|
BISWAJIT DEBROY Vs.
ARPITA CHAKRABORTY
|
January 13, 2015 |
|
ABAIMA MOG AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
June 16, 2015 |
|
ABANI MOHAN SARKAR Vs. NRIPENDRA ROY AND ORS.
|
June 11, 2015 |
|
ABANI SHIL Vs. THE STATE OF TRIPURA AND ORS.
|
October 5, 2015 |
|
ABDUL CHHALAM Vs. DILDER HUSSAIN@ DULU; SAHAJAN HUSSAIN @ SAJU; STATE OF TRIPURA
|
April 10, 2015 |
|
ABDUL KALAM @ KALAM MIAH; MASUK MIAH Vs. STATE OF TRIPURA
|
September 3, 2015 |
|
ABDUL KALAM AZAD Vs. AMIR HOSSAIN AND ORS.
|
November 18, 2015 |
|
ABDUL MATLIB Vs. THE STATE OF TRIPURA
|
August 13, 2015 |
|
ABDUL MUSTAFA Vs. STATE OF TRIPURA
|
April 28, 2015 |
|
ABDUL WAHID; BURKHAN UDDIN; ABDUL AWAL; LIYAKAT ALI; ABDUL MATLIB Vs. MD ABDUL HOQUE
|
April 10, 2015 |
|
ABHIJIT ADHIKARI Vs. BIMAL CHANDRA DAS AND ORS.
|
July 2, 2015 |
|
ABHIMANYA JHARA Vs. THE STATE OF TRIPURA
|
September 16, 2015 |
|
ABHISAR BUILDWELL PVT. LTD. Vs. STATE OF TRIPURA AND ORS.
|
April 9, 2015 |
|
ABINASH PAUL Vs. STATE OF TRIPURA
|
March 11, 2015 |
|
ACHADUR RAHMAN Vs. THE STATE OF TRIPURA
|
February 2, 2015 |
|
ADITI DEBBARMA Vs. NAKUL BIKRAM KISHOR DEBBARMAN; PRADYOT BIKRAM KISHORE MANIKYA BAHADUR
|
February 4, 2015 |
|
ADWAITYA DEBNATH Vs. KALIDAS DEY; AJAY DEY; SUBHASH DEBNATH; SAILESH DAS; STATE OF TRIPURA
|
February 6, 2015 |
|
AHAD ALI Vs. THE STATE OF TRIPURA
|
July 3, 2015 |
|
AHID MIAH Vs. STATE OF TRIPURA
|
March 25, 2015 |
|
AJIJUN NUR Vs. FIRUJA BEGAM
|
May 8, 2015 |
|
AJIT DEBBARMA Vs. THE UNION OF INDIA AND ORS.
|
April 13, 2015 |
|
AJIT KUMAR ROY AND ORS. Vs. THE STATE OF TRIPURA
|
December 16, 2015 |
|
AJIT KUMAR SINHA Vs. THE STATE OF TRIPURA AND ORS.
|
May 28, 2015 |
|
AJIT MITRA Vs. THE STATE OF TRIPURA
|
June 10, 2015 |
|
AKBAR KHAN AND ORS. Vs. THE STATE OF TRIPURA
|
March 10, 2015 |
|
ALEK MIAH AND ORS. Vs. THE STATE OF TRIPURA
|
January 29, 2015 |
|
ALI AKBAR Vs. DIRECTOR GENERAL OF POLICE, AGARTALA, WEST TRIPURA
|
December 3, 2015 |
|
ALI RANI DEB Vs. STATE OF TRIPURA AND OTHERS
|
September 17, 2015 |
|
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. S. KUMAR AND ORS.
|
April 16, 2015 |
|
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. STATE OF TRIPURA; COMMISSIONER, DEPARTMENT OF SCIENCE, TECHNOLOGY UNION OF INDIA
|
January 9, 2015 |
|
ALOK MAJUMDER Vs. MIHIR SINGHA ROY
|
January 14, 2015 |
|
ALPANA NATH AND ORS. Vs. ASHUTOSH NATH AND ORS.
|
July 10, 2015 |
|
AMAR CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA
|
July 15, 2015 |
|
AMAR CHAND CHOWDHURY Vs. THE STATE OF TRIPURA AND ORS.
|
November 19, 2015 |
|
AMAR NATH Vs. STATE OF TRIPURA
|
June 30, 2015 |
|
AMIYA BHATTACHARJEE Vs. STATE OF TRIPURA; DIRECTOR OF SCHOOL EDUCATION
|
July 31, 2015 |
|
AMRIT MANDAL AND ORS. Vs. MAYA RANI MANDAL AND ORS.
|
February 27, 2015 |
|
AMULYA DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
|
December 16, 2015 |
|
ANAL HAQUE Vs. STATE OF TRIPURA AND OTHERS
|
September 24, 2015 |
|
ANANDA HARI JAMATIA Vs. THE STATE OF TRIPURA AND ORS.
|
December 14, 2015 |
|
ANANTA DAS Vs. THE STATE OF TRIPURA AND ORS.
|
March 23, 2015 |
|
ANCHARAN BIBI; MAHAMMAD SHIAB UDDIN; MAHAMMAD RIYAJ UDDIN; MAHAMMAD MAIN UDDIN Vs. CHAIRMAN CUM MANAGING DIRECTOR; GENERAL MANAGER CUM COMPANY SECRETARY; SENIOR MANAGER; SENIOR ELECTRICAL INSPECTOR
|
April 20, 2015 |
|
ANGAYA MOG Vs. JAHARLAL SARKAR AND OTHERS
|
July 30, 2015 |
|
ANIL CHANDA AND ORS Vs. FANIL CHANDRA GOON; ORIENTAL INSURANCE COMPANY LTD AND ORS
|
July 2, 2015 |
|
ANIL CHANDRA DAS Vs. RENU BALA SARKAR AND ORS.
|
May 27, 2015 |
|
ANIL CHANDRA PODDAR Vs. UTTAM PODDAR AND ORS.
|
September 29, 2015 |
|
ANIL CHANDRA SARKAR AND ORS. Vs. SUNIL CHANDRA DAS AND ORS.
|
November 23, 2015 |
|
ANIMA PODDAR Vs. STATE OF TRIPURA; UTTAM GHOSH; SITA DEB; BABUL GHOSH
|
July 8, 2015 |
|
ANIMA PODDAR Vs. THE STATE OF TRIPURA AND ORS.
|
June 23, 2015 |
|
ANIMA SARKAR Vs. BISWA LAXMI DEBBARMA AND ORS.
|
June 16, 2015 |
|
ANIMA SINHA AND ANOTHER Vs. MANIGO ALIAS PRABHASH SINHA AND OTHERS
|
July 3, 2015 |
|
ANIRBAN DASGUPTA Vs. THE STATE OF TRIPURA AND ORS.
|
December 18, 2015 |
|
ANIRBAN NATH SHARMA Vs. THE STATE OF TRIPURA AND ORS.
|
September 30, 2015 |
|
ANIRUDDHA DAS; NANDALAL DAS Vs. STATE OF TRIPURA
|
August 1, 2015 |
|
ANITA DAS, W/O SUBHASH CH DAS Vs. SUBHASH CH DAS, S/O BHARAT CH DAS
|
January 30, 2015 |
|
ANITA GHOSH (DAS)AND ORS. Vs. NRIPENDRA CHANDRA DAS AND ORS.
|
December 16, 2015 |
|
ANITA RANI PAUL AND OTHERS Vs. BHOLA LODH AND ANOTHER
|
December 3, 2015 |
|
ANITA SEN Vs. SANDP BHADRA
|
February 18, 2015 |
|
ANJALI DEB AND ORS. Vs. JITENDRA CHANDRA DEB AND ORS.
|
July 10, 2015 |
|
ANJALI PAUL RAJ Vs. SUGRIB RELLY SINGH ALIAS SUGRIB KUMAR RELLY
|
October 7, 2015 |
|
ANJAN DEY AND ORS. Vs. SARBA DHARMA MISSION
|
December 8, 2015 |
|
ANJANA PAL (SAHA) Vs. THE STATE OF TRIPURA AND ORS.
|
June 24, 2015 |
|
ANKITA RUDRA PAL Vs. BIMAN DASGUPTA
|
January 13, 2015 |
|
ANKUR DEBBARMA Vs. THE STATE OF TRIPURA
|
February 20, 2015 |
|
ANUP KUMAR DAS Vs. ANANTA MITRA AND ORS.
|
June 24, 2015 |
|
ANUP PATI AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
December 8, 2015 |
|
APAN KUMAR DAS Vs. DILIP KUMAR ROY
|
July 14, 2015 |
|
APARNA BHOWMIK Vs. SWAPAN DEB AND ORS.
|
July 7, 2015 |
|
ARNAB CHAKRABORTY Vs. THE STATE OF TRIPURA
|
September 30, 2015 |
|
ARNAB CHAKRABORTY Vs. THE STATE OF TRIPURA
|
March 3, 2015 |
|
ARNAB CHAKRABORTY Vs. THE STATE OF TRIPURA
|
August 7, 2015 |
|
ARUN BALA BANIK Vs. SWAPAN KR. BANIK AND ORS.
|
September 30, 2015 |
|
ARUN CHANDRA DAS AND ORS. Vs. BIMAL CH. DAS AND ORS.
|
May 8, 2015 |
|
ARUN DAS Vs. LAXMI RANI DAS
|
August 26, 2015 |
|
ARUP RATAN DUTTA Vs. SUMITA DEB AND ORS.
|
August 4, 2015 |
|
ASHISH KUMAR DEY Vs. FOOD CORPORATION OF INDIA AND ORS.
|
October 15, 2015 |
|
ASHISH KUMAR DEY AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
|
June 30, 2015 |
|
ASHIT BHATTACHARYA Vs. SANJIB DEBNATH; DIVISIONAL MANAGER
|
September 30, 2015 |
|
ASHOK KUMAR GHOSH Vs. TRIPURA JUTE MILLS LTD. AND ORS.
|
November 23, 2015 |
|
ASHOK SINHA Vs. THE STATE OF TRIPURA AND ORS.
|
April 30, 2015 |
|
ASHOKE KUMAR SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
March 20, 2015 |
|
ASHUTOSH BANDYOPADHAYAYA, CONTRACTOR Vs. STATE OF TRIPURA
|
November 19, 2015 |
|
ASIAN OILFIELD SERVICES, A COMPANY, INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. THE STATE OF TRIPURA AND ORS.
|
May 5, 2015 |
|
ASIM KOLAI Vs. THE UNION OF INDIA AND ORS.
|
June 9, 2015 |
|
ASISH ROY Vs. THE STATE OF TRIPURA
|
January 20, 2015 |
|
AVIJIT ROY Vs. TANIA KAR
|
August 5, 2015 |
|
AYEMELI DEBNATH Vs. NABARUN DEBNATH AND ORS.
|
July 8, 2015 |
|
AYUB ALI Vs. THE STATE OF TRIPURA AND ORS.
|
September 18, 2015 |
|
BABUL CH NATH Vs. STATE OF TRIPURA
|
October 1, 2015 |
|
BABUL CHANDRA DAS Vs. STATE OF TRIPURA
|
September 28, 2015 |
|
BABUL MIA MAISAN Vs. THE STATE OF TRIPURA AND ORS.
|
February 21, 2015 |
|
BABUL NATH AND ORS. Vs. THE STATE OF TRIPURA
|
June 3, 2015 |
|
BACHU MIAH Vs. RANU BEGUM
|
February 5, 2015 |
|
BAJAJ TRADING COMPANY Vs. UNION OF INDIA AND ORS.
|
November 23, 2015 |
|
BAKUL DAS Vs. BINOY BHUSAN DEY AND ORS.
|
July 13, 2015 |
|
BAKUL DAS (SUKLABAIDYA) AND ORS. Vs. JYOSTNA SUKLABAIDYA AND ORS.
|
May 28, 2015 |
|
BALAI ROY Vs. DIBAKAR GOPE; DIVISIONAL MANAGER; CHITTA RANJAN DEBNATH
|
April 30, 2015 |
|
BALARAM URANG AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
February 25, 2015 |
|
BALARAM URANG AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
October 14, 2015 |
|
BANI CHANDA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
March 25, 2015 |
|
BAPI ACHARJEE Vs. THE STATE OF TRIPURA
|
June 9, 2015 |
|
BAPPI DAS Vs. UNION OF INDIA
|
July 8, 2015 |
|
BASANA RUDRAPAUL AND ORS. Vs. MILAN MAJUMDER AND ORS.
