POST MASTER, HEAD POST OFFICE Vs. P.G.EKAMBARA MUDALIAR
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November 28, 2011 |
A.2683-ALAGAPPAN CO-OPERATIVE BUILDING SOCIETY LIMITED Vs. FATHIMA RANI
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April 7, 2011 |
A.A.528, VAZHAITHOTTAM PRIMARY AGRICULTURAL, CO-OPERATIVE BANK LTD Vs. K.MUTHUSAMY
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February 15, 2011 |
A.KAMADHENU Vs. DR.GIRIJA RAJKUMAR, M.B.B.S., DGO R.G
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January 28, 2011 |
A.P.JOS Vs. CUSTOMERS SERVICE MANAGER
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January 21, 2011 |
A.SASI MAHIBALAN Vs. SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD
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April 21, 2011 |
A.SENTHILKUMAR CHILD SPECIALIST VADAGARAI PERIYAKULAM Vs. K.KASI
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July 26, 2011 |
A.SURESH ANAND Vs. ICICI BANK LTD
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October 31, 2011 |
A.THIRUMARAN Vs. KVM TRAVELINK
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September 10, 2011 |
A.THIRUSELVI, M.D (O&G) KUGAN HOSPITAL RAMANUJAM NAGAR Vs. B.REVATHY
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July 29, 2011 |
A.VISWANATHAN Vs. J.THIRUMALAI RAJAN
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December 30, 2011 |
ADKA K. SREESH Vs. K.CHITRA
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May 11, 2011 |
ADMINISTRATIVE INCHARGE (DOCTOR) M/S. ANAND, ABDUL & VINODH MEERABAI HOSPITAL COUNSEL FOR HOSUR Vs. N.MANJUNATHAN
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August 29, 2011 |
ADMINISTRATIVE OFFICER APOLLO HOSPITALS ENTERPRISE Vs. A.KESHAVAN EMRABDIRY
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August 29, 2011 |
AGARWAL VASANS EYE HOSPITAL Vs. KASIM
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March 11, 2011 |
AGARWALS EYE HOSPITAL Vs. G.NISHA
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December 30, 2011 |
AGNES, J.A.LABORATORY Vs. DHANALAKSHMI
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December 19, 2011 |
AICAM ENGINEERING LTD Vs. NATIONAL INSURANCE COMPANY LTD
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July 22, 2011 |
AIR DECCAN Vs. P.M. MANOHARAN
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October 21, 2011 |
AIRCEL LIMITED Vs. K.P.BALASUBRAMANIAM
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January 28, 2011 |
AITEL BHARAT MOBINET LTD Vs. K.N.SANKARAN
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January 28, 2011 |
ALL INDIA HUMAN RIGHTS & DISABLED PROTECTION TRUST Vs. MANAGER, SELVA VINAYAGAR GAS AGENCY
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December 29, 2011 |
AMALA Vs. TMT.MARIKKANNU
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January 14, 2011 |
ANAIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRINS
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November 30, 2011 |
ANDHRA BANK Vs. S.MANIMEGALAI
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March 24, 2011 |
APPU HOTELS LIMITED Vs. ION EXCHANGE SERVICES LTD
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November 14, 2011 |
ARANGAMURUGAN, GOVERNMENT HOSPITAL MELPURAM Vs. S.SAKTHIVEL
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September 14, 2011 |
ARAVIND OPTICALS Vs. S.SAMPATH
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January 18, 2011 |
ARIHANT COMPUTERS (P) LTD Vs. S.SETHURAMAN
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April 29, 2011 |
ARVIND V.JOSHI Vs. RAM MOHAN & CO. PVT. LTD
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June 27, 2011 |
ASHWIN PAREKH, PROPRIETOR OF SRI SAHAJANAND CARDIO CARE Vs. BRANCH MANAGER
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August 16, 2011 |
ASSHA TRAVELS Vs. J. BALASUBRAMANIAN
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May 9, 2011 |
ASSISTANT ENGINEER Vs. M.M.K.RAJA
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July 25, 2011 |
ASSISTANT ENGINEER, OPERATION AND MAINTENANCE Vs. P.SUBRAMANIAN
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May 31, 2011 |
ASSISTANT ENGINEER, SALEM HOUSING UNIT Vs. V.CHINNAPPAN
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January 28, 2011 |
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. A.GEORGE
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April 29, 2011 |
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. RAJAGOPA
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March 31, 2011 |
ASSISTANT GENERAL MANAGER, CHENNAI Vs. RAJAM
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March 29, 2011 |
ASSISTANT GENERAL MANAGER, TAMIL NADU STATE APEX CO-OP BANK LTD Vs. C.R.SRINIVASAN
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March 23, 2011 |
ASSOCIATED TOURS (MADRAS) PVT. LTD Vs. VAITHIANATHAN
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February 28, 2011 |
AUTHORIZED SIGNATORY, ICICI LOMBARD GENERAL INSURANCE CO.LTD Vs. N.SOMASUNDARAM
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September 6, 2011 |
AUTHORIZED SIGNATORY, VIVEK LTD Vs. K.S.SRIRAM
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February 25, 2011 |
B.JAYA Vs. SUB REGISTRAR, WORAIYUR SUB REGISTRAR OFFICE, TIRUCHIRAPALLI REGISTRATION DISTRICT
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February 28, 2011 |
B.PARTHIBAN Vs. NATIONAL INSURANCE COMPANY LTD
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December 30, 2011 |
B.R.BANSALI Vs. ICICI BANK LTD
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October 20, 2011 |
B.S.ANBAZAHAN Vs. EXECUTIVE ENGINEER, AND ADMINISTRATIVE OFFICER
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April 25, 2011 |
B.VENKATESAN Vs. VODAFONE ESSAR CELLULAR LTD
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March 23, 2011 |
BABY ELECTRONICS Vs. P.SUBRAMANIAM
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April 29, 2011 |
BAGHYAM KITCHENS WARE Vs. G.SOLOMON ANISH PAUL
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November 3, 2011 |
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. P.SUBRAMANIAM
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February 28, 2011 |
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. D.DANIEL
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February 28, 2011 |
BAJAJ AUTO FINANCE LTD Vs. V.RAVIKUMAR
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April 25, 2011 |
BAJAJI AUTO FINANCE LTD Vs. V.MANIKANDA KUMAR
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June 17, 2011 |
BANK MANAGER STATE BANK OF INDIA BHARATHIYAR ROAD Vs. P.ANNADURAI
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February 25, 2011 |
BANK OF BARODA Vs. K.T.RAMAKRISHNAN
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December 16, 2011 |
BEACH CHENNAI HOSPITAL Vs. S.P.ALAGAPPAN
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June 24, 2011 |
BHARAT AUTOMOBILES Vs. CHITRADEVI TRANSPORTS
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May 5, 2011 |
BHARTI CELLULAR LIMITED Vs. N SRINIVASAN
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April 4, 2011 |
BHARTI CELLULAR LIMITED, OCEANIC TOWERS Vs. N.SRINIVASAN
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April 7, 2011 |
BRANCH MANAGER Vs. UNITED INDIA INSURANCE CO. LTD
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December 30, 2011 |
BRANCH MANAGER INDIAN OVERSEAS BANK CHENGALPATTU Vs. N.RAVIKUMAR
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February 28, 2011 |
BRANCH MANAGER LIC OF INDIA TIRUCHENGODE Vs. PACHAMUTHU
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August 16, 2011 |
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. R.SAVITHRI
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August 18, 2011 |
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA JEEVAN JYOTHI Vs. S.NAZEEM
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February 28, 2011 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SELVARAJ PROPRIETOR
