|
A. RAVINDER Vs. STATE OF TELANGANA
|
February 18, 2025 |
|
A.P.MAHESH CO-OP URBAN BANK Vs. NIRMALA DEVI
|
April 22, 2025 |
|
A.R.VILASITHA Vs. STATE OF TELANGANA
|
February 3, 2025 |
|
A.RAJARAM REDDY Vs. ADDITTIONAL COLLECTOR
|
February 27, 2025 |
|
A.REVANTH REDDY Vs. STATE OF TELANGANA
|
August 1, 2025 |
|
A.SREEDEVI Vs. HIGH COURT OF TELANGANA
|
July 24, 2025 |
|
A.SRIDEVI Vs. STATE OF TELANGANA
|
March 11, 2025 |
|
ABDUL KHALID Vs. A.RAVINDRA KUMAR
|
March 27, 2025 |
|
ADDITIONAL COLLECTOR/PIC CHAIRMAN Vs. A.RAJARAM REDDY
|
May 2, 2025 |
|
AEDLA SUDHAKER REDDY Vs. STATE OF TELANGANA
|
January 7, 2025 |
|
AIR PORTS AUTHORITY OF INDIA Vs. BHGYARAJ A.
|
March 25, 2025 |
|
AKASHDEEP KAUR SETHI Vs. SAI CONSTRUCTIONS
|
April 15, 2025 |
|
AKKENAPALLI RAMESH Vs. STATE OF TELANGANA
|
January 23, 2025 |
|
ALI UBAIS Vs. SENIOR INTELLIGENCE OFFICER
|
July 2, 2025 |
|
ALLURI MAHESHRAJU Vs. GODREJ AND DOYEE MFG. COPMANY
|
March 26, 2025 |
|
AMANULLA SHAREEF Vs. STATE OF TELANGANA
|
August 6, 2025 |
|
AMER MOHAMMED JAMAL Vs. STATE OF TELANGANA
|
February 18, 2025 |
|
AMMERA BANU Vs. TSRTC
|
February 11, 2025 |
|
ANASUYA Vs. V.M. SATEESH
|
January 27, 2025 |
|
ANDEM SUDHAKAR REDDY Vs. STATE OF TELANGANA
|
April 2, 2025 |
|
ANUMULA REVANTH REDDY Vs. STATE OF TELANGANA
|
July 17, 2025 |
|
APSRTC Vs. Y.LALITHA
|
March 11, 2025 |
|
ARRABOTHU CHANDRAMOHAN REDDY Vs. STATE OF TELANGANA
|
February 18, 2025 |
|
ASADULLAH AKHTER HADDI DANIAL Vs. STATE OF TELANGANA
|
April 8, 2025 |
|
ASHANNAGARI JEEVAN REDDY Vs. STATE OF TELANGANA
|
February 19, 2025 |
|
ASHOK KUMAR GUPTA Vs. MAMIDI PRAKASH MANCHALA
|
March 27, 2025 |
|
ASHOK LULLA Vs. RAMESH LULLA
|
June 10, 2025 |
|
AVIRINENI JHANSI LAKSHMI Vs. VIJAYALAKSHMI 70 MM
|
June 27, 2025 |
|
AVULA NARSIREDDY Vs. AVULA MULLAREDDY
|
April 15, 2025 |
|
B.BALA BOJAMMA Vs. J.MAHABOOB
|
March 25, 2025 |
|
B.BALKRISHAN Vs. STATE
|
January 29, 2025 |
|
B.HEMALATHA Vs. MOHD. YOUSUF
|
June 19, 2025 |
|
B.LEELA Vs. STATE OF TELANGANA
|
February 10, 2025 |
|
B.SOMASEKHARAMMA Vs. STATE OF A.P.
|
March 5, 2025 |
|
B.SUJATHA Vs. STATE OF TELANGANA
|
May 28, 2025 |
|
B.V.SRINIVAS REDDY Vs. STATE OF TELANGANA
|
March 13, 2025 |
|
B.VEERA VENKATA PRASAD Vs. STATE OF TELANGANA
|
April 17, 2025 |
|
BAJRANGLAL AGARWAL Vs. STATE OF TELANGANA
|
January 7, 2025 |
|
BANDI VASANTHA Vs. VANKAY ALAPATI BHAVANI
|
April 21, 2025 |
|
BASAVATARAKAM MEMORIAL MEDICAL TRUST Vs. NANDAMURI LAKSHMI PARVATHI
|
March 18, 2025 |
|
BATTU Vs. BHATTU
|
March 21, 2025 |
|
BEERAM DEEPTHI CHANDRIKA Vs. P. SHIVA SHANKAR REDDY
|
March 24, 2025 |
|
BEGARI VENKATESH Vs. STATE OF TELANGANA
|
May 2, 2025 |
|
BHARATH ANUMOLU Vs. STATE OF TELANGANA
|
July 22, 2025 |
|
BHARATHI JOHANNA Vs. GOVERNMENT OF TELANGANA
|
January 8, 2025 |
|
BHAVSING Vs. NAMRATHA
|
April 2, 2025 |
|
BIRJISUNNISA Vs. STATE OF TELANGANA
|
January 27, 2025 |
|
BOBBIDI VIJAYA Vs. IMRAN KHAN
|
March 11, 2025 |
|
BODA DEEPTHI NAIK Vs. SYNDICATE BANK
|
February 11, 2025 |
|
BOLLINENI RAMANA RAO Vs. STATE OF TELANGANA
|
February 25, 2025 |
|
BONTHU GURUVAREDDY Vs. LACHIREDDY POORNACHAND
|
February 24, 2025 |
|
BOYAPATI SUDERSHAN RAO Vs. BOYAPATI RAMKISHORE
|
August 29, 2025 |
|
BOYENEPALLY SRIJAYAVARDHAN Vs. V.NIRUPAMA REDDY
|
January 10, 2025 |
|
BRICMOR DEVELOPERS Vs. UNION OF INDIA
|
January 8, 2025 |
|
BRIJ GOPAL HEDA Vs. STATE OF TELANGANA
|
March 13, 2025 |
|
BURUGUPALLY SRI KUMAR Vs. STATE OF TELANGANA
|
February 25, 2025 |
|
C. ANURADHA SHARMA Vs. STATE OF TELANGANA
|
August 11, 2025 |
|
C.ADITHYA NARAYANA REDDY Vs. STATE OF TELANGANA
|
February 10, 2025 |
|
C.UPADESH KUMARI Vs. STATE OF TELANGANA
|
April 15, 2025 |
|
CANBANK FACTORS LTD. Vs. ICOMM TELE LTD.
