|
VENKATA RAMANA MEDICAL AND GENERAL STORES Vs. EMPLOYEES STATE INSURANCE CORPORATION MEDICAL COLLEGE AND HOSPITAL
|
September 5, 2022 |
|
554 ASC BATTALION Vs. CHANDER
|
July 27, 2022 |
|
A GOPALA KRISHNA Vs. URBAN ASIA GACHIBOWLI
|
November 28, 2022 |
|
A SREENIVASA RAO Vs. UNION OF INDIA
|
April 22, 2022 |
|
A. JAYAMMA Vs. SPI. DEPUTY COLLECTOR
|
November 1, 2022 |
|
A. KALURAM Vs. STATE OF TELANGANA
|
May 19, 2022 |
|
A. M. SHARADAMBA Vs. MOHD SALAR BEGUM
|
March 4, 2022 |
|
A. NARAHARI Vs. SUMAN CHIT FUND (P) LTD.
|
July 4, 2022 |
|
A. RAMAKRISHNA REDDY Vs. STATE OF TELANGANA
|
March 11, 2022 |
|
A. SAGAR Vs. DISTRICT MEDICAL AND HEALTH OFFICER
|
September 20, 2022 |
|
A. SATYAVANI Vs. STATE OF TELANGANA
|
February 4, 2022 |
|
A. SATYAVANI Vs. STATE OF TELANGANA
|
April 2, 2022 |
|
A. VENKATESH Vs. STATE OF A. P.
|
January 7, 2022 |
|
A.ARUNDHATI Vs. R.KAMALAKAR REDDY
|
September 28, 2022 |
|
A.DURGA BHAVANI Vs. UNION OF INDIA
|
February 9, 2022 |
|
A.G.KRISHNA RAO Vs. STATE OF TELANGANA
|
September 27, 2022 |
|
A.KANAKAIAH Vs. STATE OF TELANGANA
|
August 25, 2022 |
|
A.N.SRI HARISH Vs. OSMANIA UNIVERSITY
|
November 19, 2022 |
|
A.P STATE ROAD TRANSPORT CORPORATION Vs. TATIKONDA RAMADEVI
|
September 2, 2022 |
|
A.P. ELECTICAL EQUIPMENT CORPORATION Vs. THASILDAR, BALANAGAR MANDAL
|
January 3, 2022 |
|
A.P. MAHESH CO-OPERATIVE URBAN BANK Vs. UMESH CHAND ASAWA
|
August 26, 2022 |
|
A.P.INDUSTRIAL INFRASTRUCTURE CORPORATION LTD. Vs. INDIAN RAILWAY WELFARE ORGANISATA\ION
|
September 12, 2022 |
|
A.PARANDHAMA REDDY Vs. SHIVANI SHIVATMIKA MOVIES
|
September 16, 2022 |
|
A.R.M.RAO Vs. CHAIRMAN CUM PRESIDING OFFICER
|
March 8, 2022 |
|
A.SREENIVASA REDDY Vs. RAKESH SHARMA
|
June 20, 2022 |
|
A.V. SURENDER KUMAR Vs. STATE OF A.P.
|
July 26, 2022 |
|
AALDHI GANGARAM Vs. CHINNA GANGA RAM
|
March 8, 2022 |
|
ABBURI UMA MAHESWARA RAO Vs. STATE OF TELANGANA
|
October 13, 2022 |
|
ABDUL KAREEM Vs. SHARIFA BI
|
April 29, 2022 |
|
ABDUL RAZZAK Vs. ABDUL HAMED
|
April 28, 2022 |
|
ABDULLAH MOHAMMED AHAMMED NOUSHAD Vs. STATE OF TELANGANA
|
March 10, 2022 |
|
ABHIVRIDYASYA ASSOCIATES PVT. LTD Vs. SAHAN ENTERPRISES
|
November 17, 2022 |
|
ADARSH CONSTRUCTIONS Vs. QAMAARUNNISSA BEGUM
|
April 26, 2022 |
|
ADEPU MANOHAR Vs. STATE OF TELANGANA
|
March 7, 2022 |
|
ADURI GANGARAJU Vs. STATE OF TELANGANA
|
November 19, 2022 |
|
AFREEN FATIMA Vs. STATE OF TELANGANA
|
April 19, 2022 |
|
AFSARI BEGUM Vs. UNION OF INDIA
|
April 11, 2022 |
|
AGASTYA AGRO LTD Vs. UNITED INDIA INSURANCE COMPANY LTD
|
June 28, 2022 |
|
AHMED MOHIUDDIN Vs. STATE OF TELENGANA
|
June 7, 2022 |
|
AHMED NAWAZ ALLADIN Vs. M/S. HYDERABAD INDUSTRIES LIMITED
|
January 7, 2022 |
|
AKBARUDDIN OWAISI Vs. STATE OF A.P.
|
March 21, 2022 |
|
AKHTAR ALI Vs. STATE OF TELANGANA
|
December 7, 2022 |
|
AKTAR BEGUM Vs. STATE OF TELANGANA
|
February 17, 2022 |
|
AKUMS DRUGS AND PHARMACEUTICALS LTD. Vs. STATE OF A.P.
|
June 9, 2022 |
|
ALGOLA SRINIVAS Vs. PARAMJEET KAUR
|
February 3, 2022 |
|
ALIBABA CLOUD (INDIA) LLP Vs. STATE OF TELANGANA
|
August 17, 2022 |
|
ALISHETTY SHIRESHA RANI Vs. TELANGANA STATE PUBLIC SERVICES COMMISSION
|
March 22, 2022 |
|
ALL SERVICES GLOBAL PRIVATE LIMITED Vs. DIRECTORATE OF MEDICAL EDUCATION
|
December 2, 2022 |
|
ALLADI PRABHAKAR RAO Vs. GOWLIKAR LEELA BAI
|
September 6, 2022 |
|
ALLAMPALLI SPOORTHI Vs. STATE OF TELANGANA
|
March 16, 2022 |
|
ALLEPU NARESH Vs. UNION OF INDIA
|
December 21, 2022 |
|
ALLIPURAM RAVINDER REDDY Vs. GOVERNMENT OF A. P.
|
April 26, 2022 |
|
ALLURI SOWMYA Vs. GOVT. OF INDIA
|
March 15, 2022 |
|
ALMELO PRIVATE LIMITED Vs. UNION OF INDIA
|
June 17, 2022 |
|
ALPHA ESTATE HOLDINGS PVT. LIMITED Vs. STATE OF TELANGANA
|
October 13, 2022 |
|
ALT DIGITAL MEDIA ENTERTAINMENT LIMITED Vs. PRIDE MEDIA
|
February 26, 2022 |
|
AMAR FURNITURE, HYDERABAD Vs. STATE OF TELANGANA
|
June 13, 2022 |
|
AMBATI SANDEEP RAJU Vs. SARIKONDA AMBATI SRI LAXMI
|
September 5, 2022 |
|
AMINA KHATOON Vs. UNION OF INDIA
|
January 6, 2022 |
|
AMME SRISAILAM Vs. UNION BANK OF INDIA
|
August 17, 2022 |
|
ANAND PROPERTY FINANCE LTD. Vs. STATE OF TELANGANA
|
April 27, 2022 |
|
ANANDAPU SRINIVAS Vs. BOINAPALLY RANI
|
August 1, 2022 |
|
ANANTHULA LAXMI Vs. STATE OF TELENGANA
|
July 6, 2022 |
|
ANASUYA Vs. CHINNA RAMULU
|
July 18, 2022 |
|
ANDELA ESWARAMMA Vs. STATE OF A.P.
|
April 1, 2022 |
|
ANDHRA PRADESH STATE FINANCIAL Vs. PULUKURI VENKATESWARLU
|
April 8, 2022 |
|
ANI TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF TELANGANA
|
June 16, 2022 |
|
ANJAMMA Vs. GOVERNMENT OF TELANGANA
|
February 11, 2022 |
|
ANJANEYULU Vs. STATE OF TELANGANA
|
March 17, 2022 |
|
ANNAGOUNI VENKANNA GOUD Vs. STATE OF ANDHRA PRADESH
|
April 1, 2022 |
|
ANNAPURNA Vs. N. SRINIVAS
|
June 8, 2022 |
|
ANUMANDLA JANARDHAN Vs. KESHAPAKA MALLAIAH
|
July 6, 2022 |
|
ANUMULA REVANTH REDDY Vs. STATE
|
February 2, 2022 |
|
ANWARA BEGUM Vs. STATE OF TELANGANA
|
September 15, 2022 |
|
AP PRODUCTS Vs. STATE OF TELANGANA
|
December 20, 2022 |
|
APR JEWELLERS (P) LTD Vs. COMMISSIONER OF INCOME TAX
|
April 22, 2022 |
|
APSRTC Vs. P. CHANDRAHAS
|
February 17, 2022 |
|
APSRTC Vs. LABOUR COURT
|
March 7, 2022 |
|
APSRTC Vs. REGALLA MADHAVI
|
July 6, 2022 |
|
APSRTC, HYDERABAD Vs. B. SWATHI, KARIMNAGAR DIST
|
October 18, 2022 |
|
ARE RAMA DEVI Vs. ARE KANAKAMMA
|
September 20, 2022 |
|
AREMPULA VENKATESWARLU Vs. UNION OF INDIA
|
April 7, 2022 |
|
ARIHANT DISTRIBUTORS Vs. STATE OF TELANGANA
|
December 27, 2022 |
|
ARJUN BATHINI Vs. UNION BANK OF INDIA
|
October 27, 2022 |
|
ARUNACHALA LOGISTICS PVT. LTD. Vs. STATE OF TELANGANA
|
October 18, 2022 |
|
ARVIND NARANIA Vs. SAILESH MANSATA
|
July 4, 2022 |
|
ASHISH KUMAR GOYAL Vs. ELECTRONICS CORPORATION OF INDIA LTD.
|
March 14, 2022 |
|
ASHISH SIMRAN EXPORTS PVT. LTD Vs. STATE OF TELANGANA
|
December 30, 2022 |
|
ASHOK KUMAR AGARWAL Vs. STATE OF TELANGANA
|
March 11, 2022 |
|
ASHOK KUMAR RAKESH KUMAR Vs. A. P. FOODS
|
January 7, 2022 |
|
ASHOK RAO EKBOTE Vs. STATE OF ANDHRA PRADESH
|
October 19, 2022 |
|
ASHWIN THAKKAR Vs. STATE OF TELANGANA
|
January 21, 2022 |
|
ASST. ENGINEER (OPERATION), C.P.D.C. LTD. Vs. MARTHA NAGALAXMI
|
July 19, 2022 |
|
ATHRAM KASHIRAM Vs. STATE OF TELANGANA
|
January 21, 2022 |
|
ATTHAR HUSSAIN Vs. STATE ACB, KARIMNAGAR RANGE
|
September 22, 2022 |
|
AVASARALA VENKATESHWARA RAO Vs. DIRECTORATE OF ENFORCEMENT
|
August 4, 2022 |
|
AVULA ANITHA Vs. STATE OF TELANGANA
|
April 25, 2022 |
|
AYUB KHAN Vs. STATE OF TELANGANA
|
June 15, 2022 |
|
AZEEM Vs. UNION OF INDIA
|
June 10, 2022 |
|
AZMATH JAHAN Vs. M. VENKATESHWARLU
|
July 18, 2022 |
|
AZMATH NAFEES FATIMA Vs. STATE OF TELANGANA
|
September 14, 2022 |
|
B. APPALANARASAMMA Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 6, 2022 |
|
B. BABU RAO Vs. KISHORE NAIDU DURGA MANIK
|
June 29, 2022 |
|
B. BALARAJU Vs. S.SHIVA KANYA
|
July 29, 2022 |
|
B. BIKSHAPATHI Vs. P. RADHA
|
March 2, 2022 |
|
B. HANMAIAH Vs. PITTALA RAJALINGU
|
April 20, 2022 |
|
B. KANAKAIAH Vs. SECRETARY TO GOVT. OF ANDHRA PRADESH
|
March 28, 2022 |
|
B. KRIPANANDAM Vs. UNION OF INDIA
|
November 25, 2022 |
|
B. LALITHA DEVI Vs. LAKSHMAN
|
July 28, 2022 |
|
B. MAHALATHA Vs. STATE OF TELANGANA
|
January 28, 2022 |
|
B. MURALIDHAR GOUD Vs. DISTRICT EDUCATIONAL OFFICER
|
February 10, 2022 |
|
B. MURALIDHAR KALYAN Vs. RAVI VENKATA SIVA RAMA KRISHNA
|
April 20, 2022 |
|
B. NAGAMANI Vs. P. MASTHYAGIRI
|
July 26, 2022 |
|
B. NAGARAJ GOUD Vs. STATE OF TELAGNANA
|
October 10, 2022 |
|
B. PANKAJAM Vs. RAM SINGH
|
June 8, 2022 |
|
B. RANI ESTHER Vs. TELANGANA STATE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOC.
|
September 28, 2022 |
|
B. RAVINDER REDDY Vs. IJM INDIA INFRASTRUCTURE LTD,
|
September 20, 2022 |
|
B. SANJEEVA REDDY Vs. SOUTHERN POWER DISTRIBUTION CO.
|
November 25, 2022 |
|
B. SANJEEVA REDDY Vs. MOHAMMAD ALLAUDDIN LALLU
|
July 27, 2022 |
|
B. SHAILAJA Vs. USHA REDDY
|
June 8, 2022 |
|
B. SRIDEVI Vs. STATE OF TELANGANA
|
March 22, 2022 |
|
B. SUNDER Vs. STATE OF A.P.
|
January 28, 2022 |
|
B. VASANTHA Vs. STATE OF TELANGANA
|
February 8, 2022 |
|
B. VEERA REDDY Vs. A.P. LEGISLATURE SECRETARIAT
|
February 1, 2022 |
|
B. VENKANNA Vs. COMMANDANT, 217 BATTALION, CRPF
|
November 25, 2022 |
|
B. VENKAT REDDY Vs. P.P.
|
February 25, 2022 |
|
B. VIJAYA BHARATHI DEVI Vs. T. BABU RAO
|
November 23, 2022 |
|
B.ANIL Vs. STATE OF TELANGANA
|
December 2, 2022 |
|
B.ASHOK KUMAR Vs. SINGARENI COLLIERIES COMPANY LTD
|
December 6, 2022 |
|
B.ASHOK RAO Vs. U.NARSIMHA REDDY
|
August 3, 2022 |
|
B.BAPU REDDY Vs. A.P.NORTHERN POWER DISTRIBUTION COMPANY
|
September 28, 2022 |
|
B.BHOMAIAH Vs. D.M., APSRTC
|
October 10, 2022 |
|
B.BHOOMA GOUD Vs. M/S. TATA PRESS LIMITED
|
January 4, 2022 |
|
B.JAYA SREE Vs. STATE OF TELANGANA
|
September 6, 2022 |
|
B.LAKSHMA REDDY Vs. GOVT. OF A.P.
|
August 17, 2022 |
|
B.LAXMA REDDY Vs. APSRTC
|
February 9, 2022 |
|
B.MALLIKARJUNA RAO Vs. SUPERINTENDENT OF POLICE
|
November 22, 2022 |
|
B.P. ACHARYA Vs. STATE OF TELANGANA
|
November 25, 2022 |
|
B.RAJESHWAR GOUD Vs. UNION OF INDIA
|
March 15, 2022 |
|
B.RAMESH YADAV Vs. B.LAXAMMA
|
April 20, 2022 |
|
B.RAVI KUMAR Vs. STATE OF TELANGANA
|
June 20, 2022 |
|
B.SATHAIAH Vs. CHIEF GENERAL MANAGER
|
November 14, 2022 |
|
B.SATYANARAYANA Vs. OSMANIA UNIVERSITY
|
November 25, 2022 |
|
B.SUGANDHA Vs. STATE OF TELANGANA
|
October 27, 2022 |
|
B.THRILOKENDRA REDDY Vs. STATE OF TELENGANA
|
July 22, 2022 |
|
B.V.SUBBAIAH Vs. ANDHRA BANK
|
January 31, 2022 |
|
B.VIJAY KUMAR REDDY Vs. STATE OF TELANGANA
|
February 4, 2022 |
|
BABA SOW CHANDEKAR Vs. STATE OF TELANGANA
|
July 5, 2022 |
|
BABU V.S. KUMAR RAMAYANAM Vs. KONU DEVELOPERS PVT. LTD.
|
October 28, 2022 |
|
BALA LAXMI RANGU Vs. STATE
|
April 1, 2022 |
|
BALAGONI SAI KIRAN Vs. STATE OF TELANGANA
|
February 14, 2022 |
|
BALAJI METAL AND SAND MANUFACTURER PVT. LTD. Vs. FOREST DIVISIONAL OFFICER
|
March 2, 2022 |
|
BALAMANI Vs. STATE OF A.P.
|
January 18, 2022 |
|
BANDI MOHAN Vs. UNION BANK OF INDIA
|
March 2, 2022 |
|
BANDI SANJAY KUMAR Vs. STATE OF TELANGANA
|
February 7, 2022 |
|
BANK OF BARODA Vs. M/S. SHRI AVENUES PRIVATE LIMITED
|
February 16, 2022 |
|
BANOTH MOHAN Vs. M. NARASA REDDY
|
February 18, 2022 |
|
BANOTH RATNA Vs. SPECIAL DEPUTY COLLECTOR
|
April 25, 2022 |
|
BANYAN SUSHEELA Vs. STATE OF TELANGANA
|
January 3, 2022 |
|
BARIGELA HEMALATHA Vs. STATE OF TELANGANA
|
August 24, 2022 |
|
BARLA ILAMMA Vs. STATE OF TELANGANA
|
March 16, 2022 |
|
BARTHOLLA RAJU Vs. STATE OF A.P.
|
March 30, 2022 |
|
BASA BAGAWANTHA RAO Vs. VEMUMULA SULOCHANA
|
February 18, 2022 |
|
BASANI RAJI REDDY Vs. STATE OF TELANGANA
|
December 20, 2022 |
|
BASIPONGU PRIYANKA Vs. SHAIL MAHABOOB HUSSAIN
|
December 9, 2022 |
|
BAYANENI VENKATA SATYA VARAPRASAD Vs. STATE OF A.P.
