|
KULA CHANDRA PAUL, NORTH TRIPURA Vs. SUMITA DEY
|
April 22, 2014 |
|
MANOJ KANTI DEB Vs. STATE OF TRIPURA
|
April 30, 2014 |
|
MIRA DUTTA, TRIPURA Vs. KRISHNA DEBNATH
|
May 6, 2014 |
|
ABANI KR. DEBNATH Vs. KANAN CH. DEBNATH
|
July 22, 2014 |
|
ABDUL KASHEM Vs. ABDUL JABBAR
|
March 7, 2014 |
|
ABDUL MAMIN Vs. ABDUL GANI
|
June 6, 2014 |
|
ABDUL SAHID Vs. STATE OF TRIPURA
|
September 1, 2014 |
|
ABHIJIT DAS, S/O PROMODE RANJAN DAS Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
ABHIJIT SHIL; TITU SARKAR Vs. STATE OF TRIPURA
|
June 16, 2014 |
|
ABHISAR BUILDWELL PVT. LTD. Vs. STATE OF TRIPURA
|
September 12, 2014 |
|
ABIR DAS Vs. ANTARIPA DAS (DEB)
|
September 25, 2014 |
|
ABUL HUSSAIN Vs. THE STATE OF TRIPURA
|
November 12, 2014 |
|
AIRPORT AUTHORITY OF INDIA Vs. SATYA GOPAL ROY
|
May 27, 2014 |
|
AIRPORT’S AUTHORITY OF INDIA Vs. SWAPAN KUMAR DEY
|
October 30, 2014 |
|
AJGAR ALI Vs. PRADIP DAS
|
July 9, 2014 |
|
AJIT CH. GHOSH Vs. THE EXECUTIVE ENGINEER, PWD, NORTHERN DIVISION, THE SUPERINTENDING ENGINEER, PWD, KUMARGHAT, THE ENGINEER-IN-CHIEF, PWD, GOVT. OF TRIPURA AND THE STATE OF TRIPURA, REPRESENTED BY SECRETARY
|
March 24, 2014 |
|
AJIT DAS, SON OF REBATI MOHAN DAS Vs. STATE OF TRIPURA
|
March 6, 2014 |
|
AJIT KUMAR DEBBARMA, WEST TRIPURA Vs. STATE OF TRIPURA
|
March 11, 2014 |
|
AJOY DAS Vs. STATE OF TRIPURA
|
June 23, 2014 |
|
AJOY DAS, SON OF GOPAL CHANDRA DAS Vs. SWAPNA BISWAS
|
August 12, 2014 |
|
AJOY DEB Vs. THE STATE OF TRIPURA
|
June 20, 2014 |
|
AKHIRAI DEB BARMA, WEST TRIPURA Vs. STATE OF TRIPURA
|
May 7, 2014 |
|
ALEK MIAH Vs. THE STATE OF TRIPURA
|
November 10, 2014 |
|
ALINDRA DEBBARMA Vs. KASOM KOLOI
|
March 25, 2014 |
|
ALL INDIA PLASTIC INDUSTRIES ASSOCIATION Vs. GOVERNMENT OF TRIPURA
|
January 31, 2014 |
|
AMALESH CHANDRA DEB, WEST TRIPURA Vs. STATE OF TRIPURA
|
March 14, 2014 |
|
AMAR DAS Vs. STATE OF TRIPURA
|
August 29, 2014 |
|
AMAR KANTI MAJUMDAR Vs. STATE OF TRIPURA
|
August 28, 2014 |
|
AMAR PAUL, S/O JAGNESWAR PAUL AND ORS Vs. STATE OF TRIPURA AND ORS
|
February 14, 2014 |
|
AMARENDRA BHATTACHARJEE Vs. THE STATE OF TRIPURA AND ORS.
|
December 11, 2014 |
|
AMINA BEGUM Vs. MD SAYADUR RAHMAN SARKAR; MD CHABIR AHMED SARKAR; FATEMA BEGUM; SUPERINTENDENT OF AGRICULTURE; STATE OF TRIPURA
|
December 2, 2014 |
|
AMIT KUMAR DEY Vs. STATE OF TRIPURA
|
June 20, 2014 |
|
AMITABHA MAJUMDER Vs. THE STATE OF TRIPURA
|
November 5, 2014 |
|
AMITAVA GHOSH @ AMIT GHOSH Vs. STATE OF TRIPURA
|
January 30, 2014 |
|
AMRIT BISWAS, S/O LT ABINASH CHANDRA BISWAS; RUPAK KUMAR ACHARJEE Vs. SWAPNA CHOUDHURY; OFFICER-IN-CHARGE, RANIRBAZAR POLICE STATION,; STATE OF TRIPURA; ANTARA NANDI
|
November 21, 2014 |
|
AMULYA DEBBARMA Vs. STATE OF TRIPURA
|
September 24, 2014 |
|
AMULYA SARKAR Vs. BADAN CHANDRA TRIPURA
|
September 24, 2014 |
|
ANAL KUMAR PAUL Vs. SMT. CHHANDA ROY
|
March 25, 2014 |
|
ANAND KUMAR CHOWDHURY Vs. STATE OF TRIPURA
|
June 23, 2014 |
|
ANANDAMANI JAMATIA; PANKAJ JAMATIA; MANIK LAL JAMATIA Vs. STATE OF TRIPURA
|
December 8, 2014 |
|
ANANTAHARI JAMATIA, WEST TRIPURA Vs. STATE OF TRIPURA
|
March 14, 2014 |
|
ANIL CHANDRA DAS, WEST TRIPURA Vs. STATE OF TRIPURA
|
April 30, 2014 |
|
ANIL DEBBARMA Vs. STATE OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR; SUB-DIVISIONAL MAGISTRATE; REVENUE INSPECTOR; TEHSILDAR, INDRANAGAR TEHSIL KACHARI; MATA MAHARANI BIBHU KUMARI DEVI; MAHARAJ PRADYOT KISHORE MANIKYA BAHADUR DEBBARMAN
|
July 8, 2014 |
|
ANIL NAMA Vs. BIJOY KUMAR AICH
|
July 1, 2014 |
|
ANIL PLANTATION PVT. LTD. Vs. STATE OF TRIPURA
|
August 14, 2014 |
|
ANIMA DEB Vs. STATE OF TRIPURA
|
June 30, 2014 |
|
ANIMESH NATH Vs. KSHITISH SAHA
|
August 4, 2014 |
|
ANIMESH NATH Vs. COLLECTOR, WEST TRIPURAOFFICE OF THE DISTRICT MAGISTRATE & COLLECTOR, WEST TRIPURA
|
April 28, 2014 |
|
ANJALI BALA SEN Vs. STATE OF TRIPURA
|
March 18, 2014 |
|
ANJAN DEB ROY Vs. STATE OF TRIPURA
|
July 24, 2014 |
|
ANKAIYA MOG Vs. STATE OF TRIPURA
|
August 22, 2014 |
|
ANUKUL CHANDRA ROY Vs. BHABANI BARDHAN
|
August 1, 2014 |
|
ANUP KUMAR DAS, S/O NIRODE LAL DAS Vs. TAPASI DAS (BARMAN)
|
March 14, 2014 |
|
ANURADHA DEBBARMA Vs. UNION OF INDIA
|
June 24, 2014 |
|
APAN KUMAR SARKAR Vs. STATE OF TRIPURA AND ORS.
|
June 30, 2014 |
|
APARNA DAS Vs. KALYANI DAS; MINATI DAS; JHARNA DAS
|
September 22, 2014 |
|
APARNA DEY, W/O RATAN DEY AND ORS Vs. BISWAJIT GHOSH, S/O MAHITOSH GHOSH AND ORS
|
February 7, 2014 |
|
ARATI DEBNATH Vs. STATE OF TRIPURA
|
March 26, 2014 |
|
ARATIBALA PAUL Vs. GOPAL CHANDRA SAHA
|
July 9, 2014 |
|
ARCHANA BHATTACHARJEE Vs. STATE OF TRIPURA
|
June 20, 2014 |
|
ARINDAM GHOSH @ APU, SON OF LATE ARABINDA GHOSH Vs. STATE OF TRIPURA
|
August 7, 2014 |
|
ARUN MITRA Vs. THE STATE OF TRIPURA
|
December 18, 2014 |
|
ARUN SAHA Vs. STATE OF TRIPURA; DIRECTOR OF AUDIT; JOINT DIRECTOR OF AUDIT
|
March 7, 2014 |
|
ARUNABHA SINHA, S/O LT AMAR SINHA Vs. STATE OF TRIPURA
|
July 23, 2014 |
|
ARUNAKSHA DAS Vs. STATE OF TRIPURA
|
June 3, 2014 |
|
ARUNDHATI CABLES AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
November 13, 2014 |
|
ARUNODAY SAHA, S/O LATE ABANI MOHAN SAHA Vs. UNION OF INDIA; TRIPURA UNIVERSITY (CENTRAL UNIVERSITY); REGISTRAR, TRIPURA CENTRAL UNIVERSITY; PROF ANJAN KUMAR GHOSH
|
August 12, 2014 |
|
ARUP ACHARJEE Vs. THE STATE OF TRIPURA
|
November 13, 2014 |
|
ASHA KHATUN W/O ABDUL KHALEQUE MAISHAN AND ORS Vs. STATE OF TRIPURA AND ORS
|
February 10, 2014 |
|
ASHIM BAL Vs. THE STATE OF TRIPURA
|
November 12, 2014 |
|
ASHISH BISWAS Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
ASHOK KUMAR GHOSH Vs. TRIPURA JUTE MILLS LIMITED
|
August 2, 2014 |
|
ASHOK SARKAR Vs. STATE OF TRIPURA
|
May 29, 2014 |
|
ASHOKA SARKAR Vs. NARAYAN DEBNATH
|
July 31, 2014 |
|
ASHOKE DATTA, WEST TRIPURA Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
ASHUTOSH BANDOPADHYAY Vs. COMMISSIONER OF INCOME TAX
|
February 25, 2014 |
|
ASISH BISWAS, S/O HAR KUMAR BISWAS AND ORS Vs. STATE OF TRIPURA
|
February 11, 2014 |
|
ASISH DEBNATH Vs. BISWAJIT DEY; BIPUL BHOWMIK; NATIONAL INSURANCE COMPANY LTD; NEW INDIA ASSURANCE COMPANY LTD; SURAJIT KARMAKAR; MD EDRISH MIAH
|
October 31, 2014 |
|
ASISH MANDAL Vs. THE STATE OF TRIPURA
|
November 7, 2014 |
|
BABU SINGH MALSUM, S/O LATE JAGANNATH MALSUM Vs. MAHILA KANYA MALSUM, D/O LATE RATAN KUMAR MALSUM
|
April 9, 2014 |
|
BABU SINGH MALSUM, SOUTH TRIPURA Vs. MAHILA KANYA MALSUM
|
April 9, 2014 |
|
BABUL DAS Vs. STATE OF TRIPURA
|
July 28, 2014 |
|
BABUL DEBNATH Vs. STATE OF TRIPURA
|
September 11, 2014 |
|
BABUL LASKAR Vs. STATE OF TRIPURA
|
January 21, 2014 |
|
BABUL PODDAR, WEST TRIPURA Vs. NARAYAN CHANDRA DAS
|
January 28, 2014 |
|
BABUL SARKAR LATE MANINDRA SARKAR Vs. STATE OF TRIPURA
|
August 8, 2014 |
|
BADAL CHOUDHURY Vs. STATE OF TRIPURA
|
December 15, 2014 |
|
BADAL LODH Vs. ABANTI KUMAR ROY
|
November 5, 2014 |
|
BAISHYA KUMAR KALAI, SON OF LATE NAIDAMONI KALAI Vs. STATE OF TRIPURA
|
July 24, 2014 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. GOURI PAL; DEBALINA PAL
|
September 12, 2014 |
|
BAKUL DAS Vs. BIPUL DAS
|
April 1, 2014 |
|
BALAHARI DEBNATH, SON OF LATE AKHIL CHANDRA DEBNATH Vs. STATE OF TRIPURA
|
July 24, 2014 |
|
BANAWARI SINHA, S/O LT RAJ KUMAR LABANYA BHUSAN SINHA Vs. STATE OF TRIPURA; RAM SUJIT GOALA
|
March 31, 2014 |
|
BANI KAR (DEB BARMA) Vs. NRIPENDRA CHANDRA KAR
|
December 9, 2014 |
|
BANKIM CHANDRA DEY Vs. KHUKU RANI DEY
|
June 3, 2014 |
|
BANKIM SINGHA Vs. MANOJ KUMAR BOTHRA
|
April 25, 2014 |
|
BARUN BARMAN, SON OF BHAGABAN BARMAN Vs. STATE OF TRIPURA
|
July 22, 2014 |
|
BASANA DEBBARMA Vs. STATE OF TRIPURA
|
June 16, 2014 |
|
BASANT ENGINEERING Vs. STATE OF TRIPURA AND ORS.
|
July 28, 2014 |
|
BASANTA KUMAR GHOSH, NORTH TRIPURA Vs. PREMANANDA NAMA
|
April 10, 2014 |
|
BATAKRISHNA PAUL Vs. LAXMIBALA PAUL
|
November 21, 2014 |
|
BEDANA KHATUN Vs. THE BRANCH MANAGER
|
November 12, 2014 |
|
BENOY CH. SARKAR Vs. STATE OF TRIPURA
|
June 30, 2014 |
|
BHABANI SANKAR SARKAR Vs. ANIMA DAS (SARKAR)
|
June 26, 2014 |
|
BHABARANJAN DEBNATH, S/O LATE DWIJA LAL DEBNATH Vs. MD ABDUL KALAM, SON OF FAJAL HOQUE MIA; PRANAB DEBNATH, S/O LATE DWIJALAL DEBNATH; BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD
|
March 12, 2014 |
|
BHAKTI ACHARJEE Vs. STATE OF TRIPURA
|
September 12, 2014 |
|
BHANU LODH Vs. TRIPURA JUTE MILLS LIMITED
|
October 31, 2014 |
|
BHARATIA INFRA PROJECTS LTD. Vs. STATE OF TRIPURA
|
March 28, 2014 |
|
BIDHAN DEBBARMA Vs. SUKESHAN DAS
|
August 25, 2014 |
|
BIJALI MAJUMDER Vs. THE STATE OF TRIPURA
|
November 26, 2014 |
|
BIJOY JAMATIA Vs. STATE OF TRIPURA
|
April 28, 2014 |
|
BIKASH DAS Vs. THE STATE OF TRIPURA
|
October 28, 2014 |
|
BILLAL AHMED Vs. STATE OF TRIPURA
|
July 18, 2014 |
|
BILLAL HOSSAIN Vs. SAHENA @ AMBIA KHATUN; NABI MIAH
|
November 18, 2014 |
|
BIMAL CHANDRA DEBNATH, WEST TRIPURA Vs. TRIPURA SMALL INDUSTRIES CORPORATION LIMITED
|
January 31, 2014 |
|
BIMAL CHANDRA SEN, S/O LATE SURENDRA KUMAR SEN Vs. STATE OF TRIPURA; DEPUTY SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF TRIPURA; LAND ACQUISITION COLLECTOR; DISTRICT MAGISTRATE & COLLECTOR, GOVERNMENT OF TRIPURA; SECRETARY-CUM-COMMISSIONER, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF TRIPURA
|
March 18, 2014 |
|
BIMAL DEBNATH Vs. STATE OF TRIPURA
|
September 24, 2014 |
|
BIMAL DEBNATH, S/O RAJENDRA DEBNATH AND ORS Vs. GOBINDA CHANDRA SAHA, S/O HIMANSHU SAHA AND ORS
|
February 19, 2014 |
|
BIMAL KUMAR CHANDA Vs. RATNA ROY AND ORS.
