ABHIJIT BISWAS Vs. STATE OF TRIPURA; DIRECTOR OF FISHERIES; DEPUTY DIRECTOR OF FISHERIES; SUPERINTENDENT OF FISHERIES
|
February 9, 2016 |
AGUN KUMAR TRIPURA AND ORS. Vs. THE STATE OF TRIPURA
|
March 2, 2016 |
AJIJ MIAH Vs. NUR NAHAR CHOWDHURY
|
April 12, 2016 |
AKHIL CH BHOWMIK Vs. SHANTI RANI BHOWMIK
|
June 29, 2016 |
AKINCHAN CHAKRABORTY Vs. SHIBU BHATTACHARJEE
|
June 3, 2016 |
ALI TRIPURA AND ORS. Vs. JAMINI KUMAR TRIPURA
|
February 29, 2016 |
AMAR SUKLABAIDYA AND ORS. Vs. UTPAL CHOWDHURY AND ORS.
|
February 5, 2016 |
AMRITA LAL MODAK Vs. GOVINDA CHANDRA SAHA
|
June 21, 2016 |
ANAL ROY CHOUDHURY Vs. MADHAB SAHA
|
January 25, 2016 |
ANIK BHATTACHARYA Vs. AMBALIKA BHATTACHARYA
|
April 22, 2016 |
ANIL CHANDRA PAUL Vs. HARAMOHAN MAHISHYA DAS
|
March 9, 2016 |
ANIMA MITRA AND ORS. Vs. SHIB SANKAR DAS AND ORS.
|
April 6, 2016 |
ANITA CHOWDHURY; SUBRATA CHOUDHURY; JAYABARTA CHOUDHURY Vs. LAND ACQUISITION COLLECTOR; AGARTALA MUNICIPAL COUNCIL; CHIEF EXECUTIVE OFFICER, AGARTALA MUNICIPAL COUNCIL
|
August 16, 2016 |
ANITA GHOSH (ROY) Vs. STATE OF TRIPURA; DIRECTOR OF HEALTH SERVICES; DIRECTOR OF FAMILY WELFARE AND PREVENTIVE; SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT; TRIPURA STATE ILLNESS ASSISTANCE FUND
|
May 26, 2016 |
ANJALI BALA DAS Vs. BIMAL BARMAN; DIVISIONAL MANAGER
|
March 22, 2016 |
ANJAN DAS AND ORS. Vs. SUBRATA BHATTACHARJEE AND ORS.
|
February 17, 2016 |
ANJAN KUMAR PAL Vs. STATE OF TRIPURA AND OTHERS
|
July 14, 2016 |
ANMOL KUMAR Vs. THE UNION OF INDIA AND ORS.
|
January 14, 2016 |
ANUP KUMAR LAHA Vs. THE STATE OF TRIPURA AND ORS.
|
April 28, 2016 |
APAN BHOWMIK AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
April 7, 2016 |
ARABINDA DAS Vs. STATE OF TRIPURA
|
March 31, 2016 |
ARABINDU DAS Vs. PURNA LAXMI DAS
|
March 29, 2016 |
ARJUN KUMAR DEY Vs. UNION OF INDIA; NATIONAL INSTITUTE OF TECHNOLOGY; CHAIRPERSON, BOARD OF GOVERNORS, NATIONAL INSTITUTE OF TECHNOLOGY
|
March 31, 2016 |
ARNAB CHAKRABORTY Vs. STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TRIPURA, AGARTALA; INVESTIGATING OFFICER OF WEST AGARTALA
|
June 29, 2016 |
ASHOK KR DEBBARMA Vs. KHARENDRA REANG
|
February 17, 2016 |
ASIS DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
March 17, 2016 |
BABI BEGUM AKTER Vs. STATE OF TRIPURA
|
March 10, 2016 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS. Vs. K. LAXMAN DATTA AND ORS.
|
February 19, 2016 |
BALARAM DEBNATH Vs. STATE OF TRIPURA; CHAIRMAN-CUM-MANAGING DIRECTOR, TRIPURA STATE ELECTRICITY CORPORATION; DEPUTY GENERAL MANAGER, (ERSTWHILE EXECUTIVE ENGINEER); SENIOR MANAGER, T S E C L (ERSTWHILE S D O ELECTRICAL)
|
March 21, 2016 |
BELA RANI DATTA Vs. STATE OF TRIPURA; CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT; EXECUTIVE ENGINEER; BISHNU PADA PAUL
|
April 18, 2016 |
BENULAL HAZARI Vs. THE STATE OF TRIPURA AND ORS.
|
March 3, 2016 |
BHAGIRATH ARYA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
February 22, 2016 |
BHARAT KUMAR GHOSH Vs. THE UNION OF INDIA
|
June 15, 2016 |
BIJAYA BHATTACHARYA AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
|
February 26, 2016 |
BIJIT KUMAR BANIK Vs. KABERI BANIK (DEBBARMA); ABHISEK BANIK @ GUDDU; ABHIRUP BANIK @ BITTU
|
May 27, 2016 |
BIJOY MAJUMDER Vs. STATE OF TRIPURA
|
March 22, 2016 |
BIKASH BAIDYA Vs. STATE OF TRIPURA; CHITAN LAL DEY; JOYANTA ROY
|
April 8, 2016 |
BIKASH DAS; KARUNA DAS Vs. STATE OF TRIPURA
|
April 29, 2016 |
BIKASH DEBNATH Vs. STATE OF TRIPURA
|
June 21, 2016 |
BIMALENDU CHAKRABORTY Vs. SREMANTA MAJUMDER; MAA SARADA DEVI INDUSTRIES; SUNIT DAS
|
February 25, 2016 |
BINAPANI BHATTACHARJEE AND ORS. Vs. BANA BIHARI BHATTACHARJEE AND ORS.
|
April 22, 2016 |
BINATA DAS Vs. PANCHADEEP TRAVELS
|
March 9, 2016 |
BINOY DAS Vs. THE STATE OF TRIPURA
|
March 8, 2016 |
BIPENDRA BEHARI JAMATIA AND ORS. Vs. JAGATMUNI AND ORS.
|
February 18, 2016 |
BIPLAB DAS Vs. NATIONAL INSURANCE COMPANY LTD ; MD SAHAJAHAN
|
February 18, 2016 |
BIPLAB DHAR S/O LT NARAYAN CH DHAR Vs. PANNA SAHA W/O BIPLAB DHAR
|
March 30, 2016 |
BIPUL DEB Vs. THE STATE OF TRIPURA
|
March 17, 2016 |
BIRENDRA DEBBARMA Vs. STATE OF TRIPURA; DIRECTOR OF FISHERIES; PREMSASI JAMATIA; BRAJENDRA CHANDRA DEBBARMA; SUBODH RANJAN DAS; HARIDAS DEBBARMA
|
April 28, 2016 |
BISWAJIT DAS Vs. SHUVHARUNG REANG AND ORS.
|
March 10, 2016 |
BISWAJIT DEB Vs. ASHIT DEB
|
September 7, 2016 |
BISWAMOHAN DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA
|
February 4, 2016 |
BISWANATH BHATTACHARJEE AND ORS. Vs. TRIPURA JUTE MILLS LIMITED AND ORS.
|
January 4, 2016 |
BRAJENDRA DEBBARMA Vs. TRIPURA STATE CO-OPERATIVE BANK LIMITED; GENERAL MANAGER, TRIPURA STATE COOPERATIVE BANK LIMITED
|
April 25, 2016 |
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SITA SEN; PINKI SEN; SUDIP SEN
|
July 15, 2016 |
BRATA MOHAN TRIPURA Vs. STATE OF TRIPURA
|
February 9, 2016 |
BRINDABAN DAS AND ORS. Vs. TRIPURA STATE POLLUTION CONTROL BOARD AND ORS.
