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A. KISHAN RAO Vs. STATE OF AP
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March 27, 2024 |
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A. MALLESH Vs. STATE OF TELANGANA
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March 28, 2024 |
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A.B.C INDIA LIMITED Vs. NEW INDIA INSURANCE CO.
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April 23, 2024 |
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A.B.IMPEX Vs. STATE OF TELANGANA
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April 4, 2024 |
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A.B.K. PRASAD Vs. UNION OF INDIA
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September 11, 2024 |
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A.KONDAL YADAV Vs. B.CHITTAMMA
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April 10, 2024 |
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A.NAGAMANI Vs. OSMANIA UNIVERSITY
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November 11, 2024 |
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A.NANDIBABU Vs. GOVERNMENT OF ANDHRA PRADESH
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March 27, 2024 |
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A.NEERAJA Vs. HIGH COURT OF THE STATE OF TELANGANA
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October 16, 2024 |
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A.P. INDUSTRIAL INFRASTRUCTURE CORPORATION LTD. Vs. NCCIVRCLSMC JV
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October 1, 2024 |
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A.P. STATE TRADING CORPORATION LTD. Vs. HIMA BINDU CHEMICALS PVT. LTD.
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November 5, 2024 |
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A.R.NAGAR GUDISEVASULU SANGAM Vs. Y.RAMAKUMARI
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December 20, 2024 |
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A.RAVI CHANDRA Vs. FOOD CORPORATION OF INDIA
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March 18, 2024 |
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A.RUGESH Vs. STATE OF TELANGANA
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August 6, 2024 |
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A.SATISH BABU Vs. STATE OF TELANGANA
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October 4, 2024 |
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A.SRINIVAS Vs. STATE OF TELANGANA
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January 22, 2024 |
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A.SURYANARAYANA Vs. U.NARASINGA RAO
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December 30, 2024 |
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A.USHI REDDY Vs. HONBLE PRL. DISTRICT AND SESSIONS JUDGE
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May 2, 2024 |
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ABDUL KHADER Vs. UNION OF INDIA
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September 27, 2024 |
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ABDUL MAJID Vs. STATE OF TELANGANA
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November 12, 2024 |
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ABDUL RAHEEM Vs. SYED SADULLAH SHAH QUADRI
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February 19, 2024 |
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ABDULLAH BIN AWAZ Vs. HUSSAIN BIN AWAZ
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August 5, 2024 |
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AD SPACE Vs. UNION OF INDIA
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September 4, 2024 |
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ADICHERLA RAVI Vs. STATE OF TELANGANA
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September 26, 2024 |
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ADIPUDI VENKATA RAVI KUMAR Vs. MANOJ KUMAR VYAS
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October 4, 2024 |
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AFZAL HUSSAIN Vs. STATE OF TELANGANA
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February 1, 2024 |
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AGGU POSHETTY Vs. STATE OF TELANGANA
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September 26, 2024 |
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AGINATI RAVI KUMAR Vs. GOVERNMENT OF TELANGANA
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November 21, 2024 |
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AGOLAPU SHARADA Vs. SAIDARSHINI CHIT FUNDS
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July 26, 2024 |
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AHMED ALI KHAN Vs. TAYAB KHATOON
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July 16, 2024 |
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AHMED HUSSAIN Vs. STATE OF A.P.
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April 8, 2024 |
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AHMED SHUJAUDDIN QUADRI Vs. STATE OF TELANGANA
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September 30, 2024 |
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AILA PAWAN KUMAR Vs. STATE OF TELANGANA
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September 18, 2024 |
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AJAY GUPTA Vs. STATE OF TELANGANA
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January 24, 2024 |
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AJMERA SHYAM Vs. KOVA LAXMI
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October 25, 2024 |
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AKANTI MALLESHA Vs. JOINT COLLECTOR
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October 1, 2024 |
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AKSHRA TOWNSHIPS PRIVATE LIMITED Vs. L.RENUKA
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January 2, 2024 |
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AKULA SRINIVAS Vs. STATE OF TELANGANA
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January 29, 2024 |
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ALETI NAGARAJU Vs. STATE OF TELANGANA
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October 24, 2024 |
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ALIYA Vs. K. SRINIVASA
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April 4, 2024 |
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ALUGURI SUJATHA Vs. GOREE @ NEERLA
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August 14, 2024 |
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AMBRAMMA Vs. SIDRAMAPPA
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July 1, 2024 |
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AMER ALI KHAN Vs. STATE OF TELANGANA
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October 4, 2024 |
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AMGOTHU VINOD Vs. STATE OF TELANGANA
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November 8, 2024 |
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AMJED MOHIUDDIN Vs. MOHAMMED HABIB AHMED KHAN
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September 6, 2024 |
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AMPRO PACKAGING INDUSTRIES LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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March 18, 2024 |
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ANANTHA RAMESHWARI DEVI Vs. STATE OF TELANGANA
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July 9, 2024 |
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ANNAPURNA CONSTRUCTIONS Vs. UNION OF INDIA
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April 15, 2024 |
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ANTHATI PARAMESH Vs. STATE OF ANDHRA PRADESH
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August 30, 2024 |
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ANUPA BALACHANDRAIAH Vs. STATE BANK OF INDIA
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April 3, 2024 |
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ANUPURAM RAMACHANDRI Vs. STATE OF TELANGANA
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October 17, 2024 |
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APITCO LTD. Vs. UNION OF INDIA
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February 28, 2024 |
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APSRTC Vs. R.S.RANGADAS
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November 29, 2024 |
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ARCHON POWERINFRA INDIA PVT. LTD. Vs. CHABBRAS ASSOCIATES
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September 13, 2024 |
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ARROW CABLES LTD Vs. KASHYAP VYAS
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April 10, 2024 |
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ARUN KUMAR GUPTA Vs. STATE OF TELANGANA
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May 16, 2024 |
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ARYA BACHU Vs. UNION OF INDIA
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June 19, 2024 |
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ARYAPOGU RAGHAVENDRA Vs. STATE OF A.P
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March 1, 2024 |
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ARYAVARTA BIOTECHNOLOGY Vs. STATE OF TELANGANA
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August 23, 2024 |
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ASHISH KUMAR BOSE Vs. UNION OF INDIA
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May 31, 2024 |
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ASIFA SULTHANA GC Vs. HIGH COURT OF JUDICATURE AT HYDERABAD
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December 16, 2024 |
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ASMA MAHMOOD QUADRI Vs. ZAKIA RAFATH SULTANA
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April 4, 2024 |
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ASMA MAHMOOD QUADRI Vs. ZAKIA RAFATH SULTANA
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April 8, 2024 |
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ASR ENGINEERING AND PROJECTS Vs. ENGINEERING PROJECTS INDIA LIMITED
|
June 3, 2024 |
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ASSOCIATED BROADCASTING CO. PVT. LTD. Vs. FIRST LIGHT MEDIA LTD.
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November 4, 2024 |
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ATHELLI MALLIKARJUN Vs. S.S.B CONSTRUCTIONS
|
January 8, 2024 |
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ATHERULLAH KHAN Vs. ABDUL FATAH FAZIUR RAHMAN KHAN
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January 22, 2024 |
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ATHERULLAH KHAN @ RAZZAK Vs. ABDUL FATAH FAZLUR RAHMAN KHAN
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February 23, 2024 |
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ATHOA SASHI MOHAN Vs. INDIAL OIL CORRPORATION
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November 13, 2024 |
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AUTHORIZED SIGNATORY M/S. GTN INDUSTRIES LTD. Vs. HMWS AND SB., HYD
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April 15, 2024 |
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AVANCHA YAGNIKA Vs. GADE SHARATH KUMAR
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October 4, 2024 |
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AVANOORI VARAPRASAD Vs. GANIPISETTI VENKATESHWAR RAO
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September 18, 2024 |
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AVINASH REDDY PALADUGU Vs. BUREAU OF IMMIGRATION
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February 26, 2024 |
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AVULA RAJU YADAV Vs. STATE OF TELANGANA
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January 10, 2024 |
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AVULA RATNA KUMARI Vs. STATE OF TELANGANA
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June 7, 2024 |
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AVULA SAI RAM YADAV Vs. STATE OF TELANGANA
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December 6, 2024 |
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AWARI AMARENDER Vs. SHRIRAM CITY UNION FINANCE
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July 26, 2024 |
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AWARI AMARENDER Vs. SHRIRAM CITY UNION FINANCE
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August 14, 2024 |
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B JAYYAMMA Vs. Y NAGESWARA RAO
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April 2, 2024 |
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B. HALYA RANI Vs. SPECIAL GRADE DEPUTY COLLECTOR
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January 11, 2024 |
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B. MANIK RAO Vs. STATE OF ANDHRA PRADESH
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March 28, 2024 |
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B. S. RAJESH Vs. STATE OF TELANGANA
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March 13, 2024 |
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B.ANURADHA Vs. K.ANJAIAH
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January 5, 2024 |
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B.ARJUN Vs. ADDITIONAL COLLECTOR
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November 12, 2024 |
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B.CHANDRA REDDY Vs. R.PRATAP REDDY
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December 23, 2024 |
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B.L.N.PHALLI KUMAR Vs. BOARD OF DISCIPLINE CONSITUTED
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September 24, 2024 |
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B.LAKSHMA REDDY Vs. SECRETARY HIGHER EDUCATION
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August 7, 2024 |
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B.LALITHA DEVI Vs. LAKSHMAN
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October 17, 2024 |
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B.LAXMAIAH Vs. STATE OF TELANGANA
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August 7, 2024 |
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B.LAXMIBAI Vs. JAYA RAM
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January 31, 2024 |
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B.LAXSHMI RAJYAM Vs. CHIEF COMMISSIONER OF LAND ADMIN
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March 18, 2024 |
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B.MAREMMA Vs. SPECIAL COURT, A.P. LAND GRABBING
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September 19, 2024 |
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B.N.MADHUKAR RAO Vs. RESERVE BANK OF INDIA
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June 3, 2024 |
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B.NARASIMHA REDDY Vs. T.SESHIKANTH REDDY
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October 1, 2024 |
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B.RAGHU KUMAR Vs. STATE OF ACB
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November 13, 2024 |
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B.RAJINI Vs. PAKALA SATYANARAYANA RAO
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March 11, 2024 |
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B.RUDRAMMA Vs. STATE OF TELANGANA
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April 26, 2024 |
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B.SHANTESHWAR PATEL Vs. STATE OF TELANGANA
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December 3, 2024 |
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B.SUDHAKAR Vs. FARHAT SULTANA
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September 19, 2024 |
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B.SUNITHA RANI Vs. STATE OF TELANGANA
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June 20, 2024 |
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B.SURENDER RAO Vs. STATE OF TELANGANA
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March 5, 2024 |
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B.V.N.SATYANARAYANA Vs. S.C.RAILWAY O B.C.EMPLOYEES
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April 24, 2024 |
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B.V.NAIK Vs. STATE OF TELANGANA
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March 7, 2024 |
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B.V.RAM KUMAR Vs. STATE OF TELANGANA
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May 3, 2024 |
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B.V.S.R. MURTHY Vs. A.P.STATE ROAD TRANSPORT CORPORATION
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June 3, 2024 |
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BABU @ BABU RAO Vs. LAND ACQUISITION OFFICER
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June 3, 2024 |
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BADUGU SATISH Vs. STATE OF TELANGANA
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November 8, 2024 |
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BAIG MIRZA FAHEED Vs. JOINT SECRETARY, GOVT OF INDIA
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February 12, 2024 |
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BAIRAM MURALIDHAR Vs. STATE OF TELANGANA
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February 1, 2024 |
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BAIRY SAMBA SIVA REDDY Vs. STATE OF TELANGANA
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April 16, 2024 |
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BAJRANGLAL AGARWAL Vs. SUSHEELA AGARWAL
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August 20, 2024 |
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BAJRANGLAL AGRAWAL Vs. STATE OF TELANGANA
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July 8, 2024 |
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BAJRANGLAL AGRAWAL Vs. SUSHEELA AGARWAL
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August 28, 2024 |
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BALACHANDIKA SECURITY FORCE INDIA Vs. EMPLOYEES PROVIDENT FUND
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April 15, 2024 |
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BALAJI STEEL ROLLING INDUSTRIES Vs. SOUTHERN POWER DISTRIBUTION
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September 6, 2024 |
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BALASANI LINGAM Vs. ADEPU BHADRACHALAM
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February 21, 2024 |
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BALDE SIDDILINGAM Vs. STATE OF TELANGANA
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February 12, 2024 |
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BALMOORI VENKAT NARSING RAO Vs. UNION OF INDIA
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December 24, 2024 |
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BALRAM AGARWAL Vs. G.SUWARNA
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February 19, 2024 |
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BALTHU AJAY KUMAR Vs. STATE OF TELANGANA
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April 2, 2024 |
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BANAVATH BIKKU Vs. Y.SHANKAR
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February 21, 2024 |
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BANDARU GOVARDHAN REDDY Vs. GOVERNMENT OF INDIA
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June 14, 2024 |
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BANDI CHANDRA HARI Vs. BRINDAVAN CHITS KARIMNAGAR INDIA PVT. LTD.