|
December 10, 2014 |
|
BIMAL RUDRAPAL Vs. STATE OF TRIPURA
|
November 26, 2014 |
|
BINOY BHATTACHARJEE, SEPAHIJALA Vs. STATE OF TRIPURA
|
April 29, 2014 |
|
BINOY BHUSAN DEY, NORTH TRIPURA Vs. BAKUL DAS, NORTH TRIPURA
|
April 28, 2014 |
|
BIPLAB DEBGUPTA Vs. STATE OF TRIPURA; SECRETARY TO GOVERNMENT OF TRIPURA; CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT; ENGINEER-IN-CHIEF; ALOKE DASGUPTA
|
July 11, 2014 |
|
BIPLAB DEBNATH Vs. STATE OF TRIPURA
|
July 25, 2014 |
|
BIPLAB KUMAR BARUA, NORTH TRIPURA Vs. STATE OF TRIPURA
|
January 31, 2014 |
|
BISHNU DEBNATH Vs. STATE OF TRIPURA
|
December 12, 2014 |
|
BISHNU PATARI S/O TUKHU PATARI Vs. STATE OF TRIPURA
|
May 30, 2014 |
|
BISHNUPADA ROY Vs. THE STATE OF TRIPURA
|
November 11, 2014 |
|
BISWAJIT CHAKRABORTY ALIAS BISHU Vs. STATE OF TRIPURA
|
July 8, 2014 |
|
BISWAJIT DAS, S/O HARICHARAN DAS Vs. STATE OF TRIPURA
|
June 5, 2014 |
|
BISWAJIT DAS, SOUTH TRIPURA Vs. SUPERINTENDENT OF POLICE
|
January 31, 2014 |
|
BISWAJIT DAS; RABIUL HOSSAIN; RANJAN MIAH Vs. STATE OF TRIPURA
|
August 21, 2014 |
|
BISWAJIT DEY, S/O LATE NIRODE BARAN DEY Vs. BHUBAN CHANDRA DEBNATH, S/O LATE GAGAN CHANDRA DEBNATH; ASHUTOSH DEBNATH, S/O LATE NISHI KANTA DEBNATH; BAKUL DEBNATH, W/O SRI ASHUTOSH DEBNATH
|
June 25, 2014 |
|
BISWAJIT PAUL, DHALAI Vs. STATE OF TRIPURA
|
January 24, 2014 |
|
BISWAJIT SARKAR Vs. STATE OF TRIPURA
|
April 4, 2014 |
|
BISWESWAR BHOWMIK Vs. THE STATE OF TRIPURA
|
November 17, 2014 |
|
BIVA RANI DEB Vs. LIFE INSURANCE CORPORATION OF INDIA LTD
|
January 16, 2014 |
|
BIVA RANI DEB Vs. LIFE INSURANCE CORPORATION OF INDIA LTD.
|
February 3, 2014 |
|
BRAJALAL CHAKRABORTY, S/O LATE AMBIKA PRASAD CHAKRABORTY, Vs. STATE OF TRIPURA
|
November 25, 2014 |
|
BRAJENDRA DEBNATH Vs. STATE OF TRIPURA
|
March 26, 2014 |
|
BYOMKESH CHOUDHURY Vs. THE STATE OF TRIPURA
|
December 1, 2014 |
|
CHANCHAL GHOSH Vs. TRIPURA TRUCK OWNERS SYNDICATE
|
November 3, 2014 |
|
CHANDAN DEBNATH, WEST TRIPURA Vs. SUNITI NATH
|
January 28, 2014 |
|
CHANDRA KISHORE DATTA Vs. L A COLLECTOR
|
March 12, 2014 |
|
CHHAYA DEBNATH Vs. MANIK LAL DEBNATH
|
November 12, 2014 |
|
CHINTA RANI JAMATIA Vs. ARUP DEBROY
|
August 13, 2014 |
|
CHITTA DEBBARMA, HEAD MASTER Vs. STATE OF TRIPURA; ADDITIONAL SECRETARY, SCHOOL EDUCATION DEPARTMENT; DIRECTOR, SCHOOL EDUCATION DEPARTMENT; AJIT CHANDRA DAS; CHAULION ZOUALA; KALI MOHAN JAMATIA; NIKHIL BISWAS; JOGAMAYA CHAKMA
|
April 25, 2014 |
|
CHURCHILL SANGMA Vs. STATE OF TRIPURA
|
June 18, 2014 |
|
COMMANDANT Vs. BINA PANI NATH
|
August 4, 2014 |
|
COMMANDER AND ORS ; OFFICER COMMANDING Vs. MD JAHANGIR MIA; INSPECTOR GENERAL OF POLICE
|
July 22, 2014 |
|
COURT ON ITS OWN MOTION Vs. ARUN CHANDRA BHOWMIK; SYED MUNTAZIM ALI; DIPAK KUMAR BISWAS; SHANKAR RAJKHOWA AND ORS
|
September 24, 2014 |
|
COURT ON OWN MOTION Vs. NARAYAN KUMAR DAS
|
December 18, 2014 |
|
D I G , BSF , P O & VILL Vs. PURNIJOY REANG S/O PHORENDRA REANG
|
July 21, 2014 |
|
DEBABRATA BHOWMIK Vs. STATE OF TRIPURA
|
August 2, 2014 |
|
DEBASISH MAJUMDER Vs. THE STATE OF TRIPURA
|
November 13, 2014 |
|
DEBI CHOUDHURI (DASGUPTA) Vs. PUNJAB NATIONAL BANK
|
November 17, 2014 |
|
DEPUTY CHIEF ENGINEER Vs. MAYA SAHA, W/O SATISH
|
March 31, 2014 |
|
DEPUTY CHIEF ENGINEER, (CONSTRUCTION) Vs. SUBAL DEBNATH, S/O MATILAL DEBNATH; LAND ACQUISITION COLLECTOR
|
April 29, 2014 |
|
DEPUTY CHIEF ENGINEER, N F RAILWAY, GURKHABASTI Vs. RANJIT SUTRADHAR, S/O NIKUNJA SUTRADHAR; LAND ACQUISITION COLLECTOR
|
April 10, 2014 |
|
DHAMMAPIYA (THAIU) MOG Vs. STATE OF TRIPURA
|
September 15, 2014 |
|
DHANANJOY DAS Vs. THE STATE OF TRIPURA
|
October 29, 2014 |
|
DHANANJOY DEBBARMA Vs. THE STATE OF TRIPURA
|
December 8, 2014 |
|
DHANANJOY DEBNATH, S/O PARITOSH DEBNATH OF VILLAGE Vs. STATE OF TRIPURA
|
April 29, 2014 |
|
DHARAMPAL SATYAPAL LIMITED Vs. STATE OF TRIPURA
|
September 11, 2014 |
|
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
|
March 3, 2014 |
|
DHIRESH CH. PAUL, WEST TRIPURA Vs. TRIPURA KHADI & VILLAGE INDUSTRIES BOARD
|
June 12, 2014 |
|
DIBYENDU DAS, S/O DHIRENDRA DAS AND ORS Vs. NUPUR DEB (DAS), W/O DIBYENDU DAS AND ORS
|
February 1, 2014 |
|
DIED, ILABANTA DEBBARMA; GURUPADA DEBBARMA; RAJU DEBBARMA; ARUNA DEBBARMA Vs. CHANDRA PRAVA ROY; SUSANTA BANERJEE; SUJIT KR BANNERJEE; JYOTSNA KR BANNERJEE; RABINDRA KR BANNERJEE
|
July 11, 2014 |
|
DILIP CHAKMA Vs. STATE OF TRIPURA
|
August 28, 2014 |
|
DILIP DAS Vs. SMTI PUTUL DAS
|
February 18, 2014 |
|
DILIP DAS Vs. STATE OF TRIPURA
|
August 14, 2014 |
|
DILIP DAS, S/O NARAYAN DAS AND ORS Vs. STATE OF TRIPURA
|
February 13, 2014 |
|
DILIP KUMAR DAS Vs. STATE OF TRIPURA
|
July 25, 2014 |
|
DILIP KUMAR DATTA Vs. STATE OF TRIPURA
|
July 28, 2014 |
|
DILIP MUHURI Vs. STATE OF TRIPURA
|
February 19, 2014 |
|
DIPAK DEBNATH Vs. STATE OF TRIPUR
|
June 30, 2014 |
|
DIPALI LODH Vs. STATE OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR; SUB-DIVISIONAL MAGISTRATE; DEPUTY DIRECTOR OF EDUCATION; HEAD MASTER SANTIRBAZAR HIGHER SECONDARY SCHOOL; TAHASILDAR, SANTIRBAZAR; JATINDRA CHANDRA DATTA
|
December 1, 2014 |
|
DIPALI ROY Vs. THE STATE OF TRIPURA
|
November 3, 2014 |
|
DIPESH KANDA Vs. STATE OF TRIPURA
|
July 10, 2014 |
|
DIRECTOR GENERAL OF POLICE Vs. BIJOYA DAS
|
August 4, 2014 |
|
DIRECTOR OF POSTAL SERVICES, DEPARTMENT OF POST OFFICES Vs. RATHINDRA SARKAR
|
January 31, 2014 |
|
DOYEL SINGHA Vs. STATE OF TRIPURA
|
June 13, 2014 |
|
DR. SATYAJIT CHAKRABORTY Vs. SRI RAJIB DATTA, NATIONAL INSURANCE COMPANY LTD., DHARMANAGAR BRANCH AND NATIONAL INSURANCE COMPANY LTD., DIVISIONAL OFFICE, AGARTALA, WEST TRIPURA
|
May 27, 2014 |
|
DULAL CHANDRA DEB Vs. ABU MIA
|
July 2, 2014 |
|
DULAL DAS Vs. THE STATE OF TRIPURA
|
November 14, 2014 |
|
DWIJENDRA KISHORE PAUL Vs. DIPAK KUMAR NAG
|
November 10, 2014 |
|
DY. CHIEF ENGINEER (CONSTRUCTION), N.F. RAILWAY Vs. SHRI UTTAM KR. DEB AND LAND ACQUISITION COLLECTOR, WEST TRIPURA
|
March 13, 2014 |
|
EXECUTIVE ENGINEER Vs. SABITRI RANI SEN
|
August 6, 2014 |
|
EXECUTIVE ENGINEER, MINOR IRREGATION & FLOOD CONTROL; LAND ACQUISITION COLLECTOR Vs. MADHUSUDHAN BHOWMIK
|
September 26, 2014 |
|
EXECUTIVE OFFICER Vs. RANU BALA BHOWMIK
|
April 24, 2014 |
|
FALGUN KUMAR NOATIA Vs. STATE OF TRIPURA
|
June 10, 2014 |
|
FATIKCHERRA TEA ESTATE Vs. STATE OF TRIPURA, AGARTALA; COMMISSIONER OF TAXES; ASSISTANT COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES
|
May 5, 2014 |
|
FIROZ MIAH Vs. STATE OF TRIPURA
|
September 10, 2014 |
|
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA; SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA; DISTRICT MANAGER FOOD CORPORATION OF INDIA,
|
March 14, 2014 |
|
GAURANGA CHANDRA PAUL Vs. UMA DEB
|
June 20, 2014 |
|
GAUTAM SAHA Vs. AGARTALA MUNICIPAL COUNCIL
|
June 12, 2014 |
|
GAUTAM SUTRADHAR, S/O SHANTI SUTRADHAR Vs. STATE OF TRIPURA
|
March 14, 2014 |
|
GIRI BALA DEVI(CHAKRABORTY); PRASENJIT CHAKRABORTY ALIAS TUNU; SANJOY CHAKRABORTY Vs. BAKUL CHANDRA CHAKRABORTY
|
December 1, 2014 |
|
GITA DEBNATH, WIFE OF RAKHAL DEBNATH Vs. STATE OF TRIPURA
|
April 28, 2014 |
|
GITA SAHA Vs. REKHA RANI SAHA
|
June 23, 2014 |
|
GOLAPI DEBBARMA, W/O BAISAKH DEBBARMA OF VILLAGE Vs. REBATI DEBBARMA, S/O LATE NABADWIP DEBBARMA OF VILL
|
April 29, 2014 |
|
GOPAL DEBNATH Vs. STATE OF TRIPURA
|
May 27, 2014 |
|
GOPAL GHOSH AND ORS Vs. STATE OF TRIPURA AND ORS
|
March 11, 2014 |
|
GOPAL NATH, S/O LATE THAKURMANI NATH Vs. STATE OF TRIPURA
|
April 9, 2014 |
|
GOUR MANI ROY Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
GOURANGA DEBNATH Vs. THE STATE OF TRIPURA
|
November 27, 2014 |
|
GOURANGA MAJUMDER Vs. STATE OF TRIPURA
|
June 30, 2014 |
|
GOUTAM DEY; BISWAJIT CHAKRABORTY @ MANGAL Vs. STATE OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR
|
September 26, 2014 |
|
GOUTAM SENGUPTA, SON OF LATE NALINI RANJAN SENGUPTA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES; TRIPURA APEX FISHERIES COOP SOCIETY LTD ; EXECUTIVE OFFICER, TRIPURA APEX FISHERIES COOP SOCIETY LTD ; DIRECTOR, DIRECTORATE OF FISHERIES
|
April 30, 2014 |
|
HAFLONGCHERRA TEA COMPANY LTD. Vs. PUTUL SENGUPTA
|
August 19, 2014 |
|
HARADHAN CHAKRABORTY, AGARTALA Vs. TRIPURA CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.
|
June 5, 2014 |
|
HARADHAN CHOUDHURY Vs. SUKHAMOY SEN
|
March 25, 2014 |
|
HARADHAN DAS Vs. SHILA MALAKAR
|
September 12, 2014 |
|
HARAN CHANDRA DEY Vs. HAPLONG CHERRA TEA COMPANY LTD.
