATA DEB
|
June 21, 2019 |
|
DIPTI DAS MAJUMDER Vs. STATE OF TRIPURA
|
May 16, 2019 |
|
DIPTI DAS MAJUMDER Vs. STATE OF TRIPURA
|
January 4, 2019 |
|
DIPTI DAS MAJUMDER Vs. STATE OF TRIPURA
|
January 30, 2019 |
|
DIRECTOR OF CENSUS OPERATIONS Vs. SUHAGAN SEN
|
March 7, 2019 |
|
DIVISIONAL MANAGER Vs. DELETED
|
April 4, 2019 |
|
DIVISIONAL MANAGER IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SABITA MALAKAR
|
April 4, 2019 |
|
DULAL DAS Vs. STATE OF TRIPURA
|
August 28, 2019 |
|
DULAL DAS Vs. STATE OF TRIPURA
|
July 4, 2019 |
|
DULAN BHATTACHARYA Vs. MILAN DAS
|
August 23, 2019 |
|
DURGA KUMAR HRANKHWAL Vs. SACHINDRA DEBBARMA
|
May 23, 2019 |
|
EARSHED ALI Vs. STATE OF TRIPURA
|
June 7, 2019 |
|
ECI NAYAK (JOINT VENTURE) Vs. STATE OF TRIPURA
|
September 4, 2019 |
|
ESQUIRE EXPRESS & COURIER SERVICE Vs. UNION OF INDIA
|
September 12, 2019 |
|
ETIM MIAH Vs. THE STATE OF TRIPURA
|
March 14, 2019 |
|
EVERGREEN INSTITUTE Vs. VIVEKANANDA WELFARE TRUST
|
April 9, 2019 |
|
FEAST Vs. STATE OF TRIPURA
|
November 6, 2019 |
|
FOOD CORPORATION OF INDIA Vs. ABHIJIT PAUL
|
May 15, 2019 |
|
FORTUNA AGRO PLANTATION LIMITED Vs. STATE OF TRIPURA
|
September 2, 2019 |
|
FYARAM BIBI Vs. MD. ERSHAD MIAH
|
July 9, 2019 |
|
GARAN BALA DEBBARMA Vs. STATE OF TRIPURA
|
January 4, 2019 |
|
GAUTAM BANIK Vs. STATE OF TRIPURA
|
September 3, 2019 |
|
GAUTAM KUMAR ROY Vs. BIJOY BHOWMIK
|
May 24, 2019 |
|
GITA SHYAM Vs. STATE OF TRIPURA
|
September 20, 2019 |
|
GOBINDA DAS Vs. COMMANDANT, 8TH BN. TSR CHAILENGTA, LALCHERRA
|
June 20, 2019 |
|
GOBINDA MAJUMDER Vs. STATE OF TRIPURA
|
May 8, 2019 |
|
GOLAM HOSSAIN @ GOLAB @ GOLAP Vs. STATE OF TRIPURA
|
December 2, 2019 |
|
GOPAL CHANDRA SAHA Vs. STATE OF TRIPURA
|
February 19, 2019 |
|
GOPAL DEBNATH Vs. SHARMILA DEBBARMA
|
April 4, 2019 |
|
GOPAL DEY Vs. STATE OF TRIPURA
|
September 17, 2019 |
|
GOPALNAGAR TEA FACTORY Vs. PABITRA TANTI
|
March 8, 2019 |
|
GOPESH DAS Vs. STATE OF TRIPURA
|
December 17, 2019 |
|
GOUR CHAND ADHIKARI Vs. UNION OF INDIA
|
February 4, 2019 |
|
GOURANGA DEBNATH Vs. STATE OF TRIPURA
|
January 22, 2019 |
|
GOURANGA SHIL Vs. STATE OF TRIPURA
|
February 6, 2019 |
|
GOURI DAS Vs. STATE OF TRIPURA
|
December 13, 2019 |
|
GOUTAM DEBNATH Vs. HONOURABLE HIGH COURT OF TRIPURA
|
September 9, 2019 |
|
GOUTAM SAHA Vs. STATE OF TRIPURA
|
March 26, 2019 |
|
GOUTAM SAHA Vs. SHOVA RANI SAHA
|
November 22, 2019 |
|
GPT INFRA PROJECTS LIMITED Vs. STATE OF TRIPURA
|
November 26, 2019 |
|
GPT- RDS (JV), BADHARGHAT Vs. STATE OF TRIPURA
|
September 3, 2019 |
|
GURU PRASAD DEB Vs. STATE OF TRIPURA
|
July 4, 2019 |
|
HABUL ACHARJEE Vs. STATE OF TRIPURA
|
October 11, 2019 |
|
HARADHAN GUPTA Vs. CHANDAN KUMAR GUPTA
|
September 24, 2019 |
|
HARI NARAYAN DAS Vs. STATE OF TRIPURA
|
September 6, 2019 |
|
HARICHARAN BISWAS Vs. STATE OF TRIPURA
|
January 10, 2019 |
|
HARICHARAN BISWAS Vs. STATE OF TRIPURA
|
March 8, 2019 |
|
HARIMOHAN JAMATIA Vs. STATE OF TRIPURA
|
March 15, 2019 |
|
HIMANGSHU BARMAN Vs. STATE OF TRIPURA
|
December 4, 2019 |
|
HIRAMATI DAS Vs. STATE OF TRIPURA
|
June 29, 2019 |
|
HIRONMOY DE Vs. STATE OF TRIPURA
|
August 23, 2019 |
|
ICICI LOMBARD GENERAL Vs. SHRI SANDHIRAM DEBBARMA
|
February 21, 2019 |
|
INDRAJIT BHAUMIK Vs. STATE OF TRIPURA
|
April 8, 2019 |
|
INDRAJIT BHOWMIK Vs. STATE OF TRIPURA
|
December 18, 2019 |
|
INDRAJIT DEB Vs. STATE OF TRIPURA
|
December 9, 2019 |
|
JAHAR DEBANTH Vs. STATE OF TRIPURA
|
March 28, 2019 |
|
JAHARAM TRIPURA Vs. STATE OF TRIPURA AND 3 ORS.
|
May 3, 2019 |
|
JAKIR MIAH Vs. STATE OF TRIPURA
|
January 24, 2019 |
|
JAMIR ALI Vs. STATE OF TRIPURA
|
July 18, 2019 |
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JAYANTA CHAKRABORTY Vs. STATE OF TRIPRUA
|
December 6, 2019 |
|
JAYANTA DEBBARMA Vs. STATE OF TRIPURA
|
June 24, 2019 |
|
JAYANTA KUMAR DEB Vs. STATE OF TRIPURA & 3 OTHERS
|
January 21, 2019 |
|
JAYANTA TRIPURA Vs. STATE OF TRIPURA
|
May 31, 2019 |
|
JAYANTI RANI DHAR Vs. STATE OF TRIPURA
|
August 16, 2019 |
|
JHUMA ROY (SARKAR) Vs. STATE OF TRIPURA AND 3 ORS.