|
August 2, 2022 |
|
BELMAN SRINIVAS BHAT Vs. STATE OF TELANGANA
|
November 17, 2022 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. A. TIRUMAL RAJ
|
February 14, 2022 |
|
BHARATIYA JANATA PARTY Vs. STATE OF TELANGANA
|
November 15, 2022 |
|
BHARATIYA JANATA PARTY Vs. STATE
|
December 26, 2022 |
|
BHARATIYA JANATA PARTY TELANGANA Vs. ELECTION COMMISSION OF INDIA
|
October 21, 2022 |
|
BHASKAR RAO CHANGLE Vs. UNION OF INDIA
|
June 17, 2022 |
|
BHEEM REDDY SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
July 22, 2022 |
|
BHEEMA VIJAYA Vs. DANDE LAXMAN
|
December 7, 2022 |
|
BHEEMRAO JALIGAMA Vs. PUNJAB NATIONAL BANK
|
November 8, 2022 |
|
BHEL MIG EMPLOYEES Vs. UNION OF INDIA
|
September 13, 2022 |
|
BHEL MIG EMPLOYEES COOPERATIVE HOUSING SOCIETY LIMITED Vs. UNION OF INDIA
|
September 20, 2022 |
|
BHUKYA SRINIVASA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
November 21, 2022 |
|
BHUKYA VINODA Vs. B. VEERASWAMY
|
March 2, 2022 |
|
BINGAPALLI BHAGYA Vs. STATE OF TELANGANA
|
December 28, 2022 |
|
BIRANCHI NARAYAN RATH Vs. STATE OF TELANGANA
|
April 26, 2022 |
|
BODAS RAJU Vs. STATE OF TELANGANA
|
June 22, 2022 |
|
BOI CHINNAIH Vs. ABDUL RAZAK
|
November 16, 2022 |
|
BOLLAPALLY SRINIVAS RAVI KUMAR Vs. STATE OF ANDHRA PRADESH
|
August 26, 2022 |
|
BOLLINENI BHASKAR RAO Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 11, 2022 |
|
BOLUSANI GOWRI SHANKAR Vs. STATE OF TELANGANA
|
June 16, 2022 |
|
BONALA RAMESH Vs. STATE OF TELANGANA
|
April 26, 2022 |
|
BONGANI RAJESHAM Vs. STATE OF TELANGANA
|
September 1, 2022 |
|
BORIE THIRUPATHI Vs. STATE OF TELANGANA
|
September 27, 2022 |
|
BORRA BAVAIAH ALIAS BABU Vs. STATE OF TELANGANA
|
March 3, 2022 |
|
BOSKA Vs. STATE ELECTION COMMISSION, HYDERABAD
|
March 25, 2022 |
|
BPR INFRASTRUCTURE LIMITED Vs. RITES LTD
|
June 8, 2022 |
|
BUDARTHI JANAKI Vs. SIKHA KRISHNA
|
September 22, 2022 |
|
BUDIDA BIKSHAMAIAH Vs. STATE OF TELANGANA
|
March 28, 2022 |
|
BUDIGE NARSIMHA Vs. STATE OF A.P.
|
March 14, 2022 |
|
BUDIGEPAKA IDDAMMA Vs. K. VIJAYA LAXMI
|
February 3, 2022 |
|
BURA PADMAJA VINAY Vs. UNION OF INDIA
|
August 3, 2022 |
|
BURLA LAXMINARAYANA LAXMAN Vs. STATE OF A.P.
|
July 7, 2022 |
|
BURRA LAXMI Vs. LAND ACQUISITION OFFICER
|
March 9, 2022 |
|
BURRI VIJAYA REDDY Vs. M.A.FAROOQ
|
August 10, 2022 |
|
BYAPPANAHALLI PRABHAKAR REDDY KUMAR BABU Vs. STATE OF TELLANGANA
|
November 4, 2022 |
|
C. ABHAYANANDA Vs. STATE OF TELANGANA
|
March 16, 2022 |
|
C. CHANDRA MOHAN REDDY Vs. UNION OF INDIA
|
April 12, 2022 |
|
C. P. SRIDHAR Vs. C. V. SURENDERANATH
|
February 9, 2022 |
|
C. PARTHASARTHY Vs. DIRECTOR OF ENFORCEMENT
|
May 17, 2022 |
|
C. SHOBHA RANI Vs. STATE OF TELANGANA
|
November 29, 2022 |
|
C. SRIDHAR KIRAN Vs. D. ANURADHA
|
September 21, 2022 |
|
C. SRIMANNARAYANA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, SECBAD
|
February 22, 2022 |
|
C.M. RAMESH Vs. STATE OF TELANGANA
|
March 14, 2022 |
|
CENTRAL POWER DISTRIBUTION COMPANY OF A.P.LTD. Vs. SHREYA PET P LTD.
|
July 14, 2022 |
|
CH. BUCHI BABU Vs. CHAIRMAN CUM PRESIDING OFFICER
|
January 18, 2022 |
|
CH. SOMA NARSAIAH Vs. WARANGAL DIST. CO-OP CENTRAL BANK
|
September 27, 2022 |
|
CH. SURESH BABU Vs. STATE OF TELANGANA
|
July 7, 2022 |
|
CH.ADAIAH Vs. STATE OF TELANGANA
|
September 6, 2022 |
|
CH.RAGHUNANDAN RAO Vs. STATE OF TELANGANA
|
July 6, 2022 |
|
CHAIRMAN, A. P. NUTRITION COUNCIL Vs. S. LALITHA
|
March 7, 2022 |
|
CHAIRMAN, ZILLA GRANDHALAYA SAMSTHA Vs. B. RAMULU
|
February 22, 2022 |
|
CHAKALI PENTAMMA Vs. CHAKALI BALAMMA
|
March 4, 2022 |
|
CHALLAGONDLA SHARADA DEVI Vs. STATE OF TELANGANA
|
December 19, 2022 |
|
CHARAN MEDICAL DEVICE Vs. STATE OF ANDHRA PRADESH
|
August 30, 2022 |
|
CHEEDELLA VENKATA RAMAN Vs. PRL. SECY., MIN. OF AGR.
|
February 8, 2022 |
|
CHELAMATLA KRISHNA REDDY Vs. KAGITHAPURAM RAVINDER REDDY
|
June 8, 2022 |
|
CHEPURAPALLI NAGESHWAR RAO Vs. STATE OF TELANGANA
|
August 3, 2022 |
|
CHERABUDDI EDUCATIONAL SOCIETY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
December 16, 2022 |
|
CHERUKU KARUNASREE Vs. STATE OF A.P.
|
July 4, 2022 |
|
CHERUKUPALLY JANAIAH Vs. STATE OF ANDHRA PRADESH
|
August 2, 2022 |
|
CHERUKUTHOTA RAGHUNATH Vs. COMMISSIONER
|
November 3, 2022 |
|
CHIEF COMMISSIONER Vs. P. GOVIND REDDY
|
August 17, 2022 |
|
CHIEF OPERATIONS MANAGER (REVISING AUTHORITY) SOUTH CENTRAL RAILWAY Vs. S. RAJU
|
February 17, 2022 |
|
CHILUKA SAIDI REDDY Vs. STATE OF TELANGANA
|
August 2, 2022 |
|
CHINTAKAYALA VENKATAIAH Vs. STATE OF ANDHRA PRADESH
|
November 4, 2022 |
|
CHINTALAPATI KRISHNA MURTHY Vs. RAZIA SULTANA
|
March 2, 2022 |
|
CHINTHAPALLY SHASHIDHAR REDDY Vs. STATE OF A. P.
|
February 4, 2022 |
|
CHITHARU PULLAIAH Vs. STATE OF TELANGANA
|
June 17, 2022 |
|
CHITYALA SRINIVAS SRINU Vs. STATE OF ANDHRA PRADESH
|
August 26, 2022 |
|
CHOLAMANDALAM Vs. KASAM SRINIVAS REDDY
|
June 24, 2022 |
|
CHOPDE VISHAL Vs. THEJ PUBLIC PROSECUTOR
|
December 15, 2022 |
|
CHOPPARI KUMAR Vs. STATE OF TELANGANA
|
April 22, 2022 |
|
CHOUDAM SUMANTH VISHNU TEJA Vs. STATE OF TELANGANA
|
July 26, 2022 |
|
CITIWIDE FINANCIAL SERVICES Vs. MRK. K. ELIJA DEVI
|
January 3, 2022 |
|
COLLECTOR Vs. ABU MOHAMMED MUSTAFA
|
September 8, 2022 |
|
COMMISSIONER Vs. GHOUSIA BEGUM
|
March 16, 2022 |
|
COMMISSIONER OF PROHTSITION AND EXCISE Vs. M. GAJANANAD
|
March 24, 2022 |
|
CONSULTANTS Vs. LOESCHE INDIA PVT. LTD.
|
March 2, 2022 |
|
COROMANDEL FERTILISERS LTD Vs. H.P.M.INDUSTRIES LTD
|
October 27, 2022 |
|
COTTON CORPORATION OF INDIA LIMITED Vs. JANARDHAN GOPAL PANCHAL
|
March 21, 2022 |
|
CRYSTAL DWELLINGS PRIVATE LIMITED Vs. SURAT SINGH MALHOTRA
|
August 4, 2022 |
|
D. BHASKER Vs. STATE OF TELANGANA
|
December 13, 2022 |
|
D. LATCHI RAJU Vs. FASMO HOSPITALITY SERVICES
|
March 10, 2022 |
|
D. NITESH KUMAR Vs. STATE OF TELANGANA
|
September 21, 2022 |
|
D. RAMA DEVI Vs. D. HEMASRI
|
April 8, 2022 |
|
D. RAVINDER REDDY Vs. C. GEETHANJALI
|
July 25, 2022 |
|
D. VENKATA KRISHNA REDDY Vs. STATE OF TELANGANA
|
March 17, 2022 |
|
D. VENKATAMMA Vs. ASHWIN JAIN
|
March 15, 2022 |
|
D. VIDYA SAGAR Vs. UNION OF INDIA
|
February 18, 2022 |
|
D.A.DEEPA Vs. STATE OF A.P.
|
July 7, 2022 |
|
D.J.ABHAY SHANKAR Vs. M. SANDHYA RANI
|
March 17, 2022 |
|
D.JANARDHAN REDDY Vs. K.MURALI
|
February 2, 2022 |
|
D.K.NARAYANA RAO Vs. STATE OF TELANGANA
|
October 26, 2022 |
|
D.M., TSRTC Vs. GOLLAMANDALA SUBBA RAJU ANO
|
April 21, 2022 |
|
D.R.K. RAO Vs. UNION OF INDIA
|
November 7, 2022 |
|
D.RAVINDRA BABU Vs. STATE ACB
|
August 3, 2022 |
|
D.S.RAO Vs. EXECUTIVE COMMITTEE
|
October 11, 2022 |
|
D.S.SHRIDHAR Vs. P. JOHN
|
December 13, 2022 |
|
D.SATYANARAYANA Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
June 15, 2022 |
|
D.SEETHAMAHALAKSHMI Vs. STATE THROUGH INSPECTOR
|
August 3, 2022 |
|
D.UPPALAIAH Vs. STATE OF TELANGANA
|
December 9, 2022 |
|
DAGA GLOBAL CHEMICAL PVT. LTD. Vs. POOJA PRIYA PLASTO PACK PVT. LTD.
|
September 8, 2022 |
|
DAMODAR RAO Vs. M. SREENIVASULU
|
July 27, 2022 |
|
DANDUGULA SUSHEELA Vs. STATE OF TELANGANA
|
March 4, 2022 |
|
DARAVATH SARAIAH Vs. STATE
|
July 7, 2022 |
|
DARLA ANAND Vs. STATE OF TELANGANA
|
May 24, 2022 |
|
DARLA ANAND Vs. STATE OF TELANGANA
|
May 26, 2022 |
|
DARSHINEE INFRA PROJECTS Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
|
April 25, 2022 |
|
DASARI ARUNA Vs. STATE OF TELANGANA
|
October 28, 2022 |
|
DASARI KRISHNA REDDY Vs. L.I.C. HOUSING FINANCE LIMITED
|
June 7, 2022 |
|
DATTASAI KISAN SEVA KENDRA Vs. STATE OF TELANGANA
|
February 23, 2022 |
|
DELL INTERNATIONAL SERVICES INDIA PVT. LTD. Vs. ANALOGICS TECH INDIA LTD.
|
August 2, 2022 |
|
DEPAVATH RAVI Vs. UNION OF INDIA
|
September 6, 2022 |
|
DEPOT MANAGER Vs. R.NARENDER
|
November 14, 2022 |
|
DEPOT MANAGER Vs. MORLA MAHESWAR
|
March 8, 2022 |
|
DEPOT MANAGER Vs. N.P.REDDY
|
February 10, 2022 |
|
DEPOT MANAGER, APSRTC Vs. D.RAMULU
|
July 22, 2022 |
|
DEPOT MANAGER, APSRTC, MAHABUBABAD BUS DEPT Vs. G.S. NARAYANA
|
February 23, 2022 |
|
DEPOT MANAGER, APSRTC. Vs. VEERA THIRUPATHI
|
October 20, 2022 |
|
DEPUTY CHIEF ENGINEER CONSTRUCTION Vs. SAPTAGIRI ENGINEERING WORK
|
February 15, 2022 |
|
DEV ANAND DEVA Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
July 14, 2022 |
|
DEVANI SATEESH Vs. STATE OF A.P.
|
March 15, 2022 |
|
DEVI ENGINEERING AND CONSTRUCTION PRIVATE LIMITED Vs. RAMAGUNDAM FERTILIZERS AND CHEMICALS LIMITED
|
June 6, 2022 |
|
DHANA LAKSHMI GUBBALA Vs. FULLERTON INDIA HOME FINANCE COMPANY LIMITED
|
March 4, 2022 |
|
DHANA LAXMI MAHADEV Vs. STATE OF TELANGANA
|
November 1, 2022 |
|
DHANAVATH CHANDYA Vs. DHANAVATH MADHU
|
March 10, 2022 |
|
DHARAVATHI BUTCHI RAJU Vs. BHUKYA GOPAL
|
March 2, 2022 |
|
DHEERU SINGH Vs. STATE OF TELANGANA
|
March 21, 2022 |
|
DILIP KUMAR AGARWAL Vs. TIA CONSTRUCTIONS
|
July 1, 2022 |
|
DINESH KUMAR AGARWAL Vs. CANARA BANK
|
January 28, 2022 |
|
DIRECTOR Vs. ASST. PROVIDENT FUND COMMISSIONER
|
September 12, 2022 |
|
DIRECTORATE OF ENFORCEMENT Vs. KAMMA SRINIVASA RAO
|
February 15, 2022 |
|
DIST. EDUCATIONAL OFFICER Vs. S.RAMACHANDRA RAO
|
January 28, 2022 |
|
DISTRICT COLLECTOR, HYDERABAD Vs. GARLAPALLI JAGDESHWAR
|
February 28, 2022 |
|
DODLE VINOD KUMAR Vs. STATE OF TELANGANA
|
April 27, 2022 |
|
DOKWAL REFINERY Vs. A.P.S. CO-OP. MARKETING FED.LTD.
|
February 4, 2022 |
|
DOKWAL REFINERY, ADILABAD Vs. A.P. STATE CO-OPERATIVE MARKETING FEDERATION LIMITED
|
April 4, 2022 |
|
DONI USHAIAH Vs. THOTA BHOOMA REDDY
|
June 6, 2022 |
|
DONTHI SRIHARI Vs. CH. DEVARAJAM
|
June 29, 2022 |
|
DOPPA VENKAT Vs. STATE OF TELANGANA
|
December 29, 2022 |
|
DOPPA VENKAT NARSAIAH Vs. STATE OF TELANGANA
|
December 29, 2022 |
|
DR. ARUMALLA SRIDHAR REDDY Vs. DISTRICT COLLECTOR
|
June 22, 2022 |
|
DR. G. SAGAR Vs. JAWAHARLAL NEHRU TECHNOLGICAL UNIVERSITY
|
January 25, 2022 |
|
DR. M. KIRANMAYEE Vs. UNION OF INDIA
|
March 21, 2022 |
|
DR. M. SHANKAR Vs. STATE OF A.P.
|
March 11, 2022 |
|
DR. MUTYALA VINOD KUMAR Vs. SMT. M.SHASHIKALA NAIDU
|
November 29, 2022 |
|
DR. RAVI SUMAN Vs. STATE OF TELANGNA
|
November 7, 2022 |
|
DR. THUMMALA KARTHIK Vs. S.H.O.
|
August 1, 2022 |
|
DR.M.S.RAGHAVENDER Vs. UNION OF INDIA
|
March 2, 2022 |
|
DRUGS INSPECTOR Vs. CHIPPA THIRUPATHI
|
June 17, 2022 |
|
DRUGS INSPECTOR Vs. DANDE THIRUMALA RAO
|
June 8, 2022 |
|
DUBBAKA RAVI KUMAR Vs. DUBBAKA PRAVEENA PUTI PRAVEENA
|
March 22, 2022 |
|
DUDEKULA ABBAS Vs. KODURU MAHESHWAR REDDY
|
April 13, 2022 |
|
DUGYALA HARUSH RURAL GODOWNS Vs. CENTRAL WAREHOUSING CORPORATION
|
June 6, 2022 |
|
DUMPA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
November 25, 2022 |
|
DUMPALA MADHUSUDHANA REDDY Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
|
DURGALA KRISHNA PRASAD Vs. STATE OF A.P.
|
July 14, 2022 |
|
DURGAM RAJENDER Vs. A.P. STATE HANDLOOM WEARERS CO-OPERATIVE SOCIETY LTD.
|
August 8, 2022 |
|
E. PHANI KUMAR Vs. STATE OF TELANGANA
|
March 21, 2022 |
|
EATHAKOTA RAMESH KUMAR Vs. KURAGANTI EATHAKOTA SAPNA
|
March 24, 2022 |
|
EDLA SRINIVAS Vs. STATE OF TELANGANA
|
November 22, 2022 |
|
EID PARRY INDIA LIMITED Vs. DEPUTY DIRECTOR
|
June 17, 2022 |
|
ELAGURTHI RAJENDER Vs. STATE OF TELANGANA
|
February 7, 2022 |
|
ELIGETI SRINIVAS Vs. UNION OF INDIA
|
March 29, 2022 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S. CMR MODEL HIGH SCHOOL
|
June 15, 2022 |
|
EMPLOYEES STATE INSURANCE CORPORATION, HYD. Vs. BULCHAND COMPANY, HYDERABAD
|
March 16, 2022 |
|
ENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD Vs. JANAKIRAMA
|
August 1, 2022 |
|
ESHWARAMMA Vs. M.CHANDAPPA
|
December 8, 2022 |
|
ESMA TRACTORS Vs. SAT KAMAL PATHAK
|
August 17, 2022 |
|
EXECUTIVE OFFICER Vs. JOINT COLLECTER , MAHABUBNAGAR
|
November 21, 2022 |
|
FATIMA BEGUM Vs. STATE OF TELANGANA
|
February 3, 2022 |
|
FEROZ HUSSAIN Vs. STATE OF ANDHRA PRADESH
|
October 6, 2022 |
|
FEROZ HUSSAIN Vs. STATE OF A.P.