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May 3, 2024 |
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BANDI NARESH Vs. STATE OF TELANGANA
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September 10, 2024 |
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BANDI SATYANARAYANA Vs. STATE OF TELANGANA
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February 22, 2024 |
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BANOTH VEERANNA Vs. STATE OF A.P.
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December 23, 2024 |
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BANTU POSHETTY Vs. SYED AHMED
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September 25, 2024 |
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BANTU RAJESHWAR Vs. STATE OF A.P.
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August 27, 2024 |
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BARA SATYANARAYANA Vs. GAJULA VIJAYALAXMI
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March 18, 2024 |
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BASETTI CHOKKAIAH Vs. BASETTI SHANKAR
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January 29, 2024 |
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BASIREDDY RAVINDER REDDY Vs. STATE OF AP
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July 24, 2024 |
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BATTALWAR RAMUDU Vs. STATE OF TELANGANA
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April 2, 2024 |
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BATTHULA SRISAILAM GOUD Vs. STATE OF TELANGANA
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January 4, 2024 |
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BATTIGARI SHAKER Vs. STATE OF TELANGANA
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February 16, 2024 |
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BERA SATYANARAYANA Vs. GAJULA VIJAYALAXMI
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March 21, 2024 |
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BETHI SAGAR REDDY Vs. KAPIL CHITS KAKATIYA PVT. LTD
|
July 12, 2024 |
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BETTARI SRINIVAS A1 Vs. STATE OF TELANGANA
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January 9, 2024 |
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BHAIRAPU CHINNA RAJAIAH BALARAJU Vs. STATE OF TELANGANA
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March 22, 2024 |
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BHARAT KUMAR THOTA Vs. UNION OF INDIA
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February 5, 2024 |
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BHARAT PETROLEUM Vs. PALLADIUM REAL ESTATE AND DEVELOPERS
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August 23, 2024 |
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BHARAT PETROLEUM CORPORATION Vs. PRINCIPLE RENT CONTROLLER
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August 5, 2024 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. CHEEDELLA ANNAPURNAMMA
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May 2, 2024 |
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BHARAT RASHTRA SAMITHI BRS NALGONDA Vs. STATE OF TELANGANA
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October 23, 2024 |
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BHATHARAJU SHANKARAIAH Vs. MINISTRY OF ROAD AND TRANSPORT
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October 21, 2024 |
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BHAVANI OXIDES Vs. STATE OF TELANGANA
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June 26, 2024 |
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BHEEMANOLLA DASU Vs. STATE OF TELANGANA
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April 3, 2024 |
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BHUMARAJU EDUCONDALA RAJU Vs. STATE OF TELANGANA
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July 30, 2024 |
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BHUMIREDDI AVINASH Vs. STATE OF TELANGANA
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April 23, 2024 |
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BIBI HAJJAR DASHTI Vs. SYED ALI ASGHAR BOLOOKI
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October 28, 2024 |
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BIJILI THIRUPATHI Vs. SHRIRAM CHITS PRIVATE LIMITED
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August 9, 2024 |
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BIJJALA Vs. PILLAMARI VIVEK
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February 12, 2024 |
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BNB INFRACON INDIA PVT. LTD. Vs. SOUTH CENTRAL RAILWAY
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November 25, 2024 |
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BODA MUTHAIAH Vs. STATE OF TELANGANA
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August 8, 2024 |
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BODAPATI VAMSI KRISHNA Vs. STATE OF TELANGANA
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May 2, 2024 |
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BODAPURTHI BAJI Vs. STATE OF TELANGANA
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September 26, 2024 |
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BOINI SUSHILAMMA Vs. BOINI NARAYANA
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July 26, 2024 |
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BOLLA UDAY KIRAN Vs. STATE OF TELANGANA
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April 15, 2024 |
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BOLLEDDU SUMANTH PRIYESH Vs. STATE OF TELANGANA
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March 1, 2024 |
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BOLLI KURUMURTHY Vs. STATE OF TELANGANA
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April 22, 2024 |
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BONAKURTHI SANJAY Vs. STATE OF TELANGANA
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January 3, 2024 |
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BONTHA MAHENDER Vs. UNION OF INDIA
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March 21, 2024 |
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BONTHALA RAVI Vs. STATE OF TELANGANA
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October 3, 2024 |
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BOPPANI MUTHI LINGAMMA Vs. STATE OF TELANGANA
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June 24, 2024 |
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BORKUT MALLAIAH Vs. STATE OF A.P.
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August 14, 2024 |
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BURRA ANOOSHA Vs. STATE OF TELANGANA
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February 20, 2024 |
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BURRA SOUNDARYA Vs. PRINCIPAL SECRETARY
|
November 21, 2024 |
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BYRMENI PRAKASH RAO Vs. STATE OF TELANGANA
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March 13, 2024 |
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C NANDA KUMAR Vs. ORCHIDS FLORIST PRIVATE LIMITED
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April 23, 2024 |
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C. RAMESH Vs. GOVERNMENT OF TELANGANA
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March 21, 2024 |
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C.A.BALA SRINIVASA RAO NAMBURI Vs. UNION OF INDIA
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November 19, 2024 |
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C.BALA MALLESHWAR RAO Vs. STATE OF TELANGANA
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April 16, 2024 |
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C.HARINATH GOUD Vs. M.LALITHA
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July 1, 2024 |
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C.RAGHU RAMA RAO Vs. C.VANAJA
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June 7, 2024 |
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CAMPAIGN FOR HOUSNING AND TENURAL RIGHTS Vs. GOVERNMENT OF A.P.
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October 4, 2024 |
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CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED
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March 27, 2024 |
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CENTRAL BOARD OF TRUSTEES Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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February 26, 2024 |
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CENTRAL BUREAU OF INVESTIGATION Vs. RAMESH GELLI
|
March 14, 2024 |
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CH. HARI GOVINDA KHORANA REDDY Vs. STATE OF TELANGANA
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December 31, 2024 |
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CH. KISHORE KUMAR Vs. STATE OF TELANGANA
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July 30, 2024 |
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CH. MALLESH Vs. VISESWARA RAO
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December 13, 2024 |
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CH. RAKESH Vs. P. MOUNIKA
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March 13, 2024 |
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CH. SANTOSH REDDY Vs. CH. RAM REDDY
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December 23, 2024 |
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CHAITANYA ENERGY PVT. LTD. Vs. INDIAN BANK
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June 3, 2024 |
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CHAKALI BHAGYAMMA Vs. STATE OF TELANGANA
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July 5, 2024 |
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CHANDAN KHANDEWAL Vs. G. RAMAKRISHNA REDDY
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January 24, 2024 |
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CHANDRA MOHAN Vs. REVENUE DIVISIONAL OFFICER
|
February 13, 2024 |
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CHANDRAGIRI YELLAIAH Vs. STATE ACB, HYDERABAD RANGE
|
March 13, 2024 |
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CHANDRAKANTH SIDDHARTH KAMBLE Vs. STATE OF TELANGANA
|
June 7, 2024 |
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CHATLA SUNITHA Vs. YEGURLA VIJAYALAXMI
|
August 29, 2024 |
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CHAVAN PRAKASH Vs. ALLAMPALLY SURENDRA REDDY
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August 23, 2024 |
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CHEELAM NARAYANA Vs. G.NARASIMHA REDDY
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July 5, 2024 |
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CHEEMALA NAGENDRA BABU Vs. SBI LIFE INSURANCE CO. LTD.
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February 26, 2024 |
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CHEEMARLA VENKATAIAH Vs. YAHYA BAHAMED
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July 26, 2024 |
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CHEKURI PRAVEENA Vs. STATE OF TELANGANA
|
January 12, 2024 |
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CHEPYALA RAJU Vs. CHEPYALA ARUNA
|
August 20, 2024 |
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CHERUKURI GROUP Vs. EMPLOYEES PROVIDENT FUND APPELLANT TRIBUNAL
|
September 23, 2024 |
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CHIEF COMMISSIONER OF LAND Vs. MANU BHAI SHANKAR BHAI PATEL
|
January 24, 2024 |
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CHIMMALLA RAJAIAH Vs. STATE OF TELANGANA
|
September 23, 2024 |
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CHINNANNOLLA MALLAIAH Vs. LLOLLA ANANTHAMMA
|
July 2, 2024 |
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CHINNARAMAIAHGARI SHIVA RAJULU Vs. STATE OF TELANGANA
|
March 22, 2024 |
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CHINTALA KUMAR YADAV Vs. STATE OF TELANGANA
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April 23, 2024 |
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CHINTAPALLI SUBRAHMANYAM Vs. STATE OF TELANGANA
|
November 12, 2024 |
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CHINTHALA MANIKYA RAO Vs. STATE OF TELANGANA
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December 20, 2024 |
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CHITANURI VIJAY KUMAR Vs. SAMA CONSTRUCTIONS
|
April 22, 2024 |
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CHOLLETI SANTOSH REDDY Vs. CHOLLETI RAM REDDY
|
December 23, 2024 |
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CHOPPARI SAMBAIAH Vs. STATE OF A.P.
|
July 31, 2024 |
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CHOUHAN RAM SINGH Vs. STATE OF TELANGANA
|
October 15, 2024 |
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CHOWDAVARAPU KESAVA RAO Vs. STATE OF TELANGANA
|
May 9, 2024 |
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COL. V.G.G. RAO Vs. STATE
|
July 31, 2024 |
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COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. VENKATESWARA SILK MILLS
|
October 22, 2024 |
|
CYRUS INVESTMENTS LIMITED Vs. SAHEBAZADI HAMEEDUNNISSA BEGUM
|
May 1, 2024 |
|
CYRUS INVESTMENTS LTD Vs. JOINT COLLECTOR
|
July 10, 2024 |
|
D. NARASIMHA Vs. D. ANITA VAISHNAVI
|
June 21, 2024 |
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D.ANDALU Vs. A.P. STATE ROAD TRANS. CORP.
|
January 5, 2024 |
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D.BALAMANI Vs. STATE OF TELANGANA
|
January 9, 2024 |
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D.KRISHNA RAO Vs. UNION OF INDIA
|
November 27, 2024 |
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D.NARAYANA REDDY Vs. BANDI BIKSHAPATHI
|
July 19, 2024 |
|
D.S.N. RAJU Vs. STATE OF A.P.
|
January 29, 2024 |
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D.SUDHAKAR Vs. MANNEPALLI SAROJINI
|
March 6, 2024 |
|
D.V.RAMAKRISHNA RAO Vs. SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
October 21, 2024 |
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DAKURI MAHESHWAR REDDY Vs. STATE OF TELANGANA
|
June 28, 2024 |
|
DAMMAGOUNI RAVINDER GOUD Vs. STATE OF TELANGANA
|
April 2, 2024 |
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DANDAMUDI PHANI KRISHNA Vs. BOYAPATI LAKSHMI APARNA
|
March 22, 2024 |
|
DARAGONI SRINU Vs. STATE OF TELANGANA
|
July 25, 2024 |
|
DASARI RAMA MURTHY Vs. STATE OF TELANGANA
|
July 19, 2024 |
|
DASARI VENKATESH Vs. MANDAL REVENUE OFFICER
|
August 2, 2024 |
|
DAYALLA KANTHAMMA Vs. STATE OF TELANGANA
|
September 9, 2024 |
|
DECCAN POWER PRODUCTS PVT. LTD. Vs. HYDERABAD METRO WATER SUPPLY AND SEWARAGE BOARD
|
September 4, 2024 |
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DEEP SINGH Vs. STATE OF TELANGANA
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February 13, 2024 |
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DEPOT MANAGER, APSRTC Vs. P.YADAGIR
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March 6, 2024 |
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DEVENDER KUMAR Vs. SHRI PAVAN KUMAR AGARWAL
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August 7, 2024 |
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DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED Vs. UNION OF INDIA
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June 3, 2024 |
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DIDDI KUMARA SWAMY ADTHI AND COMMISSION MARCHANT Vs. STATE OF TELANGANA
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April 26, 2024 |
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DILIP KUMAR TIWARI Vs. STATE OF TELAGANA
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June 28, 2024 |
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DILLIKAR VINESH KUMAR Vs. UNION OF INDIA
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November 20, 2024 |
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DIRECTORATE OF ENFORCEMENT Vs. KARVY INDIA REALTY LIMITED
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February 9, 2024 |
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DIRECTORATE OF ENFORCEMENT Vs. KARVY INDIA REALTY LIMITED
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February 12, 2024 |
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DIVISIONAL ENGINEER ELECTRICAL Vs. PRESIDING OFFICER
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December 23, 2024 |
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DODDA JESINTHA Vs. YELAPATI RATHNAKER REDDY
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March 28, 2024 |
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DR. DASOJU SRAVAN KUMAR Vs. STATE OF TELANGANA
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March 7, 2024 |
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DR. M.SRIKANTH REDDY Vs. STATE OF A.P.