|
June 1, 2015 |
|
BASANTI BALA DAS AND ORS. Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
|
December 3, 2015 |
|
BASANTI DEB Vs. SADEK MIAH; TAHER MIAH; BHADRAMANIK NOATIA; NIRMAL NOATIA; JAMAL MIAH
|
April 24, 2015 |
|
BASANTI MAHALANABISH Vs. MRINAL KANTI NATH AND ORS.
|
April 10, 2015 |
|
BASUDEB GHOSH Vs. GOBINDALAL GOPE; BHUPENDRA DAS; SANJAY DAS; BINOY DAS
|
April 8, 2015 |
|
BELA RANI MITRA Vs. UTTAM KUMAR MITRA
|
May 8, 2015 |
|
BHABATOSH ROY Vs. THE STATE OF TRIPURA AND ORS.
|
July 13, 2015 |
|
BHAGABATI BRICKS INDUSTRIES Vs. STATE OF TRIPURA AND ORS.
|
January 14, 2015 |
|
BHAKTA MAJHI Vs. THE STATE OF TRIPURA AND ORS.
|
August 14, 2015 |
|
BHANU DEBNATH Vs. KARTIK CHANDRA SAHA AND ORS.
|
May 6, 2015 |
|
BHARATI NANDI MAJUMDER Vs. ARATI TARAN(GHOSH) AND ORS.
|
April 22, 2015 |
|
BHARTI INFRATEL LIMITED Vs. THE STATE OF TRIPURA AND ORS.
|
June 15, 2015 |
|
BHARTI TELEMEDIA LTD. AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
February 19, 2015 |
|
BHASKAR DEY Vs. JHARNA DAS (DEY) AND ORS.
|
July 14, 2015 |
|
BHASKAR DEY Vs. JHARNA DAS
|
August 5, 2015 |
|
BHUPENDRA NARAYAN ROY Vs. THE STATE OF TRIPURA AND ORS.
|
June 17, 2015 |
|
BIDHAN DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
|
July 15, 2015 |
|
BIDHAN LODH Vs. THE STATE OF TRIPURA
|
January 29, 2015 |
|
BIDYUT BAIDYA Vs. SUNITA BALA SHIL (CHANDA) AND ORS.
|
October 15, 2015 |
|
BIDYUT KUMAR ROY AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 10, 2015 |
|
BIDYUT SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
September 7, 2015 |
|
BIJAN NATH Vs. THE STATE OF TRIPURA
|
June 5, 2015 |
|
BIJAY KRISHNA DAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
November 16, 2015 |
|
BIJAY SANKAR SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
April 30, 2015 |
|
BIJAY SANKAR SAHA Vs. STATE OF TRIPURA; RUPAK BARMAN; KANAI DEB
|
April 30, 2015 |
|
BIJIT KUMAR BANIK Vs. KABERI BANIK (DEBBARMA)
|
February 18, 2015 |
|
BIJOY DEBBARMA Vs. KISHORE DEBBARMA
|
April 1, 2015 |
|
BIJOY KRISHNA ACHARJEE Vs. THE STATE OF TRIPURA
|
March 11, 2015 |
|
BIJOY KRISHNA SARKAR Vs. BINOY KRISHNA SARKAR AND ORS.
|
November 20, 2015 |
|
BIJOY SAHA Vs. MOTILAL SARKAR AND ORS.
|
May 28, 2015 |
|
BIJU SINHA Vs. ARCHANA SINGHA
|
January 28, 2015 |
|
BIKASH BHOWMIK Vs. LOKAYUKTA; REGISTRAR; STATE OF TRIPURA AND OTHERS
|
July 28, 2015 |
|
BIKASH DAS Vs. SAKTI BISWAS; NATIONAL INSURANCE COMPANY LTD
|
February 4, 2015 |
|
BIKASH DUTTA Vs. THE STATE OF TRIPURA
|
January 5, 2015 |
|
BIKASH MUNDA Vs. NARESH DEBBARMA AND ORS.
|
September 11, 2015 |
|
BIKASH SAHA AND ORS. Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
|
October 1, 2015 |
|
BIKASH SARKAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
August 20, 2015 |
|
BIMAL BHAUMIK Vs. THE STATE OF TRIPURA AND ORS.
|
April 17, 2015 |
|
BIMAL DUTTA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
September 15, 2015 |
|
BIMAN BEHARI DE AND ORS. Vs. PARTHA SARATHI SEN
|
November 26, 2015 |
|
BINOY BHUSHAN DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
|
March 25, 2015 |
|
BINOY DAS AND ORS. Vs. THE STATE OF TRIPURA
|
February 4, 2015 |
|
BINOY DEBBARMA Vs. STATE OF TRIPURA
|
January 27, 2015 |
|
BINOY KUMAR THAKUR Vs. THE UNION OF INDIA AND ORS.
|
August 17, 2015 |
|
BIPLAB BHOWMIK AND ORS. Vs. SABITRI BANIK (BHOWMIK) AND ORS.
|
August 4, 2015 |
|
BIPLAB KR. MAJUMDER AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
October 9, 2015 |
|
BIPUL KUMAR CHAKRABORTY Vs. SIDDHARTHA DAS; UNITED INDIA INSURANCE COMPANY LIMITED
|
August 6, 2015 |
|
BIRAJIT SINHA Vs. THE STATE OF TRIPURA AND ORS.
|
May 8, 2015 |
|
BIRAJIT SINHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
September 7, 2015 |
|
BIRENDRA CHANDRA BISWAS Vs. RATAN CHANDRA DHAR
|
April 9, 2015 |
|
BIRENDRA SINHA Vs. ARUNIMA SINHA AND ORS.
|
November 27, 2015 |
|
BISHU DEBNATH Vs. THE STATE OF TRIPURA
|
January 19, 2015 |
|
BISWAJIT BHOWMIK Vs. THE STATE OF TRIPURA
|
October 16, 2015 |
|
BISWAJIT DAS Vs. NARESH BISWAS
|
January 13, 2015 |
|
BISWAJIT DEB Vs. THE STATE OF TRIPURA AND ORS.
|
August 28, 2015 |
|
BISWANATH BASPER Vs. JHUMARANI GHOSH (BASPER)
|
January 7, 2015 |
|
BITHIKA BOSE (SARKAR) Vs. THE STATE OF TRIPURA AND ORS.
|
May 8, 2015 |
|
BRAJENDRA DAS Vs. KOKIL BASI DAS AND ORS.
|
May 8, 2015 |
|
BUDDHA DEBBARMA AND ORS. Vs. BITAM DEBNATH AND ORS.
|
October 5, 2015 |
|
BUDDHADEB DEBNATH Vs. THE STATE OF TRIPURA
|
January 17, 2015 |
|
BUDHU PAUL ALIAS PULAK PAUL Vs. STATE OF TRIPURA
|
March 19, 2015 |
|
BUTTU ALIAS BIDHAYAK CHOWDHURY Vs. DULAL DEBNATH AND ANOTHER
|
January 13, 2015 |
|
CHAITALI SARKAR Vs. THE STATE OF TRIPURA AND ORS.
|
May 8, 2015 |
|
CHANDAN SENGUPTA Vs. RANJU CHAKMA
|
April 6, 2015 |
|
CHANDANA SAHA AND ORS. Vs. RANU BALA SAHA AND ORS.
|
June 10, 2015 |
|
CHANDRA MOHAN SINKU AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 20, 2015 |
|
CHARUBALA DEBNATH W/O UMESH CHANDRA DEBNATH Vs. STATE OF TRIPURA; EXECUTIVE ENGINEER; SWARAJ SARKAR
|
September 21, 2015 |
|
CHAYA RANI DEBNATH (BHOWMIK) AND ORS. Vs. BARIK MIAH AND ORS.
|
April 27, 2015 |
|
CHHABI PODDER AND ORS. Vs. KRISHNA PODDER AND ORS.
|
October 14, 2015 |
|
CHINU RANI SAHA AND ORS. Vs. PRANATI SHINGHA BIST AND ORS.
|
May 27, 2015 |
|
CHIRA RANJAN DEB SHARMA AND ORS. Vs. LA COLLECTOR AND ORS.
|
July 16, 2015 |
|
CHITTESH DASGUPTA Vs. THE UNITED BANK OF INDIA AND ORS.
|
November 23, 2015 |
|
COAL MINES ASSOCIATED TRADERS Vs. THE ADDITIONAL COMMISSIONER OF CENTRAL EXCISE AND ORS.
|
June 18, 2015 |
|
COURT ON ITS OWN MOTION Vs. KAMALENDU BIKASH DAS AND ORS.
|
July 2, 2015 |
|
COURT ON OWN MOTION Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
August 26, 2015 |
|
COURT ON OWN MOTION Vs. STATE OF TRIPURA AND ORS.
|
September 3, 2015 |
|
COURT ON OWN MOTION Vs. THE STATE OF TRIPURA AND ORS.
|
August 26, 2015 |
|
COURT ON OWN MOTION Vs. THE STATE OF TRIPURA AND ORS.
|
July 15, 2015 |
|
DATTA BISWAS Vs. STATE OF TRIPURA
|
March 25, 2015 |
|
DAYASHIS CHAKMA Vs. THE STATE CHIEF INFORMATION COMMISSIONER AND ORS.
|
August 12, 2015 |
|
DEBABRATA BANIK Vs. THE STATE OF TRIPURA AND ORS.
|
September 10, 2015 |
|
DEBASIS CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
|
November 20, 2015 |
|
DEBI PRASAD RAKSHIT Vs. STATE OF TRIPURA AND ORS.
|
May 27, 2015 |
|
DEPUTY CHIEF ENGINEER Vs. MAYA PAUL; DULAL NAMA; SWAPAN NAMA; TAPAN NAMA
|
May 7, 2015 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION) Vs. SANDHYA RANI GHOSH AND ORS.
|
March 21, 2015 |
|
DEVI RANI MURA SING Vs. NARAYAN CH. SAHA AND ORS.
|
July 6, 2015 |
|
DEVIBALA SAHA Vs. MANIK DEBNATH
|
May 5, 2015 |
|
DHANESWAR DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
|
June 15, 2015 |
|
DHANESWAR MAJUMDER Vs. THE STATE OF TRIPURA
|
December 16, 2015 |
|
DHANU KALAI Vs. THE STATE OF TRIPURA
|
February 26, 2015 |
|
DHARAMBIR PAYAING Vs. UNION OF INDIA AND ORS.
|
November 23, 2015 |
|
DHEER MARKETING INDIA Vs. STATE OF TRIPURA AND ORS.
|
February 9, 2015 |
|
DHIMAN SINGHA Vs. THE STATE OF TRIPURA AND ORS.
|
September 22, 2015 |
|
DHIRENDRA CH. PAUL Vs. CHITTA RANJAN PAUL AND ORS.
|
May 8, 2015 |
|
DHIRENDRA CHANDRA DAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
December 10, 2015 |
|
DHULU RANI ROY Vs. ARUN KR. DEY. MAC APP.
|
March 18, 2015 |
|
DIBYENDU BHOWMIK AND ORS. Vs. SANJIB DAS AND ORS.
|
June 19, 2015 |
|
DILIP KUMAR CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
|
July 3, 2015 |
|
DILIP KUMAR DASCHAUDHURI Vs. THE STATE OF TRIPURA AND ORS.
|
April 16, 2015 |
|
DILIP KUMAR KAR Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD. (HSCL) AND ORS.
|
December 10, 2015 |
|
DILIP KUMAR SAHA Vs. GURUDAS PAUL AND ORS.
|
December 4, 2015 |
|
DILIP PAL Vs. STATE OF TRIPURA
|
September 21, 2015 |
|
DIPAK DEB Vs. STATE OF TRIPURA AND ORS.
|
September 3, 2015 |
|
DIPAK LAL GHOSH Vs. TRIPURA BOARD OF SECONDARY EDUCATION AND ORS.