|
March 20, 2025 |
|
CH. KANAKARAJU Vs. STATE OF TELANGANA
|
March 13, 2025 |
|
CH. RAMESH Vs. STATE OF TELANGANA
|
April 3, 2025 |
|
CHANDRAKANI SAMPOORNAMMA Vs. BHUMARAJU YEDUKONDALA RAJU
|
May 2, 2025 |
|
CHAVA ARUNA Vs. STATE OF TELANGANA
|
March 26, 2025 |
|
CHEMUDUGUNTA NEEHARIKA Vs. STATE OF TELANGANA
|
February 10, 2025 |
|
CHIEF EXECUTIVE Vs. L.SATYANARAYANA
|
July 1, 2025 |
|
CHILVERY SREE VANI Vs. KANTAYAPALAM SHANTI
|
April 16, 2025 |
|
CHIMANLAL SURESH KUMAR TEXTILES PVT. LTD. Vs. STATE OF TELANGANA
|
February 25, 2025 |
|
CHITTA SHYAM SUNDAER Vs. G.SURYANARAYANA MURTHY
|
August 12, 2025 |
|
CIPHER ONCOLOGY PVT. LTD. Vs. UNIMED HEALTH CARE
|
April 4, 2025 |
|
CMR ENGINEERING Vs. STATE OF TELANGANA
|
July 3, 2025 |
|
COLONEL RISHI SHARMA Vs. STATE OF TELANGANA
|
May 1, 2025 |
|
COLONEL SAMEER SHARMA Vs. ESHA SHARMA
|
April 25, 2025 |
|
CORVINE CHEMICALS AND PHARMACEUTICALS PVT. LTD. Vs. SRINIVASULU
|
February 27, 2025 |
|
D. SHIVA PRASAD Vs. STATE OF TELANGANA
|
September 18, 2025 |
|
D.LAKSHMI @ A.L.N.PHANI KUMARI Vs. D.VINOD @ VENKATA MADHUSUDANA VINOD
|
June 20, 2025 |
|
D.RAMMA Vs. MALA BRAJKUMAR BHAKTANI
|
April 23, 2025 |
|
D.SOMMAIAH Vs. STATE OF TELANGANA
|
July 16, 2025 |
|
D.V.S. SUBBA RAJU Vs. UNION OF INDIA
|
September 8, 2025 |
|
DANAKKA SHANKARAIAH Vs. STATE OF TELANGANA
|
March 20, 2025 |
|
DANIELI INDIA LIMITED Vs. MISHRA DHATU NIGAM LIMITED
|
May 2, 2025 |
|
DARA SREESAILAM Vs. DIRECTOR, CBI
|
February 4, 2025 |
|
DASARI SWARNALATHA Vs. STATE OF TELANGANA
|
March 19, 2025 |
|
DEVENDRA KUMAR Vs. SANTOSH KUMAR
|
August 14, 2025 |
|
DEVIREDDY SUDHEER REDDY Vs. STATE OF TELANGANA
|
April 24, 2025 |
|
DEVIREDDY SUKUMAR REDDY Vs. TEJASWINI REDDY BEERAPU
|
June 17, 2025 |
|
DHANDU SURYA SUMANTH REDDY Vs. STATE OF TELANGANA
|
January 6, 2025 |
|
DHARANI JERUSHA RUTH Vs. STATE OF TELANGANA
|
March 20, 2025 |
|
DHARAVATH LAXMI Vs. STATE OF TELANGANA
|
June 20, 2025 |
|
DHARAVATH SHARADA Vs. STATE OF TELANGANA
|
January 4, 2025 |
|
DHAWAL RAJNIKANT DAMANI Vs. UNION OF INDIA
|
July 11, 2025 |
|
DIRECTOR GENERAL OF INCOME TAX Vs. CENTRAL INFORMATION COMMISSION
|
February 12, 2025 |
|
DIRECTOR, STATE ARCHAEOLOGICAL MUSEUMS Vs. V.SWAROOPA RANI
|
March 21, 2025 |
|
DODLA SWAMY REDDY Vs. DODLA BAL REDDY
|
February 14, 2025 |
|
DONTHIREDDY VENKATESHWAR REDDY Vs. MURIKI SAPPALAIAH
|
March 24, 2025 |
|
DR. A.VIJAYALAKSHMI Vs. STATE OF TELANGANA
|
April 17, 2025 |
|
DR. B. ANANTHA REDDY Vs. INDU FORTUNE FIELDS VILLA OWNERS ASSOCIATION
|
March 19, 2025 |
|
DR. BILLAKANTI VENKATESH Vs. STATE OF TELANGANA
|
March 3, 2025 |
|
DR. EDPUGANTI SREE LATH Vs. NEELAM LAVANYA
|
April 9, 2025 |
|
DR. EKAMBARI Vs. A.P.S.R.T.C.