|
March 15, 2016 |
CHANDAN DAS Vs. HARENDRA CHANDA GHOSH; DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY; SHYAMAL SUTRADHAR
|
June 29, 2016 |
CHANDAN DEY Vs. FULU RANI DEY
|
April 19, 2016 |
CHAYA RANI SARKAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
February 18, 2016 |
CHIEF EXECUTIVE OFFICER, AGARTALA MUNICIPAL COUNCIL Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD ; DULAL SARKAR
|
March 22, 2016 |
CHIEF EXECUTIVE OFFICER, TRIPURA TRIBAL ARREARS AUTONOMOUS DISTRICT COUNCIL (TTAADC) Vs. SISHUPATI REANG; DIPALI RANI TRIPURA (REANG); JEREMIN REANG
|
April 29, 2016 |
CHUNI CHANDA Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY TO GOVERNMENT OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR, WEST TRIPURA, AGARTALA; EXECUTIVE OFFICER, RANIR BAZAR NAGAR PANCHAYET
|
May 31, 2016 |
COMMANDANT Vs. CHHAYASHRI DEBBARMA
|
June 21, 2016 |
COMMISSIONER OF CUSTOMS AND ORS. Vs. LIPIKA CHOUDHURY AND ORS.
|
March 2, 2016 |
CONTROLLER OF AERODROME Vs. SUKUMAR CHANDRA DEB; SANKAR CHANDRA DEB; ANJANA DEB; DIBESH CHANDRA DEB
|
May 30, 2016 |
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA; SECRETARY, DEPARTMENT OF SCIENCE; COMMISSIONER, DEPARTMENT OF SCIENCE; TRIPURA STATE POLLUTION CONTROL BOARD; DISTRICT MAGISTRATE & COLLECTOR,
WEST TRIPURA DISTRICT, AGARTALA; DISTRICT MAGISTRATE & COLLECTOR,
KHOWAI DISTRICT, KHOWAI; D
|
July 15, 2016 |
COURT ON ITS OWN MOTION Vs. SUBRATA BHATTACHARJEE
|
March 14, 2016 |
COURT ON OWN MOTION Vs. THE STATE OF TRIPURA AND ORS.
|
March 9, 2016 |
COURT ON OWN MOTION Vs. THE STATE OF TRIPURA
|
August 9, 2016 |
DEBADITYA BANIK; SUBRATA DAS; BISWAJIT DEY Vs. STATE OF TRIPURA
|
April 12, 2016 |
DEBASISH MAJUMDER Vs. THE STATE OF TRIPURA AND ORS.
|
March 4, 2016 |
DEBENDRA CHANDRA NATH; SATYENDRA NATH; JITENDRA NATH; HARENDRA NATH; DWIJENDRA NATH; DINESH CHANDRA NATH @ SRI BABU NATH; DIPAN NATH ALIAS SRI SHIBAN NATH; UTTAM NATH; BARINDRA NATH Vs. RAKESH CHANDRA NATH
|
March 31, 2016 |
DEPUTY CHIEF ENGINEER, N F RAILWAY Vs. NETAI CHANDRA PAUL; SANTOSH CH PAUL; PARITOSH PAUL; SUMAN PAUL
|
April 22, 2016 |
DHARAMPAL PREMCHAND LIMITED (AGARTALA UNIT) AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 8, 2016 |
DHIRULAL DAS Vs. THE STATE OF TRIPURA
|
March 9, 2016 |
DILIP KUMAR GUHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
May 3, 2016 |
DILIP MODAK Vs. STATE OF TRIPURA; RAGHUNATH MUKHERJEE
|
April 22, 2016 |
DILIP SUTRADHAR AND ORS. Vs. THE STATE OF TRIPURA
|
April 6, 2016 |
DIPAK DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
|
April 6, 2016 |
DIPAK KUMAR DAS Vs. DILIP KUMAR ROY
|
February 5, 2016 |
DIPAK SARKAR Vs. PAKHIBALA CHOWDHURY
|
February 4, 2016 |
DIPTI ROY Vs. SUMENDRA KR DEY; NATIONAL INSURANCE COMPANY LTD
|
April 27, 2016 |
DISHNET WIRELESS LTD Vs. UNION OF INDIA AND OTHERS
|
January 8, 2016 |
DR. BIPROJIT DEBBARMA Vs. SWAPNA DEBBARMA
|
March 10, 2016 |
DR. JIBAN DEBNATH Vs. THE STATE OF TRIPURA
|
June 15, 2016 |
DR. LAXMAN BHATTACHARJEE Vs. SOCIETY FOR TRIPURA MEDICAL COLLEGE
|
July 15, 2016 |
DR. RAJESH GANESAN Vs. TRIPURA UNIVERSITY
|
July 15, 2016 |
DULAL DEBBARMA Vs. SARALA DEBBARMA @ SURUBALA DEBBARMA; MAMATA DEBBARMA @ NAMITA; BISWANATH DEBBARMA; JAGANNATH DEBBARMA; SAJAL CHAKRABORTY; DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD
|
April 7, 2016 |
DY INSPECTOR GENERAL, BSF Vs. P ESAKKIAPPAN; E PRABHVATHI
|
April 4, 2016 |
FARID KHAN AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
March 31, 2016 |
FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA WORKERS UNION
|
January 28, 2016 |
FORTUNA AGRO PLANTATIONS LIMITED Vs. THE STATE OF TRIPURA
|
August 8, 2016 |
FORTUNA AGRO PLANTATIONS LTD. Vs. THE STATE OF TRIPURA AND ORS.
|
April 4, 2016 |
GAYA PRASAD SHIL Vs. THE STATE OF TRIPURA
|
April 11, 2016 |
GHULAM NABI SHERGUJRI Vs. THE UNITED OF INDIA AND ORS.
|
April 4, 2016 |
GOUR CHANDRA SARKAR Vs. DIRECTOR OF SCHOOL EDUCATION; STATE OF TRIPURA; STATE LEVEL SCRUTINY COMMITTEE
|
April 5, 2016 |
GOURAV DAS, S/O NRIPENDRA DAS Vs. STATE OF TRIPURA
|
June 13, 2016 |
GOURI DAS Vs. THE STATE OF TRIPURA AND ORS.
|
April 18, 2016 |
GOURMOHAN SIHNA Vs. INDIRA SINHA
|
March 31, 2016 |
GOUTAM DEBNATH; UTTAM DEBNATH; GOBINDA DEBNATH; MINIA DEBNATH Vs. STATE OF TRIPURA
|
September 23, 2016 |
HARADHAN CHANDRA DEB AND ORS. Vs. DULAL DEB AND ORS.
|
April 5, 2016 |
HARI MOHAN DAS AND ORS. Vs. SHRI PANCHADEEP TRAVELS AND ORS.
|
March 17, 2016 |
HARIDHAN ROY Vs. BHANU BALA SARKAR
|
February 9, 2016 |
HARIPADA CHOUDHURY Vs. THE STATE OF TRIPURA AND ORS.
|
May 4, 2016 |
HARISH CHANDRA DAS Vs. STATE OF TRIPURA
|
March 30, 2016 |
HIGH COURT EMPLOYEES ASSOCIATION Vs. THE STATE OF TRIPURA
|
August 11, 2016 |
HIRAMATI DEBBARMA Vs. SURABALA DEBBARMA; SUDHIR DEBBARMA
|
April 19, 2016 |
JAGABANDHU DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
|
March 22, 2016 |
JAHAR HOSSAIN BHUIYA Vs. HASINA BEGAM
|
March 1, 2016 |
JANARAM NOATIA Vs. STATE OF TRIPURA
|
March 29, 2016 |
JAQANATH RISHI DAS Vs. STATE OF TRIPURA; TRIPURA STATE ELECTRICITY CORPORATION LTD ; SR MANAGER, ELECTRICAL SUB-DIVISION
|
February 2, 2016 |
JAYA RUDRAPAUL GHOSH; SUSMITA GHOSH Vs. GITA RANI GHOSH; BADAL GUPTA; ALAKA GHOSH (DEY); STATE OF TRIPURA
|
August 10, 2016 |
JAYANTA BANIK Vs. AMIT KR DEB; STATE OF TRIPURA
|
February 22, 2016 |
JAYANTA BANIK Vs. BISWANATH MAJUMDER; STATE OF TRIPURA
|
February 22, 2016 |
JAYANTA KUMAR SAHA Vs. BAISHALI SAHA
|
January 5, 2016 |
JAYANTA NAMA Vs. UNION OF INDIA
|
February 23, 2016 |
JAYANTA PAUL Vs. DILIP DEBNATH
|
February 16, 2016 |
JAYANTI DAM AND ORS. Vs. TRIPURA SCHEDULED TRIBES COOPERATIVE DEVELOPMENT CORPORATION LTD. AND ORS.