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April 20, 2011 |
BRANCH MANAGER STATE BANK OF INDIA Vs. P.NITHYASREE
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July 8, 2011 |
BRANCH MANAGER STATE BANK OF INDIA Vs. V.R.DURAISAMY
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June 13, 2011 |
BRANCH MANAGER STATE BANK OF INDIA Vs. R.THIRUVARUTSELVI
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August 18, 2011 |
BRANCH MANAGER THE NEW INDIA ASSURANCE CO. LTD Vs. V.RAJAMANI
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August 29, 2011 |
BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD Vs. R.BHUVANENDRAN
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September 27, 2011 |
BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD Vs. A.RAMASAMY
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December 9, 2011 |
BRANCH MANAGER, AMERICAN EXPRESS BANK LTD Vs. V.R.KRISHNAKUMAR
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November 11, 2011 |
BRANCH MANAGER, CANARA BANK Vs. M.A.RAMACHANDRAN
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February 24, 2011 |
BRANCH MANAGER, CENTRAL BANK OF INDIA Vs. M. RAZIYA BI
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May 6, 2011 |
BRANCH MANAGER, EUREKA FORBES LIMITED Vs. C.GOVINDAN
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April 25, 2011 |
BRANCH MANAGER, HDFC LIMITED Vs. P.SHANMUGANATHAN
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December 29, 2011 |
BRANCH MANAGER, HDFC LIMITED Vs. P.SHANMUGANATHAN
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December 28, 2011 |
BRANCH MANAGER, INDIAN BANK Vs. P.VIJAYAN
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March 21, 2011 |
BRANCH MANAGER, INDIAN OVERSEAS BANK, KAVERIPOOMPATTINAM, SIRKGALI TALUK, NAGAPATTINAM Vs. KANIMOZHI
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December 15, 2011 |
BRANCH MANAGER, LAKSHMI VILAS BANK LTD Vs. S.PARVATHY
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August 26, 2011 |
BRANCH MANAGER, LIC OF INDIA Vs. M.BHARATHI
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March 14, 2011 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. K.KUPPUSAMY
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April 21, 2011 |
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD Vs. P.ARUMUGHAM
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January 19, 2011 |
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD Vs. P.N.PANNEERSELVAM
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February 18, 2011 |
BRANCH MANAGER, PUNJAB NATIONAL BANK, VIJAYA COMPLEX, BAZAAR, NAGAPATTINAM Vs. SENBAGARAMAN
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November 18, 2011 |
BRANCH MANAGER, SOTC WORLD TOUR OPERATIONS-CHENNAI BRANCH Vs. V.SHANMUGAM
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October 24, 2011 |
BRANCH MANAGER, STANDARD CHARTERED BANK, RAJAJI SALAI,PARRYS CORNER Vs. E.VIJAY ANAND
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December 28, 2011 |
BRANCH MANAGER, STATE BANK OF INDIA Vs. GEETHA
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April 28, 2011 |
BRANCH MANAGER, STATE BANK OF INDIA, ASHOK NAGAR BRANCH Vs. P.VIJAYAKUMAR
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September 5, 2011 |
BRANCH MANAGER, TATA TELESERVICES LTD Vs. K.RAGUPATHY
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February 9, 2011 |
BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD Vs. PAPPAL
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February 28, 2011 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. KRYSTAL MOTORS
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July 13, 2011 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. R.NATARAJAN
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October 18, 2011 |
C.MURUGESAN Vs. GURUVAYURAPPAN AUTOMOBILES
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June 27, 2011 |
C.S.R. NURSING HOME Vs. NAGARAJAN
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December 30, 2011 |
C.SAROJA Vs. DR.MALARVIZHI, ESI HOSPITAL
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April 25, 2011 |
CARDAMOM PLANTERS ASSOCIATION COLLEGE BODINAYAKKANUR Vs. I.P.JEYAKANNAN
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March 28, 2011 |
CHAIRMAN HDFC BANK LTD Vs. FELIX RYAN
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September 15, 2011 |
CHAIRMAN, GOVERNING COUNSEL, KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES Vs. S.RAJAMANICKAM
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May 23, 2011 |
CHAIRMAN-CUM-MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. R.BHASKARAN
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February 28, 2011 |
CHANDRA BHUSHANA, GUPTA KORADA Vs. AMERICAN EXPRESS
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November 29, 2011 |
CHANDRASEKAR APARTMENTS WELFARE SOCIETY Vs. C.JANAKIRAMAN
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July 28, 2011 |
CHENNAI CORPORATE CLUB PVT. LTD Vs. K.S.ATHAVAN BALAJI
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January 31, 2011 |
CHENNAI FORD Vs. D.VENATESH
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July 19, 2011 |
CHENNAI PACKERS & MOVERS Vs. K.K. RAJAN
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January 20, 2011 |
CHIEF GENERAL MANAGER, BHARAT SANCHAR NUGHAM LIMITED Vs. R.SACHIDANANDAM
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December 12, 2011 |
CHIEF GENERAL MANAGER, SOUTHERN RAILWAYS Vs. D.VARATHARAJ
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July 15, 2011 |
CHIEF GENERAL MANAGER, TELECOMMUNICATION Vs. FR.A.MATHIAS
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February 11, 2011 |
CHIEF MANAGER STATE BANK OF INDIA KARUR BRANCH Vs. A.S.KANDASAMY
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January 13, 2011 |
CHIEF MANAGER, THE SOUTH INDIAN BANK Vs. RAMACHANDRAN PILLAI
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May 17, 2011 |
CHIEF MEDICAL SUPERINTENDENT SOUTHERN RAILWAY Vs. V.V.VENKATARAMANA SARMA
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June 17, 2011 |
CHIEF OPERATING OFFICER, FORMERLY BPL MOBILE CELLULAR LTD Vs. SURESH JAIN
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January 28, 2011 |
CHINNASAMY Vs. K.PRABAKAR
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May 19, 2011 |
CHOLAMANDALAM DBS FINANCE LTD Vs. SUNDARAM
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October 12, 2011 |
CHURCH OF SOUTH INDIA Vs. THANGAMMAL
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February 25, 2011 |
CITICORP MARUTI FINANCE LTD Vs. A.PALANISAMY
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March 16, 2011 |
CITY MOTORS Vs. N.SUBRAMANIAM
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January 21, 2011 |
CO-ORDINATOR, DIRECTORATE OF DISTANCE EDUCATION Vs. TMT.SIVAGAYATHRI
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September 15, 2011 |
CO-ORDINATOR, STAR HEALTH & ALLIED INSURANCE CO. LTD Vs. M.PUSHPARAJ
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December 30, 2011 |
COLLECTION MANAGER FULLERTON INDIA CREDIT INDIA COMPANY LTD Vs. G.GOPINATH
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April 29, 2011 |
COMMISSIONER, REGIONAL PROVIDENT FUND OFFICE Vs. V.ANNAKILI
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May 11, 2011 |
COMPANY SECRETARY, M/S.SATYAM COMPUTER SERVICE LTD Vs. A.ASAITHAMBI
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August 29, 2011 |
CONSUMER PROTECTION COUNCIL Vs. BRANCH MANAGER STATE BANK OF INDIA PALAKKARAI
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September 16, 2011 |
CORRESPONDENT, MAHARAJA PRITVI ENGINEERING COLLEGE Vs. D.NEETHA ISMAYIL
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March 29, 2011 |
CORRESPONDENT, VELLALAR COLLEGE OF ENGINEERING Vs. G.NITHYALAKSHMI
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December 2, 2011 |
COX & KINGS (INDIA) PVT. LTD Vs. COORNARASWAMI RAMAKRISHNAN
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January 21, 2011 |