|
July 21, 2015 |
|
DIPAK SAHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
December 14, 2015 |
|
DIPAK SUTRADHAR Vs. PARBATI DAS GUPTA (DHAR); MISTU DAS GUPTA; MANTI DASGUPTA (ROY); DIVISIONAL MANAGER
|
July 3, 2015 |
|
DIPANKAR SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
May 8, 2015 |
|
DIRECTOR OF POSTAL SERVICES Vs. SURABALA DEBBARMA
|
September 8, 2015 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. PRATIMA TALUKDER
|
August 3, 2015 |
|
DOOARS TRANSPORT LTD. Vs. GAUTAM SAHA
|
February 12, 2015 |
|
DR. SANKAR BHATTACHARJEE Vs. STATE OF TRIPURA
|
June 1, 2015 |
|
DULAL CHANDRA MAJUMDER Vs. BIBEK ROY; ORIENTAL INSURANCE COMPANY LTD
|
April 27, 2015 |
|
DULAL DEBNATH AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
September 17, 2015 |
|
DULAL DHAR; DURLAV DHAR ALIAS RAJU ALIAS SONAI Vs. STATE OF TRIPURA
|
February 18, 2015 |
|
DULAL MIAH Vs. THE STATE OF TRIPURA
|
August 13, 2015 |
|
DULAL SHIL Vs. DALI SHIL
|
May 6, 2015 |
|
DURGADAS PURKAYASTHA Vs. THE GAUHATI HIGH COURT AND ORS.
|
September 7, 2015 |
|
DUSAP PHARMACEUTICALS Vs. THE STATE OF TRIPURA AND ORS.
|
June 22, 2015 |
|
DWIJENDRA DEBNATH Vs. SHIBA PRASAD DEB AND ORS.
|
June 1, 2015 |
|
EMANUL ISLAM Vs. THE UNION OF INDIA AND ORS.
|
October 13, 2015 |
|
ENAMUL HAQUE Vs. THE STATE OF TRIPURA AND ORS.
|
June 9, 2015 |
|
FAZAL AHAMMED KHAN Vs. THE STATE OF TRIPURA
|
January 8, 2015 |
|
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA AND ORS.
|
April 29, 2015 |
|
FORTUNA AGRO PLANTATION LTD. Vs. S. GUPTA
|
March 10, 2015 |
|
FORTUNA AGRO PLANTATIONS LTD , A COMPANY Vs. SUNIL DEBBARMA
|
January 14, 2015 |
|
FORTUNA AGRO PLANTATIONS LTD. Vs. THE UNION OF INDIA AND ORS.
|
September 7, 2015 |
|
GAIL INDIA LIMITED AND ORS. Vs. GOUTAM SAHA AND ORS.
|
November 23, 2015 |
|
GANGESH ROY CHOUDHURY Vs. HAREKRISHNA ROY CHOUDHURY; DEBDAS ROY CHOUDHURY
|
April 27, 2015 |
|
GAUTAM DEBNATH Vs. STATE OF TRIPURA
|
January 21, 2015 |
|
GAUTAM DEY Vs. THE STATE OF TRIPURA AND ORS.
|
September 7, 2015 |
|
GITA DEB Vs. GAURI DAS AND ORS.
|
July 21, 2015 |
|
GITA GHOSH Vs. CHAIRMAN CUM MANAGING DIRECTOR; GENERAL MANAGER CUM COMPANY SECRETARY; SENIOR MANAGER; SENIOR ELECTRICAL INSPECTOR
|
April 20, 2015 |
|
GITA SARKAR AND ORS. Vs. UJALA DAS AND ORS.
|
June 15, 2015 |
|
GOLAPI DEBBARMA Vs. KIRODE DEBBARMA
|
November 18, 2015 |
|
GOPA DATTA Vs. BHASKAR DATTA
|
June 3, 2015 |
|
GOPAL DAS Vs. DULAL KRISHNA NATH
|
January 9, 2015 |
|
GOPAL NOTIAL Vs. THE STATE OF TRIPURA AND ORS.
|
June 15, 2015 |
|
GOPAL SAHA Vs. THE STATE OF TRIPURA
|
June 11, 2015 |
|
GOPAL SHERPA Vs. THE STATE OF TRIPURA AND ORS.
|
August 13, 2015 |
|
GOURANGA CH. ADHIKARI AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
September 3, 2015 |
|
GOURANGA DAS; HARENDRA DAS; KALIPADA NAMA; USHA RANI DAS AND OTHERS Vs. HEAD GEO-PHYSICS; BASIN MANAGER; OIL AND NATURAL GAS CORPORATION LIMITED; DEPUTY GENERAL MANAGER; HEAD AND OTHERS
|
April 27, 2015 |
|
GOURANGA DEBNATH Vs. BISWAJIT MALAKAR AND ORS.
|
January 29, 2015 |
|
GOURANGA LAL ROY Vs. THE STATE OF TRIPURA
|
July 27, 2015 |
|
GOUTAM DEY Vs. STATE OF TRIPURA
|
April 1, 2015 |
|
GOVINDA DEBNATH Vs. THE STATE OF TRIPURA
|
June 10, 2015 |
|
GUNENDRA CHOUDHURY Vs. SUMAN DEBNATH AND ORS.
|
June 29, 2015 |
|
GUNENDRA CHOWDHURY Vs. MUKUL DEBNATH; RIPAN DEBNATH; KAPIL DEBNATH; KUMARI MINU DEBNATH; MOUSAMI DEBNATH
|
September 24, 2015 |
|
HARADHAN CHOUDHURY Vs. BARADA KUMAR SEN
|
February 4, 2015 |
|
HAREKRISHNA DEBNATH Vs. JYOTILAL LASKAR; ORIENTAL INSURANCE CO LTD
|
February 20, 2015 |
|
HAREKRISHNA SARKAR Vs. PRAMODE RANJAN DEB; DIVISIONAL MANAGER
|
July 23, 2015 |
|
HARENDRA DEBBARMA Vs. STATE OF TRIPURA AND OTHERS
|
August 20, 2015 |
|
HARI BHUSAN SUTRADHAR AND ORS. Vs. TRIPURA COOPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD. AND ORS.
|
September 22, 2015 |
|
HARIDASI SARKAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
April 29, 2015 |
|
HARISADHAN ADHIKARI AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
May 29, 2015 |
|
HIMANGSHU SAHA; BABUL PAL; LITON LODH; KISHORE ROY Vs. NILIMA SAHA
|
September 21, 2015 |
|
HIRALAL DEBNATH Vs. BISWAJIT BANIK AND ORS.
|
June 22, 2015 |
|
HIRAN MIAH AND ORS. Vs. GOUTAM KUMAR PAUL AND ORS.
|
September 21, 2015 |
|
HIRANMOY ROY Vs. THE STATE OF TRIPURA AND ORS.
|
September 4, 2015 |
|
INDIAN OIL CORPORATION LIMITED Vs. THE STATE OF TRIPURA AND ORS.
|
September 24, 2015 |
|
INDIAN OIL CORPORATION LTD Vs. PALLABI ROY
|
May 8, 2015 |
|
INDIRA KOLOI Vs. THE STATE OF TRIPURA AND ORS.
|
June 9, 2015 |
|
INDRAJIT DAS Vs. HARIPADA DAS AND ORS.
|
April 22, 2015 |
|
INDRAJIT DEBNATH; BISWAJIT DEBNATH Vs. BABLU DEB; SHYAMAL ROY; NIVAS INDU DHAR
|
February 19, 2015 |
|
ISLAM UDDAIN AND ORS. Vs. THE STATE OF TRIPURA
|
April 6, 2015 |
|
JAGADISH CH.DEB Vs. STATE OF TRIPURA
|
September 16, 2015 |
|
JANARDHAN DEBNATH Vs. THE STATE OF TRIPURA
|
July 30, 2015 |
|
JANARDHAN NATH Vs. THE STATE OF TRIPURA
|
June 16, 2015 |
|
JATINDRA CHANDRA SARKAR Vs. STATE OF TRIPURA; SECRETARY-IN-CHARGE; DIRECTOR
|
April 27, 2015 |
|
JATINDRA DAS Vs. PROMODE PAUL
|
July 4, 2015 |
|
JATINDRA DEBNATH Vs. BAKUL RANI ROY; AGARTALA MUNICIPAL COUNCIL; JATINDRA DEBNATH
|
February 12, 2015 |
|
JAYANTA BANIK Vs. RITISH SARKAR AND ORS.
|
December 14, 2015 |
|
JAYANTA CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
April 9, 2015 |
|
JAYANTA DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
|
September 7, 2015 |
|
JAYANTI DEB (DAS) Vs. MANAS KUMAR DAS
|
February 19, 2015 |
|
JAYASREE PAUL AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 20, 2015 |
|
JHARNA CHAKRABORTY Vs. THE UNION OF INDIA AND ORS.
|
May 27, 2015 |
|
JHARNA SARKAR Vs. BHOLA SAHA; ORIENTAL INSURANCE CO LTD
|
May 6, 2015 |
|
JHARNA SARKAR Vs. THE STATE OF TRIPURA AND ORS.
|
August 4, 2015 |
|
JHUTAN MAJUMDER Vs. RAJESH DEBNATH AND ORS.
|
January 28, 2015 |
|
JIBAN CH. SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
February 4, 2015 |
|
JIBAN SARKAR Vs. LA COLLECTOR AND ORS.
|
July 17, 2015 |
|
JIBITA MOHAN JAMATIA Vs. KAMALA JAMATIA; KUMARI JHAMUNA RANI JAMATIA
|
February 20, 2015 |
|
JITENDRA CHANDRA BISWAS Vs. USHA RANI BISWAS
|
August 10, 2015 |
|
JIYAUL RAKMAN HOSSAIN Vs. THE STATE OF TRIPURA
|
June 4, 2015 |
|
JOYNAL ABDIN Vs. YOUNUCH MIAH
|
April 29, 2015 |
|
JOYSIARAM SINGH & ANOTHER Vs. STATE OF TRIPURA & OTHERS
|
November 17, 2015 |
|
JUTHIKA DEBBARMA Vs. EXECUTIVE ENGINEER
|
September 16, 2015 |
|
JYOTILAL DAS Vs. STATE OF TRIPURA
|
January 20, 2015 |
|
JYOTILAL DEBNATH Vs. THE UNION OF INDIA AND ORS.
|
October 13, 2015 |
|
JYOTIRMOY PAUL Vs. ARCHANA RANI DEB
|
September 22, 2015 |
|
KABERI CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 15, 2015 |
|
KABERI DEB AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 8, 2015 |
|
KAJAL DAS Vs. NIRODELAL DAS AND ORS.
|
August 3, 2015 |
|
KAJAL MAJUMDER Vs. THE STATE OF TRIPURAM
|
June 4, 2015 |
|
KAJAL MALAKAR Vs. MAMATA MALAKAR
|
July 10, 2015 |
|
KALI KARMAKAR Vs. THE STATE OF TRIPURA AND ORS.
|
October 5, 2015 |
|
KALPANA DEBNATH AND ORS. Vs. PARIMAL BHOWMIK AND ORS.
|
July 6, 2015 |
|
KALPANA NOATIA Vs. THE STATE OF TRIPURA AND ORS.
|
April 24, 2015 |
|
KALYAN DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
|
July 4, 2015 |
|
KALYANI DEBNATH Vs. SUBIR CHANDRA SAHA
|
March 20, 2015 |
|
KAMAL DASGUPTA Vs. MONORANJAN DEBBARMA; NEW INDIA ASSURANCE COMPANY LTD
|
August 17, 2015 |
|
KAMALA SARKAR & ANOTHER Vs. NIKHIL DAS & ANOTHER
|
July 28, 2015 |
|
KANAN DEBBARMA Vs. MANJU DAS
|
April 22, 2015 |
|
KANCHANA CHAKMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
October 9, 2015 |
|
KANU CHANDRA DEB Vs. RANIBALA CHOUDHURY; AMAL CHOUDHURY @ BABU; ASHIS CHOUDHURY; MUKTIPADA CHOUDHURY
|
June 11, 2015 |
|
KARAMBIR SINGH Vs. THE UNION OF INDIA AND ORS.
|
February 2, 2015 |
|
KARNA DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA
|
June 3, 2015 |
|
KARNAJIT DEBROY Vs. THE STATE OF TRIPURA AND ORS.
|
July 7, 2015 |
|
KARTIK DEBBARMA; BANAMALI DEBBARMA Vs. BINOY DEBBARMA
|
September 1, 2015 |
|
KASHINATH BHATTACHARJEE Vs. STATE OF TRIPURA & ANR
|
March 27, 2015 |
|
KHOKAN SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
November 26, 2015 |
|
KHOKAN SHIL Vs. THE STATE OF TRIPURA
|
October 16, 2015 |
|
KIRANMALA DEBBARMA Vs. SANKAR PAUL AND ORS.