|
January 28, 2016 |
JHARNA BAISHYA (ROY) Vs. NARAYAN CHANDRA KAR
|
March 21, 2016 |
JHUMUR PAL Vs. AJIT PAL
|
April 15, 2016 |
JIBAN KRISHNA ACHARJEE Vs. STATE OF TRIPURA
|
December 14, 2016 |
JIBAN KRISHNA BANIK Vs. TRIPURA GRAMIN BANK
|
March 31, 2016 |
JYOTI KHASNABISH Vs. ARINDAM KHASNABISH AND ORS.
|
March 16, 2016 |
JYOTIRMOY CHOUDHURY AND ORS. Vs. TAPASH CHOUDHARY AND ORS.
|
April 6, 2016 |
KAJAL GOPE Vs. DIPANJAN MAJUMDER
|
February 9, 2016 |
KALIPADA DAS Vs. PINAKI BHOWMIK (DEBNATH)
|
January 4, 2016 |
KANAI LAL PAUL AND ORS. Vs. KABINDRA CHANDRA PAUL
|
April 8, 2016 |
KANAILAL SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
April 21, 2016 |
KANU CHOUDHURY Vs. MALATI DAS AND ORS.
|
February 15, 2016 |
KANU DEBNATH AND ORS. Vs. THE STATE OF TRIPURA
|
January 20, 2016 |
KANU NATH ALIAS SHYAMAL; MAYA NATH Vs. STATE OF TRIPURA
|
February 17, 2016 |
KESHAB DEBBARMA Vs. THE STATE OF TRIPURA
|
June 9, 2016 |
KESHAB SARKAR, S/O VIM SARKAR OF FATIKCHERRA SHIBIR Vs. STATE OF TRIPURA
|
August 10, 2016 |
KHALEK MIAH AND OTHERS Vs. STATE OF TRIPURA
|
February 19, 2016 |
KHELA RANI CHAKRABORTY Vs. STATE OF TRIPURA; GOBINDA SUTRADHAR, S/O GIRENDRA CHANDRA SUTRADHAR
|
April 4, 2016 |
KHOKAN CHANDRA DEY Vs. BIBHA RANI DE; KSHIRODE MOHAN DE; BIMAN BIHARI DE; MONORANJAN DE; JAYA RANI GHOSH @ CHHAYA RANI GHOSH; RUBI DE
|
March 30, 2016 |
KHORSHED ALAM Vs. OIL AND NATURAL GAS CORPORATION LIMITED
|
June 20, 2016 |
KINKAR SARKAR Vs. STATE OF TRIPURA
|
March 8, 2016 |
KIRANBALA DEBBARMA Vs. SURABALA DEBBARMA; SUDHIR DEBBARMA
|
April 19, 2016 |
KORAK BARAN CHOUDHURY Vs. THE STATE OF TRIPURA AND ORS.
|
March 14, 2016 |
KRISHNA DAS ROY Vs. HARISANKAR MISHRA
|
June 23, 2016 |
KRISHNA RAM MOLSUM Vs. STATE OF TRIPURA
|
June 14, 2016 |
LAB KUMAR DAS Vs. STATE OF TRIPURA
|
April 7, 2016 |
LAXMAN DEBNATH AND OTHERS Vs. AJOY KUMAR SARKAR AND ANOTHER
|
January 6, 2016 |
LAXMAN RANA, S/O LATE MRINMOY RANA Vs. APARNA BANIK, D/O DWIJENDRA LAL BANIK
|
August 18, 2016 |
M/S FORTUNA AGRO PLANTATIONS LTD. Vs. THE STATE OF TRIPURA
|
June 3, 2016 |
MADAN MOHAN DEBBARMA Vs. GITA DEBBARMA
|
February 16, 2016 |
MADHURI KALAI Vs. PARIMAL CHANDRA SAHA AND ORS.
|
January 27, 2016 |
MADHUSUDAN SAHA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD , TRIPURA AND ANOTHER
|
February 2, 2016 |
MAHARAM ALI Vs. THE STATE OF TRIPURA
|
March 18, 2016 |
MAHINTRA TRIPURA Vs. UNION OF INDIA AND OTHERS
|
January 4, 2016 |
MAMANI BALA SUTRADHAR Vs. THE STATE OF TRIPURA
|
September 12, 2016 |
MANGKARI CHAN TRIPURA Vs. THE STATE OF TRIPURA
|
January 13, 2016 |
MANIK DEBNATH Vs. JADAB CHANDRA SAHA; ORIENTAL INSURANCE COMPANY LTD
|
February 16, 2016 |
MANILAL DEBNATH Vs. STATE OF TRIPURA
|
January 19, 2016 |
MANINDRA DEB & ANOTHER Vs. UTTAM BANIK & ANOTHER
|
January 11, 2016 |
MANJU RANI DEBNATH (ROY) Vs. USHA RANJAN DEBNATH
|
April 8, 2016 |
MANJU SAHA Vs. NIROBALA DAS AND ORS.
|
May 3, 2016 |
MANOJ KUMAR GHOSH, S/O MUKUL KUMAR GHOSH Vs. UNION OF INDIA; DEVELOPMENT COMMISSIONEER; NATIONAL CENTRE FOR DESIGN AND PRODUCT DEVELOPMENT; B R SHARMA, CONSULTANT (H R ) OF NATIONAL CENTRE FOR DESIGN AND PRODUCT DEVELOPMENT; BAMBOO & CANE DEVELOPMENT INSTITUTE (C/O NCDPD), REPRESENTED BY ITS IN-CHAR
|
September 16, 2016 |
MANORANJAN NATH Vs. RAJESH ROY
|
January 12, 2016 |
MARAN DAS BISHNAB Vs. THE STATE OF TRIPURA AND ORS.
|
April 15, 2016 |
MASADDAR ALI Vs. STATE OF TRIPURA AND OTHERS
|
January 7, 2016 |
MASUK ALI Vs. THE STATE OF TRIPURA
|
April 8, 2016 |
MAYA PAUL AND OTHERS Vs. EXECUTIVE ENGINEER AND OTHERS
|
January 11, 2016 |
MAYA RANI NATH AND ORS. Vs. LILA RANI NATH AND ORS.
|
February 15, 2016 |
MAYA RANI SAHA; SUDIPA ROY (SAHA); SAMANTA SAHA; ITU RANI SAHA Vs. SALAPRU MOG
|
June 20, 2016 |
MD ARJAN ALI Vs. NAZMA AKTAR; KEHKASHAA ALI
|
May 27, 2016 |
MD MAHARAM ALI ALIAS ACHAI Vs. STATE OF TRIPURA
|
January 25, 2016 |
MD MANTAJ ALI Vs. STATE OF TRIPURA
|
March 4, 2016 |
MD. ABDUL HAMID AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
March 19, 2016 |
MD. ABDUL HANNAN MAISHAN Vs. THE STATE OF TRIPURA
|
August 24, 2016 |
MD. EKLASH BAKSH Vs. RASHID ALI
|
November 11, 2016 |
MD. FAYZUR RAHAMAN Vs. THE STATE OF TRIPURA AND ORS.