|
July 25, 2014 |
|
HARATI KALAI Vs. NANDA GOPAL ROY
|
November 28, 2014 |
|
HARATI KALAI (DEBBARMA), W/O LT SUKUMANI DEBBARMA; JAYANTA KALAI, S/O MANRAI KALAI; BIRENDRA KALAI Vs. MANGALESWARI DEBBARMA; NANDA GOPAL ROY(SAHA) ALIAS ABU; SUKDEB DATTA, S/O NALINI RANJAN DATTA; NATIONAL INSURANCE COMPANY LTD ; NANDA GOPAL ROY(SAHA) ALIAS ABU, S/O PRAFULLYA ROY(SAHA)
|
July 25, 2014 |
|
HAREKRISHNA ROY Vs. INSPECTOR GENERAL OF PRISONS; STATE OF TRIPURA; DIRECTOR OF WELFARE OF SCS & OBCS; SUPERINTENDENT OF CENTRAL JAIL
|
December 17, 2014 |
|
HARENDRA CHANDRA DEBNATH Vs. UNION OF INDIA
|
July 1, 2014 |
|
HARICHARAN DEBNATH, S/O GIRISH CHANDRA DEBNATH Vs. MUKUNDA DAS ROY CHOWDHURY
|
April 17, 2014 |
|
HARICHARAN DEBNATH, SON OF LATE RASHMOHAN DEBNATH Vs. ABHA RANI DEBNATH, WIFE OF HARICHARAN DEBNATH
|
July 22, 2014 |
|
HARIPADA DEBNATH Vs. STATE OF TRIPURA
|
June 12, 2014 |
|
HARUN MIAH Vs. STATE OF TRIPURA
|
August 20, 2014 |
|
HASINA BEGUM Vs. MD. HUMAYUN MIAH
|
February 17, 2014 |
|
HEMALATA MALLIK Vs. STATE OF TRIPURA
|
April 30, 2014 |
|
HEMENDU BIKASH BARUA Vs. STATE OF TRIPURA
|
June 19, 2014 |
|
HIMANI DEB ROY, WIFE OF LATE PRANESH DEB ROY Vs. STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE, GOVT OF TRIPURA, AGARTALA, WEST TRIPURA ; ACCOUNTANT GENERAL, OFFICE OF ACCOUNTANT GENERAL
|
March 6, 2014 |
|
HINDUSTAN LEVER LIMITED Vs. STATE OF TRIPURA
|
February 10, 2014 |
|
HINDUSTAN LEVER LIMITED Vs. STATE OF TRIPURA
|
August 18, 2014 |
|
HIRALAL DEY Vs. RANIBALA MALAKAR
|
November 27, 2014 |
|
HIRAN BALA DEB Vs. STATE OF TRIPURA
|
May 27, 2014 |
|
HIRAN DAS Vs. NANDA GOPAL ROY (SAHA) ALIAS ABU; SUKDEB DATTA
|
September 4, 2014 |
|
INDRAJIT DAS @ UTTAM DAS, WEST TRIPURA Vs. NARAYAN CHANDRA DAS
|
January 22, 2014 |
|
INDRAJIT ROY Vs. THE STATE OF TRIPURA
|
June 2, 2014 |
|
INSPECTOR GENERAL, SHQ, BSF, TELIAMURA, TRIPURA Vs. STATE OF TRIPURA
|
June 12, 2014 |
|
IRESH SUKLABAIDYA @ IRESH CHANDRA SUKLABAIDYA, S/O LATE SURESH SUKLABAIDYA; INDRAJIT SUKLABAIDYA, S/O IRESH SUKLABAIDYA @ IRESH CHANDRA SUKLABAIDYA Vs. STATE OF TRIPURA
|
March 5, 2014 |
|
IRLA 3363 SHEEL NIDHI JHA Vs. UNION OF INDIA AND ORS
|
September 24, 2014 |
|
ISMILE ALIAS ISU MIAH ALIAS ISHAB ALI Vs. THE STATE OF TRIPURA
|
March 3, 2014 |
|
JAGADISH CHANDRA CHAKRABORTY Vs. THE STATE OF TRIPURA
|
November 28, 2014 |
|
JAHAR DAS Vs. STATE OF TRIPURA
|
September 22, 2014 |
|
JAHAR DEBBARMA Vs. STATE OF TRIPURA
|
August 19, 2014 |
|
JAHARLAL DEBNATH Vs. RANJAN NAG; UNITED INDIA INSURANCE CO LTD
|
September 10, 2014 |
|
JATINDRA DAS Vs. STATE OF TRIPURA
|
May 30, 2014 |
|
JAYA ROY, DAUGHTER OF LATE KAMAKHYA ROY, Vs. STATE OF TRIPURA; DILIP BANIK, SON OF LATE DWIJENDRA BANIK
|
March 13, 2014 |
|
JAYANTA BANIK, S/O NARAYAN BANIK AND ORS Vs. STATE OF TRIPURA AND ORS
|
February 13, 2014 |
|
JAYANTA DAS, SON OF PARESH DAS Vs. STATE OF TRIPURA
|
July 22, 2014 |
|
JAYANTA KUMAR SAHA, S/O NANI GOPAL SAHA Vs. MANTOSH BHOWMIK, S/O NANI GOPAL BHOWMIK; UNITED INDIA INSURANCE COMPANY LIMITED
|
March 26, 2014 |
|
JAYANTA NANDI Vs. SHIPRA KARMAKAR
|
September 10, 2014 |
|
JHARNA MUKHERJEE Vs. BADAL CHAKRABORTY, WEST TRIPURA
|
June 5, 2014 |
|
JHUNU DAS Vs. STATE OF TRIPURA
|
June 6, 2014 |
|
JHUTAN ALI, SON OF MD IBRAHIM ALI Vs. STATE OF TRIPURA
|
July 23, 2014 |
|
JIBAN DAS GUPTA AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
|
December 9, 2014 |
|
JIBAN SUKLA DAS Vs. THE STATE OF TRIPURA
|
November 27, 2014 |
|
JIBU RANJAN CHOUDHURY Vs. TULSI RANI SAHA
|
April 23, 2014 |
|
JORAM HRANGKHAWL Vs. THE STATE OF TRIPURA
|
November 12, 2014 |
|
JOY SANKAR SAHA Vs. PREMA DEVI
|
July 4, 2014 |
|
JOY UDYOG LTD Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES
|
March 10, 2014 |
|
JOYDEB GHOSH Vs. JOGOMAYA GHOSH; STATE OF TRIPURA
|
May 6, 2014 |
|
JUDHISTIR DEBNATH Vs. STATE OF TRIPURA
|
June 20, 2014 |
|
JULANA KHATUN, WEST TRIPURA Vs. MD. MALEK MIAH
|
June 11, 2014 |
|
JYOTILAL BISWAS, S/O HARI MOHAN BISWAS Vs. SAILENDRA DEBNATH, S/O LATE AGHORE CHANDRA DEBNATH; BRANCH MANAGER, ORIENTAL INSURANCE CO LIMITED; PRADIP BISWAS, S/O HARI MOHAN BISWAS; BRANCH MANAGER,
UNITED INDIA INSURANCE CO LIMITED
|
June 26, 2014 |
|
JYOTISH CHAKMA Vs. STATE OF TRIPURA
|
July 18, 2014 |
|
JYOTSNA DAS Vs. THE STATE OF TRIPURA
|
November 13, 2014 |
|
KADAR ALI; AJIR MIAH; FIROJ ALI Vs. STATE OF TRIPURA
|
September 24, 2014 |
|
KAJAL DEY Vs. STATE OF TRIPURA
|
June 12, 2014 |
|
KAJAL KANTI DEB, S/O ASWINI KUMAR DEB Vs. GITESH KUMAR BHATTACHARJEE, S/O GIRINDRA KR BHATTACHARJEE,; LILA RANI PAUL, W/O SUNIL PAUL; SUBRATA PAUL, S/O SUNIL PAUL; SUSANTA PAUL, S/O SUNIL PAUL; SAJAL KUMAR PAUL, S/O SUNIL PAUL; ANJALI PAUL, D/O SUNIL PAUL; KANU PAUL, S/O SUDHIR CH PAUL; RATISH PA
|
April 25, 2014 |
|
KALABARAN CHAKMA, S/O LATE CHANDRA DAS CHAKMA Vs. STATE OF TRIPURA
|
August 18, 2014 |
|
KALIPADA ROY Vs. SHIBANI SAHA
|
November 7, 2014 |
|
KALYAN DEBNATH, DHALAI Vs. STATE OF TRIPURA
|
June 4, 2014 |
|
KAMAL DAS Vs. STATE OF TRIPURA
|
August 19, 2014 |
|
KANAK JAIN Vs. THE STATE OF TRIPURA
|
November 13, 2014 |
|
KANAN DAS, W/O LT KALYAN DAS Vs. KHOKAN DEB, S/O LT GOPAL CHANDRA DEB; ORIENTAL INSURANCE CO LTD
|
July 2, 2014 |
|
KANAN DEBNATH Vs. STATE OF TRIPURA
|
June 5, 2014 |
|
KARTIK CHANDRA DAS, S/O NARESH CHANDRA DAS AND ORS Vs. STATE OF TRIPURA AND ORS
|
February 17, 2014 |
|
KARTIK DEBNATH Vs. STATE OF TRIPURA
|
January 31, 2014 |
|
KARTIK SAHA Vs. STATE OF TRIPURA
|
February 13, 2014 |
|
KAUSHIK CHAKRABORTY Vs. THE STATE OF TRIPURA
|
November 11, 2014 |
|
KEMPURANG TRIPURA W/O RAJ MOHAN TRIPURA AND ORS Vs. UNION OF INDIA AND ORS
|
February 1, 2014 |
|
KHELA ACHERJEE AND OTHERS Vs. KAMALA ACHERJEE AND OTHERS
|
December 18, 2014 |
|
KHELA RANI SARKAR Vs. STATE OF TRIPURA; SAMBHUNATH SARKAR
|
April 8, 2014 |
|
KHELARANI DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION
|
November 12, 2014 |
|
KHOKAN MAHISHYA DAS Vs. UNION OF INDIA
|
August 25, 2014 |
|
KRAJOY MOG CHODHURY Vs. STATE OF TRIPURA
|
June 4, 2014 |
|
KRISHNA CHANDRA BISWA Vs. STATE OF TRIPURA
|
February 17, 2014 |
|
KRISHNA CHARAN DEBNATH Vs. THE STATE OF TRIPURA
|
November 25, 2014 |
|
KRISHNA DAS, S/O RAMANI DAS Vs. RINKU DAS, W/O KRISHNA DAS
|
March 19, 2014 |
|
KRISHNA DEY Vs. STATE OF TRIPURA
|
September 25, 2014 |
|
KRISHNA DHAN NATH Vs. UNION OF INDIA
|
July 2, 2014 |
|
KRISHNA MOHAN DAS Vs. DHANESWAR DEBBARMA
|
August 6, 2014 |
|
KRISHNA SAHA Vs. STATE OF TRIPURA
|
July 14, 2014 |
|
KRISHNA SAHA, S/O LATE HARIDAS SAHA Vs. STATE OF TRIPURA
|
March 3, 2014 |
|
KRISHNA SARKAR Vs. RAKHAL BAL
|
March 21, 2014 |
|
KRISHNANANDA DEBNATH, S/O LT PANDAB CHANDRA DEBNATH; SUBRATA ROY, S/O KHIRODE LAL ROY Vs. STATE OF TRIPURA; NIRMAL SAHA, S/O LT GIRIMOHAN SAHA
|
July 22, 2014 |
|
KUDDUS MIA Vs. STATE OF TRIPURA
|
April 29, 2014 |
|
KUDRAT ALI Vs. STATE OF TRIPURA
|
June 2, 2014 |
|
KUSHAN PAUL, SON OF NITYANANDA PAUL, Vs. UNION OF INDIA; DIRECTOR, POSTAL SERVICES, TRIPURA; HEAD POST MASTER, AGARTALA POST OFFICE
|
March 18, 2014 |
|
LA COLLECTOR Vs. SUBHASH CHANDRA DAS
|
June 18, 2014 |
|
LAB BHATTACHARJEE Vs. RUMA CHAKRABORTY
|
February 25, 2014 |
|
LAXMI CHAKRABORTY Vs. LAND ACQUISITION COLLECTOR; EXCUTIVE OFFICER, NAGAR PANCHAYAT
|
March 28, 2014 |
|
LAXMI DEBNATH (SHARMA) W/O SADHAN DEB SHARMA Vs. SADHAN DEB SHARMA, S/O LATE JOGESH DEB SHARMA
|
August 20, 2014 |
|
LAXMI PAUL Vs. RATNA RANI DEBNATH (PAUL)
|
November 12, 2014 |
|
LAXMI SHIL, DAUGHTER OF LATE HARANATH SHIL Vs. STATE OF TRIPURA
|
March 7, 2014 |
|
LIL MOHAN SHIL Vs. STATE OF TRIPURA
|
May 27, 2014 |
|
LITAN MAJUMDER ALIAS RITAN MAJUMDER AND ORS Vs. STATE OF TRIPURA AND ORS
|
February 14, 2014 |
|
LITON DEBNATH, SON OF NARAYAN DEBNATH Vs. STATE OF TRIPURA
|
March 7, 2014 |
|
M.S. FREIGHT CARRIERS (INDIA) PRIVATE LIMITED AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
June 23, 2014 |
|
M.S. TRADE & TRANSPORT Vs. STATE OF TRIPURA
|
February 18, 2014 |
|
M/S SKY-TONE, AGARTALA Vs. STATE OF TRIPURA
|
February 26, 2014 |
|
M/S. BRONKOL PVT. LIMITED Vs. THE STATE OF TRIPURA, REPRESENTED BY THE PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVT. OF TRIPURA AND ORS.
|
May 6, 2014 |
|
M/S. NEWSCO INTERNATIONAL ENERGY SERVICES INC. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, THE COMMISSIONER OF TAXES, THE SUPERINTENDENT OF TAXES AND OIL & NATURAL GAS CORPORATION LTD.