|
June 25, 2015 |
|
KOHINOR DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
November 23, 2015 |
|
KRISHNA DEBNATH Vs. STATE OF TRIPURA; DIPTI NATH (DEBNATH)
|
July 23, 2015 |
|
KRISHNA KANTA PAUL Vs. STATE OF TRIPURA; UTTAM PAUL; OFFICER-IN-CHARGE
|
July 17, 2015 |
|
KRISHNA KANTA PAUL Vs. STATE OF TRIPURA
|
July 14, 2015 |
|
KRISHNA LAL SUKLADAS Vs. THE STATE OF TRIPURA AND ORS.
|
July 20, 2015 |
|
KRISHNA MOHAN SARKAR Vs. STATE OF TRIPURA
|
July 10, 2015 |
|
KRISHNA SAHA; SAMIR CHANDRA NAHA; SATYAJIT NAHA; NIHAR BALA MODAK; GOPAL MODAK Vs. STATE OF TRIPURA; AGARTALA MUNICIPAL CORPORATION; CHIEF EXECUTIVE OFFICER; EXECUTIVE OFFICER
|
March 4, 2015 |
|
KRISHNADHAN BHATTACHARJEE Vs. THE EXECUTIVE ENGINEER, PWD AND ORS.
|
August 25, 2015 |
|
KUHELI SINHA Vs. DEBASHISH SINHA AND ORS.
|
September 29, 2015 |
|
KUNJA MOHAN PAUL Vs. THE STATE OF TRIPURA AND ORS.
|
March 19, 2015 |
|
KUSHA TANTI Vs. BASANTI DEBBARMA AND ORS.
|
June 9, 2015 |
|
KUTUB ALI Vs. THE STATE OF TRIPURA AND ORS.
|
June 30, 2015 |
|
KUTUB ALI Vs. THE STATE OF TRIPURA AND ORS.
|
July 21, 2015 |
|
LAKSHMI KANTA BHATTACHARJEE Vs. STATE OF TRIPURA AND OTHERS
|
June 1, 2015 |
|
LAXMAN DAS Vs. STATE OF TRIPURA
|
February 2, 2015 |
|
LAXMAN DEBNATH Vs. STATE OF TRIPURA
|
July 8, 2015 |
|
LAXMAN DEBNATH Vs. THE STATE OF TRIPURA
|
January 29, 2015 |
|
LAXMAN DEBNATH Vs. THE STATE OF TRIPURA
|
July 10, 2015 |
|
LAXMI BALA PAL Vs. ARATI BALA PAL
|
July 10, 2015 |
|
LAXMI DAS Vs. THE STATE OF TRIPURA
|
January 14, 2015 |
|
LAXMI PATARI (DATTA) AND ORS. Vs. BIBHA DATTA AND ORS.
|
September 30, 2015 |
|
LAXMI RANI TRIPURA Vs. PRADIP CHAKRABORTY
|
August 10, 2015 |
|
LIPIKA MALAKAR Vs. SEKHAR DAS
|
March 4, 2015 |
|
M M GROUP Vs. STATE OF TRIPURA AND OTHERS
|
December 3, 2015 |
|
MADHUBALA BANERJEE AND ORS. Vs. SAIKAT BANERJEE AND ORS.
|
December 16, 2015 |
|
MADHUMITA CHAKRABORTY (BHATTACHARJEE) Vs. AMALA BHATTACHARJEE; RAMAPRASAD BHATTACHARJEE; JAYASHREE BHATTACHARJEE
|
March 4, 2015 |
|
MAHOLAL DEBBARMA AND ORS. Vs. STATE OF TRIPURA
|
July 20, 2015 |
|
MAJOR ALI AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 23, 2015 |
|
MALABIKA BHATTACHARJEE Vs. STATE OF TRIPURA
|
September 28, 2015 |
|
MALAY BHOWMIK AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 13, 2015 |
|
MALIN DEBBARMA AND ORS. Vs. CHANDAN DEBBARMA AND ORS.
|
June 9, 2015 |
|
MALINI BIBI Vs. STATE OF TRIPURA; SUB-DIVISIONAL MAGISTRATE
|
March 12, 2015 |
|
MALOY CHANDRA SINHA Vs. ASIDA BEGAM
|
June 18, 2015 |
|
MAMATA RANI ROY (SAHA) Vs. THE STATE OF TRIPURA AND ORS.
|
October 8, 2015 |
|
MANASH DEBNATH Vs. UNION OF INDIA; CHAIRMAN; DISTRICT MAGISTRATE & COLLECTOR; REGISTRAR; JIBAN CHAKRABORTY; SADHANA GUHA; SIKHA DEB
|
April 10, 2015 |
|
MANIK CHANDRA DAS AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
August 19, 2015 |
|
MANIK CHANDRA DEY Vs. NIRMAL CHANDRA DEY AND ORS.
|
July 6, 2015 |
|
MANIK NAMA Vs. THE STATE OF TRIPURA AND ORS.
|
July 3, 2015 |
|
MANIK SUKLABAIDYA Vs. RUPABATI CHAKMA AND ORS.
|
March 2, 2015 |
|
MANIKA DEBBARMA (SINGHA) Vs. SOUMENDRA DEBBARMA
|
January 30, 2015 |
|
MANILAL DEBNATH Vs. SOMA DEBNATH
|
October 16, 2015 |
|
MANINDRA KUMAR PAUL Vs. JAGADISH PATWARY
|
January 9, 2015 |
|
MANJU SAHA AND ORS. Vs. RATAN KUMAR DAS AND ORS.
|
June 9, 2015 |
|
MANORANJAN BHOWMIK Vs. PRAFULLA DAS
|
January 16, 2015 |
|
MANTOSH SINHA Vs. ANIMA SINHA AND ORS.
|
February 18, 2015 |
|
MANU VALLEY TEA COMPANY LTD. Vs. NITISH RN. DEB ROY AND ORS.
|
October 1, 2015 |
|
MARANI NAMA; DULAL NAMA; RANJIT NAMA Vs. DILIP DUTTA; NAMITA DUTTA; STATE OF TRIPURA
|
January 22, 2015 |
|
MATILAL BHOWMIK AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
July 15, 2015 |
|
MATILAL BHOWMIK; CHANDRANI BHOWMIK; INDRANI BHOWMIK; DEBJANI BHOWMIK Vs. UTTAM GOSWAMI; SUMITRA GOSWAMI; KHOKAN GOSWAMI
|
January 12, 2015 |
|
MATILAL DAS AND ORS. Vs. KSHETRA MOHAN DAS
|
June 23, 2015 |
|
MATILAL DAS; AJOY DASGUPTA; BADAL MAJUMDER; ABHIJIT CHAKRABORTY Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES; DISTRICT MAGISTRATE & COLLECTOR; CERTIFICATE OFFICER
|
March 27, 2015 |
|
MAYA RANI DEBNATH Vs. SANKAR DEBNATH AND OTHERS
|
March 27, 2015 |
|
MD ABDUL RAHAMAN S/O LATE ERSHAD ALI AND ORS Vs. STATE OF TRIPURA
|
September 7, 2015 |
|
MD ABU TAHER MIAH; JAHAR ALI Vs. NITYA GOPAL SAHA; DIVISIONAL MANAGER
|
January 19, 2015 |
|
MD ACHADUR RAHMAN Vs. STATE OF TRIPURA
|
February 2, 2015 |
|
MD BILLAL MIAH Vs. STATE OF TRIPURA
|
March 23, 2015 |
|
MD ENAMUL HAQUE Vs. STATE OF TRIPURA AND OTHERS
|
June 9, 2015 |
|
MD FARRUK ALI Vs. STATE OF TRIPURA
|
November 17, 2015 |
|
MD GHULAM ASGHAR Vs. STATE OF TRIPURA
|
April 17, 2015 |
|
MIHIR KUMAR PAL Vs. THE UNION OF INDIA AND ORS.
|
December 11, 2015 |
|
MIHIR MAJUMDER Vs. RANJIT DEBNATH AND ORS.
|
June 18, 2015 |
|
MIHIR NATH Vs. THE STATE OF TRIPURA AND ORS.
|
June 18, 2015 |
|
MILAN NAG AND ORS. Vs. DIPANGSHU SAHA AND ORS.
|
February 6, 2015 |
|
MILAN PAUL Vs. THE STATE OF TRIPURA
|
April 6, 2015 |
|
MINATI DAS Vs. THE STATE OF TRIPURA
|
February 4, 2015 |
|
MIRA DATTA BHOWMIK Vs. NIRMALYA DASGUPTA AND ORS.
|
July 28, 2015 |
|
MIRA DUTTA AND ORS. Vs. BASI RAM DUTTA
|
June 12, 2015 |
|
MONALISHA SARKAR Vs. THE STATE OF TRIPURA AND ORS.
|
May 27, 2015 |
|
MONORANJAN DEBBARMA Vs. PARIMAL DAS AND ANOTHER
|
September 9, 2015 |
|
NABARUN DEBNATH Vs. STATE OF TRIPURA
|
October 1, 2015 |
|
NAGENDRA CHANDRA SHIL Vs. PRIYATOSH SHIL
|
July 16, 2015 |
|
NALINASHAN ALIAS NALINAKSHAN ACHARYA Vs. SABITA DAS AND OTHERS
|
January 14, 2015 |
|
NAMITA DAS Vs. STATE OF TRIPURA
|
May 6, 2015 |
|
NAMITA DAS Vs. MAKHAN RABI DAS
|
January 6, 2015 |
|
NANDALAL DAS Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD; EXECUTIVE OFFICER; M K SENGUPTA
|
July 28, 2015 |
|
NANI GOPAL CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
November 23, 2015 |
|
NANI GOPAL DEB Vs. SUDHIR RANJAN DEB AND ORS.
|
June 15, 2015 |
|
NANI GOPAL DEBNATH Vs. GOLAK BEHARI DAS
|
October 1, 2015 |
|
NANI GOPAL DEBNATH AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
March 11, 2015 |
|
NANTO RANJAN ROY Vs. STATE OF TRIPURA; CHIEF ENGINEER; EXECUTIVE ENGINEER
|
March 9, 2015 |
|
NANTO RANJAN ROY Vs. STATE OF TRIPURA
|
March 21, 2015 |
|
NANTU RANJAN ROY Vs. STATE OF TRIPURA
|
August 12, 2015 |
|
NANTU SAHA Vs. MISTU SAHA
|
November 30, 2015 |
|
NARAYAN CHANDRA DEBNATH Vs. STATE OF TRIPURA
|
January 16, 2015 |
|
NARAYAN DAS AND ORS. Vs. THE STATE OF TRIPURA
|
April 20, 2015 |
|
NARAYAN MAHISHYA DAS Vs. STATE OF TRIPURA
|
August 3, 2015 |
|
NARAYAN PODDER Vs. STATE OF TRIPURA
|
June 17, 2015 |
|
NARESH CHANDRA PAUL Vs. THE STATE OF TRIPURA
|
June 11, 2015 |
|
NATIONAL INSURANCE CO LIMITED Vs. SABITA BISWAS; ANINDITA DEBNATH; MOHIM CH ROY; RAMPIYARI ROY
|
February 12, 2015 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ARPITA DEBBARMA AND ORS.
|
May 29, 2015 |
|
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. (IN SHORT NPCC) Vs. THE STATE OF TRIPURA AND ORS.
|
March 5, 2015 |
|
NAUSAD MIA Vs. ASHOK LEYLAND FINANCE
|
January 9, 2015 |
|
NEPAL CH. SARKAR Vs. THE STATE OF TRIPURA AND ORS.
|
July 7, 2015 |
|
NEPAL CHANDRA GHOSH Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
|
July 4, 2015 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SACHINDRA DEBBARMA AND ORS.
|
August 13, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD , AGARTALA Vs. JIBAN KRISHNA BAIDYA AND OTHERS
|
July 22, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. BISWAJIT SAHA AND ORS.
|
November 23, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. GITA DAS(DEBNATH) AND ORS.
|
March 2, 2015 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. KAMALA DEBBARMA AND ORS.