|
September 6, 2022 |
|
FOOD CORPORATION OF INDIA Vs. A. P. STATE WAREHOUSING CORPORATION
|
April 27, 2022 |
|
FOOD INSPECTOR Vs. DIGIDAM KRISHNA MURTHY
|
January 21, 2022 |
|
FOOD INSPECTOR, MEDAK DISTICT Vs. V. PRABHAKAR
|
January 6, 2022 |
|
G SRINIVAS Vs. STATE OF TELANGANA
|
December 15, 2022 |
|
G. ANIL CHAND Vs. AUTHORIZED OFFICER
|
January 18, 2022 |
|
G. ARUNA KUMARI Vs. G. VEERABHADRA RAO
|
March 23, 2022 |
|
G. ASHOK REDDY Vs. STATE OF TELANGANA
|
March 2, 2022 |
|
G. JHANSI Vs. STATE OF TELANGANA
|
November 24, 2022 |
|
G. KUMAR Vs. STATE OF A.P.
|
February 23, 2022 |
|
G. LAXMINARAYANA Vs. STATE OF TELANGANA
|
March 16, 2022 |
|
G. MAHENDER Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
March 14, 2022 |
|
G. NIRANJAN REDDY Vs. STATE OF TELANGANA
|
November 10, 2022 |
|
G. RAMESH Vs. STATE OF ANDHRA PRADESH
|
December 30, 2022 |
|
G. SATHYANARAYANA REDDY Vs. MOHD. THAJUDDIN GHOURI
|
November 17, 2022 |
|
G. SATYANARAYANA Vs. GEORGES GRAMMER SCHOOL
|
March 11, 2022 |
|
G. SURENDER REDDY Vs. G RAM REDDY
|
November 23, 2022 |
|
G. VEERAIAH Vs. STATE OF AP
|
July 21, 2022 |
|
G. VEMANACHARY Vs. PUTTA RAGHU
|
March 10, 2022 |
|
G. VENKATI Vs. STATE OF TELANGANA
|
October 12, 2022 |
|
G. VIJAYA MOHAN REDDY Vs. STATE GOVERNMENT OF ANDHRA PRADESH
|
February 25, 2022 |
|
G. VINOD KUMAR REDDY Vs. G. SUHASINI
|
September 21, 2022 |
|
G. YADAIAH Vs. T.S.R.T.C.
|
June 17, 2022 |
|
G.ARUN KUMAR Vs. AP., MAHESH COOPERATIVE URBAN BANK
|
August 23, 2022 |
|
G.BAKKAIAH Vs. STATE OF TELANGANA
|
December 30, 2022 |
|
G.GOPAL Vs. A. DEVENDER REDDY
|
June 10, 2022 |
|
G.GYNESHWAR Vs. G.MAHESHWAR
|
July 6, 2022 |
|
G.K. STRIPS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
|
September 6, 2022 |
|
G.KAVITHA Vs. G.MADHUSUDHAN RAO
|
July 14, 2022 |
|
G.MAHESWAR REDDY Vs. STATE OF ANDHRA PRADESH
|
July 26, 2022 |
|
G.RAJAMOULI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 8, 2022 |
|
G.RAVI Vs. R.VENKATESH
|
October 14, 2022 |
|
G.SATAYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
April 29, 2022 |
|
G.SHANKAR REDDY Vs. REVENUE DIVISIONAL OFFICER, KARIMNAGAR
|
July 28, 2022 |
|
G.SRINIVASA RAO Vs. HIEF SECRETARY AND CHIEF COMMISSIONER OF LAND ADMINISTRATION
|
October 10, 2022 |
|
G.SRIRAMULU Vs. K.VENKATESHWAR
|
August 10, 2022 |
|
G.V. SHIVAJI Vs. STATE OF TELANGANA
|
August 16, 2022 |
|
G.V.ANNA RAO Vs. STATE OF TELANGANA
|
March 11, 2022 |
|
G.VENKATESH Vs. BHARAT PETROLEUM CORPORATION LTD
|
October 17, 2022 |
|
G.VIDYANAND REDDY Vs. STATE OF TELANGANA
|
December 30, 2022 |
|
GADDAGUNTI RAJAPATHI Vs. STATE OF TELANGANA
|
December 29, 2022 |
|
GADDELA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
November 19, 2022 |
|
GADEPALLY NAMA LAKSHMI SUMAN Vs. P. NEERAJA
|
October 17, 2022 |
|
GAFOOR KHAN ALIAS GAFOORULLAH KHAN Vs. STATE OF TELANGANA
|
March 2, 2022 |
|
GAGIRI HARI KRISHNA Vs. JASPER INDUSTRIES PRIVATE LIMITED
|
April 6, 2022 |
|
GAJJELA VEERASWAMY Vs. GAJJELA NAGARAJU
|
March 2, 2022 |
|
GALADA POWER AND TELECOMMUNICATION LTD. Vs. INDIA TRANSPORT ORGANIZATION
|
August 8, 2022 |
|
GALAXY RUBBER PRODUCTS Vs. V. JANARDHAN RAO
|
June 14, 2022 |
|
GAMPA KRISHNAMURTHY Vs. STATE OF TELANGANA
|
July 22, 2022 |
|
GAMPALA VENKAT REDDY Vs. STATE OF TELANGANA
|
April 20, 2022 |
|
GANDLA GANGARAM Vs. NARSIMULU
|
October 14, 2022 |
|
GANGAPURAM HANUMANTHU REDDY Vs. STATE OF TELANGANA
|
July 5, 2022 |
|
GANGISETTY KRISHNA KISHORE Vs. KALUBURIGI BALA MAHESWARA RAO
|
April 28, 2022 |
|
GANGOTRI ASSOCIATES Vs. PARAMESHWAR DAYAL SHARMA
|
July 4, 2022 |
|
GANGULA NAGARAJU Vs. STATE OF TELANGANA
|
May 26, 2022 |
|
GANTA NARENDER Vs. STATE OF ANDHRA PRADESH
|
July 7, 2022 |
|
GANTA SATVIKA REDDY Vs. STATE OF TELANGANA
|
October 27, 2022 |
|
GANTA SUDHEER KUMAR Vs. T. NAGI REDDY, COMMISSIONER
|
June 10, 2022 |
|
GANTAJI VENKATA HARSHA VARDHAN REDDY Vs. MANDA RAJESHWAR REDDY
|
September 21, 2022 |
|
GARIKAPATI VENKATESWARA RAO Vs. UNION OF INDIA
|
June 6, 2022 |
|
GATLA SRINIVAS Vs. ALE RAJU
|
November 9, 2022 |
|
GAURAV LUBRICANTS PVT LTD. Vs. TAMILNADU MERCANTILE BANK LTD.
|
October 12, 2022 |
|
GAYATRI PROJECTS LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED
|
June 21, 2022 |
|
GENERAL MANAGER, SOUTH CENTRAL RAILWAY Vs. D.K. NARAYANA
|
February 21, 2022 |
|
GEOMETRIX LASER SOLUTIONS PRIVATE LTD. Vs. REGISTRAR OF COMPANIES
|
June 16, 2022 |
|
GINYA BAI Vs. DEPOT MANAGER, APSRTC
|
July 7, 2022 |
|
GIRAVOINA KOMARAIAH Vs. SINGARENI COLLIERIES CO. LTD.
|
November 15, 2022 |
|
GIRIPRASAD REDDY Vs. S RAM REDDY
|
December 6, 2022 |
|
GKR INFRA PROJECTS INDIA PRIVATE LIMITED Vs. STATE OF TELANGANA
|
July 19, 2022 |
|
GLOSTER CABLES LIMITED Vs. FORT GLOSTER INDUSTRIES LIMITED
|
February 14, 2022 |
|
GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED Vs. COMPETITION COMMISSION OF INDIA
|
October 12, 2022 |
|
GONE NARASIMHA REDDY Vs. GONE BALA REDDY
|
June 10, 2022 |
|
GONE NIKHITHA ALIAS SIRISALA RAJANI Vs. STATE OF TELANGANA
|
April 11, 2022 |
|
GOPAL AGARWAL Vs. STATE OF A. P.
|
March 8, 2022 |
|
GOPAL KRISHNA EKAMBE Vs. COMMISSIONER OF ENDOWMENT
|
April 29, 2022 |
|
GOPU MUTHEMMA Vs. H. SRINIVAS
|
March 3, 2022 |
|
GORENTLA KISHAN Vs. KANCHA RAMAKKA
|
April 27, 2022 |
|
GOURISHETTY SRINIVAS Vs. STATE OF TELANGANA
|
July 26, 2022 |
|
GOUSIA BEGUM Vs. N.NAGESHWAR RAO
|
July 27, 2022 |
|
GOVERNMENT OF A.P. Vs. GLOBAL SHELTERS PRIVATE LTD
|
July 25, 2022 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. U. SHOBHA RANI
|
February 15, 2022 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. G. RAMAKRISHNA
|
February 7, 2022 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. B. ASWATHAMA
|
July 29, 2022 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. V.VASUMATHI REDDY
|
December 1, 2022 |
|
GOVT. OF ANDHRA PRADESH Vs. THONTA CHUKKAAMMA
|
April 12, 2022 |
|
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. MUZAFFAR ALI KHAN
|
July 28, 2022 |
|
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. REGIONAL P.F. COMMISSIONER-II
|
April 28, 2022 |
|
GUDA MAHENDER Vs. STATE OF TELANGANA
|
June 30, 2022 |
|
GUDEM MAHIPAL REDDY Vs. POTTI CHANDU KUMAR
|
March 17, 2022 |
|
GUDIBANDI VEMA REDDY Vs. GUDIBANDI VENKATA SUBRAMANYA REDDY
|
September 14, 2022 |
|
GUGILLA NARAYANA Vs. DISTRICT COLLECTOR
|
September 28, 2022 |
|
GUGLOTH BHAVANA Vs. STATE OF TELANGANA
|
November 18, 2022 |
|
GULAM MOHAMMED Vs. INSPECTOR OF POLICE
|
July 26, 2022 |
|
GUMMADI SHASHI REKHA Vs. COMMISSIONER, GHMC
|
June 21, 2022 |
|
GUNJA SANDEEP Vs. KANTHAKATLA SHIVANANDA REDDY
|
June 7, 2022 |
|
GUPTA METALLICE POWER LTD Vs. GOVT. OF A.P.
|
January 4, 2022 |
|
GURU BASAIAH Vs. A. RAMESH
|
June 22, 2022 |
|
GUTHIKONDA SADANANDAM Vs. GUTHIKONDA VANI DEVI
|
March 10, 2022 |
|
GUTTE TANAJI Vs. STATE OF ANDHRA PRADESH
|
December 6, 2022 |
|
GUVVALA SWAMY Vs. STATE OF TELANGANA
|
December 9, 2022 |
|
GVK EMRI Vs. EPFO
|
December 21, 2022 |
|
GYNI SRINIVAS Vs. UNION OF INDIA
|
September 5, 2022 |
|
H. SANJAY KUMAR Vs. CANARA BANK
|
April 27, 2022 |
|
HAL EMPLOYEES COOP HOUSNG SOCY LTD Vs. COMMISSIONER, GHMC, HYD
|
April 25, 2022 |
|
HAREESH KOLPURU Vs. STATE OF ANDHRA PRADESH
|
February 11, 2022 |
|
HARISH KESHARIA Vs. STATE OF TELANGANA
|
March 8, 2022 |
|
HARSH KUMAR Vs. STATE OF TELANGANA
|
August 23, 2022 |
|
HAZRATH GHOUSEEAZAM WELFARE SOCIETY Vs. STATE OF TELANGANA
|
August 8, 2022 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. SUNKULAMMA
|
October 19, 2022 |
|
HEALTHCARE REFORMS DOCTORS ASSO. Vs. STATE OF TELANGANA
|
December 6, 2022 |
|
HEERA GOLD EXIM LIMITED Vs. UNION OF INDIA
|
November 3, 2022 |
|
HILLTOP DEVELOPERS Vs. BILLA NAVEEN REDDY
|
March 14, 2022 |
|
HINDUSTAN UNILEVER LIMITED Vs. STATE OF A. P.
|
February 22, 2022 |
|
HINGE MANINDER Vs. AP GRAMEENA VIKAS BANK, REP.BY ITS CHAIRMAN
|
April 29, 2022 |
|
I SCIENTIFIC TECHSOLUTIONS LABS Vs. STATE OF TELANGANA
|
March 7, 2022 |
|
I.SYAM PRASAD REDDY Vs. STATE
|
November 4, 2022 |
|
IBRAHIM SHAREEF Vs. STATE OF TELANGANA
|
November 4, 2022 |
|
IMAMUDDIN Vs. REGIONAL MANAGER
|
August 8, 2022 |
|
IMPRESSIONS ADERTISING AGENCY Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
|
August 3, 2022 |
|
INDEN POWER INTERNATIONAL Vs. SRI CHANDAN PANDYA
|
January 7, 2022 |
|
INDIA MEDIA SERVICES PRIVATE LIMITED Vs. SBPL INFRASTRUCTURE LIMITED
|
June 9, 2022 |
|
INDIAN IMMUNOLOGICALS LTD Vs. NARENDRA AGRAWAL
|
February 25, 2022 |
|
INDIAN INSTITUTE OF CHEMICALTECHNOLOGY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 21, 2022 |
|
INDIAN OIL CORPORATION Vs. RELIANCE INDUSTRIES LIMITED
|
October 31, 2022 |
|
INDRANI Vs. SECUNDERABAD CANTONMENT BOARD
|
March 9, 2022 |
|
INDU PROJECT LTD Vs. NMDC A GOVERNMENT OF INDIA ENTERPRISE
|
November 4, 2022 |
|
ITC LIMITED-INTERNATIONAL BUSINESS HOUSE Vs. WIDE OCEAN SHIPPING SERVICE LTD.
|
July 29, 2022 |
|
IVRCL-NAVAYUGA AND SEW Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 23, 2022 |
|
J. ANIL KUMAR Vs. STATE
|
March 11, 2022 |
|
J. KOTAPPA Vs. STATE OF TELANGANA
|
June 20, 2022 |
|
J. LAXMAIAH Vs. UNION OF INDIA
|
October 10, 2022 |
|
J. LAXMAIAH Vs. UNION OF INDIA, DEPARTMENT OF ATOMIC ENERGY
|
October 11, 2022 |
|
J. MIZNA KHATOON Vs. J. MOIN AHMED KHAN
|
March 11, 2022 |
|
J. SHYAM BABU Vs. J. RAJINI KUMARI
|
April 29, 2022 |
|
J. V. MOHAN Vs. STATE OF TELANGANA
|
April 6, 2022 |
|
J.K.RAJESH SINGH Vs. STATE OF TELANGANA
|
April 4, 2022 |
|
J.M.INDIRA Vs. M/S. JANAPRIYA ENGINEERS
|
December 28, 2022 |
|
J.RAJINI KUMARI Vs. J.SHYAM BABU
|
June 30, 2022 |
|
J.SRINIVASA RAO Vs. UCO BANK
|
November 25, 2022 |
|
JABRI GHOUSE Vs. STATE OF TELANGANA
|
April 29, 2022 |
|
JADHAV SRINIVAS Vs. STATEION HOUSE OFFICER
|
February 23, 2022 |
|
JADI PRASA Vs. STATE OF TELANGANA
|
November 1, 2022 |
|
JAGADISH AGARWAL Vs. STATE OF TELANGANA
|
October 19, 2022 |
|
JAI SANTOSHI MATA REALTORS Vs. RELIANCE HOME FINANCE LTD
|
February 18, 2022 |
|
JAIRAM FIUNDRY PVT. LTD. Vs. STATE OF TELANGANA
|
September 8, 2022 |
|
JAKKA VINOD KUMAR REDDY Vs. A.R. SRINIVAS, DEPUTY COMMISSIONER OF POLICE
|
June 6, 2022 |
|
JAKKIDI NIRMALA Vs. STATE OF TELANGANA
|
April 7, 2022 |
|
JAKKULA SHANKARAIAH Vs. AGGI BHEEMAIAH
|
March 23, 2022 |
|
JAMAKAYALA REVANTH Vs. STATE OF TELANGANA
|
August 26, 2022 |
|
JAMMALAMUDI VIJAYA BHASKAR Vs. ANDHRA PRADESH GRAMEENA VIKAS BANK
|
June 21, 2022 |
|
JAMPALA KAMALAMMA Vs. UNION OF INDIA
|
April 12, 2022 |
|
JANAPALLY ANJILAIAH Vs. STATE OF A.P.
|
February 8, 2022 |
|
JANGATI YELLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 17, 2022 |
|
JANGILI SATHAIAH Vs. JANGILI KISHAN RAO
|
July 20, 2022 |
|
JANSET LABS PVT. LTD. Vs. SUDHA ANALYTICALS
|
August 3, 2022 |
|
JILLELA NARENDER REDDY Vs. STATE OF A.P.
|
November 7, 2022 |
|
JITENDER AGARWAL Vs. RADHESHYAM KEDIA
|
June 13, 2022 |
|
JOGI VENKATESH Vs. STATE OF TELANGANA
|
March 15, 2022 |
|
JOGINAPALLY SHILPA Vs. STATE OF TELANGANA
|
January 25, 2022 |
|
JONNAGADDALA SWATHI Vs. L. KARTHIKA CHAKRAVARTHY
|
April 6, 2022 |
|
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF INDIA
|
October 20, 2022 |
|
JOSHI MADHAVI Vs. UNION OF INDIA
|
September 13, 2022 |
|
JUMMIDI BHETM RAO Vs. STATE OF TELANGANA
|
April 29, 2022 |
|
JUPITER INDUSTRIES Vs. CANARA BANK
|
February 24, 2022 |
|
K. ANAND Vs. STATE OF TELANGANA
|
December 15, 2022 |
|
K. ANAND Vs. STATE OF TELANGANA
|
August 1, 2022 |
|
K. CHAKRADHAR REDDY Vs. STATE OF TELANGANA
|
April 29, 2022 |
|
K. CHANDRA SHEKER REDDY Vs. STATE BANK OF INDIA
|
July 8, 2022 |
|
K. CHANDRASEKHAR RAO Vs. STATE OF TELANGANA
|
September 20, 2022 |
|
K. HANMANTHU Vs. A.P. STATE ROAD TRANSPORT CORPORATION
|
October 19, 2022 |
|
K. HARI KISHAN Vs. BANDA BALRAM
|
April 7, 2022 |
|
K. JAGAPATI REDDY Vs. K. BHASKAR REDDY
|
June 6, 2022 |
|
K. JAI BARATH Vs. UNION OF INDIA
|
September 26, 2022 |
|
K. JITENDER REDDY Vs. DISTRICT MEDICAL AND HEALTH OFFICER
|
February 17, 2022 |
|
K. KAMESWARI Vs. STATE OF TELANGANA
|
March 14, 2022 |
|
K. KUMARASWAMY Vs. REGIONAL MANAGER
|
November 8, 2022 |
|
K. MALLESH Vs. STATE OF TELANGANA
|
November 22, 2022 |
|
K. MANIKAPPA Vs. RANI MEENAKSHI
|
November 16, 2022 |
|
K. MOMIN BAI Vs. M.N. SUBRAMANIAN
|
January 5, 2022 |
|
K. NAGESWARA RAO Vs. SIDDA MURTHY MADHAVA REDDY
|
October 10, 2022 |
|
K. NARASAPPA Vs. STATE OF A.P.
|
August 22, 2022 |
|
K. NARASIMHULU Vs. UNION OF INDIA
|
October 10, 2022 |
|
K. NARASIMHULU Vs. UNION OF INDIA
|
October 11, 2022 |
|
K. PANDURANGA REDDY Vs. STATE OF TELANGANA
|
March 28, 2022 |
|
K. PRAMEELA Vs. TSRTC
|
July 28, 2022 |
|
K. RANGA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 10, 2022 |
|
K. ROJA V. ROJA Vs. STATE OF TELANGANA
|
September 1, 2022 |
|
K. SATYANARAUANAN REDDY Vs. P. DAYANAND REDDY
|
June 20, 2022 |
|
K. SAVYA Vs. STATION HOUSE OFFICER
|
April 21, 2022 |
|
K. SRINIVAS VIJAY KUMAR Vs. STATE OF TELANGANA
|
September 14, 2022 |
|
K. SRIRAMULU Vs. M/S. SUNDER STEELS LIMITED
|
June 17, 2022 |
|
K. SUGUNA Vs. VELADRI PULLA
|
April 27, 2022 |
|
K. SURI BABU Vs. U. RAMESH
|
December 13, 2022 |
|
K. SURYANARAYANA Vs. N. JYOTHI
|
March 17, 2022 |
|
K. TRIUPATI Vs. CHIEF GENERAL MANAGER, APNPDCL
|
August 26, 2022 |
|
K. VAMSHI KRISHNA RAO Vs. K. HARI PRASAD RAO
|
December 20, 2022 |
|
K. VARALAKSHMI Vs. E SATYANARAYANA
|
December 5, 2022 |
|
K. VEERESHWAR Vs. STATE OF TELANGANA
|
March 8, 2022 |
|
K. VENKATA RAMANA Vs. M. A. SAMAD
|
March 15, 2022 |
|
K. YADAGIRI Vs. STATE OF TELANGANA
|
September 26, 2022 |
|
K. YOSEPH Vs. MUNICIPAL COUNCIL
|
January 28, 2022 |
|
K.ANJAIAH, MOMINPET MANDAL, R.R.DISTRICT Vs. ASST.COMMISSIONER OF PROH EXCISE.,R.R.DISTRICT
|
May 26, 2022 |
|
K.ARUN KUMAR Vs. STATE OF A.P.
