| Case Title | Date |
|---|---|
| AFTAB TOBACCO PRODUCTS Vs. AMANAT TOBACCO GUL MANUFACTURE | March 27, 2006 |
| NOVARTIS AG Vs. CIPLA LTD | January 25, 2006 |
| NOVARTIS AG Vs. CANCER PATIENTS AID ASSOCIATION | January 25, 2006 |
| NOVARTIS AG Vs. HETERO DRUGS LIMITED | January 25, 2006 |
| NOVARTIS AG Vs. RANBAXY LABORATORIES LTD | January 25, 2006 |
| NOVARTIS AG Vs. NATCO PHARMA LTD | January 25, 2006 |
| OMZEE Vs. ZEE | October 10, 2006 |
| PARAS PAN PRODUCTS Vs. SSG PHARMA PVT LTD | May 31, 2006 |
| SRILAB BREWERIES PVT LTD Vs. SCOTCH WHISKY ASSOCIATION | May 22, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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