|
May 2, 2016 |
MD. JAMIR ALI Vs. MD. LIYAKAT ALI
|
July 15, 2016 |
MD. KUTUB KHAN Vs. THE STATE OF TRIPURA
|
May 31, 2016 |
MD. SAMACH UDDIN CHOWDHURY Vs. SRI MAKHAN MALAKAR
|
July 1, 2016 |
MIHIR DEB @ BHUTTU Vs. STATE OF TRIPURA
|
March 31, 2016 |
MILAN GOPE Vs. STATE OF TRIPURA
|
March 18, 2016 |
MR. D.K. BISWAS, AMICUS CURIAE Vs. THE STATE OF TRIPURA
|
July 15, 2016 |
MRINAL KANTI DATTA Vs. THE STATE OF TRIPURA
|
July 18, 2016 |
MST. HAMJARUN NESSA Vs. MST. WARICHUN NESSA
|
November 7, 2016 |
NABA KUMAR JAMATIA; KARNA SADHAN JAMATIA; JAGYA MOHAN JAMATIA; BIRENDRA KISHORE JAMATIA; SISHU MANI JAMATIA; LEKHA CHANDRA JAMATIA; SUBHASH CHANDRA JAMATIA; DIPAK DAS Vs. KAMINI MOHAN JAMATIA
|
March 15, 2016 |
NABARUN DAS GUPTA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
April 19, 2016 |
NAKUL SEN @ NIMAI S/O LAXMAN SEN; ANJALI SEN W/O LATE LAXMAN SEN Vs. STATE OF TRIPURA
|
August 17, 2016 |
NAMITA RANI SAHA Vs. STATE OF TRIPURA; PRINCIPAL CHIEF CONSERVATOR OF FOREST; DIVISIONAL FOREST OFFICER, UDAIPUR FOREST DIVISION
|
April 25, 2016 |
NANDA LAL ROY Vs. SRIKANTA SAHA
|
May 4, 2016 |
NANDALAL ROY Vs. THE STATE OF TRIPURA
|
April 18, 2016 |
NARAYAN KANDA Vs. STATE OF TRIPURA
|
March 31, 2016 |
NARESH CHANDRA BHOWMIK Vs. KANAN DAS AND ORS.
|
February 3, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. PARUL GHOSH
|
March 29, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. RUPALI KARMAKAR AND OTHERS
|
January 5, 2016 |
NATIONAL INSURANCE COMPANY LTD Vs. RUPASHREE ROY (SUKLADAS); RANABIR SUKLADAS (MINOR); RATNA SUKLADAS; HARADHAN SUKLADAS; ABDUL KADIR
|
March 28, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUBI CHANDRA TRIPURA AND ORS.
|
May 3, 2016 |
NAYAN DEB Vs. STATE OF TRIPURA
|
December 16, 2016 |
NAYAN DEB Vs. STATE OF TRIPURA
|
January 5, 2016 |
NAYAN DEBNATH @ SUBHANKAR Vs. STATE OF TRIPURA
|
August 9, 2016 |
NEPAL SINGH Vs. STATE OF TRIPURA
|
September 6, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. CHINU DAS
|
August 2, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. GOPA DEB
|
February 18, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. KANAN BHOWMIK; MAHANANDA BHOWMIK; RITA BHOWMIK; GOUTAM BHOWMIK; RIPA BHOWMIK; RAKHAL CH BANIK
|
February 18, 2016 |
NEWSCO INTERNATIONAL ENERGY SERVICES INC. Vs. STATE OF TRIPURA
|
February 29, 2016 |
NIDUL KANTI DEB Vs. STATE OF TRIPURA; SECRETARY-CUM-COMMISSIONER, PUBLIC WORKS DEPARTMENT; CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT; EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT; ENGINEERING OFFICER TO CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT; TRIPURA STATE ELECTRICITY CORPORAT
|
March 31, 2016 |
NIKHIL BHOWMIK Vs. THE STATE OF TRIPURA AND ORS.
|
February 15, 2016 |
NIKHIL CHANDRA NATH Vs. MD. BASIR UDDIN AND ORS.
|
February 16, 2016 |
NIKHIL SHIL Vs. THE STATE OF TRIPURA
|
March 9, 2016 |
NIMCO TRADERS Vs. THE COMMISSIONER OF TAXES, GOVT. OF TRIPURA AND ORS.
|
March 28, 2016 |
NIRMAL DEB Vs. THE STATE OF TRIPURA
|
March 17, 2016 |
NITISH RANJAN DEBROY AND ORS. Vs. SUBRATA CHATTERJEE AND ORS.
|
January 22, 2016 |
OFFICER COMMANDING Vs. RAJKISHORI CHAKMA AND OTHERS
|
February 23, 2016 |
OIL & NATURAL GAS CORPORATION LTD. AND ORS. Vs. SUKHENDRA KUMAR CHOUDHURY
|
March 9, 2016 |
ORIENTAL INSURANCE CO LTD Vs. GITA PAUL; SAURAV PAUL; DUKSHU PAUL; ARATI PAUL
|
February 9, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NIKUNJA DAS; NAMITA DAS; GOPAL DAS; GIRISH DAS
|
January 27, 2016 |
ORIENTAL INSURANCE COMPANY LTD Vs. NARAYAN CHANDRA DEBNATH; SANDHYA DEBNATH; SAJAL KANTI DAS; UTTAM KUMAR SARKAR; RATNA DEBNATH; PRANAB DEBNATH; DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD
|
April 28, 2016 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. PRAMILA DEVI
|
June 13, 2016 |
PADMA SADHAN JAMATIA Vs. MD MANNAN MIAH PODDER
|
March 8, 2016 |
PANNALAL GHOSH AND ORS. Vs. NANI GOPAL GHOSH AND ORS.
|
February 8, 2016 |
PARAMITA LIVINGSTONE Vs. STATE OF TRIPURA
|
March 31, 2016 |
PARESH DEBNATH Vs. SAJAL DEY AND ORS.
|
March 18, 2016 |
PRABHAT KUMAR SINHA Vs. THE STATE OF TRIPURA AND ORS.
|
April 4, 2016 |
PRABIR MAJUMDER Vs. TULU RANI DAS (MAJUMDER); STATE OF TRIPURA
|
February 3, 2016 |
PRADIP BAIDYA Vs. GOURI REANG
|
April 11, 2016 |
PRADIP CHAKMA Vs. STATE OF TRIPURA
|
March 29, 2016 |
PRADIP DEB Vs. SIKHA TAPADDAR
|
May 5, 2016 |
PRADIP DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
|
January 27, 2016 |
PRADIP KUMAR DEB AND ORS. Vs. KIRAN BALA DEBNATH AND ORS.
|
February 26, 2016 |
PRAGATI SELF HELP GROUP Vs. STATE OF TRIPURA AND OTHERS
|
February 9, 2016 |
PRALAY DAS Vs. STATE OF TRIPURA
|
March 29, 2016 |
PRANTOSH SARKAR Vs. THE STATE OF TRIPURA
|
April 18, 2016 |
PRASENJIT LODH Vs. THE STATE OF TRIPURA
|
February 9, 2016 |
PRATAP CHAKMA Vs. THE STATE OF TRIPURA AND ORS.
|
February 29, 2016 |
PRATIVA DEY Vs. SARASWATI JOY AND ORS.
|
March 22, 2016 |
PRITHIWIRAJ BHOWMIK; PREMTOSH BHOWMIK; MANJURI DHAR BHOWMIK; MOURI BHOWMIK (DATTA) Vs. STATE OF TRIPURA
|
April 26, 2016 |
PRIYANGSHU SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
January 25, 2016 |
PRIYATOSH MAJUMDER AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
January 8, 2016 |
PURABI DEY,W/O LATE DULAL DEY Vs. NITYA GOPAL GHOSH, S/O LATE NANI GOPAL GHOSH OF FULCHARI; BRANCH MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD
|
April 30, 2016 |
PURNENDU BIKASH ROY Vs. UNION BANK OF INDIA; CHAIRMAN, TRIPURA GRAMIN BANK; BRANCH MANAGER
|
July 15, 2016 |
PUTUL SAHA Vs. FOOD CORPORATION OF INDIA AND ORS.
|
January 7, 2016 |
RABINDRA DAS Vs. SRI DAINANG LIEN KAIPENG
|
July 14, 2016 |
RADHA RAMAN DEBNATH AND ORS. Vs. UTTAM BAL
|
January 5, 2016 |
RAKSHAKALI INDUSTRIES AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 14, 2016 |
RAMESWAR DAS AND ORS. Vs. GOBINDA SAHA AND ORS.