|
February 10, 2014 |
|
M/S. SARADA TRADING Vs. STATE OF TRIPURA
|
February 17, 2014 |
|
MADHU MALLIK Vs. THE STATE OF TRIPURA
|
November 12, 2014 |
|
MADHUSUDAN SAHA Vs. THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. AND SRI HABUL SARKAR
|
February 10, 2014 |
|
MAHAMAYA AGENCIES, LAXMI NARAYAN Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES, GOVERNMENT OF TRIPURA, AGARTALA ; ASSISTANT COMMISSIONER OF TAXES, GOVERNMENT OF TRIPURA, AGARTALA
|
March 4, 2014 |
|
MAHAMAYA GHOSH Vs. NARESH CHANDRA GHOSH
|
June 3, 2014 |
|
MAJID MIAH, SON OF LATE JANAB ALI Vs. STATE OF TRIPURA
|
July 31, 2014 |
|
MAKHANBALA CHAKRABORTY Vs. PRANAB KANTI BASU
|
September 26, 2014 |
|
MALABIKA DUTTA Vs. CHIEF EXECUTIVE OFFICER
|
August 26, 2014 |
|
MALAY BHOWMIK Vs. STATE OF TRIPURA
|
July 13, 2014 |
|
MAMIN HOSSEN Vs. THE STATE OF TRIPURA
|
November 21, 2014 |
|
MANABENDU DAS CHOUDHURY Vs. STATE OF TRIPURA
|
July 3, 2014 |
|
MANAGER, AITORMA, TRIPURA STATE COOPERATIVE CONSUMERS FEDERATION LTD Vs. NANDI & NANDI
|
November 17, 2014 |
|
MANAGING COMMITTEE MA ANANDAMAYEE VIDYAPEETH Vs. THE STATE OF TRIPURA
|
September 26, 2014 |
|
MANAS NATH Vs. STATE OF TRIPURA
|
June 26, 2014 |
|
MANASHA DEBNATH Vs. KISHORE ROY
|
February 11, 2014 |
|
MANGAL ORANG Vs. STATE OF TRIPURA
|
February 13, 2014 |
|
MANIK BASAK Vs. PARUL SHIL
|
June 25, 2014 |
|
MANIK BHOWMIK S/O LATE CHINTAHARAN BHOWMIK AND ORS Vs. STATE OF TRIPURA AND ORS
|
February 19, 2014 |
|
MANIK LAL DAS Vs. LOKYUKTA
|
March 5, 2014 |
|
MANIK LAL MAJUMDER Vs. NANI GOPAL MALLIK
|
December 1, 2014 |
|
MANIK LAL MAJUMDER; PRADIP MAJUMDER; DILIP MAJUMDER; KAMAL MAJUMDER; BIDYUT MAJUMDER Vs. GITA RANI SAHA
|
November 26, 2014 |
|
MANIK LAL MODAK BHOWMIK Vs. SAMBHU NAMA
|
July 1, 2014 |
|
MANIKA DEBNATH Vs. THE STATE OF TRIPURA
|
November 17, 2014 |
|
MANJU DEBI, W/O RAMANANDA SAHAI (RAMU), AND ORS Vs. SUBODH SAHA, S/O SURESH CHANDRA SAHA AND ORS
|
February 14, 2014 |
|
MANJU RANI DAS Vs. DILIP KUMAR KAR
|
November 11, 2014 |
|
MANJU SAHA Vs. STATE OF TRIPURA
|
April 9, 2014 |
|
MANO DEB @ MANU DEB, WEST TRIPURA Vs. UMA GHOSH
|
February 20, 2014 |
|
MANOJ DEBNATH Vs. ANUP BHATTACHARJEE; NITAI SAHA @ NITAI CH SAHA; MANIK DAS; ORIENTAL INSURANCE COMPANY LTD
|
November 10, 2014 |
|
MANOJ KANTI DEB, S/O LATE MUKUL DEB; MANTOSH DEB, S/O LATE MUKUL DEB; SANTOSH DEB, S/O LATE MUKUL DEB; LAXMI DEB, W/O LATE MUKUL DEB ; BHANU PAUL, S/O LATE KHUKA PAUL; BASANTI PAUL, W/O BHANU PAUL Vs. STATE OF TRIPURA
|
April 30, 2014 |
|
MANOJ KUMAR MAJUMDER, SON OF RAMANI KUMAR MAJUMDER AND ORS Vs. STATE OF TRIPURA, AGARTALA AND ORS
|
February 5, 2014 |
|
MANOJIT DEBBARMA S/O MANGAL DEBBARMA; KAMAL DEBBARMA, S/O RAM KR DEBBARMA; RABI DEBBARMA, S/O RAMESH DEBBARMA, OF BAGBARI Vs. STATE OF TRIPURA
|
March 11, 2014 |
|
MANORANJAN DAS, S/O LATE KRISTA DAS; NIMAI DAS, S/O LATE BISHWAMBAR DAS Vs. STATE OF TRIPURA
|
March 3, 2014 |
|
MANORANJAN DEBNATH Vs. STATE OF TRIPURA
|
May 7, 2014 |
|
MANORANJAN MAJUMDER Vs. FOOD CORPORATION OF INDIA
|
February 7, 2014 |
|
MARAMI BARMAN BORAH, W/O JAGGANATH BORAH Vs. STATE OF TRIPURA
|
August 11, 2014 |
|
MARAN CHANDRA SAHA, SOUTH TRIPURA Vs. STATE OF TRIPURA
|
February 12, 2014 |
|
MARAN CHANDRA SHIL Vs. LAXMI RANI CHOWDHURY
|
May 7, 2014 |
|
MARAN DEBNATH, S/O LATE BARADA KUMAR DEBNATH Vs. STATE OF TRIPURA AND ORS
|
July 25, 2014 |
|
MARAN SARKAR Vs. STATE OF TRIPURA; SECRETARY TO GOVERNMENT OF TRIPURA; MEMBER SECRETARY; DIRECTOR GENERAL OF POLICE; INSPECTOR GENERAL OF POLICE (ADM)
|
June 10, 2014 |
|
MASTER SANJOY ACHARJEE Vs. STATE OF TRIPURA
|
February 19, 2014 |
|
MATILAL DAS AND ORS Vs. KSHETRA MOHAN DAS AND ORS
|
February 13, 2014 |
|
MATILAL DEBNATH Vs. STATE OF TRIPURA
|
May 30, 2014 |
|
MATILAL DEY, SOUTH TRIPURA Vs. STATE OF TRIPURA
|
May 3, 2014 |
|
MAYA RANI SARKAR Vs. DILIP SAHA
|
March 3, 2014 |
|
MAYADHAN CHAKMA, S/O SURESH MOHAN CHAKMA Vs. STATE OF TRIPURA
|
March 4, 2014 |
|
MD ABDUL NOOR, S/O LATE JAHIR ALI Vs. ASMA KHATUN (W/O MD ABDUL NOOR)
|
March 21, 2014 |
|
MD AMIN ALI; SAJU DAM; KANU ROY Vs. STATE OF TRIPURA
|
December 14, 2014 |
|
MD HASSIM MIA, SON OF SIDDIQUE MIA Vs. STATE OF TRIPURA; AGARTALA MUNICIPAL COUNCIL; CHIEF EXECUTIVE OFFICER, AGARTALA MUNICIPAL COUNCIL; STATE COMMISSIONER FOR PERSONS WITH DISABILITY
|
April 25, 2014 |
|
MD HELAL MIAH @ KALU, SON OF MD SAHEB ALI Vs. STATE OF TRIPURA
|
March 19, 2014 |
|
MD MUJIB ALI, S/O ABDUL SAHID Vs. RUKIA BEGUM, W/O MD MUJIB ALI
|
February 28, 2014 |
|
MD SURAJ MIAH; JALEHA CHOWDHURY; SADHAN MIAH; RAHELA BEGAM Vs. SAFIA ALIAS SUFIA BIBI; MD MIR HOSSAIN; ALPANA BEGAM; SHEFALI BEGAM; SHIULI BEGAM; RUPA BEGAM; SOMA BEGAM
|
November 24, 2014 |
|
MD. ABDUL KUDDUS Vs. MST. NAZMA BEGAM
|
March 4, 2014 |
|
MD. ABDUL LATIF Vs. STATE OF TRIPURA
|
June 25, 2014 |
|
MD. ABDUL MUTLIB Vs. THE STATE OF TRIPURA, REPRESENTED BY SECRETARY
|
February 13, 2014 |
|
MD. AZIZUR RAHAMAN Vs. STATE OF TRIPURA
|
October 28, 2014 |
|
MD. BADRUL HAQUE, NORTH TRIPURA Vs. STATE OF TRIPURA
|
February 13, 2014 |
|
MD. HACHAN ALI Vs. STATE OF TRIPURA
|
February 13, 2014 |
|
MD. JAMAL MIAH Vs. STATE OF TRIPURA
|
November 5, 2014 |
|
MD. MASADDAR ALI Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, THE SECRETARY TO THE GOVERNMENT OF TRIPURA, EDUCATION (SCHOOL EDUCATION) DEPARTMENT AND THE DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF TRIPURA
|
February 19, 2014 |
|
MD. MUCHABBIR ALI Vs. NIHAR BINDU DEB @ NITHU DEB
|
September 24, 2014 |
|
MD. RIAZ ULLAH Vs. STATE OF TRIPURA
|
August 6, 2014 |
|
MD. SAFIQUE MIAH Vs. ABDUL MATALEB GAJI
|
March 25, 2014 |
|
MERY RUPINI, WEST TRIPURA Vs. UNIVERSITY GRANTS COMMISSION
|
February 28, 2014 |
|
MIHIR DEBNATH, SON OF SURENDRA KR DEBNATH, Vs. STATE OF TRIPURA; DIRECTOR OF SCHOOL EDUCATION; SECRETARY MANAGING COMMITTEE; TEACHER-IN-CHARGE BUDHAI SAHA PRIMARY SCHOOL
|
April 30, 2014 |
|
MIHIR KANTI CHOUDHURY Vs. THE UNION OF INDIA
|
November 13, 2014 |
|
MIHIR KUMAR ROY Vs. AGARTALA MUNICIPAL CORPORATION AND ORS.
|
December 17, 2014 |
|
MINA DAS Vs. SUJIT DAS; HARI NARAYAN DEBNATH; BRANCH MANAGER; BIRENDRA DAS; PUSPA RANI DAS
|
June 18, 2014 |
|
MINA SAHAJI, WEST TRIPURA Vs. SITANGSHU DAS, NORTH TRIPURA
|
March 14, 2014 |
|
MINATI SEN Vs. RABINDRA SEN
|
September 12, 2014 |
|
MITHAN MISRA Vs. THE STATE OF TRIPURA
|
November 17, 2014 |
|
MITHUN DEBNATH Vs. STATE OF TRIPURA
|
July 18, 2014 |
|
MONGAL DEBBARMA Vs. STATE OF TRIPURA
|
July 28, 2014 |
|
MOURI BHOWMIK Vs. STATE OF TRIPURA; ASSISTANT SUPERINTENDENT OF POST OFFICES
|
December 3, 2014 |
|
MOUSUMI SARKAR, WEST TRIPURA Vs. STATE OF TRIPURA
|
June 11, 2014 |
|
MRINAL KANTI BHOWMIK Vs. STATE OF TRIPURA
|
August 22, 2014 |
|
MRINAL KANTI SAHA Vs. BITHIKA SAHA; BARNITA SAHA
|
June 18, 2014 |
|
MRINAL KANTI SAHA, S/O MOHANLAL SAHA AND ORS Vs. STATE OF TRIPURA AND ORS
|
March 12, 2014 |
|
MRS. PUTUL KHATUN Vs. MD. BADAL MIAH @ TUKKU MIAH
|
April 4, 2014 |
|
MS. NISHA DEBNATH Vs. THE STATE OF TRIPURA REPRESENTED BY THE SECRETARY DEPARTMENT OF REVENUE GOVERNMENT OF TRIPURA, THE DISTRICT MAGISTRATE AND COLLECTOR AND SUB-DIVISIONAL MAGISTRATE
|
January 22, 2014 |
|
MUTAI KWTHANG JAMATIA Vs. TAPASH DEBNATH
|
October 30, 2014 |
|
MUZAFFAR ALAM SEKENDAR Vs. STATE OF TRIPURA; DIRECTOR OF SCHOOL EDUCATION; DISTRICT EDUCATION OFFICER; HEAD MASTER, SHISHU BIHAR
|
November 10, 2014 |
|
NABARUN DEBNATH Vs. STATE OF TRIPURA; INSPECTOR GENERAL OF PRISONS
|
April 2, 2014 |
|
NAKUL DEBNATH Vs. PALLAV MAJUMDER
|
August 5, 2014 |
|
NANDA LAL BANIK Vs. STATE OF TRIPURA
|
August 18, 2014 |
|
NANDAN PAUL Vs. STATE OF TRIPURA
|
May 29, 2014 |
|
NANI GOPAL DAS Vs. STATE OF TRIPURA
|
October 31, 2014 |
|
NARAYAN BHAUMIK, WEST TRIPURA Vs. STATE OF TRIPURA
|
February 26, 2014 |
|
NARAYAN CH. SAHA Vs. STATE OF TRIPURA
|
August 5, 2014 |
|
NARAYAN CHAKRABORTY Vs. THE STATE OF TRIPURA
|
November 13, 2014 |
|
NARAYAN CHANDRA SAHA Vs. STATE OF TRIPURA
|
June 30, 2014 |
|
NARAYAN DAS, S/O BHANU DAS Vs. STATE OF TRIPURA
|
July 28, 2014 |
|
NARAYAN PAUL, SON OF SRI GOURANGA CHANDRA Vs. STATE OF TRIPURA
|
August 12, 2014 |
|
NARAYAN SUTRADHAR Vs. KHIRMOHAN SUTRADHAR
|
September 17, 2014 |
|
NARENDRA PRATAP SINGH Vs. STATE OF TRIPURA
|
July 8, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PARIMAL GHOSH, S/O LATE GOURANGA GHOSH,; KANTI LAL GHOSH, S/O LATE GOURANGA GHOSH; MALATI GHOSH, D/O LATE GOURANGA GHOSH; MD MAMAN MIAH, S/O MD BANU MIAH; MD KABIR HOSSAIN, S/O MD MUSLEM MIAH
|
March 21, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED, Vs. NARAYAN DEBNATH, S/O LATE HARICHARAN DEBNATH,; SANTI RANI DEBNATH, W/O NARAYAN DEBNATH; MATILAL BHOWMIK, S/O LATE MANINDRA CHANDRA BHOWMIK
|
March 20, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER Vs. SMTI. PUTUL BHOWMIK, SRI DHARANI BHOWMIK AND SMTI. GAYATRI DAS
|
January 15, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER Vs. SMTI BASANTI DAS AND ORS.
|
January 15, 2014 |
|
NATIONAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER Vs. SMTI. UMA DEBNAT AND SRI RATI RANJAN SAHA
|
January 15, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MILAN BALA PAUL
|
January 31, 2014 |
|
NATIONAL INSURANCE COMPANY LTD Vs. UTTAM DEBNATH; MD BIJIT HOSSAIN; PRADIP CHANDRA SHIL
|
December 3, 2014 |
|
NATIONAL INSURANCE COMPANY LTD., REPRESENTED BY ITS DIVISIONAL MANAGER Vs. SMT. ASHULATA BHOWMIK AND ORS.
