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A. CHELLAPPAN Vs. NEW INDIA ASSURANCE CO. LTD
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November 24, 2009 |
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AMERICAN EXPRESS BANKING CORP Vs. MARINE TECHNOLOGIES
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November 5, 2009 |
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ARCEES MATERNITY Vs. HEMALATHA
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October 30, 2009 |
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ARUNA NARAYANAN Vs. AIR INDIA LTD
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September 17, 2009 |
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ASSISTANT ELECTRICITY ENGINEER Vs. K. LALITHA
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November 24, 2009 |
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ASSISTANT ENGINEER/ TOWN TAMIL NADU ELECTRICITY BOARD NEAR SIRUVANI TANK, SULUR Vs. S.A. JOTHIMANI
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October 7, 2009 |
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AYYAVOO Vs. MANAGING DIRECTOR TRACTORS FARM EQUIPMENTS (P) LTD
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November 11, 2009 |
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B. BALASUNDARAM Vs. PROVENTUS LIFE SCIENCES PVT
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November 6, 2009 |
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BERGER PAINTS INDIA LTD Vs. M.J. SAIKUMAR
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November 18, 2009 |
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BHARTI AIRTEL LTD., OCEANIC TOWERS, CHENNAI Vs. R. SWAMINATHAN
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September 14, 2009 |
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BRANCH MANAGER M/S. ORIENTAL INSURANCE CO. LTD., MADURAI Vs. KIRIS AGENCIES
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September 30, 2009 |
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BRANCH MANAGER, CATHOLIC SYRIAN BANK LTD Vs. P.J. MATHAI MANOR
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October 30, 2009 |
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BRANCH MANAGER, JAMMU & KASHMIR BANK LTD Vs. ABDUL MAJEED BABA
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November 30, 2009 |
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BRANCH MANAGER, THE TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. K. THIYAGASUNDARAM
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October 15, 2009 |
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C. SHANMUGAM Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND, CHENNAI
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October 8, 2009 |
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CEO AND THE MANAGER SALES AND MARKETING GLOBAL ENVIRO TECH KODAMBAKKAM, CHENNAI Vs. SHIRONMANI T.M.IYER
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October 8, 2009 |
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CHAIRMAN MAHENDRA ENGINEERING COLLEGE NAMAKKA, DISTRICT Vs. K.J. THIAGARAJAN
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September 14, 2009 |
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CHINNATHAMBI Vs. BOHRA HYUNDAI
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November 30, 2009 |
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DIRECTOR (MARKETING) MARUTI UDYOG LTD Vs. S. GEORGE D. NETTO
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November 27, 2009 |
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DIRECTOR HANDLOOM AND TEXTILES, CHENNAI Vs. CHANDRAN
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September 16, 2009 |
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DIVISIONAL MANAGER M/S. ORIENTAL INSURANCE COMPANY LTD Vs. TMT. JOTHI
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October 30, 2009 |
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DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD Vs. M. OBAIDUR RAHMAN
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October 20, 2009 |
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DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD Vs. K. SANTHAMMA
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October 9, 2009 |
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EXECUTIVE ENGINEER Vs. C. KAMARAJ
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September 16, 2009 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, THANJAVUR Vs. T. GOVINDARAJAN
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October 30, 2009 |
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GENERAL MANAGER DOVE FINANCE LTD Vs. D. MARIA JOHN SON OF DANIEL VELLIYAVILLAI THAKKALIVILAI PALAPPALAUM
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November 23, 2009 |
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GENERAL MANAGER, ANNA NAGAR CHENNAI TELEPHONES Vs. MEENAKSHI ANNIE
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November 30, 2009 |
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GENERAL MANAGER, DOVE FINANCE LTD Vs. B. ASOKAN
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November 23, 2009 |
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INDIAN BANK Vs. R. CHANDRASEKARAN
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September 29, 2009 |
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J. SUBRAMANIAM Vs. MANAGER, AIR TRAVEL ENTERPRISES INDIA LTD
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November 16, 2009 |
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JAYAM Vs. STATE OF TAMIL NADU
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September 30, 2009 |
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JUNIOR ENGINEER OPERATION & MAINTENANCE THIRUVARUR DISTRICT Vs. K. SIVANESAN ELECTRICITY SERVICE CONNECTION TIRUVARUR
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October 5, 2009 |
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K. MANI, FOREST RANGER, KARAIKUDI Vs. BRANCH MANAGER, SUNDARAM HOME FINANCE LTD
