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DIAMOND SERVICE CENTER Vs. STATE OF TELANGANA
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February 9, 2026 |
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A. AARTHI Vs. AILENI SRAVATHI
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March 5, 2026 |
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A. JANGA REDDY Vs. A. SUDHA RANI
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June 24, 2026 |
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A. RAJENDER Vs. STATE OF TELANGANA
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January 9, 2026 |
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A. VARA PRASAD REDDY Vs. SRI LAKSHMI VENKATESHWARA ENTERPRISES
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March 31, 2026 |
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A.K.GUPTA, ZONAL MANAGER Vs. UNION OF INDIA
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March 25, 2026 |
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A.P.S.R.T.C. REP. BY ITS CHIEF CIVIL ENGINEER-II Vs. R.VENKAT REDDY
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January 8, 2026 |
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A.R. HEMAVATHY Vs. A.D. VENKATESH
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March 12, 2026 |
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ABDUL AZIZ BIN ALI Vs. STATE OF TELANGANA
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April 6, 2026 |
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ABDUL QUAVI Vs. STATE OF TELANGANA
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February 18, 2026 |
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ADITYA CONSTRUCTIONS Vs. DEBTS RECOVERY APPELLATE TRIBUNAL KOLKATA
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January 28, 2026 |
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AFEERA SANIA Vs. STATE OF TELANGANA
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March 12, 2026 |
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AMIR MOHAMMED HAQ Vs. STATE OF TELANGANA
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July 23, 2026 |
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AMITHAB BAGCHI Vs. STATE OF TELANGANA
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February 20, 2026 |
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ANDHRA BANK, BANJARA HILLS BRANCH Vs. STATE OF TELANGANA
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April 30, 2026 |
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APSRTC Vs. M.POCHAIAH
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March 16, 2026 |
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ARKA BUSINESS SOLUTIONS Vs. UNION OF INDIA
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June 9, 2026 |
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ARUMALLA VENUGOPALA REDDY Vs. STATE OF TELANGANA
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April 2, 2026 |
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ASHOK KUMAR JAISWAL Vs. UNI SANKYO LTD.
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January 5, 2026 |
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ASHOK KUMAR RAKESH KUMAR Vs. ANDHRA PRADESH FOODS, I.D.A. NACHARAM
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May 4, 2026 |
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ASHRAFUNNISSA BEGUM Vs. SYED HASSAN
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February 20, 2026 |
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AZMEERA KAILAS Vs. STATE OF TELANGANA
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March 26, 2026 |
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B. SREENIVASA GANDHI Vs. ADJUDICATING AUTHORITY
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January 8, 2026 |
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B. SUJATHA Vs. C. PENTAIAH
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March 24, 2026 |
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B. SWAMY REDDY Vs. KOMURAVELLI KARUNA
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April 23, 2026 |
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B. VENKATESHWAR RAO Vs. S. MADHUKAR REDDY
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June 11, 2026 |
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B.RAMACHANDRA REDDY Vs. A.SANKREETH REDDY
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January 9, 2026 |
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BADDAM ARAVIND REDDY Vs. STATE OF TELANGANA