|
January 13, 2014 |
|
NEPAL MAJUMDER Vs. THE STATE OF TRIPURA
|
November 14, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BHARATYA CHAKMA; BISHU SAHA; DEBA RANI CHAKMA
|
September 4, 2014 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MANJU MALAKAR
|
June 12, 2014 |
|
NIKHIL BANIK Vs. STATE OF TRIPURA
|
August 6, 2014 |
|
NIKHIL CHANDRA DAS, S/O LATE GOBINDA CHANDRA DAS ; ANITA DAS, W/O NIKHIL CHANDRA DAS ; SOUMYAMOY DAS, S/O DR NIKHIL CHANDRA DAS Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
NIKHIL DAS, S/O LATE LAL BEHARI DAS OF JOYNAGAR Vs. STATE OF TRIPURA
|
March 11, 2014 |
|
NIL KUMAR DAS DHALAI Vs. STATE OF TRIPURA
|
May 5, 2014 |
|
NILIMA HRISHI DAS Vs. AMAR HRISHI DAS
|
December 10, 2014 |
|
NINA BEGAM Vs. BABATOSH ROY
|
October 28, 2014 |
|
NIRANJAN DEBNATH, NORTH TRIPURA Vs. BASANTI NATH
|
June 5, 2014 |
|
NIRANJAN SARKAR Vs. STATE OF TRIPURA
|
May 27, 2014 |
|
NIRMAL KANTI SINHA, S/O RADHA MOHAN SINHA Vs. GAUHATI HIGH COURT; REGISTRAR GENERAL, GAUHATI HIGH COURT; STATE OF TRIPURA; HIGH COURT OF TRIPURA,
|
March 12, 2014 |
|
NIRMAL KAR, SOUTH TRIPURA Vs. STATE OF TRIPURA
|
June 24, 2014 |
|
NIRMALA DAS, W/O LATE JATINDRA MOHAN DAS ALIAS Vs. MADHAB CHANDRA SAHA, S/O LATE MAN MOHAN SAHA; UNITED INDIA INSURANCE COMPANY LIMITED
|
March 19, 2014 |
|
NISHIT CHANDRA SAHA Vs. THE STATE OF TRIPURA
|
November 17, 2014 |
|
NITAI DEBNATH Vs. STATE OF TRIPURA
|
March 7, 2014 |
|
NITAI DEBNATH, S/O LATE KRISHNA CHANDRA DEBNATH Vs. STATE OF TRIPURA
|
March 25, 2014 |
|
NITYA GOPAL SAHA Vs. STATE OF TRIPURA
|
August 19, 2014 |
|
NITYA RANJAN DEBBARMA Vs. STATE OF TRIPURA
|
July 23, 2014 |
|
NIYATI SAHA; RAJIB SAHA; RAKTIMA PODDER Vs. BIMAL PRATIVA SAHA
|
September 26, 2014 |
|
NOARAM TRIPURA Vs. STATE OF TRIPURA
|
August 27, 2014 |
|
NOWRATAN PUGALIA Vs. THE STATE OF TRIPURA
|
June 23, 2014 |
|
OIL FIELD INSTRUMENTATION (INDIA) LTD Vs. STATE OF TRIPURA
|
September 10, 2014 |
|
OLIVIA DASGUPTA Vs. STATE OF TRIPURA
|
September 15, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. LAXMI NAG; APARNA NAG; JHUMA NAG; JHUTAN NAG; DULAL MIAH
|
November 13, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RUNU CH DEY; RADHESHYAM SAHA
|
May 27, 2014 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. RUNU CH. DEY
|
May 27, 2014 |
|
PALLAB DEBNATH Vs. STATE OF TRIPURA
|
July 11, 2014 |
|
PANKAJ KUMAR, SON OF MAHENDRA PRASAD AND ORS Vs. UNION OF INDIA AND ORS
|
February 17, 2014 |
|
PANNALAL PAUL, TRIPURA WEST Vs. STATE OF TRIPURA
|
June 6, 2014 |
|
PARAMESH DEBBARMA Vs. BULTI DEBBARMA
|
November 27, 2014 |
|
PARAMESWAR PRASAD LAGARI Vs. DEBOJYOTI SARMA
|
March 31, 2014 |
|
PARAMITA DEBNATH Vs. BISHWAJIT DEBNATH
|
July 14, 2014 |
|
PARAMITA LIVINGSTONE Vs. PRABIR CHAKRABORTY
|
March 7, 2014 |
|
PARANDHAN CHAKMA, S/O LATE CHABRU CHAKMA Vs. AMITU BIKASH CHAKMA; DISTRICT & COLLECTOR; STATE OF TRIPURA
|
August 11, 2014 |
|
PARIMAL CHAKRABORTY Vs. MAMATA BHATTACHARJEE
|
December 16, 2014 |
|
PARITOSH DAS, WEST TRIPURA Vs. STATE OF TRIPURA
|
February 25, 2014 |
|
PARTHA ROY; DHIMAN ROY; GOVINDA BALLAV ROY; GAURI RANI SAHA Vs. TARUN ROY; JAYANTA ROY; SUSANTA ROY; BIJOY KRSIHNA ROY; AMIYA PRAVA ROY; SHYAMLAL ROY; MRINAL KANTI ROY; PRYA RANJAN ROY; GOURANGA CHANDRA ROY; PRANKRISHNA ROY
|
November 25, 2014 |
|
PARTHA SARATHI SHIL, S/O LATE GOPAL CHANDRA SHIL Vs. SHARMILA SHIL, W/O PARTHA SARATHI SHIL; SUBHAJIT SHIL (MINOR), S/O PARTHA SARATHI SHIL
|
April 23, 2014 |
|
PARUL BALA DAS Vs. STATE OF TRIPURA
|
August 7, 2014 |
|
PATISH BISWAS; NIDU BALA BISWAS Vs. STATE OF TRIPURA
|
September 24, 2014 |
|
PHANI BHUSAN SAHA Vs. STATE OF TRIPURA
|
August 5, 2014 |
|
PHERBHUNGRAI REANG @ KAPHIRAI @ KABLA, S/O LATE NIRANJAN REANG; GALPA RAM REANG, S/O LATE SASANHA REANG OF LATAHAMPARA(SALKANTA) Vs. STATE OF TRIPURA
|
July 25, 2014 |
|
PHULU DEBBARMA Vs. THE STATE OF TRIPURA
|
November 3, 2014 |
|
PIJUSH JAMATIA @ PHIJU JAMATIA Vs. STATE OF TRIPURA
|
December 11, 2014 |
|
PINTU MAJUMDER, SOUTH TRIPURA Vs. RAKHI BAGCHI
|
January 31, 2014 |
|
PINTU MALAKAR Vs. STATE OF TRIPURA
|
May 7, 2014 |
|
PINTU PAUL Vs. STATE OF TRIPURA
|
April 4, 2014 |
|
PRABHAT DEBBARMA Vs. STATE OF TRIPURA
|
July 3, 2014 |
|
PRABIR DEBROY Vs. STATE OF TRIPURA
|
February 13, 2014 |
|
PRADIP BHAUMIK, SON OF JITENDRA CHANDRA BHAUMIK Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY/COMMISSIONER DEPARTMENT OF HEALTH AND FAMILY WELFARE; DIRECTOR DEPARTMENT OF HEALTH AND FAMILY WELFARE; PRINCIPAL REGIONAL INSTITUTE OF PHARMACEUTICAL SCIENCE AND TECHNOLOGY
|
March 6, 2014 |
|
PRADIP DAS Vs. THE STATE OF TRIPURA
|
November 24, 2014 |
|
PRADIP DEB BARMA, WEST TRIPURA Vs. CHHAYA GAN
|
January 30, 2014 |
|
PRADIP SAHA Vs. STATE BANK OF INDIA; CHIEF MANAGER; SUJIT SAHA
|
December 12, 2014 |
|
PRADIP SINGHA ROY; NARAYAN SINGHA ROY; GITA MALLIK Vs. BIMAL CH GHOSH
|
December 11, 2014 |
|
PRADYUT MALAKAR Vs. STATE OF TRIPURA
|
July 9, 2014 |
|
PRAFULLA SARKAR Vs. KANAN DAS; KAKAN DAS; DEBABRATA DAS; SUBRATA DAS
|
September 4, 2014 |
|
PRAJESH SUKLA BAIDYA, DHALAI TRIPURA Vs. SHIPRA DAS
|
June 26, 2014 |
|
PRAKSHISH DEBBARMA Vs. LIPIKA DEBBARMA
|
June 25, 2014 |
|
PRAKUSH DEBBARMA Vs. STATE OF TRIPURA
|
July 9, 2014 |
|
PRANAB KUMAR DAS Vs. THE STATE OF TRIPURA
|
November 7, 2014 |
|
PRANAB KUMAR SAHA Vs. FOOD CORPORATION OF INDIA AND ANOTHER
|
August 21, 2014 |
|
PRANAY SAHA Vs. BABUL CHAKRABORTY
|
February 12, 2014 |
|
PRANESH CHANDRA DAS, S/O BANAMALI DAS Vs. STATE OF TRIPURA
|
February 26, 2014 |
|
PRANTOSH PAUL, WEST TRIPURA Vs. STATE OF TRIPURA
|
May 3, 2014 |
|
PRASANNA KR PAL Vs. KRISHNA MOHAN PAL; SADHANA RANI PAL
|
July 18, 2014 |
|
PRASANTA DUTTA, S/O HIMANGSHU DUTTA Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
PRATAP SANYAL Vs. STATE OF TRIPURA
|
July 18, 2014 |
|
PRITAM MAJUMDER Vs. RAKHAL CHANDRA ROY
|
November 3, 2014 |
|
PRITI KANA MAJUMDER (DAS) Vs. UNION OF INDIA AND ORS.
|
December 9, 2014 |
|
PROMOD RUDRAPAUL Vs. THE STATE OF TRIPURA
|
December 2, 2014 |
|
PROMODE DATTA Vs. STATE OF TRIPURA
|
September 16, 2014 |
|
PROMODE LAL DAS Vs. TRIPURA ROAD TRANSPORT CORPORATION (TRTC)
|
July 9, 2014 |
|
PURABI CHAKRABORTY, WIFE OF RANABRATA BHOWMIK Vs. STATE OF TRIPURA; DIRECTOR OF INDUSTRIES & COMMERCE, GOVERNMENT OF TRIPURA, AGARTALA
|
April 29, 2014 |
|
PUSPA DAS Vs. SANKAR DEB
|
February 28, 2014 |
|
PUSPA REANG Vs. STATE OF TRIPURA
|
August 19, 2014 |
|
PUTUL RANI DUTTA, W/O NIRODE CHANDRA DUTTA AND ORS Vs. STATE OF TRIPURA AND ORS
|
March 10, 2014 |
|
QUIPPO OIL AND GAS INFRASTRUCTURE LIMITED AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
November 3, 2014 |
|
R RENJU Vs. KANU DAS
|
April 11, 2014 |
|
RABI PAUL ALIAS RABINDRA PAUL, S/O RASHENDRA PAUL; MANIK MIAH S/O FURKAN MIAH Vs. STATE OF TRIPURA
|
March 20, 2014 |
|
RABIUL HOSSAIN Vs. STATE OF TRIPURA
|
June 2, 2014 |
|
RAIHARAN DATTA Vs. PARIMAL CHANDRA BAIDYA
|
July 24, 2014 |
|
RAJARSHI TRADERS Vs. THE COMMISSIONER OF TAXES
|
October 28, 2014 |
|
RAJENDERA DAS, P.S. NEW CAPITAL COMPLEX, WEST TRIPURA Vs. STATE OF TRIPURA
|
May 6, 2014 |
|
RAJENDRA DAS Vs. STATE OF TRIPURA
|
July 3, 2014 |
|
RAJESH PAUL @ KALU @ ABU, SON OF CHANDAN PAUL Vs. STATE OF TRIPURA
|
June 12, 2014 |
|
RAJIB DATTA Vs. MURARI MOHAN DEBNATH
|
August 21, 2014 |
|
RAJU MOG SHARMA Vs. STATE OF TRIPURA
|
December 15, 2014 |
|
RAJU PAUL Vs. STATE OF TRIPURA
|
July 11, 2014 |
|
RAKESH RUDRAPAUL Vs. STATE OF TRIPURA
|
November 7, 2014 |
|
RAKHAL CHANDRA DAS, WEST TRIPURA Vs. STATE OF TRIPURA
|
June 5, 2014 |
|
RAKHI SAHA WIFE OF SUBRATA SAHA AND ORS Vs. SUBRATA SAHA SON OF MONORANJAN SAHA AND ORS
|
February 18, 2014 |
|
RAM KRISHNA SAHA Vs. THE STATE OF TRIPURA
|
November 5, 2014 |
|
RAMA DEY (DHAR) Vs. SAMIR DHAR
|
September 10, 2014 |
|
RAMEN DAS ALIAS RAJU DAS, S/O BIMALENDU DAS Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
RAMENDRA KISHORE CHAKRABORTY Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
RAMKRISHNA ENGINEERING WORKS Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES, GOVT OF TRIPURA; ASSISTANT COMMISSIONER OF TAXES, GOVT OF TRIPURA
|
March 18, 2014 |
|
RANIBALA NATH SHARMA, W/O LT BINODE BIHARI NATH SHARMA; PRADIP NATH SHARMA, S/O LT BINODE BIHARI NATH SHARMA Vs. ASHOTOSH GHOSH, S/O LT MANORANJAN GHOSH
|
June 25, 2014 |
|
RANJAN BHATTACHARJEE, WEST TRIPURA Vs. TRIPURA GRAMIN BANK, REPRESENTED BY ITS CHAIRMAN, WEST TRIPURA
|
May 8, 2014 |
|
RANJIT DAS Vs. STATE OF TRIPURA
|
June 16, 2014 |
|
RANJIT DEBNATH Vs. STATE OF TRIPURA
|
August 11, 2014 |
|
RANJIT DEY Vs. STATE OF TRIPURA
|
August 2, 2014 |
|
RANJIT KUMAR NATH Vs. STATE OF TRIPURA
|
June 2, 2014 |
|
RANU BHUSAN DAS Vs. PRADIP KUMAR DEB; STATE OF TRIPURA
|
June 13, 2014 |
|
RAPTAKOS, BRETT & CO LTD ; RENUKA PHARMACEUTICALS Vs. STATE OF TRIPURA
|
September 8, 2014 |
|
RASHEL MIA Vs. THE STATE OF TRIPURA
|
October 29, 2014 |
|
RATAN BARDHAN Vs. FOOD CORPORATION OF INDIA
|
July 31, 2014 |
|
RATAN CHANDRA SAHA Vs. SUBHAS CH SAHA; HARIPADA SAHA ALIAS ARUN SAHA; BABUL CH SAHA; DIPAK KR SAHA; MIRA RANI SAHA; REKHA SAHA; RENU SAHA
|
April 22, 2014 |
|
RATAN DAS, S/O LATE RADHA CHARAN DAS Vs. DIPAL CHANDRA KARMAKAR, S/O LATE DEBENDRA KARMAKAR; DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
|
July 18, 2014 |
|
RATAN RABI DAS Vs. LAL RABI DAS(MINOR)
|
March 7, 2014 |
|
RATAN SARKAR Vs. UMA SARKAR
|
August 27, 2014 |
|
RATANMANI DEBNATH, SON OF MAHENDRA DEBNATH Vs. STATE OF TRIPURA AND ORS ; SECRETARY TO GOVT OF TRIPURA, PANCHAYAT DEPARTMENT, AGARTALA; DIRECTOR OF PANCHAYATS, GOVT OF TRIPURA
|
July 24, 2014 |
|
RAVINDER PAL Vs. UNION OF INDIA
|
June 11, 2014 |
|
RENU LAL ROY AND ORS. Vs. STATE OF TRIPURA AND ORS.
|
September 8, 2014 |
|
RINKU BISWAS, WEST TRIPURA Vs. DILIP BISWAS, WEST TRIPURA
|
June 4, 2014 |
|
RIPAN PAUL Vs. STATE OF TRIPURA
|
July 28, 2014 |
|
RUCHI SOYA INDUSTRIES LTD. Vs. STATE OF TRIPURA AND ORS.
