| Case Title | Date |
|---|---|
| AMBER AGRO POLYMER AND CHEMICAL PVT LTD Vs. BOMBAY BURMAH TRADING | March 6, 2013 |
| CHRISTIE AUTO EMBROIDERY Vs. ASST GENERAL MANAGER, STATE BANK OF INDIA | December 4, 2013 |
| NATIONAL INSURANCE COMPANY LTD Vs. T SADAGOPAN AND ORS | September 2, 2013 |
| PROFESSIONAL COURIERS, DEEN PLAZA BUILDING Vs. CHARLES AROKIA RAJ | September 13, 2013 |
| SOUTHERN RAILWAY Vs. G BALU | February 8, 2013 |
| TAMIL NADU HOUSING BOARD Vs. N VENKATESAN | February 8, 2013 |
| VAN ALLEN HOSPITAL & ORS Vs. M REGINA MARY | August 21, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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