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January 9, 2026 |
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BALAKRISHNA MAHADEO TAYADE Vs. UNION OF INDIA
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April 7, 2026 |
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BALVINDER SINGH Vs. UNION OF INDIA
|
February 5, 2026 |
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BANDARI SAMPATH Vs. STATE OF TELANGANA
|
March 10, 2026 |
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BANOTHU BHARATHI @ LASYA @ BUJJI Vs. STATE OF TELANGANA
|
January 23, 2026 |
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BANOTHU MAHESH KARTHIK Vs. STATE OF TELANGANA
|
January 23, 2026 |
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BAQTAWAR BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH
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March 13, 2026 |
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BARBARA PLACID Vs. A.LAXMI PRASANNA
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June 30, 2026 |
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BEGARI RAVINDER Vs. STATE OF TELANGANA
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June 8, 2026 |
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BHAVIRIPUDI VIJAYA KUMARI Vs. STATE OF TELANGANA
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July 6, 2026 |
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BHEEMA BALA KRISHNA Vs. STATE OF TELANGANA
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March 25, 2026 |
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BHUKYA RAMJA Vs. STATE. OF TELANGANA
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January 22, 2026 |
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BODDULA SHEKAR Vs. STATE OF TELANGANA
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February 3, 2026 |
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BODLA MALLESHAM Vs. STATE OF TELANGANA
|
January 8, 2026 |
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BOLLABOINA MANJUATHA Vs. GERATER HYDERABAD MUNICIPAL CORPORATION
|
February 2, 2026 |
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BOMMINENI PAPI REDDY Vs. THOTAKURI SRINIVAS
|
January 23, 2026 |
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BRILLIANT BIO PHARMA LTD Vs. STATE OF TELANGANA
|
March 10, 2026 |
|
BRUNGI AKSHARA Vs. STATE OF TELANGANA
|
April 17, 2026 |
|
C.SATYANARAYANA Vs. S.RAMULU
|
June 30, 2026 |
|
C.SRINIVAS Vs. STATE OF TELANGANA
|
February 27, 2026 |
|
CALVARY TEMPLE FOUNDATION Vs. STATE OF TELANGANA
|
January 9, 2026 |
|
CANARA BANK Vs. BODA DEEPTHI NAIK
|
April 23, 2026 |
|
CH.KISHORE Vs. SHAIK FAIYZ
|
June 10, 2026 |
|
CH.MURALIDHAR Vs. STATE OF TELANGANA
|
March 25, 2026 |
|
CHAITANYA ENTERPRISES Vs. COMMERCIAL TAX OFFICER
|
July 13, 2026 |
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CHAKALI AGAMAIAH Vs. STATE OF TELANGANA
|
February 6, 2026 |
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CHAKKA HEMA KRISHNA Vs. STATE OF TELANGANA
|
February 11, 2026 |
|
CHEELAPALLY BALAIAH Vs. A.RAMLA
|
February 9, 2026 |
|
CHINTHA SRINIVAS Vs. SARASWATHI VIDHYAMANDIR HIGH SCHOOL
|
June 9, 2026 |
|
COMMERCIAL TAXES CRICKET CLUB, Vs. STATE OF TELANGANA
|
January 9, 2026 |
|
CTM LABS PRIVATE LIMITED Vs. NAVA LIMITED
|
May 14, 2026 |
|
D. NARESH CHOWDARY Vs. THE STATE OF TELANGANA
|
September 2, 2026 |
|
D. YELLA SWAMY Vs. KONDA BALAIAH
|
June 25, 2026 |
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DANTHAKALA CHINNAKKA , CHINNAMMA Vs. STATE OF TELANGANA
|
March 10, 2026 |
|
DASARI ESHWARAMMA Vs. STATE OF TELANGANA
|
February 6, 2026 |
|
DECCAN CHRONICLE Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
|
January 9, 2026 |
|
DEEKONDA CHINNU BAI Vs. RAM KUMAR
|
June 30, 2026 |
|
DEVENDRA SURANA Vs. UNION OF INDIA
|
April 23, 2026 |
|
DEVESH MOTORS PRIVATE LIMITED Vs. IDBI BANK LIMITED
|
January 5, 2026 |
|
DILIP BUILDCON LIMITED Vs. UNION OF INDIA
|
May 1, 2026 |
|
DR. K.S.J. KIRANMANYI Vs. UNION OF INDIA
|
January 21, 2026 |
|
DR. PACHIPALA NAMRATHA Vs. UNION OF INDIA
|
April 21, 2026 |
|
DR. SUDEEP VEER Vs. UNION OF INDIA
|
April 27, 2026 |
|
DUDEKULA CHAND PASHA Vs. MIRZA HUSSAIN ALI
|
April 2, 2026 |
|
DUMALA LAXMI Vs. STATE OF TELANGANA
|
March 5, 2026 |
|
E.ASHWATHAMA REDDY Vs. RTC TELANGANA MAZDOOR UNION
|
August 17, 2026 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. MURALI MANPOWER AGENIES
|
April 20, 2026 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRIRAM CITY UNION FINANCE LTD.