|
March 8, 2019 |
|
JHUMA ROY (SARKAR) Vs. STATE OF TRIPURA
|
March 6, 2019 |
|
JIBAN KRISHNA BANIK Vs. TRIPURA GRAMIN BANK
|
December 3, 2019 |
|
JIBAN KRISHNA SAHA Vs. STATE OF TRIPURA
|
September 4, 2019 |
|
JIBAN KUMAR DATTA Vs. STATE OF TRIPURA
|
March 28, 2019 |
|
JIBAN SHIL Vs. GOURANGA SHIL
|
August 22, 2019 |
|
JIBANJOY REANG Vs. STATE OF TRIPURA
|
January 17, 2019 |
|
JILAL UDDIN Vs. STATE OF TRIPURA
|
February 4, 2019 |
|
JISHU DAS Vs. STATE OF TRIPURA
|
September 30, 2019 |
|
JOWEL DEBBARMA Vs. STATE OF TRIPURA
|
May 29, 2019 |
|
JOY KUMAR JAMATIA Vs. STATE OF TRIPURA
|
March 7, 2019 |
|
JOYDEB DEY Vs. STATE OF TRIPURA
|
July 19, 2019 |
|
JOYRAM DAS Vs. STATE OF TRIPURA
|
May 21, 2019 |
|
JYOTIKA JAMATIA Vs. STATE OF TRIPURA
|
July 8, 2019 |
|
JYOTINDRA CHANDRA DAS ON BEHALF OF ACCD. KHOKAN DAS Vs. STATE OF TRIPURA
|
June 21, 2019 |
|
K. NAGARAJ Vs. UNION OF INDIA
|
August 20, 2019 |
|
KABI GUPTA Vs. STATE OF TRIPURA
|
August 14, 2019 |
|
KAJAL DEBBARMA Vs. STATE OF TRIPURA
|
June 29, 2019 |
|
KAJI MUSLIM MIAH Vs. STATE OF TRIPURA
|
September 3, 2019 |
|
KALI CHARAN DATTA Vs. PARIMAL KANTI CHAKRABORTY
|
August 5, 2019 |
|
KALI PRASANNA DEB Vs. STATE OF TRIPURA
|
July 3, 2019 |
|
KALPANA DEBNATH Vs. SHRIBASH DEB
|
July 22, 2019 |
|
KALPANA PAUL Vs. JYOTI BHUSAN DHAR
|
November 26, 2019 |
|
KALPANA STORES Vs. STATE OF TRIPURA
|
December 17, 2019 |
|
KALYAN DEBNATH Vs. STATE OF TRIPURA
|
January 9, 2019 |
|
KAMAL DATTA Vs. STATE OF TRIPURA
|
July 17, 2019 |
|
KAMAL KR. DEB Vs. BHRAMAR SINGH
|
January 25, 2019 |
|
KAMAL KUMAR KOTHARI Vs. STATE OF TRIPURA
|
February 11, 2019 |
|
KAMALGHAT EMPLOYEES COOPERATIVE CONSUMER STORES LTD. Vs. STATE OF TRIPURA
|
December 5, 2019 |
|
KANIKA MAITY Vs. STATE OF TRIPURA
|
September 13, 2019 |
|
KARSOMSAN HRANGKHAWL Vs. SACHINDRA DEBBARMA
|
July 19, 2019 |
|
KARTIK Vs. STATE OF TRIPURA
|
October 3, 2019 |
|
KARTIK MANDAL Vs. STATE OF TRIPURA
|
May 13, 2019 |
|
KEJARI MOG Vs. STATE OF TRIPURA
|
March 1, 2019 |
|
KESHAB SARKAR Vs. STATE OF TRIPURA
|
February 20, 2019 |
|
KHELA CHAKRABORTY Vs. KARTIK CHANDRA CHAKRABORTY
|
January 2, 2019 |
|
KHITISH PAUL Vs. MOHHAMAD FARUK
|
April 29, 2019 |
|
KHOKAN SARKAR Vs. STATE OF TRIPURA
|
April 25, 2019 |
|
KISHORE DEBBARMA Vs. STATE OF TRIPURA
|
April 8, 2019 |
|
KISHORE KUMAR ACHARJEE Vs. STATE OF TRIPURA
|
November 19, 2019 |
|
KISHORE SAHA Vs. STATE OF TRIPURA
|
April 24, 2019 |
|
KOUSHIK DAS Vs. STATE OF TRIPURA
|
August 28, 2019 |
|
KRISHNA KANTA PAUL Vs. NANDA DULAL PAUL
|
January 11, 2019 |
|
KUBER (INDIA) SALES PVT. LTD Vs. SECRETARY, FINANCE DEPARTMENT, GOVERNMENT OF TRIPURA
|
December 16, 2019 |
|
KUBER (INDIA) SALES PVT. LTD. Vs. SECRETARY, FINANCE DEPARTMENT
|
December 9, 2019 |
|
KUHELI DEBBARMA Vs. STATE OF TRIPURA
|
April 1, 2019 |
|
KUNDAN PANDEY Vs. STATE OF TRIPURA
|
November 19, 2019 |
|
KUSUM KALI TRIPURA Vs. MD. AJMIR UDDIN
|
December 5, 2019 |
|
LAKSHI BALA RUDRA PAUL Vs. STATE OF TRIPURA
|
May 22, 2019 |
|
LAXMAN GOPE Vs. STATE OF TRIPURA
|
April 10, 2019 |
|
LAXMI BALA PAUL Vs. BATAKRISHNA PAUL
|
February 7, 2019 |
|
LAXMI RANI SARKAR Vs. STATE OF TRIPURA
|
June 29, 2019 |
|
LIPI BEGAM (MST.) Vs. STATE OF TRIPURA
|
July 25, 2019 |
|
LITAN SHIL Vs. STATE OF TRIPURA
|
December 20, 2019 |
|
LUXMI TEA COMPANY PVT. LIMITED Vs. STATE OF TRIPURA
|
September 20, 2019 |
|
MADAN GOPAL CH. RUDRA PAUL Vs. STATE OF TRIPURA
|
December 18, 2019 |
|
MADHUSUDHAN BHOWMIK Vs. STATE OF TRIPURA
|
March 7, 2019 |
|
MADHUSUDHAN DEBBARMA Vs. STATE OF TRIPURA
|
March 28, 2019 |
|
MAHESHPUR TEA AND INDUSTRIES PRIVATE LIMITED Vs. SUPERINTENDENT OF TAXES
|
December 9, 2019 |
|
MAITREYEE CHAKRABORTY Vs. TRIPURA UNIVERSITY
|
December 4, 2019 |
|
MALABIKA SHIL Vs. TRIPURA PUBLIC SERVICE COMMISSION
|
November 27, 2019 |
|
MAMANA AKHTER ON BEHALF OF ACCUSED MOHAN MIAH Vs. STATE OF TRIPURA
|
July 9, 2019 |
|
MAMATA DEBNATH Vs. ASUBALA DEBNATH
|
August 29, 2019 |
|
MANAGING DIRECTOR Vs. RAMEN DAS
|
January 4, 2019 |
|
MANAS BHOWMIK Vs. STATE OF TRIPURA
|
January 8, 2019 |
|
MANAS KUMAR PAL Vs. STATE OF TRIPURA
|
August 22, 2019 |
|
MANAS LODH Vs. STATE OF TRIPURA
|
September 30, 2019 |
|
MANGAL DEBBARMA Vs. STATE OF TRIPURA
|
August 29, 2019 |
|
MANI BHUSAN DEBBARMA Vs. TRIPURA INDUSTRIAL DEVELOPMENT CORPORATION
|
August 13, 2019 |
|
MANI SARKAR (BISWAS) Vs. PRANAYJIT SARKAR
|
March 15, 2019 |
|
MANIK BHOWMIK Vs. STATE OF TRIPURA
|
May 21, 2019 |
|
MANIK KR. SHARMA Vs. STATE OF TRIPURA
|
November 7, 2019 |
|
MANIK KR. SHARMA Vs. STATE OF TRIPURA
|
September 24, 2019 |
|
MANIK LAL MAJUMDER Vs. STATE OF TRIPURA
|
May 2, 2019 |
|
MANIK MAJUMDER Vs. STATE OF TRIPURA
|
March 12, 2019 |
|
MANISH GHOSH Vs. BCCI
|
February 5, 2019 |
|
MANISHA DEB DUTTA Vs. DEBU DUTTA
|
February 26, 2019 |
|
MANJU DEBNATH Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