|
September 1, 2022 |
|
K.C.M. KUMAR Vs. CH. BUIJI
|
August 24, 2022 |
|
K.CHANDRASHEKAR RAO Vs. STATE OF A.P.
|
July 29, 2022 |
|
K.DAVID Vs. S. SRINIVAS
|
September 12, 2022 |
|
K.DAYANAND Vs. DIRECTOR OF ECONOMICS
|
July 11, 2022 |
|
K.G.KUTTY Vs. RAGHAVENDRA RUBBER INDUSTRIES PVT. LTD
|
February 2, 2022 |
|
K.HANUMANTHA RAO Vs. HIGH COURT OF JUDICATURE AT HYDERABAD
|
April 19, 2022 |
|
K.HANUMANTHA RAO Vs. HIGH COURT OF JUDICATURE
|
April 18, 2022 |
|
K.JAYAMMA Vs. STATE OF TELANGANA
|
August 4, 2022 |
|
K.MAMATHA Vs. STATE OF TELANGANA
|
October 11, 2022 |
|
K.MAN MOHAN REDDY Vs. DIST.COLLECTOR, ADILABAD
|
November 11, 2022 |
|
K.MANASA Vs. BILLAKANTI SUPREETH
|
September 1, 2022 |
|
K.MUTHAIAH Vs. DISTRICT AUDIT OFFICER
|
November 14, 2022 |
|
K.N.R. CONSTRUCTIONS LTD Vs. SUPER HITECH ENGINEERS
|
August 2, 2022 |
|
K.NARENDER Vs. STATE OF TELANGANA
|
November 9, 2022 |
|
K.PRABHU NARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 8, 2022 |
|
K.RAGHUNATHA RAO Vs. STATE OF ANDHRA PRADESH
|
September 8, 2022 |
|
K.RAJA REDDY Vs. STATE OF A.P.
|
March 16, 2022 |
|
K.RAM PRASAD Vs. SUPERINTENDENT OF POLICE
|
November 22, 2022 |
|
K.RAMAKRISHNA REDDY Vs. PULLAGURA SUDHAKAR
|
October 19, 2022 |
|
K.RATTAIAH Vs. STATE OF ANDHRA PRADESH
|
July 7, 2022 |
|
K.RAVINDR REDDY Vs. Y.SHEKAR REDDY
|
July 26, 2022 |
|
K.S. SUBBA RAO Vs. STATE OF TELANGANA
|
April 6, 2022 |
|
K.SANJEEVA REDDY Vs. STATE OF TELANGANA
|
November 15, 2022 |
|
K.SHIVAJI Vs. MAHAREDDY RAM REDDY
|
January 24, 2022 |
|
K.SRIMANNARAYANA Vs. V.AGASTYA SAGAR
|
January 7, 2022 |
|
K.SURESH KAUSHIK Vs. STATE BANK OF HYDERABAD
|
June 30, 2022 |
|
K.UDAY SHEKAR Vs. STATE OF TELANGANA
|
November 14, 2022 |
|
K.V.L.ROHINI Vs. STATE OF TELANGANA
|
June 17, 2022 |
|
K.VASUDHA Vs. STATE OF ANDHRA PRADESH
|
June 23, 2022 |
|
KABBAKULA PADMA Vs. STATE OF TELANGANA
|
October 17, 2022 |
|
KADAMANDA BALAIAH Vs. STATE OF TELANGANA
|
June 14, 2022 |
|
KADIRE SRIKANTH Vs. STATE OF TELANGANA
|
June 7, 2022 |
|
KAKI NARAYANA Vs. STATE OF TELANGANA
|
November 30, 2022 |
|
KAKINATLA ARUNDATHI Vs. STATE OF TELANGANA
|
March 10, 2022 |
|
KAKULAMARRI KALYAN SRINIVASA RAO Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 23, 2022 |
|
KALA SATISH Vs. NCL INDUSTRIES, HYDERABAD
|
March 2, 2022 |
|
KALANGI @ KUMMARI VARSHA Vs. KALANGI DEEPAK
|
August 8, 2022 |
|
KALERU INDRANI Vs. STATE OF TELANGANA
|
June 17, 2022 |
|
KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES Vs. DR. DEVENDER BANAVATH
|
February 2, 2022 |
|
KALURI SHIVA SAI TEJA Vs. STATE OF TELANGANA
|
June 24, 2022 |
|
KALVA VIJAYA Vs. STATE OF TELANGANA
|
January 28, 2022 |
|
KALYANI SUMALATHA Vs. STATE OF TELANGANA
|
March 24, 2022 |
|
KAMADHENU ENTERPRISES Vs. ZARA AHMAD
|
July 29, 2022 |
|
KAMBAM VENKATA RAO Vs. CHAIRMAN AND MANAGING DIRECTOR
|
November 1, 2022 |
|
KAMMARI VENKATESH Vs. STATE OF ANDHRA PRADESH
|
July 22, 2022 |
|
KAMPAT PHANI KUMAR Vs. UNION OF INDIA
|
February 22, 2022 |
|
KAMPATI PHANI KUMAR Vs. UNION OF INDIA
|
August 2, 2022 |
|
KANAPARTHY SHYAM SUNDER Vs. STATE OF TELANGANA
|
July 15, 2022 |
|
KANDAGATLA SARANGAPANI Vs. STATE BANK OF HYDERABAD
|
March 15, 2022 |
|
KANDI BUCHI REDDY Vs. STATE OF TELANGANA
|
December 2, 2022 |
|
KANDIKONDA NAGESHWARA RAO Vs. STATE OF A.P
|
September 22, 2022 |
|
KANDUKARI SOMACHARY Vs. STATE OF TELANGANA
|
July 21, 2022 |
|
KANDUKURI MAHESH GOUD Vs. CHIEF SECRETARY TO GOVERNMENT
|
October 14, 2022 |
|
KANDULA GURAVAIAH Vs. BUDDI CHANDRAMOULI
|
September 14, 2022 |
|
KANJULA INDHU PRIYA Vs. STATE OF TELANGANA
|
December 21, 2022 |
|
KANTEPUDI NAGESWAR RAO Vs. THOTAMALLA SUVARNA VIJAYA KUMARI
|
June 6, 2022 |
|
KANUTALA RAVINDER Vs. STATE OF ANDHRA PRADESH
|
March 4, 2022 |
|
KARENGULA SRINIVAS Vs. STATE OF TELANGANA
|
April 8, 2022 |
|
KARIVEDA RAVI Vs. STATE OF ANDHRA PRADESH
|
August 3, 2022 |
|
KARVY STOCK BROKING LIMITED Vs. ADJUDICATING AUTHORITY
|
August 10, 2022 |
|
KASILO NAGA BHUSHANA Vs. AXIS BANK LTD
|
June 2, 2022 |
|
KASUGANTI LAKSHMAN Vs. STATE OF TELANGANA
|
July 28, 2022 |
|
KASUKURTHI JAWAHARLAL NEHRU Vs. STATE OF TELANGANA
|
December 20, 2022 |
|
KATHI SARASWATHI DEVI Vs. STATE OF TELANGANA
|
March 8, 2022 |
|
KATIKE BHEEM SHANKAR Vs. MRS. T.LAXMI
|
December 20, 2022 |
|
KATIKE BHEEM SHANKAR Vs. T.LAXMI
|
December 20, 2022 |
|
KATIKONDA SARITHA Vs. M/ S. GANGA CHARITABLE TRUST
|
March 14, 2022 |
|
KATRAVATH SHIVA Vs. STATE OF TELANGANA
|
November 19, 2022 |
|
KAVATI RAVI Vs. STATE OF TELANGANA
|
June 20, 2022 |
|
KAVERI SEEDS COMPANY LTD Vs. PIONEER OVERSEES CORPORATION
|
April 18, 2022 |
|
KAVVAMPALLY BUDAMMA Vs. MANDAL REVENUE OFFICER
|
September 2, 2022 |
|
KEDARI SRIHARSHA SHASHANK Vs. STATE BANK OF INDIA
|
March 14, 2022 |
|
KEDARNATH MAHAPATRA Vs. UNION OF INDIA
|
June 21, 2022 |
|
KESARI HANUMAN YUVA SANGATHAN Vs. STATE OF TELANGANA
|
April 25, 2022 |
|
KESHIPEDDI BHARGAV RAJU Vs. STATE OF TELANGANA
|
January 31, 2022 |
|
KHAJA MOINUDDIN KHAN Vs. MANOHAR PRASAD SUNEHRA
|
March 7, 2022 |
|
KHAJA NIZAMUDDIN Vs. UNION OF INDIA
|
November 1, 2022 |
|
KHATIJA Vs. STATE OF TELANGANA
|
February 23, 2022 |
|
KHAZA BEGUM Vs. TOOPU VENKAT REDDY
|
April 6, 2022 |
|
KHODIYAR HARISH KUMAR Vs. STATE OF TELANGANA
|
December 23, 2022 |
|
KILARU APPA RAO Vs. SUNKU PRATHAPA REDDY
|
June 21, 2022 |
|
KIRBY BUILDING SYSTEMS AND STRUCTURES INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER
|
June 7, 2022 |
|
KNR CONSTRUCTIONS LIMITED Vs. SUPER HITECH ENGINEERS AND CONTRACOTS
|
August 2, 2022 |
|
KODURU GOWTHAM REDDY Vs. KODURU MAHESHWAR REDDY
|
April 13, 2022 |
|
KOKKU SANDHYARANI Vs. STATE OF TELANGANA
|
September 27, 2022 |
|
KOLLA RANGA RAO Vs. STATE OF TELANGANA
|
July 6, 2022 |
|
KOLLI RAMI REDDY Vs. STATE OF TELANGANA
|
September 23, 2022 |
|
KOMATIREDDY JANAKIRAM REDDY Vs. STATE OF TELANGANA
|
February 4, 2022 |
|
KOMIRISHETTY SHRAVANI Vs. INDANA GEETHA
|
July 11, 2022 |
|
KOMMALAPATI ANJANEYULU Vs. STATE OF TELANGANA
|
December 29, 2022 |
|
KOMMERA RAMESH Vs. STATE OF TELANGANA
|
August 26, 2022 |
|
KONA SUSHEELA Vs. LAKSHMI CHANDRAKANTHI
|
June 21, 2022 |
|
KONA VBALAMALLAIAH Vs. P.P., HYD.
|
November 29, 2022 |
|
KONDAPALLY SRIDHAR REDDY Vs. RAMESH REDDY MEDA
|
April 12, 2022 |
|
KONTHAM PADMA Vs. STATE OF TELANGANA
|
March 14, 2022 |
|
KONYALA KISTAIAH Vs. STATE OF ANDHRA PRADESH
|
August 26, 2022 |
|
KORE RAJ KUMAR Vs. KALE SARAIAH
|
March 14, 2022 |
|
KORE RAJAPPA Vs. M. MALLAMMA
|
September 6, 2022 |
|
KOTESWARA RAO Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
|
August 4, 2022 |
|
KOTHA SRINIVAS Vs. STATE OF A.P.
|
July 21, 2022 |
|
KOTHUR SHOBA Vs. GOVERNMENT OF INDIA
|
August 25, 2022 |
|
KOTLA PARAMESHWARI Vs. K. PERUMALLU
|
April 28, 2022 |
|
KOTLA SRINIVASULU Vs. STATE OF TELANGANA
|
June 8, 2022 |
|
KOTTE RAGHU Vs. STATE OF ANDHRA PRADESH
|
July 28, 2022 |
|
KOTURI MANAVATHA ROY Vs. VICE-CHANCELLOR, OSMANIA UNIVERSITY
|
May 4, 2022 |
|
KOUSHIK GROUP Vs. STATE OF TELANGANA
|
September 5, 2022 |
|
KRISHNA HYDERABAD Vs. T DHANRAJ HYDERABAD
|
November 24, 2022 |
|
KSHITIJ INFRAVENTURES PVT. LTD Vs. KHORSHED SHAPOOR CHENAI
|
January 7, 2022 |
|
KUDUMULA RAMREDDY Vs. STATE OF TELANGANA
|
July 22, 2022 |
|
KUM. RUPA Vs. STATE OF TELANGANA
|
September 2, 2022 |
|
KUNAMALLA PRABHAKAR Vs. STATE OF ANDHRA PRADESH
|
August 26, 2022 |
|
KUNDUR THIRUPATHI REDDY Vs. A. SRAVAN KUMAR
|
May 26, 2022 |
|
KURBUZAY NEELAKANT RAO Vs. SANJAY MANIK RAO
|
December 21, 2022 |
|
KURU VIJAY KUMAR Vs. STATE OF TELANGANA
|
July 14, 2022 |
|
KUTHADI SRINIVAS RAO Vs. STATE OF TELANGANA
|
December 23, 2022 |
|
L. SHAILAJA Vs. STATE OF TELANGANA
|
June 6, 2022 |
|
LADE KRISHNAMMA Vs. ADHARSANDI PADMA
|
March 15, 2022 |
|
LAFARGE AGGREGATES CONCRETE Vs. SBC INFRA PROJECTS INDIA
|
January 7, 2022 |
|
LALITHA SRIKRISH Vs. STATE OF TELANGANA
|
January 17, 2022 |
|
LANKADASARI LACHAIAH Vs. LANKADASARI VENKATAKKA
|
August 3, 2022 |
|
LAXMI NARAYANA SRIKISHAN Vs. STATE OF TELANGANA
|
December 7, 2022 |
|
LEBURU ASHOK Vs. UNION OF INDIA
|
June 17, 2022 |
|
LEGEND ESTATES PRIVATE LIMITED Vs. KIRPAL SINGH
|
June 8, 2022 |
|
LINGALA VENKANNA Vs. PALNATI YUGENDHAR
|
June 15, 2022 |
|
LINGAMANENI VENKATA SURYA Vs. STATE OF TELANGANA
|
November 19, 2022 |
|
LOGFRESH BIOTECHNOLOGY PVT. LTD. Vs. STATE OF TELANGANA
|
January 19, 2022 |
|
LOTHUGEDDA RAM BABU Vs. MANAGEMENT OF EENADU
|
March 11, 2022 |
|
M. AMARNATH BABU Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 6, 2022 |
|
M. ANAND KUMAR GOUD Vs. STATE OF ANDHRA PRADESH
|
November 17, 2022 |
|
M. ANJAIAH Vs. DIRECTOR
|
November 15, 2022 |
|
M. ANURADHA Vs. PRL SECY, PUBLIC HEALTH MUNICIPAL ENGG.
|
July 28, 2022 |
|
M. CHANDRAIAH Vs. D. VINOD KUMAR
|
June 8, 2022 |
|
M. CHENNA REDDY Vs. SENIOR SUPERINTENDENT OF POST OFFICES
|
July 25, 2022 |
|
M. HARI PRASAD REDDY Vs. AUTHORISED OFFICER, UNION BANK OF INDIA
|
June 7, 2022 |
|
M. HARISH KUMAR Vs. NORTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LTD.
|
April 28, 2022 |
|
M. K. RAO FAMILY TRUST Vs. ZIPPY EDIBLE PRODUCTS PVT. LTD.
|
March 21, 2022 |
|
M. KIRAN MANOHAR Vs. STATE OF TELANGANA
|
March 7, 2022 |
|
M. LAKSHMI Vs. TELANAGANA STATE ROAD TRANSPORT CORPORATION
|
March 16, 2022 |
|
M. LAXMAIAH Vs. UNION OF INDIA
|
June 7, 2022 |
|
M. NARASIMHA REDDY Vs. T.L. BADRAIAH
|
June 13, 2022 |
|
M. RAGHAVENDER REDDY Vs. B. HARITHA
|
August 1, 2022 |
|
M. RAGHUNANDAN RAO Vs. TELANGANA LEGISLATIVE ASSEMBLY
|
March 14, 2022 |
|
M. RATNA REDDY Vs. P. SUSHIL RAMCHANDER
|
March 7, 2022 |
|
M. SHANKAR Vs. STATE OF A. P.
|
March 11, 2022 |
|
M. SRAVAN KUMAR Vs. JOINT COMMISSIONER ST
|
December 15, 2022 |
|
M. SUCHITRA Vs. SINGI REDDY LAXMI
|
December 8, 2022 |
|
M. VENKATA SEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 22, 2022 |
|
M. YOGAM NAIDU Vs. BANK OF BARODA
|
March 9, 2022 |
|
M.A. MAHABOOB Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
June 30, 2022 |
|
M.A. SALEM Vs. SUPERINTENDENT OF POLICE
|
November 4, 2022 |
|
M.A.K.ASSOCIATES,BUILDERS DEVELOPERS Vs. MOHD.TAUFEEQ AHMED KHAN
|
August 26, 2022 |
|
M.ARUNA VENKAT PRASAD Vs. STATE OF TELANGANA
|
November 1, 2022 |
|
M.BHARAT Vs. STATE OF TELANGANA
|
September 1, 2022 |
|
M.GANGAMMMA Vs. SMT.J.MARIYAMMA
|
December 16, 2022 |
|
M.JANARDHAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 10, 2022 |
|
M.JAYANTHI Vs. B.ARJUN REDDY
|
August 10, 2022 |
|
M.KIRAN BABU Vs. STATE OF TELANGANA
|
December 20, 2022 |
|
M.KRUPAKAR Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA
|
September 1, 2022 |
|
M.NARAYANA Vs. STATE OF A.P.
|
July 13, 2022 |
|
M.RAJENDER Vs. HIGH COURT OF TELANGANA
|
February 2, 2022 |
|
M.RAMESH Vs. STATE OF TELANGANA
|
December 9, 2022 |
|
M.RAVINDER RAO Vs. GOVERNMENT OF A.P.
|
April 8, 2022 |
|
M.S PRABHAKAR Vs. STATE BANK OF INDIA
|
July 28, 2022 |
|
M.S.R. ENTERPRISES Vs. POOJA ENTERPRISES
|
April 28, 2022 |
|
M/S MAHESHWARI MEDICAL AND GENERA STORE Vs. STATE OF TELANGANA
|
March 22, 2022 |
|
M/S NECX PVT. LTD. Vs. UNION BANK OF INDIA
|
February 9, 2022 |
|
M/S PRIME PROPERTIES Vs. ALAM KHAN
|
April 7, 2022 |
|
M/S. ALMELO PRIVATE LIMITED Vs. UNION OF INDIA
|
June 17, 2022 |
|
M/S. BACKBONE PROJECTS Vs. AIRPORTS AUTHORITY OF INDIA
|
April 18, 2022 |
|
M/S. BHAGGYA LAXMI ENTERPRISES Vs. UCO BANK
|
May 26, 2022 |
|
M/S. BPR INFRASTRUCTURE LIMITED Vs. M/S. RITES LTD.
