| Case Title | Date |
|---|---|
| A KRISHNA DR Vs. RESEARCH DRUGS & PHARMACEUTICALS PRIVATE LTD | December 31, 2001 |
| ANTHONY KAVALAKATTU TRADING AS LUNAR RUBBERS AT MANI INDUSTRIAL ESTATE Vs. E M I RECORDS LIMITED | June 29, 2001 |
| B BRAUN DEXON S A Vs. PHILIPPE MAILHEBIAU | August 14, 2001 |
| KABUSHIKI KAISHA TOSHIBA Vs. TOSIBA APPLIANCES COMPANY | September 24, 2001 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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