MANJUSHRI SAHA Vs. STATE OF TRIPURA
|
September 27, 2019 |
|
MANOJ KUMAR CHAKMA Vs. STATE OF TRIPURA
|
May 28, 2019 |
|
MANOJ KUMAR PAL Vs. HIGH COURT OF TRIPURA
|
January 29, 2019 |
|
MARENDRA DEBBARMA Vs. STATE OF TRIPURA
|
June 27, 2019 |
|
MAYARANI MAHISYA DAS Vs. STATE OF TRIPURA
|
August 16, 2019 |
|
MAYARANI ROY Vs. STATE OF TRIPURA
|
November 26, 2019 |
|
MD. ABDUL HAQUE Vs. MD. ABDUL RAHIM
|
May 13, 2019 |
|
MD. ABDUL SUKUR Vs. RUSNA BEGAM
|
May 1, 2019 |
|
MD. ABU JALAL MIAH Vs. STATE OF TRIPURA
|
July 31, 2019 |
|
MD. ABU TAHER MIAH Vs. STATE OF TRIPURA
|
September 18, 2019 |
|
MD. AWAL MIAH Vs. STATE OF TRIPURA
|
October 1, 2019 |
|
MD. CHHOLEMAN Vs. STATE OF TRIPURA
|
December 3, 2019 |
|
MD. DILWAR HOSSAIN KHAN Vs. UNION OF INDIA
|
December 20, 2019 |
|
MD. JAFFUR UDDIN Vs. STATE OF TRIPURA
|
February 22, 2019 |
|
MD. JAKIR HUSSAIN Vs. STATE OF TRIPURA
|
July 25, 2019 |
|
MD. JAMAL HOSSEIN Vs. GITA PAL
|
September 19, 2019 |
|
MD. JAMALUDDIN Vs. STATE OF TRIPURA
|
July 30, 2019 |
|
MD. NUR UDDIN Vs. CHANDRIKA SINHA
|
February 13, 2019 |
|
MD. RAKESH MIAH Vs. STATE OF TRIPURA
|
May 31, 2019 |
|
MD. SIRAJUL ISLAM CHOUDHURY Vs. STATE OF TRIPURA
|
June 29, 2019 |
|
MD. SIRAZUL ISLAM Vs. STATE OF TRIPURA
|
November 19, 2019 |
|
MEGHLIBUNDH TEA ESTATE Vs. STATE OF TRIPURA AND 4(FOUR) OTHERS
|
May 15, 2019 |
|
MENAKA DEBBARMA Vs. SUSHIL DEBBARMA
|
April 30, 2019 |
|
MENAKA DEBBARMA Vs. SUSHIL DEBBARMA
|
October 30, 2019 |
|
MINA DEBNATH (DAS) Vs. UNITED BANK OF INDIA
|
September 4, 2019 |
|
MINAKSHI DE Vs. STATE OF TRIPURA
|
August 23, 2019 |
|
MINATI RANI PAUL Vs. STATE OF TRIPURA
|
December 2, 2019 |
|
MINTU CHOWDHURY Vs. HARIPADA SARKAR
|
September 18, 2019 |
|
MIRA DEBBARMA Vs. JYOTILAL BHOWMIK
|
April 25, 2019 |
|
MIRA DEY Vs. STATE OF TRIPURA & 2 ORS.
|
March 5, 2019 |
|
MIRA ROY Vs. STATE OF TRIPURA
|
September 2, 2019 |
|
MIRA SEN Vs. BANTI MAJUMDER
|
February 6, 2019 |
|
MITESH GORDHANBHAI JOSHI Vs. COMMISSIONER OF AHMEDABAD MUNICIPAL CORPORATION
|
December 4, 2019 |
|
MITHU DEBNATH Vs. STATE OF TRIPURA
|
September 23, 2019 |
|
MITHUN BHATTACHARJEE Vs. STATE OF TRIPURA
|
January 5, 2019 |
|
MITHUN DEBBARMA Vs. STATE OF TRIPURA
|
April 8, 2019 |
|
MOHIT DAS Vs. STATE OF TRIPURA
|
January 16, 2019 |
|
MONO RANJAN DATTA Vs. STATE OF TRIPURA
|
December 9, 2019 |
|
MONTIV DAS @ MONTI DAS Vs. STATE OF TRIPURA
|
August 9, 2019 |
|
MOSOBBIR ALI Vs. STATE OF TRIPURA
|
November 4, 2019 |
|
MOUSUMI ACHARJEE Vs. AJIT ACHARJEE
|
June 21, 2019 |
|
MR. R. DATTA Vs. MR. B. CHOUDHURY
|
April 17, 2019 |
|
MRINAL KANTI SARKAR Vs. STATE OF TRIPURA
|
March 6, 2019 |
|
MRINAL NANDI MAJUMDER Vs. BIDHU GOPAL DEY
|
March 1, 2019 |
|
MUJIB MARAK Vs. STATE OF TRIPURA
|
August 9, 2019 |
|
MUNMUN DEBBARMA Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
N. DAS Vs. SOUMEN SAHA
|
January 7, 2019 |
|
NAKHATRA KUMAR MURASING Vs. STATE OF TRIPURA
|
April 18, 2019 |
|
NAMITA GOPE Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
NAMITA GOPE ON BEHALF OF ACCD. BADAL CHOUDHURY Vs. STATE OF TRIPURA
|
October 24, 2019 |
|
NAMITA PAUL Vs. STATE OF TRIPURA
|
December 3, 2019 |
|
NANDA DEBBARMA Vs. STATE OF TRIPURA
|
November 20, 2019 |
|
NANDAN CHAKRABORTY Vs. BHAJAN CHANDRA DEBNATH
|
March 14, 2019 |
|
NANU RANJAN BHOWMIK Vs. STATE OF TRIPURA
|
September 19, 2019 |
|
NARAYAN BIR Vs. STATE OF TRIPURA
|
May 21, 2019 |
|
NARAYAN CH. DEB Vs. STATE OF TRIPURA
|
December 18, 2019 |
|
NARAYAN DEBNATH Vs. STATE OF TRIPURA
|
December 13, 2019 |
|
NARAYAN DEBNATH Vs. TRIPURA INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
September 16, 2019 |
|
NARAYAN DEBNATH Vs. NIRMAL DEBBARMA
|
April 3, 2019 |
|
NATIONAL INSTITUTE OF TECHNOLOGY, AGARTALA Vs. UNION OF INDIA
|
April 1, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. ARCHHANA SAHA
|
April 4, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. MILANTI REANG
|
July 12, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SIMA DAS
|
July 3, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SUDHANGSHU SHIL
|
November 28, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RENUTA REANG
|
April 25, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. PARBATI PAL (DATTA)
|
April 3, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SUSHILA TANTI
|
May 7, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BIKARNA LAXMI DEBBARMA
|
May 17, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SITAL SARKAR
|
April 1, 2019 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SUMITRA RANI DEB
|
November 28, 2019 |
|
NEWSCO INTERNATIONAL ENERGY SERVICES INC. CANADA Vs. STATE OF TRIPURA
|
September 16, 2019 |
|
NIBARAN CHANDRA ROY Vs. AGARTALA MUNICIPAL COUNCIL
|
August 19, 2019 |
|
NIBEDITA ROY Vs. STATE OF TRIPURA
|
April 1, 2019 |
|
NIKUNJA DAS Vs. DILIP MAJUMDER
