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A. ANIL KUMAR Vs. THE STATE OF TELANGANA AND ORS.
|
January 5, 2021 |
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A. CHANDRASEKHAR Vs. STATE OF TELANGANA
|
July 2, 2021 |
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A. G. RAVINDRANATH REDDY Vs. STATE OF TELANGANA
|
February 26, 2021 |
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A. KRISHNA Vs. DISTRICT COLLECTOR
|
December 15, 2021 |
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A. LINGAM Vs. K. SUBASH GOUD
|
March 9, 2021 |
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A. MADHU BABU Vs. STATE OF TELANGANA
|
March 4, 2021 |
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A. MAHIKANTH Vs. STATE OF TELANGANA
|
June 14, 2021 |
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A. NAGESWARA RAO Vs. STATE OF TELANGANA
|
February 16, 2021 |
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A. NARISHMA RAJU Vs. STATE OF TELANGANA
|
January 29, 2021 |
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A. NITISH REDDY Vs. STATE OF TELANGANA
|
January 29, 2021 |
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A. REVANTH REDDY Vs. STATE OF TELANGANA THROUGH ACB, CIU,HYDERABAD
|
June 1, 2021 |
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A. SAI PRAKASH REDDY Vs. STATE
|
August 3, 2021 |
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A. SIVA REDDY Vs. INCOME TAX RECOVERY OFFICER
|
August 6, 2021 |
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A. SOMAIAH Vs. STATE OF TELANGANA
|
January 8, 2021 |
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A. SRINIVAS REDDY Vs. STATE OF TELANGANA
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March 31, 2021 |
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A. SUNIL KUMAR Vs. STATE OF TELANGANA
|
June 22, 2021 |
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A. YASHODA Vs. A. RUKMANI
|
May 5, 2021 |
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A.G. HOLY WATER PRIVATE LIMITED Vs. STATE OF A.P., REP.PP
|
December 15, 2021 |
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A.P.MAHESH COOP.URBAN BANK LTD Vs. INDUSTRIAL TRIBUNAL
|
September 13, 2021 |
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A.SRIKANTH REDDY Vs. STATE OF TELANGANA
|
May 27, 2021 |
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AAYUSH JHAWAR Vs. STATE OF TELANGANA
|
October 27, 2021 |
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ABBU MISRI Vs. STATE OF TELANGANA
|
June 21, 2021 |
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ABDUL BASHEER BASHEER Vs. STATE OF TELANGANA
|
March 22, 2021 |
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ABDUL BASITH Vs. SYED AFZAL
|
February 24, 2021 |
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ABDUL RAHMAN Vs. MOHD ABDUL WAISAY
|
February 24, 2021 |
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ABDUL RAZAK Vs. N. CHANDER
|
March 25, 2021 |
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ABDUL WARA Vs. SHAIK ABDUL RAHMAN
|
February 24, 2021 |
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ABDUL WASAY Vs. STATE OF TELANGANA
|
March 24, 2021 |
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ABDUL WASEA HASSAN Vs. STATE OF TELANGANA
|
March 24, 2021 |
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ABHIJIT SARKAR Vs. STATE OF TELANGANA
|
July 15, 2021 |
|
ADEPU CHANDRAIAH Vs. STATE OF TELANGANA,
|
January 8, 2021 |
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ADITYA CONSTRUCTIONS PVT. LTD. Vs. SAVERA CONSTRUCTIONS PRIVATE LIMITED
|
February 1, 2021 |
|
ADLA NARSIMHA RAJU Vs. STATE OF TELANGANA
|
March 22, 2021 |
|
AFIFA SHARMEEN Vs. UNION OF INDIA
|
January 29, 2021 |
|
AHMEDKHAN Vs. STATE OF TELANGANA
|
April 1, 2021 |
|
AIR INDIA Vs. RATHOD RATHAN SINGH
|
October 28, 2021 |
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AITHA KRISHNA Vs. STATE OF TELANGANA
|
February 15, 2021 |
|
AITHA KRISHNA Vs. STATE OF TELANGANA
|
July 26, 2021 |
|
AJAY RAJ SINGH DURGESH SINGH Vs. STATE OF TELANGANA
|
February 9, 2021 |
|
AJAY SHARMA Vs. SUB INSPECTOR OF POLICE
|
October 4, 2021 |
|
AJAY TIWARI Vs. STATE OF TELANGANA
|
January 29, 2021 |
|
AJEEM KHAN Vs. STATE OF TELANGANA
|
December 24, 2021 |
|
AKHTER BEGUM Vs. KHADEER KHAN
|
December 17, 2021 |
|
AKKINAPALLI SUJATHA Vs. STATE OF TELANGANA
|
June 10, 2021 |
|
AKKU LAXMAN RAO Vs. IDPL EMPLOYEES COOPERATIV HOUSING SOCIETY
|
February 9, 2021 |
|
AKULA KUMAR Vs. STATE OF TELANGANA
|
February 17, 2021 |
|
AKUTHOTA NARSIMHA Vs. STATE OF TELANGANA
|
July 14, 2021 |
|
ALAKONDA MALLA REDDY Vs. STATE OF TELANGANA
|
April 30, 2021 |
|
ALAVALA NAGAMMA Vs. STATE OF TELANGANA
|
March 24, 2021 |
|
ALEEM MD Vs. STATE OF TELANGANA
|
July 16, 2021 |
|
ALENA RANJAN Vs. DANIEL ANAND KUMAR
|
August 6, 2021 |
|
ALIKANTI SRUJAN Vs. STATE OF TELANGANA
|
August 31, 2021 |
|
ALIYA BEGUM Vs. D. DAYANAND
|
July 22, 2021 |
|
ALLADI LAXMAIAH Vs. STATE OF TELANGANA
|
December 24, 2021 |
|
ALLAM SUNEETHA
Vs. STATE OF A.P.
|
December 27, 2021 |
|
ALLI PRASAD Vs. STATE OF TELANGANA
|
April 23, 2021 |
|
ALOK WIRES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
January 28, 2021 |
|
ALPHINE PHARMACEUTICALS PVT LTD Vs. B. MANOHAR REDDY
|
January 19, 2021 |
|
AMBATI KRISHNA SRAVANTHI Vs. POTTABATINI HARIKRISHNA
|
April 30, 2021 |
|
AMBIKA FOOD INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
November 16, 2021 |
|
AMEENA BEGUM Vs. KOUSHIK COOP HOUSING SOCIETY
|
January 8, 2021 |
|
AMGOTH SUJATHA Vs. STATE OF TELANGANA
|
December 15, 2021 |
|
AMIN NARSINGANI Vs. STATE OF TELANGANA
|
July 20, 2021 |
|
AMIT KUMAR SHARMA Vs. SMT. MEENAKSHI TIWARI
|
March 25, 2021 |
|
AMIT SURI Vs. SONIA SURI
|
February 19, 2021 |
|
AMPOLU VENKATA RAMANA Vs. STATE OF A.P.
|
December 28, 2021 |
|
ANANTHA SHANKAR Vs. TELANGANA RESIDENTIAL EDUCATIONAL INSTITUTIONS RECRUITMENT BOARD TREIRB
|
November 1, 2021 |
|
ANASUYA Vs. GURRU SWAROOPA
|
June 29, 2021 |
|
ANDHRA BANK Vs. K.MAHESWARI
|
October 28, 2021 |
|
ANDHRA PRADESH STATE DAIRY DEVELOPMENT CO.OP. FEDERATION LTD. Vs. TELANGANA STATE DAIRY DEVELOPMENT CO.OP. FEDERATION LTD.
|
March 9, 2021 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION (NOW TSRTC) Vs. BATHINI SARANGAPANI
|
June 11, 2021 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION \ HDFC ERGO GENERAL INSURANCE CO. LTD Vs. GAGULOTH KEEMA
|
February 9, 2021 |
|
ANEEM RATNAKALYAN Vs. STATE OF TELANGANA
|
September 3, 2021 |
|
ANEES MOHIUDDIN Vs. STATE OF A.P
|
November 17, 2021 |
|
ANEMONI NARSIMLU Vs. STATE OF TELANGANA
|
September 14, 2021 |
|
ANGOLE BHARATH BHUSHAN Vs. MIRZA YOUNUS BAIG
|
December 15, 2021 |
|
ANGOTH SHIVAJI Vs. STATE OF TELANGANA
|
July 22, 2021 |
|
ANIL BABRUWAN KALE Vs. UNION OF INDIA
|
December 13, 2021 |
|
ANIL GOYAL Vs. SANJAY GUPTA
|
November 30, 2021 |
|
ANIMISH PRADIP RAJE Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
August 25, 2021 |
|
ANJAMMA Vs. GOVERNMENT OF TELANGANA
|
May 6, 2021 |
|
ANNASANI HANUMASANI RAJENDER KUMAR S/O. A LAXMAIAH Vs. ANNASANI ANASUYA A.HAMSAMMA C/O. A.LAXMAIAH
|
November 30, 2021 |
|
ANU PHARMA (P) LTD Vs. STATE OF TELANGANA
|
December 15, 2021 |
|
ANUGU SUDHAKAR REDDY Vs. STATE OF TELANGANA
|
February 5, 2021 |
|
ANUMULA ANANTHAMU Vs. K. RAVI DAS
|
December 9, 2021 |
|
ANURADHA GUPTA Vs. K. SRINIVAS RAO
|
July 27, 2021 |
|
APCPDC LTD Vs. KODAVATH KESI
|
November 16, 2021 |
|
APPALA AKULA CHANDRAMMA Vs. STATE OF TELANGANA
|
February 2, 2021 |
|
APPARIO RETAIL PVT.LTD. Vs. UNION OF INDIA
|
September 28, 2021 |
|
APSRTC NOW TSRTC Vs. D.YADAIAH
|
December 7, 2021 |
|
ARCHANA Vs. STATE OF TELANGANA
|
February 24, 2021 |
|
ARDHAM RANJIT REDDY Vs. STATE OF TELANGANA
|
March 8, 2021 |
|
ARE BOJA RAO Vs. SHAIK ABDUL RAHMAN
|
February 24, 2021 |
|
ARE LACHANNA Vs. STATE OF TELANGANA
|
December 9, 2021 |
|
ARE RAJU Vs. STATE OF TELANGANA
|
August 2, 2021 |
|
ARELLI ASHOKA BHAI Vs. STATE OF TELANGANA
|
June 1, 2021 |
|
ARISTON PHARMA NOVATECH PVT. LTD. Vs. ASSISTANT COMMISSIONER
|
July 7, 2021 |
|
ARJUN SONDHI Vs. STATE OF TELANGANA
|
August 4, 2021 |
|
ARPULA GANESH Vs. STATE OF TELANGANA
|
July 9, 2021 |
|
ARUNA JYOTHI Vs. STATE OF TELANGANA
|
February 15, 2021 |
|
ARUNACHALA LOGISTICS PRIVATE LIMITED Vs. A. MALLESH A MALLESH YADAV
|
March 18, 2021 |
|
ASHOK KUMAR JAIN Vs. KARAN RAJ
|
January 21, 2021 |
|
ASHOK NAIK Vs. RAMADUGU OMKAR VARMA
|
December 31, 2021 |
|
ASIYA FATHIMA Vs. MOHAMMED ABID
|
December 21, 2021 |
|
ASLAM ALI NAIKWADI Vs. STATE OF TELANGANA
|
December 17, 2021 |
|
ATHIK MOHAMMED Vs. STATE OF TELANGANA
|
April 7, 2021 |
|
ATHITHI RESTAURANT AND BAR Vs. STATE OF TELANGANA
|
March 3, 2021 |
|
ATLA RAMESH Vs. STATE OF TELANGANA
|
July 15, 2021 |
|
ATTIQ UNNISA Vs. SECY, MIN OF PERSONNEL
|
January 22, 2021 |
|
AURESHI NAGAMANI Vs. STATE OF TELANGANA
|
May 13, 2021 |
|
AVANTIKA CONTRACTORS I LTD Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED
|
July 30, 2021 |
|
AVET CHEMICALS LTD Vs. CTO, GANDHINAGAR CIRCLE ANO
|
January 6, 2021 |
|
AVEXA RAILONE JV Vs. UNION OF INDIA
|
April 20, 2021 |
|
AYUB KHAN AYUB PAHELWAN Vs. STATE OF TELANGANA
|
July 20, 2021 |
|
AYUSH MAHENDRA Vs. STATE OF TELANGANA
|
January 5, 2021 |
|
AZRA SHAMEEM Vs. TAHSILDHAR
|
February 23, 2021 |
|
B GOVIND RAO GOVIND Vs. STATE OF TELANGANA
|
February 11, 2021 |
|
B SATYAM Vs. STATE OF TELANGANA
|
January 8, 2021 |
|
B. BHAVANI Vs. STATE OF TELANGANA
|
August 4, 2021 |
|
B. CHANDRA REDDY Vs. STATE OF TELANGANA
|
January 6, 2021 |
|
B. EMMANIYELU Vs. STATE OF TELANGANA
|
February 4, 2021 |
|
B. KISTAIAH Vs. JOINT COLLECTORII
|
March 24, 2021 |
|
B. N. VISHNU PRASAD Vs. STATE OF TELANGANA
|
March 24, 2021 |
|
B. RAJ KUMARI Vs. STATE OF TELANGANA
|
July 16, 2021 |
|
B. RANGAIAH Vs. P. SRINIVAS
|
July 15, 2021 |
|
B. RAVINDER REDDY Vs. S. VISHWANATHA RAJU
|
April 1, 2021 |
|
B. RAVINDRANATH Vs. A. MURALIMUKUND
|
September 21, 2021 |
|
B. SAILESH SAXENA Vs. UNION OF INDIA
|
June 1, 2021 |
|
B. SAMPATH KUMAR Vs. N. ARVIND KUMAR
|
August 6, 2021 |
|
B. SAMSON Vs. STATE OF TELANGANA
|
February 12, 2021 |
|
B. SAVITHRI Vs. ANDHRA PRADESH COOPERATIVE TRIBUNAL
|
November 1, 2021 |
|
B. SHILPADHAR REDDY Vs. GONE SRINIVAS REDDY
|
February 19, 2021 |
|
B. SUBHASH KUMAR Vs. STATE OF TELANGANA
|
February 9, 2021 |
|
B. YALENDHAR REDDY Vs. K. RAMA RAO
|
December 2, 2021 |
|
B.G. SURESH BABU Vs. PRINCIPAL SECRETARY TO GOVERNMENT HEALTH
|
October 28, 2021 |
|
B.MADAN LAL Vs. STATE OF TELANGANA
|
November 25, 2021 |
|
B.MALLA REDDY Vs. STATE OF TELANGANA
|
July 27, 2021 |
|
B.RANGA SWAMY Vs. SECY REVENUE DEPT HYD.
|
April 1, 2021 |
|
B.VENKATA RAJUDIED, REP.BY LEGAL HEIR B.S.BHASKARARAJU Vs. KANNEGANTI NAGESHWAR RAO
|
December 28, 2021 |
|
B.VENUGOPAL REDDY Vs. TELANGANA HOUSING BOARD
|
March 10, 2021 |
|
B.VIJIYA KUMAR Vs. DR.SREEDHAR PULIPATI
|
February 26, 2021 |
|
B.VISHWANTH Vs. D.SREENIVAS
|
December 21, 2021 |
|
BACHABONI NARASIMHA Vs. STATE OF TELANGANA
|
February 24, 2021 |
|
BACHU NAGARAJU Vs. STATE OF TELANGANA
|
July 19, 2021 |
|
BACHU RADHA KRISHNA Vs. SENIOR INTELLIGENCE OFFICER
|
August 5, 2021 |
|
BAIKADI NARSIMULU Vs. MAMINDLA MANEMMA
|
July 13, 2021 |
|
BAIKANI MASAIAH AND OTHERS Vs. STATE OF TELANGANA
|
November 25, 2021 |
|
BAILLY GUI LANDRY Vs. STATE OF TELANGANA
|
June 22, 2021 |
|
BAINDLA LAXAMMA Vs. STATE OF TELANGANA
|
February 26, 2021 |
|
BAIRI RAKESH KUMAR Vs. STATE OF TELANGANA
|
July 15, 2021 |
|
BAIRY SRIDHAR Vs. STATE OF TELANGANA
|
August 5, 2021 |
|
BAKKA KRISHNA Vs. STATE OF ANDHRA PRADHESH
|
March 5, 2021 |
|
BAKKA MUTHYAL Vs. C. BAL REDDDY
|
March 9, 2021 |
|
BAKKA PULLAIAH Vs. STATE OF TELANGANA
|
December 10, 2021 |
|
BALA SRINIVAS RAO NAMBURI Vs. NSL SUGARS LTD.
|
June 2, 2021 |
|
BALAJI GRAND BAZAR Vs. A.P. EMPLOYEES STATE INSURANCE CORP HYD
|
March 24, 2021 |
|
BALLARI KRISHNA Vs. STATE OF TELANGANA
|
February 11, 2021 |
|
BALSAKURLU SAVITHRI Vs. A. DASARATH REDDY
|
March 23, 2021 |
|
BALVINDER SINGH Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
|
BANDARI MADHU Vs. STATE OF TELANGANA
|
January 8, 2021 |
|
BANDARI POSANI Vs. SPECIAL COMMISSIONER FOR LAND REVENUE
|
December 22, 2021 |
|
BANDE SREENIVAS Vs. STATE
|
December 7, 2021 |
|
BANDI JANGAIAH Vs. STATE OF TELANGANA
|
December 10, 2021 |
|
BANDI RAVI KIRAN Vs. STATE OF TELANGANA
|
February 15, 2021 |
|
BANDLA SRINIVAS Vs. STATE OF TELANGANA
|
January 8, 2021 |
|
BANKA SNEHA SHEELA Vs. STATE OF TELANGANA
|
March 31, 2021 |
|
BANNAPURAM MUTHYALAMMA Vs. STATE OF TELANGANA
|
December 23, 2021 |
|
BANOTH BABU Vs. BANAVATH THARIYA ANO
|
March 9, 2021 |
|
BANOTH RAVI KUMAR Vs. DISTRICT COLLECTOR
|
December 29, 2021 |
|
BANOTHU JAGAN Vs. STATE OF TELANGANA
|
March 15, 2021 |
|
BANOTHU THAVURYA Vs. STATE OF TELANGANA
|
April 30, 2021 |
|
BANTU BUCHI BABU Vs. STATE OF TELANGANA
|
June 7, 2021 |
|
BASHEED SHAIK Vs. STATE OF TELANGANA
|
July 8, 2021 |
|
BASHEER VAKIL MOHAMMED Vs. KOTAK MAHINDRA BANK LTD.