|
September 19, 2025 |
|
DR. K.V.P.RARNACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
|
September 4, 2025 |
|
DRS INFRA Vs. A.R.RESURGENCE RESOURSCES LLP
|
May 21, 2025 |
|
DUDDU NAVA ANIL KIRAN Vs. THE STATE OF TELANGANA
|
October 27, 2025 |
|
E.PARTHASARARHI E.B.RAJA RAJANNA Vs. STATE OF TELANGANA
|
April 29, 2025 |
|
E.VENKATESWARLU Vs. STATE OF TELANGANA
|
April 1, 2025 |
|
ERIGIPALLY PRASAD Vs. STATE OF TELANGANA
|
January 30, 2025 |
|
FAIR FIELDS PLOT OWNERS WELFARE ASSOCIATION Vs. HYDERABAD METROPOLITAN COMMISSIONER
|
March 4, 2025 |
|
FISHERMEN CO-OP SOCIETY Vs. STATE OF TELANGANA
|
May 2, 2025 |
|
G. SAMMAIAH Vs. STATE OF TELANGANA
|
October 14, 2025 |
|
G.ANAND Vs. G.SURYANARAYANA MURTHY
|
March 21, 2025 |
|
G.ANANTHALAKSHMI Vs. S.SRINIVASULU
|
February 14, 2025 |
|
G.CHAMUNDESWARI Vs. STATE OF TELANGANA
|
March 24, 2025 |
|
G.DEVADANAM, GADAMGADDA, KARIMNAGAR Vs. STATE
|
March 28, 2025 |
|
G.KAVITHA Vs. PRINCIPAL SECRETARY
|
March 12, 2025 |
|
G.RAMESH Vs. STATE OF TELANGANA
|
February 28, 2025 |
|
G.UPPALAIAH Vs. STATE OF TELANGANA
|
April 16, 2025 |
|
GADE SREENIVAS REDDY Vs. STATE BANK OF INDIA
|
August 28, 2025 |
|
GALI VIJAYA KUMAR Vs. BIRRU RADHA
|
October 17, 2025 |
|
GANDALA LAXMAN Vs. STATE OF TELANGANA
|
February 6, 2025 |
|
GANDAMALLA YELENDER Vs. STATE OF A.P.
|
February 28, 2025 |
|
GANDEPALLY SUVATHSALA Vs. BODDIREDDY RAJPAL REDDY
|
March 26, 2025 |
|
GANGADHAR RAO AREPALLI Vs. STATE OF TELANGANA
|
February 3, 2025 |
|
GANPAT JAIN Vs. STATE OF TELANGANA
|
June 30, 2025 |
|
GARIKAPATI SIVA KUMAR Vs. BOYAPATI
|
January 22, 2025 |
|
GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. ASST. LABOUR COMMISSIONER
|
January 31, 2025 |
|
GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. ASSISTANT LABOUR COMMISSIONER
|
January 21, 2025 |
|
GILLELLA LAXMI Vs. STATE OF TELANGANA
|
May 14, 2025 |
|
GOSPEL UNREACHED MILLIONS SOCIETY Vs. STATE OF TELANGANA
|
May 22, 2025 |
|
GOUNDLA SANGAMESHWAR GOUD Vs. UNION OF INDIA
|
May 7, 2025 |
|
GOVERNMENT OF A.P. Vs. ERRA NARASIMHA
|
September 3, 2025 |
|
GOVERNMENT OF TELANGANA Vs. KAROLLA JAYAMMA
|
February 3, 2025 |
|
GOWRIPAGA ALBERT LAEL Vs. JOSEPH D SOUZA
|
April 23, 2025 |
|
GUDUR MADHAVA REDDY Vs. BOBBALA RAJI REDDY
|
June 13, 2025 |
|
GUDURU YUGENDER REDDY Vs. STATE OF TELANGANA
|
January 24, 2025 |
|
GUNDA SARALAMMA Vs. STATE OF TELANGANA
|
January 10, 2025 |
|
GUNDUMALLA VENKATAIAH Vs. UNION OF INDIA
|
April 21, 2025 |
|
HALEEMA ALIAS HALIMA GOUS SHAIK Vs. STATE OF TELANGANA
|
February 21, 2025 |
|
HARINI KANBHAM KESHAVA MOORTHY Vs. PRASANTH KUMAR VATTI
|
July 11, 2025 |
|
HINDUSTAN FLURO CARBONS LTD. Vs. ROCKWELL INDUSTRIES LTD.
|
June 12, 2025 |
|
HYDERABAD METOPOLITAN DEVELOPMENT AUTHORITY Vs. CYBERABAD EXPRESSWAY LIMITED
|
May 2, 2025 |
|
ICICI BANK Vs. STATE OF TELANGANA
|
April 8, 2025 |
|
IDL EXPLOSIVES LIMITED Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
February 13, 2025 |
|
IFFCO-TOKIO GENERAL INSURANCE Vs. KARUMANCHI THIRUPATHAMMA
|
February 6, 2025 |
|
IRA SQUARE TOWNSHIP LLP Vs. AMIR SHAREEF
|
March 21, 2025 |
|
J. HARICHAND Vs. STATE OF TELANGANA
|
July 9, 2025 |
|
J. KISHAN Vs. TSRTC
|
July 3, 2025 |
|
J.RAJU Vs. APSRTC
|
March 24, 2025 |
|
J.SHARADA BAI Vs. SUBHADRA BAI
|
May 2, 2025 |
|
J.VASANTHA Vs. SYED KAREEMUDDIN
|
April 15, 2025 |
|
JAGARLAMUDI VENKAT RAM Vs. STATE OF TELANGANA
|
April 9, 2025 |
|
JAHARA BEGUM Vs. MOHD. JAMEEL ALI
|
July 17, 2025 |
|
JAMIA NIZAMIA Vs. M.A.SATTAR
|
March 11, 2025 |
|
JAMIYA ILAHIYATENOORIA Vs. STATE OF TELANGANA
|
September 25, 2025 |
|
JANACHAITANYA HOUSING PVT. LTD. Vs. SUB-REGISTRAR
|
April 1, 2025 |
|
JANGAMPALLY POCHAIAH Vs. STATE OF TELANGANA
|
January 10, 2025 |
|
JETTY UMESHWAR RAO Vs. DIRECTORATE GENERAL OF DEFENCE ESTATES
|
January 29, 2025 |
|
JILLELA KOTHA VENKAT REDDY Vs. STATE OF A.P
|
February 19, 2025 |
|
JORRIGALA ANDHRA PRADESH STATE ROAD TRANSPORT CORP. Vs. SABAVATH PURIYA
|
May 1, 2025 |
|
JYOTHI PORWAL Vs. CHILUKA LAXMI BAI
|
May 28, 2025 |
|
K. KRANTHI KUMAR CODE NO. 30618 Vs. UNION BANK OF INDIA
|
January 23, 2025 |
|
K.AJESH KUMAR Vs. HIGH COURT OF TELANGANA
|
July 24, 2025 |
|
K.CHANDRAIAH Vs. TELANGANA GRAMEENA BANK
|
March 3, 2025 |
|
K.JYOTHI Vs. GOVERNMENT OF A.P.