|
August 27, 2019 |
|
NIKUNJA DEBNATH Vs. CHANDAN DEBNATH
|
April 20, 2019 |
|
NIRANJAN DAS Vs. BHASKAR DAS ALIAS BISWAJIT DAS
|
March 15, 2019 |
|
NIRANJAN DEBNATH Vs. BIBHU DEBNATH
|
February 15, 2019 |
|
NIRANJAN SHOME Vs. SUCHITRA KUMAR BAIDYA
|
January 30, 2019 |
|
NIRMAL GORANA Vs. STATE OF TRIPURA
|
August 6, 2019 |
|
NIRMAL SEN Vs. STATE OF TRIPURA
|
September 4, 2019 |
|
NIRMALYA DATTA Vs. STATE OF TRIPURA
|
March 19, 2019 |
|
NITAI CHANDRA PAUL Vs. STATE OF TRIPURA
|
December 11, 2019 |
|
NITYAPRIYA MALAKAR Vs. STATE OF TRIPURA
|
November 15, 2019 |
|
NIYATI SAHA Vs. STATE OF TRIPURA
|
March 18, 2019 |
|
NRIPENDRA DEBNATH Vs. STATE OF TRIPURA
|
January 24, 2019 |
|
OIL & NATURAL GAS CORPORATION LIMITED Vs. NEMAI BARMAN
|
November 26, 2019 |
|
OIL & NATURAL GAS CORPORATION LIMITED Vs. MIHIR BARMAN
|
November 26, 2019 |
|
OIL & NATURAL GAS CORPORATION LTD. Vs. BAKULI DEBBARMA
|
November 18, 2019 |
|
OMPRAKASH DAS Vs. STATE OF TRIPURA
|
March 28, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MINA PAUL
|
May 14, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SMRITI MAJUMDER (BAIDYA)
|
July 12, 2019 |
|
ORIENTAL INSURANCE CO. LTD. Vs. MINAKHI RAY SARKAR
|
April 12, 2019 |
|
P. K. BISWAS Vs. B. CHOWDHURY
|
January 29, 2019 |
|
P. ROY BARMAN Vs. N. MAJUMDER
|
March 26, 2019 |
|
P. ROY BARMAN Vs. D. BHATTACHARJEE
|
September 23, 2019 |
|
PADMA MOHAN JAMATIA Vs. JHARNA DAS BAIDYA
|
March 28, 2019 |
|
PALASH GHOSH Vs. STATE OF TRIPURA
|
April 10, 2019 |
|
PALLAB KANTI GHOSAL Vs. STATE OF TRIPURA
|
June 21, 2019 |
|
PANDIT DAS Vs. STATE OF TRIPURA
|
May 20, 2019 |
|
PANKAJ KUMAR BHOWMIK Vs. STATE OF TRIPURA
|
January 9, 2019 |
|
PAPPAN ACHARJEE Vs. STATE OF TRIPURA
|
June 20, 2019 |
|
PARBATI MALAKAR Vs. BUARA DARLONG
|
September 13, 2019 |
|
PARICHAY SAHA Vs. DIPASISH GUHA
|
April 16, 2019 |
|
PARIMAL DAS Vs. OIL & NATURAL GAS CORPORATION LIMITED
|
September 13, 2019 |
|
PARIMAL S. DEBBARMA Vs. STATE OF TRIPURA
|
February 11, 2019 |
|
PARTHA DAS Vs. STATE OF TRIPURA
|
October 3, 2019 |
|
PARTHA KAR Vs. BASANTI DEY
|
May 28, 2019 |
|
PARTHA PRATIM CHAKRABORTY Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
PARTHA SARATHI BHATTACHARJEE Vs. JAYANTA MAJUMDER
|
March 15, 2019 |
|
PARTHA SARATHI GHOSH Vs. STATE OF TRIPURA
|
May 14, 2019 |
|
PARTHA SARATHI NATH AND 2 ORS. Vs. STATE OF TRIPURA
|
August 27, 2019 |
|
PARTHASARATHI DEBRAY Vs. STATE OF TRIPURA
|
May 13, 2019 |
|
PARUL BIBI ON BEHALF OF ACCD. JASHIM MIAH Vs. STATE OF TRIPURA
|
November 22, 2019 |
|
PARVEJ AHAMED S/O LATE ALI ASWAB Vs. STATE OF TRIPURA
|
March 25, 2019 |
|
PAULAMI BHOWMIK Vs. ASIT SAHA
|
April 4, 2019 |
|
PAYAL BANIK (SINGHA) Vs. SANTA SINGHA
|
February 6, 2019 |
|
PAYEL DEB Vs. STATE OF TRIPURA
|
October 1, 2019 |
|
PHANI BHUSAN DEB Vs. TRIPURA ROAD TRANSPORT CORPORATION
|
December 16, 2019 |
|
PIJUSH BHATTACHARJEE Vs. ANITA BHATTACHARJEE
|
September 5, 2019 |
|
PINAK LAL CHOUDHURY Vs. BIMAN TALUKDAR
|
November 21, 2019 |
|
PINKI DEBNATH Vs. TAPOBRATA DEBNATH
|
December 3, 2019 |
|
PRABHAT CHANDRA PAUL Vs. STATE OF TRIPURA
|
June 29, 2019 |
|
PRABIR DEBNATH Vs. DELETED
|
February 11, 2019 |
|
PRABIR KUMAR MAJUMDER Vs. IDBI BANK LIMITED
|
September 27, 2019 |
|
PRABIR KUMAR MALLLIK Vs. STATE OF TRIPURA
|
August 5, 2019 |
|
PRADIP CHAKRABORTY Vs. STATE OF TRIPURA
|
December 5, 2019 |
|
PRADIP CHANDRA DEBNATH Vs. ASHIMA NAG
|
March 14, 2019 |
|
PRADIP DEBNATH Vs. STATE OF TRIPURA &ORS.
|
August 13, 2019 |
|
PRADIP KR. PODDER Vs. STATE OF TRIPURA
|
August 16, 2019 |
|
PRADIP KR. ROY Vs. STATE OF TRIPURA
|
November 20, 2019 |
|
PRADIP KUMAR PAL Vs. STATE OF TRIPURA
|
December 17, 2019 |
|
PRADIP MAJUMDER Vs. STATE OF TRIPURA
|
December 10, 2019 |
|
PRADYUT CHOUDHURI Vs. STATE OF TRIPURA
|
December 20, 2019 |
|
PRALOY GOSWAMI Vs. STATE OF TRIPURA
|
February 7, 2019 |
|
PRAMA CHAKRABORTY Vs. UNION OF INDIA
|
May 28, 2019 |
|
PRAMANIK DEY Vs. STATE OF TRIPURA
|
March 29, 2019 |
|
PRANAB CHAKRABORTY Vs. STATE OF TRIPURA
|
July 17, 2019 |
|
PRANAB DAS Vs. STATE OF TRIPURA
|
March 25, 2019 |
|
PRANAB MAJUMDER Vs. STATE OF TRIPURA
|
December 3, 2019 |
|
PRANAB SAHA Vs. STATE OF TRIPURA
|
July 17, 2019 |
|
PRANABENDU DAS Vs. JYOTIRMOY DAS
|
January 28, 2019 |
|
PRANAY NATH Vs. STATE OF TRIPURA
|
May 31, 2019 |
|
PRASENJIT ROY Vs. STATE OF TRIPURA
|
February 6, 2019 |
|
PRASENJIT ROY Vs. STATE OF TRIPURA
|
September 4, 2019 |
|
PRASENJIT SUTRADHAR Vs. STATE OF TRIPURA
|
September 30, 2019 |
|
PRATICHI BHAUMIKI Vs. STATE OF TRIPURA
|
April 4, 2019 |
|
PRATIMA PAUL Vs. BISWAJIT PAUL
|
February 1, 2019 |
|
PREMDHAN DEY Vs. UNION OF INDIA
|
February 19, 2019 |
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PUJA BAIDYA Vs. STATE OF TRIPURA
|
April 10, 2019 |
|
PURABI BHATTACHERYA Vs. STATE OF TRIPURA AND 5 ORS.