|
December 1, 2021 |
|
BATHINI GANGARAM GOUD Vs. MD. TAHER
|
December 31, 2021 |
|
BATTINA MANI DEEP Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
|
BATTU GOPAL Vs. SHAIK MAHABOOB
|
July 15, 2021 |
|
BATTU JYOTHI Vs. SHAIK MAHABOOB
|
February 24, 2021 |
|
BATTU LAXMI Vs. V. PURNACHANDER RAO AND ANR
|
March 23, 2021 |
|
BATTU RANGAYYA Vs. V. PURNACHANDER RAO
|
March 23, 2021 |
|
BEE PASHA Vs. STATE OF TELANGANA
|
March 2, 2021 |
|
BEGARI NARSIMULU Vs. STATE OF TELANGANA
|
June 14, 2021 |
|
BEVARA MOHANRAO Vs. UNION OF INDIA
|
January 8, 2021 |
|
BHARAT ANUMOLU Vs. TRACY LYNN ANUMOLU
|
July 15, 2021 |
|
BHARAT AUTO MOBILES Vs. ASSISTANT COMMISSIONER
|
April 30, 2021 |
|
BHARTI AIRTEL LTD. Vs. STATE OF TELANGANA
|
April 20, 2021 |
|
BHAVANARISHI COOP Vs. STATE OF TELANGANA
|
December 14, 2021 |
|
BHEL EMPLOYEES MODEL MUTUALLY AIDED CO-OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF TELANGANA
|
April 7, 2021 |
|
BHUJALA SRINIVASA REDDY Vs. MORA REDDY RISHEESHWAR REDDY
|
July 22, 2021 |
|
BHUKYA NIMMA Vs. STATE OF TELANGANA
|
April 7, 2021 |
|
BHUKYA RAJU Vs. STATE OF TELANGANA
|
February 17, 2021 |
|
BIG BANG BOOM SOLUTIONS Vs. M/S. CENTAURI COMPOSITES PVT.LTD
|
June 17, 2021 |
|
BLUE SEA INDUSTRIES PVT.LTD,HYDERABAD Vs. POLYTECH ENGINEERING AND CONSULTANTS
|
March 5, 2021 |
|
BMA PRINTS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
January 22, 2021 |
|
BODDU GANGAMALLU Vs. STATE OF TELANGANA
|
January 29, 2021 |
|
BODDU RAMESH Vs. DESIGNATED AUTHORITY
|
June 28, 2021 |
|
BODDUPALLY VENKANNA Vs. STATE OF TELANGANA
|
April 22, 2021 |
|
BODEPUDI NARENDRA Vs. STATE BANK OF INDIA
|
October 26, 2021 |
|
BOGULURI NARSIMHA Vs. STATE OF TELANGANA
|
January 8, 2021 |
|
BOINI ANIL KUMAR Vs. STATE OF TELANGANA
|
July 12, 2021 |
|
BOLLA JAYANTH, WARANGAL Vs. NAKKA CHANDU CHANDRASHEKAR, WARANGAL
|
November 15, 2021 |
|
BOLLINENI CHANDRA Vs. UNION OF INDIA
|
December 14, 2021 |
|
BOLLINENI RAVINDRANATH Vs. SATE OF TELANGANA
|
January 5, 2021 |
|
BOMMA REDDY RAMA KOTI REDDY Vs. STATE OF TELANGANA
|
December 13, 2021 |
|
BOMMARAVENI KAVITHA Vs. DEPUTY COMMISSIONER OF POLICE
|
November 15, 2021 |
|
BONGURAM NARAYANA REDDY Vs. STATE OF TELANGANA
|
February 22, 2021 |
|
BONTHA LINGANNA Vs. APSRTC, REP.BY ITS MD, MUSHEERABD, HYD
|
November 25, 2021 |
|
BONTHU ARUNA Vs. STATE BANK OF INDIA
|
August 10, 2021 |
|
BORE SRINIVAS Vs. STATE OF TELANGANA
|
July 16, 2021 |
|
BOYA MADDAMMA Vs. STATE OF TELANGANA
|
June 22, 2021 |
|
BR RETAIL INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
|
BRANCH MANAGER, NATIONAL INSURANCE COM. LTD Vs. ABDUL WAHEED
|
June 9, 2021 |
|
BRANDS BAZAR Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
|
BUDDOLLA INDIRA Vs. MOHD ABDUL SATJHAR
|
November 10, 2021 |
|
BUKHARI KISHEN RAHUL SINGH Vs. STATE OF TELANGANA
|
August 10, 2021 |
|
BURLE MALLESHAM Vs. STATE OF A.P.
|
November 2, 2021 |
|
BUROLLA SAILOR Vs. K. B. GANGADHAR
|
February 24, 2021 |
|
BURRA LINGAIAH SATHAIAH Vs. STATE OF TELANGANA
|
July 14, 2021 |
|
BURRA LINGAIAH YADAV Vs. STATE OF TELANGANA
|
July 19, 2021 |
|
BURRY SRINIVAS Vs. STATE OF TELANGANA
|
March 9, 2021 |
|
BYAGARI SAYANNA SAILU Vs. STATE OF TELANGANA
|
December 15, 2021 |
|
C. SANGEETA DEVI Vs. M/S. CHILAMBI VENKATA LASKHMIDHAR
|
January 21, 2021 |
|
C.GIRIPRASAD BABU Vs. STATE, ACB
|
October 5, 2021 |
|
CENZER INDUSTRIES LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
|
January 21, 2021 |
|
CH CHANDRAIAH Vs. SECRETARY
|
February 16, 2021 |
|
CH SURESH Vs. STATE OF TELANGANA
|
February 15, 2021 |
|
CH. RAMANI Vs. GOVERNMENT OF INDIA
|
August 12, 2021 |
|
CH.VANITHA Vs. STATE OF TELANGANA
|
September 2, 2021 |
|
CHAITANYA BUILDERS Vs. STATE OF TELANGANA
|
November 30, 2021 |
|
CHANDANAM SANGAMESHWARI SWARUPA Vs. STATE OF TELANGANA
|
February 16, 2021 |
|
CHANDRA GUPTA TALREJA Vs. STATE OF TELANGANA
|
November 23, 2021 |
|
CHANDRA MOHAN ANDUGULA Vs. UNION OF INDIA
|
February 1, 2021 |
|
CHANDRAKALA Vs. A. ESHWARAMMA
|
November 22, 2021 |
|
CHANIGARAM SATYANARAYANA Vs. REFEEQ AHMED
|
March 9, 2021 |
|
CHARAKONDA CHINNA CHENNAIAH Vs. STATE OF TELANGANA
|
February 23, 2021 |
|
CHARMINAR CRICKET CLUB Vs. M/S.BUDDING STAR CRICKET CLUB
|
April 6, 2021 |
|
CHEKURTHY SWAROOPA RANI Vs. STATE OF TELANGANA
|
April 20, 2021 |
|
CHENNUPATI VIJAYA RANI Vs. STATE OF TELANGANA
|
February 3, 2021 |
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CHERNAM CHINNA BALMASIAH Vs. STATE TEACHERS UNION, TELANGANA STATE
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July 28, 2021 |
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CHERUKU SWAMY NATHAN Vs. VENISETTY RATHNAM
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March 16, 2021 |
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CHERUKUPALLYLAXMINARSAMMA LAXMI Vs. STATE OF TELANGANA
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September 20, 2021 |
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CHERUKURI MAHALAKSHMI Vs. STATE OF TELANGANA
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November 26, 2021 |
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CHERUKUWARA VENKATA BANGARA RAJU Vs. DEBTS RECOVERY TRIBUNAL-I
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December 2, 2021 |
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CHEVURU MALLESH Vs. STATE OF TELANGANA
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February 9, 2021 |
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CHIEF POSTMASTER GENERAL A.P. CIRCLE Vs. MOHD. ABDUL HANNAN, ASST. POSTMASTER
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November 17, 2021 |
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CHIGIRI CHIGURU RAMAIAH Vs. STATE OF A.P.
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November 26, 2021 |
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CHILAKA CHANDRAMOULI REDDY Vs. SENIOR INTELLIGENCE OFFICER
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June 30, 2021 |
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CHILAKALA JAYA LAKSHMI Vs. STATE OF TELANGANA
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March 16, 2021 |
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CHINDAM POCHAMMA Vs. R. ANJAIAH
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November 16, 2021 |
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CHINNI ANJI REDDY Vs. STATE OF TELANGANA
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June 8, 2021 |
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CHINTALA VIJAYALAXMI Vs. S.RAMESH
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October 5, 2021 |
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CHINTALAPUDI THALLURI KAVITHA Vs. STATE OF TELANGANA
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December 10, 2021 |
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CHINTALAPUDI THALLURI KAVITHA Vs. P.P., HYD.
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December 10, 2021 |
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CHINTHALAGADDA KESHAVULU Vs. STATE OF TELANGANA
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June 16, 2021 |
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CHIPPA VAJRA DEVI Vs. STATE OF TELANGANA
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March 23, 2021 |
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CHITGOPEKAR MANOHAR Vs. DASARI SAMBA SHIVA RAO
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December 27, 2021 |
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CHITTABOYANA LAXMI Vs. STATE OF TELANGANA
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February 26, 2021 |
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CHITYALA NARSAVVA Vs. G. KISHAN RAO
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February 24, 2021 |
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CHOLLETI RAKESH Vs. SUB INSPECTOR OF POLICE
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March 17, 2021 |
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CIRI MULLA ANIL KUMAR Vs. STATE OF TELANGANA
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April 23, 2021 |
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COLONIAL CONSTRUCTION PVT. LTD Vs. NARAYANAM NAGESWAR RAO
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March 16, 2021 |
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COMMISSIONER Vs. G. PANDU
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November 16, 2021 |
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COMMISSIONER Vs. DRD BODY TECHS INDIA PVT. LTD.
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April 22, 2021 |
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COMMISSIONER, CUSTOMS & CENTRAL EXCISE Vs. NATIONAL REMOTE SENSING AGENCY
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June 14, 2021 |
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COMT CONSTRUCTIONS PVT LTD Vs. STATE OF TELANGANA
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January 7, 2021 |
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CRESCENT REAL ESTATES AND DEVELOPERS Vs. SUBHA GRUHA PROJECTS INDIA PRIVATE LIMITED
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June 30, 2021 |
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CUREWIN ILYLICO PHARMA PRIVATE LIMITED Vs. CUREWIN PHARMACEUTICALS PRIVATE LIMITED
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July 8, 2021 |
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CYBER CITY COMPUTERS Vs. STATE OF TELANGANA
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December 20, 2021 |
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D. KARUNAKAR RAO Vs. STATE OF TELANGANA
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February 19, 2021 |
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D. NADIPI GANGARAM Vs. K. SRINIVAS
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February 24, 2021 |
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D. SAMBA SIVA RAO Vs. STATE OF TELANGANA
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December 21, 2021 |
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D. SHARADHA Vs. STATE OF TELANGANA
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July 22, 2021 |
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D. SRIHARI Vs. D. NAGABHUSHANAM
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July 15, 2021 |
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D. SRINIVAS RAO Vs. STATE OF TELANGANA
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July 5, 2021 |
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D. VENKATA KRISHNA REDDY Vs. STATE OF TELANGANA
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March 17, 2021 |
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D. VENKATESWARA REDDY Vs. STATE OF TELANGANA
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July 2, 2021 |
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D.KARUNAKAR REDDY Vs. STATE OF TELANGANA
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September 8, 2021 |
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D.SREE DEVI Vs. CHIEF MANAGER
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November 16, 2021 |
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DAGUDU RAKESH KUMAR Vs. SILAMKOT FINANCE PRIVATE LIMITED
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January 7, 2021 |
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DAMMALA VENKATA LAXMI Vs. D. SANTHAMMA
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January 28, 2021 |
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DANDLA NARSIMLOO Vs. G. MALLESH
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February 24, 2021 |
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DANDU ANAND KUMAR Vs. STATE OF TELANGANA
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July 22, 2021 |
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DANDU ANAND KUMAR Vs. STATE OF TELANGANA
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July 19, 2021 |
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DANDU NITHISH KUMAR Vs. STATE OF TELANGANA
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July 16, 2021 |
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DANNANA THIRUPATHI RAO Vs. STATE OF TELANGANA
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July 19, 2021 |
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DANNARAPU MADHAVA RAO Vs. STATE OF TELANGANA
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February 2, 2021 |
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DANTHUKKA PEDDAIAH Vs. STATE OF TELANGANA
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November 9, 2021 |
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DANUNJAYA RAO Vs. JOINT COLLECTOR
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September 24, 2021 |
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DARSHAN BOHINI Vs. STATE OF TELANGANA
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November 17, 2021 |
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DASARI LOKESH CHANDRA Vs. LOK ADALAT
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December 20, 2021 |
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DASARI VENKATAPPAIAH Vs. STATE OF TELANGANA
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June 25, 2021 |
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DATTA BIRADAR Vs. STATE OF TELANGANA
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January 8, 2021 |
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DAVID SOPHIA PRANATHI Vs. STATE OF TELANGANA
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January 4, 2021 |
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DEEKSHA EDUCATIONAL Vs. STATE OF TELANGANA
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November 25, 2021 |
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DEEKSHA EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA
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December 7, 2021 |
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DEEKSHITH DIVYA DIXITH DIVYA Vs. STATE OF TELANGANA
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June 23, 2021 |
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DEEM DISTRIBUTORS PRIVATE LTD. Vs. UNION OF INDIA
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August 3, 2021 |
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DEGALA SATYANARAYANA Vs. STATE OF TELANGANA
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June 9, 2021 |
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DEGAVATH SURYA Vs. STATE OF TELANGANA
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June 15, 2021 |
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DEPOT MANAGER Vs. A.B.RAZIA SULTANA
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December 1, 2021 |
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DESHINENI NAGA RAJU Vs. STATE OF TELANGANA
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October 18, 2021 |
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DESU SAMRAT Vs. STATE OF TELANGANA
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December 24, 2021 |
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DEVARANENI KIRAN KRISHNA Vs. STATE OF TELANGANA
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January 8, 2021 |
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DEVARI GOPAL Vs. STATE OF TELANGANA
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July 15, 2021 |
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DEVASHREE ISPAT PVT.LTD Vs. STATE OF TELANGANA
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January 18, 2021 |
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DEVI CROP SCIENCE PVT. LTD. Vs. STATE OF TELANGANA
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February 1, 2021 |
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DEVULAPALLI BHASKAR Vs. STATE OF TELANGANA
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July 14, 2021 |
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DHADHI RAVI Vs. STATE OF TELANGANA
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August 5, 2021 |
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DHANAVATH SRINU Vs. STATE OF TELANGANA
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February 16, 2021 |
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DHARAVATH ARAVIND Vs. STATE OF TELANGANA
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January 4, 2021 |
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DHARAVATH MOHAN Vs. STATE OF TELANGAN
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September 17, 2021 |
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DHUDMAL SHYAM RAO Vs. P. KISHAN
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February 24, 2021 |
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DHUNNE SIMRAN Vs. STATE OF TELANGANA
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August 4, 2021 |
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DILIP JAIN RANAWAT Vs. STATE OF TELANGANA
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February 3, 2021 |
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DILLY KONDA REDDY Vs. STATE OF TELANGANA
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December 10, 2021 |
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DIRECTOR PERSONNEL, ADMINISTRATION AND WELFARE Vs. T.KRISHNA MURTHY
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November 16, 2021 |
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DISHA ADVERTISING Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY
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December 3, 2021 |
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DISTIRC COLLECTOR AND CHAIRMAN OF DISTRIC LEVEL COMMITTEE Vs. P. DEVAIAH
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December 7, 2021 |
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DISTRICT COLLECTOR Vs. MD.FAYEEM
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December 15, 2021 |
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DISTRICT MEDICAL AND HEALTH OFFICER Vs. D. SAI REDDY
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February 3, 2021 |
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DIVISINAL RAILWAY MANAGER Vs. M.S. HARA INDUSTRIES, HYEDRABAD
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February 17, 2021 |
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DIVISIONAL ENGINEER ELECL Vs. CHAPIDI LAXMAN CALLED AS CH.LAXMAN
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November 29, 2021 |
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DIVISIONAL MANAGER Vs. D.PURUSHOTHAM
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December 16, 2021 |
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DIVITI VEERAMMA Vs. A.P.S.R.T.C
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December 28, 2021 |
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DIVYA SAI PHARMACEUTICALS Vs. COMMERCIAL TAX OFFICER
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February 3, 2021 |
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DODLA ESHWER REDDY Vs. STATE ELECTION COMMISSIONER
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December 3, 2021 |
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DONGFANG ELECTRIC CORPORATION Vs. DESIGNATED AUTHORITY
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August 27, 2021 |
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DONTHIREDDY ARCHANA Vs. STATE OF TELANGANA
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July 26, 2021 |
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DONTHULA ANITHA Vs. STATE OF TELANGANA
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June 29, 2021 |
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DR. ETURI PADMAVATHI Vs. STATE OF TELANGANA
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November 24, 2021 |
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DR. M. SATCHINDANANDA RAO Vs. STATE OF TELANGANA
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December 20, 2021 |
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DR. VIJAY ANAND REDDY Vs. N.SHASHANK REDDY
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July 30, 2021 |
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DR.D.RAMA RAO Vs. STATE OF TELANGANA
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September 1, 2021 |
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DR.K.ANIL KUMAR, HYDERABAD Vs. SECY., HOME DEPT
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September 14, 2021 |
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DR.LANKA SUNITA Vs. GOVT OF ANDHRA PRADESH
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November 29, 2021 |
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DR.N.KIRANMAYEE Vs. STATE OF A.P.
