| Case Title | Date |
|---|---|
| B.M. BIRLA HEART RESEARCH CENTRE Vs. SHREE RAJMOTI INDUSTRIES | December 21, 2006 |
| EVEREADY INDUSTRIES INDIA LTD. Vs. SOCIETE DES PRODUITS NESTLE, S.A. | June 19, 2006 |
| MERCK KGA A. Vs. ALPHARMA INC. | August 29, 2006 |
| NOVARTIS AG Vs. CIPLA LTD. | January 25, 2006 |
| NOVARTIS AG Vs. HETERO DRUGS LIMITED | January 25, 2006 |
| NOVARTIS AG Vs. CANCER PATIENTS AID ASSOCIATION | January 25, 2006 |
| OMZEE Vs. ZEE | October 10, 2006 |
| TOSIBA APPLIANCES CO. Vs. KABHUSHIKI KAISHA TOSHIBA | December 1, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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