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July 9, 2024 |
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DR. M.SRIKANTH REDDY Vs. THE STATE REP., BY LNSPECTOR OF POLICE
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September 9, 2024 |
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DR. N.SURYA Vs. SMT. N.SUSHMA
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March 20, 2024 |
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DUBBUDU RAMAKANTH REDDY Vs. STATE OF TELANGANA
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March 7, 2024 |
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DUDDILLA SRIDHAR BABU Vs. STATE OF TELANGANA
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December 16, 2024 |
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DUDULE SANJEEV Vs. STATE OF TELANGANA
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February 22, 2024 |
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DUPPALA SITAMAHALAKSHMI PADMAJA Vs. MAHMOOD ALI HAMMAMI
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April 10, 2024 |
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DURGA HARINI Vs. UNION OF INDIA
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September 5, 2024 |
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E. MUTYALU Vs. K. RATNAVATHI
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January 25, 2024 |
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E.LOKESHWARA Vs. STATE OF TELANGANA
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October 16, 2024 |
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E.RAMA RAO Vs. STATE OF ANDHRA PRADESH
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April 26, 2024 |
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E.SAI BABA REDDY Vs. STATE OF TELANGANA
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September 3, 2024 |
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EAST HYDERABAD EXPRESSWAY LIMITED Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
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January 22, 2024 |
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ELECTRONICS CORPORATION OF INDIA Vs. APPELLATE AUTHORITY
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August 19, 2024 |
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EMMADI NIRANJAN Vs. BODDU RAMANAMMA
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February 20, 2024 |
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ENNALA PANDARINATH Vs. SHYAMALA KUTTIKKARA
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October 4, 2024 |
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ENUMULA VIJAYA LAXMI Vs. ENUMULA RAGHU VEERA REDDY
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February 14, 2024 |
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ERANOLLA LOKESHWARA Vs. STATE OF TELANGANA
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August 20, 2024 |
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ERRA SAILU Vs. STATE OF TELANGANA
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July 2, 2024 |
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ESHA SHARMA Vs. COL. SAMEER SHARMA
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March 13, 2024 |
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ESTATE OFFICER AND A.P.D Vs. T.SATYA SUGUNA DEVI
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February 6, 2024 |
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ESTATE OFFICER AND A.P.D Vs. T.VENKATESH
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February 6, 2024 |
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EUREKA HEAT AND EXCHANGERS LTD. Vs. B.SATYANARAYANA
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November 25, 2024 |
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EXTREME COMMERCIALS LLP Vs. UNITED TRADERS
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July 16, 2024 |
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FORUM FOR A BETTER HYDERABAD Vs. GOVERNMENT OF INDIA
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May 2, 2024 |
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FUTURE GENERAL INDIA INSURANCE CO. LRD. Vs. S.NARENDER REDDY
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November 5, 2024 |
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G. CHINNA REDDY Vs. STATE OF TELANGANA
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April 2, 2024 |
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G. LACHI REDDY Vs. M/S. CONZUG LOGISTICS PRIVATE LIMITED
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March 13, 2024 |
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G. NARSAIAH Vs. STATE OF TELANGANA
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February 5, 2024 |
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G. SATYA SRI Vs. STATE OF TELANGANA
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October 24, 2024 |
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G.BALASUBRAMANYAM Vs. BOARD OF GOVERNORS NATIONAL INSTITUTE OF TECHNOLOGY
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July 4, 2024 |
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G.KANIKI REDDY Vs. BHEEM REDDY
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June 14, 2024 |
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G.KRISHNA MURTHY Vs. G.K.PRABHAKAR
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March 12, 2024 |
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G.NAGARAJU Vs. GOVERNMENT OF A.P.
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November 29, 2024 |
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G.PENTAIAH GOUD Vs. STATE OF TELANGANA
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May 2, 2024 |
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G.RAVI KUMAR Vs. STATE OF TELANGANA
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January 29, 2024 |
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G.S.N.PRASAD Vs. M.A. JABBAR
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August 14, 2024 |
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G.SRIHARI NAIDU Vs. UNION OF INDIA
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September 2, 2024 |
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G.SUJATHA Vs. G.NARASIMHULU
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February 13, 2024 |
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G.VIBBY Vs. CRESCO HOUSING PROJECTS
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April 22, 2024 |
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G.VINOD Vs. TELANGANA RESIDENTIAL EDUCATIONAL INSTITUTIONS RECRUITMENT BOARD
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April 4, 2024 |
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GADDAM NAVYA Vs. ALL CONCERNED
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September 2, 2024 |
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GADDAM SRAVAN KUMAR Vs. STATE OF TELANGANA
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October 29, 2024 |
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GAFAFAR ALI Vs. STATE OF TELANGANA
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December 5, 2024 |
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GAFFAR ALI Vs. STATE OF TELANGANA
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August 19, 2024 |
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GAINI SUMAN Vs. STATE OF TELANGANA
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December 5, 2024 |
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GAJJALA RAMESH Vs. G.VENKATESH
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June 7, 2024 |
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GANDHAM NAGARJU Vs. S.H.O., NAVIPET
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March 6, 2024 |
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GANDLA RAJAMOULI Vs. GANDLA RAMULU
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November 6, 2024 |
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GANDU PADMA Vs. STATE OF TELANGANA
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July 10, 2024 |
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GANTHULA HANMANTHU Vs. STATE OF AP
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February 16, 2024 |
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GANTI SRINIVASA PRABHAKARA PRASAD Vs. STATE OF TELANGANA
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October 29, 2024 |
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GARAPATI SRUJAN Vs. STATE OF TELANGANA
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June 5, 2024 |
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GARUDA LORRY TRANSPORT Vs. STATE OF TELANGANA
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March 6, 2024 |
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GAZULA GOVINDA RAO Vs. STATE OF TELANGANA
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January 12, 2024 |
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GHADIAM HARSHAVARDHAN REDDY Vs. STATE OF TELANGANA
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February 2, 2024 |
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GHOUSE MOHIUDDIN ALI Vs. MUSLIM EDUCATIONAL SOCIAL CULTURAL ORGANISTION
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October 4, 2024 |
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GIDDE VINAY Vs. STATE OF TELANGANA
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January 11, 2024 |
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GINNELA VENKATESH Vs. VENKATA RAMANAMMA
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December 21, 2024 |
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GIRIJA REDDY P. Vs. INCOME TAX OFFICER
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April 4, 2024 |
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GITANJALI DEVASHRAY Vs. STATE OF TELANGANA
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February 26, 2024 |
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GMR HYDERABAD INTERNATIONAL AIRPORT Vs. STATE OF TELANGANA
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June 6, 2024 |
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GOEL ROAD CARRIERS Vs. TECUMSEH PRODUCTS INDIA LTD.
|
July 5, 2024 |
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GOKAM YADAIAH Vs. STATE OF TELANGANA
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September 5, 2024 |
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GOLASU NARSAIAH GOLUSU NARSAIAH Vs. M. SAIRAMANA
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December 27, 2024 |
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GOPIREDDY SRINIVAS Vs. STATE OF A.P.
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March 13, 2024 |
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GORKANTI NARASIMHULU Vs. P.P., HYD
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October 22, 2024 |
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GOTTAM SHARADHA Vs. INUGULA SRILATHA
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February 20, 2024 |
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GOUTHAMI EXPLOSIVES PRIVATE LIMITED Vs. STATE OF TELANGANA
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January 8, 2024 |
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GOVERDHAN REDDY BOBBILI Vs. UNION OF INDIA
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February 26, 2024 |
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GOVERNMENT OF A.P. Vs. AFSAR SULTHANA
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September 24, 2024 |
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GOVINDARAM KANAKAIAH Vs. STATE OF TELANGANA
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November 21, 2024 |
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GOWRIPAGA ALBERT LAEL Vs. JOSEPH D-SOUZA
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December 31, 2024 |
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GTL INFRASTRUCTURE LIMITED Vs. VIDYUT OMBUDSMAN FOR THE STATE OF TELANGANA
|
September 30, 2024 |
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GUDI SATYANARAYANA REDDY Vs. MAGGIDI NARSAIAH
|
July 30, 2024 |
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GUGILLA ARUNA Vs. ADLURI RAMESH BABU
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April 22, 2024 |
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GUMMADADALA VENKATRAMAIAH Vs. STATE OF TELANGANA
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June 7, 2024 |
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GUNDA SATHAIAH Vs. KARNAKANTI NARSIMHA CHARY
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January 29, 2024 |
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GUNTUPALLI SRINIVAS RAO Vs. STATE OF TELANGANA
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July 22, 2024 |
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GUNTUPALLI SRINIVASA RAO Vs. STATE OF TELANGANA
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September 30, 2024 |
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GUTTA UMA DEVI Vs. STATE OF TELANGANA
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March 12, 2024 |
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GYARA SATHAIAH Vs. STATE OF TELANGANA
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July 4, 2024 |
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HAMZA BIN OMER Vs. STATE OF TELANGANA
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February 5, 2024 |
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HANEEFA BEE Vs. MOHD. NIZAM
|
April 3, 2024 |
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HARSHA KOTHARI ROOPA KOTHARI Vs. JITESH PRAVIN KOTHARI
|
June 7, 2024 |
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HEMA AGARWAL Vs. UNION OF INDIA
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December 18, 2024 |
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HEMALATHA Vs. BHEL
|
March 27, 2024 |
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HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY Vs. RAMKY ELSMEX HYDERABAD RINGH ROAD LIMITED
|
March 5, 2024 |
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HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. S.V.CASTLE CREATORS AND ENGINEERS
|
September 11, 2024 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. A. JYOTHI
|
February 15, 2024 |
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IDBI BANK LTD. Vs. STATE OF TELANGANA
|
March 7, 2024 |
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IDEA CELLULAR LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 24, 2024 |
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IDL EXPLOSIVES LIMITED Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
October 28, 2024 |
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IMG ACADEMIES BHARATA PVT. LTD. Vs. STATE OF A.P.
|
March 7, 2024 |
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IMTIAZ AHMED KHAN Vs. SIMPSON AND CO.
|
July 31, 2024 |
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IRAGADINDLA YADAMMA Vs. IRAGADINDLA AYALAMMA
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November 8, 2024 |
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J.ANUSHA Vs. APSRTC
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January 29, 2024 |
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JABARI SHANKAR Vs. STATE OF TELANGANA
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April 30, 2024 |
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JADHAV SUMESH Vs. DIVISIONAL MANAGER, INDIAN OIL CORPORATION
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December 12, 2024 |
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JADHAV SUREKHA Vs. GOVT. OF A.P.
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June 3, 2024 |
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JAGIRI PARSHARAMULU HUSNABAD Vs. STATE OF TELANGANA
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July 5, 2024 |
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JAGIRYALA @ GOUDLA SHARADA Vs. STATE OF ANDHRA PRADESH
|
July 4, 2024 |
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JAIN CONSTRUCTION Vs. STATE OF TELANGANA
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October 23, 2024 |
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JALADHIJA EDUCATIONAL SOCIETY Vs. POLOJU LAKSHMI
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October 23, 2024 |
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JAMPALA KRISHNA Vs. STATE
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March 6, 2024 |
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JAMPALA VAJRA Vs. STATE OF TELANGANA
|
October 17, 2024 |
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JANAPAREDDY LAXMI Vs. STATE OF TELANGANA
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December 24, 2024 |
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JANGAM RAVINDER Vs. STATE OF A.P.
|
February 23, 2024 |
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JANGAMA LAXMI MANOHAR RAO Vs. THALLA NARSIMHA GOUD
|
August 30, 2024 |
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JINJALA VENKATAIAH Vs. MUPPAVARAM SAIDA CHARY
|
September 13, 2024 |
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JITTA SURENDER REDDY Vs. RAM KISHAN BUNG
|
October 24, 2024 |
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JOINT COLLECTOR Vs. S. KAMALAMMA
|
October 23, 2024 |
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JOSHI MADHAVI Vs. UNION OF INDIA
|
August 5, 2024 |
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JRB AGRO PVT. LTD. Vs. HILL COUNTY PROPERTIES LTD.