|
June 8, 2022 |
|
M/S. DHANALAXMI TRADING COMPANY Vs. STATE OF TELANGANA
|
April 25, 2022 |
|
M/S. GENIUS HIGH SCHOOL Vs. STATE OF TELANGANA
|
August 4, 2022 |
|
M/S. GUARDIAN SECURITY SERVICES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 4, 2022 |
|
M/S. JAISWAL AUTO GAS Vs. M/S. SHV ENERGY PVT. LTD.
|
July 15, 2022 |
|
M/S. KAMADHENU AND COMPANY Vs. STATE OF TELANGANA
|
June 9, 2022 |
|
M/S. KESARI HANUMAN YUVA Vs. STATE OF TELANGANA
|
April 25, 2022 |
|
M/S. MS AGARWAL FOUNDRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
July 1, 2022 |
|
M/S. OSMED FORMULATIONS PVT. LTD. Vs. STATE OF TELANGANA
|
August 2, 2022 |
|
M/S. PRIME PROPERTIES A PARTNERSHIP FIRM Vs. PILLI MALLAIAH
|
January 31, 2022 |
|
M/S. PRIYARAJAI FIBERS LTD. Vs. M/S. Z K CONTAIERS
|
August 2, 2022 |
|
M/S. R.K.DISTILLERIES PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER
|
January 28, 2022 |
|
M/S. SHREE KEDARNATH SUGAR AGRO PRODUCTS LTD Vs. STATE OF TELANGANA
|
June 7, 2022 |
|
M/S. SRI SAIRAM CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
|
March 3, 2022 |
|
M/S. THE AGA KHAN ACADEMY Vs. ASSISTANT P.F. COMMISSIONER
|
June 6, 2022 |
|
M/S. UNITEK POWER SOLUTION INDIA Vs. STATE OF TELANGANA
|
June 10, 2022 |
|
M/S. USV PRIVATE LIMITED FORMERLY USV LIMITED Vs. STATE OF TELANGANA
|
June 7, 2022 |
|
M/S. VEERASHAIV AVIDYA VARDAK SANGH Vs. K.V.L. ANAND
|
January 28, 2022 |
|
M/S.GOPAL ROLLER FLOUR MILLS Vs. BHAGWAN TRADERS
|
April 29, 2022 |
|
MACHARLA RAMESH Vs. STATE OF TELENGANA
|
April 18, 2022 |
|
MACHIRAJU VASUDEVA MURALI Vs. UNION OF INDIA
|
March 21, 2022 |
|
MADDIREDDY JANARDHAN Vs. NASEEM KHATUN
|
August 11, 2022 |
|
MADDULA AKSHATHA LAKSHMI Vs. STATE OF TELANGANA
|
December 8, 2022 |
|
MADDURI DEVENDRA Vs. STATE OF TELANGANA
|
December 6, 2022 |
|
MADDURI NARAYANA REDDY Vs. STATE OF TELANGANA
|
March 9, 2022 |
|
MADEENAM RAJU Vs. B, SAINATH
|
July 25, 2022 |
|
MADGAL SRIHARI Vs. BANDARI KRISHNA
|
March 15, 2022 |
|
MADHU KONERU Vs. DIRECTORATE OF ENFORCEMENT
|
July 11, 2022 |
|
MADIRAJU RADHA KRISHNA RAO Vs. LAND ACQUISITION OFFICE
|
April 1, 2022 |
|
MADUPU ENTERPRISES PRIVATE LIMITED Vs. B.SURYANARAYANA MURTHY
|
August 8, 2022 |
|
MAGMA HDI GENERAL INSURANCE CO LTD Vs. KANNAVENIKANNABOINA MALLAVVA
|
July 4, 2022 |
|
MAHABUBNAGAR DISTRICT PALAMOORI MIGRANT LABOUR UNION Vs. STATE OF TELANGANA
|
June 15, 2022 |
|
MAHESHWARI MEDICAL AND GENERAL STORE Vs. STATE OF TELANGANA
|
August 8, 2022 |
|
MAJUMDAR AZITH BAJI Vs. STATE OF TELANGANA
|
November 19, 2022 |
|
MALLADA K. SRI RAM Vs. STATE OF TELANGANA
|
January 25, 2022 |
|
MALOTH CHITTEMMA Vs. MANAGING DIRECTOR
|
August 23, 2022 |
|
MALOTH NARENDER Vs. STATE OF TELANGANA
|
April 26, 2022 |
|
MALYALA SUJATHA Vs. STATE OF TELANGANA
|
September 6, 2022 |
|
MAMIDI RAMULU Vs. STATE OF TELANGANA
|
August 1, 2022 |
|
MANAGEMENT OF BHAGWAN MAHAVEER HOSPITAL Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL
|
December 6, 2022 |
|
MANAGEMENT OF METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. UNION OF WATER SUPPLY AND SEWERAGE BOARD EMPLOYEES
|
January 27, 2022 |
|
MANAGING DIRECTOR Vs. STATE OF TELANGANA
|
December 22, 2022 |
|
MANAGING DIRECTOR Vs. GODA RAM BAI
|
July 28, 2022 |
|
MANDALA MURALI Vs. STATE OF A.P.
|
February 11, 2022 |
|
MANDULA PRABHU Vs. STATE OF A.P.
|
March 4, 2022 |
|
MANE SHESHRAO Vs. VICE CHANCELLOR
|
June 6, 2022 |
|
MANIPATI LINGAM Vs. STATE OF TELANGANA
|
December 6, 2022 |
|
MANIZA JUMABHOY Vs. KARIM NAWAZ ALLADIN
|
February 7, 2022 |
|
MANIZA JUMABHOY Vs. AHMED NAWAZ ALLADDIN
|
June 14, 2022 |
|
MANJUSRI BURGUL Vs. DR.KONAPPA S.KUNTUMALLA
|
April 21, 2022 |
|
MANNEM VENKAT RAMANA Vs. STATE OF TELANGANA
|
October 29, 2022 |
|
MANOJ KUMAR MAHANAND Vs. STATE OF TELANGANA
|
August 22, 2022 |
|
MANTURI SHASHI KUMAR Vs. DIRECTOR
|
October 17, 2022 |
|
MARATHA RAHUL RAO RAHUL Vs. STATE OF TELANGANA
|
December 29, 2022 |
|
MARATI JAMUNA BAI Vs. JUNUTHULA JANARDHAN REDDY
|
August 3, 2022 |
|
MARENNAGARI VISHVANATHAM Vs. RAJANAGARAM RAMAKRISHNA
|
August 11, 2022 |
|
MAREPALLY VENKANNA Vs. STATE OF ANDHRA PRADESH
|
August 25, 2022 |
|
MARLA LAXMI Vs. V.PRABHAKAR
|
February 1, 2022 |
|
MARPALLY RAMREDDY Vs. MARPALLY JYOTHI
|
September 21, 2022 |
|
MARUTHI CORPORATION LIMITED Vs. SICOM LIMITED
|
July 26, 2022 |
|
MARUTHI GINNING AND PRESSING FACTORY Vs. RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL-II
|
July 1, 2022 |
|
MASIPEDDY RAJAIAH Vs. BATHINI MOGILI
|
December 8, 2022 |
|
MATTA RAJA REDDY Vs. STATE OF TELANGANA
|
October 20, 2022 |
|
MATTA RAJA REDDY Vs. STATE OF TELANGANA
|
July 26, 2022 |
|
MATURI SUMAN Vs. STATE OF TELANAGNA
|
April 29, 2022 |
|
MAWAR STEEL Vs. MUDDU AND MUDU IMPORT AND EXPORT PRIVATE LIMITED
|
March 2, 2022 |
|
MAYURI NAGAR WEL. ASSN. Vs. STATE
|
June 23, 2022 |
|
MBK DEVELOPERS Vs. STATE OF TELANGANA
|
August 11, 2022 |
|
MD. ABDUL MUQEET AMAN Vs. STATE OF TELANGANA
|
March 8, 2022 |
|
MD. AFROZ BAIG Vs. STATE BANK OF INDIA
|
September 19, 2022 |
|
MD. AMIR AHMED Vs. A.P. STATE WAKF TRIBUNAL
|
March 2, 2022 |
|
MD. EBADULLA KHAN Vs. LIFE INSURANCE CORPORATION OF INDIA LIMITED
|
July 22, 2022 |
|
MD. RIZWAN ARFATH Vs. STATE OF TELANGANA
|
November 16, 2022 |
|
MD. SARWAR Vs. MD. CHAND MIYA
|
June 8, 2022 |
|
MD.AZEEMODDIN Vs. BASHETTY SAROJA
|
February 9, 2022 |
|
MEDIPALLY BHARATH KUMAR REDDY Vs. STATE OF TELANGANA
|
November 21, 2022 |
|
MEILSEWMAYTASBHEL Vs. STATE OF TELANGANA
|
March 15, 2022 |
|
MEKALA BIXAPATHI BUCHAIAH Vs. STATE OF TELANGANA
|
August 4, 2022 |
|
MEKALA LAKSHMAIAH Vs. GOVERNMENT OF INDIA, MINISTRY OF HOME
|
July 8, 2022 |
|
MEKALA SHIVA Vs. STATE OF TELANGANA
|
June 30, 2022 |
|
METHUKU VENTURES LTD. Vs. STATE OF TELANGANA
|
February 1, 2022 |
|
METTU KRISHNA REDDY Vs. STATE OF TELANGANA
|
January 21, 2022 |
|
METUKU JANARDHAN Vs. CHIDRA UMA MAHESWAR RAO
|
July 21, 2022 |
|
MICRO SYSTEMS AND SERVICES SOLE PROPRIETORSHIP Vs. UNION OF INDIA
|
September 5, 2022 |
|
MIDDELA SRIKANTHA CHARY Vs. STATE OF TELANGANA
|
June 21, 2022 |
|
MINERAL EXPLORATION CORPORATION LTD. Vs. A. GOVINDA RAO
|
March 4, 2022 |
|
MIR MOHSIN MOHIUDDIN ALI KHAN Vs. MOHD. JANI
|
March 29, 2022 |
|
MIRZA GHOUSIA Vs. STATE OF TELANGANA
|
October 19, 2022 |
|
MIRZA IBRAHIM BAIG Vs. STATE OF TELANGANA
|
April 26, 2022 |
|
MOGURAM KANAKAIAH Vs. STATE OF A.P
|
August 2, 2022 |
|
MOHAMED ABDUL NAYEEM ZAKEE Vs. STATE OF TELENGANA
|
January 19, 2022 |
|
MOHAMMAD ABDUL MOHAIMIN Vs. STATE OF TELANGANA
|
October 21, 2022 |
|
MOHAMMAD FAREED PASHA Vs. STATE OF TELANGANA
|
November 22, 2022 |
|
MOHAMMAD RAFIUDDIN Vs. PRIDE INDIA AVENUES PVT LTD
|
July 4, 2022 |
|
MOHAMMAD ZIYAODDIN Vs. UNION OF INDIA
|
August 25, 2022 |
|
MOHAMMED ABDUL AHAD Vs. STATE TELANGANA
|
November 28, 2022 |
|
MOHAMMED ABDUL MAJAR Vs. UNION OF INDIA
|
May 5, 2022 |
|
MOHAMMED AMJAD Vs. STATE OF TELANGANA
|
March 16, 2022 |
|
MOHAMMED ANSER JALEEL Vs. STATE OF TELANGANA
|
June 23, 2022 |
|
MOHAMMED BARKATH ALI Vs. STATE OF TELANGANA
|
September 13, 2022 |
|
MOHAMMED DANISH KHAN Vs. STATE OF TALENGANA
|
June 21, 2022 |
|
MOHAMMED FAROOQ ALI KHAN Vs. STATE OF TELANGANA
|
November 8, 2022 |
|
MOHAMMED GUFRAN RABBANI Vs. STATE OF TELANGANA
|
February 10, 2022 |
|
MOHAMMED IMMAD ULLAH KHAN Vs. UNION OF INDIA
|
August 8, 2022 |
|
MOHAMMED JAHANGIR SAHEB Vs. MOHAMED DAWOOD
|
August 2, 2022 |
|
MOHAMMED MAHABOOB ALI KHAN Vs. K. ADINARAYANA
|
July 20, 2022 |
|
MOHAMMED MOIZ HUSSAIN Vs. STATE OF TELANGANA
|
September 1, 2022 |
|
MOHAMMED MUJTABA ALI Vs. MOHAMMED MURTAZA ALI
|
June 10, 2022 |
|
MOHAMMED MUSTAFA Vs. STATE OF TELANGANA
|
April 6, 2022 |
|
MOHAMMED NAIMUDDIN Vs. MOHAMMED SAJID
|
March 4, 2022 |
|
MOHAMMED QAYYUM Vs. P. MADANMOHAN
|
November 4, 2022 |
|
MOHAMMED QURESHI Vs. STATE OF TELANGANA
|
June 28, 2022 |
|
MOHAMMED SAJID Vs. MOHAMMED NAIMUDDIN
|
March 4, 2022 |
|
MOHAMMED SAMI ULLAH QURESHI Vs. GOVERNMENT OF TELANGANA
|
March 23, 2022 |
|
MOHD ABDUS SALEEM Vs. KHAIRUNNISA GOUHER
|
September 19, 2022 |
|
MOHD BIN SALAM Vs. STATE OF TELANGANA
|
October 31, 2022 |
|
MOHD IRFAN KHAN Vs. STATE OF TELANGANA
|
September 27, 2022 |
|
MOHD MAHABOOB KHAN Vs. STATE OF ANDHRA PRADESH
|
March 14, 2022 |
|
MOHD. ABDUL AZEEM Vs. STATE OF A.P.
|
July 7, 2022 |
|
MOHD. ABDUL AZIZ Vs. MANAGING COMMITTEE, MASJID-E-SULTAN BAGH
|
November 28, 2022 |
|
MOHD. ALI IQBAL MIYA MOHAMMED YOUSUF Vs. STATE OF TELANGANA
|
June 21, 2022 |
|
MOHD. ASLAM Vs. UNION OF INDIA
|
November 1, 2022 |
|
MOHD. FAYAZUDDIN Vs. STATE OF TELANGANA
|
September 8, 2022 |
|
MOHD. IBRAHIM Vs. STATE OF TELANGANA
|
January 21, 2022 |
|
MOHD. IQBAL ALI Vs. SYED SHAH JAFFAR HUSSAIN
|
April 25, 2022 |
|
MOHD. ISHAQ ANSARI Vs. STATE OF A.P.
|
November 10, 2022 |
|
MOHD. JAHANGIR Vs. STATE OF TELANGANA
|
July 5, 2022 |
|
MOHD. JAHANGIR Vs. STATE OF TELANGANA
|
March 25, 2022 |
|
MOHD. KHASIM KHASIM Vs. STATE
|
July 7, 2022 |
|
MOHD. MAJEED Vs. STATE OF TELANGANA
|
March 24, 2022 |
|
MOHD. MOINUDDIN Vs. S. SHANKARAIAH
|
June 8, 2022 |
|
MOHD. MOIZUDDIN SIDDIQUI Vs. MOHD. FAKHRUDDIN SIDDIQUI
|
April 20, 2022 |
|
MOHD. NIZAMUDDIN Vs. SYED JHAHANGIR HUSSAIN
|
September 2, 2022 |
|
MOHD. RAFIUDDIN Vs. MUMTAZ YARUD DOWLA
|
December 1, 2022 |
|
MOHD. RIZSRAN ALI Vs. STATE OF TELANGANA
|
October 14, 2022 |
|
MOHD. SALEEM GANDHI Vs. K. PADMAVATHI
|
August 25, 2022 |
|
MOHD. SYED BIN MUBARAK Vs. A.P.S.R.T.C
|
November 2, 2022 |
|
MOHD. SYED BIN MUBARAK Vs. APSRTC
|
December 2, 2022 |
|
MOHD.ABDULMUNEEM Vs. SHAHANAZ SULTANA
|
September 6, 2022 |
|
MOHD.KHAZA KHALEEMUDDIN Vs. MOHD.KHAZA FAKRUDDIN
|
November 29, 2022 |
|
MOHD.RAFIQUE MITHA BHATIYA Vs. STATE OF TELANGANA
|
April 4, 2022 |
|
MOOD CHINNA GANGARAM Vs. MALAVATH JAGMAL
|
March 4, 2022 |
|
MORNING WALKER ASSOCIATION Vs. GOVERNMENT OF A.P.
|
November 3, 2022 |
|
MOTI BAI Vs. MAGAN LAL
|
February 25, 2022 |
|
MOTTE PUNNAM RAJU Vs. DONTHA KRISHNA
|
October 21, 2022 |
|
MR. Y.S. JAGAN MOHAN REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 26, 2022 |
|
MRS. ANITA HARI Vs. STATE OF TELANGANA
|
December 6, 2022 |
|
MRS. C. ANURADHA Vs. STATE OF A.P.
|
September 7, 2022 |
|
MRS. KOPPALA YASODHA Vs. AXIS BANK LTD
|
June 2, 2022 |
|
MULLI SOWMYA Vs. STATE OF TELANGANA
|
February 22, 2022 |
|
MURALIDHAR SINGH Vs. DISTRICT COLLECTOR, HYDERABAD DISTRICT
|
June 6, 2022 |
|
MURARI PAVANI Vs. STATE OF TELANGANA
|
November 9, 2022 |
|
MURTUZA Vs. BAQUER ALI
|
December 7, 2022 |
|
MUSTAFA OMER MISRI Vs. STATE OF ANDHRA PRADESH
|
December 30, 2022 |
|
MYLAN LABORATORIES LTD. Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX
|
January 4, 2022 |
|
N. KISHORE KUMAR Vs. INDIAN OIL CORPORATION LIMITED
|
October 26, 2022 |
|
N. NISHANTH REDDY Vs. STATE OF TELANGANA
|
January 31, 2022 |
|
N. PARVATHALU Vs. APSRTC
|
February 21, 2022 |
|
N. SUREKHA Vs. STATE OF TELANGANA
|
July 25, 2022 |
|
N.HANUMANTHU Vs. STATE OF ANDHRA PRADESH
|
August 2, 2022 |
|
N.JAYASRI Vs. STATE OF TELANGANA
|
January 3, 2022 |
|
N.K. NAIK Vs. APSRTC
|
November 8, 2022 |
|
N.KRISHNA Vs. MANAGING DIRECTOR
|
November 9, 2022 |
|
N.RAJENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
|
September 20, 2022 |
|
N.RAJU Vs. DIRECTOR GENERAL OF POLICE
|
December 6, 2022 |
|
N.RAMA RAO Vs. UNION OF INDIA
|
October 18, 2022 |
|
N.RAMULU Vs. DEPOT MANAGER
|
November 8, 2022 |
|
N.V. SUBBARAYUDU Vs. MYSORE POLYMERS AND RUBBER PRODUCTS LTD.