|
October 14, 2015 |
|
NEW MEDICAL (AGARTALA) PVT. LIMITED Vs. THE SUPERINTENDENT OF TAXES AND ORS.
|
March 2, 2015 |
|
NIBARAN DEBNATH AND ORS. Vs. THE STATE OF TRIPURA
|
October 7, 2015 |
|
NIDHU BHUSAN NATH; NIRMAL NATH; NIHAR RANJAN NATH; DILIP NATH; MAKHAN NATH AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
|
July 15, 2015 |
|
NIHAR CHANDRA DAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
June 23, 2015 |
|
NIKHIL CH. BANIK Vs. THE STATE OF TRIPURA AND ORS.
|
August 10, 2015 |
|
NIKHIL CHANDRA TRIPURA AND ORS. Vs. THE STATE OF TRIPURA
|
August 13, 2015 |
|
NIKUNJA DAS AND ORS. Vs. THE STATE OF TRIPURA
|
April 8, 2015 |
|
NILADRI DAS @ SUNNI Vs. STATE OF TRIPURA
|
June 4, 2015 |
|
NILU DAS Vs. KALYANI ROY; STATE OF TRIPURA; DEBA PRASAD ROY; SANJOY BISWAS
|
April 10, 2015 |
|
NIRANJAN CHAKRABORTY Vs. STATE OF TRIPURA
|
November 18, 2015 |
|
NIRMAL CHANDRA ROY Vs. NITAI SARKER AND ORS.
|
July 23, 2015 |
|
NIRMAL DAS Vs. THE UNION OF INDIA AND ORS.
|
August 20, 2015 |
|
NISHAN SAHA Vs. PARITOSH DAS AND ORS.
|
May 28, 2015 |
|
NISHI KANTA DAS AND ORS. Vs. THE STATE OF TRIPURA
|
May 6, 2015 |
|
NISHU NAMA AND ORS. Vs. MANJU SAHA AND ORS.
|
June 22, 2015 |
|
NITAI CHANDRA ROY Vs. THE STATE OF TRIPURA AND ORS.
|
April 30, 2015 |
|
NITAI DEY Vs. GAUTAM PAUL; SUBRATA CHAUDHURY; NATIONAL INSURANCE CO LTD; ORIENTAL INSURANCE CO LTD
|
May 6, 2015 |
|
NITAI DEY Vs. GAUTAM PAUL AND ORS.
|
May 6, 2015 |
|
NORTH EAST TRANSMISSION CO. LTD. AND ORS. Vs. NARAYAN CHANDRA ROY AND ORS.
|
October 14, 2015 |
|
OIL AND NATURAL GAS CORPORATION LTD , NEW DELHI AND OTHERS Vs. KARTIK DEBBARMA
|
August 31, 2015 |
|
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. NIKUNJA DAS AND ORS.
|
September 10, 2015 |
|
OLI MIA Vs. THE STATE OF TRIPURA
|
October 1, 2015 |
|
OMKARA TRANSPORT PVT. LTD. Vs. THE COMMISSIONER OF TAXES, GOVT. OF TRIPURA AND ORS.
|
April 16, 2015 |
|
ORIENTAL INSURANCE CO LIMITED Vs. PARDIP SAHA & ANOTHER
|
March 30, 2015 |
|
ORIENTAL INSURANCE CO LTD Vs. BHARATI DEBBARMA; RITA DEBBARMA; ASHOK DEBBARMA; SAMARESH DEBBARMA; AMARESH DEBBARMA
|
April 6, 2015 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RONINI ROY; AMAR KRISHNA ROY; KISHNA PADA DAS
|
June 1, 2015 |
|
PABITRA CHANDRA MAJUMDER Vs. THE STATE OF TRIPURA AND ORS.
|
October 1, 2015 |
|
PALI MAJUMDER (DEY) AND ORS. Vs. THE STATE OF TRIPURA
|
September 24, 2015 |
|
PANCHADIP DEBBARMA AND ORS. Vs. ABHIJIT DEY AND ORS.
|
May 6, 2015 |
|
PANKAJ BHOWMIK Vs. STATE OF TRIPURA
|
January 12, 2015 |
|
PAPRI BHOWMIK Vs. SUDHIR ADHIKARI AND ORS.
|
March 27, 2015 |
|
PARANANANDA PURKAYASTHA Vs. THE STATE OF TRIPURA AND ORS.
|
June 16, 2015 |
|
PARESH DAS Vs. STATE OF TRIPURA
|
August 4, 2015 |
|
PARIMAL BHOWMIK AND ORS. Vs. SUBIR DAS AND ORS.
|
June 3, 2015 |
|
PARIMAL CHAKRABORTY Vs. MARAN CHANDRA SAHA
|
June 16, 2015 |
|
PARIMAL CHANDRA BAIDHYA Vs. STATE OF TRIPURA; HARAN CHANDRA CHOWDHURY
|
January 12, 2015 |
|
PARIMAL CHANDRA DEB Vs. NIPUL DEBNATH AND ORS.
|
July 31, 2015 |
|
PARIMAL CHOUDHURY Vs. MANTI DAS
|
August 12, 2015 |
|
PARIMAL PAUL Vs. KANAI CHANDRA DEB AND ORS.
|
August 3, 2015 |
|
PARITOSH PATARI Vs. THE STATE OF TRIPURA AND ORS.
|
October 1, 2015 |
|
PARTHA CHOUDHURY Vs. STATE OF TRIPURA
|
July 8, 2015 |
|
PARUL BEGAM Vs. THE STATE OF TRIPURA AND ORS.
|
June 19, 2015 |
|
PARUL LIBRARY PRIVATE LTD. AND ORS. Vs. SREEPATI SAHA
|
July 13, 2015 |
|
PEERLESS TEA AND INDUSTRY LTD. Vs. THE STATE OF TRIPURA AND ORS.
|
May 8, 2015 |
|
PIALI SUTRADHAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 21, 2015 |
|
PINTU LASKAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
November 23, 2015 |
|
PIYA BALA BAHADUR Vs. STATE OF TRIPURA AND OTHERS
|
August 31, 2015 |
|
POWER MECH PROJECTS LIMITED Vs. THE STATE OF TRIPURA AND ORS.
|
December 1, 2015 |
|
PRABHATI BASAK AND ORS. Vs. NANDALAL BASAK AND ORS.
|
June 4, 2015 |
|
PRABIR KUMAR DAS Vs. THE STATE OF TRIPURA AND ORS.
|
August 14, 2015 |
|
PRABIR SEN Vs. THE STATE OF TRIPURA
|
December 2, 2015 |
|
PRADIP BHOWMIK Vs. STATE OF TRIPURA
|
June 1, 2015 |
|
PRADIP CHAKRABORTY Vs. THE STATE OF TRIPURA
|
June 17, 2015 |
|
PRADIP DATTA Vs. THE STATE OF TRIPURA AND ORS.
|
June 16, 2015 |
|
PRAFULLA SINHA Vs. DIVISIONAL MANAGER; NIRMAL MITRA
|
August 5, 2015 |
|
PRAMILA SAHA AND ORS. Vs. PRADIP BHOWMIK AND ORS.
|
February 26, 2015 |
|
PRAMILA SUKLABAIDYA AND ORS. Vs. JYOSTNA SUKLABAIDYA AND ORS.
|
May 28, 2015 |
|
PRAMOD KUMAR Vs. THE UNION OF INDIA AND ORS.
|
December 8, 2015 |
|
PRAN KRISHNA DAS Vs. THE STATE OF TRIPURA AND ORS.
|
July 28, 2015 |
|
PRANABENDU BIKASH CHAKRABORTY Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY; DIRECTOR OF HEALTH & FAMILY WELFARE
|
April 20, 2015 |
|
PRANAY KUMAR PODDER AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
August 26, 2015 |
|
PRANTOSH DAS AND ORS. Vs. THE STATE OF TRIPURA
|
March 3, 2015 |
|
PRASAD BISWAS Vs. THE STATE OF TRIPURA AND ORS.
|
December 16, 2015 |
|
PRASANNA HARI JAMATIA Vs. THE STATE OF TRIPURA AND ORS.
|
March 3, 2015 |
|
PRASANNA KAPALI AND ORS. Vs. RABINDRA KAPALI AND ORS.
|
July 6, 2015 |
|
PRASANTA ACHARJEE Vs. NITAI BEBBARMA
|
July 15, 2015 |
|
PRASANTA BISWAS AND ORS. Vs. SACHINDRA CHANDRA GHOSH AND ORS.
|
November 24, 2015 |
|
PRASENJIT CHAKRABORTY Vs. STATE OF TRIPURA; DEPUTY SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT; DIRECTOR, HEALTH & FAMILY WELFARE DEPARTMENT; DEPUTY DRUG CONTROLLER; RAMA KANTA KAR AND ORS,
|
July 2, 2015 |
|
PRASENJIT SAHA Vs. TUKAN ROY ALIAS SIBASISH ROY; BRANCH MANAGER
|
February 5, 2015 |
|
PRATAP SINHA Vs. THE STATE OF TRIPURA AND ORS.
|
December 14, 2015 |
|
PRATIBHA RANI SAHA AND ORS. Vs. BADAL CHANDRA SAHA AND ORS.
|
August 7, 2015 |
|
PRATIMA BISWAS AND ORS. Vs. THE LAND ACQUISITION COLLECTOR, WEST TRIPURA AND ORS.
|
August 27, 2015 |
|
PRATIMA DEBNATH AND ORS. Vs. BHULU DEBNATH
|
June 4, 2015 |
|
PRATIMA ROY (SHIL) AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
|
September 7, 2015 |
|
PRAVA RANJAN DEBBARMA Vs. THE STATE OF TRIPURA
|
December 10, 2015 |
|
PREMANANDA DAS Vs. THE UNION OF INDIA AND ORS.
|
September 16, 2015 |
|
PRINCIPAL CHIEF CONSERVATOR OF FOREST, GOVERNMENT OF TRIPURA, AGARTALA, WEST TRIPURA AND OTHERS Vs. DURGA SHANKAR ROY AND OTHERS
|
April 27, 2015 |
|
PRINCIPAL CHIEF CONSERVATOR OF FORESTS; LAND ACQUISITION COLLECTOR Vs. AFULA KHATUN; MD JAHIRUL ISLAM; MD TAJUL ISLAM; RUHENA BEGAM; RUMENA BEGAM; SURAJ MIAH; PRINCIPAL CHIEF CONSERVATOR OF FORESTS; LAND ACQUISITION COLLECTOR; KHOKAN CHANDRA DAS; SIDDHIQUE ALI
|
March 2, 2015 |
|
PRINCIPAL CHIEF CONSERVATOR OF FORESTS; LAND ACQUISITION OFFICER Vs. KHOKAN CHANDRA DAS
|
April 28, 2015 |
|
PRITIS KUMAR DE Vs. THE STATE BANK OF INDIA AND ORS.
|
August 4, 2015 |
|
PRIYA BALA DEBNATH Vs. PRANJIT BALL
|
January 7, 2015 |
|
PRIYALAL DAS Vs. THE UNION OF INDIA AND ORS.
|
July 16, 2015 |
|
PULAK DUTTA AND ORS. Vs. BIBHA DUTTA AND ORS.
|
April 16, 2015 |
|
PURNIMA MAJUMDER (SAHA) Vs. CHANDAN KUMAR ROY
|
December 2, 2015 |
|
RABINDRA CHANDRA BHANDARI Vs. THE STATE OF TRIPURA AND ORS.
|
November 16, 2015 |
|
RABINDRA CHANDRA GHOSH AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
August 17, 2015 |
|
RABINDRA DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
December 8, 2015 |
|
RABINDRA DEBNATH AND ORS. Vs. RATNA BOSE (SAHA) AND ORS.
|
July 10, 2015 |
|
RABINDRA KUMAR DAS Vs. NRIPENDRA KUMAR DAS
|
June 2, 2015 |
|
RADHA RAMAN DEBNATH AND ORS. Vs. UTTAM BAL
|
February 12, 2015 |
|
RAGHUBIR DEBBARMA Vs. STATE OF TRIPURA; MD MUZAFFOR ALAM SEKENDER
|
March 4, 2015 |
|
RAHIMA BEGAM CHOUDHURY Vs. STATE OF TRIPURA
|
May 6, 2015 |
|
RAJ KUMAR DEBBARMA AND ORS. Vs. STATE OF TRIPURA
|
March 17, 2015 |
|
RAJAT BHATTACHARJEE Vs. THE STATE OF TRIPURA AND ORS.
