| Case Title | Date |
|---|---|
| GOPAL DASS ARORA Vs. TAKKAR (INDIA) TEA CO. | March 31, 2003 |
| KANPUR TRADING COMPANY PVT. LTD. Vs. AFROZ AHMED AND FEROZE AHMED TRADING AS SAHANA SOAP WORKS | March 24, 2003 |
| PHILIPS INDIA LIMITED Vs. PHILIPS INFOTCH LIMITED | April 28, 2003 |
| POONAM ELECTRICALS Vs. RANJIT ELECTRONICS | January 15, 2003 |
| VIVIDHMARGI INVESTMENT PVT. LTD. Vs. GLENMARK PHARMACEUTICALS LTD. | May 26, 2003 |
| ZARUJ ENTERPRISES Vs. ICI INDIA LTD. | March 28, 2003 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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