COX AND KINGS (INDIA) LTD Vs. V.THANGAVELSAMY, RED., COLLEGE PROFESSOR
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February 25, 2011 |
COX AND KINGS INDIA LTD Vs. LAKSHMINARAYANAN
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November 25, 2011 |
D.ANANTHASAYANAM Vs. G.SELVARAJ
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May 30, 2011 |
D.B. SAXENA Vs. ORIENTAL INSURANCE COMPANY LTD
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December 30, 2011 |
D.CUBE CONSTRUCTIONS (P) LTD Vs. V.M.RAVINDRA
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November 11, 2011 |
D.PRABHAKAR Vs. TELCO CONSTRUCTIONS EQUIPMENTS CO. LTD
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September 27, 2011 |
DEAN GOVERNMENT MOHAN KUMARAMANGALAM MEDICAL COLLEGE HOSPITAL SALEM DISTRICT Vs. A.HANEEF
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October 21, 2011 |
DEPUTY GENERAL MANAGER, VIJAYA BANK, REGIONAL MANAGER Vs. N.K.JAYAPAL, JAYA STORES
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January 28, 2011 |
DEPUTY MANAGER, VST AUTO AGENCY LTD Vs. VASUDEVAN
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November 30, 2011 |
DESK TO DESK COURIER AND CARGO LTD Vs. M.KUNJU PROJECT MANAGER
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June 17, 2011 |
DHARASURAM PRIMARY AGRICULTURAL CO-OP BANK LIMITED Vs. G K PADMANABHAN
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April 15, 2011 |
DIESEL POWER SYSTEM Vs. STABLE CLOTHINGS
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January 20, 2011 |
DIGITAL WORLD Vs. TVS
IYENGAR & SONS
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August 17, 2011 |
DINDIGUL CENTRAL CO-OPERATIVE BANK LTD Vs. A.N.SAKTHIVEL
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August 17, 2011 |
DIRECTOR, BHAGYALAKSHMI TRAVELS Vs. M.SAHUL
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March 23, 2011 |
DISTRICT COLLECTOR ARIYALUR Vs. K.MALAIRAJA
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July 12, 2011 |
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. P.VEERASAMY
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April 20, 2011 |
DIVISIONAL MANAGER THE ORIENTAL INSURANCE CO. LTD Vs. P.JEYARAJ
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June 20, 2011 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. S.THIRUMAMANI
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April 20, 2011 |
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. DURAISAMY VENKATAPERUMAL
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May 31, 2011 |
DIVISIONAL MANAGER, THE NATIONAL INSURANCE CO. LTD Vs. SESU RAJAMANI @ RAJAMANI
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April 29, 2011 |
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD Vs. O.A.V.SRIMATHY
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April 27, 2011 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. NAVRANG RUBBER PRODUCTS PVT. LTD
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February 23, 2011 |
DR.KRISHNAVENI, M.B.B.S., D.G.O., ASSISTANT SURGEON GOVERNMENT HOSPITAL Vs. VIJAYA
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April 21, 2011 |
DTDC COURIER & CARGO LTD Vs. R.HEMASUJATHA
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November 18, 2011 |
E.I.D PARRY (INDIA) LTD Vs. P.L.KANDASAMY
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July 25, 2011 |
E.KASTURI Vs. S.SATHAVOO
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January 19, 2011 |
ELAVARASAN, SPECIAL OFFICER Vs. K.PANNEER SELVAM
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March 18, 2011 |
ELECTRICAL INSPECTOR, GEIGS OFFICE CAMPUS Vs. M.P.APARTMENT OWNERS ASSOCIATION
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May 20, 2011 |
ENGINEER, TNEB, ELECTRICITY DISTRIBUTION CIRCLE Vs. SEENIAMMAL
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March 11, 2011 |
EUREKA FORBES LTD Vs. B.RAJASEKARAN
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June 28, 2011 |
EXECUTIVE ENGINEER & A.D.O TAMILNADU HOUSING BOARD Vs. M. ARIEF
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January 5, 2011 |
EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER, MADURAI Vs. P.R.KUMARESAN, ASSISTANT EXECUTIVE ENGINEER
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February 9, 2011 |
EXECUTIVE ENGINEER [O & M], TAMIL NADU ELECTRICITY BOARD Vs. K.DEVARAJ
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April 26, 2011 |
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER MADURAI SPECIAL DIVISION TAMIL NADU HOUSING BOARD ELLIS NAGAR Vs. P.S.VENKATESWARAN
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July 26, 2011 |
EXECUTIVE ENGINEER, O & M TAMIL NADU ELECTRICITY BOARD ARIYALUR Vs. UMAPATHY
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July 12, 2011 |
EXECUTIVE ENGINEER/ADMINISTRATIVE OFFICER, TAMILNADU HOUSING BOARD Vs. A. ABDUL BASHA
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April 12, 2011 |
EXECUTIVE ENGINEERING & A.D.O Vs. N.R.SRINIVAS
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January 13, 2011 |
EXECUTIVE V-GUARD INDUSTRIES LTD Vs. V.GOGINDARAJAN
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August 29, 2011 |
EYE FOUNDATION Vs. K.GOPALAKRISHNAN
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October 21, 2011 |
FAMOUS BLUE METALS Vs. UNITED INDIA INSURANCE CO.LTD
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February 18, 2011 |
FRANCH EXPRESS NET WORK PVT. LTD Vs. K.MUKUNDHAN
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July 26, 2011 |
FRANCH EXPRESS NETWORK PVT. LTD Vs. S.RAJENDRAN MANAGING DIRECTOR
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April 12, 2011 |
FRANK KIRUBA, KIRUBA HOSPITAL Vs. S.RAJA
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November 29, 2011 |
G.AZZI KANNAMMAL SENIOR CIVIL SURGEON HOLY REDEEMER HOSPITAL Vs. M.MEYYAPPAN
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October 19, 2011 |
G.BAMA, PROPRIETRIX Vs. P.METILDA
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March 18, 2011 |
G.K.KALAIRAJAN Vs. NEW INDIA ASSURANCE CO. LTD
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June 24, 2011 |
G.KANDAVEL Vs. BRANCH MANAGER, (TAMILNADU) STATE EXPRESS TRANSPORT CORPORATION T.N. LTD
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December 14, 2011 |
G.MUNIASAMY Vs. V.R.GOVINDASAMY
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December 14, 2011 |
G.RADHAKRISHNAN Vs. SHREE RAJ TRAVELS AND TOURS LTD
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May 13, 2011 |
GANAPATHY, BUILDER & CONTRACTOR Vs. C.A.SAGARRAMJI
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January 31, 2011 |
GANESH SHIVRAM, BHUVANA SHIVRAM Vs. STANDARD CHARTERED BANK
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March 17, 2011 |
GENERAL MANAGER ABT MARUTI Vs. A.EASWARAMURTHY
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May 16, 2011 |
GENERAL MANAGER AIR INDIA BAGGAGE SERVICE Vs. AMALA LOUIS
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July 28, 2011 |
GENERAL MANAGER AIRTEL CUSTOMER SERVICE Vs. K.SIVARAMAN
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January 28, 2011 |
GIRIAS ELECTRONICS, REP.BY ITS MANAGING DIRECTOR Vs. M.MALLAIAH
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February 11, 2011 |
GODREJ & BOYCE MANUFACTURING CO. LTD Vs. P.L.SUBRAMANIAN
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May 3, 2011 |
GOLDEN GAS SERVICE Vs. R. DHARMALINGAM
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June 24, 2011 |
GOLDEN MULTI SERVICE CLUB OF GTFS Vs. SARASWATHI
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June 30, 2011 |
GOODSUN INDUSTRIES SF-206 Vs. KALAISELVAN
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June 20, 2011 |
GOPALASUNDARI Vs. K.DHANASEKAR
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June 24, 2011 |
GOVERNMENT OF TAMIL NADU THROUGH THE DISTRICT COLLECTOR THENI Vs. PECHIAMMAL
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March 23, 2011 |
GOWDHAMA PRABHAKARAN Vs. M/S.ICICI LOMBAR GENERAL INSURANCE