|
July 13, 2015 |
|
RAJENDRA DAS Vs. THE STATE OF TRIPURA
|
January 22, 2015 |
|
RAJESH Vs. THE STATE OF TRIPURA
|
July 3, 2015 |
|
RAJESH BHATTACHARJEE Vs. STATE OF TRIPURA
|
September 21, 2015 |
|
RAJESH DAS ALIAS BHULA Vs. STATE OF TRIPURA
|
January 12, 2015 |
|
RAJESH DEBBARMA Vs. THE STATE OF TRIPURA
|
July 15, 2015 |
|
RAJESH DEBNATH Vs. THE STATE OF TRIPURA
|
July 23, 2015 |
|
RAJESH REANG Vs. SUNIL DAS AND ORS.
|
June 17, 2015 |
|
RAJESH SAHA Vs. THE EXECUTIVE ENGINEER/OFFICER, AGARTALA MUNICIPAL COUNCIL AND ORS.
|
July 8, 2015 |
|
RAJESWARI DAYAL AND ORS. Vs. THE CENTRAL AGRICULTURAL UNIVERSITY AND ORS.
|
September 21, 2015 |
|
RAJIB DATTA Vs. MINTU NAMA; MD TAHER MIAH; BRANCH MANAGER
|
March 26, 2015 |
|
RAJIB DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
|
August 11, 2015 |
|
RAJIB HOSSEN Vs. THE UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
RAJIB NAG Vs. STATE OF TRIPURA
|
July 7, 2015 |
|
RAJKUMARI GOALA AND ORS. Vs. LAXMI GOALA AND ORS.
|
June 15, 2015 |
|
RAJU GHOSH AND ORS. Vs. BANAMALI SINHA AND ORS.
|
June 26, 2015 |
|
RAKESH DAS Vs. THE STATE OF TRIPURA
|
September 16, 2015 |
|
RAKESH PODDAR Vs. SHILPI MAJUMDER (DEY) AND ORS.
|
June 22, 2015 |
|
RAKESH SAHA Vs. SUBHANKAR PAUL
|
January 9, 2015 |
|
RAKESH SARKAR Vs. THE STATE OF TRIPURA
|
October 16, 2015 |
|
RAKHAL CHANDRA MAJUMDER AND ORS. Vs. NANI GOPAL GHOSH AND ORS.
|
May 30, 2015 |
|
RAKHAL CHANDRA PAUL Vs. SANKAR SAHA AND ORS.
|
June 4, 2015 |
|
RAKHAL MOG AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
January 22, 2015 |
|
RAMENDRA CHANDRA SARKAR Vs. STATE OF TRIPURA
|
May 6, 2015 |
|
RANENDU MAJUMDER Vs. THE STATE OF TRIPURA AND ORS.
|
June 23, 2015 |
|
RANJAN BHATTACHARJEE Vs. THE STATE OF TRIPURA AND ORS.
|
June 17, 2015 |
|
RANJAN DEB AND ORS. Vs. SADHAN DEBNATH AND ORS.
|
March 2, 2015 |
|
RANJAN MAJUMDER Vs. AMAL SAHA AND ORS.
|
July 8, 2015 |
|
RANJAN RUDRA PAUL Vs. THE STATE OF TRIPURA
|
September 24, 2015 |
|
RANJAN SAHA Vs. TAPAN KUMAR SAHA AND ORS.
|
July 2, 2015 |
|
RANJANA SARKAR (DAS) Vs. THE UNION OF INDIA AND ORS.
|
July 6, 2015 |
|
RANJIT CHANDRA KARMAKAR Vs. THE STATE OF TRIPURA AND ORS.
|
August 12, 2015 |
|
RANJIT DAS Vs. SAJIB PAUL
|
July 16, 2015 |
|
RANJIT KUMAR DAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
October 8, 2015 |
|
RANJIT MALAKAR Vs. THE STATE OF TRIPURA
|
June 18, 2015 |
|
RANJIT SAHA Vs. THE BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD., AGARTALA BRANCH AND ORS.
|
July 15, 2015 |
|
RANU BALA SAHA AND ORS. Vs. CHANDANA SAHA AND ORS.
|
November 24, 2015 |
|
RATAN DEB Vs. THE STATE OF TRIPURA
|
August 3, 2015 |
|
RATAN RAY Vs. THE UNION OF INDIA AND ORS.
|
July 15, 2015 |
|
RATNA DAS (SARKAR) Vs. THE STATE OF TRIPURA AND ORS.
|
December 16, 2015 |
|
RATNA DEB AND ORS. Vs. THE LAND ACQUISITION COLLECTOR, WEST TRIPURA, AGARTALA AND ORS.
|
August 3, 2015 |
|
RATNA KAR Vs. ABDUL RAZZAK
|
May 5, 2015 |
|
RATNESWAR DATTA Vs. STATE OF TRIPURA
|
April 29, 2015 |
|
RECKITI BENCKISER (INDIA) LTD. Vs. STATE OF TRIPURA AND ORS.
|
February 19, 2015 |
|
REJAUAL KARIM; MD MASUD OF VILLAGE-ALIPUR, P S BASEPUR Vs. STATE OF TRIPURA
|
December 8, 2015 |
|
REKHA BHOWMIK Vs. THE STATE OF TRIPURA AND ORS.
|
July 13, 2015 |
|
REKHA KHATUN AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 13, 2015 |
|
RIMEMBER KHASIA Vs. SURFAN ALI
|
November 23, 2015 |
|
RINA DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
|
December 4, 2015 |
|
RITA DAS AND ORS. Vs. PUSHPA DAS AND ORS.
|
July 1, 2015 |
|
ROSE VALLEY REAL ESTATES & CONSTRUCTIONS LIMITED Vs. THE STATE OF TRIPURA AND ORS.
|
April 30, 2015 |
|
RUBI SRIBASTAV (DAS) Vs. THE STATE OF TRIPURA
|
March 27, 2015 |
|
SABITA CHOUDHURY Vs. STATE OF TRIPURA
|
January 14, 2015 |
|
SABITRI RANI DAS; BISWAJIT DAS; RATNA DAS (DEY); RANJIT DAS; MANNA RANI DAS; ABHIJIT DAS Vs. DILIP DAS; ALPANA DAS
|
January 30, 2015 |
|
SADHAN BANERJEE AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
September 18, 2015 |
|
SADHANA GUHA; SIKHA DEB; JIBAN CHAKRABORTY Vs. MANASH DEBNATH
|
April 10, 2015 |
|
SAHA GAS TRADERS Vs. THE INDIAN OIL CORPORATION LIMITED AND ORS.
|
July 16, 2015 |
|
SAHADEB SUTRADHAR Vs. ABINASH NAMA AND ORS.
|
June 16, 2015 |
|
SAILESH CH. BHATTACHARJEE AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
October 8, 2015 |
|
SAILESH DAS Vs. MANIK ACHARJEE AND ORS.
|
August 4, 2015 |
|
SAJAL CHAKRABORTY Vs. THE STATE OF TRIPURA
|
December 10, 2015 |
|
SAJAL KARMAKAR AND ORS Vs. STATE OF TRIPURA
|
July 29, 2015 |
|
SAJAL KUMAR GUPTA Vs. STATE OF TRIPURA; DIRECTOR OF HEALTH SERVICES; DIRECTOR OF MEDICAL EDUCATION
|
September 24, 2015 |
|
SAMBHU PAUL Vs. STATE OF TRIPURA
|
March 25, 2015 |
|
SAMIR CHOWDHURY AND ORS. Vs. DEBASHISH CHOWDHURY AND ORS.
|
August 27, 2015 |
|
SAMIR DAS Vs. KANU RAM DAS AND OTHERS
|
November 27, 2015 |
|
SAMIR DEB Vs. STATE OF TRIPURA
|
September 30, 2015 |
|
SAMIR GHOSH Vs. THE STATE OF TRIPURA AND ORS.
|
October 7, 2015 |
|
SAMIR KUMAR ROY Vs. MAZAGON DOCK LIMITED; NEW INDIA ASSURANCE CO LTD
|
March 21, 2015 |
|
SANCHAYEETA DEB Vs. THE STATE OF TRIPURA AND ORS.
|
October 14, 2015 |
|
SANCHITA BANERJEE Vs. SANKAR DEBBARMA
|
July 3, 2015 |
|
SANDHYA RANI PAL; RANJAN KUMAR PAL; SANJOY KUMAR PAL; BINOY PAL; BIJAN KUMAR PAL Vs. ANJAN KR PAL
|
February 5, 2015 |
|
SANDHYARAM DEB BARMA Vs. THE STATE OF TRIPURA AND ORS.
|
July 8, 2015 |
|
SANICHARAN DEBBARMA Vs. STATE OF TRIPURA; CHIEF ENGINEER; EXECUTIVE ENGINEER
|
February 19, 2015 |
|
SANJIT CHOUDHURY Vs. THE STATE OF TRIPURA AND ORS.
|
August 12, 2015 |
|
SANJIT DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
|
September 14, 2015 |
|
SANJIT ROY Vs. THE STATE OF TRIPURA AND ORS.
|
November 20, 2015 |
|
SANJIT SUKLA BAIDYA Vs. THE STATE OF TRIPURA
|
June 29, 2015 |
|
SANJOY NAMA Vs. THE STATE OF TRIPURA
|
December 1, 2015 |
|
SANJOY SARKAR Vs. THE STATE OF TRIPURA AND ORS.
|
April 29, 2015 |
|
SANKAR CHANDRA HALDER Vs. THE STATE OF TRIPURA AND ORS.
|
January 28, 2015 |
|
SANKAR RANJAN BHATTACHARJEE Vs. THE STATE OF TRIPURA AND ORS.
|
June 25, 2015 |
|
SANKAR SAHA Vs. MIHIR LAL SAHA AND ORS.
|
August 3, 2015 |
|
SANKAR SEN Vs. TRIPURA LEGISLATIVE ASSEMBLY AND ORS.
|
December 1, 2015 |
|
SANTANA BANERJEE; PRITAM KUMAR DEY; PALLAB DEY Vs. HIRU DEB
|
February 9, 2015 |
|
SANTI GOPAL CHOUDHURI Vs. THE STATE OF TRIPURA AND ORS.
|
December 2, 2015 |
|
SANTI HRISHIDAS Vs. RINA HRISHIDAS
|
June 4, 2015 |
|
SANTI RANI DEBBARMA Vs. SAMIR RANJAN DEBBARMA
|
March 25, 2015 |
|
SANTOSH CHANDRA DEB Vs. LAND ACQUISITION COLLECTOR, WEST TRIPURA AND ORS.
|
June 5, 2015 |
|
SANTOSH DEB AND ORS. Vs. THE STATE OF TRIPURA
|
February 18, 2015 |
|
SANTOSH DEB; AJIT DEB; RADHA RANI DEB; SATI RANI DEB Vs. STATE OF TRIPURA
|
July 8, 2015 |
|
SANTOSH MAJUMDER AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
February 10, 2015 |
|
SARMILA DEBBARMA Vs. NARAYAN DAS; ORIENTAL INSURANCE CO LTD
|
February 9, 2015 |
|
SARMISTHA SEN Vs. THE STATE OF TRIPURA AND ORS.
|
August 10, 2015 |
|
SASHIKANTA SINHA Vs. KARTIK SINHA
|
November 16, 2015 |
|
SATYA RANJAN DEBBARMA AND ORS. Vs. SWAPNA ROY AND ORS.
|
June 12, 2015 |
|
SATYABRATA BHATTACHARJEE Vs. STATE OF TRIPURA AND ORS.
|
June 24, 2015 |
|
SATYAPAL SHIVKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2015 |
|
SATYENDRA NATH Vs. KADAMBINI DEBNATH
|
June 15, 2015 |
|
SATYESH CH. DEB Vs. C.L. DAS
|
January 17, 2015 |
|
SAURAVI CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
|
July 7, 2015 |
|
SEFALI DHAR; SWAPNA DHAR Vs. NATIONAL INSURANCE COMPANY LTD
|
March 10, 2015 |
|
SELIM MIAH Vs. THE STATE OF TRIPURA AND ORS.