|
April 26, 2016 |
RAMJOY KUMAR REANG Vs. STATE OF TRIPURA
|
March 31, 2016 |
RANGINI DEBNATH; RADHA KANTA DEBNATH Vs. STATE OF TRIPURA
|
April 7, 2016 |
RANI BALA REANG AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
|
January 14, 2016 |
RANJIT DEBBARMA Vs. STATE OF TRIPURA
|
March 16, 2016 |
RANJIT DEBNATH Vs. ARCHANA SUTRADHAR; RIMPI SUTRADHAR(DHAR); DEBASREE SUTRADHAR(MAJUMDER); NEW INDIA ASSURANCE CO LTD
|
April 5, 2016 |
RANJIT MUNDA Vs. THE STATE OF TRIPURA
|
April 6, 2016 |
RANJIT SARKAR Vs. STATE OF TRIPURA
|
April 4, 2016 |
RATAN CHANDRA DEB Vs. STATE OF TRIPURA
|
April 5, 2016 |
RATAN DAS Vs. DIPAL CHANDRA KARMAKAR; DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
|
February 9, 2016 |
RATAN KUMAR BHOWMIK Vs. THE DIRECTOR, INFORMATION, CULTURAL AFFAIRS & TOURISM, GOVT. OF TRIPURA AND ORS.
|
March 18, 2016 |
RATAN LAL NATH Vs. BADAL CHOWDHURY; PARAMITA LIVINGSTONE; PRADIP DUTTA BHOWMIK
|
April 27, 2016 |
RATAN SARKAR Vs. THE STATE OF TRIPURA
|
April 22, 2016 |
REBA DEBBARMA Vs. SUBHASH CHANDRA SHIL
|
March 31, 2016 |
RENU CHANDA Vs. STATE OF TRIPURA
|
January 28, 2016 |
RUNU BARMAN; BHAIRAB BARMAN; SATYENDRA BARMAN; RATHINDRALAL BARMAN Vs. SWASTI SAMABAYA SAMITI LTD
|
April 6, 2016 |
RUPAM BHATTA Vs. THE STATE OF TRIPURA
|
March 17, 2016 |
SABITRI BANIK (BHOWMIK), W/O BIPLAB BHOWMIK Vs. BIPLAB BHOWMIK, S/O LATE CHITTA RANJAN BHOWMIK; NANIBALA BHOWMIK, W/O LATE CHITTA RANJAN BHOWMIK; BINA BHOWMIK (MAJUMDER), W/O BIBHUTI BHUSAN MAJUMDER
|
August 22, 2016 |
SACHINDRA DAS Vs. THE STATE OF TRIPURA
|
March 9, 2016 |
SADHAN SHIL Vs. THE STATE OF TRIPURA
|
March 9, 2016 |
SADHANA SAHA Vs. PRANATI SHINGHA BIST
|
March 31, 2016 |
SAKTIPADA DEB AND ORS. Vs. MD. JAHIR ALI AND ORS.
|
March 1, 2016 |
SAMARENDRA DAS Vs. THE UNION OF INDIA AND ORS.
|
March 21, 2016 |
SAMARENDRA KISHORE ENDOW Vs. STATE BANK OF INDIA; CHIEF GENERAL MANAGER; DEPUTY MANAGING DIRECTOR & CORPORATE DEVELOPMENT OFFICER
|
April 7, 2016 |
SAMBHU DEBBARMA; DIPTI DEBBARMA; TAPASI DEBBARMA; TAMAL DEBBARMA; DIPALI DEBBARMA Vs. PRATIMA DEBBARMA
|
March 15, 2016 |
SAMENDRA DEBBARMA Vs. STATE OF TRIPURA
|
August 29, 2016 |
SAMRAT BAHADUR THAPA Vs. STATE OF TRIPURA
|
April 8, 2016 |
SANDHYA DEVI THAPA AND ORS. Vs. ANJALI SINGH THAPA AND ORS.
|
April 5, 2016 |
SANJAY KUMAR DAS Vs. STATE OF TRIPURA; ARABINDA SAHA
|
March 28, 2016 |
SANJAY SARKAR Vs. STATE OF TRIPURA
|
January 25, 2016 |
SANJIB TRIPURA; SANKAR DAS; BIR KUMAR DEBBARMA; SUBI DEBBARMA; TAPAN DEBBARMA; AMAL TALUKDAR; UTTAM SARKAR Vs. STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE, POLICE HEAD QUARTERS; COMMANDANT, 8TH BATTALION, TRIPURA STATE RIFLES OF LALCHERRA; SECRETARY TO GOVERNMENT OF TRIPURA, DEPARTMENT OF FINANCE
|
August 31, 2016 |
SANKAR DEB, S/O LATE BIDHU BHUSAN DEB Vs. STATE OF TRIPURA; BASKAR DEBBARMA; SWAPAN BARAGAI; TAPAN KR KAPALI
|
January 18, 2016 |
SANKAR SEN Vs. TRIPURA LEGISLATIVE ASSEMBLY; SECRETARY TO TRIPURA LEGISLATIVE ASSEMBLY, GOVERNMENT OF TRIPURA
|
March 30, 2016 |
SANKAR SHIB Vs. NIRODE DEBNATH; STATE OF TRIPURA
|
April 12, 2016 |
SANTI SIINHA Vs. STATE OF TRIPURA
|
February 11, 2016 |
SANTOSH KARMAKAR Vs. THE STATE OF TRIPURA AND ORS.
|
April 12, 2016 |
SASANKA KUMAR DEB AND ORS. Vs. BIMAN BEHARI DE AND ORS.
|
February 10, 2016 |
SASHTI CHAKRABORTY Vs. STATE OF TRIPURA
|
January 4, 2016 |
SASTI BISWAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
January 21, 2016 |
SASWATI ACHARYYA Vs. STATE OF TRIPURA
|
August 26, 2016 |
SATISH PAUL, S/O LATE JOGESHWAR PAUL; RANJIT DAS, S/O LATE RAGHUNATH DAS Vs. STATE OF TRIPURA
|
August 1, 2016 |
SATYAKI PAUL CHOWDHURY Vs. MOUMITA ROY
|
May 4, 2016 |
SATYENDRA BHATTACHARYA Vs. THE TRIPURA GRAMIN BANK AND ORS.
|
February 9, 2016 |
SEKHAR BANIK Vs. KESHAB BANIK
|
January 7, 2016 |
SEKHARJYOTI CHAKRABORTY Vs. TAPAN DAS AND ORS.
|
March 14, 2016 |
SHANI CHOUDHURY, S/O LATE MONMOHAN CHOUDHURY Vs. ARATI DEB, W/O LATE SUNIL CHANDRA DEB; DIVISIONAL MANAGER,NATIONAL INSURANCE COMPANY LIMITED
|
February 26, 2016 |
SHIBABRATA BARDHAN AND ORS. Vs. ANIRBAN DASGUPTA AND ORS.
|
April 6, 2016 |
SHIBANANDA NATH; ASIT NATH; SANTOSH NATH Vs. STATE OF TRIPURA
|
August 17, 2016 |
SHIBU SINGH Vs. STATE OF TRIPURA AND OTHERS
|
June 29, 2016 |
SHIKHA RANI DEY Vs. THE STATE OF TRIPURA AND ORS.