|
January 5, 2022 |
|
N.VIJAYA LAKSHMI Vs. N.SUJATHA
|
September 2, 2022 |
|
NADHI BIO PRODUCTS PVT LTD Vs. STATE OF TELANGANA
|
September 12, 2022 |
|
NAGAMANI Vs. BALAMANI
|
October 19, 2022 |
|
NAGANDLA SESHAMMA Vs. STATE OF TELANGANA
|
November 10, 2022 |
|
NAGARJUNA NAGAR WELFARE ASSOCIATION Vs. STATE OF TELANGANA
|
April 1, 2022 |
|
NAGUBANDI PULLAIAH Vs. MADHURI SRINIVAS RAO
|
October 11, 2022 |
|
NAIK ARAVIND KUMAR Vs. Y. SUDHAKAR REDDY
|
April 22, 2022 |
|
NALIN VENKAT KISHORE KUMAR Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
|
January 19, 2022 |
|
NALLA SRINVIAS REDDY Vs. STATE OF TELANGANA
|
July 14, 2022 |
|
NALLA SRINVIAS REDDY Vs. STATE OF TELANGANA
|
November 17, 2022 |
|
NANDAMURI SATYANARAYANA Vs. STATE OF TELANGANA
|
April 12, 2022 |
|
NARESH THAPAR Vs. CH. SAILU
|
October 13, 2022 |
|
NARIGA RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 4, 2022 |
|
NARRA VIJAYA Vs. STATE OF TELANGANA
|
December 21, 2022 |
|
NARSIMHA REDDY Vs. JYOTHI SEEDS
|
July 5, 2022 |
|
NARSIMHA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 26, 2022 |
|
NASREEN SULTANA Vs. STATE OF TELANGANA
|
February 18, 2022 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. G. NARSING RAO
|
April 22, 2022 |
|
NATIONAL INSTITUTE OF TECHNOLOGY Vs. CHANDRA MOHAN ANDUGULA
|
February 8, 2022 |
|
NATIONAL INSURANCE CO. LTD Vs. BANDA AMRUTHA REDDY
|
February 2, 2022 |
|
NATIONAL INSURANCE CO. LTD Vs. NARSURI SUDARSHAN RAO
|
March 10, 2022 |
|
NATIONAL INSURANCE CO. LTD. Vs. JADA MUTHYALI
|
March 10, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. GODDETI ANNAPOORNA
|
January 24, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. VELPULA RAJESWARI
|
February 10, 2022 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NANDAGIRI LINGASWAMY
|
March 3, 2022 |
|
NATIONAL STOCK EXCHANGE OF INDIA LIMITED Vs. STATE OF TELANGANA
|
April 12, 2022 |
|
NAVEEN KUMAR CHINTHAPANDU Vs. STATE OF TELANGANA
|
November 1, 2022 |
|
NAVEEN KUMAR SIROHIWAL Vs. STATE OF ANDHRA PRADESH
|
July 15, 2022 |
|
NAVEEN P MALVAY Vs. SAMSKRUTHI SHELTERS
|
June 21, 2022 |
|
NAVNEETA STEELS PRIVATE LIMITED Vs. STATE BANK OF LNDIA
|
October 18, 2022 |
|
NAWAB SYED MOHAMMED ALI KHAN Vs. STATE OF TELANGANA
|
July 11, 2022 |
|
NCC VIZAG URBAN INFRASTRUCTURE LIMITED Vs. M/S. MATUSUDO INDUSTRIES
|
April 19, 2022 |
|
NEELA SATYANARAYANA Vs. R. SUBRAHMANYAM
|
April 4, 2022 |
|
NEKKANTI VENKATA RAO Vs. JAKKA VINOD KUMAR REDDY
|
June 6, 2022 |
|
NEOPRIDE PHARMACEUTICALS LTD. Vs. ADJUDICATING AUTHORITY
|
September 13, 2022 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAHAZADI BEGUM
|
June 10, 2022 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RAMAVATH BASHYA
|
March 8, 2022 |
|
NEW INDIA ASSURANCE CO.LTD Vs. K VENKATESH
|
September 21, 2022 |
|
NEW INDIA ASSURANCE COM. LTD Vs. PADALA LINGA GOUD
|
April 28, 2022 |
|
NEW INDIA ASSURANCE COMPANY Vs. SRI BHUKYA HUMBA
|
April 1, 2022 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A BRAHMANANDAM
|
October 19, 2022 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. USHAM MANEMMA
|
March 14, 2022 |
|
NEW JAI HIND COLONY WELFARE SOCIETY Vs. MOHAMMED JEELANI
|
December 20, 2022 |
|
NEXUS FEEDS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 8, 2022 |
|
NIMMALA SAMANITA Vs. STATE OF TELANGANA
|
March 24, 2022 |
|
NIMMALA SAMANITA Vs. STATE OF TELANGANA
|
June 14, 2022 |
|
NIPRO MEDICAL INDIA PVT. LTD. Vs. BRS HEALTH AND RESEARCH INSTITUTE PVT. LTD.
|
August 26, 2022 |
|
NIRMALA INFRA PROJECTS INDIA LIMITED Vs. STATE OF TELANGANA
|
October 20, 2022 |
|
NIRMALA JACOB Vs. STATE OF TELANGANA
|
December 22, 2022 |
|
NOOKALA VENKATESWARLU DIED Vs. UNION OF INDIA
|
April 12, 2022 |
|
NUNE SRINIVAS Vs. STATE OF TELANGANA
|
December 15, 2022 |
|
OLA FLEET TECHNOLOGIES PVT LTD Vs. UNION OF INDIA
|
March 16, 2022 |
|
ONDI SATYANARAYANA SATTIBABU Vs. CARGO CARRIERS
|
December 5, 2022 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. AKULA NARAYANA
|
June 8, 2022 |
|
ORSU NAGESH Vs. STATE OF TELANGANA
|
April 13, 2022 |
|
ORUGANTI RAMULU Vs. P. RAVINDAR GOUD
|
November 24, 2022 |
|
ORUSUNNISSA BEGUM Vs. INCOME TAX OFFICER
|
August 4, 2022 |
|
P KRISHNA MURTHY Vs. LAND ACQUISITION OFFICER
|
September 28, 2022 |
|
P PARVATHI Vs. PATHLOTH MANGAMMA
|
July 7, 2022 |
|
P V G SRINIVASA RAO Vs. STATE OF TS
|
September 19, 2022 |
|
P. BHASKAR RAO Vs. STATE OF ANDHRA PRADESH
|
March 2, 2022 |
|
P. JAIPAL REDDY Vs. STATE OF AP
|
November 7, 2022 |
|
P. LAKSHMANA CHARY Vs. STATE
|
August 17, 2022 |
|
P. RAJESHWARI Vs. STATE OF A.P.
|
July 14, 2022 |
|
P. RAMA DEVI Vs. M. SEETA
|
April 12, 2022 |
|
P. RAMASESHU Vs. A.P. SOCIAL WELFARE RESIDENTIAL EDUCATIONAL
|
March 8, 2022 |
|
P. RAMBABU Vs. STATE OF TELANGANA
|
January 24, 2022 |
|
P. RAVINDRANATH Vs. GOVT. OF A.P.
|
April 21, 2022 |
|
P. SARITHA Vs. PEREM SRINIVAS
|
January 4, 2022 |
|
P. SRINIVAS Vs. A.P.D.D.C. LTD.
|
September 26, 2022 |
|
P. SRINIVAS VIJAY Vs. STATE
|
August 30, 2022 |
|
P. SUBBA RAO Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
|
November 17, 2022 |
|
P. SUNITHA BAI Vs. STATE OF TELANGANA
|
November 8, 2022 |
|
P. SUSHIL RAMCHANDER Vs. KAKATIYA PROJECTS
|
March 7, 2022 |
|
P. V. BHASKAR RAO Vs. INDIAN BANK
|
February 7, 2022 |
|
P. VENKATA LAXMI NARSIMHA RAO Vs. STATE
|
April 12, 2022 |
|
P. VENKATA RAMANA Vs. STATE OF TELANGANA
|
October 27, 2022 |
|
P. VENKATA RAVI KISHORE Vs. JMR DEVELOPERS PVT. LTD.
|
June 10, 2022 |
|
P.ANJI REDDY Vs. PRINCIPAL SECRETARY
|
December 19, 2022 |
|
P.KRISHNA PRAVEEN Vs. STATE OF TELANGANA
|
April 22, 2022 |
|
P.KRISHNAM RAJU Vs. STATE OF TELANGANA
|
January 7, 2022 |
|
P.LAXMAMMA Vs. STATE OF TELANGANA
|
November 24, 2022 |
|
P.PRAVEEN KUMAR Vs. STATE OF TELANGANA
|
November 8, 2022 |
|
P.PRAVEEN KUMAR Vs. STATE OF TELANGANA
|
December 20, 2022 |
|
P.RAGHU Vs. P.SUKANYA
|
October 17, 2022 |
|
P.SANJEEVA REDDY Vs. P.LAKSHMI DEVI
|
August 2, 2022 |
|
P.SHANTHA Vs. P. T. VIKRAM
|
November 2, 2022 |
|
P.V.RAGHAVULU Vs. P.LAXMAIAH
|
December 20, 2022 |
|
P.VASUKI Vs. STATE OF TELANGANA
|
November 15, 2022 |
|
P.VIKRAM DEVA REDDY Vs. STATE
|
January 28, 2022 |
|
PACHIPULUSU SURESH Vs. C. CHANDRAMMA
|
June 16, 2022 |
|
PADALA SRINIVASA REDDY Vs. MARY CHACKO DIED AS PER LRS
|
January 3, 2022 |
|
PAGILLA NAGESHWARA RAO Vs. STATE OF TELANGANA
|
March 8, 2022 |
|
PAGILLA VENKANNA Vs. ANIMOLLA HUSSAIN DIED
|
November 2, 2022 |
|
PAKALA SATYANARAYANA RAO Vs. STATE OF TELANGANA
|
December 23, 2022 |
|
PALEPU BHARAT BABU Vs. PALLEBOINA SHANKAR
|
November 1, 2022 |
|
PALLE YADAGIRI Vs. PALLE NARSING RAO
|
March 15, 2022 |
|
PALLEBOINA NEELADRI Vs. STATE OF A.P.
|
October 19, 2022 |
|
PALLERLA RAMESH Vs. ANDHRA BANK
|
April 18, 2022 |
|
PALLERLA RAMESH \ K.RAMASWAMY Vs. STATE OF TELANGANA
|
April 18, 2022 |
|
PANADI GANGARAM Vs. STATE OF TELANGANA
|
December 20, 2022 |
|
PANDI PRAKASA RAO Vs. STATE OF TELANGANA
|
September 5, 2022 |
|
PANDIRI RAMANATHAM Vs. STATE OF A. P.
|
March 9, 2022 |
|
PANJA V.S.K. HARSA MURTHY Vs. P. LAKSHMI
|
June 22, 2022 |
|
PANNEERU MOHAN RAJU CHANDRA MOHAN Vs. STATE OF TELANGANA
|
February 7, 2022 |
|
PARAMJEET SINGH Vs. LOYOLA EDUCATIONAL SOCIETY
|
April 1, 2022 |
|
PARAS COLLINS DISTILLERIES PVT. LTD. Vs. STATE OF ANDRA PRADESH
|
September 8, 2022 |
|
PARVEEN BEGUM Vs. HIGH COURT OF A.P.
|
February 17, 2022 |
|
PASANOLI PRABAKAR Vs. M/S. TATA PRESS LTD.,
|
January 4, 2022 |
|
PASULADI RAMESH Vs. STATE OF A.P.
|
August 11, 2022 |
|
PATHAPALLY KRISHNA REDDY Vs. POCHARAM MAHENDER REDDY
|
August 17, 2022 |
|
PATIL BHUMA REDDY Vs. PATIL SOMANNA
|
November 8, 2022 |
|
PATSAMATLA RANGA RAJU Vs. SHANMUKHA PRASAD YELAMANCHII
|
January 5, 2022 |
|
PAVAN KUMAR AGGARWAL Vs. G.RAJ KUMARI
|
November 22, 2022 |
|
PAWAN MALHAN Vs. STATE OF TELANGANA
|
August 1, 2022 |
|
PEDDA KAPU NARSI REDDY Vs. LAND ACQUISITION OFFICER
|
September 2, 2022 |
|
PEDDAPALLY PADMAVATHI Vs. THOGARI RENUKA
|
November 21, 2022 |
|
PENDEKATLA YAKAIAH Vs. V.ANJAN KUMAR
|
June 7, 2022 |
|
PENTHALA ARUNA Vs. KUDIKALA SWAMY
|
March 11, 2022 |
|
PEPSICO INC Vs. MAGFAST BEVERAGES
|
October 26, 2022 |
|
PERVEZ MOHAMMAD ABDULPARVEZ MOHAMMAD ABDUL Vs. UNION OF INDIA
|
October 26, 2022 |
|
PFIZER LIMITED Vs. STATE OF TELANGANA
|
October 19, 2022 |
|
PIDATHALA PRUDVI UPADYAYA Vs. STATE OF TELANGANA
|
December 27, 2022 |
|
PILLENDLA SARITHA Vs. STATE OF TELANGANA
|
September 7, 2022 |
|
PILLI SAMBASIVA RAO Vs. STATE OF TELANGANA
|
April 12, 2022 |
|
PILLY GOPAL Vs. PILLY RAMULU
|
March 4, 2022 |
|
PINGILI PRASAD RAO Vs. PINGILI VIDYA SANKAR GOKUL
|
June 28, 2022 |
|
PINNAMA RAJU SANTOSH KUMAR Vs. STATE OF TELANGANA
|
November 16, 2022 |
|
PODURI RANJITH Vs. STATE OF TELENGANA
|
April 18, 2022 |
|
POLADI RAMANA RAO Vs. STATE OF TELANGANA
|
August 8, 2022 |
|
PONNAM ANOOP KUMAR Vs. STATE OF TELANGANA
|
February 18, 2022 |
|
POORNIMA SHREE Vs. CHAMAN KUMAR
|
April 25, 2022 |
|
POOSA MANASA Vs. STATE OF TELANGANA
|
May 19, 2022 |
|
PR. COMMISSIONER OF INCOME TAX-2 Vs. GJ TRADING PVT LTD
|
September 5, 2022 |
|
PRAKSASH SINGH Vs. UNION OF INDIA
|
June 6, 2022 |
|
PRAMILA BAI Vs. E.RUKMINI BAI
|
August 26, 2022 |
|
PREM SINGH RATHORE Vs. T.RAIA SINOH
|
March 11, 2022 |
|
PRESIDENT, HEALTHCARE REFORMS DOCTORS ASSN., HYD ANOTHER Vs. SPL CHIEF SECY, HEALTH, MEDICAL FAMILY WELF DEPT, HYD 4
|
January 19, 2022 |
|
PROF. GADDAM LAXMAN Vs. STATE OF TELANGANA
|
January 3, 2022 |
|
PROJECT DIRECTOR, DISTRICT RURAL DEVELOPMENT AGENCY Vs. MD.FAYYAZ QUADRI
|
November 17, 2022 |
|
PULIMAMIDI SHASHIDHAR REDDY Vs. STATE OF TELANGANA
|
September 20, 2022 |
|
PUSALA VENKAT REDDY Vs. PUSALA SANGA REDDY
|
August 24, 2022 |
|
PUSHPALATHA Vs. K.MURALI KRISHNA MURALIDHAR
|
January 24, 2022 |
|
R. CHINNA PEDDANNA, S/O. GANGARAM Vs. DISTRICT COLLECTOR
|
September 20, 2022 |
|
R. RAGHAVENDER RAO Vs. STATE OF TELANGANA
|
February 1, 2022 |
|
R. RAJESH KUMAR Vs. STATE OF TELANGANA
|
June 14, 2022 |
|
R. SUDARSHAN REDDY Vs. GURRALA VIJITHA
|
June 30, 2022 |
|
R.A. DAYANAND Vs. ASHOKA CHAMBERS OWNERS ASSOCIATION
|
October 20, 2022 |
|
R.JAYA LAKSHMI Vs. STATE OF TELANGANA
|
October 13, 2022 |
|
R.RAGHURAM REDDY Vs. TELANGANA STATE DISASTER RESPONSE AND FIRE SERVICES DEPARTMENT
|
December 20, 2022 |
|
R.SATYANARAYANA Vs. R. LAKSHMI NARASAMMA
|
November 30, 2022 |
|
R.SRIRAM KUMAR Vs. ANIL LAKHWANI
|
March 17, 2022 |
|
R.VENKATESH Vs. K.CHANDRA PRAKASH
|
August 3, 2022 |
|
R.VIMALA DEVI Vs. STATE OF A.P.
|
June 7, 2022 |
|
RADHA BAI Vs. DY. C.T.O. HYDERABAD
|
November 22, 2022 |
|
RADHIKA Vs. ENGINEER IN CHIEF RB ADMINISTRATION
|
July 28, 2022 |
|
RAGAM RAMA KRISHNA Vs. STATE OF TELENGANA
|
July 29, 2022 |
|
RAGHAVENDRA COLONY WELFARE SOCIETY Vs. STATE OF TELANGANA
|
March 8, 2022 |
|
RAGHUNATH SINGH Vs. BRICMOR INFRA PROJECTS PRIVATE LIMITED,
|
October 17, 2022 |
|
RAGYA BEE Vs. M/S. PS.R. CONSTRUCTIONS
|
January 27, 2022 |
|
RAJESH JHALANI Vs. STATE OF ANDHRA PRADESH
|
January 7, 2022 |
|
RAJINI CHAOUDARY Vs. STATE OF TELANGANA
|
April 29, 2022 |
|
RAJKAMAL ELECTRONICS PRIVATE LIMITED Vs. SONY INDIA PVT. LTD
|
October 27, 2022 |
|
RAJSHEKAR REDDY GILLELA Vs. STATE OF TELANGANA
|
March 4, 2022 |
|
RAJU DEVIDAS RATHODE Vs. STATE OF TELANGANA
|
November 30, 2022 |
|
RAKSHITHA HOSPITAL Vs. K.BADRINATH
|
October 20, 2022 |
|
RAM KRISHAN MUDHOLKAR Vs. STATE OF ANDHRA PRADESH
|
February 21, 2022 |
|
RAM SWAROOP AGARWAL Vs. STATE OF TELANGANA
|
October 20, 2022 |
|
RAMA LACE INDUSTRIES Vs. CHIEF CONTROLLING REVENUE
|
April 21, 2022 |
|
RAMAKRISHNAIAH Vs. P. PRAKASH RAO
|
June 8, 2022 |
|
RAMESH GAIKWAD Vs. LALITHA SRIKRISH
|
January 27, 2022 |
|
RAMREDDY NALLA Vs. STATE OF TELANANA
|
November 17, 2022 |
|
RAPOLU SHOBHA Vs. STATE OF TELANGANA
|
September 13, 2022 |
|
RASHMI METALIKS LIMITED Vs. TECHNO UNIQUE INFRATECH PVT. LTD
|
June 6, 2022 |
|
RASULA MUKUNDA RAO Vs. STATE OF TELANGANA
|
April 22, 2022 |
|
RATANLAL Vs. SMT. DEVARAPALLI INDIRA
|
November 2, 2022 |
|
RATHOD SUREKHA BAI Vs. STATE OF TELANGANA
|
November 10, 2022 |
|
RAVI KUMAR PANASA Vs. UNION OF INDIA
|
April 18, 2022 |
|
RAVI TIRUMALA Vs. STATE OF TELANGANA
|
September 16, 2022 |
|
RAVINDER RAO Vs. GOVERNMENT OF A.P.