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October 16, 2009 |
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K.B.R. WIRES & BEARINGS Vs. N. NALLAPERUMAL
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September 14, 2009 |
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K.V. KARNEESWARAN Vs. LAKSHMI BUILDERS (P) LTD
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October 13, 2009 |
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K.V. SREEKUMAR Vs. M.K. NATARAJAN MANAGING TRUSTEE
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November 30, 2009 |
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KARL REDDY, THE FAIR HAVENS Vs. STATE BANK OF INDIA
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October 30, 2009 |
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KNITECH INDUSTRIES Vs. AUTO DIE CASTING COMPANY
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November 25, 2009 |
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KRISHNA & CO Vs. K. GAUTHAMI
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November 25, 2009 |
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L. BABU S/O.K.N.LAKSHMANAN Vs. COX & KINGS (INDIA) LTD
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September 29, 2009 |
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LAKSHMI VILAS BANK LTD. Vs. E. RAMANATHAN
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November 30, 2009 |
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LANSON TOYOTA LANSON MOTORS PVT. LTD., CHENNAI Vs. P.K.M.S AMEENA BEEBI
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October 30, 2009 |
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LINGAM & CO., Vs. K. GOMATHINAYAGAM PILLAI
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October 30, 2009 |
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M/S. GREEN PEACE LANDSCAPE (P) LTD Vs. RAZIA SIAMWALA
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October 30, 2009 |
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M/S. SRILANKAN AIRLINES LTD Vs. K. KANAKARAJU
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October 13, 2009 |
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MAHENDRA ENGINEERING COLLEGE Vs. K J THIAGARAJAN
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September 14, 2009 |
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MANAGER CANARA BANK OOTACAMUND BRANCH NILGIRIS Vs. GENERAL SECRETARY UDHAGAI THOGUTHI CONSUMER PROTECTION SANGAM
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September 17, 2009 |
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MANAGER NATIONAL INSURANCE CO. LTD., BHAVANI Vs. P. THANGADHURAI
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October 6, 2009 |
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MANAGER ZONAL OFFICE THE NEW INDIA ASSURANCE CO. LTD Vs. K. ANUSUYA
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October 21, 2009 |
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MANAGER, BANK OF INDIA Vs. C.T. MARY
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October 16, 2009 |
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MANAGER, HDFC LIMITED, TRICHY Vs. RAGHUPATHY
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October 30, 2009 |
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MANAGER, THE LAKSHMI VILAS BANK LTD Vs. E.RAMANATHAN
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November 30, 2009 |
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MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. C. SHANMUGAM
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October 26, 2009 |
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MANAGING DIRECTOR TAMIL NADU TRANSPORT CORPORATION SALEM Vs. A. SUKIRADHA
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November 6, 2009 |
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MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. R. RAVINDRAN
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October 8, 2009 |
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MANAPAD CATHOLIC COOPERATIVE SOCIETY Vs. D.S.S. PALANIAPPAN
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September 7, 2009 |
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MARUTI UDYOG LTD Vs. S GEORGE D NETTO
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November 27, 2009 |
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MINOR R. DIVYA Vs. LIFE INSURANCE CORPORATION OF INDIA
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November 30, 2009 |
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MOHAMED YASEEN PROPRIETOR, M/S. CORONET CONSTRUCTION, CHENNAI Vs. CHANDRASEKARAN
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October 8, 2009 |
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N. AMIRTHAGURU Vs. DEPUTY GENERAL MANAGER, SYNDICATE BANK ZONAL OFFICE
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November 6, 2009 |
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N. RAGHAVAN Vs. P.B. SADASIVAN PHYSICIAN & CARDIOLOGIST
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November 30, 2009 |
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N. SUBASH CHANDRAN Vs. CHANDIRA SEKARAN
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October 27, 2009 |
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N. SUNDARI Vs. SUPERINTENDENT OF POST OFFICES
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November 26, 2009 |
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N.M. SUBRAMANIAN Vs. SUPERINTENDING ENGINEER TNEB METTUR DAM SALEM DISTRICT
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October 12, 2009 |
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NANDHINI ELECTRONICS & T.V SERVICING PVT.LTD Vs. S. KENNEDY
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November 18, 2009 |
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NATIONAL INSURANCE CO. LTD Vs. R. GANESAN
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November 18, 2009 |