|
September 9, 2014 |
|
RUKAN MIAH Vs. STATE OF TRIPURA
|
May 28, 2014 |
|
RUPA ROY Vs. TRIPURA STATE LEGAL SERVICES
AUTHORITY
|
September 9, 2014 |
|
S.C. PAUL Vs. THE COMMISSIONER OF TAXES
|
November 11, 2014 |
|
SABITA NAG Vs. MAHESHPUR TEA & INDUSTRIES (PVT.) LTD.
|
February 12, 2014 |
|
SABITA SAHA Vs. STATE OF TRIPURA
|
May 29, 2014 |
|
SABITRI CHANDA Vs. RAKESH DAS, WEST TRIPURA
|
June 6, 2014 |
|
SACHINDRA TRIPURA Vs. DHAMMAPRIYA (THAINO) MOG
|
August 5, 2014 |
|
SADEKAR RAHAMAN ALIAS SADIKAR RAHAMAN Vs. HARAN MIAH; NEW INDIA ASSURANCE CO LTD
|
April 28, 2014 |
|
SADHAN CHANDRA BAL Vs. SWAPAN DATTA
|
April 9, 2014 |
|
SAFIQUE MIAH; MRINAL BHOWMIK Vs. STATE OF TRIPURA
|
April 28, 2014 |
|
SAFIQUE MIRDHA, S/O ALI AHAMED MIRDHA AND ORS Vs. STATE OF TRIPURA
|
February 14, 2014 |
|
SAGAR SINGH RAWAT Vs. STATE OF TRIPURA
|
August 25, 2014 |
|
SAGAR SINGH RAWAT, S/O LATE PREM SINGH RAWAT Vs. STATE OF TRIPURA; DIRECTOR OF FIRE SERVICE, GOVERNMENT OF TRIPURA
|
April 28, 2014 |
|
SAHA ALAM MIAH; KADAR MIAH @ ABDUL KADER Vs. STATE OF TRIPURA
|
April 2, 2014 |
|
SAHID MIAH, S/O LATE MUSKUD ALI; SUKHEN ROY, SON OF LATE ASWINI ROY Vs. STATE OF TRIPURA
|
August 14, 2014 |
|
SAKILA DEBBARMA, DHALAI TRIPURA Vs. STATE OF TRIPURA
|
June 13, 2014 |
|
SAMBHUNATH BHATTACHARJEE Vs. THE STATE OF TRIPURA
|
November 26, 2014 |
|
SAMBHUNATH BHOWMIK Vs. LAND ACQUISITION COLLECTOR
|
September 19, 2014 |
|
SAMIR DEBBARMA Vs. PROMODE DEBBARMA
|
November 21, 2014 |
|
SAMIR PAUL Vs. STATE OF TRIPURA
|
September 25, 2014 |
|
SAMIR RANJAN BARMAN, WEST TRIPURA Vs. STATE OF TRIPURA
|
February 28, 2014 |
|
SANDHYA DAS Vs. JAGANNATH PAUL
|
July 9, 2014 |
|
SANDHYA DAS Vs. THE STATE OF TRIPURA
|
July 14, 2014 |
|
SANDIP BHADRA, S/O SUMATH RANJAN BHADRA Vs. ANITA SEN, D/O BASANTA KUMAR SEN; STATE OF TRIPURA
|
March 20, 2014 |
|
SANJIT GHOSH Vs. STATE OF TRIPURA
|
July 18, 2014 |
|
SANJIT KAR, SOUTH TRIPURA Vs. STATE OF TRIPURA
|
February 28, 2014 |
|
SANJOY GHOSH Vs. STATE OF TRIPURA
|
April 10, 2014 |
|
SANJOY KUMAR SINGHA Vs. STATE OF TRIPURA
|
August 21, 2014 |
|
SANJOY PAUL Vs. STATE OF TRIPURA
|
February 13, 2014 |
|
SANJU NAMA Vs. THE STATE OF TRIPURA
|
November 24, 2014 |
|
SANKAR CHANDRA DAS Vs. SUJIT SAHA
|
February 28, 2014 |
|
SANKAR DATTA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA
|
May 6, 2014 |
|
SANKAR GHOSH S/O BRAJENDRA GHOSH AND ORS Vs. STATE OF TRIPURA AND ORS
|
February 10, 2014 |
|
SANKAR SEN Vs. TRIPURA LEGISLATIVE ASSEMBLY
|
June 26, 2014 |
|
SANTI KUMAR DEBBARMA Vs. THE STATE OF TRIPURA
|
November 19, 2014 |
|
SANTOSH DAS, S/O ANIL CHANDRA DAS Vs. STATE OF TRIPURA
|
July 2, 2014 |
|
SANTOSH MAJUMDER Vs. STATE OF TRIPURA
|
July 2, 2014 |
|
SANTOSH NANDI, SON OF LATE AKHIL CHANDRA NANDI Vs. STATE OF TRIPURA; DIRECTOR OF HIGHER EDUCATION, GOVERNMENT OF TRIPURA, AGARTALA ; UNDER SECRETARY TO GOVERNMENT OF TRIPURA
|
March 14, 2014 |
|
SAPTARSHI BARMAN ALIAS SATARSHI DEB BARMAN Vs. STATE OF TRIPURA
|
May 29, 2014 |
|
SARAJENDU DEB Vs. STATE OF TRIPURA
|
September 12, 2014 |
|
SARAJU BALA DAS Vs. DILIP KUMAR KAR
|
November 11, 2014 |
|
SATYA (HOUSE OF INCENSE); K S NAGARAJ SETTY Vs. STATE OF TRIPURA
|
September 12, 2014 |
|
SATYA NANDI Vs. SWAPAN NANDI
|
August 4, 2014 |
|
SATYAJIT DAS Vs. STATE OF TRIPURA
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April 28, 2014 |
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SATYENDRA NATH @ BABUL; GAURANGA NATH; SUKHAMOY DEB NATH Vs. STATE OF TRIPURA
|
September 19, 2014 |
|
SATYESH CH DEB Vs. C L DAS
|
January 17, 2014 |
|
SEKHAR SAHA, CONTRACTOR, S/O GOPAL CHANDRA SAHA Vs. BHARAT SANCHAR NIGAM LIMITED
|
June 6, 2014 |
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SELIM MIAH Vs. STATE OF TRIPURA
|
August 27, 2014 |
|
SELINA AKTAR ALIAS KHATOON Vs. UNION OF INDIA
|
April 9, 2014 |
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SHAIK MOULALI Vs. STATE OF TRIPURA
|
May 8, 2014 |
|
SHAKTIDHIR BARUA, WEST TRIPURA Vs. STATE OF TRIPURA
|
June 4, 2014 |
|
SHAMPA NATH Vs. THE HONBLE GAUHATI HIGH COURT
|
September 26, 2014 |
|
SHEROWALI TRADE & TRANSPORT Vs. COMMISSIONER OF TAXES, GOVERNMENT OF TRIPURA AND ORS.
|
June 16, 2014 |
|
SHIB CHANDRA DEBBARMA Vs. THE STATE OF TRIPURA
|
November 21, 2014 |
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SHIBNARAYAN LODHI, SON OF LATE PARAMANANDA LODHI Vs. STATE OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR DHALAI DISTRICT, AMBASSA; SUB-DIVISIONAL MAGISTRATE GANDACHARRA, DHALAI DISTRICT, TRIPURA
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April 28, 2014 |
|
SHIBU ROY Vs. STATE OF TRIPURA
|
September 3, 2014 |
|
SHILPI BANIK Vs. SUBHENDU CHAKRABORTY
|
October 29, 2014 |
|
SHISHU MIAH,S/O ALTAB ALI MIAH Vs. RUPJAN BIBI, W/O ALTAB ALI MIAH; RATAN MIAH, S/O ALTAB ALI MIAH; BABUL MIAH, S/O ALTAB ALI MIAH; CHINU BIBI, W/O ABUL MIAH OF BHATI ABHOYNAGAR; SUMA AKTHAR, D/O ABUL MIAH OF BHATI ABHOYNAGAR; RUPAN MIAH @ BAPAN, S/O ABUL MIAH OF BHATI ABHOYNAGAR; REHANA K
|
March 4, 2014 |
|
SHRI AJIT CHAKRABORTY AND ORS. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE CHIEF SECRETARY AND ORS.
|
February 26, 2014 |
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SHRI AMAR PAUL Vs. THE STATE OF TRIPURA, REPRESENTED BY ITS SECRETARY OF EDUCATION AND THE DIRECTOR OF SCHOOL EDUCATION, GOVT. OF TRIPURA
|
February 14, 2014 |
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SHRI BIJAN DEBNATH Vs. SMT. BHANUMATI MALLA (CHOWDHURY) AND ORS.
|
May 5, 2014 |
|
SHRI BIPLAB DAS, SMT. SWAPNA DAS AND SMT. NAMITA DAS Vs. THE STATE OF TRIPURA AND SMT. KALPANA DAS
|
February 5, 2014 |
|
SHRI CHITTA RANJAN PAUL Vs. KANU DAS
|
December 15, 2014 |
|
SHRI DAYAL SUNDAR DAS Vs. THE STATE OF TRIPURA
|
May 27, 2014 |
|
SHRI DHANANJOY BHOWMIK Vs. SHRI TAPAS KUMAR SARKAR, SHRI USHA RANJAN DATTA, THE DIVISIONAL MANAGER, DIVISIONAL OFFICE, THE ORIENTAL INSURANCE COMPANY LTD.
|
January 30, 2014 |
|
SHRI DIBYENDU DAS Vs. SMT. NUPUR DEB (DAS)
|
February 1, 2014 |
|
SHRI DILIP DEBNATH Vs. SMTI. GOPA DEBNATH AND SHRI ARUP DEBNATH (MINOR)
|
March 26, 2014 |
|
SHRI HARENDRA DEB BARMA AND SMTI KANYA RANI DEB BARMA Vs. THE COMMANDANT, 59 BN., B.S.F.
|
January 8, 2014 |
|
SHRI JADU NANDAN SAHA Vs. THE STATE OF TRIPURA
|
January 15, 2014 |
|
SHRI KHOKAN CHANDRA DAS Vs. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER TO THE GOVERNMENT OF TRIPURA, DEPARTMENT OF TAXES
|
April 30, 2014 |
|
SHRI MANOJ KUMAR MAJUMDER Vs. THE STATE OF TRIPURA, AGARTALA, REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS.
|
February 5, 2014 |
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SHRI NITYANANDA DEBNATH AND ORS. Vs. SMT. PRANATI DEBNATH, ON THE DEATH OF KRIPENDRA DEBNATH, HIS LEGAL HEIRS, SRI. NRIPENDRA DEBNATH AND SMT. SOVA RANI DEBNATH
|
May 27, 2014 |
|
SHRI PANNALAL PAUL Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE AND THE DIRECTOR, LAND RECORDS AND SETTLEMENT, GOVERNMENT OF TRIPURA
|
June 3, 2014 |
|
SHRI PINAKI SAMANTA Vs. THE STATE OF TRIPURA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS.
|
May 27, 2014 |
|
SHRI PRADIP BHOWMIK Vs. SMT. APU DEBNATH (BHOWMIK) AND MISS CHHANDA BHOWMIK
|
January 8, 2014 |
|
SHRI RAJESH GHOSH Vs. THE STATE OF TRIPURA
|
December 15, 2014 |
|
SHRI SANKAR LAL CHOUDHURY Vs. THE STATE OF TRIPURA
|
February 14, 2014 |
|
SHRI SHANIBRATA ROY Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, GOVT. OF TRIPURA
|
January 22, 2014 |
|
SHRI SUBHAS CHANDRA NATH, SMT. PRITIBALA NATH, SMT. ARCHANA NATH AND SMT. SABITA NATH Vs. SHRI PULIN BIHARI NATH, SHRI SHYAMAL NATH, SHRI PREM CHANDRA NATH AND SMT. SINDHU NATH
|
January 16, 2014 |
|
SHRI SUDHIR CHANDRA PAUL Vs. MUNICIPAL COUNCIL, REPRESENTED BY THE CHIEF EXECUTIVE OFFICER AND NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED (NBCC LTD.), REPRESENTED BY THE GENERAL MANAGER
|
February 14, 2014 |
|
SHRI. JYOTISHLAL DEBBARMA, SHRI. ANURAG DEBBARMA AND SMTI. ARADHITA DEBBARMA Vs. SMTI. LATA RANI GHOSH AND THE NATIONAL INSURANCE CO. LTD.
|
February 5, 2014 |
|
SHYAMA CHARAN TRIPURA Vs. STATE OF TRIPURA
|
September 25, 2014 |
|
SHYAMA DEVI (SINGH) Vs. THE STATE OF TRIPURA
|
November 25, 2014 |
|
SHYAMAL Vs. STATE OF TRIPURA
|
August 20, 2014 |
|
SHYAMAL BHATTACHARJEE Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY; SECRETARY, DEPARTMENT OF LABOUR
|
June 13, 2014 |
|
SHYAMAL CH DAS, S/O DHIRENDRA CH DAS Vs. STATE OF TRIPURA; SHILU BALA DAS, W/O SHYAMAL DAS
|
March 5, 2014 |
|
SHYAMAL CHOUDHURY, SON OF LATE BINOY BHUSAN CHOUDHURY Vs. STATE OF TRIPURA
|
July 23, 2014 |
|
SHYAMAL DAS Vs. UNION OF INDIA
|
September 10, 2014 |
|
SHYAMAL MURASINGH Vs. STATE OF TRIPURA
|
August 8, 2014 |
|
SHYAMALI NAG Vs. NIRMAL CHANDRA SARKAR
|
January 27, 2014 |
|
SISIR KUMAR BHATTACHARJEE, S/O LATE RAKESH CHANDRA BHATTACHARJEE Vs. SUBODH DAS; NATIONAL INSURANCE COMPANY LIMITED
|
November 18, 2014 |
|
SMT. ANIMA DATTA AND ORS. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA AND THE DIRECTOR, DIRECTORATE OF HANDLOOM, HANDICRAFTS AND SERICULTURE
|
March 18, 2014 |
|
SMT. ASHA KHATUN AND ORS. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE CHIEF SECRETARY, THE CHAIRPERSON, NAGAR PANCHAYAT, THE EXECUTIVE ENGINEER, SOUTHERN DIVISION-III AND THE S.D.O., PWD
|
February 10, 2014 |
|
SMT. CHHAYA DAS, SRI MINTU DAS AND SMT. ALAKA BALA DAS Vs. SRI SOUMENDRA CHANDRA SAHA AND THE ORIENTAL INSURANCE COMPANY LIMITED, REPRESENTED BY THE DIVISIONAL MANAGER
|
January 9, 2014 |
|
SMT. JAYANTI ROY Vs. THE STATE OF TRIPURA, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF TRIPURA, DEPARTMENT OF HEALTH AND ORS.
|
March 18, 2014 |
|
SMT. KEMPURANG TRIPURA AND ORS. Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA AND ORS.