|
April 1, 2025 |
|
K.LAXMAN Vs. STATE OF TELANGANA
|
September 26, 2025 |
|
K.M.R. ESTATES AND BUILDERS PVT. LTD. Vs. MANDAL REVENUE OFFICER
|
March 20, 2025 |
|
K.MAHESHWAR Vs. STATE OF TELANGANA
|
March 21, 2025 |
|
K.NARENDAR Vs. V.NAGESWARA RAO
|
January 9, 2025 |
|
K.PRABHAKAR REDDY Vs. STATE OF TELANGANA
|
April 30, 2025 |
|
K.S.GOPAL Vs. STATE OF TELANGANA
|
February 4, 2025 |
|
K.THIRUPATHI Vs. STATE OF TELANGANA
|
January 10, 2025 |
|
KAIRA NARSIMHA Vs. KAIRA SAIBABA
|
June 13, 2025 |
|
KAKATIYA UNIVERSITY Vs. MOHD MUSTAFA
|
April 9, 2025 |
|
KALVAKUNTLA TARAKA RAMA RAO Vs. STATE
|
January 7, 2025 |
|
KALVAKUNTLA TARAKA RAMA RAO Vs. STATE OF TELANGANA
|
August 1, 2025 |
|
KALVAKUNTLA TARAKA RAMA RAO Vs. STATE OF TELANGANA
|
April 21, 2025 |
|
KALYANI Vs. STATE OF TELANGANA
|
April 15, 2025 |
|
KANDALA PULAMMA Vs. CHENNU VIJAYA VENKATA LAKSHMANA KUMAR
|
July 18, 2025 |
|
KANOLLA SHRAVAN Vs. SHRIRAM CHITS INDIA
|
March 21, 2025 |
|
KARAN SAJNANI Vs. STATE OF TELANGANA
|
July 25, 2025 |
|
KATHI KAAKAL REDDY Vs. STATE OF TELANGANA
|
April 15, 2025 |
|
KAVETI NAGESHWAR RAO Vs. STATE OF TELANGANA
|
February 20, 2025 |
|
KAVITHA CHINTHAPALLY Vs. STATE OF TELANGANA
|
March 19, 2025 |
|
KAVITHA PARABOILED RICE INDUSTRIES Vs. STATE OF TELANGANA
|
January 21, 2025 |
|
KILARI ANAND PAUL Vs. STATE OF TELANGANA
|
September 10, 2025 |
|
KISAN STONE CRUSHER Vs. STATE OF TELANGANA
|
February 25, 2025 |
|
KOLLIPARA TULASI VARA PRASAD Vs. SEELAMSETTY ALIMELU MANGA
|
February 27, 2025 |
|
KONGARA SATHYAMMA Vs. MD. ATHARA BEE
|
March 3, 2025 |
|
KONGARI MAHESH Vs. STATE OF TELANGANA
|
June 24, 2025 |
|
KONUGANTI RAGHAVARANI Vs. KONUGANTI ANASUYA
|
May 1, 2025 |
|
KOTI RAGHUNATHA RAO Vs. STATE OF TELANGANA
|
June 27, 2025 |
|
KRANTHI KIRAN RATHOD Vs. STATE OF A.P.
|
June 12, 2025 |
|
KRISHNA CONSTRUCTION Vs. STATE OF TELANGANA
|
March 17, 2025 |
|
KRISHNA CONSTRUCTIONS Vs. THE STATE OF TELANGANA
|
January 22, 2025 |
|
KRISHNA ELECTRICAL WORKS Vs. UNION OF INDIA
|
January 2, 2025 |
|
KUKATLA KOMARAIAH Vs. STATE OF TELANGANA
|
March 6, 2025 |
|
KUMAR SRINIVASA PENUMATESSA Vs. STATE OF TELANGANA
|
June 16, 2025 |
|
L.GOLYA Vs. STATE OF TELANGANA
|
March 18, 2025 |
|
L.I.C. OF INDIA Vs. T.J.KIRANMAI
|
April 4, 2025 |
|
L.VENKATESHWARA RAO Vs. STATE OF A.P.
|
April 2, 2025 |
|
L.VICKEY Vs. STATE OF TELANGANA
|
April 16, 2025 |
|
LADELLA RAVINDER Vs. GREATER WARANGAL MUNICIPAL CORPORATION
|
March 11, 2025 |
|
LAIQ HUSSAIN KHAN Vs. MOHD. HAFEEZ
|
February 28, 2025 |
|
LAKDEV ASHOK Vs. STATE OF A.P.
|
January 31, 2025 |
|
LAMBA SALEEM Vs. STATE OF TELANGANA
|
February 25, 2025 |
|
LASHKAR YADAMMA Vs. SIDDENKI CHINNA NARASIMHA REDDY
|
June 13, 2025 |
|
LAXMAN RAO Vs. GANGA RAM
|
March 27, 2025 |
|
LAXMI TULASI Vs. SURENDER
|
February 20, 2025 |
|
LOUIS SUNNA UZOMA PETERSON ZUMBA Vs. UNION OF INDIA
|
March 24, 2025 |
|
LRHAKS STEEL SAND PVT. LTD. Vs. STATE OF TELANGANA
|
February 19, 2025 |
|
M.B.THIAGU Vs. S.NEETHI
|
March 27, 2025 |
|
M.MOHAN REDDY Vs. STATE OF TELANGANA
|
February 4, 2025 |
|
M.RAJENDAR Vs. HIGH COURT OF THE STATE OF HYDERABAD
|
March 26, 2025 |
|
M.SANJEEVA RAO Vs. STATE OF A.P.
|
February 12, 2025 |
|
M.SRINIVASA CHARY Vs. STATE OF A.P.