|
June 26, 2024 |
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JUVVAJI RAVINDER AND ANOTHER Vs. JAKKULA PUSHPALEELA
|
January 11, 2024 |
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JYOTHI LAGISETTI Vs. ASSESSMENT UNIT
|
April 3, 2024 |
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K, SHASHI KANTH Vs. STATE OF TELANGANA
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September 13, 2024 |
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K. AMARNATH YADAV Vs. M MAHBOOB
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February 20, 2024 |
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K. ANURADHA Vs. MOUNIKA
|
August 1, 2024 |
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K. GOVIND SINGH Vs. STATE OF TELANGANA
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April 10, 2024 |
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K. MALLAIAH Vs. P.P., HYDERABAD
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February 22, 2024 |
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K. PHILIPS BUELAH Vs. STATE OF TELANGANA
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April 2, 2024 |
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K. RADHIKA Vs. NARENDER PRASHAD
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February 1, 2024 |
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K. RAM REDDY Vs. BOARD OF DISCIPLINE
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April 16, 2024 |
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K. SAROJA Vs. SHAIK JANI MIYA
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March 13, 2024 |
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K. SRINIVAS Vs. UNION OF INDIA
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January 9, 2024 |
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K. YADAGIRI Vs. CH. LAXMAIAH
|
September 13, 2024 |
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K.AJAY KUMAR Vs. STATE OF TELANGANA
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November 6, 2024 |
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K.AMARENDER REDDY Vs. ASHOK KUMAR AGARWAL
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July 5, 2024 |
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K.D.SOLAR SYSTEMS Vs. MYTRAH ENERGY
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October 25, 2024 |
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K.DORA REDDY Vs. TELANGANA STATE SPORTS AUTHORITY
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October 15, 2024 |
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K.KUMAR Vs. KALIAS P. DHANANJAYA
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September 6, 2024 |
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K.MAHENDER Vs. M.A.HABEEB
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February 28, 2024 |
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K.MALLIKARJUNAN Vs. UCO BANK
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December 13, 2024 |
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K.MAMATHA Vs. STATE OF TELANGANA
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August 23, 2024 |
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K.MANMOHAN REDDY Vs. STATE OF ANDHRA PRADESH
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April 26, 2024 |
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K.MANYAM KONDA Vs. TSRTC (APSRTC)
|
January 29, 2024 |
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K.NIRANJAN REDDY Vs. J.RATNA KUMAR
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March 26, 2024 |
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K.PRABHAVATHI Vs. LIC HOUSING FINANCE LTD
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March 18, 2024 |
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K.S. PARANJYOTHI Vs. STATE BANK OF HYDERABAD
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February 28, 2024 |
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K.SATTAMMA Vs. K.LALITHA
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March 6, 2024 |
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K.SATYANARAYANA Vs. STATE OF TELANGANA
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December 11, 2024 |
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K.SEKHAR RAO Vs. K.REKHA
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April 23, 2024 |
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K.VENKATA SATHYA BHOOSHAN Vs. STATE OF TELANGANA
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July 30, 2024 |
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K.VENKATESH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
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December 23, 2024 |
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K.VIJAYA CHARY Vs. STATE OF TELANGANA
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April 16, 2024 |
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K12 TECHNO SERVICES PVT. LTD. Vs. BRAHMA TEJA PAPER PRODUCTS
|
October 18, 2024 |
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KADAVATH SRIKANTH Vs. KADAVATH ASHWITHA JADAV PREETHILEKHA
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January 22, 2024 |
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KAKATI LAXMINARAYANA Vs. NIRMALA MATHA DEVALAYAM
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June 21, 2024 |
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KALLEM CHANDRA REDDY Vs. UNION OF INDIA
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February 14, 2024 |
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KALLURI NAGA NARASIMHA ABHIRAM Vs. STATE OF TELANGANA
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September 5, 2024 |
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KALVAKUNTLA CHANDRASHEKAR RAO Vs. STATE OF TELANGANA
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July 1, 2024 |
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KAMAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL
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December 19, 2024 |
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KAMMARI SRINIVAS Vs. KAMMARI MANTHAIAH
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January 22, 2024 |
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KANAGANTI JAGANMOHAN Vs. S.H.O., DHARMAPURI
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April 15, 2024 |
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KANCHARLA SURESH Vs. NARENDRA KUMAR VEDURUVADA
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February 20, 2024 |
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KANDE SAMMAIAH Vs. MD. ABDUL HUSSAIN
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March 12, 2024 |
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KANDUKURI ANANDA RAO Vs. STATE OF A.P.
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July 5, 2024 |
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KANDULA NARMADA Vs. TELANGANA RESIDENTIAL EDUCATIONAL INSTITUTIONS RECRUITMENT BOARD
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February 16, 2024 |
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KANEEZ-E-ABIDA BEGUM Vs. ANJUMAN-E-MOINUL AKWAN
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December 3, 2024 |
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KANTILAL Vs. INDIAN OVERSEAS BANK
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July 16, 2024 |
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KANUGANTI RAMU Vs. SAMALA PRAVEEN KUMAR
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August 12, 2024 |
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KANUKUNTLA GOPIKA RANI Vs. STATE OF TELANGANA
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March 12, 2024 |
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KARAMATH ALI Vs. STATE OF TELANGANA
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February 14, 2024 |
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KAROLLA JAYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
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March 12, 2024 |
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KARRE JAGADISH CHOWDARY Vs. STATE OF TELANGANA
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January 10, 2024 |
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KARTIKEYA INTERIORS Vs. N.HIMABINDU
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October 1, 2024 |
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KARVY STOCK BROKING LTD. Vs. UNION OF INDIA
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April 15, 2024 |
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KASARLA YADAGIRI Vs. STATE OF TELANGANA
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March 14, 2024 |
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KASHAPOGU MAHESH Vs. CENTRAL REGISTRAR OF COOPERATIVE SOCIETIES
|
February 2, 2024 |
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KASTURI SRINIVAS Vs. STATE OF TELANGANA
|
September 23, 2024 |
|
KASULA ABHITEJ Vs. KASULA @ SANGEM
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November 25, 2024 |
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KATIPELLY SRINIVAS REDDY Vs. STATE OF TELANGANA
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March 28, 2024 |
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KATKURI RAVINDER Vs. STATE OF TELANGANA
|
January 25, 2024 |
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KATTA NAND KISHORE Vs. STATE OF TELANGANA
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September 21, 2024 |
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KATTELA RAMAIAH Vs. GOVERNMENT OF A.P.
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December 18, 2024 |
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KENNIGTON INDUSTRIES PVT. LTD. Vs. SPADS TEXTILES LTD.
|
December 10, 2024 |
|
KHATIGHAR SHANKAR RAO Vs. STATE OF TELANGANA
|
January 22, 2024 |
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KHUSRO VILAYATULLAH KHAN Vs. SYED MUSTAFA ABDUL KHADER
|
July 8, 2024 |
|
KIOTAPALLY PENTAIAH Vs. STATE OF TELANGANA
|
March 6, 2024 |
|
KISHORE VERMA POTHURI Vs. STATE OF TELANGANA
|
August 13, 2024 |
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KODUR PEDDA YELLA REDDY Vs. KODAR RAM REDDY
|
September 2, 2024 |
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KOHINOOR SEED FIELDS INDIA PVT. LTD. Vs. VEDA SEED SCIENCES PVT. LTD.
|
September 9, 2024 |
|
KOLACHI RAM REDDY Vs. STATE OF ANDHRA PRADESH
|
April 25, 2024 |
|
KOLIPAKA SREE VISHNU Vs. KOLIPAKA LAXMI
|
January 25, 2024 |
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KOLLAPUR VILLAGE MUDIRAJ EMPLOYEES WELFARE AND CULTURAL FEDERATION SOCIETY Vs. S.V.K.K.B.A. LAXMAN RAO
|
June 21, 2024 |
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KOMATIREDDY VENKAT REDDY Vs. STATE OF TELANGANA
|
March 15, 2024 |
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KOMATIREDDY VENKAT REDDY Vs. PAKKIR JYOTHI
|
June 7, 2024 |
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KONDA SRINIVAS Vs. STATE OF TELANGANA
|
January 4, 2024 |
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KONDAM GANGADHAR Vs. STATE OF A.P.
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June 6, 2024 |
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KONDAM RAM REDDY Vs. STATE OF TELANGANA
|
April 4, 2024 |
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KONDI PRAMILA RANI Vs. STATE OF TELANGANA
|
March 21, 2024 |
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KOPPU JYOTHI Vs. SANDEPAGA CHENRAIDU
|
June 4, 2024 |
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KOPPULA RAMA KRISHNA Vs. STATE OF TELANGANA
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July 25, 2024 |
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KOREM LAKSHMI Vs. STATE OF TELANGANA
|
January 22, 2024 |
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KOTA MALLAIAH Vs. MANDALA SUJATHA
|
August 20, 2024 |
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KOTAGIRI GANGA PRASAD Vs. STATE OF AP
|
January 11, 2024 |
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KOTAGIRI JAY KUMAR Vs. STATE OF TELANGANA
|
February 21, 2024 |
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KOTHA ARTHICA Vs. STATE OF TELANGANA
|
April 10, 2024 |
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KOTHA SATHAIAH Vs. CHITNENI SHOBHA
|
April 15, 2024 |
|
KOTHAPALLY MAHESH Vs. STATE OF TELANGANA
|
June 7, 2024 |
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KOTLA NARSIMLU Vs. STATE OF A.P.
|
June 19, 2024 |
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KOTTE RAJASHEKAR Vs. STATE OF TELANGANA
|
October 22, 2024 |
|
KRISHNAIAH Vs. STATE
|
October 30, 2024 |
|
KSR INFRASTRUCTURE PROJECTS Vs. UNION OF INDIA
|
June 3, 2024 |
|
KUNTA RAVINDER Vs. VEMULA VENKATESHWARLU
|
April 4, 2024 |
|
KUSUMALAXMI NARAYANA Vs. PINNA KARUNAKAR
|
January 25, 2024 |
|
KYASAGARI SHANTHAMMA Vs. STATE OF TELANGANA
|
October 3, 2024 |
|
L.ANITHA Vs. PRINCIPAL DISTRICT AND SESSION JUDGE
|
April 2, 2024 |
|
L.URMILA DEVI Vs. STATE OF TELANGANA
|
September 23, 2024 |
|
LAKUMARAPU RAVI KUMAR Vs. GOPAGANI MADHAVILATHA
|
August 23, 2024 |
|
LAND ACQUISITION OFFICER Vs. B.DWARAKANATHA REDDY
|
November 14, 2024 |
|
LAND ACQUISITION OFFICER Vs. AMBOJI VENKATESH
|
October 24, 2024 |
|
LAQSHYA HYDERABAD AIRPORT Vs. CONTINENTAL HOSPITALS
|
October 30, 2024 |
|
LAXMANNAGARI SHASHIDHAR REDDY Vs. STATE OF TELANGANA
|
February 2, 2024 |
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LAXMI BHASKAR Vs. STATE OF TELANGANA
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April 2, 2024 |
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LEELA GAS AGENCY Vs. INDIAN OIL CORPORATION
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June 3, 2024 |
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LEELAVATHI DEVI KALANTRI Vs. OSMANGUNJ EXTENSION COOPERATIVE HOUSING SOCIETY LTD.
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February 22, 2024 |
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LEGALA SRINIVAS Vs. STATE OF TELANGANA
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May 3, 2024 |
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LEON CHRISTOPHER EMANUEL Vs. STATE OF TELANGANA
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October 1, 2024 |
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LINGAM OLLA LINGAIAH Vs. STATE
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September 10, 2024 |
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LIYAQATULLAH KHAN Vs. STATE OF TELANGANA
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February 29, 2024 |
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LOKA SHUBHAKAR Vs. GAJAWADA SUDARSHAN
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September 2, 2024 |
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LS BAR TECHNIQUES PVT. LTD. Vs. ESSENCE HOSPITALITY
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July 5, 2024 |
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LYADELLA SANJEEV Vs. STATE OF TELANGANA
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February 6, 2024 |
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M. NAZEER PASHA Vs. JOINT COLLECTOR
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February 23, 2024 |
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M. RADHIKA REDDY Vs. STATE OF TELANGANA
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March 5, 2024 |
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M. SOWMYA SOWMYA Vs. STATE OF TELANGANA
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April 8, 2024 |
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M.A. MOKHEEM Vs. STATE OF TELANGANA
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September 26, 2024 |
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M.A.KHADEER Vs. STATE OF TELANGANA
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February 15, 2024 |
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M.A.KHADER MOHIUDDIN Vs. HONOURABLE HIGH COURT FOR THE STATE
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August 12, 2024 |
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M.A.MUJEEB Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
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February 2, 2024 |
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M.ANAND Vs. DR. N.S.D. PRASAD RAO
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September 9, 2024 |
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M.CHENNAIAH Vs. STATE OF ANDHRA PRADESH
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April 26, 2024 |
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M.JANARDHAN REDDY Vs. STATE OF A.P.
