| Case Title | Date |
|---|---|
| B. ROSAIAH Vs. F. HOFFMAN LA ROCHE AG | January 21, 2002 |
| CADILA LABORATORIES LTD. Vs. RAPTAKOS BRETT & CO. LTD. | April 15, 2002 |
| FOURTS (INDIA) LABORATORIES LIMITED Vs. GUFIC PRIVATE LIMITED | October 28, 2002 |
| KALYANPURI FLOUR MILLS PRIVATE LIMITED Vs. JUGAL KISHORE HARBANSLAL | March 13, 2002 |
| PARIVAR SEVA SANSTHA Vs. BLISS CHEMICALS & PHARMACEUTICALS INDIA LIMITED | February 1, 2002 |
| RAJ OIL MILLS Vs. BOMBAY OILS INDUSTRIES LTD. | October 31, 2002 |
| RUDI ROLLER FLOUR MILLS (P) LTD. Vs. KEWAL KRISHAN KUMAR | July 25, 2002 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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