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NATIONAL INSURANCE CO. LTD Vs. META FILMS (INDIA) LTD
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November 27, 2009 |
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NATIONAL INSURANCE CO. LTD Vs. SRINIVASAN MADHAVAN
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October 8, 2009 |
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NEERAJ KUMAR MAL Vs. SUDHA K. PUNJHABI SOLE PROPRIETRIX
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October 16, 2009 |
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ORIENTAL INSURANCE CO. LTD Vs. R. RAJANANDHAM PROPRIETOR PAINGA EXPORTS
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October 8, 2009 |
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P. AYYANAR PROPRIETOR POIYAMOZHI RICE MILL, TENKASI Vs. S.P.S.G. RAJENDRABOSE REDAN MARKETING ASSOCIATES, VIRUDHUNAGAR
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October 8, 2009 |
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P. MANIMARAN Vs. M. ABDULLAH
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November 23, 2009 |
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P.S. ANNAMALAI Vs. HATSUN AGRO PRODUCTS LTD
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November 23, 2009 |
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PANNIMADAI PANCHAYAT Vs. R. RANGANATHAN
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November 24, 2009 |
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PARVATHY MANAGING DIRECTOR GURU RAGHAVENDRA HOSPITAL, CHENNAI Vs. SCHILLER HEALTHCARE (I) PVT. LTD
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October 12, 2009 |
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PROPRIETOR ABBOTT HEALTH CARE PRIVATE LTD Vs. AMRITHA JULIANA
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October 9, 2009 |
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R. ANAND Vs. MARIKAR MOTORS LTD
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September 18, 2009 |
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R. MUTHUKRISHNAN Vs. MANAGER CANARA BANK, NRI BRANCH
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September 8, 2009 |
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R. PASUMPON ALAGARSAMY Vs. ORIENTAL INSURANCE COMPANY LTD
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October 30, 2009 |
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R. RAJENDRAN Vs. ADMINISTRATIVE OFFICER M/S. MALAR HOSPITAL LTD
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September 29, 2009 |
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R. SUNDAR Vs. BALAJI FOODS, CHENNAI
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October 13, 2009 |
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R.P. MANOHARAN Vs. STATE BANK OF INDIA
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November 2, 2009 |
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RAGINI PREMNATH Vs. PREMA SHANKAR, M.D., D.C.H
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November 24, 2009 |
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RAMAKRISHNAPURAM PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. R. VENKATASAMY
|
November 2, 2009 |
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RAVINDRANATH BABU MAHALAKSHMICLINIC, MADURAI Vs. T.R.
INDIRA
|
November 2, 2009 |
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S. PERIYA NADAR Vs. BRANCH MANAGER STATE BANK OF INDIA
|
November 25, 2009 |
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S. SARALA, ASSISTANT, OFFICE OF THE DIRECTOR OF MEDICAL SERVICES Vs. SUNDARAM MEDICAL FOUNDATION
|
November 17, 2009 |
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SASANGAN Vs. MEENAKSHI &
RESEARCH CENTRE
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October 13, 2009 |
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SENIOR POST MASTER HEAD POST OFFICE THANJAVUR Vs. R. NARAYANAN
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October 13, 2009 |
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SOUTH INDIAN BANK LTD Vs. S.P. HANDLOOMS
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October 15, 2009 |
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SPECIAL OFFICER MANAPAD CATHOLIC THIRUCHENDUR TALUK Vs. D.S.S. PALANIAPPAN
|
September 7, 2009 |
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SR. AROGYAM M., JULIA HOSPITAL Vs. K.KAVITHA
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November 9, 2009 |
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STATE BANK OF INDIA Vs. K.B.P. SHANKAR
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September 14, 2009 |
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SULOCHANA Vs. N.S. GAS AGENCY
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October 20, 2009 |
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SYED PYARIJAN Vs. STATE BANK OF INDIA
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November 4, 2009 |
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TANYA TOURS TRAVELS Vs. R. VENKATA KRISHNAN
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September 30, 2009 |
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TMT. M. JAYANTHI MEENAL Vs. BRANCH MANAGER KARUR VAISYA BANK KARAIKUDI
|
September 25, 2009 |
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UNITED INDIA INSURANCE CO. LTD Vs. GOLDEN WEAVING MILLS PVT. LTD
|
October 22, 2009 |
|
UNITED INDIA INSURANCE CO. LTD Vs. A. ABDUL HAMEED
|
October 22, 2009 |
|
V. JANSI RANI Vs. UMA NURSING HOME, PATTUKOTTAI
|
October 30, 2009 |
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V. JAYAPALAN Vs. P. NATARAJAN
|
November 4, 2009 |
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VICE PRESIDENT THE COUNTRY CLUB Vs. N. PAARTHIPAN
|
November 18, 2009 |
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ZONAL MANAGER LIFE INSURANCE CORPORTION OF INDIA SOUTHERN ZONAL OFFICE Vs. S. VASANTHA
|
October 7, 2009 |
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