|
September 7, 2015 |
|
SEW PRASAD BISWAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 10, 2015 |
|
SHAMBHURAM DEBBARMA Vs. DILIP KUMAR DAS; ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED
|
July 17, 2015 |
|
SHARMISTHA CHAKRABORTY Vs. MANIK LAL MAHANTA
|
June 11, 2015 |
|
SHEFAL DEBNATH Vs. STATE OF TRIPURA
|
March 20, 2015 |
|
SHEROWALI TRADE & TRANSPORT AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
May 30, 2015 |
|
SHIB SANKAR DEB AND ORS. Vs. THE STATE OF TRIPURA
|
July 14, 2015 |
|
SHIB SANKAR PAL Vs. CHAKRABORTY AUTO INDUSTRIES AND ORS.
|
June 8, 2015 |
|
SHIBU CHAKRABORTY Vs. KRISHNA BHUSHAN DEY AND ORS.
|
December 1, 2015 |
|
SHIPRA SAHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
November 23, 2015 |
|
SHRI JIBESH DEBNATH @ MUNNA, S/O. LT. NIBARAN CH. DEBNATH OF JAGANNATH BARI ROAD, OPPOSITE NABARUN PETROLEUM, P.S. Vs. STATE OF TRIPURA
|
August 19, 2015 |
|
SHRI MADHAN DEBBARMA Vs. UNION OF INDIA AND OTHERS
|
July 9, 2015 |
|
SHUKLA SAHA Vs. THE STATE OF TRIPURA AND ORS.
|
November 12, 2015 |
|
SHUKLA SAHA WIFE OF LATE PALASH SAHA AND ORS Vs. STATE OF TRIPURA AND ORS
|
December 11, 2015 |
|
SHYAMS ELECTROLYTE Vs. THE STATE OF TRIPURA AND ORS.
|
March 12, 2015 |
|
SIPRA BANIK AND ORS. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, TRIPURA STATE ELECTRICITY CORPORATION LIMITED AND ORS.
|
July 3, 2015 |
|
SITANSU RANJAN DE Vs. THE STATE OF TRIPURA AND ORS.
|
November 17, 2015 |
|
SMT. KALPANA BISWAS (ROY) Vs. SMT. SACHI RANI BISWAS AND OTHERS
|
April 13, 2015 |
|
SNEHASISH NATH Vs. SANJITA DEBNATH
|
August 3, 2015 |
|
SOCIETY OF THE FATHER OF HOLY CROSS MOREAU COMMUNITY HOUSE Vs. THE STATE OF TRIPURA AND ORS.
|
June 17, 2015 |
|
SOHINI CHAKRABORTY Vs. SOCIETY FOR THE TRIPURA MEDICAL COLLEGE AND DR. BRAM TEACHING HOSPITAL AND ORS.
|
September 7, 2015 |
|
SOLANKI SAHA AND ORS. Vs. MOHAN LAL DAS AND ORS.
|
August 10, 2015 |
|
SOMA GHOSH Vs. KRISHNA PADA GHOSH; MILAN GHOSH; KALIPADA GHOSH; ASHA GHOSH; BIKASH GHOSH AND OTHERS
|
September 24, 2015 |
|
SREEPARNA BANIK (SAHA) Vs. ANKUR SAHA AND ORS.
|
October 13, 2015 |
|
SRI SUJIT DATTA, SON OF LATE JOGESH CHANDRA DATTA, RESIDENT OF PRAGATI ROAD, KRISHNANAGAR, WARD NO. 14, AGARTALA MUNICIPAL COUNCIL, P.S. WEST AGARTALA, DISTRICT: WEST TRIPURA, PRESENTLY RESIDING UNDER CARE OF SMT. NAMITA DEB, WIFE OF SUMAN DEB, RESIDENT O Vs. SRI ARUN KUMAR DE, SON OF LATE LALIT MOHAN DE AND ANOTHER
|
December 14, 2015 |
|
STATE CO-OPERATIVE BANK LTD Vs. SANJIB NATH; STATE OF TRIPURA
|
April 30, 2015 |
|
STATE OF TRIPURA Vs. PRAN GOPAL ROY
|
March 20, 2015 |
|
STATE OF TRIPURA Vs. RAKHAL SARKAR
|
March 19, 2015 |
|
STATE OF TRIPURA Vs. KESHRI CHAND BHURA
|
April 6, 2015 |
|
STATE OF TRIPURA Vs. PRADIP DEBNATH
|
August 4, 2015 |
|
STATE OF TRIPURA AND ORS. Vs. MON MOHINI DEBI AND ORS.
|
August 11, 2015 |
|
STATE OF TRIPURA; COMMISSIONER OF EXCISE; COLLECTOR OF EXCISE Vs. TAGAR PAUL; CHINMOY PAUL; RIPAN PAUL; AJANTA PAUL; PRADIP MUKHERJEE
|
February 12, 2015 |
|
STATE OF TRIPURA; DIRECTOR Vs. DIBEYENDU DAS
|
March 24, 2015 |
|
STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE; ASSISTANT INSPECTOR GENERAL OF POLICE Vs. SAMIRAN DEB; GOVINDA PATARI; ARUP CHAKRABORTY; SAMBHULAL BHOWMIK; MD NAJRUL ISLAM; BIDHAN BHOWMIK; RAJIB MAJUMDER; SUNIL KUMAR DEB; MARAN BAIDYA; SUDHANGSHU PAL
|
March 12, 2015 |
|
STATE OF TRIPURA; LAND ACQUISITION COLLECTOR Vs. RAKHAL CHANDRA DEBNATH; BAKUL BHOWMIK; NIRENDRA KUMAR SINGHA; SWADESH RANJAN DEB
|
February 13, 2015 |
|
STATE OF TRIPURA; LAND ACQUISITION COLLECTOR Vs. RAJ MOHAN DEBNATH; SAILEN DEBNATH; GURUDHAN DEBNATH; SANTOSH DEBNATH
|
February 9, 2015 |
|
STATE OF TRIPURA; LAND ACQUISITION COLLECTOR Vs. SUSHIL DEBNATH; SURENDRA DEBNATH; MANIK DEBNATH; BANAMALI DEBNATH; PRABHAT CHANDRA DEB
|
February 6, 2015 |
|
STATE OF TRIPURA; LAND ACQUISITION COLLECTOR Vs. KAJAL KUMAR DEY; SHANKAR CHANDRA DEY; PRADIP KUMAR DEY; TAPAN KUMAR DEY; KAMAL KUMAR DEY; AMAL KUMAR DEY; BIMAL KUMAR DEY; DILIP KUMAR DEY; SHEULI DEY
|
February 2, 2015 |
|
SUBAL KUMAR DEY Vs. STATE OF TRIPURA
|
August 18, 2015 |
|
SUBAL KUMAR DEY Vs. HARERAM DEBNATH AND ORS.
|
June 2, 2015 |
|
SUBAL PAL Vs. SHIBANI SHIL AND ORS.
|
May 29, 2015 |
|
SUBASH CHANDRA DEBBARMA Vs. GOBARDHAN ROY; SUBASH DEBNATH; SUKHEN SARKAR; KHOKAN SARKAR; SACHINDRA DAS; SHIMULAXMI TRIPURA; PANCHA DEBBARMA; DIPU DEBBARMA
|
January 27, 2015 |
|
SUBASH DEBBARMA Vs. THE STATE OF TRIPURA
|
January 21, 2015 |
|
SUBHAJOY DAS; JAYANTA DEB ROY; MANTI BANIK Vs. TRIPURA GRAMIN BANK
|
July 27, 2015 |
|
SUBHAM SARKAR Vs. THE STATE OF TRIPURA AND ORS.
|
July 13, 2015 |
|
SUBHANKAR HALDER Vs. THE STATE OF TRIPURA
|
June 8, 2015 |
|
SUBHAS CH. ROY Vs. THE STATE OF TRIPURA
|
January 9, 2015 |
|
SUBHAS CHANDRA DATTA Vs. STATE OF TRIPURA
|
February 12, 2015 |
|
SUBHAS LODH Vs. THE STATE OF TRIPURA AND ORS.
|
June 17, 2015 |
|
SUBHASH CHANDRA DAS Vs. THE UNION OF INDIA AND ORS.
|
October 14, 2015 |
|
SUBHASH CHANDRA DUTTA Vs. STATE OF TRIPURA AND ORS.
|
March 30, 2015 |
|
SUBHASH CHANDRA PAUL Vs. THE STATE OF TRIPURA AND ORS.
|
February 2, 2015 |
|
SUBHASH CHANDRA SAHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
May 29, 2015 |
|
SUBHASH DAS Vs. THE STATE OF TRIPURA
|
February 19, 2015 |
|
SUBHASHI BALA NATH AND ORS. Vs. MANIK LAL MALAKAR AND ORS.
|
June 8, 2015 |
|
SUBHASINI SHIL AND ORS. Vs. BELA ACHARJEE AND ORS.
|
October 7, 2015 |
|
SUBHRA SANKAR LASKAR AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
June 8, 2015 |
|
SUBIR CHANDRA DAS Vs. STATE OF TRIPURA AND ORS.
|
May 29, 2015 |
|
SUBODH CHANDRA BHOWMIK Vs. NIRODE BHOWMIK
|
January 9, 2015 |
|
SUBODH JAMATIA Vs. THE STATE OF TRIPURA
|
January 8, 2015 |
|
SUBRATA CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
|
June 18, 2015 |
|
SUBRATA KUMAR PAL Vs. THE STATE OF TRIPURA AND ORS.
|
November 23, 2015 |
|
SUCHITRA CHOUDHURI (DEY) AND ORS. Vs. NARESH DEBBARMA AND ORS.
|
February 24, 2015 |
|
SUDHANGSHU PAUL Vs. THE STATE OF TRIPURA
|
June 5, 2015 |
|
SUJIT DATTA Vs. ARUN KUMAR DE; RITA KARMAKAR (DE)
|
December 14, 2015 |
|
SUJIT DHAR Vs. THE STATE OF TRIPURA
|
July 9, 2015 |
|
SUKESH CHAKRABORTY Vs. THE STATE OF TRIPURA AND ORS.
|
April 17, 2015 |
|
SUKHAMOY DEBBARMA Vs. STATE OF TRIPURA
|
March 24, 2015 |
|
SUKUMAR DAS Vs. TRIPURA TRIBAL AREAS AUTONOMOUS DISTRICT COUNCIL AND ORS.
|
June 18, 2015 |
|
SUKUMAR SAHA Vs. KISHORE KUMAR BHATTACHARJEE AND ORS.
|
March 25, 2015 |
|
SUMEN SHIL Vs. THE STATE OF TRIPURA AND ORS.
|
June 1, 2015 |
|
SUMITRA DEBNATH Vs. RATAN DEBNATH
|
March 20, 2015 |
|
SUNIL CH. DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
|
March 9, 2015 |
|
SUNIL CHANDRA DEB BARMA Vs. STATE OF TRIPURA; DIRECTOR
|
June 2, 2015 |
|
SUNIL CHANDRA HRISHIDAS Vs. THE STATE OF TRIPURA
|
April 27, 2015 |
|
SUNIL DEBNATH Vs. HEAD GEO-PHYSICS, ONGC LTD. AND ORS.
|
June 26, 2015 |
|
SUNIT DAS S/O JATINDRA CHANDRA DAS Vs. SREMANTA MAJUMDER; BIMALENDU CHAKRABORTY; MAA SARADA DEVI INDUSTRIES; RATAN KUMAR DAS
|
August 11, 2015 |
|
SUPERINTENDENT OF POLICE Vs. ABDUL KARIM AND ORS.
|
July 21, 2015 |
|
SUPRIYA DAS Vs. STATE OF TRIPURA AND ORS.
|
March 9, 2015 |
|
SURABHAKTI JAMATIA Vs. RAMKUMAR JAMATIA
|
July 10, 2015 |
|
SURJA SARKAR Vs. RUBI MITRA (CHAKRABORTY) AND ORS.
|
July 15, 2015 |
|
SURJYA KANTA PAUL AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
September 21, 2015 |
|
SURJYA KANTA PAUL AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 4, 2015 |
|
SUSHIL CHOUDHURY Vs. STATE OF TRIPURA
|
December 10, 2015 |
|
SUSHIL CHOUDHURY Vs. UNION OF INDIA AND ORS.
|
April 27, 2015 |
|
SUSHIL CHOUDHURY Vs. THE STATE OF TRIPURA
|
October 12, 2015 |
|
SUVRA DEB Vs. THE STATE OF TRIPURA AND ORS.