|
February 27, 2026 |
|
G. SAI LAXMI Vs. STATE OF TELANGANA
|
February 10, 2026 |
|
G. VIMALA Vs. STATE OF TELANGANA
|
March 2, 2026 |
|
G.GOWRAIAH Vs. KAVITHA SHANMUKHAM
|
June 12, 2026 |
|
G.HEMALATHA Vs. S.NARSIMHA
|
January 9, 2026 |
|
G.SATYAMMA Vs. STATE OF TELANGANA
|
March 3, 2026 |
|
G.SHYAM RAO Vs. STATE OF TELANGANA
|
January 9, 2026 |
|
G.VENKATESHWARLU Vs. STATE OF TELANGANA
|
January 29, 2026 |
|
GADDAM BABAIAH Vs. DUVVA SRINU
|
June 8, 2026 |
|
GADDAM RAMULAMMA Vs. GADDAM INDIRA
|
June 8, 2026 |
|
GADEELA RAGHUVEER REDDY Vs. STATE OF TELANGANA
|
March 3, 2026 |
|
GALGRE LNFOTECH PVT. LTD Vs. SEW KRISHNAGAR BAHRAMPORE HIGHWAYS LTD
|
April 2, 2026 |
|
GANGU PARSHARAMULU Vs. GUDURI UMA
|
February 18, 2026 |
|
GANGULA SAIDULU Vs. STATE OF TELANGANA
|
February 17, 2026 |
|
GENERAL MANAGER PERSONNEL, WELFARE AND CSR Vs. UNION OF INDIA
|
April 15, 2026 |
|
GHANTA PUNNA RAO Vs. STATE OF TELANGANA
|
July 29, 2026 |
|
GLAMEX Vs. UNION OF INDIA
|
April 20, 2026 |
|
GO DIGIT GENERAL INSURANCE CO. LTD. Vs. C. RANEELA
|
March 18, 2026 |
|
GONA SRINIVAS RAO Vs. STATE OF TELANGANA
|
April 22, 2026 |
|
GONDLA RAMULU @ RAMESH Vs. STATE OF TELANGANA
|
January 28, 2026 |
|
GOURINENI SHANTI Vs. P.CHIRANJEEVI RAJU
|
June 30, 2026 |
|
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. SIRI CONSTRUCTIONS
|
August 6, 2026 |
|
GUDURU SATHI REDDY Vs. J. SUDHAKAR REDDY
|
March 18, 2026 |
|
GULAM JEELANI Vs. GOVERNMENT OF TELANGANA
|
January 8, 2026 |
|
HANUMAN TYRES Vs. UNION BANK OF INDIA
|
February 16, 2026 |
|
HINDUJA FOUNDARIES LTD. Vs. CHAIRMAN-CUM-PRESIDING OFFICER
|
January 9, 2026 |
|
INDIAN HUME PIPE CO. LTD. Vs. M/S.B.RAM REDDY INFRA REP. BY ITS MANAGING PARTNER
|
April 10, 2026 |
|
INDIAN OIL CORPORATION LIMITED Vs. J. VARA LAXMI
|
July 9, 2026 |
|
INDUMATHI Vs. STATE OF TELANGANA
|
February 2, 2026 |
|
INSTITUTE OF RESOURCE DEVELOPMENT AND SOCIAL MANAGEMENT, Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 6, 2026 |
|
ITTINA PROPERTIES PRIVATE LIMITED Vs. STATE OF TELANGANA
|
June 9, 2026 |
|
JITENDER BABU RAVULA Vs. GOVERNMENT OF INDIA
|
January 9, 2026 |
|
JUBILEE HILLS EDUCATIONAL SOCIETY Vs. JUBILEE HILLS CO-OPERATIVE HOUSE BUILDING SOCIETY
|
April 15, 2026 |
|
JUSTICE G.SRI DEVI Vs. UNION OF INDIA
|
March 16, 2026 |
|
K. GANESH Vs. COMMISSIONER CUM APPELLATE AUTHORITY DEPARTMENTFOR EMPOWERMENT OF PERSONS WITH DISABILITIES
|
April 7, 2026 |
|
K. RAMULU Vs. P. RAMESH
|
June 25, 2026 |
|
K. VENKATA NARASIMHA REDDY Vs. STATE OF A.P.
|
February 26, 2026 |
|
K.ANITHA Vs. AHMED NADEEM
|
June 23, 2026 |
|
K.JANARDHAN Vs. COMMANDANT-III, DIRECTOR GENERAL,TS SPF
|
May 21, 2026 |
|
K.KALYANI Vs. MANAGING DIRECTOR & CDO HRD DEPARTMENT
|
May 6, 2026 |
|
K.NAGARJUNA Vs. TSRTC, REP. BY ITS MANAGING DIRECTOR
|
March 17, 2026 |
|
K.RAVI SEKHAR RAO Vs. STATE OF TELANGANA
|
March 17, 2026 |
|
K.S.BABURAJ Vs. UNION OF INDIA
|
January 23, 2026 |
|
K.VENKATESHWAR REDDY Vs. DIRECTOR OF PUBLIC HEALTH AND FAMILY WELFARE
|
January 30, 2026 |
|
KADUGUDU JAYAWANTH Vs. STATE OF TELANGANA
|
April 16, 2026 |
|
KAMARAPU RAGHUNANDAN Vs. UNION OF INDIA
|
March 2, 2026 |
|
KANAGALA MUTYAVATH Vs. KANAGALA ANANTHA RAMULU
|
January 28, 2026 |
|
KARANGULA ABHISHEK REDDY Vs. STATE OF TELANGANA
|
January 27, 2026 |
|
KARIX MOBILE PRIVATE LIMITED Vs. ONEXTEL LIMITED
|
February 6, 2026 |
|
KARNATAKA ANTIBIOTICS AND PHARMACEUTICALS LIMITED Vs. PRESIDING OFFICER HYDERABAD
|
May 6, 2026 |
|
KASAM SATHVIK Vs. STATE OF TELANGANA
|
May 5, 2026 |
|
KEERTHI BHARGAV Vs. BAR COUNCIL OF INDIA
|
January 9, 2026 |
|
KENDRIYA BHANDAR Vs. ATLANTIS AGRITECH PRIVATE LIMITED
|
April 15, 2026 |
|
KISAN PROJECTS PVT. LTD. Vs. STATE OF TELANGANA
|