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October 28, 2021 |
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DUBBA SRAVAN Vs. STATE OF TELANGANA
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July 1, 2021 |
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DUDDU PADMAVATHI Vs. STATE OF TELANGANA
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February 10, 2021 |
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DUMALA ANJANEYULU Vs. STATE OF TELANGANA
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November 17, 2021 |
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DURAISAMY BASKARAN Vs. GAIL (INDIA) LIMITED
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March 16, 2021 |
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DURGAM CHANDRAIAH Vs. MOHD JEELANI
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March 9, 2021 |
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DURGAM MALLESH Vs. SINGARENI COLLIERIES COMPANY LIMITED (SCCL)
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October 25, 2021 |
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DWARAKA SKYLINE LLP Vs. STATE OF TELANGANA
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August 17, 2021 |
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DYARANGULA MARAIAH Vs. G. MALLESH
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February 24, 2021 |
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E. PADMA Vs. STATE OF TELANGANA
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August 16, 2021 |
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E. RAMESH Vs. STATE OF A. P.
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March 4, 2021 |
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E. VIJAYPAL REDDY Vs. STATE OF TELANGANA
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August 17, 2021 |
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EDAKULAPALLY KRUPA RANI Vs. STATE OF TELANGANA
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March 5, 2021 |
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EDU SHANKARAIAH Vs. STATE OF ANDHRA PRADESH
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July 26, 2021 |
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EKKIRALA BALAKRISHNA Vs. STATE OF TELANGANA
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February 5, 2021 |
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ERKI RAMULU Vs. SINGARENI COLLIERIES COMPANY LTD.
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August 10, 2021 |
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ERUKALA NARSAMMA Vs. STATE OF TELANGANA
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September 13, 2021 |
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ESLAVATH CHANDU Vs. SMT.N.SANGEETHA
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June 16, 2021 |
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EVEREST ORGANICS LTD. Vs. LEESA LIFESCIENCES PVT. LTD
|
October 29, 2021 |
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FAIMIDA BEGUM Vs. SHAIK SAHBBAR AHMED
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June 29, 2021 |
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FAIMIDA BEGUM Vs. SHAIK SAHBBAR AHMED
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July 2, 2021 |
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FARHANA ZAMAN Vs. STATE OF TELANGANA
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November 1, 2021 |
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FARHAT KAUSAR Vs. STATE OF TELANGANA
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June 14, 2021 |
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FISHERMEN CO-OPERATIVE SOCIETY Vs. STATE OF TELANGANA
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July 30, 2021 |
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FISHERMEN COOPERATIVE SOCIETY Vs. STATE OF TELANGANA
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June 30, 2021 |
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G. BALASARASWATI AND Vs. UNION OF INDIA
|
January 29, 2021 |
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G. K. PARVATHAMMA Vs. INCOME TAX RECOVERY OFFICER
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August 6, 2021 |
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G. NAGESH KUMAR Vs. A. DASARATH REDDY
|
March 23, 2021 |
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G. PENTAMMA Vs. BUCHANAMONI NARAYANA
|
March 22, 2021 |
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G. S. K. LIFE SCIENCES PVT. LTD. Vs. UNION OF INDIA
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April 20, 2021 |
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G. SHIREESHA Vs. STATE OF TELANGANA
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July 22, 2021 |
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G. SIVA KOTESHWARA RAO Vs. P.RAMU GOUD
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November 17, 2021 |
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G. SREENIVASULU REDDY Vs. STATE OF TELANGANA
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July 19, 2021 |
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G. SRINIVAS REDDY Vs. STATE OF TELANGANA
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February 5, 2021 |
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G. SURESH Vs. TELANGANA STATE OF POLICE HOUSING CORPORATION LTD.
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June 15, 2021 |
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G. SURYA KUMARI Vs. UNION BANK OF INDIA
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December 27, 2021 |
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G.AMRUTHA Vs. KISHAN BANG
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April 8, 2021 |
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G.DEEPTHISRI Vs. B.RAGHUSREE
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November 22, 2021 |
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G.INDIRA Vs. PRL SECY, M.A.U.D.DEPT, HYDERABAD
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February 25, 2021 |
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G.NAGAIAH Vs. INDUSTIRAL TRIBUNAL
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November 16, 2021 |
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G.RAJESHWAR RAO Vs. KRISHNA KUMARI SUMEDHA
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July 14, 2021 |
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G.RAMKOTI Vs. STATE OF TELANGANA
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September 1, 2021 |
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G.SHASHIKALA Vs. G.KALAWATI BAI
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December 24, 2021 |
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G.V.GYANESHWAR NAIDU Vs. LALITHA SRIKRISH
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April 7, 2021 |
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G.V.S.SARMA Vs. STATE OF A.P.
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December 27, 2021 |
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GADA ASHWIN KUMAR Vs. STATE OF TELANGANA
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July 20, 2021 |
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GADDAM RAJAMMA Vs. STATE OF TELANGANA
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October 18, 2021 |
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GADEKARLA CHAITANYA KRISHNA Vs. STATE OF TELANGANA
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October 29, 2021 |
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GADUSU PUSHPALATHA Vs. STATE OF TELANGANA
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November 15, 2021 |
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GAJBINKAR LAXMINARAYANA Vs. STATE OF TELANGANA
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July 13, 2021 |
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GAJJELAKANTHAM Vs. STATE OF A.P.
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March 26, 2021 |
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GAMPA ROHHIT Vs. STATE OF TELANGANA
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June 21, 2021 |
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GAMPALA SAMMAIAH Vs. STATE OF TELANGANA
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February 9, 2021 |
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GANDAM RAMAYAMMA Vs. STATE
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February 26, 2021 |
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GANDAM SHEKAR Vs. STATE OF TELANGANA
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February 5, 2021 |
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GANDHAM RAMAIAH Vs. STATE OF TELANGANA
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March 25, 2021 |
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GANDHINAGAR TRUST Vs. SATTUR NARSIMHULU
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December 10, 2021 |
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GANNABOINA SHASIDHAR Vs. AMBATI SUDHAKAR GOUD
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April 7, 2021 |
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GANTA RAM REDDY Vs. PROJECT DIRECTOR, SPECIAL COLLECTOR
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October 27, 2021 |
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GARG PROJECTS PVT LTD Vs. STATE OF TELANGANA
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January 29, 2021 |
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GATLA SUBASH Vs. STATE OF TELANGANA
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January 8, 2021 |
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GAYATHRI TRADING COMPANY Vs. COMMERCIAL TAX OFFICER
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January 6, 2021 |
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GAYATRI G NAIDU Vs. DATTATRI RAO
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February 18, 2021 |
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GERA BABU Vs. STATE OF TELANGANA
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November 17, 2021 |
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GHOUSIA BEGUM Vs. STATE OF TELANGANA
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October 28, 2021 |
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GHOUSIA BEGUM Vs. BODI RAJESH YADAV
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July 2, 2021 |
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GO GREEN MOTORS INDIA PVT. LTD. Vs. STATE OF TELANGANA
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December 24, 2021 |
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GODISHELA SUNIL Vs. CHIEF SECRETARY TO GOVERNMENT
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November 16, 2021 |
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GOLI THIRUPATHI REDDY BOLI Vs. STATE OF TELANGANA
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August 16, 2021 |
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GOLLA ODDENNA Vs. M. A. GAFOOR
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March 9, 2021 |
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GONE RAMESH Vs. STATE OF TELANGANA
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August 16, 2021 |
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GOOLA MAISHAIAH Vs. STATE OF TELANGANA
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September 30, 2021 |
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GOPAL DAS Vs. STATE OF TELANGANA
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September 8, 2021 |
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GORIGE KISHTAIAH Vs. STATE OF TELANGANA
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June 23, 2021 |
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GORLA LINGAIAH Vs. STATE OF TELANGANA
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March 17, 2021 |
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GOTTE MANOJ Vs. P. KISHAN
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March 9, 2021 |
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GOTTIPATI CHANDRA SEKHAR Vs. STATE OF TELANGANA
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September 17, 2021 |
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GOUD SANGAM Vs. STATION HOUSE OFFICER KUKNOOR PALLY POLICE STATION, SIDDIPET DISTRICT
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January 6, 2021 |
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GOURARAPU THIRUPATHAMMA Vs. STATE OF TELANGANA
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February 16, 2021 |
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GOUTHAMI JUNIOR COLLEGE FOR GIRLS, NALGONDA Vs. STATE OF TELANGANA AND OTHERS
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April 23, 2021 |
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GOVERNMENT OF A.P. Vs. M. ANIL KUMAR
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March 8, 2021 |
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GOVERNMENT OF ANDHRA PRADESG Vs. MAILARAPU JANGAIAH
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December 31, 2021 |
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GOVERNMENT OF TELANGANA Vs. A.MALLESHAM, S/O. LATE A.BALAIAH
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December 21, 2021 |
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GOVERNMENT OF TELANGANA Vs. RANI CONSTRUCTIONS PVT LTD
|
January 8, 2021 |
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GREAT INDIA MINING PVT. LTD. Vs. STATE OF TELANGANA
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July 15, 2021 |
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GREEN CROP INTERNATIONAL PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
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January 29, 2021 |
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GREEN MINT INDIA AGRITECH P LIMITED Vs. COMMERCIAL TAX OFFICER
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January 29, 2021 |
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GUDIPUDI Vs. STATE OF TELANGANA
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August 23, 2021 |
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GUDLA SITARAMAM Vs. SPECIAL TRIBUNAL, SIDDIPET DISTRICT
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July 14, 2021 |
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GUDLA SRINU Vs. STATE OF TELANGANA
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February 2, 2021 |
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GUDUGUPATI SURESH BABU Vs. STATE OF TELANGANA
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February 9, 2021 |
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GUDUPATI LAXMI DEVI Vs. CANARA BANK
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November 10, 2021 |
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GUGLOTH VEERA BABU Vs. STATE OF TELANGANA
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January 6, 2021 |
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GUGULOTHU NAGU Vs. STATE OF TELANGANA
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October 25, 2021 |
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GUGULOTHU RAMESH Vs. STATE OF TELANGANA
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February 11, 2021 |
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GUJAR RAMESH Vs. STATE OF TELANGANA
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October 18, 2021 |
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GUJJULA PADMA Vs. STATE OF TELANAGANA
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March 17, 2021 |
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GULAM GHOUSE MOHIUDDIN Vs. STATE OF TELANGANA
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February 23, 2021 |
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GUMMADALLI KALAMMA Vs. STATE OF TELANGANA
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July 20, 2021 |
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GUNDA RAJAIAH RAJA RAO Vs. STATE OF TELANGANA
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July 7, 2021 |
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GUNDAPANENI RAKESH Vs. THATIPARTHI JITHENDER
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June 1, 2021 |
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GUNDARTI GANESH GOUD Vs. STATE OF TELANGANA
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August 5, 2021 |
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GUNDUGONDA Vs. GOVERNMENT OF A.P.
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November 11, 2021 |
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GUNJA BHUUVANESHWARI Vs. HIGH COURT OF TELANGANA
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November 2, 2021 |
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GUNTUKA SUDHARNANI Vs. GAJJI SURAIAH
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July 16, 2021 |
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GUNTURU SRIKANTH REDDY Vs. STATE OF TELANGANA
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June 24, 2021 |
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GUTTULA NAGESWARA RAO Vs. CH. SUDHAKAR RAJU
|
June 4, 2021 |
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GVPR ENGINEERS LIMITED Vs. UNION OF INDIA
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January 22, 2021 |
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H SANDEEP Vs. STATE OF TELANGANA
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January 28, 2021 |
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H.BALRAJ Vs. STATE OF TELANGANA
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December 10, 2021 |
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HABEEB ABDUL QUADER Vs. STATE OF TELANGANA
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June 24, 2021 |
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HABEEBUNNISA BEGUM Vs. M/S. MANIDHARI METAL PVT. LTD.
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July 20, 2021 |
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HABIB ALLADIN Vs. MOHAMMED AHMED
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December 21, 2021 |
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HAFIZ MUFTI MOHAMMED ZAHID NASRI Vs. MOHAMMED IQBALLUDDIN AHMED
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June 30, 2021 |
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HAJERA HAJIRA FATIMA Vs. STATE OF TELANGANA
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February 22, 2021 |
|
HAMILTON MEDICAL Vs. MICRO SMALL MEDIUM ENTERPRISES
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April 20, 2021 |
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HANUMANTHAMMA Vs. ANANTHAMMA
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July 15, 2021 |
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HANUMANTHU Vs. STATE OF TELANGANA
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September 24, 2021 |
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HARANATH POLICHERLA Vs. UNION OF INDIA
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March 9, 2021 |
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HARIKRISHNA RICE INDUSTRIES Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
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HASEEB PHARMACEUTICALS PRIVATE LIMITED Vs. TELANGANA STATE MEDICAL SERVICES AND INFRASTRUCTURE DEVELOPMENT CORPORATION
|
July 13, 2021 |
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HASEEB PHARMACEUTICALS PRIVATE LIMITED Vs. TELANGANA STATE MEDICAL SERVICES AND INFRASTRUCTURE DEVELOPMENT CORPORATION