|
March 11, 2016 |
SHIPRA ROY Vs. KRISHNA DATTA; NEW INDIA ASSURANCE COMPANY LTD
|
April 28, 2016 |
SHREE RAMKRISHNA COURIER & CARGO SERVICES Vs. THE STATE OF TRIPURA
|
July 15, 2016 |
SHRI AJOY KUMAR DAS, SON OF LATE ARINI MOHAN DAS, RESIDENT OF RATIABARI Vs. SHRI CHANCHAL KUMAR DAS, SON OF LATE PRAMESH CHANDRA DAS @ RAMESH CHANDRA
|
June 28, 2016 |
SHRI DILIP DAS Vs. THE STATE OF TRIPURA
|
July 15, 2016 |
SHRI DIPANKAR MAJUMDER Vs. SHRI SANDIPAN GHOSH
|
September 5, 2016 |
SHRI GOUTAM DUTTA, SON OF LATE SUBODH DUTTA, RESIDENT OF VILLAGE NARAYANPUR, P.S. AIRPORT, DISTRICT Vs. THE STATE OF TRIPURA, (NOTICE TO BE SERVED THROUGH THE PUBLIC PROSECUTOR OF THE HIGH COURT OF TRIPURA)
|
December 7, 2016 |
SHRI HARI SANKAR SUR Vs. THE UNION OF INDIA
|
July 15, 2016 |
SHRI RAJIB SARKAR Vs. THE STATE OF TRIPURA
|
July 11, 2016 |
SHRI SANJOY DEBBARMA, SON OF LATE BIRENDRA CH. DEBBARMA, RESIDENT OF HATIRLETA, P.S. AMTALI, DISTRICT Vs. THE STATE OF TRIPURA, (REPRESENTED BY THE SECRETARY TO THE GOVT. OF TRIPURA), POWER DEPARTMENT, AGARTALA
|
November 7, 2016 |
SHRI SANTOSH KUMAR ADHIKARI Vs. THE UNION OF INDIA
|
June 15, 2016 |
SHRI TAPAN SHIL Vs. THE STATE OF TRIPURA
|
June 8, 2016 |
SHRI TARIT MOHAN PAL Vs. SMT. JAYANTA PAL (CHOUDHURY)
|
July 11, 2016 |
SHYAMAL MALAKAR Vs. THE STATE OF TRIPURA
|
March 22, 2016 |
SIDDHARTHA DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
|
January 12, 2016 |
SILIGURI ELECTRIC WORKS Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD. AND ORS.
|
February 2, 2016 |
SMRITI DAS Vs. BANI BALA SAHA
|
February 29, 2016 |
SMT SUJATA DEBBARMA Vs. SRI SISIR BARAN CHAKRABORTY
|
August 9, 2016 |
SMT. AMRIKA DEBNATH Vs. THE STATE OF TRIPURA
|
July 19, 2016 |
SMT. ANIMA DAS Vs. SRI BIDYUT DEBNATH
|
July 13, 2016 |
SMT. ANITA CHOWDHURY Vs. THE LAND ACQUISITION COLLECTOR
|
August 16, 2016 |
SMT. BABITA MOG Vs. SHRI DHRUBAJYOTI SHIL @ MADHAB SHIL
|
July 8, 2016 |
SMT. BENURA BEGAM Vs. SHRI SAHAJAHAN MIAH
|
September 23, 2016 |
SMT. BIJAYA DAS Vs. THE DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TRIPURA
|
July 1, 2016 |
SMT. BUDHULAKSHI DEBBARMA Vs. THE STATE OF TRIPURA
|
January 14, 2016 |
SMT. DIPIKA SHARMA (CHAKRABORTY) Vs. SHRI SUDIP SHARMA
|
September 16, 2016 |
SMT. FOLGUNI LASKAR Vs. THE STATE OF TRIPURA
|
July 5, 2016 |
SMT. GOURI DEBNATH Vs. SRI SANJOY DEBNATH
|
July 5, 2016 |
SMT. GOURI RANI MALAKAR Vs. THE STATE OF TRIPURA
|
August 19, 2016 |
SMT. JAYASREE PAUL Vs. THE STATE OF TRIPURA
|
September 5, 2016 |
SMT. JHUMA DAS, WIFE OF LATE BENU DAS, RESIDENT OF BAISHNAB TILLA, SIDDHI ASHRAM, P.O. & P.S. Vs. THE STATE OF TRIPURA
|
December 8, 2016 |
SMT. JYOTSNA RANI DAS Vs. SRI SUMAN GHOSH
|
July 13, 2016 |
SMT. KAMALA BHATTACHARJEE Vs. THE STATE OF TRIPURA
|
June 15, 2016 |
SMT. KAMALA BHATTACHARJEE Vs. THE STATE OF TRIPURA
|
November 16, 2016 |
SMT. MALABIKA NANDI Vs. THE STATE OF TRIPURA
|
June 6, 2016 |
SMT. MALATI SEN Vs. SRI RABINDRA SEN
|
July 2, 2016 |
SMT. MANJUSHREE PAUL Vs. THE STATE OF TRIPURA
|
November 7, 2016 |
SMT. NILBATI REANG Vs. SRI JOY KUMAR REANG
|
September 8, 2016 |
SMT. PINKY DEB Vs. SRI BISWAJIT DEB
|
September 5, 2016 |
SMT. PRATIMA DEBBARMA (SAHA) Vs. SMT. SEEMA DEBBARMA
|
June 1, 2016 |
SMT. PRATIMA SAHA Vs. THE STATE OF TRIPURA
|
August 9, 2016 |
SMT. RUMA CHAKRABORTY(BHATTACHARJEE) Vs. THE STATE OF TRIPURA
|
November 5, 2016 |
SMT. SAMPA ACHARJEE Vs. SRI DIBAKAR ACHARJEE
|
August 23, 2016 |
SMT. SANTA DEY @ SUBHA DEY Vs. SHRI. MRINAL SHARMA
|
July 1, 2016 |
SMT. SIBANI BHOWMIK Vs. SRI. NARAYAN BAIDYA
|
June 30, 2016 |
SMT. USHA RANI SHIL Vs. THE STATE OF TRIPURA
|
June 6, 2016 |
SMTI. MANI RANI PAL Vs. SRI MILAN KANTI PAUL
|
November 3, 2016 |
SMTI. SHUKLA CHAKRABORTY Vs. THE STATE OF TRIPURA
|
November 4, 2016 |
SMTI. SUMITRA MAJUMDER Vs. SRI SUMAN PAUL
|
May 3, 2016 |
SMTI. SUREKHA DATTA Vs. THE STATE OF TRIPURA
|
August 18, 2016 |
SOMA PAUL Vs. STATE OF TRIPURA
|
March 31, 2016 |
SOVA RANI DAS Vs. SUMANGAL DEY
|
March 14, 2016 |
SRI AJIT KUMAR PAUL Vs. THE STATE OF TRIPURA
|
July 1, 2016 |
SRI AMAR RANJAN SARKAR Vs. SMT. LAXMI RANI SUTRADHAR
|
August 12, 2016 |
SRI AMULYA CHANDRA DAS Vs. SRI JENTU RANJAN SAHA
|
November 9, 2016 |
SRI ANJAN KUMAR PAL Vs. THE STATE OF TRIPURA
|
July 14, 2016 |
SRI APU CHANDRA DEY Vs. THE STATE OF TRIPURA
|
September 19, 2016 |
SRI ASHOK DAS Vs. THE STATE OF TRIPURA
|
September 22, 2016 |
SRI BIBASH CH. SAHA Vs. THE STATE OF TRIPURA
|
August 16, 2016 |
SRI BIJIT DAS Vs. STATE OF TRIPURA
|
November 24, 2016 |
SRI BIKASH DEB Vs. THE STATE OF TRIPURA
|
August 8, 2016 |
SRI BIKRAM RABI DAS Vs. THE STATE OF TRIPURA
|
September 15, 2016 |
SRI BIPAD PAUL Vs. THE STATE OF TRIPURA
|
July 15, 2016 |
SRI BIPUL PAUL Vs. THE STATE OF TRIPURA
|
September 8, 2016 |
SRI BUNTI ALIAS AJOY BANIK Vs. THE STATE OF TRIPURA
|
August 17, 2016 |
SRI DILIP KUMAR NAG Vs. SMT. SAILA BALA DAS
|
November 7, 2016 |
SRI DIPAK KUMAR SAHA Vs. SRI KRISHNADHAN PAUL
|
July 18, 2016 |
SRI HARILAL SARKAR Vs. SMTI. SUBHRA SARKAR (CHOUDHURY)
|
June 14, 2016 |
SRI HARIPADA PAUL, S/O SRI MANINDRA CH. PAUL, MOHANPUR BAZAR, SIDHAI, P.O. MOHANPUR, P.S. SIDHAI, DIST.WEST TRIPURA. Vs. THE STATE OF TRIPURA