|
May 29, 2019 |
|
PURNIMA SAHA Vs. SUSHIL KUMAR, IAS
|
January 22, 2019 |
|
PUSPA RANI DEY Vs. ASHISH DASGUPTA
|
January 3, 2019 |
|
RABINDRA DEBBARMA Vs. STATE OF TRIPURA
|
September 19, 2019 |
|
RADHA RANI DEBBARMA Vs. NIHAR DEBBARMA
|
March 15, 2019 |
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RADHA RANI SHIL Vs. STATE OF TRIPURA AND 8 ORS.
|
April 17, 2019 |
|
RAHIM UDDIN ON BEHALF OF ACCD. MD. SERAJ UDDIN Vs. STATE OF TRIPURA
|
September 4, 2019 |
|
RAINAPATI DEBBARMA Vs. STATE OF TRIPURA & OIRS.
|
August 29, 2019 |
|
RAJA SAHA Vs. STATE OF TRIPURA
|
December 19, 2019 |
|
RAJARSHI DATTA Vs. POULAMI DATTA (DEB)
|
June 29, 2019 |
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RAJESH KARMAKAR Vs. STATE OF TRIPURA
|
July 24, 2019 |
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RAJIB NAG Vs. STATE OF TRIPURA
|
January 14, 2019 |
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RAJIB SAHA Vs. P. SAHA
|
January 5, 2019 |
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RAJIB SINHA Vs. STATE OF TRIPURA
|
December 6, 2019 |
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RAJINDER SINGH Vs. STATE OF TRIPURA
|
May 17, 2019 |
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RAJU ACHARJEE Vs. CHANDAN BISWAS
|
March 28, 2019 |
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RAJU DATTA Vs. STATE OF TRIPURA
|
September 30, 2019 |
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RAJU GHOSH Vs. STATE OF TRIPURA
|
May 24, 2019 |
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RAJU LAL DAS Vs. STATE OF TRIPURA
|
July 4, 2019 |
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RAJU MOG SHARMA Vs. STATE OF TRIPURA
|
January 10, 2019 |
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RAJU NAMA Vs. STATE OF TRIPURA
|
March 28, 2019 |
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RAJU RANJAN BHATTACHARJEE Vs. STATE OF TRIPURA
|
August 23, 2019 |
|
RAKESH DAS Vs. STATE OF TRIPURA
|
April 17, 2019 |
|
RAKHAL CH. GHOSH Vs. UNION OF INDIA
|
September 26, 2019 |
|
RAKHAL SEN Vs. GANESH DEBNATH
|
April 2, 2019 |
|
RAM SADHU REANG ON BEHALF OF ACCD. RAJENDRA REANG Vs. STATE OF TRIPURA
|
September 16, 2019 |
|
RAMKRISHNA DEBBARMA Vs. STATE OF TRIPURA
|
August 20, 2019 |
|
RANA DUTTA Vs. CHAIRMAN, ADVISORY BOARD
|
December 19, 2019 |
|
RANA GHOSH Vs. STATE OF TRIPURA
|
July 17, 2019 |
|
RANJIT DEBBARMA Vs. KULAJIT DEBBARMA
|
February 25, 2019 |
|
RANJIT MALAKAR Vs. RATAN DEBNATH
|
May 1, 2019 |
|
RANJIT REANG Vs. STATE OF TRIPURA
|
January 24, 2019 |
|
RANJITA DEBBARMA Vs. KUNAL BASAK
|
February 20, 2019 |
|
RATAN KUMAR DAS Vs. MANTU PAUL
|
March 15, 2019 |
|
RATAN SAHA Vs. STATE OF TRIPURA
|
September 17, 2019 |
|
RATNA DEY Vs. STATE OF TRIPURA
|
September 30, 2019 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. CHITTA DEB
|
July 2, 2019 |
|
RINKU DAS Vs. STATE OF TRIPURA
|
February 7, 2019 |
|
RINKU DAS Vs. STATE OF TRIPURA
|
January 18, 2019 |
|
ROHINIRAJA SANKARAN Vs. RAJIV GAUBA
|
May 8, 2019 |
|
ROSY DEBBARMA Vs. UNION OF INDIA
|
September 30, 2019 |
|
RUKIA BEGAM Vs. STATE OF TRIPURA
|
June 21, 2019 |
|
RULI BEGAM Vs. SAIFUL ISLAM
|
May 23, 2019 |
|
RUMA BHATTACHARJEE Vs. UNION OF INDIA
|
August 26, 2019 |
|
RUMA DATTA ON BEHALF OF ACCD. PRABIR DATTA Vs. STATE OF TRIPURA
|
October 1, 2019 |
|
RUPAK DAS Vs. DIRECTOR GENERAL OF POLICE
|
March 28, 2019 |
|
S. DEB Vs. D. SHARMA
|
December 19, 2019 |
|
S. LODH Vs. P. SAHA
|
October 3, 2019 |
|
S. SARKAR Vs. B. CHOUDHURY
|
February 6, 2019 |
|
S.M. CHAKRABORTY Vs. NONE
|
February 5, 2019 |
|
SABITA RANI DEBBARMA Vs. STATE OF TRIPURA
|
July 4, 2019 |
|
SACHINDRA CHANDRA DAS Vs. STATE OF TRIPURA
|
November 20, 2019 |
|
SACHINDRA DEBNATH Vs. STATE OF TRIPURA
|
June 20, 2019 |
|
SAGAR DEBBARMA Vs. RATAN BARDHAN
|
July 16, 2019 |
|
SAGNIK PAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
May 31, 2019 |
|
SAHA STORES Vs. STATE OF TRIPURA
|
March 26, 2019 |
|
SAHADEB DAS Vs. MINI DAS
|
December 16, 2019 |
|
SAIKAT PAUL Vs. STATE OF TRIPURA AND 3 ORS.