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April 20, 2021 |
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HAZRATH HABEEB MUJTABA AL AIDROOS Vs. HABEEB MOHAMMED AL AIDROOS
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December 29, 2021 |
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HBL NIFE POWER SYSTEMS LTD Vs. M/S ANUDEEP ENGINEERS CONTRACTORS
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December 14, 2021 |
|
HDFC ERGO GENERAL INSURANCE Vs. DAKURI MANIKYAM
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April 19, 2021 |
|
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. RONTI JANGAIAH
|
September 15, 2021 |
|
HEMAL SURESH THAKKER Vs. COMMERCIAL TAX OFFICER
|
January 6, 2021 |
|
HEMANTH MATHE KARMA Vs. STATE OF TELANGANA
|
November 26, 2021 |
|
HEPTA TRADING COMPANY Vs. TELANGANA STATE FINANCIAL CORPORATION LIMITED
|
May 13, 2021 |
|
HIRA RAM HEERARAM Vs. ASSISTANT SUB INSPECTOR OF POLICE
|
July 16, 2021 |
|
HYDERABAD BENJAMIN Vs. STATE OF TELANGANA
|
July 14, 2021 |
|
I. RAMULU Vs. N.V.N. CONSTRUCTIONS (P) LTD.
|
December 17, 2021 |
|
IMAGE PRO PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
January 21, 2021 |
|
INFOSYS LTD. Vs. DEPUTY COMMISSIONER
|
November 5, 2021 |
|
INK N PAPER, MADHAPUR Vs. KARUR VYSYA BANK
|
December 27, 2021 |
|
INTEGRATED TRIBAL DEVELOPMENT AGENCY Vs. WATER HEALTH INDIA PRIVATE LIMITED
|
April 30, 2021 |
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IREN CHOUDARY Vs. STATE OF TELANGANA
|
November 2, 2021 |
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IRPA BUCHAMMA Vs. STATE OF TELANGANA
|
December 8, 2021 |
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ISARAM RAJESH KHANNA Vs. STATE OF TELANGANA
|
July 12, 2021 |
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ISLAMIC SOCIAL SERVICE Vs. STATE OF TELANGANA
|
May 13, 2021 |
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ISLAVATH MOHAN Vs. STATE OF TELANGANA
|
February 12, 2021 |
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ITC LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 29, 2021 |
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J. JAYABHARATH REDDY Vs. STATE OF TELANGANA
|
December 6, 2021 |
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J. MAHESH BABU Vs. STATE BANK OF INDIA
|
August 24, 2021 |
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J. NAGABHUSHANA REDDY Vs. HIGH COURT OF JUDICATURE AT HYDERABAD
|
April 27, 2021 |
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J. PRATHYUSHA Vs. STATE OF TELANGANA
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January 5, 2021 |
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J. RAMANAND Vs. STATE OF TELANGANA
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April 23, 2021 |
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J.HYMAVATHI Vs. STATE OF TELANGANA
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July 19, 2021 |
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J.J.HOSPITAL Vs. STATE OF TELANGANA
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September 28, 2021 |
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JADALA SHYAMALA RANI Vs. STATE OF TELANGANA
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March 24, 2021 |
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JADALA TRADERS Vs. ANDHRA BANK
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November 24, 2021 |
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JADAV GOPAL RAO Vs. STATE OF TELANGAN
|
July 5, 2021 |
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JAGADAMBA AGRO TECH Vs. STATE OF LELANGANA
|
December 13, 2021 |
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JAGATI PUBLICATION LTD. Vs. ENFORCEMENT DIRECTORATE
|
August 10, 2021 |
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JAGIRDAR SYED KARIMULLA Vs. STATE OF TELANGANA
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November 29, 2021 |
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JAKKA VINOD KUMAR REDDY Vs. STATE OF TELANGANA
|
June 14, 2021 |
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JALAN CHEMICAL INDUSTRIES PVT LTD Vs. STATE OF TELANGANA
|
July 26, 2021 |
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JANGA NAVEEN YADAV Vs. STATE OF TELANGANA
|
July 12, 2021 |
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JANNU PRASANGI Vs. STATE OF TELANGANA
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June 8, 2021 |
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JANNU SUJANA Vs. STATE OF TELANGANA
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December 7, 2021 |
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JARIPATE RAMESH Vs. SYED YASIN QUERESHI
|
January 20, 2021 |
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JARUPULA ENGAL Vs. STATE OF TELANGANA
|
February 11, 2021 |
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JAVICK IMPLEX (P) LIMITED Vs. COMMERCIAL TAX OFFICER
|
July 15, 2021 |
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JAYANT BISWAS Vs. STATE OF TELANGANA
|
December 27, 2021 |
|
JAYARAJ Vs. M. A. RAHMAN
|
March 9, 2021 |
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JAYARAPU SRINIVASULU Vs. STATE OF T S
|
January 28, 2021 |
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JAYASHREE INANI Vs. DISTRICT REGISTRAR AND COLLECTOR
|
July 16, 2021 |
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JET LIFE SCIENCES Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
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JITHY ABHILASH Vs. STATE OF TELANGANA
|
September 27, 2021 |
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JOSEPH DANIEL N. SHIVA SHANKAR Vs. STATE OF TELANGANA
|
February 5, 2021 |
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K SARANGAM Vs. TSRTC
|
March 1, 2021 |
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K V S RAVI RAM PRASAD Vs. UNION BANK OF INDIA
|
December 15, 2021 |
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K. ANANTHA REDDY Vs. STATE OF TELANGANA
|
July 15, 2021 |
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K. ASHOK Vs. STATE OF TELANGANA
|
November 29, 2021 |
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K. BHARATHI Vs. C VINAYAK REDDY
|
January 20, 2021 |
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K. CHANDRA PRAKASH Vs. JOINT COLLECTOR, RANGAREDDY DISTICT
|
June 14, 2021 |
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K. GOPI Vs. STATE OF TELANGANA
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December 22, 2021 |
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K. JYOTHAMMA Vs. STATE OF TELANGANA
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December 13, 2021 |
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K. KRISHNA MOHAN Vs. STATE OF TELANGANA
|
January 8, 2021 |
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K. LALITHA Vs. G. CHANDRAIAH
|
November 30, 2021 |
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K. MADHUMATHI Vs. K. RAMACHANDER RAO
|
February 18, 2021 |
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K. MATHAMMA Vs. STATE OF TELANGANA
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October 4, 2021 |
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K. MUTTU Vs. STATE OF TELANGANA
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July 12, 2021 |
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K. N. MURTHY Vs. SURENDER BANTIA
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July 20, 2021 |
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K. RAJESWARI Vs. STATE OF TELANGANA
|
November 22, 2021 |
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K. RAMESH GAUD Vs. INSPECTOR OF POLICE
|
June 10, 2021 |
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K. RANGA RAJU Vs. JOINT COLLECTOR-II, RANGA REDDY DISTRIC
|
April 30, 2021 |
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K. SHAILENDRA MOSES Vs. STATE OF TELANGANA
|
January 6, 2021 |
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K. SHAIRAJ KALLWALA SAI RAJ Vs. STATE OF TELANGANA
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August 4, 2021 |
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K. SHRI RAM REDDY Vs. STATE OF TELANGANA
|
December 3, 2021 |
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K. SONA BAI DIED Vs. M. ANANDA BAI
|
January 5, 2021 |
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K. SUJATHA Vs. STATE OF TELANGANA
|
July 14, 2021 |
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K. V. SURYA PRAKASA RAO Vs. STATE OF TELANGANA
|
August 6, 2021 |
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K. V. V. PRASAD RAO GUPTA Vs. STATE BANK OF INDIA
|
February 12, 2021 |
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K. VASAVI VASAVILATHA Vs. STATE OF TELANGANA
|
September 7, 2021 |
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K. VEERENDHER Vs. G. RANGAIAH
|
March 9, 2021 |
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K. VITTAL Vs. SANGAREDDY MUNICIPALITY
|
April 23, 2021 |
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K.ANAND BABU Vs. STATE OF TELANGANA
|
July 19, 2021 |
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K.CHENNAPA Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER
|
October 28, 2021 |
|
K.G.KRISHNA MURTHY Vs. JOINT COLLECTOR
|
December 8, 2021 |
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K.JAYA PRAKASH Vs. LAKSHMI SILPA
|
April 1, 2021 |
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K.MURALIDHAR, HYDERABAD Vs. ADDL.INDUSTRIAL TRIBUNAL CUM ADDL. LABOUR COURT, HYDERABAD
|
November 24, 2021 |
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K.N.MANJAPPA Vs. STATE OF TELANGANA
|
December 22, 2021 |
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K.PRABHAKAR Vs. STATE OF TELANGANA
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December 13, 2021 |
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K.PRAVEEN KUMAR Vs. STATE OF TELANGANA
|
November 8, 2021 |
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K.PRAVEEN REDDY Vs. STATE OF TELANGANA
|
October 25, 2021 |
|
K.SHOBA Vs. DISTRICT COLLECTOR (PANCHAYAT RAJ WING)
|
October 18, 2021 |
|
K.V.L.JAYASIMHA Vs. A.ANANYA
|
March 26, 2021 |
|
K.VENKAT ANAND Vs. STATE OF TELANGANA
|
March 5, 2021 |
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K.VENKATESWARLU Vs. STATE OF TELANGANA
|
July 27, 2021 |
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KADAMANCHI SAIRAJANAND Vs. STATE OF TELANGANA
|
January 7, 2021 |
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KADUKUNTLA THIRUPATHAMMA Vs. STATE OF TELANGANA
|
July 23, 2021 |
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KAILASH CHAND GUPTA Vs. STATE BANK OF INDIA
|
March 19, 2021 |
|
KAILASH WOOD PANELS Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
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KAKARLA MEENA KUMARI Vs. KAKARLA RAVI KUMAR
|
December 6, 2021 |
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KAKARLA NARASIMHA RAO Vs. STATE OF TELANGANA
|
September 2, 2021 |
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KAKATIYA INFRA Vs. SHYAMAPANTH VENKATRAM
|
August 3, 2021 |
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KAKI NARAYANA Vs. MUNUGALA VENKAT REDDY
|
December 22, 2021 |
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KAKKERLA NAGARAJU Vs. STATE OF TELANGANA
|
February 5, 2021 |
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KAKKIRENI LINGAIAH Vs. GUGULATHU CHINA KANDYA
|
November 25, 2021 |
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KAKKIRENI RAVI SHASTRI Vs. STATE OF TELANGANA
|
December 22, 2021 |
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KALAKUNTLA SANDEEP Vs. STATE OF TELANGANA
|
April 30, 2021 |
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KALURI VENKATA RAO Vs. REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER
|
October 27, 2021 |
|
KALUVALA MALLAIAH MANJUNATH Vs. STATE OF TELANGANA
|
January 6, 2021 |
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KALVA KRANTHI SWAROOP Vs. STATE OF TELANGANA
|
January 18, 2021 |
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KALVALA KARUNAKAR RAO Vs. STATE OF TELANGANA
|
February 2, 2021 |
|
KALYAN NAGAR CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF TELANGANA
|
June 2, 2021 |
|
KAMADHENU TRADERS Vs. STATE OF TELANGANA
|
November 30, 2021 |
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KAMARAPU BASAVA LAXMI Vs. KAMARAPU SAMBASIVA RAO
|
December 21, 2021 |
|
KAMMATI AMRUTHA Vs. STATE OF TELANGANA
|
January 29, 2021 |
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KANAPARTHI SATHYANARAYANA Vs. STATE OF TELANGANA
|
July 5, 2021 |
|
KANCHERLA RAVINDRANATH Vs. STATE OF TELANGANA
|
June 24, 2021 |
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KANDIBANDA VENKATESWARLU Vs. KATTA SRINIVAS REDDY
|
April 16, 2021 |
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KANTEKAR MADHUMOHAN Vs. MUNICIPAL ELECTION AUTHORITY,HYDERABAD
|
October 18, 2021 |
|
KANTEKAR MADHUMOHAN Vs. MUNICIPAL ELECTION AUTHORITY
|
November 29, 2021 |
|
KANUKUNTLA SHANKAR Vs. STATE OF TELANGANA
|
December 14, 2021 |
|
KANURNURI RAGHURAMA KRISHNA RAJU Vs. STATE OF TELANGANA
|
September 15, 2021 |
|
KAPPALA UPENDER Vs. STATE OF TELANGANA
|
June 28, 2021 |
|
KARAM BABU RAO Vs. BADDI SRISAILAM
|
November 17, 2021 |
|
KARAM VENKAESH Vs. STATE OF TELANGANA
|
June 30, 2021 |
|
KARNATI RAVI Vs. K.V.KAVITHA
|
November 26, 2021 |
|
KARRA VARSHA Vs. SUNKE PRABHAKAR
|
July 22, 2021 |
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KARRE NARSIMULU Vs. GADDAMIDI SIDDAIAH AND ORS.
|
January 21, 2021 |
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KARRI VENKATRAMAIAH Vs. R.V. KARNAN
|
January 20, 2021 |
|
KARVY STOCK BROKING LIMITED Vs. UNION OF INDIA
|
December 31, 2021 |
|
KATIKI RAMALAXMI Vs. STATE OF TELANGANA
|
September 2, 2021 |
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KATRAGADDA KISHORE Vs. STATE OF TELANGANA
|
September 28, 2021 |
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KATUKA SREENU Vs. STATE OF TELANGANA
|
November 17, 2021 |
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KAUSAR MOHIUDDIN Vs. STATE OF TELANGANA
|
February 26, 2021 |
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KELLA NAGA SRINIVASSRINU Vs. STATE OF TELANGANA
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March 24, 2021 |
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KEMIDI SHIVA Vs. STATE OF TELANGANA
|
December 13, 2021 |
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KETHAVATH KAMALAMMA KAMLI Vs. STATE OF TELANGANA
|
December 14, 2021 |
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KHABEER KHAN Vs. B. SRINIVAS
|
March 9, 2021 |
|
KHAJA AZEEMUDDIN Vs. FAHMINA BEGUM
|
December 7, 2021 |
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KILARU SURENDRA Vs. STATE OF TELANGANA
|
March 24, 2021 |
|
KIRAN D. R. Vs. STATE OF TELANGANA
|
July 23, 2021 |
|
KISHORE DHANYAKUMAR DOSHI Vs. STATE OF TELANGANA
|
January 20, 2021 |
|
KISHORE KUMAR DHARAVATH Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
July 8, 2021 |
|
KMC CONSTRUCTION, HYDERABAD Vs. ASSISTANAT COMMISSIONER, HYDERABAD
|
June 7, 2021 |
|
KODATI SHYAMASUNDER Vs. STATE OF TELANGANA
|
June 22, 2021 |
|
KODURI NAGESHWARA RAO Vs. STATION HOUSE OFFICER
|
September 7, 2021 |
|
KOLAKANI SATTAIAH SATYANARAYANA Vs. STATE OF TELANGANA
|
July 26, 2021 |
|
KOLAN ENGINEERING Vs. P.L REDDY CO.
|
October 18, 2021 |
|
KOLAN SRINIVAS Vs. SECY, MINISTRY OF LAW JUSTICE, NEW DELHI
|
November 12, 2021 |
|
KOLICHELMA VEERESHAM Vs. STATE OF TELANGANA
|
October 1, 2021 |
|
KOLIPAKA SWAPNA Vs. STATE OF TELANGANA
|
November 16, 2021 |
|
KOLLURU SIVA PRASAD Vs. STATE OF TELANGANA
|
July 14, 2021 |
|
KOMALA RAVINDER Vs. KOMALA AMRUTHA
|
March 23, 2021 |
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KOMATIREDDY JANAKIRAM REDDY Vs. STATE OF TELANGANA
|
November 8, 2021 |
|
KOMMERA VAMAN RAO Vs. STATE OF TELANGANA
|
July 14, 2021 |
|
KOMMU ODELU Vs. STATE OF TELANGANA
|
February 5, 2021 |
|
KOMMURI SRINIWAS AND ANOTHER Vs. STATE OF TELANGANA
|
January 5, 2021 |
|
KONALA ANASUYA Vs. STATE OF TELANGANA
|
December 13, 2021 |
|
KONAM SHANTHAMMA Vs. STATE OF TELANGANA
|
November 9, 2021 |
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KONDA NARSIMHA REDDY Vs. STATE OF TELANGANA
|
October 28, 2021 |
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KONDA VAMSHI KRISHNA GOUD Vs. STATE OF TELANGANA
|
March 1, 2021 |
|
KONDA VINAY KUMAR Vs. STATE OF TELANGANA
|
March 9, 2021 |
|
KONDAJU VIJAYA LAXMI Vs. STATE OF TELANGANA
|
June 15, 2021 |
|
KONDETI DHARMA RAO Vs. K.ARUN KUMAR
|
September 14, 2021 |
|
KONDRALLA SAMPATH Vs. SHAIK ABDUL RAHMAN
|
February 24, 2021 |
|
KOPPURI BADRADRI RAMA RAO Vs. STATE OF A.P.
|
November 8, 2021 |
|
KORAPATI NARSIMHA NARSAIAH Vs. G. V. DHONDI RAM
|
July 22, 2021 |
|
KORRA HANMANTHU Vs. STATE OF TELANGANA
|
February 26, 2021 |
|
KOTA AGRI INPUTS Vs. STATE OF TELANGANA
|
September 15, 2021 |
|
KOTA NAGESH Vs. STATE OF TELANGANA
|
July 15, 2021 |
|
KOTAGIRI PADMAJA Vs. STATE OF TELANGANA
|
July 19, 2021 |
|
KOTHAPALLY MADHUKAR Vs. STATE OF TELANGANA
|
February 12, 2021 |
|
KOTHOLLA VENKATESH GOUD Vs. STATE OF TELANGANA
|
February 19, 2021 |
|
KOTLA ASHOK RAO Vs. STATE OF TELANGANA
|
July 20, 2021 |
|
KOTNALA SRI LAXMI THIRUPATHAMMA Vs. STATE OF TELANGANA
|
December 21, 2021 |
|
KOTTAKAPU SAI REDDY Vs. JOINT COLLECTOR
|
September 28, 2021 |
|
KRAFT ALLOY PVT LTD Vs. STATE OF TELANGANA
|
February 4, 2021 |
|
KRISHNA ENTERPRISES Vs. UNION OF INDIA
|
March 10, 2021 |
|
KRISHNA VENTURES PVT Vs. DIRECTORATE OF ENFORCEMENT
|
October 29, 2021 |
|
KRISHNAVENI Vs. STATE OF TELANGANA
|
July 20, 2021 |
|
KUMBHA BRAHMAIAH Vs. UNION OF INDIA
|
July 20, 2021 |
|
KUNCHAM VENKAT REDDY Vs. M. L. V. SATYANARAYANA
|
July 1, 2021 |
|
KUNDURU VIJAYA BHASKAR REDDY Vs. STATE OF A.P.
|
November 8, 2021 |
|
KURELLI KISHORE Vs. HEAD CONSTABLE
|
July 23, 2021 |
|
KURIA MOHAN Vs. STATE OF TELANGANA
|
February 16, 2021 |
|
KUSUMA LAVA SUKUMAR Vs. STATE OF TELANGANA
|
March 25, 2021 |
|
L. INANI Vs. DIST. REGISTRAR
|
July 16, 2021 |
|
L.S.R. MURTHY Vs. UJJWAL KUMAR
|
September 13, 2021 |
|
LADDER FINE CHEMICALS Vs. STATE OF TELANGANA
|
January 22, 2021 |
|
LAGSHETTI PRAKASH Vs. STATE OF TELANGANA
|
July 15, 2021 |
|
LAKSHYA AIR TRAVELS Vs. TELANGANA FOOD
|
January 25, 2021 |
|
LALA SARAI STEEL ROLLING MILLS Vs. GENERAL MANAGER, CHIEF GENERAL MANAGER-IN-CHARGE
|
October 29, 2021 |
|
LALITHAAMBICAA TRADERS Vs. COMMERCIAL TAX OFFICER
|
February 2, 2021 |
|
LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER Vs. S.V.JAGANNATHA RAO
|
October 28, 2021 |
|
LAND ACQUISITION OFFICERCUMTHE REVENUE DIVISIONAL OFFICER Vs. DAGGUPATI RAMALAKSHMAMMA
|
December 16, 2021 |
|
LANKALA CHITYALA DAMODAR REDDY Vs. L. GOPAL REDDY
|
June 15, 2021 |
|
LANKALA SRIKANTH ALIAS LANKALA SRIKANTH REDDY Vs. STATE OF TELANGANA
|
March 24, 2021 |
|
LAVUDYA BANSILAL Vs. STATE OF TELANGANA
|
August 17, 2021 |
|
LAVUDYA RAJAMURALI Vs. STATE OF TELANGANA
|
February 5, 2021 |
|
LAXMI BAI GAIKWAD Vs. SAMELU YELLUGOI
|
March 9, 2021 |
|
LEDEDHATHA TRI Vs. STATE OF TELANGANA
|
July 8, 2021 |
|
LIFE INSURANCE COMPANY OF INDIA Vs. S.JAYA
|
November 1, 2021 |
|
LINGA FURNITURE Vs. STATE OF TELANGANA
|
January 29, 2021 |
|
LINGAMPALLI VENU Vs. STATE OF TELANGANA
|
November 1, 2021 |
|
LOKIN BAL RAJU Vs. STATE OF TELANGANA
|
July 7, 2021 |
|
LOLAM VASANTH Vs. STATE OF TELANGANA
|
February 3, 2021 |
|
LOTAVATH CHANDAR NAIK Vs. STATE OF TELANGANA
|
December 15, 2021 |
|
LUBNA TABASSUM Vs. STATE OF TELANGANA
|
June 1, 2021 |
|
M. A. WAHEED MOHAMMED ABDUL WAHEED Vs. STATE OF TELANGANA
|
July 16, 2021 |
|
M. DEEPAK KUMAR Vs. STATE OF TELANGANA
|
April 30, 2021 |
|
M. L. NARSAIAH Vs. PRESIDING OFFICER
|
December 21, 2021 |
|
M. LAVA Vs. BUDIDHA LAKSHMI
|
November 16, 2021 |
|
M. NAGARAJU Vs. STATE OF TELANGANA
|
July 13, 2021 |
|
M. RAMESHJ Vs. MANJUSRI
|
March 24, 2021 |
|
M. RAVI Vs. STATE OF ANDHRA PRADESH
|
March 12, 2021 |
|
M. VENKAT REDDY Vs. STATE OF TELANGANA
|
July 16, 2021 |
|
M. VENKATRAM REDDY Vs. STATE OF TELANGANA
|
September 23, 2021 |
|
M. YADAIAH Vs. M. CHILKAMMA
|
December 2, 2021 |
|
M.B. BALAKRISHNA Vs. STATE OF TELANGANA
|
October 27, 2021 |
|
M.HEMALATHA DEVI Vs. SHASIKALA
|
September 2, 2021 |
|
M.KRISHNA MOHAN Vs. STATE OF TELANGANA
|
October 26, 2021 |
|
M.N.R. EDUCATION TRUST Vs. M.N. RAJU
|
September 7, 2021 |
|
M.NAVEEN KUMAR Vs. STATE OF TELANGANA
|
December 28, 2021 |
|
M.RAGHU MOHAN Vs. TRANSMISSION CORPORATION OF TELANGANA LTD
|
September 16, 2021 |
|
M.SREERAM REDDY Vs. STATE OF A.P.