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November 8, 2024 |
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M.JAYASRI Vs. PRINCIPAL DISTRICT AND SESSION JUDGE
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August 12, 2024 |
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M.KARTHIK Vs. CONSORTIUM OF NLUS AT P.O. BAG 7201
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September 27, 2024 |
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M.LAKSHMA NAIK Vs. TRANSMISSION CORPORATION OF TELANGANA
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November 11, 2024 |
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M.MADHAVA RAO Vs. STATE
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March 13, 2024 |
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M.MALLA REDDY Vs. UNION OF INDIA
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September 18, 2024 |
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M.NAGESH Vs. STATE OF TELANGANA
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January 2, 2024 |
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M.NAGESHWAR RAO Vs. M.A.SAMAD
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September 21, 2024 |
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M.PRABHAKAR Vs. STATE OF TELANGANA
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December 30, 2024 |
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M.PREMA LATHA Vs. JALIGAMA PRAKASH
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October 3, 2024 |
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M.RAMA MURTHY Vs. ASSISTANT COMMISSIONER
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March 28, 2024 |
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M.SANJAY KUMAR Vs. SHANTA EDUCATIONAL SOCIETY
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September 10, 2024 |
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M.SRIDEVI Vs. HINDUSTAN AERONAUTICS LIMITED
|
November 27, 2024 |
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M.SUBHASH REDDY Vs. VIDYASAGAR S.NITHA
|
January 12, 2024 |
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M.SUNITHA Vs. STATE OF TELANGANA
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March 18, 2024 |
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M.SYAMALA Vs. GOVERNMENT OF TELANGANA
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February 23, 2024 |
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M.V. SIVA PRASAD Vs. STATE OF TELANGANA
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April 26, 2024 |
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M.VIDYASAGAR Vs. STATE
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July 22, 2024 |
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M.VITTAL Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
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December 23, 2024 |
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M.YADAIAH Vs. STATE OF TELANGANA
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September 13, 2024 |
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M/S G.P. MEDICAL STORES NIMS Vs. STATE OF TELANGANA
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December 4, 2024 |
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M/S. ASIAN TUBES PRIVATE LIMITED Vs. STATE OF TELANGANA
|
December 3, 2024 |
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M/S. BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF TELANGANA
|
February 12, 2024 |
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M/S. FROSTERS Vs. STATE OF TELANGANA
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March 6, 2024 |
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M/S. KESORAM CEMENT Vs. PRL. SECY., ENVIRONMENT
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April 25, 2024 |
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M/S. KODINYASA CONSTRUCTION CO. LTD. Vs. STATE OF A.P.
|
July 9, 2024 |
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M/S. LIFESHINE MEDICAL SERVICES PVT. LTD Vs. DR. ALETY JEEVAN REDDY
|
February 19, 2024 |
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M/S. RAMNATH OMKARMAL STEEL ROLLING Vs. ANDHRA PRADESH ELECTRICITY REGULATORY
|
December 9, 2024 |
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M/S. SV INFRATECH ENGINEERS PVT. LTD Vs. STATE OF TELANGANA
|
February 5, 2024 |
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MAAZ HASAN FAROOQ Vs. STATE OF TELANGANA
|
February 20, 2024 |
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MAAZ HASSAN FAROOQ MAAZ Vs. STATE OF TELANGANA
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December 23, 2024 |
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MACHERLA NAGARAJ GOUD Vs. STATE OF TELANGANA
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May 3, 2024 |
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MADDI PURUSHOTHAM REDDY Vs. MADDI PRABHAKAR REDDY
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September 13, 2024 |
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MADDU VEERA REDDY Vs. STATE
|
March 6, 2024 |
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MADHAVI GODISHALA Vs. UNION OF INDIA
|
December 2, 2024 |
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MADHUCON PROJECTS LIMITED Vs. ABSOLUTE BUILT CONCEPT PVT. LTD.
|
July 5, 2024 |
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MADHUSUDAN KUMAR Vs. STATE OF TELANGANA
|
September 18, 2024 |
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MAHENDERNATH CHADIPAKA Vs. STATE OF TELANGANA
|
December 26, 2024 |
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MAHINDRA AND MAHINDRA FINANCIAL SERVICES Vs. CHAIRMAN, PERMANENT LOK ADALAT
|
February 12, 2024 |
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MAILARAM GANGA REDDY Vs. STATE OF TELANGANA
|
February 8, 2024 |
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MAJID BIN MOHSIN Vs. STATE OF TELANGANA
|
May 3, 2024 |
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MAKKAN LAKSHMAMMA Vs. ABDUL GAFOOR
|
February 16, 2024 |
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MALKAPURAM ANANTH REDDY Vs. MALKAPURAM GOPAL REDDY
|
July 4, 2024 |
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MALLADI RADHA RAMANI Vs. STATE OF TELANGANA
|
February 21, 2024 |
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MALLESWAR RAO Vs. PRINCIPAL SECRETARY, REVENUE DEPT.
|
July 1, 2024 |
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MALLUGALLA YESU A1 Vs. STATE OF TELANGANA
|
January 11, 2024 |
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MANAGEMENT OF MRF LTD. Vs. PRESIDING OFFICER, ADDITIONAL INDUSTRIAL TRIBUNAL
|
March 14, 2024 |
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MANAPPURAM FINANCE LTD. Vs. STATE OF TELANGANA
|
December 17, 2024 |
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MANCHIKATLA PRABHAKAR Vs. MANCHIKATLA VENKATA SWAMY
|
July 30, 2024 |
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MANDAVA HOLDINGS PVT. LTD. Vs. PTC INDIA FINANCIAL SERVICES LIMITED
|
December 24, 2024 |
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MANDHALA SRAVANI SUNIL Vs. STATE OF TELANGANA
|
July 18, 2024 |
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MANISH BHATIA Vs. B.ESWAR LAL
|
February 28, 2024 |
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MANKENA NAGESWAR RAO Vs. PONUGOTI NAGESWRA RAO
|
January 4, 2024 |
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MANTHANI NAGARJUNA Vs. CHANDRAGIRI SAILU
|
May 3, 2024 |
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MAREPALLY SHYAMALAMMA Vs. STATE OF TELANGANA
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July 25, 2024 |
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MARGADARSI CHIT FUND LIMITED Vs. STATE OF A.P.
|
July 12, 2024 |
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MARIA SULTANA Vs. STATE OF TELANGANA
|
May 2, 2024 |
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MAROJU SAROJANA Vs. R.KUMAR
|
February 7, 2024 |
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MARRI SUDHAKAR REDDY Vs. STATE OF TELANGANA
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November 5, 2024 |
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MARUTHI BALASANI Vs. UNION OF INDIA
|
March 7, 2024 |
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MARUTI Vs. N. PADMA RAO
|
February 19, 2024 |
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MASJID MOHAMMADIA Vs. STATE OF TELANGANA
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September 9, 2024 |
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MATHUKUMILLI SRI MANI Vs. UNION OF INDIA
|
June 3, 2024 |
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MD. ISAQ RIYAZ KHAN Vs. STATE OF TELANGANA
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December 31, 2024 |
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MD. SADIQ KHAN Vs. P.P., HYD
|
March 15, 2024 |
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MD. SARDAR Vs. VALLEPU NARSING RAO
|
August 21, 2024 |
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MD. SULTAN PATEL Vs. K.NAGESWARA RAO
|
February 15, 2024 |
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MD. TAHSEEN Vs. STATE OF TELANGANA
|
February 28, 2024 |
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MD. ZAKIR HUSSAIN Vs. STATE OF TELANGANA
|
December 4, 2024 |
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MD.FAIZUDDIN SIDDIQUI Vs. STATE OF TELANGANA
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June 24, 2024 |
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MEDISETTY KRISHNAVENI Vs. STATE BANK OF INDIA
|
April 3, 2024 |
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MEGHDEEP SAHA Vs. ENGISH AND FOREIGN LANGUAGES UNIVERSITY
|
November 4, 2024 |
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MEKA VENKATA LAXMI Vs. KORUPROLU SREE RAMA RAO
|
April 24, 2024 |
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MEKALA THIRUPATHANNA Vs. STATE OF TELANGANA
|
October 1, 2024 |
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MELIORA ASSET RECONSTRUCTION COMPANY Vs. UNION OF INDIA
|
July 2, 2024 |
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MENGARTHI SRINIVAS Vs. STATE OF TELANGANA
|
January 11, 2024 |
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MENTRAJPALLY DAS Vs. MENTRAJPALLY BHULAXMI
|
September 6, 2024 |
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MERUGU GOPAL Vs. UNION OF INDIA
|
January 5, 2024 |
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METLAKUNTA RAJ KUMAR Vs. STATE OF TELANGANA
|
January 11, 2024 |
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MINHAJUDDIN QAZI MOHAMMED Vs. UNION OF INDIA
|
March 26, 2024 |
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MIR AKBAR ALI KHAN Vs. SARWARUNNISA BEGUM
|
August 29, 2024 |
|
MIR FAROOQ ALI Vs. STATE OF TELANGANA
|
March 12, 2024 |
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MIR SADATH ALI Vs. JOINT COLLECTOR
|
May 1, 2024 |
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MIRYALA SATYANARAYANA Vs. STATE OF TELANGANA
|
February 20, 2024 |
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MIRZA SHAMSHEER BAIG Vs. JOINT COLLECTOR, MEDAK DISTRICT, SANGAREDDY
|
February 13, 2024 |
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MITTAPALLI HARI KISHAN Vs. STATE OF TELANGANA
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March 18, 2024 |
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MODUGU VEERAIAH Vs. MEDARAMETLA VANAJAKSHI
|
June 7, 2024 |
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MOHAMMAD JALEEL Vs. STATE OF TELANGANA
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January 9, 2024 |
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MOHAMMAED NADEEM ULLAH KHAN Vs. MOHAMMED AKBER ALI
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April 29, 2024 |
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MOHAMMED ABUDL MOBEEN MOBIN Vs. STATE OF TELENGANA
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March 20, 2024 |
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MOHAMMED AIJAZ KHAN Vs. STATE OF TELANGANA
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April 24, 2024 |
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MOHAMMED ALI IMAM NAJAFF Vs. AP HOUSING BOARD
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April 15, 2024 |
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MOHAMMED GHOUSE Vs. STATE OF TELANGNA
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March 26, 2024 |
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MOHAMMED MAHMOOD Vs. MARGADARSHI CHIT FUND PVT. LTD.
|
August 5, 2024 |
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MOHAMMED NAYEEM Vs. NAVEDITHA MANVIKAR
|
April 29, 2024 |
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MOHAMMED SADIQ SHARIFF Vs. STATE OF TELANGANA
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March 15, 2024 |
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MOHAMMED SALEEM Vs. STATE OF TELANGANA
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October 3, 2024 |
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MOHAMMED TAHSEN Vs. UNION OF INDIA
|
February 5, 2024 |
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MOHAMMED TAQUIUDDIN Vs. SUJANA DODALA
|
January 4, 2024 |
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MOHANLAL MOHAN PAHELWAN Vs. JAI PRAKASH TOTLA
|
February 5, 2024 |
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MOHD ABDUL KHALIQUE Vs. STATE OF A.P
|
September 21, 2024 |
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MOHD AFZAL Vs. MOHIUDDIN BEE
|
September 5, 2024 |
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MOHD KALEEM Vs. NATIONAL INVESTIGATION
|
January 12, 2024 |
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MOHD. AFSAR Vs. N.LAXMI NARAYANA
|
August 9, 2024 |
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MOHD. AKBER Vs. STATE OF TELANGANA
|
July 12, 2024 |
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MOHD. ASHRAF HUSSAIN Vs. STATE OF TELANGANA
|
November 26, 2024 |
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MOHD. ASIFUDDIN Vs. STATE OF TELANGANA
|
March 14, 2024 |
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MOHD. CHAND PASHA Vs. STATE OF TELANGANA
|
July 31, 2024 |
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MOHD. KALEEM @ MOHD. ABDUL KALEEM Vs. NATIONAL INVESTIGATION AGENCY
|
November 23, 2024 |
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MOHD. KHAJA PASHA Vs. STATE OF TELANGANA
|
April 15, 2024 |
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MOHD. KHAN Vs. STATE OF TELANGANA
|
January 22, 2024 |
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MOHD. MOUALANA Vs. BRIGHTWAY COMMUNICATIONS
|
August 12, 2024 |
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MOHD. MUJTHABA ALI Vs. MOHD. MURTUZA ALI
|
March 22, 2024 |
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MOHD. MUZAFFAR ALI KHAN Vs. STATE OF TELANGANA
|
December 23, 2024 |
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MOHD. RAHAMATH ALI Vs. STATE
|
December 18, 2024 |
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MOHD. SHAAKAR Vs. STATE OF TELANGANA
|
July 10, 2024 |
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MOHD. SHUJATH HUSSAIN Vs. STATE OF TELANGANA
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November 8, 2024 |
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MOHD. YOUSUF Vs. STATE OF TELANGANA
|
September 30, 2024 |
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MOHD. YOUSUF ALI Vs. MOHD. SAJJAD ALI
|
January 9, 2024 |
|
MOKURALA ANJANEYULU Vs. PUBLIC PROSECUTOR
|
July 1, 2024 |
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MOLUGU ANANDAM Vs. STATE OF TELANGANA
|
September 25, 2024 |
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MOOLA PREMCHAND Vs. MOOLA MANASA
|
July 8, 2024 |
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MORALA MOHAN REDDY Vs. STATE OF TELANGANA
|
April 19, 2024 |
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MOTEPALLI PRABHAKAR RAO Vs. STATE OF TELANGANA
|
October 18, 2024 |
|
MUDAWATH CHANDER Vs. STATE OF AP
|
January 2, 2024 |
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MUDUSU RAMESH Vs. SHANTA KUMARI
|
July 30, 2024 |
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MUKARRAM JAH TRUST FOR EDUCATION AND LEARNING Vs. NAWAB NAJAF ALI KHAN
|
October 29, 2024 |
|
MUKKU SHIVAMMA Vs. STATE OF TELANGANA
|
January 3, 2024 |
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MULA MALLA LOKA REDDY Vs. STATE OF TELANGANA
|
November 4, 2024 |
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MUMAI RAMESH Vs. STATE OF TELANGANA
|
September 30, 2024 |
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MUNIRUNNISA BEGUM Vs. PILLI MALLAIAH
|
September 27, 2024 |
|
MURTUZA S.E. Vs. UNION OF INDIA
|
February 22, 2024 |
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MUSHKE SRINIVAS REDDY Vs. TELANGANA STATE WAQF BOARD
|
February 19, 2024 |
|
MUSLIM EDUCATION, SOCIAL AND CULTURAL ORGANISATION Vs. STATE OF TELANGANA
|
August 19, 2024 |
|
MUTH KHAKI BABA Vs. TAHSILDAR
|
March 28, 2024 |
|
MUTHUKURU MAL REDDY Vs. STATE OF A.P.