May 6, 2026 |
|
KOLAN RUKKA REDDY Vs. STATE OF TELANGANA
|
January 29, 2026 |
|
KOLICHELIMI SAI ROHIT Vs. STATE OF TELANGANA
|
January 6, 2026 |
|
KOMPALLI MALLIKARJUNA RAO Vs. UNION OF INDIA
|
February 5, 2026 |
|
KONATHAM DHILIP KUMAR Vs. STATE OF TELANGANA
|
March 18, 2026 |
|
KONDA VENKANNA Vs. STATE OF TELANGANA
|
July 8, 2026 |
|
KOPPOJU YASHWANTH Vs. STATE OF TELANGANA
|
July 3, 2026 |
|
KPB CONSUMERS Vs. SWMABHAN COMMERCE PRIVATE LIMITED
|
June 24, 2026 |
|
KRISHNA REDDY Vs. KAGITHAPURAM RAVINDER REDDY
|
February 27, 2026 |
|
KUMARI G.GOVINDA LAKSHMI Vs. GOVERNMENT OF TELANGANA
|
February 20, 2026 |
|
KUNDE MAHENDER Vs. STATE OF ANDHRA PRADESH
|
April 7, 2026 |
|
KUPPU SURAJ KUMAR Vs. YVONNE DOUGLAS FOUNDATION
|
March 12, 2026 |
|
KURAKULA SATHWICK Vs. THE STATE OF TELANGANA
|
August 21, 2026 |
|
L. ARUN KUMAR Vs. STATE OF TELANGANA
|
April 6, 2026 |
|
L. RAMESH Vs. STATE OF TELANGANA
|
June 8, 2026 |
|
LAKKAKULA VARALAKSHMI DEVI Vs. STATE OF TELANGANA
|
February 24, 2026 |
|
LAXMI RALLABANDI Vs. STATE OF TELANGANA
|
January 6, 2026 |
|
M.AKASH Vs. STATE OF TELANGANA
|
January 9, 2026 |
|
M.RAJSHEKAR REDDY Vs. SERI SRINIVAS REDDY
|
February 2, 2026 |
|
M.RAMAKRISHNA Vs. STATE OF TELANGANA,
|
July 20, 2026 |
|
M.S.PRABHAKAR Vs. INDIAN BANK
|
February 12, 2026 |
|
M/S POOJA CRAFTED HOMES PVT. LTD. Vs. MR RIAZUDDIN AHMED
|
May 5, 2026 |
|
M/S READERS STORE Vs. TELANGANA STATE TRADE PROMOTION CORPORATION LIMITED
|
April 21, 2026 |
|
M/S TRIDENT CHEMPHAR LIMITED Vs. MINAS DE BENGA
|
June 4, 2026 |
|
M/S. BHARGAVI ENTERPRISE Vs. STATE OF TELANGANA
|
March 2, 2026 |
|
M/S. DAAJ HOTELS AND RESORTS PVT. LTD. Vs. MFAR CONSTRUCTIONS PRIVATE LIMITED
|
March 3, 2026 |
|
M/S. RAMKY ELSMEX HYDERABAD RING ROAD LIMITED Vs. M/S. HYDERABAD METROPOLITAN DEVELOPMENT
|
April 24, 2026 |
|
M/S. VIP BRICKS Vs. STATE OF TELANGANA
|
April 30, 2026 |
|
M/S.MONOTECH SYSTEMS LIMITED Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
|
May 5, 2026 |
|
MADANAKANTI TEJASRI Vs. STATE OF TELANGANA
|
April 1, 2026 |
|
MADIREDDY MALLA REDDY Vs. STATE OF TELANGANA
|
January 28, 2026 |
|
MAHA HOTEL PROJECTS PRIVATE LIMITED Vs. STATE OF TELANGANA
|
April 9, 2026 |
|
MAHROOUNNISA BEGUM Vs. Y.ANTHI REDDY
|
March 6, 2026 |
|
MALAVATH SURENDER Vs. STATE OF TELANGANA
|
July 15, 2026 |
|
MANCHIREDDY KISHAN REDDY Vs. STATE OF TELANGANA
|
July 17, 2026 |
|
MANNEM JHANSI Vs. STATE OF TELANGANA
|
March 6, 2026 |
|
MARKANTI YELLAIAH Vs. STATE OF TELANGANA
|
July 22, 2026 |
|
MARY AGNUES Vs. TELANGANA STATE NORTHERN POWER DISTRIBUTION COMPANY LTD.
|
February 26, 2026 |
|
MERUGU SUDHAKAR Vs. STATE OF TELANGANA
|
April 1, 2026 |
|
MIR AHMED KHAN Vs. STATE OF TELANGANA
|
July 3, 2026 |
|
MOHAMMED ABDUL NAYEEM Vs. RAJENDRA PRASAD SINGH
|
March 18, 2026 |
|
MOHAMMED ABDULLAH Vs. STATE OF TELANGANA
|
August 4, 2026 |
|
MOHAMMED ISMAIL QUADRY Vs. NOUSHEEN FATHIMA
|
July 14, 2026 |
|
MOHAMMED KHADEER Vs. STATE OF TELANGANA
|
January 27, 2026 |
|
MOHAMMED OBAID UR RAHMAN Vs. STATE OF TELANGANA
|
April 15, 2026 |
|
MOHAMMED RAJEEYA BEE Vs. K. BALVANTH REDDY
|
March 6, 2026 |
|
MOHMOOD CRICKET CLUB Vs. HYDERABAD CRICKET ASSOCIATION
|
June 15, 2026 |
|
MR. TRILOK CHAND Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
|
February 9, 2026 |
|
MURAZBAN MURAD DHANJI Vs. FRONTLINE BUILDERS
|
January 8, 2026 |
|
MUTHINENI VENAKANNA Vs. STATE OF TELANGANA
|
January 28, 2026 |
|
MYTHRAE REDDY Vs. DISTRICT COLLECTOR, HYDERABAD DISTRICT
|
March 26, 2026 |
|
N.P.VIJAYALAKSHMI Vs. ATUL P.DESAI
|
April 17, 2026 |
|
N.SOMASEKHAR RAO Vs. CENTRAL BUREAU OF INVESTIGATION ECONOMIC OFFENCES WING
|
February 6, 2026 |
|
N.SRIDHAR Vs. STATE OF TELANGANA
|
May 1, 2026 |
|