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December 15, 2011 |
HALFA TRADING L.L.C., SULTANATE OF OMAN Vs. SRI SASTHA ENGINEERING
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October 18, 2011 |
HDFC BANK LTD Vs. S.DASARATHARAMAN
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March 23, 2011 |
HDFC BANK LTD Vs. J.RAGHAVAN
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March 31, 2011 |
HDFC STANDARD LIFE INSURANCE Vs. SUJATHA
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February 1, 2011 |
HINDUSTAN COCA COLA BEVERAGES PVT. LTD Vs. S.SUBBIYYAN
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May 9, 2011 |
HINDUSTAN MOTORS LTD Vs. MD.IRSHAD KAMIL
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April 29, 2011 |
HIRUSAH COSMETICS (P) LTD Vs. KERALA ROADWAYS LTD
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June 6, 2011 |
HITECH DIAGNOSTIC CENTRE Vs. P.RADHIKA
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October 19, 2011 |
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. S.SASIREKHA
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June 20, 2011 |
ICICI BANK LIMITED Vs. B.PONNUVIJAYAN
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August 26, 2011 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ASHOK KUMAR REDDY
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October 12, 2011 |
ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. ISABELLA
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March 17, 2011 |
INDIRANI Vs. R.CHINNAPPAN GOVERNMENT MOHAN KUMARAMANGALAM
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January 5, 2011 |
INDUS IND BANK LTD Vs. S.T.PRABHAVATHI
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June 28, 2011 |
INDUSIND BANK LTD Vs. S.SIVA
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November 30, 2011 |
INDUSTRIES AND ENTERPRISES LTD Vs. SANTHI RAMANATHAN
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September 14, 2011 |
INDUSTRIES LTD Vs. T.P. ROY CHOWDHURY COMPANY (P) LTD
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April 29, 2011 |
J.RANGANAYAGI Vs. PROPRIETOR, GOWTHAM THANGA MALIGAI
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April 12, 2011 |
JAMBAKALAKSHMI Vs. TAMILNADU ELECTRICITY BOARD
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August 17, 2011 |
JAYA VAIRAVAN MILLS (P) LTD Vs. ORIENTAL INSURANCE CO. LTD
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October 18, 2011 |
JAYAKUMAR Vs. ASST.ENGINEER, TAMILNADU ELECTRICITY BOARD, PANRUTI
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March 17, 2011 |
JAYASHANTHI Vs. GEETHA HARIPRIYA
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December 30, 2011 |
JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD NAGAPATTINAM DISTRICT Vs. SAROJA
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March 21, 2011 |
K.AMUDA Vs. SALEM POLY CLINIC
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March 25, 2011 |
K.BASUDEV Vs. INDIAN OVERSEAS BANK, WHASHERMENPET BRANCH
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November 25, 2011 |
K.CHELLATHANGAM Vs. BRANCH MANAGER, LIC OF INDIA
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January 28, 2011 |
K.DAKSHINAMOORTHY, M.S., COUNSULTANT SURGEON NAGAI HOSPITAL Vs. AMUTHA
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February 28, 2011 |
K.ELUMALAI Vs. FEDERAL BANK LTD
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June 24, 2011 |
K.IBRAHIM Vs. LUFTHANSA GERMAN AIRLINES
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January 15, 2011 |
K.MINAKSHI SUNDARAM Vs. GENERAL MANAGER, BANK OF INDIA
|
February 10, 2011 |
K.MOHAIDEEN BASHAW Vs. DODDABETTA PACB
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June 20, 2011 |
K.NARASIMHAN Vs. P.ALAGAR SAMY
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April 8, 2011 |
K.P.NATARAJAN MANAGING DIRECTOR Vs. A.BALASUBRAMANIAN
|
February 28, 2011 |
K.PALANI, PROPRIETOR Vs. A.MUNUSAMY
|
April 27, 2011 |
K.PANCHALI Vs. K.A.SAMAJAM HOSPITAL
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May 13, 2011 |
K.R.KISHORE Vs. INSTITUTION OF ELECTRONICS AND TELECOMMUNICATION ENGINEERS
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December 30, 2011 |
K.RAJASEKAR Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
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October 12, 2011 |
K.RAJASEKARAN Vs. ARUPPUKOTTAI SRI JAYAVILAS
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March 31, 2011 |
K.SARAVANAN THE PROPRIETOR M/S.LOGIC INFOTECH Vs. VINCENT MATHEW
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April 26, 2011 |
K.SIVASANKARAN Vs. METTUR GAS SERVICE
|
March 9, 2011 |
K.SIVASHANKARAN Vs. RELIANCE COMMUNICATIONS LTD
|
September 8, 2011 |
K.SRINIVASAN Vs. A.VICTOR
|
December 29, 2011 |
K.V.SATHASIVAM, PROPRIETOR Vs. M/S.SANDEEP INDUSTRIAL GASES PVT. LTD
|
June 2, 2011 |
KARTHIK HOMES Vs. MANVIZHI
|
August 23, 2011 |
KINGFISHER AIRLINES LTD Vs. R.SOUNDARAJAN
|
June 14, 2011 |
KINGFISHER AIRLINES LTD Vs. M.S.RAVISHANKAR
|
August 18, 2011 |
KINGFISHER AIRLINES LTD Vs. MANISH THAKKAR
|
November 30, 2011 |
KINGFISHER AIRLINES LTD Vs. P.GOPALAKRISHNAN
|
May 17, 2011 |
KOLA SARASWATHY MATERNITY HOSPITAL Vs. ELUMALAI
|
November 21, 2011 |
KPN SPEED PARCEL SERVICES (P) LTD Vs. M.L SOUNDARARAJAN
|
April 7, 2011 |
KUMBHA ASSOCIATES Vs. R.GURUPRAKASH
|
April 25, 2011 |
L & T JOHN DEERE PVT. LTD Vs. V.SHANMUGAM
|
February 25, 2011 |
LAKSHMI NARYANA ITI Vs. GOVINDASAMY
|
January 13, 2011 |
LIC OF INDIA Vs. VASANTHI
|
February 25, 2011 |
LIFE INSURANCE COPORATION OF INDIA Vs. G.SURATHA
|
May 30, 2011 |
LIFE INSURANCE CORPORATION HOUSING FINANCE LIMITED Vs. K.VIJAYA PANDIAN
|
February 25, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. V.RAMACHANDRAN
|
February 14, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. P.LAKSHMANAN
|
February 1, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. P.PRABHA
|
March 7, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. S.SARASWATHI
|
April 28, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. C. SUSANNAL
|
May 16, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. SUBBAIAH
|
April 1, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. G.SURATHA
|
May 31, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. T.DURAI RAJ
|
August 11, 2011 |
LIFE INSURANCE CORPORATION OF INDIA Vs. R.THULASIMANI
|
December 30, 2011 |
LISTER LABORATORY Vs. P.SRINIVASAN
|
June 22, 2011 |
LOGA PRABHU Vs. M/S. ADONIS ELECTRONICS PVT. LTD
|
September 14, 2011 |
LUFTHANSA GERMAN AIRLINES, THE MANAGER, CHENNAI Vs. C.TAMILSELVAN
|
October 27, 2011 |
M.AMANULLAKHAN Vs. M.S.BALASUBRAMANIA IYER
|
July 20, 2011 |
M.ARUNACHALAM Vs. E.LAWRENCE GUNASEKARAN
|
September 7, 2011 |
M.EVELIN JANILA Vs. ASSISTANT MANAGER OPERATIONS LIFE INSURANCE CO. LTD
|
May 20, 2011 |
M.F.N.DURAI, MANAGING DIRECTOR, M/S.FANCY INTERNATIONAL CARS Vs. G.JOSEPHINE ANTONIAMMAL
|
April 27, 2011 |
M.K.THIRUVENGADAM Vs. GENERAL MANAGER, ICICI BANK
|
November 24, 2011 |
M.L.PADMANABHAN Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
|
March 28, 2011 |
M.LAKSHMI NARAYANAN Vs. R.VENKATESAN
|
October 20, 2011 |
M.MARIMUTHU Vs. SPAN CORPORATION
|
February 25, 2011 |
M.MATHIAZHAGAN Vs. M.S.MUTHURAMAN
|
February 25, 2011 |
M.MUTHURAMALINGAM Vs. BRANCH MANAGER, ICICI BANK LIMITED
|
January 28, 2011 |
M.N.HALAN Vs. STATE BANK OF INDIA
|
October 21, 2011 |
M.S.SUBRAMANIAM Vs. MANAGING DIRECTOR
|
August 30, 2011 |
M.SANGEETHA Vs. NISSION EDUCATIONAL CONSULTANTS PVT. LTD
|
May 24, 2011 |
M.SELVARAJ, AREA MARKETING MANAGER Vs. LT. COL.SUBIR DUTTA ROY
|
April 25, 2011 |
M.TAMILKODI Vs. MANAGER, CANARA BANK
|
February 28, 2011 |
M.V.SELLUMUTHU Vs. T.K.UPPILIAPPAN
|
August 29, 2011 |
MADHAVI Vs. V.SIVAKUMAR, MBBS
|
January 21, 2011 |
MAERSK INDIA (PVT) LTD Vs. MACRO ENTERPRISES
|
February 15, 2011 |
MAHYCO SEEDS LIMITED Vs. MANIVEL
|
April 21, 2011 |
MALAR TRAVELS & TOURS PVT. LTD Vs. ANANTH SURESH PRABHU
|
August 26, 2011 |
MANAGEMENT, BHARATHI AIRTEL LIMITED, ARAVALI CRESENT Vs. N.RADHAKRISHNAN
|
August 25, 2011 |