|
April 8, 2022 |
|
RAVINDER REDDY Vs. STATE OF TELANGANA
|
December 9, 2022 |
|
RAVIPATI PRABHAKAR RAO PRABHAKAR RAO Vs. STATE OF TELANGANA
|
March 17, 2022 |
|
RAYS TECHNOLOGIES INDIA PVT LTD Vs. INDIAN BANK
|
September 15, 2022 |
|
RAZAK Vs. STATE OF TELANGANA
|
December 19, 2022 |
|
RAZIA BEE Vs. DISTRICT COLLECTOR PANCHAYATS
|
July 27, 2022 |
|
RAZIA BEGUM Vs. N. HANUMANTH REDDY
|
March 14, 2022 |
|
REGIONAL MANAGER Vs. P.NARASIMHA REDDY
|
August 24, 2022 |
|
REGIONAL PROVIDENT FUND COMMISSIONER, BARKATPURA, HYD. Vs. B. VIJAYA KUMAR
|
October 17, 2022 |
|
REGISTRAR Vs. DR. G. USHA LAVANYA
|
January 31, 2022 |
|
REGL. MNGR. CENTTRAL BANK OF INDIA WARANG Vs. KATARAM NARASAIAH WARANGAL
|
November 24, 2022 |
|
REGMA CERAMICS LTD Vs. ANOOB M.P.
|
October 20, 2022 |
|
RELIANCE GENERAL INSURANCE CO.LTD. Vs. K. NAGENDER
|
September 1, 2022 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. AMMA NIKHIL
|
July 5, 2022 |
|
RETURNING OFFICER Vs. PATHIREDDY RAJESHWAR REDDY
|
December 30, 2022 |
|
RIZWANA BEGUM Vs. STATE OF TELANGANA
|
May 5, 2022 |
|
RKI BUILDERS PVT. LTD. Vs. UNION OF INDIA
|
October 12, 2022 |
|
RODDA SUGUNA Vs. STATE OF TELANGANA
|
March 28, 2022 |
|
ROOP SINGH BHATTY Vs. M/S. SHRIRAM CITY UNION FINANCE LIMITED
|
April 8, 2022 |
|
RUDRA PRASAD Vs. STATE OF A.P.
|
January 24, 2022 |
|
RUDRARAJU SRINIVAS SHAH Vs. UNION OF INDIA
|
July 28, 2022 |
|
S,R, GOUD Vs. REGIONAL MANAGER
|
July 5, 2022 |
|
S. AMBA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 20, 2022 |
|
S. GOPALAKRISHNAN Vs. STATE OF TELANGANA
|
March 11, 2022 |
|
S. KUMARA SWAMY Vs. STATE OF TELANGANA
|
March 11, 2022 |
|
S. NARESH Vs. SAIRAM
|
November 2, 2022 |
|
S. NARSIMHA Vs. GEETLA VIJAYA LAKSHMI
|
June 8, 2022 |
|
S. P. MALLAIAH Vs. S. MANMOHAN RAO DIED
|
March 14, 2022 |
|
S. P. SAMPATHUS SIVA SIVANI EDUCATIONAL SOCIETY Vs. S. CHANDRODAYA
|
March 4, 2022 |
|
S. PRAMEELA PRAMILA Vs. MANDALA JYOTHI
|
April 11, 2022 |
|
S. RAVI BABU Vs. JAYASANKAR
|
November 1, 2022 |
|
S. S. R. A. PRASAD Vs. UNION OF INDIA
|
March 15, 2022 |
|
S. SQUARE INFRA Vs. GARNENI CHALAPATHI RAO
|
June 21, 2022 |
|
S. SURYA PRAKASH Vs. STATE OF TELANGANA
|
March 8, 2022 |
|
S. UPENDER Vs. STATE OF TELANGANA
|
September 13, 2022 |
|
S. VAIDEHAMMA Vs. STATE
|
August 2, 2022 |
|
S. YAMINI VALLY Vs. SASHI KUMAR KHANNA
|
September 17, 2022 |
|
S.K. CARS LOUNGE Vs. UNION OF INDIA
|
April 26, 2022 |
|
S.M.P.M. HASHMI Vs. STATE OF TELANGANA
|
July 14, 2022 |
|
S.RAVINDER REDDY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 6, 2022 |
|
S.RAVINDER REDDY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 4, 2022 |
|
S.S. CONSULTANCY Vs. STATE OF TELANGANA
|
November 21, 2022 |
|
S.T.G.SREEMANNARAYANA CHARYULU Vs. STATE OF TELANGANA
|
September 6, 2022 |
|
S.V.DEVELOPERS Vs. STATE BANK OF INDIA
|
June 7, 2022 |
|
S.YAMINI VALLY Vs. SASHI KUMAR KHANNA
|
June 17, 2022 |
|
SAADULLAH HUSSAINI Vs. MOHAMMED KHAJA QUTUBUDDIN
|
January 28, 2022 |
|
SADIKA BEGUM SIDDIKA NEGUM Vs. AP STATE ROAD TRANSPORT CORPORATION
|
March 15, 2022 |
|
SAI KRISHNA TRADING COMPANY Vs. S.V. DISTILLERIES PVT. LTD
|
October 10, 2022 |
|
SAI MAHESH BHAGAVATULA Vs. STATE OF TELANGANA
|
April 6, 2022 |
|
SAI MICRO SYSTEMS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER ST.
|
July 20, 2022 |
|
SAKALI HANMANTH Vs. STATE OF TELANGANA
|
January 4, 2022 |
|
SALLA SRIPAL REDDY Vs. STATE OF ANDHRA PRADESH
|
June 16, 2022 |
|
SAMRIDDHI PETROL PRODUCTS PRIVATE LTD Vs. DEBTS RECOVERY TRIBUNAL-I HYDERABAD
|
July 7, 2022 |
|
SANA FATIMA Vs. STATE OF TELANGANA
|
December 8, 2022 |
|
SANA LAKSHMI DEVI Vs. PRIME PROPERTIES
|
March 14, 2022 |
|
SANAPALLY GANESH Vs. SANAPALLY VENKATESHWARLU
|
August 1, 2022 |
|
SANDHYA CONSTRUCTIONS AND ESTATES PRIVATE LIMITED Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
|
June 3, 2022 |
|
SANJAY KUMAR BHOPE Vs. COMMISSIONER OF POLICE
|
October 18, 2022 |
|
SANJEEDA KAUSER Vs. STATE OF TELANGANA
|
March 3, 2022 |
|
SANJOTHA Vs. STATE OF TELANGANA
|
November 24, 2022 |
|
SANNIDHANAM LAXMIKANTHA SHARMA Vs. STATE OF TELANGANA
|
April 18, 2022 |
|
SANSKRUTHI TOWNSHIP Vs. STATE OF TELANGANA
|
January 31, 2022 |
|
SANTHOSH MALLIK Vs. STATE OF TELANGANA
|
December 5, 2022 |
|
SANTOSH VERMA Vs. STATE OF TELANGANA
|
August 2, 2022 |
|
SATISH GOEL Vs. STATE OF TELANGANA
|
March 17, 2022 |
|
SAVALAM KOTESWAR RAO Vs. STATE OF TELANGANA
|
March 7, 2022 |
|
SAWERA TOWNSHIP INDIA PRIVATE LTD. Vs. FAISAL BIN TIRIF
|
September 1, 2022 |
|
SB AERO SINGAPORE PTE LTD. Vs. HG AVIATION LTD.
|
May 19, 2022 |
|
SD.IQBAL Vs. TELANGANA STATE POWER GENERATION OF COMPANY LIMITED TSGENCO
|
June 20, 2022 |
|
SECUNDERABAD CANTONMENT BOARD Vs. PIPPALA ASHOK KUMAR
|
June 8, 2022 |
|
SECUNDERABAD CANTONMENT BOARD Vs. M/S. MISHRA CONSTRUCTION AND COMPNAY
|
January 28, 2022 |
|
SEEPATHI KESHAVALU Vs. POGAKU SHARADHA
|
April 27, 2022 |
|
SEESAM NAGA LAXMI Vs. SHAIK HUSSAIN MOHAMMED
|
March 10, 2022 |
|
SENI THIRUPATHI Vs. STATE OF TELANGANA
|
December 13, 2022 |
|
SERI SASIKALA Vs. STATE OF TELANGANA
|
March 25, 2022 |
|
SETH GHASIRAM GOPIKISHED BADRUKA EDUCATIONAL SOCIETY Vs. GREATER HYDERABAD MUNICIPAL CORPORAITON
|
October 17, 2022 |
|
SEW INFRASTRUCTURE LTD Vs. FEDERAL DEMOCRATIC REPUBLIC OF ETHIOPIA
|
October 13, 2022 |
|
SEWER CLEANING MACHINES OWNERS ASSO. Vs. STATE OF TELANGANA
|
December 28, 2022 |
|
SHABBIR AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 13, 2022 |
|
SHAFEEQ AHMED Vs. MANAGING COMMITTEE MOSQUE BEE SAHEBA
|
October 27, 2022 |
|
SHAIK JAWEED Vs. STATE OF A.P.
|
January 28, 2022 |
|
SHAIK MADHAR SAHEB Vs. SHAIK SHAREEF BABA
|
April 25, 2022 |
|
SHAIK MANZOOR Vs. STATE OF TELANGANA
|
August 17, 2022 |
|
SHAIK MOHIUDDIN Vs. M/S. CITY UNION BANK LIMITED
|
February 17, 2022 |
|
SHAIK RAHAMTULLA Vs. STATE OF TELANGANA
|
June 21, 2022 |
|
SHAIK SAHEEDA Vs. ADVANCED DRIVERS TRAINING
|
November 28, 2022 |
|
SHAKEEL AHMED Vs. STATE OF TELANGANA
|
November 15, 2022 |
|
SHAKTI PRESS LIMITED Vs. DIVYA SHAKTI PAPER MILLS PVT LTD
|
June 17, 2022 |
|
SHANIGARAPU RAMADAS Vs. STATE OF TELANGANA
|
July 26, 2022 |
|
SHANTA SRIRAM CONSTRUCTIONS PVT.LTD Vs. STATE OF TELANGANA
|
February 18, 2022 |
|
SHANTI POTLURI Vs. GAUTAMI SOCIETY
|
December 5, 2022 |
|
SHASHIKANTH Vs. P. JANGAIAH
|
June 23, 2022 |
|
SHEETHA PARVATHALU Vs. STATE OF TELANGANA
|
November 10, 2022 |
|
SHEKAR Vs. STATE OF TELANGANA
|
June 27, 2022 |
|
SHERI ANJAMMA Vs. GOVERNMENT OF TELANGANA
|
October 6, 2022 |
|
SHETTY SARITHA Vs. SHETTY MRUTHYUNJAYA RAO
|
September 7, 2022 |
|
SHIVAJI BIRADAR Vs. STATE OF TELANGANA
|
April 7, 2022 |
|
SHIVARAVINDRA CHOWDARY Vs. STATE OF ANDHRA PRADESH
|
November 8, 2022 |
|
SHREE KEDARNATH SUGAR AGRO PRODUCTS LTD. Vs. STATE OF TELANGANA
|
June 7, 2022 |
|
SHRESHT INDUSTRIES PRIVATE LIMITED Vs. CANARA BANK
|
March 24, 2022 |
|
SIDDI VINAYAKA INDUSTRIES Vs. STATE OF TELANGANA
|
April 29, 2022 |
|
SIDHANTHA DOLE Vs. STATE OF TELANGANA
|
November 30, 2022 |
|
SILVER JUBLEE CLUB Vs. STATE OF TELANGANA
|
April 18, 2022 |
|
SIMHADRI BHARATHI Vs. STATE OF TELANGANA
|
July 29, 2022 |
|
SIRAJ ALI PANJWANI Vs. SAIFUDDIN LAKHANI
|
February 10, 2022 |
|
SIRIKONDA MADHAVA RAO Vs. N. HEMALATHA
|
April 12, 2022 |
|
SIRPUR PAPER MILLS LIMITED Vs. UNION OF INDIA
|
January 18, 2022 |
|
SIRPUR PAPER MILLS WORKERS UNION Vs. SIRPUR PAPER MILLS LTD.
|
March 2, 2022 |
|
SMT. KATIPALLY REVATHI Vs. SMT. AMPALA ANITHA REDDY
|
June 17, 2022 |
|
SMT. P.JAGADESHWARI Vs. STATE BANK OF INDIA
|
March 22, 2022 |
|
SMT. SAROJANA Vs. VENKATESHWARLU
|
March 2, 2022 |
|
SOMA KAUSHIK REDDY Vs. STATE OF ANDHRA PRADESH
|
January 7, 2022 |
|
SOMISHETTY SANTOSH Vs. STATE OF TELANGANA
|
November 24, 2022 |
|
SOUTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LIMITED Vs. M/S SARWOTTAM ISPAT LIMITED
|
January 25, 2022 |
|
SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER Vs. B. NARAYAN SWAMY
|
July 28, 2022 |
|
SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER Vs. MYAKALA VEERA REDDY
|
March 21, 2022 |
|
SQUAD 7 SECURITY Vs. EPFO
|
September 16, 2022 |
|
SREENIVAS MOTHUPALLI Vs. ANJANA TAGGARSE MOTUPALLI
|
August 23, 2022 |
|
SRI ENGINEERING WORKS Vs. DEPUTY COMMISSIONER
|
July 5, 2022 |
|
SRI MD.GAYASUDDIN Vs. STATE OF A.P., ACB
|
January 7, 2022 |
|
SRI SAMATHAM GOPI Vs. STATE OF TELANGANA
|
December 29, 2022 |
|
SRI SHIRIDI SAI SAMAJ A REGISTERED SOCIETY Vs. GOVT OF A.P.
|
March 23, 2022 |
|
SRI VENKATESHWARA DEVELOPERS Vs. AREPALLY JEEVAN RAO
|
June 7, 2022 |
|
SRILAKSHMI YERRA Vs. STATE OF TELANGANA
|
November 8, 2022 |
|
SRIMURTHY SURESH Vs. STATE OF ANDHRA PRADESH
|
August 3, 2022 |
|
SRINIVAS BOTTLE TRADING CO Vs. YEGENDER KUMAR PATEL
|
March 11, 2022 |
|
SRINIVAS KONDU Vs. KONDU VIJAY PRAKESH
|
December 16, 2022 |
|
SRINIVASA ELECTRONICS Vs. SURENDER KUMAR GROVER
|
September 12, 2022 |
|
SRIRAM GANGAJAMUNA Vs. STATE OF TELANGANA
|
March 29, 2022 |
|
SRR FORTUNE INFRA PROJECTS Vs. STATE OF TELANGANA
|
August 8, 2022 |
|
SS CONSTRUCTIONS Vs. TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION LTD.
|
June 22, 2022 |
|
STALLION TELECOM PVT. LTD Vs. STATE BANK OF INDIA
|
February 23, 2022 |
|
STATE BANK OF INDIA Vs. G.P. VEERABHADRAM
|
January 21, 2022 |
|
STATE OF A.P. Vs. TEJAVATH BALAKRISHNA
|
August 25, 2022 |
|
STATE OF A.P. Vs. AJMEERA RAGHU
|
February 4, 2022 |
|
STATE OF ANDHRA PRADESH Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
|
February 15, 2022 |
|
STATE OF ANDHRA PRADESH Vs. KOTLA JAGADESH
|
February 16, 2022 |
|
STATE OF TELANGANA Vs. NIRANJAN KUMAR JAIN
|
February 1, 2022 |
|
STATE OF TELANGANA Vs. MASTER PATLURI ROHITH REDDY
|
August 10, 2022 |
|
STATE OF TELANGANA Vs. M/S. MAGNIFICENT SKY SCRAPERS PRIVATE LIMITED
|
August 4, 2022 |
|
STATE OF TELANGANA Vs. RAMACHANDRA BARATHI
|
October 29, 2022 |
|
STATE OF TELANGANA Vs. CHINTALA KAMALAMMA
|
June 16, 2022 |
|
STATE OF TELANGANA Vs. DASARI MURALI
|
June 17, 2022 |
|
STATE OF TELANGANA Vs. MADA LAXMI DEVAMMA
|
June 17, 2022 |
|
STATE OF TELANGANA Vs. DONGRE PRAKASH
|
June 8, 2022 |
|
STATE OF TELANGANA Vs. SYED KHADEER ALI
|
June 8, 2022 |
|
STATE OF TELANGANA Vs. GALI VENKATESWARLU
|
June 8, 2022 |
|
STATE OF TELANGANA Vs. MD.HAMED KHAN
|
April 29, 2022 |
|
STATE OF TELANGANA Vs. PONNALA MADHU
|
June 17, 2022 |
|
STATE OF TELANGANA Vs. KADARI PARSHARAMULU
|
June 17, 2022 |
|
STATE OF TELANGANA Vs. S. NARENDER
|
March 9, 2022 |
|
STATE OF TELANGANA Vs. M. BAPI RAJU
|
February 9, 2022 |
|
STATE OF TELANGANA Vs. REFAHEAAM HIGH SCHOOL
|
November 24, 2022 |
|
STATE OF TELANGANA Vs. LAKAVATH SANKLAL
|
March 25, 2022 |
|
STATE OF TELANGANA Vs. K. SRINIVAS KUMAR
|
October 28, 2022 |
|
STATE OF TELANGANA Vs. S. SRINIVASA RAO
|
June 7, 2022 |
|
SUB-INSPECTOR Vs. K.RAVINDER REDDY
|
February 4, 2022 |
|
SUBHANJALI CHIT FUND PRIVATE LIMITED Vs. STATE OF TELANGANA
|
November 2, 2022 |
|
SUGGALA VENKATESWARA RAO GUPTHA Vs. STATE OF TELENGANA
|
April 22, 2022 |
|
SUJATA ELECTRICAL INFRATECH PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
|
November 4, 2022 |
|
SUKESH GUPTA Vs. STATE OF TELANGANA
|
November 22, 2022 |
|
SUKESH GUPTA Vs. GOVERNMENT OFINDIA
|
February 23, 2022 |
|
SULTAN WASEEM Vs. STATE OF TELANGANA
|
April 13, 2022 |
|
SULTANA BEGUM, NIZAMABAD Vs. AHMED HUSSAIN SHAIK, ADILABAD
|
April 21, 2022 |
|
SUMANA PARUCHURI Vs. JAKKA VINOD KUMAR REDDY
|
June 6, 2022 |
|
SUMANTHI POLUSANI Vs. UNION BANK OF INDIA
|
August 18, 2022 |
|
SUNCHU VINOD Vs. STATE OF T.S.
