| Case Title | Date |
|---|---|
| DEUTSCHE BANK A.G. Vs. K.S. ELANGOVAN | January 14, 2015 |
| M REGINA MARY (DIED) & ORS Vs. VAN ALLEN HOSPITAL & ORS | February 11, 2015 |
| S. SUBBIAH Vs. REHOBOTH HONDA VEHICLES AND ORS. | July 8, 2015 |
| TAMIL NADU ELECTRICITY BOARD Vs. MURUGESWARI | August 19, 2015 |
| V K C CREDIT AND FOREX SERVICES PVT LTD Vs. NEW INDIA INSURANCE COMPANY LTD | January 14, 2015 |
| V. GOPALAKRISHNAN Vs. PUBLIC INFORMATION OFFICER, CORPORATION OF CHENNAI | April 17, 2015 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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