ACCOUNTS OFFICER Vs. RENU KUMAR
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July 30, 2010 |
AIRCEL LIMITED Vs. VEDANAYAGAM
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November 12, 2010 |
ASSISTANT POSTMASTER AND ANR Vs. RAJARAM AND ANR
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December 16, 2010 |
AU REALTORS & ENGINEERS Vs. K. RAJASEKARAN
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August 31, 2010 |
BRANCH MANAGER, M/S. ORIENTAL INSURANCE COMPANY LTD Vs. M. PRAVEN KUMAR
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August 4, 2010 |
BRANCH MANAGER, M/S.UNITED INDIA INSURANCE CO. LTD Vs. S.I. KRISHNASAMY
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August 25, 2010 |
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. F. ABDUL WAHAB
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August 25, 2010 |
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. R. ARUMUGAM
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July 30, 2010 |
C. VIJAYAKUMAR, CONSULTANT PHYSICIAN Vs. K.M. RAJU
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September 2, 2010 |
CANARA BANK Vs. JASMINE WEERA SURENDRA
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March 4, 2010 |
COMMISSIONER, THE THENI ALLINAGAR MUNICIPALITY Vs. K. KARNAN
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June 30, 2010 |
CONSOLIDATED HYBRID SEEDS COMPANY Vs. M. SEKAR
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August 30, 2010 |
DAVID FRIEDMAN, MANAGING DIRECTOR, M/S. FORT INDIA LTD Vs. E.R. RAVIKRISHNA
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August 27, 2010 |
DEETI AGENCIES Vs. SABANA
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August 12, 2010 |
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD Vs. A.VIJAYKUMAR
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August 13, 2010 |
EDITOR, BRANCH OFFICE Vs. R. BALAGURU
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August 11, 2010 |
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. G. ILANGOVAN
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July 30, 2010 |
EXECUTIVE OFFICER Vs. RAVINDRAN
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August 26, 2010 |
FREDRICK JOHN Vs. A. RAJAGAM @ VELUSAMY
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January 12, 2010 |
GENERAL MANAGER, TUTICORIN DISTRICT CENTRAL COOPERATIVE BANK Vs. S. SARAWATHI
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July 23, 2010 |
HEWLETT PACKARD INDIA SALES PVT. LTD Vs. C. SUBRAMANIAN
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August 16, 2010 |
ICICI BANK LIMITED Vs. KENNEDY GAS AGENCY
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July 30, 2010 |
INCA HAMMOCK MANUFACTURING AND EXPORT PVT LTD Vs. SERVO ENTERPRISES
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October 7, 2010 |
INDIAN RAILWAY WELFARE ORGANIZATION Vs. V VASANTHAMMAL
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December 15, 2010 |
INDIAN RAILWAY WELFARE ORGANIZATION AND ANR Vs. V VASANTHAMMAL AND ANR
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December 5, 2010 |
J. JAYASINGH Vs. JAMES VICTOR RAJ
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August 9, 2010 |
K. RAJASEKARAN Vs. KUMARAN JAYAVEL, SECRETARY
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August 20, 2010 |
K. SHAIK DAWOOD AL KAMIET Vs. M/S. SUBEDAR & SONS
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September 8, 2010 |
KARTHIK E. HARIHARAN Vs. PEPSICO INDIA HOLDINGS LTD
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January 18, 2010 |
KATHIRKAMU KALIMUTHU HOSPITAL, ALLI NAGARAM Vs. SELVAM @ SELVAKUKAR, MADURAI DISTRICT
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January 18, 2010 |
KUTHUS, PROPRIETOR Vs. R. ANANDAN
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August 9, 2010 |
LIC OF INDIA & ANR Vs. R SHANTHI & ORS
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December 1, 2010 |
LIFE INSURANCE CORPORATION OF INDIA Vs. R RENUGADEVI
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November 11, 2010 |
M MUNNESWARI W/O A SEKAR AND ORS Vs. P RAJAGURU S/O PERUMAL
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June 1, 2010 |
M. KRISHNA Vs. LAISON OFFICER, ANNAMALAI UNIVERSITY, MADURAI
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March 9, 2010 |
M/S. SRI DEVI ENTERPRISES Vs. TMT. KAMALA RAMAN
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September 6, 2010 |
MACRO MARVEL PROJECTS LTD Vs. PRESIDENT
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August 16, 2010 |
MANAGER Vs. M. VIJAYAKUMAR
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August 18, 2010 |
MANAGER, TUTICORIN DISTRICT CENTRAL COOPERATIVE BANK Vs. MUTHULAKSHMI
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July 26, 2010 |
MANAGING DIRECTOR, MAHINDRA & MAHINDRA FINANCE COMPANY Vs. A. VIJAYASINGAM, PRESIDENT