|
December 5, 2016 |
SRI HIRALAL DEBNATH, S/O LT PHEDUCHANDRA DEBNATH, RESIDENT OF CHATARIA P.O. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, DEPARTMENT OF INDUSTRIES & COMMERCE, GOVT. OF TRIPURA, KHEJUR BAGAN, P.O. AGARTALA, DISTRICT
|
November 30, 2016 |
SRI HRIDAY CH. DAS Vs. THE STATE OF TRIPURA
|
September 20, 2016 |
SRI KARTIK MAHAJAN, SON OF LATE GOUR HARI MAHAJAN, RESIDENT OF VILLAGE Vs. SMTI. RAMA MAHAJAN, WIFE OF KARTIK MAHAJAN, DAUGHTER OF SRI HARENDRA
|
May 31, 2016 |
SRI KHOKAN MANI TRIPURA Vs. THE STATE OF TRIPURA
|
November 5, 2016 |
SRI KRISHNAPADA SAHA Vs. THE STATE OF TRIPURA
|
August 9, 2016 |
SRI KUNJA BEHARI CHOUDHURY Vs. THE STATE OF TRIPURA
|
September 16, 2016 |
SRI MOHAN MIAH Vs. MST. RINKU BEGAM
|
July 22, 2016 |
SRI NAKUL SHARMA Vs. THE STATE OF TRIPURA
|
August 2, 2016 |
SRI PALLAV CHAKRABORTY Vs. THE STATE OF TRIPURA
|
August 11, 2016 |
SRI PRATUL RN. DUTTA Vs. SRI ASIM KR. DAS
|
June 24, 2016 |
SRI PURNENDU BIKASH ROY Vs. UNION BANK OF INDIA
|
July 15, 2016 |
SRI RADHESHYAM BIN Vs. THE STATE OF TRIPURA
|
July 27, 2016 |
SRI RAJIB DEBNATH Vs. THE STATE OF TRIPURA
|
July 11, 2016 |
SRI RAM PRASAD BHOWMIK Vs. THE STATE OF TRIPURA
|
September 15, 2016 |
SRI SANTOSH CHANDRA SHIL, SON OF LATE RAMANI MOHAN SHIL, RESIDENT OF VILLAGE PURBA PARA, P.S. SANTIRBAZAR, DISTRICT: SOUTH TRIPURA Vs. THE STATE OF TRIPURA
|
December 15, 2016 |
SRI SIPAN MIAH Vs. THE STATE OF TRIPURA
|
August 18, 2016 |
SRI SOMY CHAKMA Vs. THE SABITRI SALT SUPPLIERS
|
January 6, 2016 |
SRI SUMAN KANTI PAL Vs. THE STATE OF TRIPURA
|
June 7, 2016 |
SRI SUSHIL CHOUDHURY Vs. THE STATE OF TRIPURA
|
November 11, 2016 |
SRI TAPAN KUMAR DEY Vs. THE STATE OF TRIPURA
|
July 15, 2016 |
SRI TAPASH KARMAKAR Vs. THE STATE OF TRIPURA
|
July 19, 2016 |
SRI TRISHUL BIN Vs. SMT SANDESHI BIN
|
November 5, 2016 |
SRI UPENDRA DEBBARMA @ GABLONG Vs. THE STATE OF TRIPURA
|
August 17, 2016 |
SRI UTTAM KUMAR CHAKRABORTY Vs. NILMOHAN CHOWDHURY
|
August 23, 2016 |
SRI. KAJAL PAUL Vs. SHRI. SAJAL PAUL
|
June 9, 2016 |
STATE OF TRIPURA Vs. SWAPAN SARKAR, UDC, CHARILAM HIGHER SECONDARY SCHOOL
|
March 28, 2016 |
STATE OF TRIPURA Vs. SANJIT SAHA
|
April 6, 2016 |
STATE OF TRIPURA Vs. RAKESH DEY; ARATI DEY; PAKHI DEY
|
February 10, 2016 |
STATE OF TRIPURA Vs. NANDA RANI DEBNATH AND OTHERS
|
February 17, 2016 |
STATE OF TRIPURA Vs. MILAN DEBNATH
|
January 18, 2016 |
STATE OF TRIPURA Vs. PARITOSH DAS
|
May 4, 2016 |
STATE OF TRIPURA Vs. NURJAHAN BEGAM
|
April 27, 2016 |
STATE OF TRIPURA Vs. DISTRICT MAGISTRATE & COLLECTOR, WEST TRIPURA; RAJASREE SINHA; SANDHYA KARMAKAR; PRESIDENT, NABODAY SANGHA; NABODAY SANGHA
|
May 31, 2016 |
STATE OF TRIPURA AND OTHERS Vs. PRABIR KARMAKAR AND OTHERS
|
February 25, 2016 |
STATE OF TRIPURA; CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT (R &B); EXECUTIVE ENGINEER Vs. KISHORE SARKAR
|
April 26, 2016 |
STATE OF TRIPURA; COMMANDANT, 4TH BATTALION Vs. SAJAL DEB
|
March 8, 2016 |
SUBAL DAS Vs. THE STATE OF TRIPURA AND ORS.
|
April 25, 2016 |
SUBASH DEB; SANJOY DEB Vs. STATE OF TRIPURA
|
August 29, 2016 |
SUBHASH CHANDRA DAS Vs. UNION OF INDIA AND ORS
|
January 20, 2016 |
SUBUDHRA DEBBARMA Vs. RATAN SAHA; NEW INDIA ASSURANCE COMPANY
|
March 19, 2016 |
SUDHIR DEBNATH Vs. DIRECTOR OF HORTICULTURE AND SOIL CONSERVATION, GOVERNMENT OF TRIPURA, AGARTALA; ELECTORAL REGISTRATION OFFICER
|
March 30, 2016 |
SUDHIR SUTRADHAR Vs. STATE OF TRIPURA; SUPERINTENDENT OF POLICE(PROCUREMENT)
|
January 28, 2016 |
SUDIP KUMAR AHIR Vs. THE UNION OF INDIA AND ORS.
|
January 4, 2016 |
SUKANTA DEB Vs. MITHUA BHOWMIK (DEB)
|
June 14, 2016 |
SUKUMAR DEBBARMA Vs. THE STATE OF TRIPURA
|
February 23, 2016 |
SUNDAR SINHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
February 1, 2016 |
SUNIL CHANDRA DEB Vs. STATE OF TRIPURA
|
April 1, 2016 |
SURADHANI NATH Vs. GOURANGA DEY
|
February 25, 2016 |
SURENDER KUMAR Vs. UNION OF INDIA; GOVERNMENT OF TRIPURA
|
February 18, 2016 |
SUSHANTA GUPTA Vs. STATE OF TRIPURA AND OTHERS
|
March 4, 2016 |
SWAPAN BHADRA, S/O LATE SISHIR BHADRA Vs. STATE OF TRIPURA
|
August 22, 2016 |
SWAPAN CHANDRA GHOSH AND ORS. Vs. THE CHIEF SECRETARY, GOVERNMENT OF TRIPURA AND ORS.
|
January 27, 2016 |
SWAPAN CHOWDHURY Vs. STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE, AP (ADMN & TRG); DEPUTY INSPECTOR GENERAL OF POLICE, (AP & OPS); COMMANDANT, TRIPURA STATE RIFLES (9TH BATTALION)
|
April 7, 2016 |
SWAPAN PAUL Vs. THE STATE OF TRIPURA AND ORS.
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February 19, 2016 |
TAPAN MAJUMDER Vs. GOPAL MAJUMDER; SWAPAN MAJUMDER
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September 6, 2016 |
TAPAN SARMA Vs. STATE OF TRIPURA
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March 4, 2016 |
TAPAS DEB Vs. STATE OF TRIPURA AND OTHERS
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February 1, 2016 |
TAPATI NAG Vs. ABU TAHER SAIKH AND OTHERS
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February 19, 2016 |
TARA SEN AND ORS. Vs. THE UNION OF INDIA AND ORS.