|
April 23, 2019 |
|
SAJAL DAS Vs. MRITYUENJOY SHIB
|
November 21, 2019 |
|
SAJAL DEB Vs. STATE OF TRIPURA
|
July 29, 2019 |
|
SAKTI MOHAN TRIPURA Vs. STATE OF TRIPURA
|
July 5, 2019 |
|
SALMA BEGAM (MST.) Vs. SAIFUL ALI
|
March 5, 2019 |
|
SAMAR BHUSAN CHAKRABORTY Vs. STATE OF TRIPURA
|
December 5, 2019 |
|
SAMAR DAS Vs. B. CHOUDHURY
|
April 26, 2019 |
|
SAMARENDRA DEBBARMA Vs. STATE OF TRIPURA
|
March 15, 2019 |
|
SAMARESH DEBBARMA Vs. MITHUN RAKSHIT
|
April 24, 2019 |
|
SAMBHU LAXMI DEBBARMA Vs. KISHORE LAL SAHA
|
April 9, 2019 |
|
SAMBHUNATH SAHA Vs. STATE OF TRIPURA
|
June 20, 2019 |
|
SAMIR CHAKMA Vs. STATE OF TRIPURA
|
December 9, 2019 |
|
SAMIR DHAR Vs. ANJAN ROY
|
July 18, 2019 |
|
SAMIR SEN Vs. STATE OF TRIPURA
|
December 19, 2019 |
|
SAMUDRA DEBBARMA Vs. STATE OF TRIPURA
|
May 14, 2019 |
|
SANAT KUMAR PAUL Vs. UNION OF INDIA
|
November 27, 2019 |
|
SANDHYA DAS Vs. STATE OF TRIPURA
|
November 20, 2019 |
|
SANGHITA CHAKRABORTY (BISWAS) Vs. KHOKAN DAS
|
February 4, 2019 |
|
SANIT DEBROY Vs. STATE OF TRIPURA
|
August 16, 2019 |
|
SANJIB CHANDA Vs. STATE OF TRIPURA
|
September 4, 2019 |
|
SANJIB DEBNATH ON BEHALF OF ACCD. KARAN DEBNATH Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
SANJIT BAUL Vs. TRIPURA CENTRAL UNIVERSITY
|
February 20, 2019 |
|
SANJIT DAS Vs. STATE OF TRIPURA
|
January 9, 2019 |
|
SANJIT DATTA Vs. KANIKA DEY (DATTA)
|
March 27, 2019 |
|
SANJIT DEWAN Vs. PARITOSH DEY
|
November 26, 2019 |
|
SANJIT SAHA Vs. STATE OF TRIPURA AND 2 ORS.
|
April 9, 2019 |
|
SANKAR DEBBARMA Vs. STATE OF TRIPURA
|
May 31, 2019 |
|
SANKAR DEBNATH Vs. STATE OF TRIPURA
|
December 12, 2019 |
|
SANKAR GHOSH Vs. SANTOSH BANIK
|
April 8, 2019 |
|
SANKAR LAL CHAKRABORTY Vs. STATE OF TRIPURA
|
January 8, 2019 |
|
SANKAR MODAK Vs. STATE OF TRIPURA
|
February 19, 2019 |
|
SANKAR PRASAD DATTA Vs. ELECTION COMMISSION OF INDIA
|
May 22, 2019 |
|
SANKARI ROY Vs. STATE OF TRIPURA
|
August 9, 2019 |
|
SANTA BALA DAS Vs. PARUL BALA SAHA
|
November 21, 2019 |
|
SANTANU DAS Vs. STATE OF TRIPURA
|
April 25, 2019 |
|
SANTI BHUSAN CHANDA Vs. SUDHANSHU CHANDA
|
May 23, 2019 |
|
SANTOSH DEBBARMA Vs. STATE OF TRIPURA
|
February 25, 2019 |
|
SANTOSH SHIL Vs. STATE OF TRIPURA
|
September 2, 2019 |
|
SANTOSH SIL Vs. STATE OF TRIPURA
|
December 18, 2019 |
|
SARADA BALA ROY Vs. GOURANGA CHANDRA ROY
|
April 25, 2019 |
|
SARANYO SEN Vs. STATE OF TRIPURA
|
February 25, 2019 |
|
SASTHI CHAKRABORTY Vs. STATE OF TRIPURA
|
November 1, 2019 |
|
SATYA PRIYA CHAKMA Vs. STATE OF TRIPURA
|
November 4, 2019 |
|
SATYA RANJAN DEBNATH Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
|
November 28, 2019 |
|
SATYA RANJAN SEN Vs. STATE OF TRIPURA
|
November 5, 2019 |
|
SATYAJIT CHAKRABORTY Vs. STATE OF TRIPURA
|
October 1, 2019 |
|
SATYAM DAS Vs. RANABIR DAS
|
November 27, 2019 |
|
SATYENDRA BHATTACHARYA Vs. TRIPURA GRAMIN BANK AND ORS.
|
January 31, 2019 |
|
SAUTAM ALIAS SATYAM GHOSH Vs. GOPAL CHANDRA CHAKRABORTY
|
December 4, 2019 |
|
SEKHAR CH. DEB Vs. STATE OF TRIPURA
|
January 9, 2019 |
|
SENTU KUMAR PAUL Vs. STATE OF TRIPURA
|
September 19, 2019 |
|
SHANTANU PAUL Vs. MIRUSINGH PUROHIT
|
February 28, 2019 |
|
SHARMISTHA MALLIK Vs. STATE OF TRIPURA
|
May 16, 2019 |
|
SHARMISTHA RAY Vs. STATE OF TRIPURA
|
December 18, 2019 |
|
SHEULI BEGAM Vs. MD. KANU MIAH
|
September 5, 2019 |
|
SHIBU DEB Vs. STATE OF TRIPURA
|
August 2, 2019 |
|
SHIBU LAL DAS Vs. SURJA LAL DAS
|
February 21, 2019 |
|
SHIKHA RANI DAS Vs. ARUN BHOWMIK
|
August 29, 2019 |
|
SHOUMIK BHATTACHARJEE Vs. STATE OF TRIPURA
|
February 25, 2019 |
|
SHRI NILANJAN DATTA Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR
|
February 18, 2019 |
|
SHRI TINKU KUMAR DEY Vs. THE STATE OF TRIPURA
|
February 22, 2019 |
|
SHYAM MANIK DEBNATH Vs. STATE OF TRIPURA
|
October 3, 2019 |
|
SHYAMAL BANIK Vs. STATE OF TRIPURA
|
August 22, 2019 |
|
SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA
|
January 2, 2019 |
|
SHYAMAL CHANDRA BHOWMIK Vs. OIL & NATURAL GAS CORPORATION LIMITED
|
January 3, 2019 |
|
SHYAMAL CHANDRA DEY Vs. STATE OF TRIPURA
|
February 8, 2019 |
|
SHYAMAL DEBNATH ON BEHALF OF ACCD. PRANTOSH DATTA Vs. STATE OF TRIPURA
|
October 11, 2019 |
|
SIB SANKAR BHOWMIK Vs. STATE OF TRIPURA
|
September 19, 2019 |
|
SIDDHARTHA DEY Vs. STATE OF TRIPURA
|
November 5, 2019 |
|
SIKHA DEB Vs. BINODE DEBNATH
|
April 18, 2019 |
|
SIKHA DEY ON BEHALF OF ACCD. SENTU KR. DEY Vs. STATE OF TRIPURA
|
April 24, 2019 |
|
SIMA DAS Vs. STATE OF TRIPURA
|
March 13, 2019 |
|
SIMA DEBBARMA Vs. TRIPURA GRAMIN BANK
|
October 31, 2019 |
|
SINDRAI REANG Vs. STATE OF TRIPURA
|
November 6, 2019 |
|
SMRITI SAHA Vs. MANIK DEBNATH
|
April 29, 2019 |
|
SOMA BANIK Vs. STATE OF TRIPURA
|
February 14, 2019 |
|
SONALI CHANDA Vs. NARESH CH. DAS
|
November 4, 2019 |
|
SOURABH ROY CHOUDHURY Vs. STATE OF TRIPURA
|
October 11, 2019 |
|
SREEPATI SAHA Vs. STATE OF TRIPURA
|
March 29, 2019 |
|
SRI ARINDAM GHOSH Vs. SRI ABHIJIT DEBNATH
|
March 12, 2019 |
|
SRI BABUL DEBNATH Vs. THE STATE OF TRIPURA
|
January 21, 2019 |
|
SRI MADHUSUDHAN BHOWMIK Vs. THE STATE OF TRIPURA
|
March 11, 2019 |
|
SRI PARTHA SARATHI BHATTACHARJEE Vs. SRI JAYANTA MAJUMDER
|
March 15, 2019 |
|
SRI RANJIT REANG Vs. STATE OF TRIPURA
|
January 24, 2019 |
|
SRI SUKHA RANJAN DAS Vs. THE STATE OF TRIPURA
|
March 18, 2019 |
|
SRI TAPAN MAJUMDER ALIAS PURA Vs. STATE OF TRIPURA
|
January 25, 2019 |
|
SRIBASH CHANDRA SAHA Vs. RUBBER BOARD
|
May 31, 2019 |
|
SRIMATI DEBBARMA Vs. STATE OF TRIPURA
|
July 16, 2019 |
|
STATE OF TRIPURA Vs. AMIT DEBNATH
|
July 17, 2019 |
|
STATE OF TRIPURA Vs. SAROJ BHATTACHARJEE
|
September 9, 2019 |
|
STATE OF TRIPURA Vs. CHAPALA BALA GHOSH
|
November 18, 2019 |
|
STATE OF TRIPURA Vs. GAUTAM SAHA
