|
A. BABU Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO
|
January 30, 2012 |
|
A.PALANIVEL Vs. INDUSIND BANK
|
February 20, 2012 |
|
ANGAI POLYMERS PRIVATE LTD Vs. REGIONAL MANAGER
|
January 30, 2012 |
|
B.PREMAVATHY Vs. REGIONAL COMMISSIONER EMPLOYEES
|
January 30, 2012 |
|
B.RAMASAMY Vs. REGIONAL MANAGER, PROFESSIONAL
|
January 12, 2012 |
|
BRANCH MANAGER CANARA BANK GANDHIGRAM BRANCH GANDHIGRAM Vs. M.MOHANDAS
|
February 8, 2012 |
|
BRANCH MANAGER NATIONAL INSURANCE CO. LTD Vs. T.SHARMILA JAIN
|
February 21, 2012 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO Vs. SANATH V.SHUKLA
|
January 30, 2012 |
|
BRANCH MANAGER, CANARA BANK Vs. C.ELUMALAI
|
January 3, 2012 |
|
BRANCH MANAGER, INDIAN OVERSEAS BANK Vs. K.VEMBAIAH
|
January 6, 2012 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. A.SILUVAIDHASAN
|
January 20, 2012 |
|
CENTRAL COOPERATIVES BANK Vs. MANJULA
|
February 21, 2012 |
|
CITY CORP FINANCE INDIA LTD Vs. RAJAMMAL
|
January 20, 2012 |
|
DASARATHY MOTORS, AUTHORISED DEALERS, TVS MOTOR COMPANY LTD Vs. P.MAHALINGAM
|
January 9, 2012 |
|
DIRECTOR V.G.P. AGRO FARM (P) LTD Vs. K.S.NEMATHULLAH
|
February 21, 2012 |
|
E.GUNASEKARAN Vs. P.SARAVANAN
|
October 11, 2012 |
|
E.KHADER SHERIF Vs. BPL LTD., SALES DIVISION
|
January 24, 2012 |
|
EMAAR MGF LAND LIMITED SALES Vs. G.RAVI
|
January 24, 2012 |
|
FRANCH EXPRESS NETWORK PVT. LTD Vs. N.CHITRA
|
January 24, 2012 |
|
G.PRAVINCHAND Vs. ROCHE DIAGNOSTICS PVT. LTD
|
October 10, 2012 |
|
GODREJ & BOYCE MANUFACTURING CO. LTD Vs. RAJ BALA MURARKA
|
January 20, 2012 |
|
GOPAL PROPRIETOR SRI ANJANEYA TRANSPORTS Vs. NORTH EASTERN CARRYING CORPORATION LTD
|
February 13, 2012 |
|
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. A SENTHIL
|
September 10, 2012 |
|
J.SELVI Vs. ASSISTANT DIRECTOR (RPLI)
|
October 12, 2012 |
|
K.S.MUTHU Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
October 13, 2012 |
|
K.SUBRAYAN Vs. A.ARUNAGIRI
|
October 12, 2012 |
|
KALARANI Vs. SITA THIRUGNANASAMBANTHAM
|
October 10, 2012 |
|
KALYANAM Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
October 13, 2012 |
|
KISMATH BEGUM Vs. EXECUTIVE ENGINEER (DISTRIBUTION)
|
January 4, 2012 |
|
L.JAYARAMA REDDI Vs. GROMORE BIO-TECH LTD
|
October 14, 2012 |
|
LAKSHMANA IYER Vs. POST MASTER GENERAL
|
January 19, 2012 |
|
LIC OF INDIA & ORS Vs. S SIDDHARTHAN
|
March 26, 2012 |
|
M.SIVASUBRAMANIAN Vs. SALATHU, ARUL THIRUMANA MANDAPAM
|
January 6, 2012 |
|
MANAGER CANARA BANK DHALAVOIPUPRAM Vs. V.CHANDRA
|
January 24, 2012 |
|
MANAGER POPULAR VEHICLES & SERVICES LTD Vs. N.MARICHAND
|
January 30, 2012 |
|
MANAGER VST SERVICE STATION (VELLORE) GANDHI NAGAR Vs. M.N.BALAJI
|
January 24, 2012 |
|
MANAGER, NATIONAL INSURANCE CO. LTD Vs. P.PALANIAMMAL
|