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August 11, 2010 |
MEDICAL OFFICER, GOVERNMENT PRIMARY HEALTH CENTRE ERAL Vs. TMT. PRINCE
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August 5, 2010 |
N. ASHIK AHAMED Vs. BRANCH MANAGER, NATIONAL INSURANCE
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August 24, 2010 |
N. AYYAPPAN Vs. INDIAN OVERSEAS BANK
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January 18, 2010 |
NATIONAL INSURANCE CO LTD Vs. A THANGAVEL
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December 21, 2010 |
NATIONAL INSURANCE CO LTD AND ORS Vs. KRISHNASAMY NAICKER KANDASAMY AND ORS
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August 24, 2010 |
NATIONAL INSURANCE CO. LTD Vs. NATIONAL INSURANCE CO. LTD
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August 24, 2010 |
NEW INDIA ASSURANCE CO. LTD Vs. M. KRISHNAMOORTHY
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January 13, 2010 |
NEW INDIA ASSURANCE COMPANY LTD & ANR Vs. CLASSIC MOTOR SALES & ORS
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June 3, 2010 |
NILA VISHNURAM Vs. HINDUSTAN MOTORS, GLY, WEST BENGAL
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March 5, 2010 |
NOORULLAH SAHIB LIAQUAT ALI Vs. HINDUSTAN LEVER LIMITED
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August 9, 2010 |
ORIENTAL INSURANCE CO. LTD Vs. S.V. MUTHUKUMAR
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July 30, 2010 |
ORIENTAL INSURANCE CO. LTD Vs. P.G. CLOTHING
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July 28, 2010 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SELVAKUMAR
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October 8, 2010 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. A VIJAYKUMAR
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August 13, 2010 |
OWNER Vs. R. SENTHIL KUMAR
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September 17, 2010 |
P.K.V.A. ANANDAMURUGAN Vs. M/S. RAJAPALAYAM BENEFIT FUND LTD
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August 26, 2010 |
PANAGAL APARTMENT OWNERS RESIDENTIAL ASSOCIATION Vs. BHARTI INDUSTRIAL PROMOTERS (P) LTD
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August 27, 2010 |
PANDI @ KARUPPANAN AMBALAM Vs. MANISH PHOTOS & VIDEOS
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October 5, 2010 |
POOMPUKAR FINANCE & INVESTMENTS Vs. R. BAGAVATHIRAJ
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July 30, 2010 |
POST MASTER Vs. A/M. ALKONDAMMAL KOIL
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September 9, 2010 |
PREETHA PLASTICS Vs. CARRY CO., ROAD CARRIERS
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July 23, 2010 |
PRESIDENT, VOC INDUSTRIAL TRAINING CENTRE Vs. K. RAMESH
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July 23, 2010 |
RAKKIAPPAN Vs. SEKAR
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August 23, 2010 |
RCI INDIA (P) LTD Vs. ASGEIR HALLDORSSON & ORS
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October 8, 2010 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. TMT. S.RADHA
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August 31, 2010 |
SAM MANOHAR Vs. RAJA, MANAGER SATHISH TRANSPORT
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August 30, 2010 |
SECRETARY Vs. RAMAIYA
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August 18, 2010 |
SENIOR BRANCH MANAGER Vs. P. KANNAN MARIMUTHU
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September 13, 2010 |
SENIOR POSTMASTER Vs. G. NALINI
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August 13, 2010 |
SPECIAL OFFICER Vs. M. GNANAMANIAMMAL
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August 19, 2010 |
STANES MOTORS (SOUTH INDIA) LTD Vs. P.G SUNDARARAJ
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January 18, 2010 |
SUB-POST MASTER Vs. M.S. 722 K.ANAIPATTI MILK PRODUCER
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August 30, 2010 |
TAMIL NADU CEMENTS CORPORATION LTD Vs. N.S.A. SIKKANDR BATCHA
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July 30, 2010 |
TAMIL NADU HOUSING BOARD Vs. V MEENAKSHI
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December 16, 2010 |
TATA FINANCE LIMITED Vs. V. BABU
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September 8, 2010 |
TATA TELESERVICES LIMITED Vs. J G KANNAPPAN
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November 9, 2010 |
V. BALAKRISHNAN Vs. M/S.WING COMMANDER P.K.THOMAS
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January 18, 2010 |
V. LAKSHMINARAYANAN Vs. CITY CORP. CREDIT SERVICE INDIA
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August 5, 2010 |
V. SRIDHARAN Vs. M/A. SREYAS
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July 26, 2010 |
VISWABHARATHI HOUSING PVT LTD Vs. A ABDUL SHERIFF
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October 13, 2010 |