APARESH DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
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January 3, 2017 |
DR. MD. MIJAN HOSSAIN Vs. STATE OF TRIPURA
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January 31, 2017 |
INDRAJIT RABIDAS Vs. STATE OF TRIPURA
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October 11, 2017 |
JAYASHREE SAHA Vs. STATE OF TRIPURA
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January 27, 2017 |
KAJAL SARKAR Vs. STATE OF TRIPURA
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February 15, 2017 |
MOULI BHUSAN BHATTACHARJEE Vs. SWARUP BHATTACHARJEE
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May 30, 2017 |
NARENDRA DEBBARMA Vs. STATE OF TRIPURA
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January 10, 2017 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. ASHALATA BHOWMIK
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March 15, 2017 |
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. NAMITA SAHA, WIFE OF LATE SAMBHU CH. SAHA AND ORS.
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May 16, 2017 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SRI KRISHNA DAS
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August 22, 2017 |
PARAMITA MAJUMDER (DATTA) Vs. BISWANATH DATTA
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January 4, 2017 |
PRANAB KUMAR SAHA Vs. FOOD CORPORATION OF INDIA
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May 12, 2017 |
RAJU DAS Vs. STATE OF TRIPURA
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January 13, 2017 |
REKHA DAS Vs. STATE OF TRIPURA
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January 31, 2017 |
SAMSUL ISLAM ALI Vs. STATE OF TRIPURA
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April 26, 2017 |
SHIB SANKAR DEBNATH @ SUBIR DEBNATH Vs. STATE OF TRIPURA
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March 10, 2017 |
SHRI ASHISH KUMAR DEY Vs. FOOD CORPORATION OF INDIA
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December 13, 2017 |
SHRI ASUTOSH DEY Vs. SHRI MEGHNAD SAHA
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October 24, 2017 |
SHRI BIJOY KRISHNA ACHARJEE Vs. SHRI MITHUN SHARMA
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February 23, 2017 |
SHRI RAIHARAN DATTA, S/O. LATE RAMESH CHANDRA DUTTA Vs. SHRI PARIMAL CHANDRA BAIDYA, SON OF LATE JATINDRA KUMAR BAIDYA OF UDAIPUR TOWN (NEAR INSPECTOR OF SCHOOLS, UDAIPUR) P.S. RADHAKISHOREPUR, UDAIPUR. DISTRICT SOUTH TRIPURA.
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January 10, 2017 |
SHYAMAL MALAKAR Vs. STATE OF TRIPURA
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January 9, 2017 |
SIKHA MALAKAR Vs. MONORANJAN RUDRAPAL
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March 22, 2017 |
SMT. BINA RANI DEBBARMA Vs. SRI NIHAR DEBBARMA
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May 5, 2017 |
SMT. KALPANA MAJUMDER, W/O. LATE SUBHASH MAJUMDER AND OTHERS Vs. SRI SANKAR DEBNATH, S/O. LATE HARALAL DEBNATH
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May 8, 2017 |
SMT. NANDINI CHAKMA Vs. STATE ELECTION COMMISSIONER
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August 24, 2017 |
SMTI. ADITI CHAKRABORTY, W/O SHRI SUPRIYA CHAKRABORTY, C/O "MIRA VILLA", BHATTAPUKUR, P. O. A.D. NAGAR, P.S. WEST AGARTALA, DISTRICT Vs. STATE OF TRIPURA, THROUGH THE COMMISSIONER AND SECRETARY, GOVERNMENT OF TRIPURA, SCHOOL EDUCATION, AGARTALA
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January 24, 2017 |
SMTI. JHARNA DEB WIFE OF LATE BHUBAN DEB Vs. SRI MADHU MOG, SON OF ANGPHAI MOG
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February 8, 2017 |
SMTI. KALPANA PAUL Vs. SRI JYOTI BHUSAN DHAR
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August 21, 2017 |
SMTI. PUTUL RANI DEBBARMA Vs. STATE OF TRIPURA
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September 4, 2017 |
SRI ABHASH PAUL Vs. SMT. MANIDIPA PAUL
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April 26, 2017 |
SRI ARJUN KR. DEY Vs. UNION OF INDIA
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January 4, 2017 |
SRI BIPLAB BHAR, S/O. LATE BIRBAL BHAR, RESIDENT OF WEST GOBINDAPUR, P.S. KAILASHAHAR, DISTRICT Vs. THE STATE OF TRIPURA
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January 16, 2017 |
SRI HAREKRISHNA ROY CHOWDHURY Vs. SRI DEBDAS ROY CHOWDHURY
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January 13, 2017 |
SRI JIBAN KRISHNA DEBNATH S/O LATE MOHANTA DEBNATH JIRANIA BAZAR, P.O. BIRENDRANAGAR, P.S. JIRANIA, DISTRICT Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD. (TO BE REPRESENTED BY THE CHAIRMAN
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January 16, 2017 |
SRI MANINDRA KISHORE PAUL Vs. BADAL CH. DAS
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January 16, 2017 |
SRI MANOJ KUMAR GHOSH, SON OF SRI MUKUL KUMAR GHOSH, RESIDENT OF A.D. NAGAR Vs. UNION OF INDIA, OFFICE OF THE DEVELOPMENT COMMISSIONER, (HANDICRAFTS), MINISTRY OF TEXTILES, GOVERNMENT OF INDIA, REPRESENTED BY DEVELOPMENT COMMISSIONER HAVING HIS OFFICE AT WEST BLOCK NO.7, R.K. PURAM, SECTOR
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January 13, 2017 |
SRI NIRANJAN KR. NATH, SON OF LT. GOURANGA CHANDRA NATH, RESIDENT OF VILL Vs. THE STATE OF TRIPURA TO BE REPRESENTED BY
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January 13, 2017 |
SRI PANKAJ KUMAR, S/O SHRI MAHENDRA PRASAD, RESIDENT OF GROUP CENTRE, CRPF, CAMPUS ADARANI, SALBAGAN, PO & PS AIRPORT, SUB Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, HAVING HIS OFFICE AT SOUTH BLOCK, NEW DELHI
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February 14, 2017 |
SRI PARESH CHANDRA PAL, S/O LATE UMESH CHANDRA PAL, R/O JOYNAGAR, AGARTALA, WEST TRIPURA Vs. STATE OF TRIPURA, (REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF TRIPURA), AGRICULTURE DEPARTMENT, AGARTALA, CAPITAL COMPLEX, PIN
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January 12, 2017 |
SRI PRANBALLAB DEBNATH Vs. MINATI DEBNATH
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January 19, 2017 |
SRI SOMENATH GANGULY Vs. STATE OF TRIPURA
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February 23, 2017 |
SRI SUDHAN CHANDRA BISWAS Vs. REKHA RANI BANIK
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January 12, 2017 |
SRI SUMANGAL DAS Vs. SRI NARENDRA CHANDRA DAS
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September 4, 2017 |
SRI. PROMODE CHANDRA DAS Vs. SMT. SUMITRA DEBNATH (DAS)
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August 9, 2017 |
STATE OF TRIPURA Vs. SRI DIPAK DAS ALIAS KUDU
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April 26, 2017 |
STATE OF TRIPURA Vs. SRI MITAN DEBNATH
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April 26, 2017 |
SUBIKASH DEBBARMA Vs. STATE OF TRIPURA
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January 27, 2017 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMTI ARATI DAS, WIFE OF LATE AJIT DAS AND ORS.
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March 9, 2017 |
UNITED INDIA INSURANCE CO. LTD. Vs. KANCHAN LASKAR
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November 7, 2017 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMTI. BHAJANA SINHA
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January 4, 2017 |