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION Vs. THIRU.T.S.SYED KHADER
|
May 9, 2011 |
MANAGER Vs. G.KAMARASU
|
December 27, 2011 |
MANAGER (MARKETING & SERVICES) MADURAI SPECIAL DIVISION THE TAMILNADU HOUSING BOARD ELLIS NAGAR Vs. MAHARAJA
|
July 13, 2011 |
MANAGER ASHOK LEYLAND FINANCE LTD Vs. M. SATHYAMOORTHY
|
June 14, 2011 |
MANAGER CANARA BANK PALAYAMKOTTAI BRANCH, TIRUNELVELI Vs. V.PARAMASIVAM
|
August 23, 2011 |
MANAGER INDIAN OVERSEAS BANK (MELUR) TUTICORIN Vs. V.ANTONY VICTORIA
|
August 23, 2011 |
MANAGER M/S. ADONIS ELECTRONICS PVT. LTD Vs. K.BALAJI
|
March 21, 2011 |
MANAGER NATIONAL INSURANCE CO. LTD Vs. NAVAPOORNA
|
July 14, 2011 |
MANAGER SBI LIFE INSURANCE CO. LTD Vs. DEEPAK ROCHE SAKHRAN
|
September 15, 2011 |
MANAGER SHRIRAM CITY UNION FINANCE LTD Vs. P.JAGANNATHAN
|
December 27, 2011 |
MANAGER STANDARD CHARTERED BANK BANKING CUSTOMER SERVICE CENTRE Vs. P.VEERABADRAN
|
June 20, 2011 |
MANAGER STATE BANK OF INDIA Vs. RATHNASAMY S.F.G
|
March 7, 2011 |
MANAGER STATE BANK OF INDIA ELEPHANT GATE BRANCH Vs. PRAKASH CHAND SURANA
|
July 27, 2011 |
MANAGER THE LAKSHMI VILAS BANK LTD Vs. VIJAYALAKSHMI & COMPANY A PARTNERSHIP FIRM
|
June 24, 2011 |
MANAGER, ASHOK LEYLAND FINANCE LTD Vs. C.RAJA
|
March 29, 2011 |
MANAGER, BAJAJ AUTO FINANCE LTD Vs. K.DHANDAPANI
|
June 27, 2011 |
MANAGER, CANARA BANK, SALEM Vs. A.PONNUSAMY
|
March 30, 2011 |
MANAGER, CHENNAI FORD Vs. T.L.RAMACHANDRAN
|
October 19, 2011 |
MANAGER, CITI BANK N.A., CARD MEMBER SERVICES Vs. S.L.CHITALE
|
February 22, 2011 |
MANAGER, CUSTOMER CARE KINGFISHER AIRLINES LTD Vs. D.ANAND
|
July 29, 2011 |
MANAGER, CUSTOMER SERVICE, CITY BANK N.A Vs. A.P. CHIDAMBARAM
|
March 21, 2011 |
MANAGER, ICICI BANK Vs. D. JEGAN
|
July 29, 2011 |
MANAGER, ICICI BANK LTD Vs. R.YAMINEE
|
April 28, 2011 |
MANAGER, INDIAN BANK, SELVAPURAM Vs. MINOR R.HINDUJHA
|
May 30, 2011 |
MANAGER, JAYALAKSHMI AUTO WORKS & AGENCIES (P) LTD Vs. M.PREMALATHA
|
January 31, 2011 |
MANAGER, K.P.N. SPEED PARCEL SERVICE Vs. TRIVIKRAM EQUIPMENTS & SERVICES
|
March 24, 2011 |
MANAGER, LAKSHMI COMPLEX Vs. Y.VASANTHAN
|
May 25, 2011 |
MANAGER, M/S.GODREJ BOYCE MFG. CO. LTD Vs. A.S. KRISHNAN
|
April 15, 2011 |
MANAGER, NAVATA ROAD TRANSPORT Vs. M.MADHAN
|
May 13, 2011 |
MANAGING DIRECTOR Vs. G.SATHEESH KUMAR
|
March 28, 2011 |
MANAGING DIRECTOR KOTAK MAHINDRA BANK LTD Vs. V.BASKARAN
|
May 30, 2011 |
MANAGING DIRECTOR M/S. JMS CAR SERVICE CENTRE Vs. K.CURRIMBHOY
|
June 17, 2011 |
MANAGING DIRECTOR SHRIRAM CHITS T.N. (P) LTD Vs. E.SRIDEVI
|
August 8, 2011 |
MANAGING DIRECTOR, DHARMAPURI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. SPECIAL OFFICER/JOINT REGISTRAR DHARMAPURI DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED
|
May 5, 2011 |
MANAGING DIRECTOR, FRANCH LOCAL EXPRESS Vs. K.MANOHARAN
|
December 20, 2011 |
MANAGING DIRECTOR, M/S.MASTER INVESTMENT & MARKETING (P) LTD Vs. K.JANARDHAN
|
August 25, 2011 |
MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. S.JEGANATHAN
|
January 7, 2011 |
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. P.SAKTHIVEL
|
January 28, 2011 |
MANAGING DIRECTOR, TRAVELON WORLDWIDE PVT. LTD Vs. MARY RAMASAMY
|
September 14, 2011 |
MANAGING DIRECTOR/GENERAL MANAGER ,WHIRLPOOL OF INDIA LTD Vs. S.VIJAYAKUMAR
|
April 8, 2011 |
MANGAI, MANGAIYARKARASI Vs. CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
|
July 11, 2011 |
MANIVANNAN Vs. GOWRI
|
December 12, 2011 |
MANIVANNAN, S/O.MANIVASAGAM Vs. SENIOR MANAGER- CORPORATE LEGAL, HDFC BANK OF INDIA
|
March 15, 2011 |
MANOJ R.ANNADURAI MANAGING DIRECTOR C.K. TECHNOLOGIES PVT. LTD Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
|
October 11, 2011 |
MARIKANNAN Vs. MANAGER BPL ENGINEERING LTD
|
August 11, 2011 |
MARIYA JEYAKUMAR Vs. BALA GANESH
|
January 11, 2011 |
MARKETING MANAGER, M/S.HINDUSTAN UNILEVER LTD Vs. R.VISWANATHAN
|
May 2, 2011 |
MARKETING MANAGER, PEPSICO INDIA HOLDINGS PVT. LTD Vs. N.SIVA
|
May 18, 2011 |
MDA/HSC/112 RMTC EMPLOYEES HOUSING CO-OPERATIVE WELFARE SOCIETY Vs. P.KARUPPIAH
|
December 30, 2011 |
MEDICAL OFFICER, GOVERNMENT HOSPITAL Vs. A. SELVI
|
April 25, 2011 |
MUTHU SIVARAMAN Vs. DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LTD
|
September 15, 2011 |
N.ESSAKKI Vs. TMT.R.NAMBINACHIYAR
|
September 8, 2011 |
N.K.JAYAPAL Vs. ICI INDIA LTD
|
September 29, 2011 |
N.KRISHNA MURTHY Vs. G.RAVICHANDRAN
|
December 1, 2011 |
N.M.KALEEL RAHMAN Vs. BRANCH MANAGER INDIAN OVERSEAS
|
March 29, 2011 |
N.MAHAVEERCHAND DUGAR Vs. CORONET CONSTRUCTION (INDIA) PVT. LTD
|
April 27, 2011 |
N.NATARAJAN Vs. PROPRIETOR, BALAJI GAS AGENCY
|
April 27, 2011 |
N.RENGASAMY Vs. P.JYOTHI MURUGADOSS
|
April 5, 2011 |
N.S.KAMALA Vs. APARNA CONSTRUCTIONS PVT. LTD
|
March 25, 2011 |
N.S.PARAMESWARI Vs. E.R.R.CONSTRUCTIONS (P) LTD
|
June 24, 2011 |
N.SUDHA Vs. GENERAL MANAGER, CITY BANK
|
March 29, 2011 |
N.VALARMATHI Vs. GREENPLY INDUSTRIES LTD
|
May 13, 2011 |
NAMAKKAL PONVIZHA NAGAR RESIDENTS OWNERS WELFARE ASSOCIATION Vs. ASSISTANT ELECTRICAL ENGINEER (O &M) TAMIL NADU ELECTRICITY BOARD RURAL SOUTH
|
February 2, 2011 |
NATARAJAN, PUDUPALLI VILLAGE, KEEVALUR TALUK, NAGAPATTINAM DISTRICT Vs. AROCKIARAJ, PROPRIETOR, DOLSON TRAVEL SERVICE PVT. LTD
|
May 4, 2011 |
NATIONAL INSURANCE CO. LTD Vs. D.D.THE UTHANGARAI AGRICULTURAL PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD
|
April 25, 2011 |
NATIONAL INSURANCE CO. LTD Vs. S.M.S. EXPORTS
|
February 15, 2011 |
NATIONAL INSURANCE CO. LTD Vs. RAGHAVAN ARANGIL
|
March 17, 2011 |
NATIONAL INSURANCE CO. LTD Vs. K.M.BALAMURUGAN
|
June 13, 2011 |
NATIONAL INSURANCE CO. LTD Vs. R.ARUMUGAM
|
June 14, 2011 |
NATIONAL INSURANCE CO. LTD Vs. SECRETARY CORRESPONDENT SENGUNDR ARTS, SCIENCE COLLEGE NEIKARAPATT
|
September 27, 2011 |
NATIONAL INSURANCE COMPANY LTD Vs. G.R.RAJA CUMARAN
|
August 30, 2011 |
NAYNA SAKTI BHATTACHARYA Vs. MANAGING DIRECTOR
|
September 13, 2011 |
NESTLE INDIA LTD Vs. M.GURUBARAN
|
December 30, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. S.R.MURALIDHARAN
|
November 29, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. RAJANIKANT SHARMA
|
August 22, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. AYALAKSHMI
|
February 1, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. P.J.SELWYN
|
January 28, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. R.RANGANATHAN
|
March 22, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. S.SHANTHILAL BALCHAND
|
February 28, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. SELVARAJAN & BROTHERS
|
May 2, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. S.PALANISAMY
|
March 29, 2011 |
NEW INDIA ASSURANCE CO. LTD Vs. B.SHANMUGANATHAN
|
May 30, 2011 |
OFFICER IN-CHARGE, M/S. KINGFISHER AIRLINES LTD Vs. RAJAMANICKAM
|
October 25, 2011 |
ORIENTAL INSURANCE CO. LTD Vs. R.RAMESH
|
August 23, 2011 |
ORIENTAL INSURANCE CO. LTD Vs. C.DHARMALINGAM
|
February 24, 2011 |
ORIENTAL INSURANCE CO. LTD Vs. L.PREMA
|
March 1, 2011 |
ORIENTAL INSURANCE CO. LTD Vs. S.K.SAMY
|
March 18, 2011 |
ORIENTAL INSURANCE CO.LTD Vs. PRINT TRADERS
|
July 19, 2011 |
ORIENTAL INSURANCE COMPANY LTD Vs. G.VIVEKANANDAN
|
September 8, 2011 |
OWNERS AND RESIDENTS WELFARE ASSOCIATION Vs. AMIRTH & JAY BUILDERS (INDIA) PVT. LTD
|
March 31, 2011 |
P.CHANDRALEKA Vs. R.CHANDRA
|
May 11, 2011 |
P.DEIVASIGAMANI Vs. K.M.SUBRAMANIAM
|
November 15, 2011 |
P.GANESAN Vs. DEWAN HOUSING FINANCE CORPORATION
|
December 30, 2011 |
P.GANESH Vs. SENIOR BRANCH MANAGER BANK OF BARODA
|
March 7, 2011 |
P.KANDAVEL Vs. DR.POONKODI
|
January 31, 2011 |
P.MURUGESAN Vs. TVS MOTOR COMPANY LTD
|
January 20, 2011 |
P.MUTHU MOHAMMED Vs. AREA MANAGER, LIC HOUSING FINANCE LTD
|
May 20, 2011 |
P.NARAYANAN Vs. N.DEVARAJALU
|
March 30, 2011 |
P.P.GEORGE Vs. PERUMAL @ PERUMAL NAICKER
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November 28, 2011 |
P.R.KRISHNAMOORTHY Vs. SBI CARDS AND PAYMENT SERVICES
|
March 24, 2011 |
P.RANGANATHAN Vs. C. KALIAPPAN
|
June 14, 2011 |
P.S.BABU Vs. DHANALAKSHMI
|
September 5, 2011 |
P.S.PANNEERSELVAM Vs. TMT.MAHESWARI
|
September 29, 2011 |
P.SINGARAVEL Vs. ASSISTANT ENGINEER TAMILNADU ELECTRICITY BOARD
|
May 18, 2011 |