N.T.RAJESHWAR Vs. STATE OF TELANGANA
|
February 26, 2026 |
|
NAGAPUR RAMULU Vs. STATE OF TELANGANA
|
April 17, 2026 |
|
NAKKALA SRINIVAS GOUD Vs. STATE OF TELANGANA
|
February 4, 2026 |
|
NAMUBUDRI MOHAN Vs. STATE OF TELANGANA
|
April 2, 2026 |
|
NARALASETTY PAVAN CHANDRA NAGOOR Vs. RAVI KUMAR MERUVA
|
March 16, 2026 |
|
NARALASETTY PAVAN CHANDRA NAGOOR Vs. RAVI KUMAR MERUVA
|
March 17, 2026 |
|
NAWAB MOHD YOUSUFUDDIN KHAN. Vs. SRI KOPPULA VENKAT REDDY
|
April 16, 2026 |
|
NCDEXE MARKETS LIMITED Vs. CANARA BANK
|
February 24, 2026 |
|
NEHA SINGH Vs. STATE OF TELANGANA
|
February 3, 2026 |
|
NEW INDIA ASSURANCE CO. Vs. MOHD. NAYEEMUDDIN
|
April 9, 2026 |
|
NEW INDIA ASSURANCE COMPANY Vs. ANNEGANI UPENDER
|
January 9, 2026 |
|
NIKETAN PANJELA Vs. UNION OF INDIA
|
January 27, 2026 |
|
ODURUKOTA PURNA CHANDER Vs. STATE OF TELANGANA
|
June 15, 2026 |
|
OM PRAKASH SHARMA Vs. DIRECTORATE OF ENFORCEMENT REPRESENTED BY ITS DEPUTY DIRECTOR
|
January 9, 2026 |
|
OWH SE I.L. Vs. UNITED COMPANY RUSAL, INTERNATIONAL P.J.S.C.
|
May 5, 2026 |
|
P.ANURADHA Vs. STATE OF TELANGANA
|
March 24, 2026 |
|
P.PALLAVI Vs. STATE OF TELANGANA
|
January 30, 2026 |
|
P.V. NARASIMHA RAO TELANGANA VETERINARY UNIVERSITY Vs. RAVI GUGULOTHU
|
April 21, 2026 |
|
PAGADALA YADAIAH Vs. STATE OF TELANGANA
|
April 6, 2026 |
|
PALAKURI DEEPAK Vs. STATE OF TELANGANA
|
July 24, 2026 |
|
PANDULA MOUNIKA Vs. STATE OF TELANGANA
|
August 5, 2026 |
|
PARVATHAMMA SHAMAUR SHIVASHANKARAPPA Vs. UNION OF INDIA
|
January 21, 2026 |
|
PASUPULETI MOHAN RAO Vs. KASANI SRINIVASA REDDY
|
March 13, 2026 |
|
PIONEER ALUMINIUM INDUSTRIES LIMITED, Vs. RAS AL KHAIMAH INVESTMENT AUTHORITY,
|
February 11, 2026 |
|
PISKE NARSINGA RAO Vs. STATE OF TELANGANA
|
April 6, 2026 |
|
PRAMOD JAYAPRAKASH SWAMI Vs. STATE OF TELANGANA
|
June 30, 2026 |
|
PREM GONEY Vs. HYDERABAD CRICKET ASSOCIATION
|
April 7, 2026 |
|
PRISTINE ESTATES VILLA OWNERS MAINTENANCE Vs. B.SRINIVAS RAO
|
April 2, 2026 |
|
PROF. M. HARAGOPAL RAO Vs. BURRA VENKATESHAM
|
July 10, 2026 |
|
PURNIMA JAIN Vs. COMMISSIONER OF COLLEGIATE EDUCATION GOVERNMENT OF TELANGANA
|
April 20, 2026 |
|
R. ADINARAYANA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 5, 2026 |
|
R. SRINIVAS Vs. STATE OF TELANGANA
|
February 16, 2026 |
|
R.SAI SRUTHI Vs. STATE OF TELANGANA
|
June 12, 2026 |
|
RACHAKONDA SRIKANTH Vs. STATE OF TELANGANA
|
January 19, 2026 |
|
RACHANA REDDY CYCUM Vs. ADALA DAMODHAR REDDY
|
April 24, 2026 |
|
RAGHAPURAM SANDHYA RANI Vs. STATE OF TELANGANA
|
July 7, 2026 |
|
RAKASI ARNAV REDDY Vs. STATE OF TELANGANA
|
January 23, 2026 |
|
RAM HANUMAN MUTT Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 9, 2026 |
|
RAMALINGAM RAJASHEKARAN Vs. SECUNDERABAD CANTONMENT BOARD
|
February 25, 2026 |
|
RAMYA MANIKONDA Vs. STATE OF TELANGANA
|
July 28, 2026 |
|
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. CHELIKANI LAXMI
|
April 2, 2026 |
|
REPALLI SADANANDAM Vs. BANOTHI VENGAL RAO
|
April 2, 2026 |
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RISHI KANTH NARESH BETHA Vs. SECUNDERABAD CANTONMENT BOARD
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February 21, 2026 |
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SAGAR ASIA PVT. LTD. Vs. V.AGASTYA SAGAR
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February 12, 2026 |
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SAI TEJA PEDDA Vs. THE STATE OF TELANGANA
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August 25, 2026 |
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SALLA AMBA REDDY Vs. R.SURESH KUMAR
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April 16, 2026 |