|
February 15, 2024 |
|
MUTYALA GAUTAM Vs. STATE OF TELANGANA
|
September 23, 2024 |
|
MYPASHA, KARIMNAGAR Vs. STATE OF TELANGANA
|
July 16, 2024 |
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N. NARASIMHA CHARY Vs. ALOPI SHANKAR TIWARI
|
February 2, 2024 |
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N. PRITHVI TEJA Vs. BUREAU OF IMMIGRATION
|
February 26, 2024 |
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N.BALAMANI Vs. N.SAYAMMA
|
July 4, 2024 |
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N.INDIRMMA Vs. STATE OF TELANGANA
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September 6, 2024 |
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N.MADHAVI Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
|
April 15, 2024 |
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N.NAVEEN KUMAR Vs. STATE OF TELANGANA
|
June 13, 2024 |
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N.PRAVALLIKA Vs. M.ABHISHEK GAUD
|
June 4, 2024 |
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N.RAKESH YADAV Vs. N. ANEELA SHRITHIKA
|
March 13, 2024 |
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N.RAVINDER Vs. STATE OF TELANGANA
|
October 28, 2024 |
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N.SRIMANNARAYANA Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
|
July 5, 2024 |
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N.V.SUBBA RAJU Vs. THADEM RAMULAMMA
|
July 5, 2024 |
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N.V.SURESH BABU Vs. NAGA SANKARA RAO
|
February 15, 2024 |
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NAGABANDI BABY MARESWARAMMA Vs. STATE OF A.P.
|
March 6, 2024 |
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NAGARAJ AGNOOR Vs. STATE OF ANDHRA PRADESH
|
July 10, 2024 |
|
NAGARAM ANJAIAH Vs. STATE OF TELANGANA
|
August 19, 2024 |
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NAGULA GANGA JAMUNA Vs. STATE OF A.P.
|
December 30, 2024 |
|
NAGULAPATI RAMULU Vs. STATE OF TELANGANA
|
September 18, 2024 |
|
NALGONDA DISTRICT CRICKET ASSOCIATION Vs. HYDERABAD CRICKET ASSOCIATION
|
October 3, 2024 |
|
NARASIMHA MURTHY Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
December 23, 2024 |
|
NARAYANA EDUCATIONAL INSTITUTIONS Vs. PARUCHURI JANAKI
|
August 14, 2024 |
|
NARSAMMA Vs. SUMITRAMMA
|
January 22, 2024 |
|
NASEEM BEGUM Vs. STATE OF TELANGANA
|
June 6, 2024 |
|
NATIONAL INSTITUTE OF TECHNOLOGY Vs. P.RAVI KUMAR
|
December 24, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. YERRAMSHETTI MANJUSHREE
|
February 19, 2024 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. BABA SHARADUDDIN, SHARFUDDIN
|
January 24, 2024 |
|
NAVRANG MANUFACTURING CORPORATION Vs. A.P. BACKWARD CLASSES CO-OP FINANCE CORPORATION
|
September 19, 2024 |
|
NAWABUDDIN Vs. CHIEF EXECUTIVE OFFICER
|
February 23, 2024 |
|
NEELA BINDU PAVANI Vs. KASANI VENKATESWARLU
|
December 31, 2024 |
|
NEELAPU RAVI BABU Vs. STATE OF TELANGANA
|
November 21, 2024 |
|
NEENA KAMLESH SHAH Vs. STATION HOUSE OFFICER
|
February 22, 2024 |
|
NEERATI SIMHAIAH Vs. STATE OF TELANGANA
|
June 3, 2024 |
|
NEETU Vs. RAJESH GANATHE
|
February 22, 2024 |
|
NEMURI NARASINGHA RAO Vs. STATE OF ANDHRA PRADESH
|
April 23, 2024 |
|
NETHEKAR CHANDRAKALA Vs. UNION OF INDIA
|
January 8, 2024 |
|
NETHETLA CHANDRAIAH Vs. STATE OF TELANGANA
|
September 5, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. SANDHYA PENCHALA
|
February 19, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. AMRUTHAM RAJASREE
|
February 16, 2024 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K.VANI
|
March 18, 2024 |
|
NIKHIL SUBASH ANAND Vs. STATE OF TELANGANA
|
September 19, 2024 |
|
NIMISHAKAVI KOTILINGAM Vs. STATE OF ANDHRA PRADESH
|
March 6, 2024 |
|
NIMMAGADDA PRASAD Vs. STATE
|
July 8, 2024 |
|
NOSSAM MOHAMMED YUNUS Vs. STATE OF TELANGANA
|
February 29, 2024 |
|
NUKAPANGU VENKAIAH Vs. STATE OF A.P.
|
November 13, 2024 |
|
NUKAPEYI RAJENDRA VARDHAN Vs. STATE OF TELANGANA
|
March 1, 2024 |
|
NUNAVATH MANSINGH RANGAN REDDY DIST. Vs. STATE OF TELANGANA
|
July 2, 2024 |
|
NUZIVEEDU SEEDS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 27, 2024 |
|
O.M. DEBARA Vs. GOVERNMENT OF A.P.
|
January 3, 2024 |
|
OM HYDRO POWER LIMITED Vs. NEW INDIA ASSURANCE CO. LTD.
|
November 6, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. RAMISETTY SRINIVAS RAO
|
February 15, 2024 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SMT. GANAPURAM RENUKA
|
April 3, 2024 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHARAT HEAVY ELECTRICALS LTD.
|
August 21, 2024 |
|
ORUGANTI JEETHAIAH Vs. GOVERNMENT OF A.P.
|
February 23, 2024 |
|
OSMANIA UNIVERSITY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
April 15, 2024 |
|
P. BHAGYA LAKSHMI Vs. R. KAVITHA
|
January 12, 2024 |
|
P. BHASKAR REDDY Vs. STATE OF TELANGANA
|
March 20, 2024 |
|
P. MADHAVA RAO Vs. STATE OF AP
|
April 30, 2024 |
|
P. NARSIMHA RAO Vs. STATE OF TELANGANA
|
January 8, 2024 |
|
P. PREM KUMAR Vs. M. MOHAN RAO
|
November 18, 2024 |
|
P. VENKOBA Vs. STATE OF TELANGANA
|
November 12, 2024 |
|
P. VISWASHANTHI Vs. STATE OF TELANGANA
|
February 15, 2024 |
|
P.AMBAMMA Vs. P.SUGUNA
|
September 19, 2024 |
|
P.ANIL KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 13, 2024 |
|
P.ANURAG Vs. P.SHAILAJA
|
February 16, 2024 |
|
P.BADRI PREMNATH Vs. COMMISSIONER AND INSPECTOR GENERAL OF REGISTRATION
|
November 28, 2024 |
|
P.BALACHANDRAMOULI Vs. A.P. SOUTHERN POWER DISTRIBUTION
|
July 10, 2024 |
|
P.DEVENDRA PRAKASH Vs. STATE OF A.P.
|
March 6, 2024 |
|
P.HARINI Vs. STATE OF TELANGANA
|
October 29, 2024 |
|
P.KRISHNA MURTHY Vs. PANUGANTI LAXMAMMA
|
September 21, 2024 |
|
P.KRISHNA MURTHY Vs. STATE OF TELANGANA
|
December 6, 2024 |
|
P.LALU PRASAD Vs. STATE OF TELANGANA
|
June 3, 2024 |
|
P.PRUDHVI Vs. STATE OF TELANGANA
|
April 29, 2024 |
|
P.RAJITHA Vs. STATE OF TELANGANA
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August 9, 2024 |
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P.RAMACHANDRA REDDY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
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June 27, 2024 |
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P.RAMESH KUMAR Vs. STATE OF TELANGANA
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January 30, 2024 |
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P.RAMESH KUMAR Vs. STATE OF TELANGANA
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January 30, 2024 |
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P.SAMPATH KUMAR Vs. INDIA MINNONITE BRETHEM CHURCH
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July 5, 2024 |
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P.SANTOSH KUMAR Vs. GOVERNMENT OF INDIA
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November 14, 2024 |
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P.SATYANARAYANA Vs. GOVERNMENT OF TELANGANA
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August 20, 2024 |
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P.SUBHASHINI Vs. M.G.R. AND SONS
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June 7, 2024 |
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P.T.M. GOPALA KRISHNA Vs. CHIEF GENERAL MANAGER AND APPELLATE AUTHORITY, SBI
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May 3, 2024 |
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P.V.SURYANARAYANA Vs. HIGH COURT OF JUDICATURE FOR THE STATE OF TELANGANA AND ANDHRA PRADESH
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September 10, 2024 |
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P.VASANTHA Vs. STATE OF A.P.
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February 23, 2024 |
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P.VIJAYALAKSHMI Vs. UNION OF INDIA
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November 13, 2024 |
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PADI KAUSHIK REDDY Vs. STATE OF TELANGANA
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September 9, 2024 |
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PALACE ADMINISTRATOR, CHOWMOHALLA PALACE TRUST Vs. PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION
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September 3, 2024 |
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PALADI ANJANEYULU Vs. UNION OF INDIA
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March 18, 2024 |
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PALANCHA RAGHUVEER Vs. STATE OF TELANGANA
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April 25, 2024 |
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PALLAPU CHINNAIAH Vs. STATE OF TELANGANA
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August 1, 2024 |
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PALLAVI-MAA-GC Vs. UNION OF INDIA
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June 3, 2024 |
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PALLEBOINA SADAIAH Vs. STATE OF A.P.
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March 7, 2024 |
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PANDEM SAI KUMAR REDDY Vs. STATE OF TELANGANA
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November 5, 2024 |
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PANDU NAIK DEVIDAS NAIK Vs. JEEVLA NAIK
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March 5, 2024 |
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PARVIN BEGUM Vs. STATE TELANGANA
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October 14, 2024 |
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PATHURI PRAVEEN Vs. UNION OF INDIA
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August 21, 2024 |
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PATLOLA KARTHIK REDDY Vs. ELECTION COMMISSION OF INDIA
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January 11, 2024 |
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PATNAM NARENDER REDDY Vs. STATE OF TELANGANA
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December 4, 2024 |
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PATTEPURAM KISTAIAH Vs. STATE OF TELANGANA
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January 12, 2024 |
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PATTUOAKKARAN GIRISH BABU Vs. UNION OF INDIA
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July 9, 2024 |
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PAVAN KUMAR NAINENI Vs. UNION OF INDIA
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February 12, 2024 |
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PAWAR SURESH Vs. STATE OF TELANGANA
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November 26, 2024 |
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PAYAM NAVEEN Vs. STATE OF TELANGANA
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February 14, 2024 |
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PBSAMP PROJECTS PVT. LTD Vs. HLV LIMITED FORMERLY HOTEL LEELA VENTURE PVT. LTD.
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April 22, 2024 |
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PEECHARA VENKATESHWAR RAO Vs. JUVVADI VAMSHI KRISHNA
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March 4, 2024 |
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PEEKE GOUTHAM RAJ Vs. STATE OF TELANGANA
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February 23, 2024 |
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PEERELLI KOMURAIAH Vs. STATE OF TELANGANA
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January 12, 2024 |
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PEERZADA SYED IRFAN Vs. STATE OF TELANGANA
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May 3, 2024 |
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PENCHALA RAJU Vs. STATE OF TELANGANA
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October 29, 2024 |
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PENDRU BHOOPATHI REDDY Vs. SAMA SANDEEP REDDY
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December 5, 2024 |
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PENDYALA PARIJATHA Vs. GOVERNMENT OF A.P.