|
March 17, 2025 |
|
M/S. BIGLEAP TECHNOLOGIES AND SOLUTIONS PVT. LTD Vs. STATE OF TELANGANA
|
February 28, 2025 |
|
M/S. PULLURI LAXMINARAYANA Vs. THE UNION OF INDIA
|
October 16, 2025 |
|
M/S. RAMAKRISHNA MEDICAL CLOTH Vs. SUPERINTENDENT OF CENTRAL TAX
|
June 12, 2025 |
|
M/S. SAPTHAGIRI RICE INDUSTRIES Vs. UNION OF INDIA
|
March 11, 2025 |
|
M/S. SRINIVASA RESORTS LTD. Vs. TELANGANA STATE SOUTHERN POWER
|
July 8, 2025 |
|
M/S. TELANGANA STATE INDUSTRIAL Vs. MARK RAJ KUMAR
|
July 25, 2025 |
|
M/S. VAISHNAVI ENTERPRISES Vs. STATE OF TELANGANA
|
January 8, 2025 |
|
MAHBUB COLLEGE MULTIPURPOSE HIGHER Vs. JAWAHARLAL NEHRU TECHNOLOGICAL
|
January 28, 2025 |
|
MALLELA KRISHNA Vs. STATE OF A.P.
|
April 16, 2025 |
|
MANAGEMENT OF M/S. MRF LIMITED Vs. PRESIDING OFFICER
|
January 24, 2025 |
|
MANDANLAL AGARWAL Vs. MOHD. AZIZ
|
March 6, 2025 |
|
MANYAM VENKATA RAMA RAO Vs. STATE OF TELANGANA
|
April 11, 2025 |
|
MARGADARSI FINANCIERS Vs. STATE OF ANDHRA PRADESH
|
August 4, 2025 |
|
MARIYAM KHATOON Vs. ANEES FATIMA
|
February 17, 2025 |
|
MATTAPUDI BHANU CHAND Vs. PUNJAB NATIONAL BANK
|
April 25, 2025 |
|
MD AYUB ALI Vs. STATE OF TELANGANA
|
July 24, 2025 |
|
MD. MEERA SAB Vs. K.V.VASANTHA RAO
|
June 19, 2025 |
|
MENDE SHEKAR Vs. MANCHIKANTI BALAJI
|
June 13, 2025 |
|
MIRZA AHMED BAIG Vs. PAVUSHETTY SRINIVAS
|
August 18, 2025 |
|
MOGILI KINNERA Vs. STATE OF TELANGANA
|
February 5, 2025 |
|
MOGILI KINNERA Vs. STATE OF TELANGANA
|
February 27, 2025 |
|
MOGULLA PARSHARAM Vs. STATE OF TELANGANA
|
May 21, 2025 |
|
MOHAMMAD DASTAGIR KHAN Vs. STATE OF TELANGANA
|
April 10, 2025 |
|
MOHAMMED ABDUL SATTAR Vs. STATE OF TELANGANA
|
February 12, 2025 |
|
MOHAMMED ARIF ALI Vs. AFSARUNNISA
|
June 24, 2025 |
|
MOHAMMED BAHADUR Vs. STATE OF TELANGANA
|
January 6, 2025 |
|
MOHAMMED BIN AHMED BAVAZEER Vs. STATE BANK OF INDIA
|
May 2, 2025 |
|
MOHAMMED SAMI Vs. STATE OF TELANGANA
|
April 4, 2025 |
|
MOHD BIN SALAM Vs. POCHAMMA PUSHPAMMA
|
March 13, 2025 |
|
MOHD. AHMED Vs. STATE OF TELANGANA
|
February 27, 2025 |
|
MOHD. FAREEDUDDIN IMTIAZ Vs. STATE OF TELANGANA
|
April 2, 2025 |
|
MOHD. JAFARUDDIN Vs. STATE OF TELANGANA
|
March 18, 2025 |
|
MOHD. JALEEL FAROOKH Vs. CHINTAKINDI RAJESHWAR ROOZ
|
March 13, 2025 |
|
MOHD. SHAREEF Vs. STATE OF TELANGANA
|
May 1, 2025 |
|
MOHD. YOUSUF Vs. HIGH COURT OF JUDICATURE AT HYDERABAD
|
February 7, 2025 |
|
MRITUNJAY Vs. M.RAMA MANI
|
August 7, 2025 |
|
MUDIREDDY DIVYA Vs. SULKTI SIVARAMA READDY
|
March 26, 2025 |
|
MUKUNDA FLEXI PACK Vs. THE APPELLATE JOINT COMMISSIONER STATE
|
February 17, 2025 |
|
MUNDE VINANTHA Vs. KENDRE LAXMAN
|
April 25, 2025 |
|
MURALI Vs. STATE OF TELANGANA
|
January 20, 2025 |
|
MUTYALA SAIDESWARA RAO Vs. STATION HOUSE OFFICER
|
July 9, 2025 |
|
N. DHANRAJ SINGH Vs. STATE OF TELANGANA
|
July 15, 2025 |
|
N. SRISAILAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 21, 2025 |
|
N.V.SUBBA RAO Vs. T.YASHWANTH RAO
|
April 30, 2025 |
|
NALGONDA DISTRICT RICE MILLERS ASSOCIATION Vs. UNION OF INDIA
|
March 11, 2025 |
|
NANDYALA NARENDAR REDDY Vs. STATE OF TELANGANA
|
August 1, 2025 |
|
NANDYALA VENKATESWARA REDDY Vs. STATE OF TELANGANA
|
March 24, 2025 |
|
NARAYANA REDDY Vs. STATE OF A.P.
|
May 28, 2025 |
|
NARNE ESTATYES PVT. LTD. Vs. RAJU BAI RAJ KUMARI
|
March 28, 2025 |
|
NATIONAL INSURANCE CO. LTD. Vs. C.USHA KUMARI
|
February 17, 2025 |
|
NATIONAL INSURANCE CO. LTD. Vs. NADIPOLLA BADRUGONDA
|
April 29, 2025 |
|
NCC LIMITED Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
April 29, 2025 |
|
NCC LIMITED Vs. ELECON EPC PROJECTS LIMITED
|
April 23, 2025 |
|
NELAPATLA NAVEEN Vs. STATE OF TELANGANA
|
February 6, 2025 |
|
NETHI VIDYASAGAR Vs. STATE OF TELANGANA
|
April 1, 2025 |
|
NISHKAL SINGAMPALLI Vs. KANNEPAMULA VIJAYA KUMAR
|
February 10, 2025 |
|
NOORULLAH GIRANI Vs. STATE OF TELANGANA
|
March 20, 2025 |
|
P. PRADEEP REDDY Vs. STATE OF TELANGANA
|
October 10, 2025 |
|
P. SATYANARAYANA Vs. ANJANA DEVI
|
March 19, 2025 |
|
P.BALAAH A1 Vs. STATE OF A.P.