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SANDEEP KUMAR GOEL Vs. UNION OF INDIA, MINISTRY OF FINANCE
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July 16, 2026 |
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SANJIV KUMAR GUPTA Vs. STATE OF TELANGANA
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March 16, 2026 |
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SANTOSH DHABA EXCLUSIVE Vs. SANTOSH ORIGINAL
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June 23, 2026 |
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SATHU RAJESHWAR GOUD Vs. STATE OF TELANGANA
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July 2, 2026 |
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SATYANARAYAN AGARWAL Vs. STATE OF TELANGANA
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April 16, 2026 |
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SAYARI NARASIMHULU Vs. STATE OF TELANGANA
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February 17, 2026 |
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SEKHAR KUMAR Vs. STATE OF TELANGANA
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March 13, 2026 |
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SHAIK GHOUSE Vs. STATE OF A.P.
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April 2, 2026 |
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SHAIL DADA KALANDAR VALI Vs. KONDUR ALIVELAMMA
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January 23, 2026 |
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SHANTA SRIRAM CONSTRUCTIONS PRIVATE LIMITED, Vs. A.V.RANGANATH
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June 10, 2026 |
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SHASHANK BABU CHINTA VENKATA Vs. STATE OF TELANGANA
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January 23, 2026 |
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SIRANGI SRAVANTHI Vs. UNION OF INDIA
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May 6, 2026 |
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SOLOMON PARAJ JAIN Vs. UNION OF INDIA
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February 26, 2026 |
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SOUTHERN POWER DISTRIBUTION COMPANY Vs. CARBON RESOURCES PVT. LTD.
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April 13, 2026 |
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SPARSH HOSPITALS AND CRITICAL CARE PRIVATE LIMITED Vs. CANCER TREATMENT SERVICES HYDERABAD PRIVATE LIMITED
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April 21, 2026 |
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SRI S. KAMESWARA RAO Vs. LAND ACQUISITION OFFICER/SUB-COLLECTOR, ASIFABAD, ADILABAD DISTRICT
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January 27, 2026 |
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SRINIVASA CONSTRUCTIONS Vs. STATE OF TELANGANA
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February 19, 2026 |
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STEEPLE INFRA CARE PRIVATE LIMITED Vs. UNION OF INDIA
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May 6, 2026 |
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SUBRAMANYAM ABHI Vs. T.V. SHAMSON RAJU
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January 30, 2026 |
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SUDHIR DESHPANDE Vs. GREATER HYDERABAD MUNICIPAL CORPORATION OF HYDERABAD
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June 12, 2026 |
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SUPERINTENDING ENGINEER Vs. K.VENKULU
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February 3, 2026 |