|
April 20, 2021 |
|
M.SUDHAKAR Vs. PEERAJEE
|
November 27, 2021 |
|
M.SUDHAKAR @ M.SUDHAKAR RAO Vs. PEERAJEE @ REDDY
|
November 17, 2021 |
|
M.SUKUMAR REDDY Vs. STATE OF A.P.
|
November 22, 2021 |
|
M.VEDAVATHI Vs. STATE OF TELANGANA
|
September 27, 2021 |
|
M/ S. KUMAR AND CO Vs. A. ANJANEYULU
|
July 26, 2021 |
|
M/S BADAM BALAKRISHNA HOTEL PVT. LTD Vs. MUMTAZ YARUD DOWLA WAKF
|
November 23, 2021 |
|
M/S BBR ENTERPRISES Vs. CENTRAL BANK OF INDIA
|
January 25, 2021 |
|
M/S MAHARSHI RICE MILLS PVT LTD Vs. TRANSMISSION CORPORATION
|
February 3, 2021 |
|
M/S MYLAN LABORATORIES LIMITED Vs. STATE OF TELANGANA
|
December 13, 2021 |
|
M/S NESTILLA DEVELOPERS LLP Vs. STATE OF TELANGANA
|
October 4, 2021 |
|
M/S S S GREEN PROJECTS PVT. LTD. Vs. STATE OF TELANGANA
|
July 14, 2021 |
|
M/S SWAGATH FOODS Vs. MAHSOOD UL HASSAN
|
November 17, 2021 |
|
M/S TRIMEX SANDS PVT. LTD Vs. ADDL. COMMISSIONER OF CENTRAL EXCISE
|
February 15, 2021 |
|
M/S. AGARWAL INDUSTRIES PVT. LTD. Vs. ALLAHABAD BANK
|
July 28, 2021 |
|
M/S. AHMED RICKSHAW AND CYCLE PARTS Vs. STATE OF TELANGANA
|
November 29, 2021 |
|
M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. SMT.N.SUJATHA
|
August 18, 2021 |
|
M/S. CHANDRA COTTON INDUSTRIES Vs. STATE BANK OF INDIA
|
September 16, 2021 |
|
M/S. DECCAN TOBACCO PROCESSORS LIMITED Vs. UNION OF INDIA
|
June 10, 2021 |
|
M/S. DHAN REDDY POULTRY FARM Vs. STATE OF TELANGANA
|
December 10, 2021 |
|
M/S. G. NAGU TRANSPORT CONTRACTORS Vs. STATE OF TELANGANA
|
September 24, 2021 |
|
M/S. GAYATRI EDUCATIONAL Vs. SRI KAVARAMPETA KASHANNA
|
September 24, 2021 |
|
M/S. HYDERABAD PRECISION MGF.CO. PVT. LTD Vs. UNION OF INDIA
|
November 17, 2021 |
|
M/S. INCREDIBLE INDIA PROJECTS PRIVATE LIMITED Vs. A.ANANYA BHATT
|
September 24, 2021 |
|
M/S. IREP DHAN PVT LTD Vs. TELANGANA STATE HUMAN RIGHTS COMMISSION
|
October 27, 2021 |
|
M/S. JAGATI PUBLICATIONS LTD. Vs. STATE OF A.P.
|
November 1, 2021 |
|
M/S. LOGOS TRAVELS Vs. PUNJAB NATIONAL BANK
|
December 24, 2021 |
|
M/S. MADHAVI VUPPALAPATI Vs. SOJITZ CORPORATION, REP MR. YUKUSHISA MATAUMOTO
|
June 24, 2021 |
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M/S. MALLIKARJUNA RICE INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
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November 16, 2021 |
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M/S. NARAYANA AGRO INDUSTRIES Vs. COLLECTOR (CIVIL SUPPLIES)
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September 23, 2021 |
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M/S. PGM HOMES INDIA PRIVATE LIMITED Vs. STATE OF TELANGANA
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July 14, 2021 |
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M/S. PONNAM NARAYANA GOUD CONSTRUCTIONS Vs. M/S. GAYATRI COOPERATIVE URBAN BANK LTD.
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October 26, 2021 |
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M/S. SAI DURGA AGROTECH INDUSTRIES Vs. BANK OF BARODA ERSTWHILE VIJAYA BANK
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January 25, 2021 |
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M/S. SAI SECURITY SERVICES Vs. STATE OF TELANGANA
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July 29, 2021 |
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M/S. SEVEN HILLS BUILDERS Vs. STATE OF TELANGANA
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September 13, 2021 |
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M/S. SHIVA SAI TRADERS Vs. GOVERNMENT OF TELANGANA
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December 1, 2021 |
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M/S. SHREE GOURAAVI PLASTIC LTD Vs. STRESSED ASSETS STABILISATION FUND
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July 26, 2021 |
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M/S. SPEED PROJECTS AND INFRASTRUCTURE PVT. LTD. Vs. STATE OF TELANGANA
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September 17, 2021 |
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M/S. SRI VIJAYA SCIENTIFICS Vs. STATE OF TELANGANA
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September 27, 2021 |
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M/S. SURAJ RAM HOTELS INDIA PVT. LTD. Vs. TELANGANA STATE TOURISM DEVELOPMENT CORPORATION LIMITED
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October 4, 2021 |
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M/S. TECHTRANS CONSTRUCTION INDIA PVT. LTD. Vs. M/S. TECHNIC CONSTRUCTION CO.
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July 14, 2021 |
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M/S. VAISHNAVI CONSTRUCTIONS Vs. STATE OF TELANGANA
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October 25, 2021 |
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M/S. VARUNA HATCHERIES PVT LTD. Vs. SRI. BITCHAREDDY
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February 2, 2021 |
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M/S. VASCONENGINEERS LIMITED Vs. M/S PARADIGM CORPORATION PVT.LTD
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October 25, 2021 |
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M/S. VISISTHA INFRA DEVELOPERS Vs. NALLI DURGA RAO
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July 13, 2021 |
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M/S.HETERO GROUP OF COMPANIES Vs. STATE OF TELANGANA
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November 30, 2021 |
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M/S.P. S. MAN POWER SUPPLIERS Vs. DIRECTOR NIZAMS INSTITUTE OF MEDIAL SCIENCES
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March 24, 2021 |
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M/S.PROGRESSIVE POLYMERS Vs. ASSISTANT COMMISSIONER
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December 1, 2021 |
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M/S.SAI PAWAN ESTATES PVT. LTD. Vs. TELANGANA STATE WAKF BOARD
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March 30, 2021 |
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M/S.SRI LAKSHMI NARASIMHA DEVELOPERS Vs. STATE OF TELANGANA
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April 7, 2021 |
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MA MAJID BADA MAJID Vs. STATE OF TELANGANA
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December 2, 2021 |
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MACHA BALA LAXMI BALA LAXMAMMA Vs. K.CH.VENKATA REDDY, IPS
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December 10, 2021 |
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MACHINA SATYANARAYANA Vs. STATE OF TELANGANA
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November 15, 2021 |
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MADA SURYAPRAKASH REDDY Vs. PRL SECY
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February 2, 2021 |
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MADALA V.KRISHNA RAO Vs. NORTHERN POWER DISTRIBUTION
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September 16, 2021 |
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MADANU BALA BHASKER Vs. STATE OF TELANGANA
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March 24, 2021 |
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MADDIKUNTA LAXMI Vs. STATE OF TELANGANA
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February 9, 2021 |
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MADHADI ANIL KUMAR Vs. STATE OF TELANGANA
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January 8, 2021 |
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MADHIRAJU RADHAKISHAN RAO Vs. STATE OF TELANGANA
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April 20, 2021 |
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MADUSUDHAN CHANDRASEKHAR Vs. STATE OF TELANGANA
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November 15, 2021 |
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MAGANI CHINNA GANGARAM Vs. G. MALLESH
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March 9, 2021 |
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MAHENDERKAR AMARNATH Vs. STATE OF TELANGANA
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July 5, 2021 |
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MAHESH BIGALA AND ASSOCIATES Vs. INDIA AHEAD NEWS PRIVATE LIMITED
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February 2, 2021 |
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MAHESH SINGH RAJ PUROHITH Vs. STATE OF TELANGANA
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February 22, 2021 |
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MAHI SUKESH KAMBLE Vs. STATE OF TELANGANA
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January 22, 2021 |
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MAHJABEEN BEGUM Vs. STATE OF TELANGANA
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October 1, 2021 |
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MAHMOODA BEGUM Vs. STATE OF TELANGANA
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October 21, 2021 |
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MAILURE MADHAV Vs. STATE OF TELANGANA
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September 7, 2021 |
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MAKARANA MARBLE CENTRE Vs. ASSISTANT COMMISSIONER ST.
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February 1, 2021 |
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MALAVATH VIJAYA Vs. STATE OF TELANGANA
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March 1, 2021 |
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MALIGI REDDY KAVITHA Vs. STATE OF TELANGANA
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February 12, 2021 |
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MALLEPALLI LAXMAIAH Vs. ELECTION COMMISSION OF INDIA
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October 28, 2021 |
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MALLEPALLI NAGAIAH Vs. STATE OF TELANGANA
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August 16, 2021 |
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MALLIDI VENKATA THATA REDDY Vs. STATE OF TELANGANA
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January 4, 2021 |
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MALOTH KAMALA Vs. EXIDE INSURANCE COMPANY LTD
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January 20, 2021 |
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MALOTH KAVITHA Vs. STATE OF TELANGANA
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September 9, 2021 |
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MALOTH RAJESH Vs. STATE OF TELANGANA
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August 17, 2021 |
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MALOTHU GOVINDU NAIK, SURYAPET DIST Vs. MINISTRY OF CENTRAL ENVIROMENT POLLUTION
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December 10, 2021 |
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MALYALA BHAGYA RALLABANDI Vs. RALLABANDI RAMANACHARY
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July 30, 2021 |
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MAMATHA THEATRE Vs. STATE OF TELANGANA
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November 8, 2021 |
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MAMIDI UMA SHANKAR Vs. STATE OF TELANGANA
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November 9, 2021 |
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MAMTA AGARWAL Vs. STATE OF TELANGANA
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February 16, 2021 |
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MANAGING DIRECTOR, INDIAN IMMUNOLOGICALS LIMITED, HYDERABAD Vs. NARENDRA AGARWAL
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January 4, 2021 |
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MANCHALA PARAMESH Vs. STATE OF TELANGANA
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July 22, 2021 |
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MANGILALA DEVDA SURESH Vs. STATE OF TELANGANA
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July 20, 2021 |
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MANISH ARORA Vs. STATE OF TELANGANA
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February 26, 2021 |
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MANISH BANSAL Vs. T. SWATHI PRIYA
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February 24, 2021 |
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MANISH KUMAR GUPTA HARISH Vs. COMMERCIAL TAX OFFICER
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January 29, 2021 |
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MANISH KUMAR SHRIVATSAV Vs. STATE OF TELANGANA
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July 13, 2021 |
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MANKALA SHIVA KUMAR Vs. STATE OF TELANGANA
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November 9, 2021 |
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MANNA SYSTEMS PRIVATE LIMITED FORMERLY M/S SLB ENGINEERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER ST
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January 6, 2021 |
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MANNAN M. A. GAFOOR HASHMI Vs. STATE OF TELANGANA
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July 20, 2021 |
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MANOHAR PRASAD NAVANDAR Vs. VIJAY KUMAR JOSHI
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June 17, 2021 |
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MANSOOR SHAH KHAN Vs. STATE OF TELANGANA
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June 1, 2021 |
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MANTHANA RAMU Vs. PITTALA VENKATESHWARLU
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October 29, 2021 |
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MANYAM KRISHNA KISHORE REDDY Vs. STATE OF TELANGANA
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February 16, 2021 |
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MAQBOOL PASHA Vs. M. A. GAFOOR
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February 24, 2021 |
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MARAM SATISH KUMAR BABU Vs. STATE OF TELANGANA
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September 7, 2021 |
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MAREPALLY PANDURANGAM Vs. STATE OF TELANGANA
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November 24, 2021 |
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MARSON ENTERPRISES Vs. STATE OF TELANGANA
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January 6, 2021 |
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MARU BAI KAMBALE Vs. SAMELU YELLUGOI
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March 9, 2021 |
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MASOOD SULTAN SD Vs. STATE OF TELANGANA
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January 6, 2021 |
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MATURI VENKATA SUBBA RAO Vs. STATE OF TELANGANA
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February 9, 2021 |
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MAUSIN Vs. STATE OF TELANGANA
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September 13, 2021 |
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MD AKRAM Vs. STATE OF TELANGANA
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February 10, 2021 |
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MD. ABDUL ALEEM FAROOQI Vs. STATE OF TELANGANA
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July 18, 2021 |
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MD. AKRAM Vs. STATE OF TELANGANA
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February 15, 2021 |
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MD. AKRAM Vs. STATE OF TELANGANA
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February 9, 2021 |
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MD. AMEERULLAH KHAN Vs. T. SARAT BABU
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November 25, 2021 |
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MD. AMJATHULLAH Vs. STATE OF A. P.
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March 12, 2021 |
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MD. KHALEEL AHMED Vs. STATE OF A.P.
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December 28, 2021 |
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MD. MUKTHYAR AHMED Vs. MOHAMMED SAMAD
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February 24, 2021 |
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MD. SHAFI Vs. STATE OF TELANGANA
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April 26, 2021 |
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MD.ABDUL KHAYOOM Vs. SPECIAL DEPUTY COLLECTOR
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October 27, 2021 |
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MD.HAFEEZUDDIN, HYDERABAD Vs. APSRTC
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December 9, 2021 |
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MD.KHASIM Vs. STATE OF TELANGANA
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July 5, 2021 |
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MEDICITI HOSPITAL Vs. DR.D. PRASADA RAO
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November 9, 2021 |
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MEDU MONDU GANGADHAR Vs. STATE OF TELANGANA
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June 22, 2021 |
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MEENU AGARWAL Vs. STATE OF TELANGANA
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July 15, 2021 |
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MEHETAB MOHAMMED Vs. STATE OF TELANGANA
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June 15, 2021 |
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MEKALA KAMALAKAR Vs. STATE OF TELANGANA
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July 23, 2021 |
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MEKALA KRISHNA REDDY Vs. STATE OF TELANGANA
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June 22, 2021 |
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MEKALA NARSA REDDY Vs. B. VENKAT RAMANA RAO
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February 24, 2021 |
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MEKALA PRABHAKAR Vs. STATE OF TELANGANA
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February 10, 2021 |
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MERIDIAN EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA
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October 4, 2021 |
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MESHSAN BIN MAMAD MASRI MAISON Vs. STATE OF TELANGANA
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June 21, 2021 |
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METTUPALLY SANTHOSH REDDY Vs. STATE OF TELANGANA
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March 3, 2021 |
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MIDHUN KUMAR ALLU Vs. STATE OF TELANGANA
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August 11, 2021 |
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MIR AIJAZ ALI Vs. SYED ALI AHMED RAZVI
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June 25, 2021 |
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MIR DAWAR ALI BAQURI Vs. M/S. PRADEEP CONSTRUCTION
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April 30, 2021 |
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MIRZA ABRAR ALI Vs. STATE OF TELANGANA
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March 12, 2021 |
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MIRZA GHOUSE GHOUSE, ADILABAD Vs. STATE OF A.P.
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November 15, 2021 |
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MIRZA MAHMOOD BAIG Vs. ASSISTANT DIVISIONAL ENGINEER
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December 14, 2021 |
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MISHRA DHATU NIGAM LIMITED Vs. K.YADAGIRI
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October 27, 2021 |
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MITTAPALLI SATYANARAYANA Vs. STATE OF TELANGANA
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September 21, 2021 |
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MODEM RAMESH Vs. NEW CLUB
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August 12, 2021 |
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MODUGU MAISAIAH Vs. STATE OF TELANGANA
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December 9, 2021 |
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MOHAMMAD LATHEEF Vs. STATE OF TELANGANA
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July 23, 2021 |
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MOHAMMED ABDUL BASHEER Vs. STATE OF TELANGANA
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July 23, 2021 |
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MOHAMMED ABDUL RAUF Vs. STATE OF TELANGANA
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March 1, 2021 |
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MOHAMMED AJAZ ALI KHAN Vs. STATE OF TELANGANA
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October 29, 2021 |
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MOHAMMED AMJAD Vs. STATE OF TELANGANA
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August 10, 2021 |
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MOHAMMED BIN ZIYAD,REP.BY HIS MOTHER SMT. NOOR Vs. STATE OF TELANGANA
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June 21, 2021 |
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MOHAMMED GORBHI Vs. STATE OF TELANGANA
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October 27, 2021 |
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MOHAMMED HAKEEM Vs. STATE OF TELANGANA
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February 3, 2021 |
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MOHAMMED HASNUDDINHASAN Vs. STATE OF TELANGANA
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February 10, 2021 |
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MOHAMMED HAZIMIYA Vs. STATE OF TELANGANA
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November 15, 2021 |
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MOHAMMED IBRAHIM Vs. STATE OF TELANGANA
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June 21, 2021 |
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MOHAMMED IBRAHIM Vs. STATE OF TELANGANA
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February 22, 2021 |
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MOHAMMED JAHANGIR Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
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November 25, 2021 |
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MOHAMMED JAVEED Vs. STATE OF TELANGANA
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February 4, 2021 |
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MOHAMMED KHADER ALI Vs. STATE OF TELANGANA
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November 9, 2021 |
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MOHAMMED KHALEEL Vs. PRINCIPLE SECRETARY
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December 3, 2021 |
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MOHAMMED MUNEER Vs. MAULANA AZAD NATIONAL URDU UNIVERSITY
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March 9, 2021 |
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MOHAMMED NISAR ALI Vs. DEPUTY SUPERINTENDENT OF POLICE
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March 3, 2021 |
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MOHAMMED RAFI Vs. M/S. CACHE FURNITURE LTD.