P.SIVAKUMAR Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
February 22, 2011 |
P.STEPHEN Vs. ABT INDUSTRIES LTD
|
December 27, 2011 |
P.T.R.PALANIVELRAJAN Vs. BRITISH AIRWAYS
|
March 9, 2011 |
P.V.ANIL KUMAR Vs. NEW INDIA ASSURANCE CO. LTD
|
April 7, 2011 |
PARAMASIVAM, CORRESPONDENT Vs. J. NIVEDHA
|
April 29, 2011 |
PARVEEN TRAVELS (P) LTD Vs. MOHAMED MEERAN
|
March 21, 2011 |
PASILIAN MAHA-MAHESH EXPORTS Vs. CORRESPONDENT ST. XAVIERS CATHOLIC COLLEGE OF ENGINEERING CHUNKANKADAI
|
May 30, 2011 |
PEPSICO INDIA HOLDINGS PVT. LTD Vs. R.PRAKASH
|
February 22, 2011 |
PERMA COLOURS & CHEMICALS (PVT) LTD Vs. K.VIJAYA KUMAR
|
September 15, 2011 |
PIONEER AERO TRAVELS (MADRAS) PRIVATE LTD Vs. A.PANCHAPAKESAN
|
May 16, 2011 |
PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LIMITED Vs. MODERN FOOD INDUSTRIES (INDIA) LTD
|
January 31, 2011 |
POPULAR VEHICLES AND SERVICES LTD Vs. NBN SWAMY
|
February 18, 2011 |
POST MASTER (HSG 1) DINDIGUL HEAD POST OFFICE Vs. E.RAMANATHAN
|
July 14, 2011 |
POST MASTER ANAIPALAYAM POST OFFICE RASIPURAM TALUK Vs. PARVATHI
|
October 20, 2011 |
POST MASTER GENERAL Vs. M.SUBRAMANIAN
|
June 29, 2011 |
POST MASTER, NAGAKUDAIYAN BRANCH, VEDARANNIYAM DIVISION Vs. N.DHAYANITHI
|
October 25, 2011 |
POST MASTER, SALEM HEAD POST OFFICE Vs. G.A.PORKODI
|
May 9, 2011 |
POST MASTER, SANKARANKOVIL POST OFFICE, TIRUNELVELI DISTRICT Vs. ARUN KUMAR
|
December 30, 2011 |
PRATAP RAMANATHAN Vs. MANAGER INDIAN BANK ASIAD COLONY BRANCH
|
April 20, 2011 |
PRESIDENT, ANDANKOIL WEST PANCHAYAT, KARUR TALUK & DISTRICT Vs. V.P.VELUSAMY
|
September 10, 2011 |
PRESIDENT, MUTHUKAUNDANPUTHUR PANCHAYAT, SULUR UNION Vs. R.NAVAMANI
|
September 12, 2011 |
PRESIDENT, NADAR MAHAJANA BANK SHARES INVESTORS FORUM
Vs. C.ANAND
|
May 13, 2011 |
PRESIDENT, PERUR CHETTIPALAYAM PANCHAYAT Vs. R.SEETHARAMAN
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June 24, 2011 |
PRINCIPAL, ROOTS MONTESSORI SCHOOL Vs. A.SREELATHA
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January 11, 2011 |
PROFESSIONAL COURIERS Vs. P.SRIDHAR
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July 19, 2011 |
PROFESSIONAL COURIERS Vs. VIMALA, D/O.(LATE) N.MOHAN
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July 19, 2011 |
PROFESSIONAL COURIERS Vs. GANESH EUCALYPTUS OIL DISTILLERY
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July 19, 2011 |
PROFESSIONAL COURIERS Vs. ORIENTAL BANK OF COMMERCE
|
November 21, 2011 |
PROFESSIONAL COURIERS Vs. THIRU.R.CHINNADURAI
|
February 17, 2011 |
PROPRIETOER, MUBARAK FAMILY RESTAURANT Vs. D.HARIKUMAR
|
October 20, 2011 |
PROPRIETOR KRAIN POWER LINE Vs. MANIRAJ
|
October 20, 2011 |
PROPRIETOR, RAMKAY AGENCY, AUTHORISED MAIN DEALER Vs. J.LOURDUSAMY
|
August 22, 2011 |
PROPRIETOR, SHAKTI AND SHAKTI Vs. S. SREEDHAR
|
May 6, 2011 |
PUSHPAM Vs. CHAIRMAN TAMILNADU HOUSING BOARD
|
November 28, 2011 |
QUALITAS FAMILY CLINIC & SCREENING CENTRE Vs. VEERAMUTHU RAJENDRAN
|
May 10, 2011 |
R. KALYANAKRISHNAN Vs. RAMASAMY
|
June 3, 2011 |
R.AMUTHAVALLI Vs. EXECUTIVE ENGINEER & EXECUTIVE OFFICER
|
June 28, 2011 |
R.ANNADURAI Vs. S.ARUNACHALAM
|
March 18, 2011 |
R.BALACHANDRAN Vs. ICICI BANK, GENERAL MANAGER
|
September 12, 2011 |
R.CHANDRAN Vs. RADHA RUKMANI SARASWATHI HOSPITAL
|
June 30, 2011 |
R.DEEPAKGARG Vs. NEHRU COLLEGE OF AERONAUTICS & APPLIED SCIENCES
|
June 14, 2011 |
R.DEIVANAYAGAM Vs. ANZ GRINDLAYS BANK
|
August 29, 2011 |
R.DINESHKUMAR Vs. P.SELVARAJ
|
March 24, 2011 |
R.EZHILARASAN Vs. M.SURESH KUMAR
|
January 31, 2011 |
R.GOPINATHAN Vs. POST MASTER GENERAL, SOUTHERN REGION BIBIKULAM, MADURAI
|
March 11, 2011 |
R.GURUSAMY Vs. MANAGER, ICICI BANK
|
June 27, 2011 |
R.JAGANNATHAN Vs. LAKSHMI BUILDERS
|
February 25, 2011 |
R.JAYARAMAN Vs. BRANCH MANAGER, HDFC BANK LIMITED
|
April 6, 2011 |
R.PARADHAMAN Vs. CANARA BANK
|
January 7, 2011 |
R.PERUMAL LABOUR LORRY BODY BUILDERS Vs. N.ELAVASU
|
June 27, 2011 |
R.PONKUMAR Vs. PEPSICO INDIA HOLDINGS PVT. LTD
|
October 18, 2011 |
R.RAJAGOPALAN Vs. D.JAYAVARTHANAVELU CHAIRMAN MANAGING DIRECTOR LAKSHMI MACHINE WORKS LIMITED
|
January 19, 2011 |
R.S.PUGALENDHI Vs. GENERAL MANAGER THE TRICHIRAPALLI CENTRAL CO-OP BANK LTD
|
August 9, 2011 |
R.S.VAIDEESWARAN Vs. PROPRIETO HARDWARES
|
December 30, 2011 |
R.SHEEBA Vs. SECRETARY, NELVELI PRIMARY AGRICULTURAL CO-OP. BANK LTD
|
September 14, 2011 |
R.VISWANATHAN Vs. COMMERCIAL MANAGER BRITISH AIRWAYS
|
March 17, 2011 |
RADHIKA RAMESH, VODAFONE ESSAR SOUTH LIMITED Vs. G.RM PALANIAPPAN
|
March 7, 2011 |
RAJA PARANTHAMAN Vs. MANAGER, HSBC BANK
|
May 11, 2011 |
RAJESH HARDWARES Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD
|
January 21, 2011 |
RAM JAYAM MOTORS Vs. T.SHANMUGAVEL
|
April 15, 2011 |
RAMANI REALTORS PVT. LTD Vs. POORNIMA JAYACHANDAR
|
December 29, 2011 |
RANI CHANDRA Vs. NEW INDIA ASSURANCE CO.LTD
|
September 10, 2011 |
REDINGTON INDIA LTD Vs. P.VIJAYAKUMAR
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March 16, 2011 |
REGIONAL MANAGER Vs. R.NAGARAJ
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November 30, 2011 |
REGIONAL MANAGER, FRANCH EXPRESS NET WORK PVT. LTD Vs. A.RAVEECHANDRAN
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May 30, 2011 |
REGIONAL MANAGER, LEGAL BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. KRISHNAMOORTHY
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April 8, 2011 |
REGIONAL PROVIDENT COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. J.JAYA
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April 6, 2011 |
REGIONAL PROVIDENT FUND COMMISSIONER, ANNA SALAI Vs. A.K.MADESACHARI
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May 26, 2011 |
REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION SUB REGIONAL OFFICE Vs. MUNIYAMMAL
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March 31, 2011 |
RELIANCE INFOCOM LTD Vs. R.SATHYANARAYANAN
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August 26, 2011 |
RELIANCE WEBSTORE LTD Vs. S.MALAR
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March 18, 2011 |
ROSHINI GEORGE Vs. ROSHINI GEORGE
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October 31, 2011 |
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD Vs. K.S.RAMALINGAM
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January 31, 2011 |
S & S QUALICRETE CONSTRUCTIONS (P) LTD Vs. V.V.PRITHIVIPATHY
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July 28, 2011 |
S.A.SARAVANAN Vs. MANAGEMENT, M/S.NEPC TEXTILES LTD
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April 12, 2011 |
S.AGNES, M.D.,D.G.O.,MNAMS., JOSEPH HOSPITAL Vs. S.KUMARESAN
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January 19, 2011 |
S.AMUTHA Vs. NATIONAL INSURANCE CO. LTD
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April 5, 2011 |
S.ANITHA Vs. D.SULOCHANA, M.B.B.S., D.G.O GYNECOLOGIST SUCHARITHA HOSPITAL
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February 18, 2011 |
S.BABU PROPRIETOR (VAISHNAVI TRAVEL) Vs. NAINAR PILLAI
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April 15, 2011 |
S.ELAVARASI Vs. KING MAKERS ENTERPRISES PVT. LTD
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September 30, 2011 |
S.G.RADHAKRISHNAN Vs. T.T.K.HEALTHCARE SERVICES PVT. LTD
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May 16, 2011 |
S.G.S.ELECTRONICS Vs. P.LENIN
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May 13, 2011 |
S.GANPATHRAJ SURANA Vs. PANDIAN
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June 1, 2011 |
S.GUNASEKARAN Vs. STATE BANK OF INDIA
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August 25, 2011 |
S.INDIRA, PRINCIPAL AND CORRESPONDENT Vs. THIRU.A.R.AZHAGUVEL
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April 28, 2011 |
S.JAGADEESAN, FORMER JUDGE HIGH COURT OF MADRAS Vs. GENERAL MANAGER, SPICEJET LIMITED
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December 16, 2011 |
S.KASINATHAN Vs. BRANCH MANAGER K.K.W. ASSOCIATES COLLECTION AGENCY OF HDFC BANK LTD
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June 17, 2011 |
S.MAHALINGAM Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