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SURA LAXMI Vs. STATE OF TELANGANA
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January 27, 2026 |
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SUREKHA DEEP SINGH T. Vs. BAR COUNCIL OF TELANGANA
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January 9, 2026 |
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SURYAPAGAE SRIKANTH Vs. STATE OF TELANGANA
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May 5, 2026 |
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SWIGGY LTD. Vs. AGROMECH INDUSTRIES
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March 12, 2026 |
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SYED ABDUL MUQTADIR Vs. CHIEF POSTMASTER GENERAL
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April 7, 2026 |
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SYED ARSHED AHMED Vs. V.SRINIVASA RAO
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March 13, 2026 |
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SYED KHAJAM HUSSAIN Vs. STATE OF TELANGANA
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June 15, 2026 |
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SYED RAHMATULLAH Vs. STATE OF TELANGANA
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May 21, 2026 |
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SYED ZAHID ALI Vs. SYED HASSAN
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May 6, 2026 |
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SYED ZAINUL ABIDEEN HUSSAINI QUADRI Vs. SYED MOHAMMED MOHIUDDIN QUADRI
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February 4, 2026 |
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T.S. COOPERATIVE HOUSING SOCIETY FEDERATION LTD. Vs. GANTA SUDHEER KUMAR
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January 9, 2026 |
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T.V.N ENTERPRISES, REP. BY ITS PARTNER SRI TADEPALLI VENKATA RAMESH. Vs. SERVOMAX LTD., REP. BY ITS DIRECTORS
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January 30, 2026 |
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TELANGANA HOSPITALS AND NURSING HOMES ASSOCIATION Vs. UNION OF INDIA
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April 2, 2026 |
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TELANGANA PUBLIC SERVICE Vs. YENAGANDULA MAHENDER
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April 9, 2026 |
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TELANGANA PUBLIC SERVICE COMMISSION Vs. Y.JAGADISH
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February 17, 2026 |
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TELANGANA RESIDENTIAL EDUCATION INSTITUTIONS RECRUITMENT BOARD Vs. P.THIKKAIAH
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March 10, 2026 |
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TELANGANA STATE LEVEL POLICE RECRUITMENT BOARD Vs. VISLAVATH RAHUL
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April 20, 2026 |
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THAMBURCHI MANOHAR Vs. STATE OF TELANGANA
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May 6, 2026 |
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THANNEERU HARISH RAO Vs. STATE OF TELANGANA
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April 22, 2026 |
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THATI BHADRAMMA Vs. STATE OF TELANGANA
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January 6, 2026 |
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TOWLIAT COMMITTEE Vs. STATE OF TELANGANA
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August 7, 2026 |