October 3, 2012 |
|
MANAGING DIRECTOR, STAR HEALTH & ALLIED INSURANCE CO. LTD Vs. S.RAGHURAMAN
|
January 25, 2012 |
|
MANICAM NARAYANAN, PROPRIETOR Vs. M/S. GURUDEV MOTORS PVT. LTD
|
October 14, 2012 |
|
MARY R. ELLIS 10(43) MOORTHY NAGAR VILLIVAKKAM Vs. T.YESUDIAN
|
January 24, 2012 |
|
NATIONAL INSURANCE CO LTD & ANR Vs. T SHARMILA JAIN
|
February 21, 2012 |
|
NATIONAL INSURANCE CO LTD AND ANR Vs. T SHARMILA JAIN
|
February 20, 2012 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJAMANI
|
December 7, 2012 |
|
NEW INDIA ASSURANCE CO. LTD Vs. C.N.MOHAN RAJ
|
February 8, 2012 |
|
PRINCIPAL, GOVERNMENT INDUSTRIAL TRAINING INSTITUTE, HOSUR Vs. E.JHON MICHAEL RAJ
|
October 3, 2012 |
|
R.DHANAPAL Vs. APPOLLO HOSPITAL (P) LTD
|
October 14, 2012 |
|
S.NAGANATHAN Vs. MANAGER ORIENTAL INSURANCE CO. LTD
|
January 20, 2012 |
|
S.RAMAMOORTHY Vs. N.RAMALINGAM
|
January 5, 2012 |
|
S.S.RADHAKRISHNAN Vs. SALES MANAGER AIRWAYS (INDIA) PVT. LTD
|
January 19, 2012 |
|
S.SAKTHY, M.B.B.S. DGO CONSULTANT OBSTETRICIAN GYNECOLOGIST SRI SAKTHY HOSPITAL Vs. P.MUTHUKRISHNAN
|
January 31, 2012 |
|
S.SATHYAMOORTHY Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
October 13, 2012 |
|
SARADHA GOPALAKRISHNAN Vs. ICICI BANK LIMITED
|
October 4, 2012 |
|
SASTHA CONSTRUCTIONS, V.SREEKRISHNAN Vs. S.MURUGESAN
|
January 30, 2012 |
|
SASTHA CONSTRUCTIONS, V.SREEKRISHNAN Vs. K.K.RAVI
|
January 30, 2012 |
|
SECRETARY C.L. SPL. 169 OTTAI VANOOR PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. V.K.SIVAKOZHUNDHU
|
February 3, 2012 |
|
SECRETARY, 2137 CHERANMAHADEVI PANCHAYAT UNION, EMPLOYEES CO-OPERATIVE THRIFT AND CREDIT SOCIETY LIMITED Vs. BABY SUNDARABAI
|
January 5, 2012 |
|
SINGAPORE AIRLINES LTD Vs. K.BALASUBRAMANIAM
|
January 30, 2012 |
|
SPECIAL OFFICER PUDUKKOTTAI DISTRICT CENTRAL COOPERATIVE BANK EAST RAJA VEEDHI PUDUKOTTAI Vs. MINOR MANJULA
|
February 21, 2012 |
|
SRILATHA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD
|
September 28, 2012 |
|
ST.JOHNS FREIGHT SYSTEMS LTD Vs. KAMARAJ COLLEGE OF ENGINEERING & TECHNOLOGY MANAGING BOARD
|
January 20, 2012 |
|
STATION MANAGER, TIRUNELVELI JUNCTION RAILWAY STATION Vs. M.MOHAMED JEHANGIR
|
October 11, 2012 |
|
T.PRABAKARAN Vs. ICICI LOMBARD GENERAL INSURANCE CO. LTD
|
January 6, 2012 |
|
TAMIL NADU HOUSING BOARD Vs. K BALASUBRAMANIAN
|
March 6, 2012 |
|
TAMIL NADU HOUSING UNIT Vs. V BABY SAROJA
|
September 21, 2012 |
|
TAMILNADU HOUSING BOARD Vs. R.SIVASANKARAN
|
January 3, 2012 |
|
V.BALAKRISHNAN Vs. G.CHARUMATHI
|
October 12, 2012 |
|
V.IYYAMPAERUMAL Vs. PROPRIETOR, SIVAKAMI
|
October 4, 2012 |
|
V.RAVINDRANATH, UROLOGIST & LASER SURGEON Vs. D.GUNARAJ
|
October 4, 2012 |
|
VIMALA CHELLADURAI, PROP. RAJA ENTERPRISES Vs. U.MUTHUKRISHNAN
|
January 24, 2012 |
LOGIN