|
March 19, 2025 |
|
P.KAUSHIK RAO Vs. STATE OF TELANGANA
|
February 25, 2025 |
|
P.MANEMMA Vs. MAKBUL HUSEN MIRAJABHAI MOMIN
|
March 26, 2025 |
|
P.ROHIT SAURYA Vs. STATE OF TELANGANA
|
April 8, 2025 |
|
P.YELLAMANDA Vs. STATE OF TELANGANA
|
February 25, 2025 |
|
PADI KAUSHIK REDDY Vs. STATE OF TELANGANA
|
June 16, 2025 |
|
PADMAJA GAS AGENCIES Vs. ADDITIONAL COMMISSIONER
|
September 23, 2025 |
|
PALURI RAVI SHANKAR Vs. SUB-REGISTRAR
|
March 3, 2025 |
|
PANCHAJANYA FEATURES Vs. BOMMAREDDY ASHOK REDDY
|
May 2, 2025 |
|
PANKERLA DEVUNI VENKATAIAH Vs. MERUGU RAMESH
|
April 4, 2025 |
|
PARAM EDUCATION SOCIETY Vs. R.KESHYA
|
February 7, 2025 |
|
PATEL INTEGRATED LOGISTICS LTD. Vs. VIKKYS AGRISCIENCES PVT. LTD.
|
May 1, 2025 |
|
PEDDI CHANDRA MOULAMMA Vs. STATE OF TELANGANA
|
May 1, 2025 |
|
PHASE XV Vs. STATE OF TELANGANA
|
February 19, 2025 |
|
PILLIGANDLA SHIVAPRASAD Vs. STATE OF TELANGANA
|
January 22, 2025 |
|
PITTALA RAVINDER Vs. STATE OF TELANGANA
|
April 21, 2025 |
|
POGADADABNDA REVATHI Vs. STATE OF TELANGANA
|
October 13, 2025 |
|
POGULA HARITHA Vs. STATE OF TELANGANA
|
June 24, 2025 |
|
POLLINENI PAVANI VENKATA HARIKA Vs. STATE OF TELANGANA
|
March 4, 2025 |
|
POSHAM DASHARATHA Vs. STATE OF TELANGANA
|
February 13, 2025 |
|
POTHAM JAGANNADHAM NAIDU Vs. STATE OF TELANGANA
|
February 11, 2025 |
|
PRAMOD YALAMANCHILI Vs. VENKATA SUJANA ALURI
|
March 12, 2025 |
|
PRASADAM RAGHU Vs. STATE OF TELANGANA
|
September 9, 2025 |
|
PRASHANT K.LAHOTI Vs. GOVERNMENT OF A.P.
|
April 23, 2025 |
|
PRASHANT POULTRY PVT. LTD. Vs. STATE OF TELANGANA
|
May 7, 2025 |
|
PROGRESSIVE CONSTRUCTION LTD. Vs. RITHWIK PROJECT PVT. LTD.
|
March 20, 2025 |
|
PUTTA SUDERSHAN REDDY Vs. SUSHMITHA NANAVALA
|
June 26, 2025 |
|
QUAZI MOHD.NAJMUDDIN HUSSAIN Vs. STATE OF A.P.
|
September 16, 2025 |
|
R. JAYA BALAN Vs. MOHAMMAD FAZAL
|
June 4, 2025 |
|
R.P.SINHA Vs. S.K.SINGH
|
April 8, 2025 |
|
RACHKONDA RAVINDER Vs. KATTEKOLA Y PRAKASH RAO
|
March 21, 2025 |
|
RADHA KRISHNAN VIJAY KRISHNAN Vs. STATE OF TELANGANA
|
February 21, 2025 |
|
RAIN CII CARBON (VIZAG) LTD. Vs. OFFICE OF THE ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE
|
May 2, 2025 |
|
RAJESHWARI CONSTRUCTIONS Vs. GOVERNMENT OF A.P.
|
January 27, 2025 |
|
RAJITH KUMAR MAMIDISHETTI Vs. STATE OF TELANGANA
|
May 14, 2025 |
|
RAMAKRISHAN DESAI Vs. GOVERNMENT OF A.P.
|
April 8, 2025 |
|
RAMLAL AGARWAL Vs. ANISE KHAN
|
March 13, 2025 |
|
RAMOJU VIMALA DEVI Vs. KATNAPALLI VIJAYALAXMI
|
June 13, 2025 |
|
RAVULKOLE VIJAY KUMAR Vs. GRUHALAXMI
|
February 19, 2025 |
|
RAZZAK KHAN Vs. STATE OF TELANGANA
|
March 18, 2025 |
|
REDDYSHETTY SRIHARI Vs. SURINENI CHAKRADHAR RAO
|
October 15, 2025 |
|
RELIANCE GENERAL INSURANCE CO. Vs. GUGLOTH SARAIAH
|
April 25, 2025 |
|
RELIANCE GENERAL INSURANCE COMPANY Vs. GAVURU BUCHAMMA
|
February 12, 2025 |
|
ROHIT CHANDRA SHEKAR Vs. STATE OF TELANGANA
|
January 22, 2025 |
|
ROSHNI DEVI Vs. THE STATE OF TELANGANA
|
October 28, 2025 |
|
S. BHAGYALAXMI \ CHEMANTHI STONE CRUSHER Vs. STATE OF TELANGANA
|
September 24, 2025 |
|
S. MURALIDHAR Vs. STATE OF TELANGANA
|
March 19, 2025 |
|
S. RAJANNA Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 6, 2025 |
|
S.G.R. PRAKASH Vs. UNION OF INDIA
|
March 3, 2025 |
|
S.JAYA LAXMI Vs. JOHN DAYANAND
|
July 11, 2025 |
|
S.K.YAKOOB Vs. STATE
|
February 5, 2025 |
|
S.SWAMY Vs. STATE OF TELANGANA
|
July 16, 2025 |
|
S.VANAJATHA Vs. P.PUSHPALATHA
|
March 3, 2025 |
|
SADIQ ALI TOPIWALA Vs. STATE OF TELANGANA
|
March 4, 2025 |
|
SAHEBZADI SULTAN JAHAN BEGUM Vs. NAWAB ZAHIT YAR JUNG BAHADUR
|
January 9, 2025 |
|
SAKKI LAXMI Vs. GAINI GANGAMANI
|
January 10, 2025 |
|
SALVAJI VENKATA RAMANA RAO Vs. STATE OF TELANGANA
|
July 9, 2025 |
|
SANDHYA HOTELS PVT. LTD. Vs. STATE OF TELANGANA
|
February 19, 2025 |
|
SANT DAMAJI SAHAKARI SAKHAR KHARKANA LTD. Vs. AJAYKUMAR SUSHILKUMAR
|
April 16, 2025 |
|
SANTOSHI PATTERN Vs. VIJAY KUMAR GURRAMKONDA
|
October 23, 2025 |
|
SATISH REDDY SHERI Vs. STATE OF TELANGANA
|
April 23, 2025 |
|
SAYYAD ASHRAF Vs. STATE OF TELANGANA
|
July 3, 2025 |
|
SECRETARY TO GOVERNMENT Vs. B.RAMA MOHAN
|
February 12, 2025 |
|
SENIOR INTELLIGENCE OFFICER, HYD. Vs. GURRAM DASARATHA REDDY
|
January 10, 2025 |
|
SESHA REDDY SADDA Vs. UNION OF INDIA
|
July 14, 2025 |
|
SHAHEEN SULTANA Vs. STATE OF TELANGANA
|
April 3, 2025 |
|
SHAIK BIBIJAN Vs. GOTTUPALLI GURAVAMMA
|
June 27, 2025 |
|
SHAIK FASIUDDIN Vs. KAPIL CHITS KAKATIYA PVT. LTD.