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January 21, 2011 |
S.MANIMEGALAI, K.B.HOSPITAL Vs. BOOPATHY
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June 14, 2011 |
S.MURUGESAN Vs. N.MANOHARAN
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July 7, 2011 |
S.MUTHAIAH, ORTHOPAEDIC SURGEON Vs. K.SELVARAJ
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January 31, 2011 |
S.N.RAMANATHAN Vs. CHAIRMAN APOLLO HOSPITALS
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March 10, 2011 |
S.P.K.REAL ESTATE Vs. PADAM BAHADUR
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October 31, 2011 |
S.P.RAJAN Vs. C.S.I.DIOCESAN COUNSEL
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April 8, 2011 |
S.P.SELVARAJ Vs. DIVISIONAL MANAGER, LTD
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June 14, 2011 |
S.PACHAIMUTHU Vs. P.SUBBULAKSHMI
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January 24, 2011 |
S.PACHAIMUTHU Vs. T.V.RAVINDRAN
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January 24, 2011 |
S.RADHA, B.B.S AMBAL CLINIC THENI Vs. M.PANDIAN
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March 30, 2011 |
S.RAJA SUNDAR Vs. CHIEF MANAGER, SYNDICATE BANK
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March 18, 2011 |
S.RAJAMMAL Vs. MANAGING DIRECTOR, MAHENDRA & MAHENDRA
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March 23, 2011 |
S.RAMU Vs. OIL AND NATURAL GAS CORPORATION LTD
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March 21, 2011 |
S.S.BHASKARAN Vs. BHARTI AIRTEL LTD
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April 28, 2011 |
S.SANKAR Vs. K.SRIDHARAN
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January 20, 2011 |
S.SANKARALINGAM Vs. INDIRA SHANKUGAM
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August 18, 2011 |
S.SATHISHKUMAR Vs. R.NATARAJAN
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November 3, 2011 |
S.SIVAJI Vs. S.VENKAT PRABU
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May 13, 2011 |
S.SRINIVASAN Vs. A.SARAVANAN
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November 28, 2011 |
S.THIRUMURTHI SECRETARY THE PERIYANAICKENPALAYAM HOUSING SOCIETY Vs. JEYANTHI
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August 12, 2011 |
S.UMA MAHESHWARI Vs. SIGMA COMPUTER LINKS
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August 29, 2011 |
S.ZUBAIDA Vs. COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION
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May 5, 2011 |
SADACHIAMMAL Vs. VEDAMALAYAN HOSPITAL
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December 14, 2011 |
SADAGOPARAMANUJAM, THE SENIOR MANAGER Vs. THA.KO.VENKATACHALAM
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May 17, 2011 |
SAHADEVAN Vs. MINOR P.SIVANANDAM
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November 25, 2011 |
SALMA BEGUM Vs. CHIEF MANAGER, STATE BANK OF INDIA
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October 20, 2011 |
SALTOURS INTERNATIONAL LTD Vs. S.RAVEENDRAN
|
March 28, 2011 |
SAMSUNISA Vs. THILAGAVATHY, M.B.B.S
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January 21, 2011 |
SARALA SRINIVAS Vs. M/S. HARVEY HOSPITAL LTD
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May 31, 2011 |
SAVERA HOTEL Vs. ADITYA VIKRAM SONEE
|
November 30, 2011 |
SBI LIFE INSURANCE CO. LTD Vs. VIJALAKSHMI
|
June 28, 2011 |
SECRETARY Vs. SAMUEL NADAR
|
November 30, 2011 |
SECRETARY (M.K.TG.CS) LIC OF INDIA Vs. A.K.JAYASEELAN
|
May 5, 2011 |
SECRETARY R.K. PET PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. S.CHAKARAPANI
|
January 21, 2011 |
SECRETARY SHREE CHANDRAPRABHU JAIN COLLEGE SCP JAIN EDUCATION FOUNDATION Vs. VIKAS KUMAR
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July 25, 2011 |
SECRETARY, ARUMANALLUR PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. S. RAMAIAH VAIDHYAR
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February 24, 2011 |
SECRETARY, IRENIPURAM PRIMARY AGRICULLTURAL CO-OPERATIVE BANK LTD Vs. V.M.VELMANI, A.AMALRAJ
|
September 14, 2011 |
SECRETARY, MDA HSG 108, SRIVILLIPUTHUR Vs. P.SUNDARAM
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March 4, 2011 |
SECRETARY, SALEM CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. K. SAMINATHAN
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July 25, 2011 |
SECRETARY, SALEM INDUSTRIAL EMPLOYEES CO-OP. HOUSING CONSTRUCTION SOCIETY Vs. P.ANGAMMAL
|
August 18, 2011 |
SECRETARY, VRIDDACHALAM CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. RAMALINGAM
|
January 19, 2011 |
SELVAMBAL RAJKUMAR NIHARIKA HOSPITAL PATTAIKOIL Vs. S.SELVAM
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December 30, 2011 |
SELVI S.SARADAMBAL Vs. M.MUNEESWARAN
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March 11, 2011 |
SENBAGARAMAN Vs. THIRU.ANBALAGAN
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April 6, 2011 |
SENIOR DIVISIONAL MANAGER Vs. S.KAMALAM
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January 27, 2011 |
SENIOR DIVISIONAL MANAGER LIC OF INDIA Vs. VELU
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May 12, 2011 |
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. NEELAKANTAN AND SONS PVT. LTD
|
October 13, 2011 |
SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. P.RAVICHANDRAN
|
October 25, 2011 |
SENIOR MANAGER, HDFC BANK LTD Vs. A. AHAMED KABEER
|
May 27, 2011 |
SENIOR MANAGER, THE LIFE INSURANCE CORPORATION OF INDIA Vs. A.AMBALARAJ
|
March 3, 2011 |
SENIOR POSTMASTER, TIRUCHIRAPPALLI Vs. ALL INDIA HANDLOOM COMMITTEE
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April 29, 2011 |
SENIOR SERVICE ENGINEER M/S. JOHNSON LIFTS LTD Vs. S.GOPALAKRISHNAN
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January 13, 2011 |
SHABBIR M.UNJHAWALA Vs. ANMOL SHRUSTI
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September 6, 2011 |
SHAZIASAMRIN Vs. CO-ORDIANTOR ANAND STUDY CENTRE
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July 14, 2011 |
SHRI RAM CHITS T.N. (P) LTD Vs. S.MUTHUKAMU
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July 21, 2011 |
SIVAKANI SUBASH Vs. S.SIVARAJ
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March 23, 2011 |
SOUTH CHENNAI CO-OPERATIVE HOUSING SOCIETY LTD Vs. N.A.DHASS
|
May 17, 2011 |
SPECIAL OFFICER Vs. P.SUBRAMANIAM
|
March 24, 2011 |
SPECIAL OFFICER DHARASURAM PRIMARY AGRICULTURAL CO.OPERATIVE BANK LTD Vs. G.K.PADMANABHAN
|
April 15, 2011 |
SPECIAL OFFICER TIRUNELVELI SPECIAL-70- SILLANATHAM PRIMARY AGRICULTURAL COOPERATIVE BANK Vs. S. MADASAMY REDDIAR
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February 1, 2011 |
SPECIAL OFFICER, FARMERS SERVICE CO-OPERATIVE SOCIETY Vs. T.PAUL THANGA RAJAMANI
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May 10, 2011 |
SPECIAL OFFICER, MYLADI PRIMARY AGRICULTURAL AGRICULTURAL CO-OP. BANK Vs. CHENTHIL KUMAR
|
April 8, 2011 |
SPECIAL OFFICER, PRIMARY AGRICULTURAL CO-OP. & RURAL DEVELOPMENT BANK LTD Vs. A.G.KALIA PERUMAL
|
March 22, 2011 |
SPECIAL OFFICER, TIRUVARUR DISTRICT Vs. S.KRISHNASAMY
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March 28, 2011 |
SPECIAL OFFICER, TRICHY DISTRICT CENTRAL CO-OP. BANK LTD Vs. V.RANGARAJ
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March 1, 2011 |
SPECIAL OFFICER/CO-OP. SUB-REGISTRAR,ERODE MUNICIPAL EMPLOYEES CO-OP. THRIFT & CREDIT SOCIETY LTD Vs. K.EASWARAN
|
April 27, 2011 |
SREE DEVI ENTERPRISES Vs. S.SRINIVASAN
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April 20, 2011 |
SREE GOKULAM CHIT AND FINANCE, COMPANY PRIVATE LTD Vs. P.RAMAMURTHY
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April 29, 2011 |
SREE GOKULAM CHITS & FINANCE COMPANY (P) LTD Vs. C.BALAKRISHNAN
|
October 10, 2011 |
SREI INFRASTRUCTURE FINANCE LTD Vs. S.NATARAJAN
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April 1, 2011 |
SRI KRISHNA ELECTRICALS Vs. C.NATARAJAN
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August 11, 2011 |
SRI RAGAVENDRA TRADERS Vs. COIMBATORE CONSUMER CO-OP. WHOLESALE STORES