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September 17, 2021 |
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MOHAMMED SARVAR Vs. STATE OF TELANGANA
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December 6, 2021 |
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MOHAMMED SHABBIR Vs. STATE OF TELANGANA
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July 14, 2021 |
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MOHAMMED TAJUDDIN Vs. STATE OF TELANGANA
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January 8, 2021 |
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MOHAMMED YASEEN Vs. STATE OF TELANGANA
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March 23, 2021 |
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MOHANLAL SABAVAT Vs. REGIONAL DIRECTOR
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February 16, 2021 |
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MOHD ABDUL GAFFAR Vs. STATE OF TELANGANA
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June 25, 2021 |
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MOHD ABDUL QAYYUM Vs. STATE OF TELANGANA
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July 19, 2021 |
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MOHD ABDUL UMER Vs. STATE OF TELANGANA
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July 15, 2021 |
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MOHD ABRAR Vs. STATE OF TELANGANA
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March 1, 2021 |
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MOHD AJALM KHAN AJJU Vs. STATE OF TELANGANA
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July 22, 2021 |
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MOHD AKRAM ANSARI Vs. STATE OF TELANGANA
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February 3, 2021 |
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MOHD AZAM Vs. MOHD RAFEEQ
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March 9, 2021 |
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MOHD AZAM Vs. STATE OF TELANGANA
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September 23, 2021 |
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MOHD AZHARUDDIN Vs. K.JHON MANOJ
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September 27, 2021 |
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MOHD HAJI MIYA Vs. M. A. AZIZ
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August 3, 2021 |
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MOHD HASSANUDDIN Vs. STATE OF TELANGANA
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February 3, 2021 |
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MOHD JAMEEL AHMED Vs. STATE OF TELANGANA
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July 5, 2021 |
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MOHD KHAJA MOINUDDIN Vs. STATE OF TELANGANA
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July 8, 2021 |
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MOHD MASARTH KHAN MIYA KHAN Vs. STATE OF TELANGANA
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July 22, 2021 |
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MOHD MUJEEBUDDIN Vs. STATE OF TELANGANA
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February 9, 2021 |
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MOHD MUNEERUDDIN Vs. STATE OF TELANGANA
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August 17, 2021 |
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MOHD SHAHEED CHOTU Vs. STATE OF TELANGANA
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March 3, 2021 |
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MOHD. ABDUL FAREED Vs. STATE OF TELANGANA
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November 29, 2021 |
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MOHD. KHAREEM Vs. STATE OF TELANGANA
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July 14, 2021 |
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MOHD. SARWAR HUSSAIN SIDDIQUI Vs. BAQIR ALI KHAN
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August 17, 2021 |
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MOHD. SIRAJUDDIN, R.R.DIST. Vs. R.SHOBHA, I.F.S.
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July 30, 2021 |
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MOHD. YOUNUS Vs. SHAIK NIZAMUDDIN
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December 14, 2021 |
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MOHDLLIYAS BIN HABEEB Vs. MISS. NAJMA BEGUM
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March 26, 2021 |
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MOLUGURI VISHAL Vs. STATE OF TELANGANA
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March 1, 2021 |
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MORA PADMA Vs. STATE OF TELANGANA
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July 6, 2021 |
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MOREM RAVI KUMAR Vs. STATE OF TELANGANA
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February 12, 2021 |
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MOURYA SRINU Vs. STATE OF TELANGANA
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July 29, 2021 |
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MRS. MANASA ALIAS JWALA Vs. STATE OF TELANGANA
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July 5, 2021 |
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MUDDAGONI PRABHAKAR Vs. STATE OF TELANGANA
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January 8, 2021 |
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MUDDASAMI KAMALA Vs. DIST. COLLECTOR
|
March 8, 2021 |
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MUDIREDDY DONTIREDDY VIJAYA LAXMI Vs. MUDIREDDY YADAGIRI REDDY
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July 13, 2021 |
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MUDIREDDY SWARNALATHA Vs. ESCON INFRA
|
June 16, 2021 |
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MUDRAKOLA KRANTHI KUMAR Vs. STATE OF TELANGANA
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June 14, 2021 |
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MUDUNURI VENUGOPALA RAJU Vs. UNITED INDIA INSURANCE CO. LTD.
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April 23, 2021 |
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MUJAHID AHMED Vs. STATE OF TELANGANA
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December 15, 2021 |
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MUKESH AGARWAL Vs. STATE OF TELANGANA
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June 15, 2021 |
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MUKUND MAHESHWARI Vs. HDFC HOUSING DEVELOPMENT FINANCE CORPORATION LTD.
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December 1, 2021 |
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MUMMANA SYMALA RANI Vs. MUDUNURU RAJASUDHAKAR
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December 15, 2021 |
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MUMTAZ YARUD DOWLA WAKF Vs. MOHD.RAFEEUDDIN
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December 17, 2021 |
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MUNAGALA JYOTHI Vs. UNION OF INDIA
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November 5, 2021 |
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MUNNURU SHOBA Vs. SIRANGI MURALIDHAR RAO
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October 26, 2021 |
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MUNUGANTI SURESH Vs. GOVERNMENT OF TELANGANA
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September 20, 2021 |
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MUPPA PROJECTS INDIA PRIVATE LIMITED Vs. SLATE OF TELANGANA
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January 19, 2021 |
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MUSTAFA Vs. STATE OF TELANGANA
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April 29, 2021 |
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MUSTHAFA Vs. STATE OF TELANGANA
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March 23, 2021 |
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MUTHYALA SADANANAM Vs. STATE OF TELANGANA
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January 8, 2021 |
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MUTHYAM SURYANARAYAN Vs. VARIJA REDDY
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March 31, 2021 |
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MUTYALA RAVI MUTHYALA RAVINDER Vs. STATE OF TELANGANA
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March 1, 2021 |
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MUZAMMIL ALI KHAN Vs. COMMISSIONER
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February 4, 2021 |
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MYADARABOINA SRIKANTH Vs. STATE OF TELANGANA
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February 23, 2021 |
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N. MANOHAR REDDY Vs. KUNCHAM RAJAMALLU
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March 1, 2021 |
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N. NAVEEN Vs. P.P. HYD
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October 25, 2021 |
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N. RAJESH CHANDRAN Vs. STATE OF TELANGANA
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February 9, 2021 |
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N. RAM GOPAL Vs. INDUSLND BANK
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August 12, 2021 |
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N. SHAMGAR Vs. STATE OF TELANGANA
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June 18, 2021 |
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N. SHIRISHA NUTHI LAXMI SHIRISHA Vs. STATE OF TELANGANA
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July 8, 2021 |
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N. SRAVANTHI Vs. STATE OF TELANGANA
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March 22, 2021 |
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N. SRINIVASULU Vs. STATE OF TELANGANA
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November 22, 2021 |
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N. V. NARENDER Vs. STATE OF TELANGANA
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April 20, 2021 |
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N. VENKATESWARLU Vs. STATE OF TELANGANA
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December 2, 2021 |
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N.AJAY KUMAR REDDY Vs. STATE OF TELANGANA
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November 26, 2021 |
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N.GOPAL NAIDU Vs. M/S. NARNE ESTATE PRIVATE LIMITED
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September 28, 2021 |
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N.M AZIZUDDIN KHAN Vs. STATE OF TELANGANA
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July 15, 2021 |
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N.M. SRIKANTH Vs. STATE OF TELANGANA
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September 7, 2021 |
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N.RAJENDRA KUMAR Vs. BHARAT HEAVY ELECTRONICS LIMITED
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December 28, 2021 |
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N.SUJATHA Vs. STATE OF TELANGANA
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December 6, 2021 |
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NACHAGONI VENKAT GOUD Vs. STATE OF TELANGANA
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June 22, 2021 |
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NADEEM KHAN Vs. STATE OF TELANGANA
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February 3, 2021 |
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NAGARAJ Vs. CHINNA RACHAPPA
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September 14, 2021 |
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NAGESH INDRAKANTI Vs. REGISTRAR ITCUMCENTRAL PROJECT COORDINATOR
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December 15, 2021 |
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NAINI RAJENDER REDDY Vs. STATE OF TELANGANA
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September 3, 2021 |
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NALAGANDLA RAJU Vs. STATE OF TELANGANA
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February 17, 2021 |
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NALGONDA DISTRICT COOPERATIVE CENTRAL NDCC BANK LTD.,/DCCB Vs. COOPERATIVE TRIBUNAL AT HYDERABAD
|
September 17, 2021 |
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NALLA SANJEEVA REDDY Vs. STATE OF TELANGANA
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January 4, 2021 |
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NALLABOTHU RAJU Vs. STATE OF TELANGANA
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July 16, 2021 |
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NAMANANDI DEVAMMA Vs. B. ANJANEYULU
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April 30, 2021 |
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NAMBOORI JANAKI RAMAIAH Vs. GURRAM HANUMANTHA RAO
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December 22, 2021 |
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NANAPURAM SIVARAJ MADIGA Vs. STATE OF TELANGANA
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February 23, 2021 |
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NANDA SRINIVAS Vs. STATE OF TELANGANA
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November 2, 2021 |
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NARASAMMA Vs. STATE OF TELANGANA
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February 10, 2021 |
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NAREDDY NARSIMHA REDDY Vs. REVENUE DIVISIONAL OFFICER-CUM-SPECIAL DIVISIONAL MAGISTRATE
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December 10, 2021 |
|
NARESH ERRA Vs. STATE OF TELANGANA
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July 13, 2021 |
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NARESH SAMALA Vs. STATE OF TELANGANA
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March 17, 2021 |
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NAROJU NARASIMHA CHARY Vs. STATE OF A.P.
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October 29, 2021 |
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NARSIMHULU BARIGE Vs. STATE OF TELANGANA
|
April 30, 2021 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MANOJ
|
March 10, 2021 |
|
NATRAJ RAJENDRA BABU Vs. PUBLIC PROSECUTOR HYDERABAD
|
July 8, 2021 |
|
NATURELL INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER
|
January 6, 2021 |
|
NAUSU SAIKRISHNA Vs. STATE OF TELANGANA
|
June 15, 2021 |
|
NAVOTHU SRINIVAS Vs. STATE OF TELANGANA
|
July 5, 2021 |
|
NB BAHBOOD ALI KHAN Vs. UNION OF INDIA
|
January 29, 2021 |
|
NELAVALA JOHN SUKUMAR Vs. STATE OF ANDHRA PRADESH
|
December 27, 2021 |
|
NEMARUGOMMULA JAIVEER RAO Vs. STATE OF TELANGANA
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August 5, 2021 |
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NENAVATH PARAITSURAM SINGH Vs. STATE OF TELANGANA
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May 6, 2021 |
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NENAVATH VINOD KUMAR Vs. STATE OF TELANGANA
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January 8, 2021 |
|
NETHI KOPPULA SRINIVASULU SREENU Vs. STATE OF A.P.
|
September 15, 2021 |
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NETRA BAHADUR SHAHI NETRA Vs. STATE OF TELANGANA
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December 23, 2021 |
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NEW INDA ASSURANCE CO. LTD. Vs. BATTU LAXMI ANOTHER
|
July 16, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. DADI LACHAVVA LACHAMMA
|
December 14, 2021 |
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NEW INDIA ASSURANCE CO. LTD Vs. SYEEDA FARHATUNNISA
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December 17, 2021 |
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NEW INDIA ASSURANCE CO. LTD. Vs. BANOTH EARYA VEERANNA
|
March 10, 2021 |
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NEW INDIA ASSURANCE CO.LTD. Vs. N.ANJILAMMA
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October 27, 2021 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SADA YADAGIRI
|
October 22, 2021 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUNKARA NAGALAXMI
|
February 15, 2021 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHITIKALA RAMULAMMA
|
February 15, 2021 |
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NEW NINDIA ASSURANCE COMPANY LTD Vs. ERUKALA LALITHA
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January 19, 2021 |
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NIMMALA NARAHARI Vs. C.NARENDRANATH
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October 21, 2021 |
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NOKKARLA SRINU POSHETTY Vs. B. SRINIVAS
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March 9, 2021 |
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NSVR MURTHY Vs. STATE OF TELANGANA
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November 30, 2021 |
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NUNE MUNTHALA RAMA LAKXMI Vs. CANARA BANK RORMERLY SYNDICATE BANK
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January 25, 2021 |
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NUNE SRINIVAS RAO Vs. STATE OF TELANGANA
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February 23, 2021 |
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NUTHALAPATI NIRMALA Vs. STATE OF TELANGANA
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July 13, 2021 |
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NYARAM LATHA RANI MANGAMMA Vs. STATE OF TELANGANA
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November 29, 2021 |
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O. KALYAN Vs. STATE OF TELANGANA
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September 28, 2021 |
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OJEM GANGARAM Vs. MOHD JEELANI
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March 9, 2021 |
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OM PRAKASH Vs. STATE OF TELANGANA
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July 20, 2021 |
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OM SURYA ELECRONICS Vs. AZ MARKETING REP BY DROP
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October 28, 2021 |
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OM SURYA ELECTRONICS PVT. LTD. Vs. AZ MARKETING
|
August 6, 2021 |
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OMPRAKASH MALATKAR Vs. KISHAN BAI PORWAL
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July 29, 2021 |
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ORIENTAL INSURANCE COMPANY LTD. Vs. SAVARA KISHAN
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March 22, 2021 |
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P SATISH REDDY Vs. STATE OF TELANGANA
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January 8, 2021 |
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P. ANJANEYULU Vs. STATE OF TELANGANA
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June 24, 2021 |
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P. CHANDRASEKHAR RAO Vs. CHITRA RAMACHANDRAN
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July 23, 2021 |
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P. GOPINATH Vs. INCOME TAX RECOVERY OFFICER
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August 6, 2021 |
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P. JAYASREE Vs. STATE OF TELANGANA
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March 26, 2021 |
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P. KASHINATH YADAV Vs. MANGILAL CHOUDARY
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November 12, 2021 |
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P. MADHU MADHUSUDHAN Vs. T. SANTOSH
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March 12, 2021 |
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P. MADHUSUDHAN Vs. STATE OF TELANGANA
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July 20, 2021 |
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P. MAHESH KUMAR Vs. STATE OF TELANGANA
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September 7, 2021 |
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P. NARESH KUMAR Vs. SECRETARY, LEGAL SERVICES AUTHORITY
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December 1, 2021 |
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P. PADMA Vs. P. CHENNAIAH
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July 13, 2021 |
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P. PANDYA Vs. P. UDAYALAXMI
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July 15, 2021 |
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P. PRAMOD KUMAR Vs. STATE OF TELANGANA
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July 6, 2021 |
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P. RAJASHEKAR Vs. STATE OF TELANGANA
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November 8, 2021 |
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P. RANGA REDDY Vs. P. SNEHALATHA REDDY
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December 7, 2021 |
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P. SATYAVATHI Vs. D. JOHN VIJAY KUMAR
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April 7, 2021 |
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P. SHANKER RAO Vs. STATE OF TELANGANA
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August 11, 2021 |
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P. SHEKAR GOUD Vs. BENGAL COLD ROLLERS PVT. LTD
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December 14, 2021 |
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P. SRI RAM SIMHA TEJA Vs. STATE OF TELANGANA
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March 5, 2021 |
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P. SUNITHA BAI Vs. STATE OF TELANGANA
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April 1, 2021 |
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P. SURESH KUMAR Vs. STATE OF TELANGANA
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March 24, 2021 |
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P. THAURYA Vs. CHEGURI PARAMESHA
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March 10, 2021 |
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P. TIRUPATAIAH Vs. STATE OF ANDHRA PRADHESH
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March 4, 2021 |
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P. V. K. ENGINEERS PVT LTD Vs. COMMERCIAL TAX OFFICER/ASSISTANT COMMISSIONER
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January 29, 2021 |
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P. V. S. DIWAKAR Vs. T. N. VISHWAMBER
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August 3, 2021 |
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P. VENKATA RAMANA Vs. STATE OF TELANGANA
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July 20, 2021 |
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P. VENKATRAM REDDY Vs. VEERAGANDHAN SHESHAIAH
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August 3, 2021 |
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P. VITTA BAI Vs. MOHAMMED SAMAD
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March 9, 2021 |
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P.A. AMARAVATHI, ADILABAD Vs. SINGARENI COLLIERIES CO. LTD.
|
November 26, 2021 |
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P.AKBER KHAN Vs. STATE OF A.P.
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November 15, 2021 |
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P.ANITHA Vs. STATE OF TELANGANA
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February 23, 2021 |
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P.ASHOK RAO Vs. SHOBALOYA
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April 7, 2021 |
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P.BALABHASKAR REDDY Vs. STATE OF TELANGANA
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February 23, 2021 |
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P.BHASKAR RAO Vs. STATE OF A.P.