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July 5, 2024 |
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PENNA CEMENT INDUSTRIES LIMITED Vs. UNION OF INDIA
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February 26, 2024 |
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PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. UNION OF INDIA
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April 3, 2024 |
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PERALA SRINIVAS RAO Vs. STATE OF TELANGANA
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September 11, 2024 |
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PERICHERLA PRAVEENA Vs. D.VIJAYALAKSHMI
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July 5, 2024 |
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PHANI RAGHAVALU MEDURI Vs. LAKSHMI MEDURI
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April 8, 2024 |
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PIPELINE INFRASTRUCTURE LIMITED Vs. NAGARJUNA FERTILIZERS AND CHEMICALS
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May 2, 2024 |
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PODILA SAILAJA Vs. PODILA SASIKALA
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April 16, 2024 |
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PODILA SAILAJA LAKKINENI SAILAJA Vs. PODILA SASIKALA
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April 3, 2024 |
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POGULA KAMALAKAR Vs. VENUGOPAL REDDY
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February 9, 2024 |
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POLAVARAPU AKHIL Vs. STATE OF TELANGANA
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July 4, 2024 |
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POOLLA ANANTA ARUN Vs. TASLEEM ABDULLAH
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February 23, 2024 |
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PORIKA SUCHARITHA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR, A.P. INDUSTRIES INFRASTRUCTURE
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July 23, 2024 |
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POTHA RAJU SAIDULU Vs. STATE OF TELANGANA
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April 25, 2024 |
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POTLA VENKATA PRASAD Vs. STATE OF TELANGANA
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March 26, 2024 |
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POTNURI RAGHAVENDRA RAO Vs. STATE OF TELANGANA
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April 8, 2024 |
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PRADEEP GUPTA Vs. K.BRAHMANANDAM
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March 7, 2024 |
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PRASHANT K. LAHOTI Vs. ALLIANCE FRANCAISE OF HYDERABAD
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July 5, 2024 |
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PRATEEK PATNY Vs. TARA DEVI PATNY
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May 1, 2024 |
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PRAVEEN KUMAR AGARWAL Vs. STATE OF TELANGANA
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October 1, 2024 |
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PRAVEEN KUMAR GOUD Vs. STATE OF TELANGANA
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April 2, 2024 |
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PREMCHAND KOLLI Vs. STATE OF TELANGANA
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March 1, 2024 |
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PREMLATHA PARTANI Vs. EMPLOYEES PROVIDENT FUND
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October 18, 2024 |
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PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. C.RAJAGOPALA CHARI
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October 16, 2024 |
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PRIYA DANIEL Vs. JAYAM NAGESH
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July 15, 2024 |
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PSM ENERGY PVT. LTD. Vs. ZAM ENGINEERING AND LOGISTICS PVT. LTD.
|
November 22, 2024 |
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PUJARI CHANDRA SHEKAR Vs. STATE OF TELANGANA
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July 15, 2024 |
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PUTTA PRAVEEN Vs. PUTTA GOUTHAMI
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June 14, 2024 |
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PUTTA SHYALAJA SHAILAJA Vs. SAYYEDA AYESHA
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July 2, 2024 |
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QAZI NAWABUDDIN Vs. DISTRICT COLLECTOR
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February 1, 2024 |
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QAZI SYED KHADER MOHIUDDIN Vs. STATE OF TELANGANA
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July 30, 2024 |
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R. RAVIKANTH Vs. STATE ACB CITY RANGE, HYDERABAD
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March 6, 2024 |
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R.AMARNATH REDDY Vs. MOHD. AIJAZ AHMED
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February 12, 2024 |
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R.BAL REDDY Vs. STATE OF ANDHRA PRADESH
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April 23, 2024 |
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R.DHEEMATI LAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
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April 2, 2024 |
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R.MEELIMA Vs. TSRTC
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December 31, 2024 |
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R.PRABHAKAR REDDY Vs. STATE OF TELANGANA
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March 26, 2024 |
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R.S.AGRO TECH Vs. UNION OF INDIA
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June 26, 2024 |
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R.SHAILAJA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
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April 8, 2024 |
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R.VENKATAMMA Vs. STATE OF A.P.
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September 20, 2024 |
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RAAVI SUBHASHINI Vs. STATE OF TELANGANA
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October 30, 2024 |
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RACHAKONDA SWAMY Vs. JOINT COLLECTOR, RANGA REDDY DISTRICT
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January 5, 2024 |
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RACHURI VENKATAIAH Vs. RACHURI SATAIAH
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October 18, 2024 |
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RADHA REALTY CORPORATION INDIA PVT. LTD Vs. EMPLOTEES PROVIDENT FUND ORGANISATION
|
November 6, 2024 |
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RADHIKA LOGISTICS Vs. UNION OF INDIA
|
June 3, 2024 |
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RAGHAVENDRA RAJU CHALUVAGALI Vs. K. NARASIMHULU
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January 9, 2024 |
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RAJKUMARI INDIRA DEVI Vs. G. SATYAKI
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January 25, 2024 |
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RAMADHUTA CREATIONS Vs. TELUGU DESAM PARTY
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January 3, 2024 |
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RAMADHUTA CREATIONS Vs. TELUGU DESAM PARTY
|
February 5, 2024 |
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RAMAVUJULA RAJYALAXMI Vs. STATE OF TELANGANA
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December 23, 2024 |
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RAMBABU VINJAM Vs. STATE OF TELANGANA
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February 8, 2024 |
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RAMESH CHENNAMANENI Vs. UNION OF INDIA
|
December 9, 2024 |
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RAMIDI KRISHNA REDDY Vs. STATE OF TELANGANA
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August 7, 2024 |
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RAMKY INFRASTRUCTURE LIMITED Vs. HI-REACH CONSTRUCTION EQUIPMENTS (P) LTD.
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February 12, 2024 |
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RAMPURI VAISHALI Vs. STATE OF TELANGANA
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October 17, 2024 |
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RANI SANTOSH SAINCHER Vs. STATE OF A.P.
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November 29, 2024 |
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RAUNAQ YAR KHAN Vs. STATE OF TELANGANA
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October 28, 2024 |
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RAVI SRISAILAM Vs. MOHD. MOINUDDIN
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June 21, 2024 |
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RAVI VENKATA RAMANA Vs. STATE OF TELANGANA
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October 14, 2024 |
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RAXA SECURITY SERVICES LTD. Vs. SMART FENCE INTEGRATED SECURITY PVT.LTD.
|
March 27, 2024 |
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REDDY PRAVEEN REDDY Vs. STATE OF TELANGANA
|
November 14, 2024 |
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REDDY SRINIVASA RAO Vs. STATE OF TELANGANA
|
November 8, 2024 |
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REENA GORLE Vs. TVN ENTERPRISES
|
July 25, 2024 |
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REGIONAL MANAGER, MEDAK REGION, TSRTC Vs. P.JANARDHAN
|
October 29, 2024 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND
|
January 3, 2024 |
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RELIANCE GENERAL INSURANCE CO. Vs. POTHULA BHAGYAMMA BHAGYA LAXMI
|
November 8, 2024 |
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RESURGENT POWER PROJECTS Vs. STATE OF TELANGANA
|
June 3, 2024 |
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REVU SRISAILAM Vs. MOHD. MOINUDDIN
|
June 21, 2024 |
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RITESH KUMAR AGARWAL Vs. IDBI BANK
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April 15, 2024 |
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ROHIT KEDIA Vs. STATE OF TELANGANA
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October 24, 2024 |
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ROLEX METERS PVT. LTD. Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.
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June 4, 2024 |
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RONAK GUPTA Vs. KANISHK GUPTA
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August 23, 2024 |
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S. MANIKYA REDDY Vs. A.P.STATE WAKF BOARD
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April 16, 2024 |
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S. RAMCHANDER RAO Vs. UNION BANK OF INDIA
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January 25, 2024 |
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S. RAVIKUMAR Vs. SINGARENI COLLIERIES COMPANY LIMITED
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January 24, 2024 |
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S.CHANDRA SEKHAR REDDY Vs. STATE OF TELANGANA
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April 25, 2024 |
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S.GUNTI RAJAIAH Vs. STATE OF TELANGANA
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August 1, 2024 |
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S.K.SHARMA Vs. STATE OF TELANGANA
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September 30, 2024 |
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S.KRISHNAMMA Vs. S.RAJENDER REDDY
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September 12, 2024 |
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S.M.ASSOCIATES Vs. COMMISSIONER OF HEALTH AND FAMILY WELFARE
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March 18, 2024 |
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S.NARMADA Vs. STATE OF TELANGANA
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March 14, 2024 |
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S.P.R. PUBLICATIONS Vs. GANAPATHI INDUSTRIES
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September 27, 2024 |
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S.SATYANARANA Vs. STATE OF TELANGANA
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December 17, 2024 |
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S.SHYAM SUNDER Vs. STATE OF TELANGANA
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June 5, 2024 |
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S.SUNIL PREM KUMAR Vs. STATE OF TELANGANA
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March 5, 2024 |
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S.SURENDER Vs. STATE
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August 9, 2024 |
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S.UDAYA Vs. S.SANDHYA
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December 13, 2024 |
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S.VENUGOPAL Vs. STATE OF TELANGANA
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October 25, 2024 |
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S.VENUGOPALA CHARY Vs. STATE OF A.P.
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May 3, 2024 |
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SABIA SULTANA Vs. STATE OF TELANGANA
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March 22, 2024 |
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SADATH ALI Vs. STATE OF ANDHRA PRADESH
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April 4, 2024 |
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SAFDAR UN NISSA BEGUM Vs. NAWAB GHAZI JUNG
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April 23, 2024 |
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SAFEWAY INFRA Vs. SURENDER REDDY DEVIDI
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March 14, 2024 |
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SAI HEMAJA AEROBRICKS PVT. LIMITED Vs. STATE BANK OF INDIA
|
January 9, 2024 |
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SAI LAKSHMI TOWNSHIP PVT. LTD. Vs. STATE OF TELANGANA
|
September 30, 2024 |
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SAI SECURITY SERVICES PVT. LTD. Vs. STATE OF TELANGANA
|
August 19, 2024 |
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SALAH BIN HASSAN Vs. OMER BIN HASSAN
|
July 5, 2024 |
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SALE PRABHAKAR Vs. STATE OF A.P.
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September 27, 2024 |
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SALVERU PADMARAO Vs. VARIN AND VARIN CONSTRUCTIONS P LTD
|
September 6, 2024 |
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SAMALA VENU Vs. FLYCON BLOCKS PVT. LTD.
|
June 14, 2024 |
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SAMASTHAPURAM BALAPPA Vs. STATE OF A.P
|
August 14, 2024 |
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SAMEENA BEGUM Vs. STATE OF TELANGANA
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July 4, 2024 |
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SAMEER ALI Vs. STATE OF TELANGANA
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November 21, 2024 |
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SANA LAKSHMI DEVI Vs. PRIME PROPERTIES
|
July 5, 2024 |
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SANABOINA KUMARA SWAMY Vs. STATE OF TELANGANA
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March 22, 2024 |
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SANDELA LAXMI Vs. ATHRAM ANNAJI
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November 22, 2024 |
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SANGEPU PREMALA Vs. GOVERNMENT OF A.P.
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April 4, 2024 |
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SANGHI SPINNERS INDIA LIMITED Vs. STATE OF TELANGANA
|
January 8, 2024 |
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SANKABUDDI VENKATESHAM Vs. STATE OF TELANGANA
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January 5, 2024 |
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SANNEPALLI NAGESWER RAO Vs. STATE OF A.P.
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February 16, 2024 |
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SANNITH REDDY MANDHADI Vs. UNION OF INDIA
|
February 26, 2024 |
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SANTOSH FAMILY DHABA Vs. SANTOSH DHABA EXCLUSIVE
|
November 7, 2024 |
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SARA BHAYARAJU Vs. STATE OF TELANGANA
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December 13, 2024 |
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SARARAPU SRISAILAM Vs. UNION OF INDIA
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December 3, 2024 |
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SARDAR VALLABHBHAI PATEL NATIONAL POLICE ACADEMY Vs. KALING CORPORATION
|
December 27, 2024 |
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SATAVAHANA CO-EDUCATIONAL ACADEMY Vs. STATE OF TELANGANA
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April 15, 2024 |
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SATISH K.V. VEGESNA Vs. A.K.SRIKANTHA RAO
|
December 27, 2024 |
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SATTA SHEKHAR Vs. TELANGANA PUBLIC SERVICE COMMISSION
|
October 18, 2024 |
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SAVITHRI Vs. GOVERNMENT OF A.P.
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June 4, 2024 |
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SAVITHRI Vs. EVUSULA GANGAMMA
|
July 23, 2024 |
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SAWANRAJ YADAV Vs. R.GAJANAND YADAV
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August 8, 2024 |
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SAYYED SADULLA SALEEM Vs. STATE OF TELANGANA
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May 1, 2024 |
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SETTY YADAIAH GOUD Vs. STATE OF TELANGANA
|
February 26, 2024 |
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SHAIK AREEF AHMED Vs. STATE
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June 5, 2024 |
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SHAIK CHAND PASHA Vs. STATE OF TELANGANA
|
November 5, 2024 |
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SHAIK MOHAMMED Vs. OM PRAKASH
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August 12, 2024 |
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SHAIK MOHAMMED KHASIM Vs. STATE OF A.P.
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June 19, 2024 |
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SHAIK MOHAMMED SADIQ Vs. PRINCIPAL COMMISSIONER
|
June 28, 2024 |
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SHAIK MOIZA Vs. STATE OF TELANGANA
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February 26, 2024 |
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SHAIK MUJEEB Vs. STATE OF A.P.