|
June 11, 2015 |
|
SWAPAN BARMAN AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
July 7, 2015 |
|
SWAPAN KR. SAHA Vs. THE UNION OF INDIA AND ORS.
|
June 19, 2015 |
|
SWAPAN KUMAR BHATTACHARYYA Vs. STATE OF TRIPURA AND ORS.
|
February 2, 2015 |
|
SWAPAN KUMAR DAS Vs. THE OIL AND NATURAL GAS CORPORATION LTD. AND ORS.
|
February 26, 2015 |
|
SWAPAN KUMAR MAZUMDER Vs. THE STATE OF TRIPURA AND ORS.
|
April 24, 2015 |
|
SWAPAN KUMAR PAL AND ORS. Vs. OIL & NATURAL GAS CORPORATION LTD. AND ORS.
|
October 15, 2015 |
|
SWAPAN KUMAR PAUL Vs. BADAL CHANDRA DEY AND ORS.
|
June 11, 2015 |
|
SWAPAN LAL SINGHA Vs. STATE OF TRIPURA AND ORS.
|
June 2, 2015 |
|
SWAPAN PAUL Vs. STATE OF TRIPURA
|
April 17, 2015 |
|
TAMAL ROY BARDHAN Vs. THE STATE OF TRIPURA
|
December 16, 2015 |
|
TAPAN CHANDRA LODH AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
June 24, 2015 |
|
TAPAN KANTI DAS Vs. CHAITALI SARKAR AND ORS.
|
December 10, 2015 |
|
TAPAN KANTI SAHA Vs. AMAL SAHA AND ORS.
|
August 5, 2015 |
|
TAPAN KUMAR MURSOM AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
|
November 24, 2015 |
|
TAPAN MAJUMDER Vs. STATE OF TRIPURA
|
March 17, 2015 |
|
TAPAN MAJUMDER Vs. THE STATE OF TRIPURA AND ORS.
|
September 30, 2015 |
|
TAPAS BISWAS AND ORS. Vs. SUNIL KUMAR BISWAS
|
May 8, 2015 |
|
TAPAS DEBNATH Vs. THE STATE OF TRIPURA
|
March 4, 2015 |
|
TAPAS KANTI DEY Vs. DULU DEY
|
June 29, 2015 |
|
TAPATI DUTTA Vs. THE STATE OF TRIPURA AND ORS.
|
May 8, 2015 |
|
TARA SINHA Vs. STATE OF TRIPURA
|
June 18, 2015 |
|
TARIT MOHAN PAL Vs. JAYANTI PAL (CHOUDHURY)
|
July 29, 2015 |
|
TARUN KUMAR REANG Vs. RAKESH DEBNATH AND ORS.
|
June 17, 2015 |
|
TATA MOTORS FINANCE LIMITED Vs. MANOJ DAS AND ORS.
|
March 18, 2015 |
|
TATA MOTORS FINANCE LTD. Vs. AFTAB ALI AND ORS.
|
July 29, 2015 |
|
THE BRANCH MANAGER Vs. DIPU DAS
|
January 13, 2015 |
|
THE CHAIRMAN-CUM-MANAGING DIRECTOR, TRIPURA STATE ELECTRICITY CORPORATION LTD. Vs. SUPRIYA DEBNATH
|
January 6, 2015 |
|
THE CHAIRMAN-CUM-MANAGING DIRECTOR, TRIPURA STATE ELECTRICITY CORPORATION LTD. AND ORS. Vs. ABHARANI PAUL
|
August 14, 2015 |
|
THE COMMANDANT, B.R.O. Vs. SUNITI SARKAR AND ORS.
|
February 23, 2015 |
|
THE COMMANDANT, BRO-755, BRTF(GREF) Vs. PRADIP MAJUMDER AND ORS.
|
July 4, 2015 |
|
THE DEPUTY CHIEF ENGINEER Vs. JIBAN KUMAR DAS AND ORS.
|
March 31, 2015 |
|
THE DEPUTY CHIEF ENGINEER (CONS) Vs. SUKHEN CH. ROY
|
January 19, 2015 |
|
THE DEPUTY CHIEF ENGINEER (CONS), N.F. RAILWAY Vs. GOPAL CHANDRA DEBNATH AND ORS.
|
February 6, 2015 |
|
THE EXECUTIVE ENGINEER AND ORS. Vs. POWER DASGUPTA AND ORS.
|
May 27, 2015 |
|
THE INDIAN OIL CORPORATION LTD. (ASSAM OIL DIVISION) AND ORS. Vs. PALLABI ROY AND ORS.
|
May 8, 2015 |
|
THE NATIONAL INSURANCE COMPANY LTD. Vs. RAM DULAL ROY AND ORS.
|
June 23, 2015 |
|
THE NATIONAL INSURANCE COMPANY LTD. Vs. RANJIT KUMAR DAS AND ORS.
|
June 16, 2015 |
|
THE NATIONAL INSURANCE COMPANY LTD. Vs. MOUSUMI DAS (DEBNATH) AND ORS.
|
June 12, 2015 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. KANAK RANJAN CHAKMA AND ORS.
|
August 3, 2015 |
|
THE OFFICER COMMANDING Vs. BIMAL CH. SARKAR AND ORS.
|
February 10, 2015 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. TINKU ROY AND ORS.
|
October 8, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. PIYALI SARKAR AND ORS.
|
June 18, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. JYOTIRMOY DAS AND ORS.
|
March 11, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. BILLAL MIAH AND ORS.
|
May 28, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. RONINI ROY (DEBBARMA) AND ORS.
|
June 1, 2015 |
|
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SISHIR KANTI MAJUMDER AND ORS.
|
March 26, 2015 |
|
THE STATE OF TRIPURA Vs. JAFAR ALI
|
January 20, 2015 |
|
THE STATE OF TRIPURA Vs. JHUTAN DAS
|
October 16, 2015 |
|
THE STATE OF TRIPURA Vs. DIPANKAR MAJUMDER AND ORS.
|
December 2, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. JIBAN DAS AND ORS.
|
November 24, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. BASANTI DAS AND ORS.
|
November 19, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. KANAN ACHERJEE AND ORS.
|
May 27, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. PURNIMA SINGHA AND ORS.
|
March 11, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. DINABANDHU DEBNATH AND ORS.
|
February 3, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. KHUKUMANI DAS AND ORS.
|
June 4, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. TRIBAL ENGINEERS SOCIETY AND ORS.
|
August 10, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. UPENDRA KUMAR MAJUMDER AND ORS.
|
June 19, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. GOPESH CH. BARMAN AND ORS.
|
June 15, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. DILIP KUMAR MAJUMDER AND ORS.
|
December 8, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. NIKHIL CHANDRA SAHA AND ORS.
|
July 20, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. SAMIRAN DEB AND ORS.
|
July 16, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. SURJYAMANI ROY
|
July 13, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. NIRMALYA NANDI AND ORS.
|
July 4, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. HANGANI TRIPURA AND ORS.
|
June 18, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. KAMAL SHARMA AND ORS.
|
April 7, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. SURABALA SARKAR AND ORS.
|
April 10, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. BIBHAS KANTI KILIKDAR
|
August 13, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. NEPAL CHAKRABORTY AND ORS.
|
March 24, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. MINTU PAUL AND ORS.
|
August 4, 2015 |
|
THE STATE OF TRIPURA AND ORS. Vs. LIPIKA ROY (DAS)
|
September 22, 2015 |
|
THE TRIPURA STATE CO-OPERATIVE BANK LTD. Vs. SUKUMAR DAS AND ORS.
|
June 19, 2015 |
|
THE TRIPURA UNIVERSITY AND ORS. Vs. PINKI SAHA
|
February 12, 2015 |
|
THE UNION OF INDIA Vs. KAMADA RANJAN CHOUDHURY AND ORS.
|
August 3, 2015 |
|
THE UNION OF INDIA Vs. NEPAL CH. ROY AND ORS.
|
February 27, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. SUKURUN NESSA AND ORS.
|
August 21, 2015 |
|
THE UNION OF INDIA AND ORS. Vs. NIRMAL CHAKRABORTY
|
April 9, 2015 |
|
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. MANJU SAHA AND ORS.
|
December 1, 2015 |
|
TIRTHANKAR BHATTACHARJEE Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
May 29, 2015 |
|
TITU DATTA Vs. THE STATE OF TRIPURA
|
January 22, 2015 |
|
TRIPUR POLYMER PRIVATE LIMITED Vs. THE STATE OF TRIPURA AND ORS.
|
June 16, 2015 |
|
TRIPURA CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD. AND ORS. Vs. SUBHAS CHANDRA BISWAS AND ORS.
|
October 13, 2015 |
|
TRIPURA EMPLOYEES COORDINATION COMMITTEE Vs. SUKUMAR CHAKRABORTY
|
March 19, 2015 |
|
TRIPURA PRESS OWNERS ASSOCIATION AND OTHERS Vs. SENGUPTA PRINTERS AND OTHERS
|
September 22, 2015 |
|
TRIPURA STATE ELECTRICITY CORPORATION LTD., AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
|
March 18, 2015 |
|
TRIPURESWARI BRICK FIELD Vs. THE STATE OF TRIPURA AND ORS.
|
July 20, 2015 |
|
UDAY SANKAR DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
|
May 5, 2015 |
|
UMA BHATTACHARJEE; BITHIKA BHATTACHARJEE; SANJOY BHATTACHARJEE; MALLIKA BHATTACHARJEE; ABHOY BHATTACHARJEE; JUTIKA BHATTACHARJEE Vs. ACHINTYA RANJAN BHATTACHARJEE; ADWAITA RANJAN BHATTACHARJEE; RANU BHATTACHARJEE; ANUP RANJAN BHATTACHARJEE; SATI RANI BHATTACHARJEE; SANJIB BHATTACHARJEE; CHIRANJIB BHATTACHARJEE; BINA BHATTACHARJEE; ANITA CHAKRABORTY; SIKHA CHAKRABORTY
|
February 12, 2015 |
|
UNDER SECRETARY TO GOVT OF TRIPURA Vs. TAPAN DEBNATH AND OTHERS
|
July 2, 2015 |
|
UNION OF INDIA Vs. SUDHAN BISWAS
|
July 6, 2015 |
|
UNION OF INDIA Vs. MADHU SARKAR; MANTU SARKAR; JITU SARKAR; DILU SARKAR; L A COLLECTOR
|
February 5, 2015 |
|
UNION OF INDIA Vs. RAMSAGAR CHOWHAN AND ORS.
|
July 14, 2015 |
|
UNION OF INDIA Vs. ANATH BANDHU DEBNATH
|
September 22, 2015 |
|
UNION OF INDIA Vs. SAMBHU CHARAN DEBBARMA
|
November 18, 2015 |
|
UNION OF INDIA Vs. BADAL CHANDRA DAS
|
November 18, 2015 |
|
UNION OF INDIA Vs. RANI MADAN KUMARI DEVI
|
January 17, 2015 |
|
UNION OF INDIA AND ORS. Vs. SAGARMOY GHOSH AND ORS.
|
July 14, 2015 |
|
UNITED BANK OF INDIA AND OTHERS Vs. BIMAN TALUKDER
|
August 12, 2015 |
|
UNITED INDIA INSURANCE COMPANY LIMITED, DISTRICT Vs. SUMAN KANTI SAHA
|
December 2, 2015 |
|
UTTAM KUMAR LASKAR Vs. STATE OF TRIPURA AND ORS.
|
June 9, 2015 |
|
UTTAM KUMAR SAHA Vs. SUJIT NANDI AND ORS.
|
June 16, 2015 |
|
UTTAM KUMAR SAHA Vs. DHIRENDRA KUMAR SAHA AND ORS.
|
June 26, 2015 |
|
UTTAM PAUL AND ORS. Vs. THE STATE OF TRIPURA
|
March 12, 2015 |
|
UTTARA DEB Vs. THE STATE OF TRIPURA
|
April 22, 2015 |
|
VIPUL LAKHANPAL Vs. POOJA SHARMA
|
June 1, 2015 |
|
VISHAL PIPES LTD. Vs. THE STATE OF TRIPURA AND ORS.
|
March 11, 2015 |
|
YUNUCH MIA SARKAR Vs. THE STATE OF TRIPURA AND ORS.
|
July 16, 2015 |
LOGIN