|
May 8, 2019 |
|
STATE OF TRIPURA Vs. MD. AMAR MIAH
|
April 24, 2019 |
|
STATE OF TRIPURA Vs. RATAN SAHA
|
December 9, 2019 |
|
STATE OF TRIPURA Vs. BIPLAB DEBGUPTA
|
January 16, 2019 |
|
STATE OF TRIPURA Vs. BIJOY BISWAS
|
January 9, 2019 |
|
STATE OF TRIPURA Vs. PRANAB ROY
|
February 26, 2019 |
|
STATE OF TRIPURA Vs. SURA BALA DEBNATH
|
February 13, 2019 |
|
STATE OF TRIPURA Vs. ARNABI SARKAR
|
March 7, 2019 |
|
STATE OF TRIPURA Vs. DINESH JAMATIA
|
March 27, 2019 |
|
STATE OF TRIPURA Vs. SHIULI DEY CHOUDHURY
|
May 28, 2019 |
|
STATE OF TRIPURA Vs. SANDHYA RANI DEB (DEY)
|
July 25, 2019 |
|
STATE OF TRIPURA Vs. RADHARAMAN DAS
|
August 30, 2019 |
|
STATE OF TRIPURA Vs. PANNA AHAMED
|
May 30, 2019 |
|
STATE OF TRIPURA Vs. ANUPAM PAUL
|
August 9, 2019 |
|
STATE OF TRIPURA Vs. SRI BIPLAB DEBGUPTA
|
January 17, 2019 |
|
STATE OF TRIPURA Vs. KHOKAN DAS S/O LATE SUBASH DAS
|
April 23, 2019 |
|
STATE OF TRIPURA Vs. NIRANJAN DAS
|
November 27, 2019 |
|
STATE OF TRIPURA Vs. PURNIMA SAHA
|
December 10, 2019 |
|
STATE OF TRIPURA Vs. SUTAPA MAJUMDER
|
March 5, 2019 |
|
STATE OF TRIPURA Vs. THAKURCHAN DEBNATH
|
July 17, 2019 |
|
STATE OF TRIPURA Vs. DILIP KUMAR GUHA
|
July 17, 2019 |
|
STATE OF TRIPURA Vs. DILIP GUHA
|
September 30, 2019 |
|
STATE OF TRIPURA Vs. BIMAL CHAKRABORTY
|
January 3, 2019 |
|
STATE OF TRIPURA Vs. AJIT CHAKRABORTY
|
May 28, 2019 |
|
STATE OF TRIPURA Vs. ANJOY KAR
|
March 27, 2019 |
|
STATE OF TRIPURA AND ORS. Vs. IRANJAN DAS
|
November 27, 2019 |
|
STUDENT FEDERATION OF INDIA Vs. STATE OF TRIPURA
|
February 22, 2019 |
|
SUBAL CHANDRA GHOSH Vs. STATE OF TRIPURA
|
April 25, 2019 |
|
SUBAL DAS Vs. STATE OF TRIPURA
|
March 27, 2019 |
|
SUBAL MONDAL Vs. ANJANA DEY
|
January 18, 2019 |
|
SUBARNA PRAVA SARKAR Vs. AKHIL DATTA
|
January 25, 2019 |
|
SUBASH SARKAR Vs. STATE OF TRIPURA
|
July 15, 2019 |
|
SUBHAM DEY Vs. SARADINDU CHOUDHURY
|
December 2, 2019 |
|
SUBHAS BHATTACHARJEE Vs. STATE OF TRIPURA
|
September 27, 2019 |
|
SUBHASH CHANDRA SUKLADAS Vs. DEBASISH DEY
|
September 9, 2019 |
|
SUBHOJIT SHIL Vs. STATE OF TRIPURA
|
December 10, 2019 |
|
SUBIR BHATTACHARJEE Vs. STATE OF TRIPURA
|
December 5, 2019 |
|
SUBIR BHATTACHARJEE Vs. STATE OF TRIPURA
|
September 4, 2019 |
|
SUBIR DAS Vs. STATE OF TRIPURA
|
March 20, 2019 |
|
SUBODH NATH Vs. STATE OF TRIPURA
|
January 24, 2019 |
|
SUBRATA CHAKRABORTY Vs. STATE OF TRIPURA
|
July 15, 2019 |
|
SUBRATA CHAKRABORTY Vs. STATE OF TRIPURA
|
January 10, 2019 |
|
SUBRATA MAJUMDER Vs. STATE OF TRIPURA
|
April 24, 2019 |
|
SUBRATA MAJUMDER Vs. STATE OF TRIPURA
|
May 23, 2019 |
|
SUBRATA MAJUMDER Vs. STATE OF TRIPURA
|
May 24, 2019 |
|
SUBRATA SINHA Vs. STATE OF TRIPURA
|
June 25, 2019 |
|
SUBRATA TRIPURA Vs. STATE OF TRIPURA
|
June 26, 2019 |
|
SUCHARITA CHAKRABORTY (PAUL) Vs. SHIBU PRASAD PAUL
|
May 14, 2019 |
|
SUDIP BISWAS Vs. PRAVEEN KUMAR SAXENA
|
February 5, 2019 |
|
SUDIP CHAKRABORTY Vs. STATE OF TRIPURA
|
April 12, 2019 |
|
SUDIP GOSWAMI Vs. STATE OF TRIPURA
|
May 13, 2019 |
|
SUDIP GOSWAMI Vs. STATE OF TRIPURA
|
December 18, 2019 |
|
SUDIPA SAHA Vs. STATE OF TRIPURA
|
February 19, 2019 |
|
SUJAN SUTRADHAR Vs. STATE OF TRIPURA
|
December 11, 2019 |
|
SUJIT KUMAR DAS Vs. STATE OF TRIPURA
|
June 26, 2019 |
|
SUJIT KUMAR ROY Vs. STATE OF TRIPURA
|
September 13, 2019 |
|
SUJIT SARKAR Vs. STATE OF TRIPURA
|
September 18, 2019 |
|
SUKANTA BISWAS Vs. STATE OF TRIPURA
|
January 18, 2019 |
|
SUKANTA CHOWDHURY Vs. STATE OF TRIPURA
|
August 26, 2019 |
|
SUKESH MAJUMDER Vs. STATE OF TRIPURA
|
December 19, 2019 |
|
SUKHEN SARKAR Vs. STATE OF TRIPURA
|
June 26, 2019 |
|
SUKHENDU BIKASH DEBROY Vs. STATE OF TRIPURA
|
September 2, 2019 |
|
SUKHESH BISWAS ALIAS MITHUN Vs. STATE OF TRIPURA
|
April 12, 2019 |
|
SUKHMOTI DEBBARMA, Vs. STATE OF TRIPURA
|
January 10, 2019 |
|
SUMAN DAS Vs. STATE OF TRIPURA
|
August 6, 2019 |
|
SUMAN KUMAR GHOSH Vs. STATE OF TRIPURA
|
January 30, 2019 |
|
SUMAN NAMA Vs. STATE OF TRIPURA
|
May 3, 2019 |
|
SUMENDRA KR. DE Vs. STATE OF TRIPURA
|
June 20, 2019 |
|
SUMITA SINHA Vs. STATE OF TRIPURA
|
August 16, 2019 |
|
SUNIL BHOWMIK Vs. STATE OF TRIPURA
|
November 15, 2019 |
|
SUNIL CHANDA Vs. LAND ACQUISITION COLLECTOR
|
August 2, 2019 |
|
SURABALA REANG Vs. AMAL MAJUMDER
|
March 15, 2019 |
|
SURAJ MIAH Vs. STATE OF TRIPURA
|
September 16, 2019 |
|
SURESH DEBBARMA Vs. STATE OF TRIPURA
|
June 29, 2019 |
|
SURESH GOALA Vs. STATE OF TRIPURA
|
December 12, 2019 |
|
SURJA MOHAN SARKAR Vs. STATE LEVEL SCRUTINY COMMITTEE
|
March 11, 2019 |
|
SUSHANTA GUPTA Vs. STATE OF TRIPURA
|
April 2, 2019 |
|
SUSHANTA KR. ROY Vs. B.C.C.I
|
January 31, 2019 |
|
SUSHANTA TAPADAR Vs. STATE OF TRIPURA
|
October 31, 2019 |
|
SUSHIL DAS Vs. STATE OF TRIPURA
|
November 25, 2019 |
|
SUSHIL DEBBARMA S/O. LATE SURENDRA DEBBARMA Vs. STATE OF TRIPURA
|
March 19, 2019 |
|
SUSHILA DEBNATH Vs. STATE OF TRIPURA
|
January 21, 2019 |
|
SUSHMITA SAHA Vs. RAJIB KUMAR ROY
|
September 17, 2019 |
|
SUSMITA BHATTACHARJEE Vs. STATE OF TRIPURA
|
February 27, 2019 |
|
SUTAPA DAS Vs. STATE OF TRIPURA
|
September 30, 2019 |
|
SUVARUN DATTA Vs. STATE OF TRIPURA
|
December 11, 2019 |
|
SUVRA SAHA (BHOWMIK) Vs. STATE OF TRIPURA
|
September 30, 2019 |
|
SWAPAN CHANDRA SHIL Vs. UNION OF INDIA
|
February 26, 2019 |
|
SWAPAN DAS Vs. STATE OF TRIPURA
|
December 18, 2019 |
|
SWAPAN DAS Vs. THE STATE OF TRIPURA
|
February 20, 2019 |
|
SWAPAN KR. JAMATIA Vs. STATE OF TRIPURA
|
August 23, 2019 |
|
SWAPAN KR. NAHA Vs. SUSMITA DEY (NAHA) AND 2 ORS.
|
January 25, 2019 |
|
SWAPAN KR. PAUL Vs. O.N.G.C. LTD.
|
September 5, 2019 |
|
SWAPAN KUMAR DAS Vs. SANJIT DEBNATH
|
April 23, 2019 |
|
SWAPNA DEY Vs. STATE OF TRIPURA
|
March 27, 2019 |
|
T.J.S CHAWLA Vs. VINOD KUMAR BAHUGUNA