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November 26, 2021 |
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P.J. DHARMARAJ Vs. CHURCH OF SOUTH INDIA
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November 22, 2021 |
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P.JAGADEESHWAR REDDY Vs. STATE OF TELANGANA
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November 1, 2021 |
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P.JAGADISH Vs. STATE OF TELANGANA
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November 2, 2021 |
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P.KISHAN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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November 1, 2021 |
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P.MURALI Vs. STATE OF TELANGANA
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December 24, 2021 |
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P.RAJA LINGAM Vs. SABNAB PARVEEN
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October 22, 2021 |
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P.RAMA KRISHNA Vs. STATE OF TELANGANA
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February 1, 2021 |
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P.RANGHOTHAM REDDY Vs. STATE OF TELANGANA
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February 5, 2021 |
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P.RANJAN KUMAR Vs. STATE OF TELANGANA
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June 25, 2021 |
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P.S.PARTHASARATHY Vs. STATE OF TELANGANA
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September 22, 2021 |
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P.SRIDHAR GOUD Vs. STATE OF TELANGANA
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May 27, 2021 |
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P.SRIHARI Vs. STATE OF TELANGANA
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October 1, 2021 |
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P.V.NAGAMANI Vs. STATE OF TELANGANA
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December 15, 2021 |
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P.VENKATESH Vs. STATE OF TELANGANA
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April 7, 2021 |
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PABBATHI SANJEEV Vs. M. A. GAFOOR
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March 9, 2021 |
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PACHIPALA KONDAL YEDUKONDALU Vs. STATE OF A.P
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December 16, 2021 |
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PADA CHATRAPATHI SHIVAJI Vs. STATE OF TELANGANA
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July 15, 2021 |
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PADMAJA P RAO Vs. M. LAXMAN
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March 26, 2021 |
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PAGOLU RAKSHITH PRADEEP Vs. UNION OF INDIA
|
November 10, 2021 |
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PALAKURA DURGA PRASAD Vs. STATE OF TELANGANA
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June 21, 2021 |
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PALAKURI ANASUYA Vs. MARGADARSHI CHIT FUND PVT. LTD.
|
February 26, 2021 |
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PALLAPU SUNANDA Vs. CHEBROLU SARASWATHAMMA
|
January 28, 2021 |
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PALLERLA BIXAPATHI Vs. STATE OF TELANGANA
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January 7, 2021 |
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PALLERLA RAMESH Vs. ANDHRA BANK
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November 19, 2021 |
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PALMARU BHOMAIAH Vs. STATE OF TELANGANA
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July 12, 2021 |
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PANDI BOB RICHARDSON Vs. SHRIRAM RAGHAVENDRA CHITS PVT.LTD.
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July 6, 2021 |
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PANDIRI GANGAVVA Vs. P.SATYANARAYANA RAO
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November 17, 2021 |
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PANEM MADHU Vs. STATE OF TELANGANA
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March 1, 2021 |
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PANETI NARSIMULU Vs. STATE OF TELANGANA
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January 22, 2021 |
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PANKAJ KUMAR NIMAYAT Vs. STATE OF A.P. THROUGH S.H.O UPPAL POLICE STATION
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February 15, 2021 |
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PANUGANTI SHAKUNTALA DEVI Vs. PANUGANTI PREMA
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September 13, 2021 |
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PAPPU SUSHEELA Vs. PAPPU KONDAIAH
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March 23, 2021 |
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PARAPATHI SHYAMALA Vs. STATE OF ANDHRA PRADESH
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July 2, 2021 |
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PASALA RUBEN Vs. BANDANADAM AROGYAM
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February 26, 2021 |
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PATHI Vs. DONTHAM
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November 26, 2021 |
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PATIL RUKMINI BAI Vs. KAMALA BAI
|
November 22, 2021 |
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PATTI @ BEGARI RAMAIAH Vs. STATE OF A. P.
|
September 3, 2021 |
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PDS SURESH Vs. STATE OF TELANGANA
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March 4, 2021 |
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PEDDA BAZAR SANJEEVAIAH PARK RAJAKA SANGAM Vs. RAJAKA SANGH
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December 16, 2021 |
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PEDDA DHARENNA Vs. STATE OF TELANGANA
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August 5, 2021 |
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PEDDAPALLI KARUNAKARA CHARRY Vs. STATE OF TELANGANA, REP.BY PUBLIC PROSECUTOR
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April 20, 2021 |
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PEDDI LAXMINARAYANA Vs. MEKA JAYARAJ
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September 23, 2021 |
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PENDYALA SRI LAKSHMI Vs. SOUTHERN POWER DISTRIBUTION CO.
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October 1, 2021 |
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PENUKULA SADAIAH SADI Vs. STATE OF TELANGANA
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April 30, 2021 |
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PEOPLES UNION FOR CIVIL LIBERTIES, TS Vs. STATE OF TELANGANA
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November 29, 2021 |
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PERUMANDLA SAVITHRI Vs. STATE OF TELANGANA
|
March 2, 2021 |
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PIONEER TECH SOL Vs. DEPUTY COMMERCIAL TAX OFFICER 1
|
January 29, 2021 |
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PIRAMAL PHARMA LIMITED Vs. STATE OF TELANGANA
|
November 12, 2021 |
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PISATI PRABHAKAR REDDY Vs. S. RAJASEKHAR REDDY
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November 17, 2021 |
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PISKA BHOOMAIAH NIZAMABAD Vs. A. DASARATH REDDY
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March 23, 2021 |
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PITA JAGAN MOHAN REDDY Vs. STATE OF TELANGANA
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April 30, 2021 |
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PITTALA NAGARAJU Vs. STATE OF TELANGANA
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February 5, 2021 |
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POGULADILLEP Vs. STATE OF TELANGANA
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July 8, 2021 |
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POLA LAXMI NARSAIAH Vs. STATE OF TELANGANA
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July 9, 2021 |
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POLKAMPALLY CHALAPATHI RAO Vs. GURU NAYAK EDUCATIONAL SOCIETY
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November 10, 2021 |
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PONNAM OMKAR Vs. MOHD JEELANI
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March 9, 2021 |
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POTARLA SRIKANTH Vs. STATE OF TELANGANA
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February 5, 2021 |
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POTHARAJU VINAY KUMAR Vs. STATE OF TELANGANA
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June 22, 2021 |
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POTHIREDDY SANTHOSH Vs. STATE OF TELANGANA
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April 30, 2021 |
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POTHU PRABHAVATHI Vs. GANDURI SHANKER
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September 9, 2021 |
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POTU BHASKAR Vs. STATE OF TELANGANA
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November 8, 2021 |
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PRAKASH MARKOOLE Vs. STATE OF TELANGANA
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March 12, 2021 |
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PRANAV OIL PROCESSING INDUSTRY, HYDERABAD Vs. STATE OF ANDHRA PRADESH
|
June 28, 2021 |
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PRANNOY PANDY Vs. STATE OF TELANGANA
|
October 29, 2021 |
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PRASAD SANGULA Vs. BANK OF INDIA
|
July 28, 2021 |
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PRASHANT J. PATIL Vs. G.CHANDRASEKHAR, WARANGAL DIST.
|
April 7, 2021 |
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PRASHANT NAVANDAR Vs. VIJAY KUMAR JOSHI
|
June 17, 2021 |
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PREETHAM JAIN Vs. STATE OF TELANGANA
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November 15, 2021 |
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PREETI Vs. STATE OF TELANGANA
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July 14, 2021 |
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PREM KUMAR PITLA Vs. STATE OF TELANGANA
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November 15, 2021 |
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PREM KUMAR SHARMA Vs. STATE OF TELANGANA
|
November 29, 2021 |
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PRINCIPAL SECRETARY Vs. CONTEC SYNDICATE PRIVATE LIMITED
|
November 8, 2021 |
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PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE Vs. BHANOTHU RADHAMMA
|
February 10, 2021 |
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PROF. ARUN KUMAR PATNAIK Vs. UNIVERSITY OF HYDERABAD
|
October 4, 2021 |
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PROGRESSIVE AQUATECH ENTERPRISE Vs. DEBTS RECOVERY TRIBUNAL
|
December 23, 2021 |
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PUDHOTA FRANCIS Vs. STATE OF TELANGANA
|
July 14, 2021 |
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PULI LAXMI Vs. DASARI NARSAIAH
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December 22, 2021 |
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PULI MALLESHAM Vs. STATE OF TELANGANA
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July 1, 2021 |
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PUNEM SRINIVAS RAO Vs. STATE OF TELANGANA
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September 27, 2021 |
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PUNUKOLLU PRADEEP Vs. STATE OF TELANGANA
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July 9, 2021 |
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PUPPALAGUDASRIHARI Vs. MACHAGONI SRINIVASGOUD
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February 15, 2021 |
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PURANAMPU CHINNA VENKATAIAH Vs. STATE OF TELANGANA
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July 13, 2021 |
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PURBAJI NARWADA Vs. P. KISHAN
|
February 24, 2021 |
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PURSHOTTAM MISHRA Vs. STATE OF TELANGANA
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July 9, 2021 |
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PURSHOTTAMDAS SONI Vs. RAMESH CHAND SONI
|
December 9, 2021 |
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PURUMALLA SRINVAS Vs. STATE OF TELANGANA
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March 9, 2021 |
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PUSALAPATHI SHYAMLA Vs. STATE OF TELANGANA
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February 22, 2021 |
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PUSHPALATA KANODIA Vs. STATE OF TELANGANA
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February 4, 2021 |
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PUTTA IYLAVVA Vs. STATE OF TELANGANA
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September 3, 2021 |
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PUTTALA ROSHAIAH Vs. UNION OF INDIA
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October 22, 2021 |
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QAMAR Vs. STATE OF TELANGANA
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July 12, 2021 |
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QAULITEK PHARMA Vs. R. SESHADRI
|
July 16, 2021 |
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QAZI MOHAMMED SARFARAZ ZABHIUDDIN Vs. STATE OF TELANGANA
|
July 22, 2021 |
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R. NEEL KUMAR Vs. R. DHANALAKSHMI
|
November 23, 2021 |
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R. PRASAD Vs. STATE OF TELANGANA
|
February 9, 2021 |
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R. PRAVEEN KUMAR Vs. M. ANURAG
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December 6, 2021 |
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R. RAJESH KUMAR Vs. STATE OF TELANGANA
|
March 23, 2021 |
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R. RAM REDDY Vs. STATE OF TELANGANA
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July 1, 2021 |
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R. V. KARNAN Vs. KARRI VENKATRAMAIAH
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March 10, 2021 |
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R.NARENDER Vs. YAKAMMA KELOTH
|
April 28, 2021 |
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R.SRINIVASULU Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
November 8, 2021 |
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RADHAKRISHNA TRADERS Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
|
RADHIKA PANDURANGAM Vs. T. C. PANDURANGAM
|
August 17, 2021 |
|
RADIANT SOLAR PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
January 29, 2021 |
|
RAGHU RAMA KRISHNAM RAJU Vs. STATE OF TELANGANA
|
December 6, 2021 |
|
RAGHUNATH SINGH Vs. SONI BAI
|
December 13, 2021 |
|
RAHUL SURANA Vs. STATE OF TELANGANA
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June 16, 2021 |
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RAJ JEJANI Vs. J.VANESSA
|
April 8, 2021 |
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RAJ KUMAR VIG Vs. MAHENDRA KUMAR GANDHI
|
April 8, 2021 |
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RAJAGARI MALLESHAM Vs. STATE OF A.P.
|
December 28, 2021 |
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RAJENDRA HANUMANTHU NANGRE Vs. STATE OF TELANGANA
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December 14, 2021 |
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RAJESH ANDE Vs. SOWJANYA LAKSHMANA MURTHY
|
December 15, 2021 |
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RAJU GOPRAPU Vs. STATE OF TELANGANA
|
July 14, 2021 |
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RAMAKRISHNA T.N Vs. GOVERNMENT OF INDIA
|
December 15, 2021 |
|
RAMAKURI SUNITA DEVI Vs. STATE OF TELANGANA
|
November 2, 2021 |
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RAMDAS CHANDU SONAWANE RAMDAS Vs. STATE OF TELANGANA
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June 24, 2021 |
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RAMESH GAIKWAD Vs. LALITHA SRIKRISH
|
August 17, 2021 |
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RAMESH I.A.S. STUDY CIRCLE Vs. STATE OF TELANGANA
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December 13, 2021 |
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RAMESH KUMAR M. Vs. STATE OF TELANGANA
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July 5, 2021 |
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RAMESH LAXMAN RUDRARAF RAMESH RUDRARAPU Vs. STATE OF TELANGANA
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February 11, 2021 |
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RAMESHWARAM SUPRIYA Vs. RAMESHWARAM BALAMMA
|
January 28, 2021 |
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RAPAKA NARESH KUMAR Vs. STATE OF TELANGANA
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July 22, 2021 |
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RAPOLU BHASKAR Vs. STATE OF TELANGANA
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December 28, 2021 |
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RAPOLU CHINNA KISTAIAH Vs. Y. ILAIAH
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August 6, 2021 |
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RAPOLU DASARI KAVITHA Vs. STATE OF TELANGANA
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March 5, 2021 |
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RATLAVATH SWATHI Vs. STATE OF TELANGANA
|
February 11, 2021 |
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RAVALI INDUSTRIES PVT. LTD. Vs. STATE BANK OF INDIA
|
November 11, 2021 |
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RAVEENA NAGARIYA Vs. VISHVENDRA NAGARIYA
|
December 6, 2021 |
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RAVI KUMAR SABAVATH Vs. STATE OF TELANGANA
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February 11, 2021 |
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RAVI MUNDRA Vs. STATE OF TELANGANA
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July 20, 2021 |
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RAVINDER RATHOD Vs. STATE OF TELANGANA
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April 1, 2021 |
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RAVIPATI VENKATESHWAR RAO Vs. NIZAMPET MUNICIPAL CORP.
|
August 24, 2021 |
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RAVIPATI VENKATESHWAR RAO Vs. NIZAMPET MUNICIPAL CORPORATION
|
August 23, 2021 |
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RAYALAPURAM RAJA REDDY Vs. STATE BANK OF INDIA
|
January 29, 2021 |
|
REDDYGARI SRINIVAS REDDY Vs. STATE OF TELANGANA
|
February 2, 2021 |
|
REFAC CORPORATION, SECUNDERABAD Vs. NODAL OFFICER, HYDERABAD
|
November 22, 2021 |
|
REGIONAL MANAGER Vs. V. KURMAIAH
|
December 13, 2021 |
|
RELIANCCE GNERAL INSURANCE CO. LTD. Vs. BOMMAKANTI BHUMALINGAM
|
December 31, 2021 |
|
RELIANCE GENERAL INSURANCE CO.LTD Vs. KARANTOTH SALAMMA
|
December 23, 2021 |
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RESHMA SULTANA SAMREEN FATHIMA Vs. STATE OF TELANGANA
|
November 17, 2021 |
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REVATHI CHOUDHARY Vs. STATE OF TELANGANA
|
April 23, 2021 |
|
REVI RISHI EDUCATIONAL SOCIETY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
August 26, 2021 |
|
RHUKVA SWAROOPA Vs. STATE OF TELANGANA
|
March 3, 2021 |
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RISHABH STEELS Vs. COMMERCIAL TAX OFFICER
|
January 6, 2021 |
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RISHIKA COTTONS PRIVATE LIMITED Vs. UNION OF INDIA
|
April 23, 2021 |
|
RIYA BIOLOGICALS Vs. STATE OF TELANGANA
|
September 15, 2021 |
|
ROADKRAFT SOCIETY Vs. STATE OF TELANGANA
|
December 3, 2021 |
|
ROCK MOUNT EXPORTS Vs. STATE OF TELANGANA
|
February 2, 2021 |
|
ROUTHU SAIDABAI Vs. RAHUL RAJ
|
September 17, 2021 |
|
RUBEENA Vs. STATE
|
July 1, 2021 |
|
RUKIYA BEGUM Vs. RIKSHA ESHWAR
|
December 28, 2021 |
|
RUPIREDDY ESHWAR REDDY Vs. ARBITRATOR/ASSISTANT REGISTRAR
|
September 28, 2021 |
|
RYAPANI DAS Vs. G. MALLESH
|
February 24, 2021 |
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S. ANURADHA Vs. C. V. N. BHASKAR RAO
|
June 25, 2021 |
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S. KARUNAKAR REDDY Vs. REGISTRAR, OSMANIA UNIVERSITY
|
December 17, 2021 |
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S. KARUNAKAR REDDY Vs. REGISTRAR, OSMANIA UNIVERSITY
|
December 2, 2021 |
|
S. LAXMA REDDY Vs. STATE OF TELANGANA
|
December 15, 2021 |
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S. MADAN Vs. STATE OF TELANGANA
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February 19, 2021 |
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S. P. JAGGU LAL Vs. STATE OF TELANGANA
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March 3, 2021 |
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S. PRABHAKAR REDDY Vs. STATE OF TELANGANA
|
March 9, 2021 |
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S. RAVINDER REDDY Vs. STATE OF TELANGANA
|
July 20, 2021 |
|
S. SHANKAR Vs. STATE ACB
|
October 26, 2021 |
|
S. SURENDHAR REDDY Vs. STATE OF TELANGANA
|
July 7, 2021 |
|
S. V. M. K. PRASAD Vs. STATE STATION HOUSE OFFICER
|
February 15, 2021 |
|
S.A.SURABHI PRASAD Vs. R. KODANDA RAO
|
December 22, 2021 |
|
S.ARUNA DEVI Vs. STATE OF TELANGANA
|
April 20, 2021 |
|
S.BALWANTHA REDDY Vs. STATE OF TELANGANA
|
October 4, 2021 |
|
S.BHASKAR Vs. STATE OF TELANGANA
|
July 28, 2021 |
|
S.JAYANTH KUMAR Vs. SECRETARY
|
October 29, 2021 |
|
S.KRISHNA CHANDRA Vs. STATE OF TELANGANA
|
November 1, 2021 |
|
S.N.JAYASIMHAN Vs. INSURANCE REGULATORY DEVELOPMENT AUTHORITY
|
September 1, 2021 |
|
S.P. SRINIVASA MUTYAM Vs. STATE OF ANDHRA PRADESH
|
November 30, 2021 |
|
S.RAMACHARI AND OTHERS Vs. M/S. TRICHSALA INFRASTRUCTURE PVT.LTD. AND OTHERS
|
July 7, 2021 |
|
S.RAVINDER Vs. COMMISSIONER OF INCOME TAX-IV
|
June 25, 2021 |
|
SACHIN KAPOOR Vs. STATE OF TELANGANA
|
December 13, 2021 |
|
SADA SHANKAR DAVE Vs. ANIL KUMAR PANDIYA
|
April 7, 2021 |
|
SADANALA SUDHAKAR Vs. STATE OF TELANGANA
|
November 2, 2021 |
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SAI COOPERATIVE HOUSING SOCIETY LD Vs. LAHARI ESTATES
|
January 20, 2021 |
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SAI ENGINEERING SERVICES Vs. GOVERNMENT OF ANDHRA PRADESH
|
May 13, 2021 |
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SAI LEELA GRANITES Vs. COMMERCIAL TAX OFFICER
|
July 7, 2021 |
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SAKET MITHALIA RESIDENTS ASSOCIATION Vs. STATE OF TELANGANA
|
August 31, 2021 |
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SALEEM METAL INDUSTRIES Vs. STATE OF TELANGANA
|
February 16, 2021 |
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SAMALA BHUPAL REDDY Vs. STATE OF TELANGANA
|
September 28, 2021 |
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SAMALA SATISH Vs. STATE OF TELENGANA
|
May 1, 2021 |
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SAMBA PURNACHANDER RAO Vs. SAMBA SURENDER
|
September 3, 2021 |
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SAMBARI PAVAN KUMAR Vs. STATE OF TELANGANA
|
February 26, 2021 |
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SAMUDRALA KOTESWARA RAO Vs. STATE OF TELANGANA
|
February 5, 2021 |
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SAMUDRAPU JAYAVANI Vs. UNION OF INDIA
|
November 16, 2021 |
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SANA BEGUM Vs. STATE OF TELANGANA
|
February 26, 2021 |
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SANAMGARI CHANDRASHEKARA CHARY Vs. STATE OF TELANGANA
|
June 30, 2021 |
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SANDHYA SINGH Vs. STATE OF TELANGANA
|
April 22, 2021 |
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SANGEETHA RS Vs. STATE OF TELANGANA
|
September 27, 2021 |
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SANJAY KUMAR AGARWAL Vs. PUNJAB NATIONAL BANK
|
December 15, 2021 |
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SANJEEVA REDDY Vs. STATE OF TELANGANA
|
October 18, 2021 |
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SANKARAMANCHI SATYANARAYANA Vs. STATE OF TELANGANA
|
September 22, 2021 |
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SANNAREDDY RAJESH REDDY Vs. STATE OF TELANGANA
|
November 30, 2021 |
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SARDAR FATIMA Vs. STATE OF TELANGANA
|
February 26, 2021 |
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SARDAR HARJEETH SINGH Vs. STATE OF A.P.