|
April 29, 2022 |
|
SUNIL KUMAR JAIN Vs. DINESH KUMAR JAIN
|
February 15, 2022 |
|
SUNKI BALIJE NAGENDER NAGENDRAIAH Vs. STATE OF TELANGANA
|
November 1, 2022 |
|
SUPER BUILD INDIA PVT. LTD. Vs. SANJAY AGRAWAL
|
April 29, 2022 |
|
SURA KUMARASWAMY Vs. STATE OF TELANGANA
|
October 18, 2022 |
|
SURENDRA KUMAR SIVAPURAM Vs. UNION OF INDIA
|
December 5, 2022 |
|
SVR INFRA DEVELOPERS Vs. STATE OF TELANGANA
|
June 24, 2022 |
|
SYED ABDUL KHADER Vs. STATE OF TELANGANA
|
January 7, 2022 |
|
SYED ABDUL SAJIDI ALI Vs. STATE OF TELANGANA
|
June 2, 2022 |
|
SYED AFZAL Vs. MANAGER
|
November 17, 2022 |
|
SYED AHMED ALI Vs. MD. AFZAL ALI
|
February 3, 2022 |
|
SYED AIJAZ MOHIUDDIN Vs. M.A. MANNAN KHAN
|
March 14, 2022 |
|
SYED AMER Vs. HABEEB KHAN
|
July 6, 2022 |
|
SYED ASADULLA HUSSAINI Vs. SYED SHAHEDULLAH HUSSAINI
|
October 13, 2022 |
|
SYED BAQUER HUSSAIN Vs. MANINDER SINGH
|
December 12, 2022 |
|
SYED BAQUER HUSSAIN, S/O SYED HAJI HUSSAIN Vs. MR.MANINDER SINGH, S/O MR.BHUPINDER SINGH
|
September 2, 2022 |
|
SYED FAREES AHMED Vs. STATE OF TELANGANA
|
January 7, 2022 |
|
SYED HYDER MOHIUDDIN HUSSAINI Vs. STATE OF TELANGANA
|
February 2, 2022 |
|
SYED INAYATHULLAH Vs. STATE OF TELANGANA
|
February 7, 2022 |
|
SYED MAHMOOD Vs. T.VIJAY KUMAR
|
December 2, 2022 |
|
SYED MOHAMMED HUSSAIN Vs. DISTRICT LEGAL SERVICES AUTHORITY
|
August 26, 2022 |
|
SYED QAYEMUDDIN Vs. STATE OF TELANGANA
|
April 7, 2022 |
|
SYED RAHAMATH ALI Vs. STATE OF TELANGANA
|
November 8, 2022 |
|
SYED RAZA AMAN Vs. TELANGANA STATE WAQF BOARD
|
July 20, 2022 |
|
SYEDA KANEEZESAKINA MOOSAVI Vs. TELANGANA STATE WAQF BOARD
|
September 12, 2022 |
|
SYMED LABS LIMITED Vs. APPELLATE JOINT COMMISSIONER ST.
|
July 4, 2022 |
|
SYNERGY MEASUREMENT TECHNOLOGIES PVT LTD Vs. UNION OF INDIA
|
July 20, 2022 |
|
T. DHANGOPAL RAO Vs. CHIEF SECY., HYD., TG
|
June 30, 2022 |
|
T. KAMALAKAR Vs. STATE OF TELENGANA
|
April 1, 2022 |
|
T. RAJESHWAR Vs. STATE
|
August 30, 2022 |
|
T. RAJU YADAV Vs. SUNDARA PANDIAN KALIDASAN
|
April 13, 2022 |
|
T. RAMADASAPPA NAIDU Vs. STATE OF TELANGANA
|
February 8, 2022 |
|
T. RANJITH Vs. ENGLISH AND FOREIGN LANGUAGES UNIVERSITY
|
November 1, 2022 |
|
T. SATYAVATHI Vs. VIJAYENDRA JAIN
|
March 16, 2022 |
|
T. SRINIVAS Vs. STATE OF ANDHRA PRADESH
|
October 13, 2022 |
|
T.HANUMANTH RAO Vs. AP STATE ROAD TRANSPORT CORPORATION
|
February 8, 2022 |
|
T.MOHAN Vs. A.DHANRAJ
|
December 5, 2022 |
|
T.P. SREENIVASAN Vs. STATE OF TELANGANA
|
September 2, 2022 |
|
T.S.S. REDDY Vs. APSRTC, MAHABOOBNAGAR
|
November 8, 2022 |
|
T.SRINIVASAM Vs. UNION OF INDIA
|
March 24, 2022 |
|
T.VENKAT RAMDEV Vs. N.HANUMANTH RAO
|
June 23, 2022 |
|
T.VIJAY KUMAR Vs. M/S. SWASODHAN TRUST
|
March 10, 2022 |
|
TAAZA INTERNATIONAL LIMITED Vs. STATE OF TELANGANA
|
April 7, 2022 |
|
TAGORE TOWNSHIP WELFARE ASSOCIATION Vs. B. SUGUNA BAI
|
October 10, 2022 |
|
TANDRA IMPEX PVT. LTD Vs. PUNJAB NATIONAL BANK
|
March 3, 2022 |
|
TANDU GOPI Vs. STATE OF TELANGANA
|
April 22, 2022 |
|
TANK ANIL Vs. UNION OF INDIA
|
May 20, 2022 |
|
TATA CONSUMER PRODUCTS LIMITED Vs. STATE OF TELANGANA
|
June 10, 2022 |
|
TBPR INFRA PROJECTS PVT. LTD. Vs. STATE BANK OF INDIA
|
March 2, 2022 |
|
TEAM ENGINEERS Vs. HARBOUR SALES PVT. LTD.
|
March 2, 2022 |
|
TELANGANA ELECTRICITY OC EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF TELANGANA
|
December 13, 2022 |
|
TELANGANA RASTHRA SAMITHI PARTY Vs. ELECTION COMMISSION OF INDIA
|
October 18, 2022 |
|
TELANGANA RESIDENTIAL EDUCATIONAL Vs. SALUVADI SUMALATHA
|
March 3, 2022 |
|
TELANGANA STATE INDUSTRIAL Vs. SRI MITHRA REAL ESTATES PVT. LTD
|
February 9, 2022 |
|
TELANGANA STATE INDUSTRIAL INFRASTUCTURE Vs. Y.CHANDRASEKHARA CHOWDARY
|
March 22, 2022 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. Y.VENKATA RAMANA
|
March 23, 2022 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. S. ANITHA
|
July 6, 2022 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. APSRTC
|
November 17, 2022 |
|
TELANGANA STATE TOURISM DEVELOPMENT CORPORATION LIMITED Vs. M/S. A.A. AVOCATIONS PVT. LTD.
|
June 9, 2022 |
|
TERRA INFRA DEVELOPMENT LIMITED Vs. M/S. NCC LIMITED
|
June 20, 2022 |
|
THADIKONDA PHANI PRIYANKA Vs. NAGARAPPA MAHESH
|
August 24, 2022 |
|
THAKUR RAGHAVENDER SINGH Vs. STATE OF TELANGANA
|
July 5, 2022 |
|
THANNA BHARAGAV KUMAR Vs. STATE OF TELANGANA
|
July 11, 2022 |
|
THATIPAMULA NARESH KUMAR Vs. STATE OF TELANGANA
|
March 31, 2022 |
|
THODUPUNURI SRINIVAS Vs. STATE OF TELANGANA
|
June 15, 2022 |
|
THOLEM NARSIMHA RAO Vs. STATE OF TELANGANA
|
September 26, 2022 |
|
THONEE MICHAEL Vs. STATE OF ANDHRA PRADESH
|
January 28, 2022 |
|
THOTA ASHOK KUMAR VENKATANARAYANA Vs. M. SRIDHAR GOUD
|
February 11, 2022 |
|
THOTA KOTI Vs. STATE OF TELENGANA
|
April 7, 2022 |
|
THOTA RAJAMALLA REDDY Vs. STATE OF TELANGANA
|
September 5, 2022 |
|
THUMMA PRASAD Vs. STATE OF TELANGANA
|
April 22, 2022 |
|
TIRUMALA ESTATES Vs. S. VIJAYASHREE
|
July 7, 2022 |
|
TIRUPATHI POCHAIAH Vs. STATE OF A.P.
|
August 30, 2022 |
|
TOODI BHARAT RATNA Vs. STATE OF TELANGANA
|
November 4, 2022 |
|
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD Vs. M/S. GARG STEELS
|
April 19, 2022 |
|
TRICON FRUIT PRODUCTS Vs. PROGRESSIVE NIRMAN PVT. LTD
|
November 4, 2022 |
|
TRINESH KUMAR Vs. STATE OF TELANGANA
|
March 8, 2022 |
|
TRISHA CHANDRAN Vs. SUPERINTENDENT
|
April 19, 2022 |
|
TSRTC Vs. GOLLAMANDALA SUBBA RAJU
|
April 21, 2022 |
|
TUMMALA SURESH CHANDRA CHATTERJEE Vs. G. SITA RAM CHANDER
|
September 6, 2022 |
|
UDAYBHASKAR REDDY BHERI Vs. STATE OF TELANGANA
|
January 3, 2022 |
|
UJJELLI BHEEMANNA Vs. UJJELLI VENKATAIAH
|
April 21, 2022 |
|
UNIK INDUSTRIES Vs. AMAZON INDIA LTD.
|
July 6, 2022 |
|
UNINA INDIA INSURANCE CO.LTD Vs. SIRAMONI KISTAIAH
|
July 8, 2022 |
|
UNION OF INDIA Vs. KRISHNAPATNAM RAILWAY COMPANY LIMITED
|
February 22, 2022 |
|
UNION OF INDIA Vs. M/S TM INPUTS AD SERVICES PRIVATE LIMITED
|
April 20, 2022 |
|
UNION OF INDIA Vs. G. PRAMADA RANI
|
February 21, 2022 |
|
UNION OF INDIA Vs. DIVYA CONSTRUCTIONS
|
June 30, 2022 |
|
UNION OF INDIA Vs. P. SHEKAR
|
March 7, 2022 |
|
UNION OF INDIA Vs. M.A. VEERABHADRA RAO
|
January 28, 2022 |
|
UNION OF INDIA Vs. K. NIRANJAN RAO
|
September 28, 2022 |
|
UNIQUE INDUSTRIAL ENTERPRISE PVT LTD Vs. SENIOR INTELLIGENCE OFFICER
|
February 21, 2022 |
|
UNITED INDIA INSURANCE CO LIMITED Vs. RAMA SWAMY
|
April 12, 2022 |
|
UNITED INDIA INSURANCE CO. LTD Vs. CHERUKURI SHEKAR
|
January 4, 2022 |
|
UNITED INDIA INSURANCE COMPANY Vs. AGULLA VENKATAMMA
|
April 1, 2022 |
|
UNIVERSITY OF HYDERABAD Vs. STATE OF TELANGANA
|
March 23, 2022 |
|
UNIVERSITY OF HYDERABAD Vs. STATE OF TELANGANA
|
January 5, 2022 |
|
V. BALASWAMY Vs. GOVERNMENT OF INDIA
|
November 1, 2022 |
|
V. PADMAJA Vs. VEERLA MOHAN RAO
|
April 12, 2022 |
|
V. RAVI PRAKASH Vs. STATE OF TELANGANA
|
April 1, 2022 |
|
V. RAVINDER Vs. DIVISIONAL SECURITY COMMISSIONER
|
November 3, 2022 |
|
V. SHIVAJI Vs. K. MURALI
|
February 2, 2022 |
|
V. USHA SREE Vs. SURYA TRAVELS
|
March 3, 2022 |
|
V.D. RAJAGOPAL Vs. TATE OF TELANGANA
|
October 21, 2022 |
|
V.SAMBI REDDY Vs. SOUTH CENTRAL RAILWAY
|
November 24, 2022 |
|
VADAI SOMBAI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
December 15, 2022 |
|
VADDE SHARADAMMA Vs. KHAMARUNNISA BEGUM
|
August 23, 2022 |
|
VADDE SRINIVAS Vs. STATE OF TELANGANA
|
April 22, 2022 |
|
VADE SEETHARAMULU Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
November 2, 2022 |
|
VADIGACHARLA SHANKAR Vs. M. VENUGOPAL
|
June 7, 2022 |
|
VADLA BALASWAMY Vs. V. SUVARNA
|
March 29, 2022 |
|
VAKALAPUDI YUGANDHAR Vs. STATE OF TELANGANA
|
May 19, 2022 |
|
VALADRI ANJI REDDY Vs. STATE OF TELANGANA
|
January 27, 2022 |
|
VALLURUPALLI TARAKESWAR Vs. STATE OF TELANGANA
|
August 1, 2022 |
|
VANGA INDRASENA REDDY Vs. STATE OF TELANGANA
|
November 4, 2022 |
|
VANKA RAJESH RAJU Vs. STATE OF TELANGANA
|
June 30, 2022 |
|
VANPIC PROJECTS PRIVATE LIMITED Vs. DEPUTY DIRECTOR
|
September 27, 2022 |
|
VARALA SUDHAKAR Vs. STATE OF TELANGANA
|
March 29, 2022 |
|
VARSHA CORPORATION LIMITED Vs. STATE OF A. P.
|
February 18, 2022 |
|
VASAM SOUJANYA Vs. A.P.L.RESEARCH CENTER
|
August 2, 2022 |
|
VEERABOINA YADAIAH Vs. RAMAKANTH DANDE
|
July 1, 2022 |
|
VEERAMACHANENI RAMA MOHAN RAO Vs. BANK OF MAHARASHTRA
|
March 23, 2022 |
|
VELDANDA SRILATHA Vs. GUNDUMALLA ANANTHA REDDY
|
April 29, 2022 |
|
VELMULA SHIVARAMULU, MEDAK DISTRICT Vs. STATE OF TELANGANA
|
July 7, 2022 |
|
VELUGUPUDI ANITHA Vs. BANDARUPALLI CHECHA RAO
|
March 24, 2022 |
|
VEMULA DAMAYANTHI Vs. CHEEPU KRISHNA VENI
|
November 30, 2022 |
|
VEMULAPALLY SEETARAYAMMA Vs. VENKATA AMARA PRASAD
|
March 10, 2022 |
|
VEMURI RADHA KRISHNA Vs. STATE OF TELANGANA
|
March 28, 2022 |
|
VENKATA PADMAJA POLISETTI Vs. UNION OF INDIA
|
December 21, 2022 |
|
VENKATA SAI RAKESH KATTULA Vs. UNION OF INDIA
|
November 24, 2022 |
|
VENKATA SRISAI INDUSTRIES Vs. TELANGANA MEDICAL SERVICES
|
March 2, 2022 |
|
VENKATARAYA BUILDERS PRIVATE LIMITED Vs. KAUSALYA SHELTERS LIMITED,
|
January 28, 2022 |
|
VENUKUMAR REDDY Vs. STATE OF TELENGANA
|
August 10, 2022 |
|
VIJAY SHAH Vs. ASST. INSPECTOR OF FACTORIES
|
April 13, 2022 |
|
VIKAS KUMAR Vs. STATE OF TELANGANA
|
December 15, 2022 |
|
VINAYAKA MISSIONS RESEARCH FOUNDATION DEEMED UNIVERSITY Vs. NANNAPUNENI AJAY KUMAR
|
January 25, 2022 |
|
VINOD KUMAR VISWANATH Vs. STATE OF TELANGANA
|
December 20, 2022 |
|
VIOLET EVENT MARKETING INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
April 12, 2022 |
|
VIPUL RAGASHE Vs. STATE OF TELANGANA
|
September 26, 2022 |
|
VISHWA VANI Vs. UNION OF INDIA
|
August 18, 2022 |
|
VISION VENTURES P LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 16, 2022 |
|
VIVEKANAND YADAV Vs. STATE OF TELANGANA
|
January 7, 2022 |
|
VODAPALLY RANGANATH Vs. STATE OF TELANGANA
|
November 4, 2022 |
|
VODNALA SATYANARAYANA Vs. STATE OF A.P
|
August 4, 2022 |
|
VONTELA SURENDER REDDY Vs. STATE OF TELANGANA
|
March 22, 2022 |
|
VPR MINING INFRASTRUCTURE PVT. LIMITED Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
October 13, 2022 |
|
VUNNAM NARESH Vs. STATE OF ANDHRA PRADESH
|
July 29, 2022 |
|
VUNUKONDA VEERESHAM Vs. VUNUKONDA LAXMIPRASANNAM
|
June 23, 2022 |
|
VUPPALAPATI RAMESH Vs. T.NARAYAN REDDY
|
October 12, 2022 |
|
VUTHURU HARISH KUMAR Vs. VUTHURU MALLIKARJUN
|
November 2, 2022 |
|
WAHEEDA BEE Vs. BEGARI GANGARAM
|
March 3, 2022 |
|
WAJEED KHAN Vs. STATE OF ANDHRA PRADESH
|
July 26, 2022 |
|
Y. RUPESH RAJ Vs. MOHMOOD ALAM KHAN
|
September 2, 2022 |
|
Y. SRINIVAS REDDY Vs. STATE OF TELANGANA
|
November 23, 2022 |
|
Y.B. SHEKARAM Vs. STATE OF TELANGANA
|
March 11, 2022 |
|
Y.BHANU PRAKASH Vs. STATE OF A.P.
|
July 26, 2022 |
|
Y.NIRANAJAN E250066, NALGONDA Vs. A.P.S.R.T.C. HYD
|
October 14, 2022 |
|
Y.SAKKUBAI Vs. KUTUMBA RAO
|
June 27, 2022 |
|
Y.SHARVANI Vs. KUDUDURAM REKHS
|
November 7, 2022 |
|
YADARAM LAXMINARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 3, 2022 |
|
YAMSANI MOHANDAS Vs. YAMSANI SATYANARAYANA
|
October 17, 2022 |
|
YARLAGADDA BAOAIAH Vs. YARLAGADDA KUTUMBARAO
|
June 27, 2022 |
|
YARLAGADDA BHAGYA LAXMI Vs. N.PUNDARIKAM
|
March 15, 2022 |
|
YARRAM RAMESH MEDAK DISTRICT Vs. PUBLIC PROSECUTOR HYDERABAD
|
September 14, 2022 |
|
YASAM RAJU Vs. GOVT OF A.P.
|
December 19, 2022 |
|
YEDDANDI VENKATAIAH Vs. PRABHUDAS KISHOREDAS TOBACCO PRODUCTS LTD.
|
June 9, 2022 |
|
YELLADANDI VEERAIAH Vs. UNION OF INDIA
|
September 13, 2022 |
|
YELLAIAH SETTY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 7, 2022 |
|
YELLAMMA Vs. KAVALI PARAVATHAMMA
|
March 11, 2022 |
|
YEMSANI PRAKASH Vs. STATE OF TELANGANA
|
August 3, 2022 |
|
YENUGU GOVIND REDDY, DHARUR Vs. STATE OF TELANGANA
|
December 30, 2022 |
|
YERRABOTHU RANGAMMA Vs. DISTRICT COLLECTOR
|
October 20, 2022 |
|
YERRAGOLLA SAILU Vs. B. MALLESH
|
March 15, 2022 |
|
YERRAGUNTA LAXMINARAYANA Vs. REGONDA MARKANDEYA
|
October 27, 2022 |
|
YERRAM KISHORE KUMAR Vs. STATE OF TELANGANA
|
July 5, 2022 |
|
YESHABOINA YAKAIAH YAKANNA Vs. STATE OF TELANGANA
|
December 8, 2022 |
|
YETUKURI RANGAIAH Vs. STATE OF TELANGANA
|
January 3, 2022 |
|
YKM ENTERTAINMENT & HOTELS PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
January 17, 2022 |
|
ZAFFAR NAWAZ KHAN Vs. STATE OF TELANGANA
|
September 5, 2022 |
|
ZAHARA SULTHANA Vs. STATE OF TELANGANA
|
June 20, 2022 |
|
ZAHEDA BEGUM Vs. TSRTC
|
July 25, 2022 |
|
ZAHURA BEGUM Vs. V.VENKATA RAMANA
|
July 18, 2022 |
|
ZALBUNNISA Vs. M. NARAYAN REDDY
|
January 28, 2022 |
|
ZEE LABORATORIES Vs. STATE OF TELANGANA
|
December 23, 2022 |
LOGIN