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March 31, 2016 |
TARANI KANTA MAJUMDER; SATISH MAJUMDER Vs. NITA RANI MAJUMDER
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April 4, 2016 |
TARUN DEBBARMA, S/O LATE BIRMANI DEBBARMA Vs. STATE OF TRIPURA; SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, GOVERNMENT OF TRIPURA; DIRECTOR OF SCHOOL EDUCATION,GOVERNMENT OF TRIPURA; INSPECTOR OF SCHOOL, KHOWAI INSPECTORATE; HEAD MASTER, DEBENDRA CHOWDHURY PARA
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April 30, 2016 |
TARUN KUMAR JAIN Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
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January 30, 2016 |
TARUN KUMAR SINHA; GENERAL SECRETARY, TRIPURA JUDICIAL EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY TO GOVERNMENT OF TRIPURA, FINANCE DEPARTMENT
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August 31, 2016 |
TEJENDRA KR NATH Vs. MINA RANI NATH
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January 11, 2016 |
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SMTI RESHMI DHANUK(DEY)
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July 8, 2016 |
THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. SITA SEN
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July 15, 2016 |
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SHRI RINGAK MANIK HALAM
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July 8, 2016 |
THE EXECUTIVE OFFICER AND ORS. Vs. KARUNAMOY PAUL AND ORS.
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March 14, 2016 |
THE EXECUTIVE OFFICER, SABROOM NAGAR PANCHAYAT Vs. SANTOSH DAS
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January 18, 2016 |
THE NATIONAL INSURANCE COMPANY LTD. Vs. SATYANARAYAN SAIN AND ORS.
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April 5, 2016 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. MAMATA DEBNATH
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November 8, 2016 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. GITA ROY @ GITA RANI BHOWMIK
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July 25, 2016 |
THE PEERLESS TEA & INDUSTRY LTD. AND ORS. Vs. TRIPURA TEA DEVELOPMENT CORPORATION LIMITED
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February 22, 2016 |
THE STATE OF TRIPURA Vs. SHRI KHAGENDRA CHANDRA CHAKRABORTY
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November 9, 2016 |
THE STATE OF TRIPURA Vs. SRI SWAPAN DAS
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November 7, 2016 |
THE STATE OF TRIPURA Vs. SMTI. BASANTI BALA DAS
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July 18, 2016 |
THE STATE OF TRIPURA Vs. RANJIT DEBBARMA
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March 16, 2016 |
THE STATE OF TRIPURA Vs. SANJOY DAS
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April 19, 2016 |
THE STATE OF TRIPURA Vs. SUBHAS CHANDRA DATTA
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January 28, 2016 |
THE STATE OF TRIPURA Vs. SHRI PRASANNA KR. NATH CHOUDHURY
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August 4, 2016 |
THE STATE OF TRIPURA AND ORS. Vs. JOY KRISHNA SARKAR
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January 27, 2016 |
THE STATE OF TRIPURA AND ORS. Vs. ARATI NATH
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April 12, 2016 |
THE STATE OF TRIPURA AND ORS. Vs. KALPANA ROY AND ORS.
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March 10, 2016 |
THE STATE OF TRIPURA AND ORS. Vs. DHIRENDRA CHANDRA BHOWMIK
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January 8, 2016 |
THE STATE OF TRIPURA AND ORS. Vs. SANJIB SARKAR AND ORS.
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January 5, 2016 |
THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, PUBLIC WORKS DEPARTMENT (ROADS & BUILDINGS), CAPITAL COMPLEX, AGARTALA P.O. KUNJABAN, DISTRICT WEST TRIPURA Vs. SRI ASIS KUMAR MODAK
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December 8, 2016 |
THE UNION OF INDIA Vs. SRI ABHIMUNYA DAS
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November 11, 2016 |
THE UNION OF INDIA Vs. SHRI SUKHA RAJAN ROY
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June 13, 2016 |
THE UNION OF INDIA Vs. SMT. BELA RANI DASGUPTA
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July 14, 2016 |
THE UNION OF INDIA Vs. SRI SUDIP KUMAR AHIR
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November 8, 2016 |
THE UNION OF INDIA Vs. ASHA SINGH AND ORS.
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April 12, 2016 |
THE UNION OF INDIA Vs. GOPAL CH. SAHA AND ORS.
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May 6, 2016 |
THE UNION OF INDIA Vs. THAKUR CHAND BISWAS
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February 5, 2016 |
THE UNION OF INDIA AND ORS. Vs. CHAKRABORTI TEA & INDUSTRIES AND ORS.
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January 12, 2016 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. SRI TAPASH KUMAR DAS
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October 14, 2016 |
TINKHUMA DARLONG Vs. MD. SAIBUR RAHAMAN AND ORS.
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March 17, 2016 |
TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. SUBEN DEBBARMA
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April 21, 2016 |
TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. ANJANA SARKAR
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June 22, 2016 |
TRISHANU PAL; SHALINI BHAUMIK; MEGHALI DAS Vs. STATE OF TRIPURA REPRESENTED BY SECRETARY; SECRETARY, TO GOVERNMENT OF TRIPURA; DIRECTOR OF MEDICAL EDUCATION, GOVERNMENT OF TRIPURA
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September 29, 2016 |
TRITHIT DEBBARMA Vs. STATE OF TRIPURA
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August 11, 2016 |
TUKAN SHARMA AND ORS. Vs. THE STATE OF TRIPURA
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April 5, 2016 |
TUSHAR NANDI Vs. STATE OF TRIPURA
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April 25, 2016 |
TUTAN DEBBARMA Vs. STATE OF TRIPURA
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March 30, 2016 |
TUTIUR RAHAMAN Vs. MOIN UDDIN AND ORS.
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January 19, 2016 |
UDAI DEBBARMA Vs. STATE OF TRIPURA
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March 22, 2016 |
UJJAL MIAH Vs. STATE OF TRIPURA
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April 18, 2016 |
UJJALA SAHA Vs. STATE OF TRIPURA; JOINT COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES
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April 6, 2016 |
UNION OF INDIA Vs. KAMALA KANTA DEBBARMA; PULIN DEBBARMA; PHUL KUMARI DEBBARMA; PASTI DEBBARMA
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February 8, 2016 |
UNION OF INDIA Vs. ABDUL KALAM AZAD
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February 22, 2016 |
UNION OF INDIA Vs. HASHI RANI DEY; SUBIR KUMAR DEY; SAMIR CHANDRA DEY; SANJIB KUMAR DEY; SANCHIT KUMAR DEY; MANASI DEY; RUPASHI DEY; TAPASHI DEY(DEB); LAND ACQUISITION COLLECTOR
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August 17, 2016 |
UNION OF INDIA Vs. BHUJA RANJAN CHAKMA; LAND ACQUISITION COLLECTOR
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August 24, 2016 |
UNION OF INDIA Vs. ARCHANA PAUL; SUDHANGSHU RANJAN PAUL; KRISHNA PAUL; TANIA PAUL; PAMPA PAUL; LAND ACQUISITION COLLECTOR, DHALAI DISTRICT, AMBASSA, TRIPURA
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August 17, 2016 |
UNION OF INDIA Vs. FULMATI CHAKMA W/O ATIDHAN CHAKMA; LAND ACQUISITION COLLECTOR, DHALAI, TRIPURA, AMBASSA
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August 19, 2016 |
UNION OF INDIA Vs. TARA SEN
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May 5, 2016 |
UNION OF INDIA Vs. BIRABRATA CHAKMA; LAND ACQUISITION COLLECTOR
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May 23, 2016 |
UNITED INDIA INSURANCE CO LIMITED Vs. LILA DEVI JAMATIA; NAHA JAMATIA; JANARDHAN JAMATIA
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March 3, 2016 |
UNITED INDIA INSURANCE COMPANY LTD Vs. KHELA RANI ACHARJEE; KUMUD RN ACHARJEE; NIRUPAM SAHA @ BANTI
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March 11, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. KALPANA DAS
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November 7, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. Vs. KESHAB GHOSH AND ORS.
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March 10, 2016 |
USHAJOY MOG Vs. THE STATE OF TRIPURA
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January 19, 2016 |
UTTAM SARKAR Vs. THE STATE OF TRIPURA
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March 17, 2016 |
VOLTAS LIMITED Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES
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February 8, 2016 |