|
February 1, 2014 |
|
SMT. MANJU DEBI Vs. SRI SUBODH SAHA AND THE ORIENTAL INSURANCE COMPANY LTD., REPRESENTED BY ITS DIVISIONAL MANAGER
|
February 14, 2014 |
|
SMT. NAMITA PAUL Vs. FOOD CORPORATION OF INDIA, REPRESENTED BY ITS MANAGING DIRECTOR, THE GENERAL MANAGER, FOOD CORPORATION OF INDIA AND THE AREA MANAGER, FOOD CORPORATION OF INDIA
|
February 7, 2014 |
|
SMT. SAHERA BEGUM Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY AND ORS.
|
February 10, 2014 |
|
SMT. SANGEETA DEWANJEE Vs. THE STATE OF TRIPURA, REPRESENTED BY THE COMMISSIONER/SECRETARY TO THE GOVT. OF TRIPURA, DEPARTMENT OF SCHOOL EDUCATION, THE DIRECTOR OF SCHOOL EDUCATION, GOVT. OF TRIPURA AND THE HEADMISTRESS, TEBARIA HIGH SCHOOL
|
May 27, 2014 |
|
SMT. USHA BARUA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA IN THE PANCHAYAT DEPARTMENT AND ORS.
|
January 10, 2014 |
|
SMTI. APARNA DEY Vs. SHRI BISWAJIT GHOSH, SHRI ANIL DAS, THE ORIENTAL INSURANCE CO. LTD. AND THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
|
February 7, 2014 |
|
SMTI. CHAMPA GANGULI Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF COOPERATIVE SOCIETY, THE REGISTRAR AND THE ACCOUNTANT GENERAL, GOVERNMENT OF INDIA
|
February 11, 2014 |
|
SMTI. SANKARI CHAKRABORTY Vs. SRI SHIBA PRASAD CHAKRABORTY
|
February 25, 2014 |
|
SMTI. SARASWATI SAHA, Vs. SRI DILIP KUMAR DEY
|
March 18, 2014 |
|
SMTI. SARMISTHA DEBNATH (CHAKRABORTY) Vs. THE STATE OF TRIPURA REPRESENTED BY THE MINISTRY OF HOME AFFAIRS AND SRI BRAJALAL BANIK
|
March 26, 2014 |
|
SOLANKI ROY (DEB), NORTH TRIPURA Vs. BABUL ROY
|
April 10, 2014 |
|
SOMA BANIK Vs. DIPTI RANI PODDER
|
April 10, 2014 |
|
SOMA DAS GHOSH; NIVA DAS Vs. BABLI CHAKRABORTY; NEW INDIA ASSURANCE CO LTD
|
August 26, 2014 |
|
SOMA GHOSH, WEST TRIPURA Vs. AMAR GHOSH
|
May 7, 2014 |
|
SOMA RANI Vs. PRADIP DAS
|
February 18, 2014 |
|
SOMNATH ENTERPRISE Vs. UNION OF INDIA
|
March 31, 2014 |
|
SOVA SAHA ROY Vs. NANDESH DAS
|
February 28, 2014 |
|
SREE MAA MULTIPURPOSE COOPERATIVE SOCIETY Vs. STATE OF TRIPURA; COMMISSIONER OF SALE TAX; SUPERINTENDENT OF TAXES
|
June 3, 2014 |
|
SRI BADAL NAMA, SRI SANKAR NAMA AND SRI SADHAN NAMA Vs. SMTI. RUPIYA BIBI
|
February 3, 2014 |
|
SRI BIMAL DEBNATH Vs. SRI GOBINDA CHANDRA SAHA, SRI HARADHAN BISWAS AND THE BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED
|
February 19, 2014 |
|
SRI DIPAK BHATTACHARJEE Vs. STATE OF TRIPURA
|
January 7, 2014 |
|
SRI FIROZ DEB BARMA Vs. THE STATE OF TRIPURA REPRESENTED BY THE SECRETARY, HOME DEPARTMENT
|
February 20, 2014 |
|
SRI GOUTAM GHOSH, SRI UTTAM GHOSH AND SMTI. MAHUA GHOSH Vs. THE STATE OF TRIPURA
|
May 27, 2014 |
|
SRI JOYDEB GHOSH AND SMTI. JOGOMAYA GHOSH Vs. THE STATE OF TRIPURA
|
May 6, 2014 |
|
SRI KARTIK CHANDRA DAS Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS.
|
February 17, 2014 |
|
SRI KARTIK MOHAN JAMATIA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, THE DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF TRIPURA, THE HEADMASTER, WEST KHUPILONG S.B. SCHOOL AND THE INSPECTOR OF SCHOOLS
|
January 31, 2014 |
|
SRI KHAPEN DEBBARMA Vs. THE STATE OF TRIPURA REPRESENTED BY THE CHIEF SECRETARY AND ORS.
|
March 4, 2014 |
|
SRI KRISHNA PADA BHATTACHARJEE, SENIOR MANAGER, ALLAHABAD BANK Vs. SMT. DIPALI BANIK
|
January 8, 2014 |
|
SRI KRISHNAPADA SAHA Vs. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER OF TAXES, THE ADDITIONAL COMMISSIONER OF TAXES AND THE SUPERINTENDENT OF TAXES, OFFICE OF THE COMMISSIONER OF TAXES
|
February 15, 2014 |
|
SRI LAXMAN DEBBARMA Vs. THE STATE OF TRIPURA REPRESENTED BY THE COMMISSIONER AND SECRETARY, HOME (JAIL) DEPARTMENT AND THE INSPECTOR GENERAL OF PRISONS
|
May 2, 2014 |
|
SRI LITAN MAJUMDER ALIAS RITAN MAJUMDER Vs. THE STATE OF TRIPURA
|
February 14, 2014 |
|
SRI LITAN SUKLA BAIDYA Vs. THE STATE OF TRIPURA
|
March 19, 2014 |
|
SRI MANGAL DEB BARMA Vs. STATE OF TRIPURA
|
February 14, 2014 |
|
SRI MANIK BHOWMIK Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY AND ORS.
|
February 19, 2014 |
|
SRI MANIK CHANDRA SARKAR Vs. THE STATE OF TRIPURA
|
February 21, 2014 |
|
SRI MANIK KAR AND SMT. MANJU KAR Vs. THE STATE OF TRIPURA, REPRESENTED BY ITS SECRETARY, GOVT. OF TRIPURA
|
January 20, 2014 |
|
SRI MARAN PAUL ALIAS MITHU Vs. THE STATE OF TRIPURA
|
March 14, 2014 |
|
SRI MATILAL DAS AND ORS. Vs. SRI KSHETRA MOHAN DAS
|
February 13, 2014 |
|
SRI MRINAL KANTI DATTA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY
|
March 19, 2014 |
|
SRI MRINAL KANTI DEY Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, GOVT. OF TRIPURA, HOME DEPARTMENT
|
January 24, 2014 |
|
SRI NANTU NANDI Vs. THE STATE OF TRIPURA
|
January 22, 2014 |
|
SRI NANTU SAHA Vs. THE STATE OF TRIPURA
|
February 21, 2014 |
|
SRI NIMAI MUKHERJEE Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY
|
May 6, 2014 |
|
SRI NITISH RANJAN DAS Vs. THE STATE OF TRIPURA, TO BE REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF TRIPURA AND ORS.
|
February 14, 2014 |
|
SRI PANKAJ KUMAR Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, THE UNION PUBLIC SERVICE COMMISSION, REPRESENTED BY THE SECRETARY AND DIRECTOR GENERAL, CRPF
|
February 17, 2014 |
|
SRI PRABHAT MALAKAR AND SRI SUBHASH PAL Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF TRIPURA
|
April 28, 2014 |
|
SRI PRADIP BHOWMIK Vs. SRI SANKAR DEBBARMA AND THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD.
|
January 10, 2014 |
|
SRI SAMBHU DEBBARMA Vs. THE STATE OF TRIPURA
|
May 27, 2014 |
|
SRI SAMIR RANJAN BARMAN Vs. SRI RANABIR PAUL
|
May 2, 2014 |
|
SRI SAMIRAN DEB AND ORS. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE HOME DEPARTMENT, THE DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TRIPURA AND THE ASSISTANT INSPECTOR GENERAL OF POLICE (PERS)
|
February 10, 2014 |
|
SRI SANI DEBBARMA Vs. THE STATE OF TRIPURA
|
May 6, 2014 |
|
SRI SANJIB BISWAS Vs. THE STATE OF TRIPURA, EDUCATION (SCHOOL EDUCATION) DEPARTMENT, THE DIRECTOR OF SCHOOL EDUCATION AND THE ENGINEER-IN-CHIEF, PUBLIC WORKS DEPARTMENT
|
May 7, 2014 |
|
SRI SANJOY SUR Vs. THE STATE OF TRIPURA
|
January 16, 2014 |
|
SRI SANKAR MAJUMDER Vs. THE STATE OF TRIPURA
|
January 9, 2014 |
|
SRI SANTOSH NAMA Vs. THE STATE OF TRIPURA REPRESENTED BY THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF EDUCATION, THE DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF TRIPURA, THE INSPECTOR OF SCHOOL AND THE HEADMASTER, CHARAKBAI HIGH SCHOOL
|
February 26, 2014 |
|
SRI SHANTANU BHOWMIK Vs. THE STATE OF TRIPURA REPRESENTED BY THE PUBLIC PROSECUTOR
|
May 3, 2014 |
|
SRI SHIBENDU ROY CHOWDHURY Vs. SRI NITAI SAHA, THE DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, SRI KESHAB DAS AND THE BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
|
January 17, 2014 |
|
SRI SHYAMAL BHOWMIK Vs. THE STATE OF TRIPURA, REPRESENTED BY THE COMMISSIONER & SECRETARY TO THE GOVT. OF TRIPURA, DEPARTMENT OF EDUCATION (SCHOOLS) AND THE DIRECTOR OF EDUCATION (SCHOOLS), DEPARTMENT OF EDUCATION (SCHOOLS), GOVT. OF TRIPURA
|
May 31, 2014 |
|
SRI SUBHAS RANJAN BHATTACHARJEE Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA AND OTHERS
|
March 26, 2014 |
|
SRI SUDARSAN SINGH SARDAR Vs. THE STATE OF TRIPURA REPRESENTED BY THE SECRETARY TO THE DEPARTMENT OF HOME
|
May 6, 2014 |
|
SRI SUSHANTA GUPTA Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF FOREST AND ORS.
|
May 6, 2014 |
|
SRI TAPAN CHANDRA DAS, EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (DWS) Vs. STATE OF TRIPURA, REPRESENTED BY THE PRINCIPAL SECRETARY, P.W.D., GOVERNMENT OF TRIPURA AND COMMISSIONER-CUM-SECRETARY, GENERAL ADMINISTRATION (A.R.)
|
January 10, 2014 |
|
SRI. GOUTAM SAHA Vs. SHRI BIPLAB DEBNATH, AGARTALA MUNICIPAL COUNCIL (TO BE REPRESENTED BY ITS EXECUTIVE OFFICER) AND THE ASSESSOR
|
May 27, 2014 |
|
SRI. HARILAL DEBNATH Vs. THE STATE OF TRIPURA
|
May 6, 2014 |
|
SRI. KAJAL CHANDRA DAS Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT, COMMISSIONER OF EXCISE, GOVERNMENT OF TRIPURA, THE COLLECTOR EXCISE AND SRI. SUJIT CHAKRABORTY
|
April 30, 2014 |
|
SRI. SANJIB SARKAR Vs. THE STATE OF TRIPURA, REPRESENTED BY ITS SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF HOME, SRI. DEBASHISH DAS AND SRI. UTPAL DATTA, VICE CHAIRMAN, ADIS MARKETING PVT. LTD.
|
May 6, 2014 |
|
SRIDAM REANG @ SIDAM Vs. STATE OF TRIPURA
|
September 9, 2014 |
|
STATE OF TRIPURA Vs. SHYMAL DATTA
|
July 11, 2014 |
|
STATE OF TRIPURA Vs. SMTI CHITRA SABAR
|
February 14, 2014 |
|
STATE OF TRIPURA Vs. RANJON MAJUMDER
|
September 11, 2014 |
|
STATE OF TRIPURA Vs. SUBHRAJIT DAS CHOUDURY
|
July 9, 2014 |
|
STATE OF TRIPURA Vs. ALL TRIPURA BAMBOO STICKS MERCHANTS
|
July 24, 2014 |
|
STATE OF TRIPURA Vs. MATI LAL BHOWMIK
|
August 4, 2014 |
|
STATE OF TRIPURA Vs. PIJUSH KANTI BISWAS
|
November 27, 2014 |
|
STATE OF TRIPURA Vs. MALATI DAS
|
June 23, 2014 |
|
STATE OF TRIPURA Vs. SHYAMAL ROY
|
June 12, 2014 |
|
STATE OF TRIPURA Vs. KRISHNA KANTA JAMATIA, S/O NAMAJAGYA JAMATIA; MULUK CHAND DEBBARMA, S/O PANDIT DEBBARMA,; BINOY DEBBARMA, S/O PUNIRAM DEBBARMA; SANJIT JAMATIA, S/O RAMANI MOHAN JAMATIA
|
April 22, 2014 |
|
STATE OF TRIPURA AND ORS Vs. RAJIB KALITA, S/O PRADIP KALITA AND ORS
|
March 1, 2014 |
|
STATE OF TRIPURA, REPRESENTED BY THE PRINCIPAL SECRETARY Vs. SHIB CHANDRA DEBBARMA, WEST TRIPURA
|
May 7, 2014 |
|
SUBHAM DEY Vs. STATE OF TRIPURA
|
April 23, 2014 |
|
SUBHAS BANIK Vs. KRISHNA KAMAL BANIK
|
December 18, 2014 |
|
SUBHAS CHANDRA GHOSH Vs. THE STATE OF TRIPURA
|
November 18, 2014 |
|
SUBHAS CHANDRA NATH, S/O BARINDRA NATH AND ORS Vs. PULIN BIHARI NATH,S/O SUDAM NATH AND ORS
|
January 16, 2014 |
|
SUBHAS CHANDRA SAHA, S/O LATE NITYANANDA SAHA Vs. STATE OF TRIPURA; TRIPURA ROAD TRANSPORT CORPORATION; MANAGING DIRECTOR TRIPURA ROAD TRANSPORT CORPORATION
|
April 29, 2014 |
|
SUBHAS DAS, S/O LATE RAMANI DAS, RESIDENT OF WEST Vs. STATE OF TRIPURA
|
April 29, 2014 |
|
SUBHASH KARMAKAR; JHANTU GHOSH Vs. STATE OF TRIPURA
|
September 22, 2014 |
|
SUBHRA GUPTA Vs. THE STATE OF TRIPURA
|
November 3, 2014 |
|
SUBHRA SAHA Vs. DIPTI ROY
|
September 4, 2014 |
|
SUBIR PAL CHOUDHURY Vs. MAYA PAUL
|
January 30, 2014 |
|
SUBRATA BIKASH DEY Vs. STATE OF TRIPURA
|
July 7, 2014 |
|
SUBRATA DEBNATH; SUBRATA ROY; DULAL SINGH Vs. PULIN BEHARI CHAKRABORTY
|
December 5, 2014 |
|
SUBRATA PAL Vs. STATE OF TRIPURA
|
August 20, 2014 |
|
SUBRATA SARKAR; MADAN DEB Vs. STATE OF TRIPURA
|
September 9, 2014 |
|
SUDARSHAN CHAKRABORTY Vs. TRIPURA ROAD TRANSPORT CORPORATION
|
July 24, 2014 |
|
SUDHA BINDU SAHA Vs. STATE OF TRIPURA
|
August 22, 2014 |
|
SUDHIR BARMAN, SON OF LATE CHANMANI BARMAN AND ORS Vs. STATE OF TRIPURA AND ORS
|
February 13, 2014 |
|
SUDHIR CHANDRA PAUL, S/O NIBARAN CH PAUL, AND ORS Vs. MUNICIPAL COUNCIL AND ORS
|
February 14, 2014 |
|
SUDHIR DEBNATH Vs. KANAL BALA DEBNATH
|
November 7, 2014 |
|
SUDHIR SAHAJI ALIAS SUDHIR, S/O LATE JAMINI SAHAJI Vs. STATE OF TRIPURA
|
April 24, 2014 |
|
SUDIP DAS Vs. STATE OF TRIPURA
|
July 9, 2014 |
|
SUDIP MODAK Vs. JYOTSHNA RANI MODAK
|
November 12, 2014 |
|
SUDIP NATH Vs. TRIPURA REHABILITATION PLANTATION CORPORATION LTD.