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March 18, 2011 |
SRI SARBATI STEEL TUBES LTD Vs. ORIENTAL INSURANCE CO. LTD
|
August 29, 2011 |
SRI SOMA SUNDARI TRANSPORT Vs. J.SMUERMUL JAIN
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June 21, 2011 |
SRILANKAN AIRLINES LEVEL-22-01, EAST TOWER WORLD TRADE CENTRE Vs. P.AMULRAJ
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June 28, 2011 |
SRIRAM CITY UNION FINANCE LTD Vs. E. SANDY ALEX
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May 23, 2011 |
SRIVILLIPUTTHUR CO-OPERATIVE HOUSING SOCIETY LTD Vs. M.SARAVANA SELVAN
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March 28, 2011 |
STANDARD CHARTERED BANK LTD Vs. B.ANANTHANARAYANAN
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December 30, 2011 |
STATE BANK OF BIKANER AND JAIPUR MAIN BRANCH BIG BAZAR STREET COIMBATORE Vs. NEMICHAND BAGRECHA
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October 20, 2011 |
STATE BANK OF INDIA Vs. DEEPAM SIZING MILLS
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March 22, 2011 |
STATE BANK OF INDIA Vs. J.PARTHIBAN
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March 4, 2011 |
STATE BANK OF INDIA ERODE Vs. P.S.DURAISAMY
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September 29, 2011 |
SUB POST MASTER, OLD BUS STAND POST OFFICE Vs. R.JEYAPAL
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December 30, 2011 |
SUB POSTMASTER Vs. SPECIAL OFFICER
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April 29, 2011 |
SUJATHA SELVAKUMAR Vs. K.LATHA
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November 29, 2011 |
SUMATHI Vs. S.KASTHURI
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April 8, 2011 |
SUNDARAM MEDICAL FOUNDATION DR. RANGARAJAN MEMORIAL HOSPITAL Vs. V.THANIKAIVELAN
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May 31, 2011 |
SUPERINTENDING ENGINEER (ELECTRICITY) TAMILNADU ELECTRICITY BOARD THENI Vs. TMT.R.AUDAIYAMMAL
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March 17, 2011 |
SYMBIOSIS CENTRE FOR MANAGER AND HUMAN RESOURCES DEVELOPMENT Vs. MEENAKSHI NAGARAJAN
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February 10, 2011 |
T.C.NAGESHWAR Vs. K.S.S.INDUSTRIES
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March 21, 2011 |
T.MATHIAZHAGAN Vs. EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER
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March 9, 2011 |
T.SOWMI NARAHYAN Vs. BRANCH MANAGER, VIJAYA BANK
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August 26, 2011 |
TALUK SUPPLY OFFICER TALUK SUPPLY OFFICE Vs. S.ARJUNAN
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September 29, 2011 |
TAMIL NADU CEMENTS CORPORATION Vs. N S A SIKKANDR BATCHA
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July 30, 2011 |
TAMIL NADU ELECTRICITY BOARD Vs. V.VIJAYALAKSHMI
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March 30, 2011 |
TAMILNADU HOUSING BOARD Vs. M.PRAKASAM
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January 24, 2011 |
TAMILNADU INDUSTRIAL CO-OP. BANK LTD Vs. D.SARAVANAN
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February 28, 2011 |
TANISHQ SHOW ROOM, TITAN INDUSTRIES LIMITED Vs. S.KANAGASABAI
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March 11, 2011 |
TATA COMMUNICATIONS INTERNET SERVICES LTD Vs. R.THANUMALAYAN
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October 31, 2011 |
TATA ENGINEERING HEAD OFFICE, CUSTOMER SUPPORT PASSENGER CAR Vs. T.KARUNAKARAN
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March 15, 2011 |
THAIYALNAYAGI Vs. BRANCH MANAGER, SRI RAM CHITS TAMIL NADU PVT. LTD
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June 1, 2011 |
THASHILDAR SRIVILLIPUTHUR TALUK OFFICE SRIVILIPUTHUR Vs. G.LINGAM
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July 14, 2011 |
THEE THERMAL TECHNOLOGIES COMPANY Vs. K.SEENUVASAN
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June 24, 2011 |
THENMOZHI HEAD MASTER ASST. ELEMENTARY EDUCATION OFFICER ERUMAPATTI Vs. V.ARTHANARI
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July 18, 2011 |
THURAIYUR MUNICIPALITY Vs. COMMISSIONER THURAIYUR MUNICIPALITY MAIN BUILDING TRICHIRAPALLI DISTRICT
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October 21, 2011 |
TMT.B.SUNDARI Vs. MANAGER, SRI RAM CHITS & FINANCE CORPORATION
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June 27, 2011 |
TMT.J.MENAKA Vs. PSG HOSPITAL
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June 17, 2011 |
TSK.RAMANI Vs. C.CHRISTOPHER MARIADASS
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October 19, 2011 |
TUTICORIN MUNICIPALITY CORPORATION Vs. MAHENDIRAN
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May 24, 2011 |
TVS FINANCE & SERVICES LTD Vs. R. VENKATESAN
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January 5, 2011 |
U.A.E. EXCHANGE & FINANCIAL SERVICES LTD Vs. V.MOHANAKRISHNAN
|
February 2, 2011 |
UJVAL DEEP GADERAO SAHEB Vs. ICICI LAMBARD GIC LTD
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December 8, 2011 |
UNION BANK OF INDIA Vs. UNITED STEEL DISTRIBUTORS
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September 12, 2011 |
UNIT TRUST OF INDIA Vs. V.JANARDHANAN
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June 2, 2011 |
UNITED INDIA INSURANCE CO. LTD Vs. P.LOGANATHAN
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June 27, 2011 |
UNITED INDIA INSURANCE CO. LTD Vs. VYSYA BANK LTD
|
April 11, 2011 |
UNITED INDIA INSURANCE CO. LTD Vs. D.N.RUMESH BABU
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March 30, 2011 |
UNITED INDIAN INSURANCE CO. LTD Vs. CHAIRMAN, TAMILNADU HOUSING BOARD
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March 25, 2011 |
USHA MAHESWARI Vs. FIRM FOUNDATIONS & HOUSING PVT. LTD
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January 28, 2011 |
V. RANI Vs. P.SARALA
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May 4, 2011 |
V.BASKARAN Vs. BRANCH MANAGER, UTI BANK
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January 7, 2011 |
V.KRISHNAMOORTHY Vs. NATIONAL MOTHER AGENCIES, INDANE
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December 19, 2011 |
V.MANIVANNA NAICKER Vs. CHAIRMAN, UNITED COMMERCIAL
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August 30, 2011 |
V.MARINE ENGINEERING CONTRACTOR, V. MARINE SHIPYARD Vs. NATIONAL INSURANCE CO. LTD
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November 23, 2011 |
V.PALANIAPPAN Vs. KUMAR SRINIVAS
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May 31, 2011 |
V.RAJARAM Vs. C.THIAGARAJAN
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May 10, 2011 |
V.S.K.MURTHY Vs. P.SRINIVASAN
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May 13, 2011 |
V.SOUNDARARAJAN Vs. SISTER LEEMA, ADMINISTRATOR
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October 13, 2011 |
V.V.VASAN Vs. MANAGER STATE BANK OF INDIA
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May 16, 2011 |
VASUDHARINI ENTERPRISES CIVIL ENGINEERING, CONTRACTORS & EARTH MOVES AND QUARRY OPERATORS PARTNERSHIP FIRM Vs. TELCO CONSTRUCTION EQUIPMENT COMPANY LTD
|
July 19, 2011 |
VIJAYA Vs. KUMARAN HOSPITALS PVT. LTD
|
July 18, 2011 |
VIJAYA Vs. DISTRICT COLLECTOR COLLECTORATE THENI
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August 17, 2011 |
VIJAYA BANK SHEVAPET BRANCH, SALEM Vs. SUN SHINE METAL CORPORATION
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May 27, 2011 |
VIJAYAKUMAR FORGINGS Vs. N.SUBRAMANIAN
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May 5, 2011 |
WHIRLPOOL OF INDIA LIMITED Vs. MICHEAL GABRIEL, P.GABRIEL
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April 7, 2011 |
WILLIYAMS DSPENSING CHEMISTS & DRUGGISTS Vs. A.VELAYUTHAM
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February 28, 2011 |
WORKS MANAGER, NATIONAL PLYWOOD INDUSTRIES LTD Vs. M.MOHAMMED RIAZ
|
May 19, 2011 |
ZONAL MANAGER LIC OF INDIA SOUTHERN ZONAL OFFICER ANNA SALAI Vs. S.KOKILA
|
August 10, 2011 |
ZONAL OFFICER, L.I.C OF INDIA ANNA SALAI Vs. A.MANICKAM
|
May 9, 2011 |