|
January 7, 2019 |
|
TAHAMINA AKTAR Vs. STATE OF TRIPURA
|
April 25, 2019 |
|
TANMOY SAHA Vs. STATE OF TRIPURA
|
August 30, 2019 |
|
TANUSREE DATTA (DEB) Vs. STATE OF TRIPURA
|
June 29, 2019 |
|
TANUSREE SARKAR Vs. STATE OF TRIPURA
|
November 1, 2019 |
|
TAPAN CHANDRA DAS Vs. STATE OF TRIPURA
|
April 2, 2019 |
|
TAPAN DAS Vs. STATE OF TRIPURA
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September 26, 2019 |
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TAPAN DEY Vs. STATE OF TRIPURA
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August 29, 2019 |
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TAPAS MALAKAR Vs. UNION OF INDIA
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August 6, 2019 |
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TAPASH KUMAR DAS Vs. UTTAM CHAKRABORTY
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February 21, 2019 |
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TAPATI SARKAR (DATTA) Vs. STATE OF TRIPURA
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July 29, 2019 |
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TARUN KISHORE NOATIA Vs. STATE OF TRIPURA
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May 21, 2019 |
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THE ALL TRIPURA BOOK SELLERS & PUBLISHERS ASSOCIATION Vs. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER & SECRETARY
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April 18, 2019 |
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TMC AND DR. BRAM TEACHING HOSPITAL Vs. SANTANU DEB
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January 22, 2019 |
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TRIPURA GRAMIN BANK Vs. CONTROLLING AUTHORITY PAYMENT OF GRATUITY ACT, 1972
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April 8, 2019 |
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TRIPURA INSTITUTE OF TECHNOLOGY TEACHERS ASSOCIATION (TITTA) Vs. STATE OF TRIPURA
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September 24, 2019 |
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TRIPURA PEOPLE'S FRONT Vs. STATE OF TRIPURA
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August 7, 2019 |
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TRIPURA STATE CO-OPERATIVE BANK LTD. Vs. SUKUMAR DAS
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September 17, 2019 |
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TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. SUBHAS SARKAR
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December 9, 2019 |
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TRIPURA STATE ELECTRICITY CORPORATION LTD. & 2 OTHERS Vs. PHUL KUMARI KALOI @ PHUI KANYA
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November 18, 2019 |
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TULSI BALA DEBNATH @ TULASI BALA DEBNATH Vs. KANAK PODDER
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December 5, 2019 |
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TULSI DEBNATH Vs. ANJALI NATH
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November 28, 2019 |
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TUMPA ROY (SHIL) Vs. SUMAN KR. SHIL
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May 3, 2019 |
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UMA CHAUHAN Vs. STATE OF TRIPURA
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August 2, 2019 |
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UMESH CHANDRA TRIPURA Vs. STATE OF TRIPURA
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August 2, 2019 |
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UNION OF INDIA Vs. NEPAL PAUL
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March 7, 2019 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. KRISHNA KUMAR SHIL
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May 23, 2019 |
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URMILA DEBBARMA Vs. STATE OF TRIPURA
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May 31, 2019 |
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USA JEN MOG Vs. STATE OF TRIPURA
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July 29, 2019 |
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USHA RANI DEBNATH Vs. STATE OF TRIPURA
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September 30, 2019 |
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UTPAL CHAKMA Vs. STATE OF TRIPURA
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March 13, 2019 |
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UTTAM DAS Vs. UMAKANTA DAS
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June 20, 2019 |
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UTTAM KUMAR GHOSH Vs. APU SINHA
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February 7, 2019 |
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UTTARAYANI DEBBARMA Vs. ARJUN DEBBARMA
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May 13, 2019 |
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VIJAY SINGH Vs. UNION OF INDIA
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December 18, 2019 |
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VINCENT DEBBARMA Vs. STATE OF TRIPURA
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January 5, 2019 |
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VISTA ADVERTISING Vs. STATE OF TRIPURA
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December 18, 2019 |
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YASHPAL SINGH Vs. STATE OF TRIPURA
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November 15, 2019 |