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ALAVANDAR NAIDU & CO Vs. C KANNIAH NAIDU
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March 5, 2004 |
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APARNA ASSOCIATES Vs. PERIANNAN
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May 31, 2004 |
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ASSISTANT ENGINEER, MADRAS TELEPHONES & ORS Vs. P S APPARELS
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January 7, 2004 |
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ASST ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. S VELU ACHARI
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February 25, 2004 |
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BADMA GROUP OF COMPANIES Vs. P KANDASAMY
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May 20, 2004 |
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BRANCH MANAGER, LIC OF INDIA Vs. V S PORKAI PANDIYAN
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January 5, 2004 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. M P S MODERN RICE MILL
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April 5, 2004 |
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C S R HOSPITAL Vs. M K KANNAN
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July 6, 2004 |
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C S R MEMORIAL HOSPITAL Vs. M RAMASWAMY
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February 9, 2004 |
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CHIEF CLAIMS OFFICER CENTRAL RAILWAY Vs. VADIVU TEXTILES
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June 16, 2004 |
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CHIEF GENERAL MANAGER, CIRCLE ADMINISTRATION, TAMIL NADU TELECOMMUNICATION Vs. BANU SAFIA
|
February 20, 2004 |
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DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY Vs. R SOMASUNDARAM
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January 27, 2004 |
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EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER Vs. MATHIYALAGAN
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January 2, 2004 |
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EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER, TNHB & ANR Vs. A M ASHRAP ULLA & ORS
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February 26, 2004 |
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EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TNHB Vs. R THIAGARAJAN
|
January 7, 2004 |
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GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. R APPAJI
|
April 5, 2004 |
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GENERAL MANAGER, TELECOM OFFICE & ANR Vs. KUPPUSWAMY
|
February 26, 2004 |
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HYGREVER HOME AND HEART LIMITED Vs. M CHOCKALINGAM
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March 26, 2004 |
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JAI HIND ROADWAYS LTD & ANR Vs. PASUPATHY TEXTILES
|
July 8, 2004 |
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JOSEPH SUGANTHA Vs. KANMANI DIRAVIAM & ORS
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January 6, 2004 |
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K A MURUGESAN Vs. JAURILAL BAFNA
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March 8, 2004 |
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K N PARTHASARATHY Vs. CHIEF GENERAL MANAGER TELEPHONES
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May 26, 2004 |
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L I C OF INDIA Vs. DEVI KAMAKSHI
|
March 17, 2004 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MALLIKA
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March 3, 2004 |
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M KESAVAN Vs. JUNIOR ENGINEER TAMIL NADU ELECTRICITY BOARD
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May 20, 2004 |
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M PARAMESWARI Vs. R THAYUMANAVAR
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June 25, 2004 |
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MANAGING DIRECTOR, PREMIER SPRINKLER IRRIGATION LIMITED Vs. SHEIK ABDUL KHADER
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May 26, 2004 |
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MANOHARSINGH LULLA Vs. SENIOR DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD
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May 25, 2004 |
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MARAGATHAM Vs. JOINT SUB-REGISTRAR, DISTRICT REGISTRAR S OFFICE, SHANMUGAPURAM, PALANI
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March 19, 2004 |
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MINOR M LAKSHMIDHARAN Vs. NATIONAL INSURANCE CO LTD
|
July 28, 2004 |
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N ARJUNAN Vs. DEAN MERIT SWISS ASIAN SCHOOL OF HOTEL MANAGEMENT
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April 5, 2004 |
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N G O COLONY POST OFFICE & ANR Vs. K VARADHA RAJU
|
July 12, 2004 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. G VELUSAMY
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March 5, 2004 |
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NEELA SRIDHAR Vs. DURAI RAJENDRAN
|
March 30, 2004 |
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NEW INDIA ASSURANCE CO LTD & ANR Vs. N RAMALINGAM
|
May 31, 2004 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. S ARUMUGAM
|
February 9, 2004 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. BRILLA TRANSPORT
|
February 9, 2004 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. D RATHNAPANDI
|
March 8, 2004 |
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P K THIRUMANICKAM Vs. ABDULKAREEM
|
February 9, 2004 |
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POST MASTER GENERAL, TAMIL NADU CIRCLE SOUTHERN REGION & ORS Vs. R JAMEER KHAN
|
February 27, 2004 |
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POSTMASTER, HEAD POST OFFICE Vs. Y K SWAMINATHAN
|
March 3, 2004 |
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R PONNAPPAN DENTIST Vs. V MOHAN TEACHER
|
January 5, 2004 |
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S GROVER Vs. BALASUNDARAM & ANR
|
June 17, 2004 |
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S L MAHESWARI Vs. V A MOHANRAM
|
January 19, 2004 |
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S PITCHAI KANI Vs. A PRAHALATHAN
|
February 13, 2004 |
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S T MAILVAHANAPERUMAL Vs. ASSISTANT ENGINEER (DISTRIBUTION/URBAN), TAMIL NADU ELECTRICITY BOARD
|
January 28, 2004 |
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SANKARANARAYANAN Vs. S MARIMUTHU
|
March 5, 2004 |
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SESHASAYEE Vs. S SUNDARARAJAN
|
May 25, 2004 |
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STATE BANK OF INDIA Vs. P S KRISHNAN
|
January 19, 2004 |
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SUB POST MASTER Vs. V SIVAPALAN
|
May 27, 2004 |
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TAMIL NADU ELECTRICITY BOARD Vs. SELVI SAMSULUHA
|
June 1, 2004 |
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TAMIL NADU HOUSING BOARD Vs. T C JAGADEESAN
|
May 31, 2004 |
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TELECOMMUNICATIONS, TRICHY Vs. P R G RAMALINGAM
|
February 20, 2004 |
|
UNION OF INDIA Vs. ABDUL MAJEETH
|
May 28, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. S NATARAJAN
|
June 23, 2004 |
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UNITED INDIA INSURANCE CO LTD Vs. P DURAI PANDIAN
|
January 19, 2004 |
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UNITED INDIA INSURANCE CO LTD & ORS Vs. G KODHAINACHIAR
|
March 24, 2004 |
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ZONAL MANAGER, LIC OF INDIA Vs. V AMSAVENI
|
June 7, 2004 |
LOGIN