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July 26, 2024 |
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SHAIK RAFEEQ UDDIN Vs. STATE OF TELANGANA
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February 13, 2024 |
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SHAIK SUBHANI Vs. STATE OF TELANGANA
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May 9, 2024 |
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SHAIK SUMALATHA Vs. STATE OF TELANGANA
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July 1, 2024 |
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SHAMSHIRI INFRA PROJECTS PVT. LTD. Vs. A.KESHAVA REDDY
|
July 16, 2024 |
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SHARADA DEVI KADIA Vs. KISNA AVENUES PVT. LTD.
|
July 16, 2024 |
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SHARATH CHANDRA PRASAD Vs. GONDLE NARSIMLU
|
August 2, 2024 |
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SHASHIKANTH CHERLA Vs. STATE OF TELANGANA
|
February 9, 2024 |
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SHAW SAI VANDANA Vs. STATE OF TELANGANA
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April 3, 2024 |
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SHETTY MRUTHYUNKAYA RAO Vs. SHETTY SARITHA
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June 7, 2024 |
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SHIVRAMDAS BOARD INDUSTRIES PVT. LTD. Vs. A.P.STATE FINANCIAL CORPORATION
|
December 23, 2024 |
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SHREE SANTOSH FAMILY DHABA Vs. SANTOSH DHABA EXCLUSIVE
|
January 2, 2024 |
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SHUSHIL CHOUBEY Vs. STATE OF TELANGANA
|
May 1, 2024 |
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SIDDI NEELAM GOU Vs. STATE OF TELANGANA
|
January 10, 2024 |
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SIMANDI YADAIAH Vs. STATE OF TELANGANA
|
August 8, 2024 |
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SIMRANJEET SINGH PUNJ Vs. BANK OF INDIA
|
March 18, 2024 |
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SINGAM RAMAKRISHNA Vs. BHARAT DYNAMICS LIMITED
|
November 8, 2024 |
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SIRIPURAM SRILATHA Vs. CHAIRMAN AND MANAGING DIRECTOR
|
September 21, 2024 |
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SITAPURAM POWER LIMITED Vs. TRANSMISSION CORPORATION OF A.P.
|
July 24, 2024 |
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SK. MYPASHA Vs. STATE OF TELANGANA
|
July 16, 2024 |
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SK.MOHIUDDIN AHMED Vs. STATE OF TELANGANA
|
February 22, 2024 |
|
SMARTEOIN FINANCIALS PVT. LTD. Vs. DEPUTY DIRECTOR
|
November 6, 2024 |
|
SMS LIMITED Vs. URANIUM CORPORATION OF INDIA LIMITED
|
March 5, 2024 |
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SOMA RAGHAVENDER Vs. STATE OF ANDHRA PRADESH
|
April 23, 2024 |
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SOMBATLA SANDEEP DIXIT Vs. UNION OF INDIA
|
January 10, 2024 |
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SOMULU Vs. GOVERNMENT OF A.P.
|
March 7, 2024 |
|
SOUTHERN POWER Vs. ANJANEYULU
|
June 19, 2024 |
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SOUTHERN POWER DISTRIBUTION COMPANY OF TELANGANA Vs. RAHEMAT ALI
|
March 13, 2024 |
|
SRAVANI DENTAL HOSPITAL Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
|
January 25, 2024 |
|
SREEKANTH RAJU Vs. RAVI VARMA
|
April 1, 2024 |
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SREENIVAS MOTUPALLI Vs. ANJANA TAGGARSE MOTUPALLI
|
October 15, 2024 |
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SRI LAKSHMI VENKATESHWARA ENTERPRISES Vs. STATE OF TELANGANA
|
December 30, 2024 |
|
SRI PARVEZ ADI DEBARA Vs. INNOVATION BUILDERS
|
July 24, 2024 |
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SRI SAI MOURYA ESTATES AND PROJECTS Vs. SURESH REDDY
|
January 25, 2024 |
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SRI VADLA BALA BRAHMA Vs. STATE OF TELANGANA
|
July 2, 2024 |
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SRI VENKATA RAMANA MEDICAL AND GENERAL STORE Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 26, 2024 |
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SRINADH REDDY MAMILLA Vs. UNION OF INDIA
|
March 26, 2024 |
|
SRINUBABU GEDELA Vs. STATE OF TELANGANA
|
October 30, 2024 |
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SRIRARNULA SURESH Vs. SRI VIJAY CHIT FUNDS
|
August 23, 2024 |
|
ST.JOSEPHS EDUCATIONAL SOCIETY Vs. LABOUR COURT-I
|
February 15, 2024 |
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STATE LEVEL POLICE RECRUITMENT BOARD Vs. CH. SATHISH
|
October 21, 2024 |
|
STATE OF A. P. Vs. MORIGADI SHYAM
|
March 6, 2024 |
|
STATE OF A.P. Vs. JANGAM SADAIAH
|
October 17, 2024 |
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STATE OF ANDHRA PRADESH Vs. GUNDEKARI YADAGIRI
|
February 16, 2024 |
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STATE OF TELANAGANA Vs. SIDDARTHA CONSTRUCTIONS PRIVATE LIMITED
|
September 20, 2024 |
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STATE OF TELANGANA Vs. JANAPRIYA ENGINEERS SYNDICATE PVT. LTD
|
November 25, 2024 |
|
STATE OF TELANGANA Vs. K.MALA REDDY
|
June 7, 2024 |
|
STATE OF TELANGANA Vs. Y.PUSHPALATHA
|
October 1, 2024 |
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STATE OF TELANGANA Vs. AMBATI SRINIVAS
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September 3, 2024 |
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STATE OF TELANGANA Vs. CHILUKA GOPAI PATTIDAR GOPAL
|
December 2, 2024 |
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STATE OF TELANGANA Vs. DINESH KUMAR DHARNE
|
July 31, 2024 |
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STATE OF TELANGANA Vs. KADTHALA MAHESH
|
February 14, 2024 |
|
STATE REP. BY INSPECTOR OF POLICE Vs. MIRZA YAKUB ALI BAIG
|
March 6, 2024 |
|
SUJANA UNIVERSAL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 11, 2024 |
|
SUKKA MUTYALU Vs. JOINT COLLECTORI
|
January 2, 2024 |
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SULTANUL ULOOM EDUCATION SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
November 7, 2024 |
|
SUMANA PARUCHURI Vs. JAKKA VINOD KUMAR REDDY
|
March 1, 2024 |
|
SUMITH GUPTA Vs. STATE OF TELANGANA
|
December 19, 2024 |
|
SUNITHA Vs. STATE OF TELANGANA
|
October 21, 2024 |
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SUNKA SATHAIAH Vs. STATE OF TELANGANA
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February 8, 2024 |
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SUNKARI SAMMAKKA Vs. B.SHYAM SUNDER
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April 29, 2024 |
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SUPERINTENDING ENGINEER, TSSPDCL Vs. VIDHYUTH OMBUDSMAN FOR THE STATE OF TELANGANA
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December 10, 2024 |
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SURAVARAPU PALANI PRABHU TEJA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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March 18, 2024 |
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SURESH GUPTA Vs. STATE
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August 13, 2024 |
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SURYAJYOTHI INFOTECH LIMITED Vs. UNION OF INDIA
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June 29, 2024 |
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SUSHMA GROUP OF TECHNICAL AND MAN POWER AGENCY Vs. REGIONAL PROVIDENT FUND COMMISSIONER -II
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February 16, 2024 |
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August 23, 2024 |
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June 21, 2024 |
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March 21, 2024 |
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January 9, 2024 |
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September 24, 2024 |
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October 28, 2024 |
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January 29, 2024 |
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July 12, 2024 |
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January 5, 2024 |
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January 29, 2024 |
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November 13, 2024 |
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September 3, 2024 |
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September 18, 2024 |
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September 28, 2024 |
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February 26, 2024 |
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April 29, 2024 |
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January 9, 2024 |
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June 14, 2024 |
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March 27, 2024 |
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September 26, 2024 |
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February 26, 2024 |
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November 14, 2024 |
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March 22, 2024 |
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December 12, 2024 |
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December 20, 2024 |
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July 30, 2024 |
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December 19, 2024 |
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February 23, 2024 |
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February 21, 2024 |
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January 29, 2024 |
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November 7, 2024 |
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February 23, 2024 |
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March 26, 2024 |
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November 22, 2024 |
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June 3, 2024 |
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September 11, 2024 |
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July 2, 2024 |
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April 24, 2024 |
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January 22, 2024 |
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July 26, 2024 |
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July 16, 2024 |
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October 3, 2024 |
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August 1, 2024 |
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December 10, 2024 |
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July 18, 2024 |
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March 1, 2024 |
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February 9, 2024 |
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February 8, 2024 |
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September 30, 2024 |
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July 5, 2024 |
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September 20, 2024 |
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February 16, 2024 |
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January 3, 2024 |
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June 23, 2024 |
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March 26, 2024 |
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March 27, 2024 |
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February 22, 2024 |
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November 18, 2024 |
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September 6, 2024 |
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July 23, 2024 |
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March 7, 2024 |
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September 25, 2024 |
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June 19, 2024 |
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February 8, 2024 |
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March 15, 2024 |
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July 9, 2024 |
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July 19, 2024 |
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July 18, 2024 |
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August 6, 2024 |
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February 26, 2024 |
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November 19, 2024 |
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April 30, 2024 |
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June 7, 2024 |
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February 15, 2024 |
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March 15, 2024 |
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December 23, 2024 |
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September 6, 2024 |
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April 24, 2024 |
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July 12, 2024 |
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March 22, 2024 |
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January 25, 2024 |
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VALMAR PROJECTS LLP Vs. ISTHARA PARKS PRIVATE LIMITED
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June 27, 2024 |
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VAMSHI RUBBER LTD. Vs. UNION OF INDIA
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June 3, 2024 |
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February 19, 2024 |
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VANAPARTHI SIREESHA Vs. STATE OF TELANGANA
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January 10, 2024 |
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October 28, 2024 |
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March 7, 2024 |
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May 3, 2024 |
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September 21, 2024 |
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September 11, 2024 |
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June 24, 2024 |
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VEGE REALTORS AND BUILDERS Vs. TELANGANA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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September 2, 2024 |
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VEM KRISHNA KEERTHAN Vs. DIRECTORATE OF ENFORCEMENT
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December 13, 2024 |
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July 19, 2024 |
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VENKAT RAMULU Vs. STATE OF TELANGANA
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October 24, 2024 |
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August 22, 2024 |
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March 11, 2024 |
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VENKATA SIVA KUMAR YADHANAPUDI Vs. UNION OF INDIA
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March 14, 2024 |
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VENU SWAMY Vs. STATE OF TELANGANA
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October 28, 2024 |
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VENUTHURLA MALIKA Vs. TELANGANA STATE POWER GENERATION CORPORATION LIMITED
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November 6, 2024 |
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VICEROY HOTELS LIMITED Vs. TELANGANA STATE WAKF BOARD
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April 25, 2024 |
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VIDYA JYOTHI EDUCATION SOCIETY Vs. STATE OF TELANGANA
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September 9, 2024 |
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August 13, 2024 |
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September 12, 2024 |
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VIJAY GOPAL Vs. STATE OF TELANGANA
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January 2, 2024 |
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March 15, 2024 |
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VIQUARUNISSA MIRZA Vs. STATE OF TELANGANA
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February 20, 2024 |
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VISAKHA PATIL Vs. STATE OF TELANGANA
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November 20, 2024 |
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VISHAL MANOHAR MANDREKAR Vs. STATE OF TELANGANA
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February 29, 2024 |
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VISHNU OIL INDUSTRIES Vs. RAMAVTAR SARDA
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August 30, 2024 |
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February 21, 2024 |
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November 7, 2024 |
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February 21, 2024 |
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July 5, 2024 |
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VVR INDUSTRIES Vs. UNION OF INDIA
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April 15, 2024 |
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VYSHNAV DINESH Vs. STATE OF TELANGANA
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June 3, 2024 |
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XXX Vs. XXX
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May 2, 2024 |
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XXXXXX Vs. XXXXXX
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July 8, 2024 |
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XXXXXXXXXXXXXXXX Vs. XXXXXXXXXXXXXXXX
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November 27, 2024 |
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Y.NAGENDER Vs. Y.GANESH
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September 26, 2024 |
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Y.RAMACHANDER RAO Vs. PRL. SECY. SW CV2 DEPT
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July 10, 2024 |
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YAKKANTI ADINARAYANA REDDY Vs. VAISHNAVI ESTATE AND DEVELOPERS
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July 12, 2024 |
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YAMUNA DIGITAL ELECTRONIS PVT. LTD. Vs. SPECIAL DEPUTY COLLECTOR
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March 26, 2024 |
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YEDDHANTI MADHUSUDHAN REDDY Vs. STATE OF TELANGANA
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April 23, 2024 |
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YEDUGURI SANDINTI BHASKAR REDDY Vs. STATE
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May 3, 2024 |
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YELABOINA KUMAR Vs. GUVVA JAI HIND
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March 15, 2024 |
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YEPURI THIRAPATHAIAH Vs. PUBLIC PROSECUTOR
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November 5, 2024 |
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YERRAM MANESHA Vs. YERRAMAKSHAY KUMAR
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March 6, 2024 |
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ZAHED SHAREEF Vs. ABDUL HASAN
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September 21, 2024 |
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ZAHEED BEGUM Vs. P.P.
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July 30, 2024 |
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ZL TECHNOLOGIES INDIA PVT. LTD. Vs. RAJENDRA CHINGARAVELU
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April 15, 2024 |