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AIR INDIA LIMITED Vs. C KRISHNASWAMY
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April 16, 2007 |
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BANK OF BARODA Vs. K. NATARAJAN
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March 13, 2007 |
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BHARATH NIKETHAN ENGINEERING COLLEGE Vs. DILU SASIDHARAN
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March 13, 2007 |
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C.B. RAMACHANDRA REDDY Vs. KAMALA DEVI
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March 30, 2007 |
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CANARA BANK Vs. T. PAPA
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June 5, 2007 |
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COMMISSIONER, EMPLOYEES PENSION SCHEME Vs. M.P. SURESH KUMAR
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March 20, 2007 |
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COMPAQ COMPUTERS (I) LTD. Vs. ASHLEY SHANE
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April 17, 2007 |
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DEAN TIRUNELVELI MEDICAL COLLEGE HOSPITAL Vs. U. SUBRAMANIAN
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June 11, 2007 |
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DESK TO DESK COURIER & CARGO LIMITED Vs. RUDHRA BLADES AND EDGES PVT LTD
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March 9, 2007 |
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DISTRICT REGISTRAR Vs. R VENKATACHALA KONAR
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June 5, 2007 |
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ICICI BANK LTD. Vs. R.S. MURUGESAN
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November 27, 2007 |
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J. KUMUDHAM Vs. LIFE INSURANCE CORPORATION
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March 9, 2007 |
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KALAPATTI SPINNING MILLS Vs. C RANGASAMY
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June 14, 2007 |
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KESAVAMMAL (EXPIRED) Vs. C LOGANATHAN & ANR
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April 16, 2007 |
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KLM ROYAL DUTCH AIRLINES & ANR Vs. APPUSAMY MAHALINGAM & ANR
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March 20, 2007 |
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L.I.C. OF INDIA Vs. KARPAGAM
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April 27, 2007 |
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LIC OF INDIA Vs. T RUSSEL THOMAS
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May 11, 2007 |
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M RAJENDRAN Vs. K DURAISAMY
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June 22, 2007 |
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M.R.F. LIMITED Vs. A. BAWA BUGARDHEEN
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May 18, 2007 |
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M.S. PANDIYARAJAN Vs. BHARAT SANCHAR NIGAM LTD.
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June 26, 2007 |
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MGS PHARMA Vs. SMR PAN TRANSPORT AND CARRIER LTD
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April 5, 2007 |
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MUTHOOT BANKERS Vs. A S CHINNADURAI
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May 16, 2007 |
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N ASHOK KUMAR Vs. BALASUBRAMANIYAM @ CHELLAPPA
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June 29, 2007 |
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N DURAISAMY Vs. M RAMDOSS
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April 10, 2007 |
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NATIONAL INSURANCE CO. LTD. Vs. T. MAHESHWARI
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April 18, 2007 |
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NEELAM RAMASWAMY Vs. CHURCH OF SOUTH INDIA HOSPITAL
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April 19, 2007 |
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ORIENTAL INSURANCE COMPANY Vs. K NALRAJ
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March 28, 2007 |
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P PUSHPARAJ Vs. IRT PERUNDURAI MEDICAL COLLEGE HOSPITAL
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April 24, 2007 |
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P SEKAR Vs. TAMIL NADU URBAN DEVELOPMENT PROJECT
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April 3, 2007 |
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PHARMA Vs. FREIGHT EXPRESS INTERNATIONAL PVT LTD
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April 5, 2007 |
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PUNJAB NATIONAL BANK Vs. A SULAIKA BEGUM
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April 30, 2007 |
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R DURAISWAMY Vs. STATE BANK OF INDIA
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March 23, 2007 |
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R. DHANAM Vs. ESAKKIMUTHU
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March 12, 2007 |
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R. KUSELAN Vs. ORIENTAL INSURANCE CO. LTD.
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May 4, 2007 |
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RADHA PALANIAPPAN Vs. ORIENTAL INSURANCE COMPANY LIMITED
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June 12, 2007 |
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RAJALAKSHMI Vs. J.V. HOSPITAL
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June 20, 2007 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. SYED MONIDDIN HASSAN
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June 14, 2007 |
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S GITABAI Vs. K PUGHAZHENDI
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June 29, 2007 |
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SAMUEL Vs. PRIMARY AGRICULTURAL CO-OPERATIVE BANK
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April 13, 2007 |
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SENIOR SUPERINTENDENT OF POST OFFICES Vs. R. ANGAMMAL
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June 12, 2007 |
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SOUTHERN EXPLOSIVES Vs. CENTURY PEST CONTROL SERVICES LTD.
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May 15, 2007 |
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SRIRAM CHITS TAMIL NADU LIMITED Vs. C B SRINIVASAN
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March 30, 2007 |
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STANDARD CHARTERED BANK Vs. RENU SOOD
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April 10, 2007 |
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SUPERINTENDENT OF POST OFFICES Vs. S MUTHUKALAI
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March 13, 2007 |
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SURYA SEEDS Vs. V. RAMANATHAN
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April 13, 2007 |
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TAMIL NADU ELECTRICITY BOARD Vs. C. LAKSHMANAN
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April 16, 2007 |
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TAMIL NADU ELECTRICITY BOARD Vs. ATLAS GRANITE
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May 11, 2007 |
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TAMIL NADU HOUSING BOARD Vs. A. VEERAPPAN
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April 3, 2007 |
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TAMIL NADU HOUSING BOARD Vs. M. PUTTAPPA
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March 23, 2007 |
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TAMIL NADU HOUSING BOARD Vs. P GOVINDARAJU
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June 22, 2007 |
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TAMIL NADU STATE TRANSPORT CORPORATION Vs. C. DHANAPALAN
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April 17, 2007 |
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THEERAN CHINNAMALAI TRANSPORT EMPLOYEES CO-OP. HOUSE BUILDING SOCIETY Vs. S. CHANDRASEKARAN
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March 5, 2007 |
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THOMSON CONSUMER ELECTRONICS INDIA LTD. Vs. S. SATHYAMOORTHY
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April 16, 2007 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SENTHILKUMAR
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March 12, 2007 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. S NAGARAJAN
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April 25, 2007 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. MARAPPAN
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March 28, 2007 |
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V. NALINA Vs. LIC OF INDIA
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April 3, 2007 |