|
April 11, 2025 |
|
SHAIK JALEEL Vs. STATE OF TELANGANA
|
March 11, 2025 |
|
SHAIK MUZAFFAR Vs. STATE ACB
|
March 19, 2025 |
|
SHAIK NAIM Vs. STATE OF A.P.
|
February 21, 2025 |
|
SHAIK RAFI Vs. HIGH COURT FOR THE STATE OF TELANGANA
|
February 18, 2025 |
|
SHALINI SAINCHER Vs. SAYEEDA ABOOD
|
June 17, 2025 |
|
SHASHANK MEHROTRA Vs. HYDERABAD CRICKET ASSOCIATION
|
April 3, 2025 |
|
SHILPIKA KETAN TURAKHIA Vs. STATE OF TELANGANA
|
June 10, 2025 |
|
SHRIYA UPPATI Vs. STATE OF TELANGANA
|
March 4, 2025 |
|
SILIVERU VENKATESHWARLU, NALGONDA Vs. SILIVERY RAMBAI , VEERIJALA RAMBAI
|
October 8, 2025 |
|
SINGARENI COLLIERIES COMPANY Vs. AMA INDUSTRIES PVT. LTD
|
May 28, 2025 |
|
SINGARENI COLLIERIES COMPANY LTD. Vs. HBT GMBH
|
February 27, 2025 |
|
SMT.BUJJI BANOTH Vs. STATE OF TELANGANA
|
May 28, 2025 |
|
SOMURI RAVALI Vs. SOMURI PURNACHANDRA RAO
|
April 10, 2025 |
|
SPECIAL DEPUTY COLLECTOR Vs. BHAGYA LAXMI
|
April 25, 2025 |
|
SPECIAL DEPUTY COLLECTOR Vs. GAINI CHINNA YELLAIAH
|
March 6, 2025 |
|
SPECTRUM POWER GENERATION LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
January 2, 2025 |
|
SRI DIVI SATYA SAYEE BABU Vs. M.SRIDEVI
|
June 11, 2025 |
|
SRI LINGA NARSING RAO Vs. STATE OF A.P.
|
March 26, 2025 |
|
SRI SRINIVASA CONSTRUCTION Vs. D.MURALIDHAR RAO
|
March 21, 2025 |
|
SRI V.V.V.N.S.S.PRASAD Vs. THE STATE OF ANDHRA PRADESH
|
January 29, 2025 |
|
SRI VEN INFRA PROJECTS Vs. STATE OF TELANGANA
|
February 7, 2025 |
|
SRINIVASULA VARALAXMI Vs. STATE OF TELANGANA
|
February 21, 2025 |
|
ST FROSSO SHIPPING CORP. Vs. EASTERN MULTITRANS LOGISTICS PVT. LTD.
|
June 27, 2025 |
|
STATE Vs. SANGI LINGA RAJU
|
January 24, 2025 |
|
STATE ARCHEOLOGICAL Vs. V.SWAROOPA RANI / VEGASENA VENKATA
|
March 21, 2025 |
|
STATE OF TELANGANA Vs. MOHD.WAJID ALI
|
January 2, 2025 |
|
STATE OF TELANGANA Vs. RAJESH KUMAR SHARMA
|
April 29, 2025 |
|
STATE OF TELANGANA Vs. RAJULAPATI YASHODA RAO
|
August 11, 2025 |
|
STATE OF TELANGANA Vs. R.KAMALAMMA
|
March 2, 2025 |
|
STATE OF TELANGANA Vs. G.SABITHA
|
March 20, 2025 |
|
SUDHAMSH NETHA Vs. STATE OF TELANGANA
|
February 18, 2025 |
|
SUNSHAKTI SOLAR POWER PROJECTS LTD. Vs. STATE OF TELANGANA
|
April 16, 2025 |
|
SUPERINTENDING ENGINEER Vs. KPC PROJECTS LIMITED
|
January 3, 2025 |
|
SURABHI MADHAVA REDDY Vs. SURABI CHANDRAKALA
|
June 13, 2025 |
|
SURE SRINIVASA RAO Vs. STATION HOUSE OFFICER
|
June 11, 2025 |
|
SYED AYUB Vs. STATE OF TELANGANA
|
April 25, 2025 |
|
SYED GHOUSE BASHA Vs. STATE OF TELANGANA
|
January 28, 2025 |
|
SYED HIDAYAT MOHIUDDIN KHAN Vs. JAMAL BEE
|
March 24, 2025 |
|
SYED HYDER ALI Vs. STATE OF TELANGANA
|
February 4, 2025 |
|
SYED JAFFAR AHMED Vs. DISTRICT COLLECTOR
|
January 7, 2025 |
|
SYED JAHANGIR Vs. STATE OF TELANGANA
|
February 18, 2025 |
|
SYED SHAREEF Vs. STATE OF TELANGANA
|
March 18, 2025 |
|
SYED WAZEED OF ABDUL WAJEED Vs. PENCHALA SAGAR
|
June 20, 2025 |
|
T.ETHISHWAR Vs. STATE OF A.P.
