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A KARUNANITHY Vs. PADMA L RAVINDRAN
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February 28, 2005 |
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A RANGANATHAN Vs. STANDARD CHARTERED BANK
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April 20, 2005 |
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ABRAHAM JOSEPH Vs. K G KRISNASWAMY
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February 28, 2005 |
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ACCOUNTS OFFICER Vs. P SARDAR
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January 20, 2005 |
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AMBUJA NARASIMHAN Vs. MAXWORTH TOWNSHIP PVT LTD
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February 28, 2005 |
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ANKUR SEEDS LIMITED Vs. A M KONDASAMI
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November 28, 2005 |
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ARJUN CHEMICALS LIMITED Vs. TRANS INDIA SHIPPING PVT LTD
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March 2, 2005 |
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BHAKTHAVATCHALAM Vs. TAHSILDAR CUDDALORE
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January 19, 2005 |
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C E D C , T N E B Vs. T RAJENDRAN
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March 14, 2005 |
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CHIEF POSTMASTER Vs. RAJAMMAL
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October 10, 2005 |
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DEVADOSS Vs. N ARUMUGAM
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March 28, 2005 |
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DRAFT CARGOWAYS INDIA PRIVATE LIMITED Vs. DIAMOND SHIPPING COMPANY LTD
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March 1, 2005 |
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EASWARI CHIT FUNDS Vs. S SESHADRI
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January 19, 2005 |
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ENNOR INDUSTRIES (P) LIMITED Vs. MADRAS TELEPHONES (NORTH)
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April 5, 2005 |
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FIAT INDIA PRIVATE LIMITED Vs. HARI PODAR
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March 15, 2005 |
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G ANAND Vs. SOUTHERN HOUSING CORPORATION LTD
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May 5, 2005 |
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G M VASANTHRAJ Vs. MAXWORTH ORCHARDS (INDIA) LIMITED
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February 28, 2005 |
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G RAJAVATHANI Vs. B KRISHNA RAU
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March 14, 2005 |
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H DHANANI Vs. FISHERMAN S COVE
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March 24, 2005 |
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HUSSAIN Vs. METROPOLITAN TRANSPORT CORPO-RATION
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February 28, 2005 |
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KARISON & CO Vs. CENTRAL BANK OF INDIA
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March 15, 2005 |
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KARUR VYSYA BANK LIMITED Vs. SUNDAR HOSIERY EXPORTS
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March 16, 2005 |
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KRISHNA HOSPITAL & ORS Vs. P SHANTI & ORS
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June 24, 2005 |
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LIC OF INDIA Vs. KANNAN
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March 22, 2005 |
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LOTUS TEXTILES Vs. NIRMAL ROADWAYS
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March 15, 2005 |
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M SUGADEVAN Vs. CHETTIKURICHI PRIMARY AGRICULTURAL CO-OPERATIVE BANK CHETTIKURICHI
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December 23, 2005 |
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M V VENKATESWARAN Vs. CHENGALPUT CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
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March 30, 2005 |
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MOOKAMMAL Vs. MURUGESWARI
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March 10, 2005 |
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N NARAYANAN Vs. INDU COURIERS AMALA AGENCY
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March 16, 2005 |
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N V S MANIAN Vs. ORIENTAL INSURANCE COMPANY LIMITED
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March 9, 2005 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. S SARJAN RAJ JAIN
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March 2, 2005 |
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NEW INDIA ASSURANCE CO LTD Vs. G PORSELVI
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June 23, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. S JEGADEESAN
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March 4, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. HAJII AKBAR ALI
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March 17, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARIA CLAUDE BORTHWISK
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February 2, 2005 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. PADMANABHA IYER SANKARAN
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January 18, 2005 |
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P KANNAN Vs. P CHINNUSAMY
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May 18, 2005 |
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P R GOPAL Vs. INDIAN OVERSEAS BANK
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March 31, 2005 |
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PAULRAJ Vs. COMMISSIONER, AVADI MUNICIPALITY
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March 17, 2005 |
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R CHOODAMANI Vs. J HEMALATHA
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March 29, 2005 |
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R INDRA BAI Vs. TIRUTTANI CO-OP SUGAR MILLS LTD
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October 19, 2005 |
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R M SUBRAMANIAM Vs. DIRECTOR, ALL INDIA RADIO & ORS
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April 19, 2005 |
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R SENGODAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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March 3, 2005 |
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R SHANMUGANATHAN & ANR Vs. V SANKARANARAYANAN & ANR
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March 10, 2005 |
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RAJENDRA SILKS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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February 8, 2005 |
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S AMANULLAH Vs. MOHANDAS
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February 11, 2005 |
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S PUSHPALATHA Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 14, 2005 |
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SHAKILA SATHANANDAM Vs. S S KODMANI & ORS
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March 31, 2005 |
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SHANMUGA HOSPITALS Vs. B JAGADESAN
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January 25, 2005 |
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SHANTHI Vs. DEAN, GOVT GENERAL HOSPITAL, CHENNAI
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February 28, 2005 |
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SOUTHERN RAILWAY, CHENNAI Vs. P SADHASIVAM
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February 28, 2005 |
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STATE BANK OF INDIA Vs. K RENGAIAN
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January 20, 2005 |
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STENCIL APPARELS Vs. GLOBAL FREIGHT SYSTEM
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March 2, 2005 |
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SUNDARAVELU Vs. VIJAYALAKSHMI
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April 1, 2005 |
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SUPERINTENDING ENGINEER, SOUTH ARCOT VALLALAR DISTRICT, ELECTRICITY DISTRIBUTION CIRCLE Vs. S SULOCHANA
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March 28, 2005 |
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T SUBRAMANIAN Vs. INDIAN OVERSEAS BANK
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March 14, 2005 |
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TAMIL NADU ELECTRICITY BOARD Vs. S SULOCHANA
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March 28, 2005 |
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TAMIL NADU HOUSING BOARD Vs. N R SRINIVASAN
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October 24, 2005 |
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TELECOM DISTRICT MANAGER, DEPT. OF TELECOMMUNICATION Vs. RAMANUJAM
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December 27, 2005 |
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TELEPHONE DEPARTMENT Vs. GANAPATHY ACHARIYAR
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March 15, 2005 |
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TTK PHARMA LIMITED Vs. SINGAPORE AIRLINES LTD
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January 25, 2005 |
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UNION OF INDIA & ORS Vs. DINDIGUL DISTRICT CONSUMER PROTECTION ASSOCIATION & ORS
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May 13, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. G VIJAYAKUMAR
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December 27, 2005 |
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V KRISHNAN Vs. SMN CONSUMER PROTECTION COUNCIL
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October 25, 2005 |
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V. SUDHAKAR Vs. T. RAVICHANDRAN
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November 29, 2005 |
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VASANTHAGIRI AGENCIES Vs. R MUNUSAMI
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March 13, 2005 |
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WOMENS VOLUNTARY SERVICE OF COIMBATORE Vs. S A DASS
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March 22, 2005 |