| Case Title | Date |
|---|---|
| A. KRISHNA (DR.) Vs. RESEARCH DRUGS & PHARMACEUTICALS PRIVATE LTD. | December 31, 2001 |
| ANTHONY KAVALAKATTU TRADING AS LUNAR RUBBERS AT MANI INDUSTRIAL ESTATE Vs. E.M.I. RECORDS LIMITED | June 29, 2001 |
| B. BRAUN-DEXON, S.A. Vs. PHILIPPE MAILHEBIAU | August 14, 2001 |
| KABUSHIKI KAISHA TOSHIBA Vs. TOSIBA APPLIANCES COMPANY | September 24, 2001 |