|
February 5, 2025 |
|
T.KARUNAKAR REDDY Vs. STATE OF TELANGANA
|
June 18, 2025 |
|
T.PRABHAKAR RAO Vs. STATE OF TELANGANA
|
May 2, 2025 |
|
T.RAGHUNATHA SWAMY Vs. STATE OF TELANGANA
|
February 13, 2025 |
|
T.RAJENDER Vs. T.KAVITHA RANI
|
March 12, 2025 |
|
T.RAMESH Vs. STATE OF TELANGANA
|
May 2, 2025 |
|
T.YAKAIAH Vs. STATE OF TELANGANA
|
April 11, 2025 |
|
TADIPAMULA KRISHNA GOUD Vs. SHAIK AHMED
|
March 6, 2025 |
|
TALARI ASHOK A-1 RANGA REDDY DIST. Vs. STATE OF TELANGANA
|
May 21, 2025 |
|
TATA LOCKHEED MARTIN AEROSTRUCTURES LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 2, 2025 |
|
TEJASWINI VISHWANATH Vs. UNION OF INDIA
|
July 25, 2025 |
|
TELANGANA GRAMEENA BANK Vs. CH. CHANDRAMOULI
|
February 4, 2025 |
|
TELANGANA MINERAL DEVELOPMENT CORPORATION Vs. GKR INFRACON INDIA PVT. LTD.
|
March 27, 2025 |
|
TELANGANA STATE POWER GENERATION CORP. Vs. QUMURUDDIN
|
April 28, 2025 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. P.SHANKAR
|
February 25, 2025 |
|
THANDU ASHOK Vs. DOM ALAPAILI HARIDEEP
|
March 21, 2025 |
|
THANNEERU HARISH RAO Vs. GADHAGONI CHAKRADHAR GOUD
|
June 10, 2025 |
|
THE HYDERABAD CRICKET ASSOCIATION Vs. M/S.VISAKA INDUSTRIES LIMITED
|
June 25, 2025 |
|
THE SECRETARY Vs. CHIKURI RAMACHANDRAIAH
|
August 20, 2025 |
|
THIRUNAGARU SRAVAN KUMAR SRAVAN Vs. STATE OF TELANGANA
|
January 24, 2025 |
|
TRANSMISSION CORPORATION OF A.P. Vs. SRI GOWRI SHANKAR CABLE INDUSTRIES
|
May 21, 2025 |
|
TRR INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
|
January 2, 2025 |
|
UNION OF INDIA Vs. STATE OF TELANGANA
|
June 4, 2025 |
|
UNION OF INDIA Vs. N.SWETHA
|
March 3, 2025 |
|
UNISANKYO LIMITED Vs. ASHOK KUMAR JAISWAL
|
March 11, 2025 |
|
UNITED INDIA INSURANCE CO. Vs. Y.ADILAXMI
|
March 25, 2025 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. AVULA ARUNA
|
February 6, 2025 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. BORA PADMA
|
March 24, 2025 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SHAIK SATHA BEE
|
March 17, 2025 |
|
UZMA NAZNEEN Vs. ASIA TABASSUM
|
February 28, 2025 |
|
V. RAGHAVULU Vs. GOVERNMENT OF TELANGANA
|
September 2, 2025 |
|
V. SRIDHAR REDDY Vs. SRI SATHAVAHANA GRAMEENA BANK
|
July 4, 2025 |
|
V.MANOHAR KUMAR Vs. T.SAIRAM
|
April 25, 2025 |
|
V.SRINIVASA RAO Vs. HIGH COURT OF A.P.
|
February 17, 2025 |
|
V.SRINIVASA RAO Vs. M.CHENNAKESHVULU
|
January 22, 2025 |
|
V3 CHAINS Vs. KODALI SHOBA RANI
|
January 6, 2025 |
|
VADDE YADAIAH Vs. STATE OF TELANGANA
|
February 27, 2025 |
|
VALLAPU SOMYA Vs. STATE OF TELANGANA
|
June 10, 2025 |
|
VANGALA VISHNU PRIYA Vs. STATE OF TELANGANA
|
March 18, 2025 |
|
VATTI BALA SUMANTH REDDY Vs. STATE OF TELANGANA
|
May 1, 2025 |
|
VEMULA SRINIVASA RAO Vs. STATE OF TELANGANA
|
March 27, 2025 |
|
VENKATA RAO GORREPATI Vs. STATE OF TELANGANA
|
March 19, 2025 |
|
VIJAY GOPAL Vs. STATE OF TELANGANA
|
February 24, 2025 |
|
VIJAYA ANAND REDDY Vs. STATE OF TELANGANA
|
April 9, 2025 |
|
VISHWAMBARA EDUCATIONAL SOCIETY Vs. DONTI INDRASENA REDDY
|
June 19, 2025 |
|
VISION FAMILY SALON AND SPA Vs. PRL.SECRETARY HOME
|
October 25, 2025 |
|
VUPPALA PAVAN KUMAR Vs. STATE OF TELANGANA
|
June 18, 2025 |
|
Y. SRINIVASA RAO Vs. STATE OF TELANGANA
|
March 12, 2025 |
|
Y.KRISHNA RAO Vs. STATE OF TELANGANA
|
March 18, 2025 |
|
Y.S.MOHAN RAO Vs. SRI SATYA SAI CHEMICALS AND FEED
|
May 1, 2025 |
|
Y.SHANMUKHA PRASAD Vs. K.V.S.THARMMI RAJU
|
June 16, 2025 |
|
YELLANKI GOPALA RAO Vs. YELLANKI RADHAMMA
|
May 1, 2025 |
|
YERROLA SAYAMMA Vs. GOVERNMENT OF TELANGANA
|
January 8, 2025 |
LOGIN