| Case Title | Date |
|---|---|
| ANIL KUMAR CHANANI Vs. TOMMY HILFIGER LICENSING INC. | August 3, 2005 |
| ASIM PLAST PVT. LTD. Vs. RELIANCE INDUSTRIES LTD. | February 24, 2005 |
| GREEN VALLEY BISCUITS PVT. LTD. Vs. HASMUKHRAI AND CO. | July 28, 2005 |
| KABUSHIKI KAISHA TOSHIBA Vs. TOSIBA APPLIANCES CO. | January 12, 2005 |
| NIRMA CHEMICAL WORKS LTD. Vs. CAMY SOAP AND OIL MNFG. CO. LTD. | March 29, 2005 |
| OM TEXTILE FACTORY Vs. PEPSICO INC | July 11, 2005 |
| RAJARAPPA STEELS PVT. LTD. Vs. KAMDHENU ISPAT LIMITED | December 8, 2005 |
| STADMED PRIVATE LIMITED Vs. ABBOTT LABORATORIES | November 17, 2005 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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