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TRUE WALL SPECIALTIES PVT.LTD Vs. AGRAVANSHI ALUMINIUM LTD
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April 2, 2026 |
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U. GYANESHWAR Vs. STATE OF TELANGANA
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August 14, 2026 |
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UDAY KUMAR MOR Vs. STATE OF TELANGANA
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April 17, 2026 |
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UNION OF INDIA Vs. KRISHNAPATNAM RAILWAY COMPANY LIMITED
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April 10, 2026 |
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UNION OF INDIA Vs. S.A.ASSOCIATES
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April 2, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. G.RAVI KUMAR REDDY
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June 8, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. L.SRINIVASULU
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June 29, 2026 |
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V. SRINIVAS Vs. MANOJ KUMAR
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April 22, 2026 |
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V. SUNIL Vs. M/S. NARNE ESTATES PVT. LTD.
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April 8, 2026 |
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V.NARAYAN REDDY Vs. STATE OF TELANGANA
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January 8, 2026 |
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VALA SRINIVASA RAO Vs. NUZHAT ZAMANI
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January 9, 2026 |
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VARRE RAVI KIRAN Vs. STATE OF TELANGANA
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January 23, 2026 |
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VENKATA ASWINI REDDY KOYYA Vs. YENUMULA SATYANARAYANA MURTHY
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April 29, 2026 |
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VICE-CHANCELLOR, UNIVERSITY OF HYDERABAD Vs. M/S. S. R. AGENCIES
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February 24, 2026 |
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VISHNU OIL INDUSTRIES Vs. RAMAVTAR SARDA
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April 6, 2026 |
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VISWA BHARATHI MUTUALLY AIDED CO-OPERATIVE CREDIT SOCIETY LIMITED. Vs. STATE OF TELANGANA
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January 5, 2026 |
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WARDEN AND CORRESPONDENT ST. GEORGES GRAMMAR SCHOOL Vs. STATE OF A.P.
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April 1, 2026 |
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X X X X X Vs. X X X X X
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May 5, 2026 |
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XXXX Vs. XXXX
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February 5, 2026 |
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XXXXXXX Vs. XXXXXXX
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January 19, 2026 |
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Y.SHANKER Vs. SHRIRAM CHITS PVT. LTD.
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April 13, 2026 |
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YELMULE RAMCHANDRA @ RAMCHANDER Vs. STATE OF TELANGANA
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September 3, 2026 |
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