|
August 1, 2014 |
|
SUGAM PARIVAHAN LTD. Vs. THE STATE OF TRIPURA
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November 11, 2014 |
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SUJIT CHAKRABORTY Vs. STATE OF TRIPURA
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August 26, 2014 |
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SUJIT DEY, WEST TRIPURA Vs. STATE OF TRIPURA
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June 25, 2014 |
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SUKANTA MANIK Vs. STATE OF TRIPURA
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September 24, 2014 |
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SUKANTA SAHA Vs. STATE OF TRIPURA
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April 23, 2014 |
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SUKANYA KALAI Vs. DILIP KR. PAUL
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August 5, 2014 |
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SUKESH DEBNATH; KUMARI SOMA DEBNATH; KUMARI SUMITRA DEBNATH Vs. STATE OF TRIPURA; DIRECTOR OF EDUCATION; SARAJA DEBNATH; PRATIMA DEBNATH
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June 18, 2014 |
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SUKHEN PATARI Vs. THE STATE OF TRIPURA
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December 2, 2014 |
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SUKU CH.DEBBARMA Vs. STATE OF TRIPURA
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February 11, 2014 |
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SUKUMAR BHOWMIK Vs. SUBAL BHOWMIK
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September 24, 2014 |
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SUKUMAR DEBBARMA Vs. STATE OF TRIPURA
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February 3, 2014 |
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SUKUMAR GHOSH Vs. KALPANA DAS; STATE OF TRIPURA
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December 11, 2014 |
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SUKUMARI NATH Vs. SUBRATA NATH
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December 10, 2014 |
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SUMAN BARMAN Vs. STATE OF TRIPURA
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March 18, 2014 |
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SUMAN DAS Vs. THE STATE OF TRIPURA
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November 14, 2014 |
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SUMAN GHOSH Vs. KSHITISH CHANDRA DAS
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October 29, 2014 |
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SURABALA PAUL Vs. DELETED AS PER ORDER DATED 2 5 2013
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April 24, 2014 |
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SURAJ RUPINI, WEST TRIPURA Vs. STATE OF TRIPURA
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June 6, 2014 |
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SURESH DHANUK Vs. THE STATE OF TRIPURA
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November 26, 2014 |
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SURESH KUMAR CHOUDHURY Vs. STATE OF TRIPURA
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June 4, 2014 |
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SUSHANTA KUMAR DAS Vs. SECRETARY
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September 12, 2014 |
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SUSHIL KUMAR NATH Vs. SHILPI NATH; SHILA NATH
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December 16, 2014 |
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SUSHITAL DHAR Vs. PANNA LAL GHOSH; STATE OF TRIPURA
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July 4, 2014 |
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SWAPAN DAS, S/O BRAJALAL DAS Vs. REKHA DEB (DAS), W/O LATE CHANDAN KUMAR DAS; PRANAB DEBNATH, S/O HARIPADA DEBNATH; NATIONAL INSURANCE COMPANY LIMITED; NEW INDIA ASSURANCE COMPANY LIMITED
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March 27, 2014 |
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SWAPAN KR. CHAKRABORTY Vs. STATE OF TRIPURA
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February 12, 2014 |
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SWAPAN KR. ROY Vs. STATE OF TRIPURA
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July 21, 2014 |
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SWAPAN KUMAR DAS Vs. BANDANA KAR PURKAYESTHA
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July 8, 2014 |
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SWAPAN KUMAR DAS Vs. STATE OF TRIPURA
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June 13, 2014 |
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SWAPAN KUMAR DEY, TRIPURA WEST Vs. AIRPORT’S AUTHORITY OF INDIA, REPRESENTED BY THE REGIONAL DIRECTOR, ASSAM
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January 24, 2014 |
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SWAPAN KUMAR PAL, WEST TRIPURA Vs. OIL & NATURAL GAS CORPORATION LTD
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February 26, 2014 |
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SWAPAN KUMAR PAUL Vs. OIL & NATURAL GAS CORPORATION LTD.
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July 31, 2014 |
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SWAPNA SAHA AND ORS Vs. SANKAR DUTTA CHOWDHURY AND ORS
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February 17, 2014 |
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TANMOY NATH Vs. STATE OF TRIPURA
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May 7, 2014 |
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TAPAN DAS Vs. STATE OF TRIPURA
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July 10, 2014 |
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TAPAN KUMAR ACHARJEE Vs. THE STATE OF TRIPURA
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October 28, 2014 |
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TAPAN KUMAR ACHARJEE, WEST TRIPURA Vs. UNION OF INDIA
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June 4, 2014 |
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TAPAN MAJUMDER Vs. STATE OF TRIPURA
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July 22, 2014 |
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TAPAN MAJUMDER Vs. STATE OF TRIPURA
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November 25, 2014 |
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TAPAN SARKAR Vs. STATE OF TRIPURA
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June 12, 2014 |
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TAPAS KUMAR DEB Vs. STATE OF TRIPURA
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May 8, 2014 |
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TAPAS KUMAR ROY Vs. STATE OF TRIPURA
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April 24, 2014 |
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TAPAS ROY Vs. MANTI SAHA (ROY)
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September 17, 2014 |
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TAPASH SARKAR, S/O LATE RAJENDRA SARKAR; BIDUR SARKAR, S/O LATE CHINTA HARAN SARKAR Vs. STATE OF TRIPURA
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March 4, 2014 |
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TARA BHUSAN SAHA Vs. STATE OF TRIPURA
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June 30, 2014 |
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TARI KANTA TRIPURA, SOUTH TRIPURA Vs. STATE OF TRIPURA
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June 26, 2014 |
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TARUN TANTI, SON OF LATE SUBASH TANTI Vs. STATE OF TRIPURA
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August 7, 2014 |
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THE COMMANDANT AND C.T. SRIHARI RAO Vs. SRI BABUL NANDI AND SRI DILIP BHOWMIK
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January 8, 2014 |
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THE DEITY (THE GOD-SHIVA), NORTH TRIPURA Vs. ABANI MOHAN NATH
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January 24, 2014 |
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THE EXECUTIVE OFFICER Vs. RAKHAL CHANDRA KARMAKAR
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November 28, 2014 |
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THE LAND ACQUISITION COLLECTOR Vs. SRI RAMKRISHNA GOALA AND ORS.
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January 13, 2014 |
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THE MANAGER Vs. NANDI & NANDI
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November 17, 2014 |
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THE NATIONAL INSURANCE CO. LTD. Vs. BRAJENDRA NAMA DAS
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February 10, 2014 |
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THE NATIONAL INSURANCE COMPANY LIMITED Vs. SUNITA DEVI
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December 18, 2014 |
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THE NEW INDIA ASSURANCE CO. LIMITED Vs. ASWINI BISWAS
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December 18, 2014 |
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THE NEW INDIA ASSURANCE CO. LTD. Vs. SUKUMAR SUTRADHAR
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December 1, 2014 |
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THE NEW INDIA ASSURANCE CO. LTD. REPRESENTED BY ITS BRANCH MANAGER Vs. SHRI JHALAK SHIL, SMT. RAKHI BALA DAS (SHIL) AND SHRI PARIMAL DAS
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January 22, 2014 |
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THE ORIENTAL INSURANCE COMPANY LTD., REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER Vs. SMT. SHILPI CHANDA AND ORS.
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February 11, 2014 |
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THE STATE OF TRIPURA Vs. ANITA SINGHA
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November 10, 2014 |
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THE STATE OF TRIPURA Vs. ALOK DEY
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December 9, 2014 |
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THE STATE OF TRIPURA, REPRESENTED BY THE COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF HOME, GOVT. OF TRIPURA Vs. SRI ARABINDA GHOSH AND SMT. BIMALA GHOSH
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January 16, 2014 |
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THE TRIPURA KHADI & VILLAGE INDUSTRIES BOARD Vs. SRI KAJAL BHADRA
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January 13, 2014 |
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THE UNITED INDIA INSURANCE COMPANY LTD. Vs. MUSTAFA
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November 3, 2014 |
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THE UNITED INDIA INSURANCE COMPANY LTD., REPRESENTED BY ITS BRANCH MANAGER Vs. SMTI. FUL KUMARI DEB BARMA (NOATIA), SRI BASUDEB NOATIA, SRI PAHAR NOATIA AND SHRI SAMARJIT DATTA
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February 7, 2014 |
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TILAK CHANDRA BHATTACHARJEE, SON OF LATE RAMANI MOHAN BHATTACHARJEE Vs. ABDUL HASHEM (MADRASHA SECRETARY), SON OF LATE KALA GAZI; SUNA MIAH, SON OF LATE WAZUDDIN; FAZLUR RAHAMAN (EDUCATION CLERK), SON OF LATE MAZID; AHID MIAH, SON OF MD NURUL HAQUE; KHUSHID MIAH, SON OF LATE MALU MIAH; SIDDIK MIAH, SON OF LATE KHALEK MIAH; HA
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March 18, 2014 |
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TINKAR DAS Vs. THE STATE OF TRIPURA
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November 17, 2014 |
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TITUN KUMAR BANIK ALIAS TITU BANIK Vs. STATE OF TRIPURA
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August 12, 2014 |
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TOTA MIAH, SOUTH TRIPURA Vs. STATE OF TRIPURA
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February 12, 2014 |
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TRIPUR INDIA PRIVATE LIMITED Vs. STATE OF TRIPURA
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February 5, 2014 |
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TRIPURA GOVERNMENT TEACHERS ASSOCIATION Vs. STATE OF TRIPURA
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September 16, 2014 |
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TRIPURA HORTICULTURAL CORPORATION LTD Vs. SANKAR NARAYAN DAS
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June 2, 2014 |
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TRIPURA POLYMER PRIVATE LIMITED Vs. STATE OF TRIPURA; CHIEF ENGINEER, PWD(WR); SUPERINTENDING ENGINEER; EXECUTIVE ENGINEER; VISHAL PIPES LTD
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March 28, 2014 |
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TRIPURA REAL ESTATE AND CONSTRUCTION LTD Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES; OFFICER-IN-CHARGE
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June 3, 2014 |
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TRIPURA STATE ELECTRICITY CORPORATION LIMITED Vs. SMT. BEGAM BIBI AND ORS.
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January 29, 2014 |
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TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. JIBAN KR SAHA
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July 31, 2014 |
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TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. S D O (ELECTRICAL); STATE OF TRIPURA; RINA SUTRADHAR, WIFE OF LATE RABINDRA SUTRADHAR; RUMA SUTRADHAR, DAUGHTER OF LATE RABINDRA SUTRADHAR; RANA SUTRADHAR, SON OF LATE RABINDRA SUTRADHAR
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March 12, 2014 |
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TRIPURA TRIBAL OFFICERS WELFARE FORUM Vs. UNION OF INDIA; SECRETARY TO GOVERNMENT OF INDIA; COMMISSIONER OF INCOME TAX (TDS); INCOME TAX OFFICER (TDS), CITY CENTRE; OIL AND NATURAL GAS CORPORATION LTD; ASSET MANAGER, ONGC TRIPURA ASSET; DEPUTY GENERAL MANAGER (F & A), ONGC LTD; STATE OF TRIPURA;
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March 27, 2014 |
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TULSI DAS, S/O LATE ADHIR DAS, Vs. STATE OF TRIPURA
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March 4, 2014 |
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TUSHAR KANTI GOSWAMI Vs. GOURANGA CHANDRA DEB
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March 18, 2014 |
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UDAIPUR BONDED WAREHOUSE Vs. DEPUTY COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME TAX
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June 30, 2014 |
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UJJALA DEBBARMA Vs. SARAJ DEBNATH
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August 18, 2014 |
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UMA SAHA (DEBNATH) Vs. THE STATE OF TRIPURA
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November 6, 2014 |
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UMESH CHANDRA DAS SON OF LT UPENDRA CHANDRA DAS Vs. STATE OF TRIPURA
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March 6, 2014 |
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UMESH CHANDRA DAS SON OF LT UPENDRA CHANDRA DAS Vs. STATE OF TRIPURA
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February 13, 2014 |
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UNION OF INDIA Vs. SUKHLAL DEBBARMA
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September 16, 2014 |
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UNION OF INDIA Vs. RANU MARAK
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August 19, 2014 |
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UNION OF INDIA Vs. KESHAB KURI
|
July 1, 2014 |
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UNION OF INDIA; COMMANDING OFFICER Vs. PREM SINGH
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September 16, 2014 |
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UNITED BANK OF INDIA Vs. BIMAN TALUKDAR
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August 25, 2014 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARIPADA BHOWMIK, S/O RAM CHANDRA BHOWMIK; GOBINDA BOSE, S/O ANIL BOSE; UTTAM ROY, S/O GOBINDA ROY; ORIENTAL INSURANCE CO LTD
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March 26, 2014 |
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UNITED INDIA INSURANCE COMPANY LTD , AND ORS Vs. FUL KUMARI DEB BARMA(NOATIA) AND ORS
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February 7, 2014 |
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UNOUS MIA Vs. SHELINA AKTAR
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August 20, 2014 |
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USHA BARUA Vs. STATE OF TRIUPURA & OTHERS
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April 29, 2014 |
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UTTAM DATTA, S/O LT PYARI MOHAN DATTA; MANJU DATTA (GUPTA), D/O LT PYARI MOHAN DATTA; BASANTI DATTA, D/O LT PYARI MOHAN DATTA; SADHAN DATTA, S/O LT PYARI MOHAN DATTA; SUMA DATTA, W/O UTTAM DATTA Vs. MITA DAS, D/O LT GOURA GOPAL DAS; STATE OF TRIPURA
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August 22, 2014 |
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UTTAM DEBNATH Vs. BABUL CH DEB ; BRANCH MANAGER
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November 12, 2014 |
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