|
October 20, 2021 |
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SAREDDY UDAY BHASKAR REDDY Vs. STATE OF TELANGANA
|
January 8, 2021 |
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SASR INFRASTRUCTURE PRIVATE LIMITED Vs. SURABHI SATHISH
|
June 30, 2021 |
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SATTARSETTI NIRMALA Vs. STATE OF TELANGANA
|
January 6, 2021 |
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SAVITHA Vs. V. PURNACHANDER RAO
|
March 9, 2021 |
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SAVITHRI SALE Vs. STATE OF TELANGANA
|
January 6, 2021 |
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SAYED MOHAMMED Vs. SAYED MOINUDDIN (DIED)
|
March 4, 2021 |
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SAYEED ALEEM Vs. STATE OF TELANGANA
|
August 17, 2021 |
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SEETHA SULOCHANA Vs. STATE OF TELANGANA
|
August 10, 2021 |
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SEETHA SULOCHANA Vs. STATE OF TELANGANA
|
May 13, 2021 |
|
SEETHARAMA CHANDRASWAMY Vs. KANDULA SATYAM
|
December 21, 2021 |
|
SEETHARAMBAGH WELFARE SOCIETY Vs. E.O. SRI S.M.S. SEETHARAMBAGH
|
December 10, 2021 |
|
SENIOR INTELLIGENCE OFFICER Vs. BOBBA VENKAT REDDY
|
October 25, 2021 |
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SENTHAN PROPERTIES Vs. S.V.S. INFRA SERVICES PVT. LTD.
|
January 21, 2021 |
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SERI SAI PRASAD Vs. STATE OF TELANGANA
|
July 20, 2021 |
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SETHURAO RAVI CHANDRAN Vs. STATE OF TELANGANA
|
July 15, 2021 |
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SETLEM PONNA SASHANKA Vs. STATE OF TELANGANA
|
March 25, 2021 |
|
SETTY NAGARAJU Vs. COMMISSIONER OF POLICE AND ADDITIONAL DISTRICT MAGISTRATE EXECUTIVE
|
July 12, 2021 |
|
SHABANA BEGUM Vs. STATE. OF RELANGANA
|
August 3, 2021 |
|
SHABEER KHAN Vs. GREATER HYDERABAD MUNICIPAL CORP.
|
September 15, 2021 |
|
SHABEER MOINUDDIN Vs. STATE OF TELANGANA
|
July 20, 2021 |
|
SHAGA NAGESH Vs. STATE OF A.P.
|
December 17, 2021 |
|
SHAHEDA BEGUM Vs. STATE OF TELANGANA
|
March 3, 2021 |
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SHAHID KHAN Vs. STATE OF TELANGANA
|
May 20, 2021 |
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SHAIK AKBAR Vs. ANANTHULA MANASA
|
February 22, 2021 |
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SHAIK AMEER Vs. STATE OF TELANGANA
|
February 3, 2021 |
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SHAIK ARBAZ Vs. STATE OF TELANGANA
|
February 9, 2021 |
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SHAIK AWEZ Vs. STATE OF TELANGANA
|
March 22, 2021 |
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SHAIK BEBY Vs. STATE OF TELANGANA
|
November 25, 2021 |
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SHAIK GAFFAR Vs. KHALEEL AHMED
|
February 24, 2021 |
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SHAIK IRFAN Vs. STATE OF TELANGANA
|
September 1, 2021 |
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SHAIK IRSHAD Vs. STATE OF TELANGANA
|
July 19, 2021 |
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SHAIK JILANI Vs. SHAIK HUSSAINI
|
March 9, 2021 |
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SHAIK KHAJA MIYA Vs. PRATHANAPU VENKATANARAYANA
|
December 17, 2021 |
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SHAIK KHAJA MOHINUDDI Vs. STATE OF A.P.
|
December 28, 2021 |
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SHAIK MAQBOOL NIZAMABAD Vs. A. DASARATH REDDY
|
March 23, 2021 |
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SHAIK MOINUDDIN Vs. SANIA MIRZA
|
August 4, 2021 |
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SHAIK RASHEED Vs. STATE OF TELANGANA
|
February 3, 2021 |
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SHAIK SHAHAMEER Vs. STATE OF TELANGANA
|
April 30, 2021 |
|
SHAJAHAN Vs. STATE OF TELANGANA
|
November 16, 2021 |
|
SHANKAR RAMAVATH Vs. STATE OF TELANGANA
|
February 11, 2021 |
|
SHANKARLAL SAIT Vs. DEPUTY DIRECTOR
|
February 15, 2021 |
|
SHANTHA SRIRAM CONSTRUCTIONS , HYDERABAD Vs. STATE OF TELANGANA
|
March 8, 2021 |
|
SHANTILAL SESHMALJI Vs. DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE
|
February 15, 2021 |
|
SHREE SARAIWWALLA AGGRR. REFINERIES LIMITED Vs. UNION OF INDIA
|
December 27, 2021 |
|
SHREE SARAIWWALLA AGRR REFINERIES LIMITED Vs. UNION OF INDIA
|
December 22, 2021 |
|
SHREEMUKH GOLD PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICERII
|
January 29, 2021 |
|
SHREEMUKH REALTORS VASAVI GROUP Vs. INDYA VENTURES P. LTD.
|
January 21, 2021 |
|
SIARE TECHNOLOGIES Vs. GOVERNMENT OF TELANGANA
|
January 29, 2021 |
|
SINGAM VIJETHA Vs. SINGAM SRINIVAS
|
November 2, 2021 |
|
SINGARENI COLLIERIES CO.LTD. Vs. D.B. PAPA RAJU
|
December 3, 2021 |
|
SINGI REDDY LAVANYA Vs. N. JAYAMMA
|
August 3, 2021 |
|
SINGIRTHI SIDDULU Vs. STATE OF TELANGANA
|
July 16, 2021 |
|
SIRIKONDA VIJAYA LAKSHMI Vs. STATE OF TELANGANA
|
February 9, 2021 |
|
SIRIPURAM VINODA Vs. STATE OF TELANGANA
|
August 2, 2021 |
|
SIVA RAMA KRISHNAVENI BODEMPUDI Vs. COMMERCIAL TAX OFFICER
|
January 6, 2021 |
|
SKYTON WIRES PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
|
January 29, 2021 |
|
SMR BUILDERS PRIVATE LIMITED Vs. STATE OF TELANGANA
|
July 27, 2021 |
|
SMT. AKKINAPALLI SUJATHA, FATHENAGAR Vs. STATE OF A.P.
|
December 3, 2021 |
|
SMT. ANWAR JAHAN Vs. STATE OF TELANGANA
|
November 11, 2021 |
|
SMT. B. NIRMALA Vs. STATE OF TELANGANA
|
November 26, 2021 |
|
SMT. BANDARI LINGAVVA Vs. STATE OF TELANGANA
|
November 29, 2021 |
|
SMT. BOINA VARALAKSHMI Vs. C.ANAND
|
November 26, 2021 |
|
SMT. PASYA PADMA Vs. STATE OF TELANGANA
|
January 25, 2021 |
|
SMT. VASANTHI Vs. SYED IBRAHIM
|
October 25, 2021 |
|
SNEHA SINGH Vs. STATE OF TELANGANA
|
August 10, 2021 |
|
SNS STARCH LIMITED Vs. STATE OF TELANGANA
|
November 23, 2021 |
|
SOCOMEC INNOVATIVE POWER SOLUTIONS PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
|
February 12, 2021 |
|
SODARI MALLAIAH Vs. JADI MALLAIAH
|
January 28, 2021 |
|
SOHAIL SALAM MA. SALAM Vs. STATE OF TELANGANA
|
September 22, 2021 |
|
SOMURI RAVALI Vs. SOMURI PURNACHANDRA RAO AND OTHERS
|
June 8, 2021 |
|
SONY INDIA PVT. LTD. Vs. UNION OF INDIA
|
August 12, 2021 |
|
SOURCE NATURAL FOODS AND HERBAL SUPPLEMENTS LTD Vs. JOINT COMMISSIONER OF STATE TAX
|
January 6, 2021 |
|
SOUTHERN POWER DISTRIBUTION COMPANY OF TELANGANA STATE Vs. M/S. GLAND PHARMA LTD.
|
December 2, 2021 |
|
SOWRAM SWAMY Vs. NADUNOORI RADHAMMA
|
July 15, 2021 |
|
SPACENET ENTERPRISES INDI LIMITED Vs. GOVERNMENT OF TELANGANA
|
January 29, 2021 |
|
SREE LAXMI GANAPATHI ENCLAVE Vs. CHANDRAKALA DESHPANDE
|
April 23, 2021 |
|
SRI BABU JAGJEEVAN RAM S.C. LABOUR Vs. NIZAMS INSTITUTE OF MEDICAL
|
March 24, 2021 |
|
SRI BHAVANARISHI CO-OP HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF TELANGANA
|
December 14, 2021 |
|
SRI D.NAMDEV Vs. SMT.P.VASANTHA
|
January 6, 2021 |
|
SRI GOUDI PARSHWANATH SARVODAYA THEERTH DHAM Vs. MOHD JAHANGIR
|
January 19, 2021 |
|
SRI KOTA REDDY VEERAPPAREDDY Vs. STATE OF TELANGANA
|
January 18, 2021 |
|
SRI SAMBHAVI PROPERTIES LTD,HYDERABAD Vs. BANDI ANJANEYULU (DIED) PER LRS.
|
March 8, 2021 |
|
SRI VENKATESWARA ENGINEERING INDUSTRIES Vs. CTO/ ASST COMMISSIONER STATE TAX
|
January 29, 2021 |
|
SRILAKSHMI YERRA, IAS Vs. STATE OF TELANGANA
|
September 21, 2021 |
|
SRIPATHI LAXMI DEVI Vs. BOJJA INDIRAMMA
|
September 16, 2021 |
|
SRIRAM BHADRAIAH Vs. JOGIPARTHY VENKATESH GUPTA
|
June 9, 2021 |
|
SSAARGORAP CONSTRUCTIONS AND ESTATES (P) LTD. Vs. STATE OF TELANGANA
|
December 15, 2021 |
|
ST. ANNS COLLEGE FOR WOMEN Vs. STATE OF TELAGANA
|
November 12, 2021 |
|
ST. FRANCIS EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA
|
February 5, 2021 |
|
ST. GABRIELS HIGH SCHOOL Vs. STATE OF TELANGANA
|
May 13, 2021 |
|
STATE ACB WARANGAL RANGE Vs. B.RAMACHANDRAM
|
October 27, 2021 |
|
STATE BANK OF INDIA Vs. UNION OF INDIA
|
July 27, 2021 |
|
STATE OF A. P. Vs. T. YELLAPPA
|
April 20, 2021 |
|
STATE OF A. P. Vs. RANGU SATHYANARAYANA
|
February 12, 2021 |
|
STATE OF A. P. Vs. JEEVAN CHOUDARY MOHAN SINGH
|
March 24, 2021 |
|
STATE OF A. P. Vs. MOHD LATEEF ISMAIL
|
April 7, 2021 |
|
STATE OF A. P. Vs. NAKKA SATYANARAYANA
|
March 9, 2021 |
|
STATE OF A. P. Vs. SHYMALA LINGA SWAMY
|
March 16, 2021 |
|
STATE OF A. P. Vs. ANANTHULA SHANKARAIAH
|
February 25, 2021 |
|
STATE OF A. P. Vs. PALVAI SUBHADRA
|
February 23, 2021 |
|
STATE OF A. P. Vs. GOVINDU MUSALAIAH
|
February 23, 2021 |
|
STATE OF A. P. Vs. R. NARSING RAO
|
February 23, 2021 |
|
STATE OF A. P. Vs. MOHD YOUNUS
|
March 8, 2021 |
|
STATE OF A. P. Vs. A1 MUNDE AMBAJI
|
March 8, 2021 |
|
STATE OF A.P. Vs. PALAKONDA RAJENDER GOUD
|
September 28, 2021 |
|
STATE OF A.P. Vs. ADALATH ABHIRAM
|
October 22, 2021 |
|
STATE OF A.P. Vs. VELUPULA GOVARDHAN
|
October 25, 2021 |
|
STATE OF A.P. Vs. SOMORE RAMJI RAMU
|
October 21, 2021 |
|
STATE OF A.P. Vs. GOPA GANGA REDDY
|
October 29, 2021 |
|
STATE OF A.P. Vs. DONIPALLIRAJU
|
October 28, 2021 |
|
STATE OF ANDHRA PRADESH Vs. K. SHYAM RAO
|
September 28, 2021 |
|
STATE OF ANDHRA PRADESH Vs. NAGULA SAILU
|
February 23, 2021 |
|
STATE OF ANDHRA PRADESH Vs. MADAVI LAXMIKANTH PAVAN
|
February 23, 2021 |
|
STATE OF ANDHRA PRADESH Vs. MOHAMMED AKBAR
|
February 25, 2021 |
|
STATE OF ANDHRA PRADESH Vs. MULCHAND DEVDA
|
February 12, 2021 |
|
STATE OF AP Vs. MALLAM CHENNAIAH
|
October 28, 2021 |
|
STATE OF TELANGANA Vs. CHINNAM SATYANARAYANA
|
November 1, 2021 |
|
STATE OF TELANGANA Vs. ANJANI AGRO TECH
|
November 2, 2021 |
|
STATE OF TELANGANA Vs. BODA CHINNA
|
November 17, 2021 |
|
STATE OF TELANGANA Vs. P. BALABHASKAR REDDY
|
September 27, 2021 |
|
STATE OF TELANGANA Vs. T.VIJAY KUMAR
|
October 27, 2021 |
|
STATE OF TELANGANA Vs. BOBBILLA KRISHNAIAH
|
November 24, 2021 |
|
STATE OF TELANGANA Vs. SMT. ASIFA BEGUM
|
December 2, 2021 |
|
STATE OF TELANGANA Vs. MUDDAM JANA REDDY
|
December 1, 2021 |
|
STATE OF TELANGANA Vs. AKARAM RANJITH
|
January 5, 2021 |
|
STATE OF TELANGANA Vs. ANDELA LINGAM YADAV
|
August 12, 2021 |
|
STATE OF TELANGANA Vs. DAKOJI DURGAPATHY
|
August 10, 2021 |
|
STATE OF TELANGANA Vs. MAHYCO MONSANTE MONSANTO BIOTECH (INDIA) PVT. LTD
|
December 17, 2021 |
|
STATE OF TELANGANA Vs. KOLLURI ANJAIAH
|
December 7, 2021 |
|
SUBBBA REDDY BADWELU Vs. SRI ADITYA-VAMSIRAM HOMES LLP, HYDERABAD
|
June 7, 2021 |
|
SUBHANALLAH CONSTRUCTION PVT LTD Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
|
June 30, 2021 |
|
SUCHARITHA BOYAVS Vs. UNION OF INDIA
|
November 18, 2021 |
|
SUDHIR PAKALA Vs. SANGEETHA PAKALA
|
January 22, 2021 |
|
SUDI REDDY SRINIVAS REDDY AND ANOTHR Vs. STATE OF TELANGANA
|
February 9, 2021 |
|
SUGHRA BEGUM AND OTHERS Vs. ISMAIL KHAN AND OTHERS
|
April 9, 2021 |
|
SUJITH KUMAR UPADHAY Vs. AMRITA MISHRA
|
March 2, 2021 |
|
SUMATHI MANDAL Vs. STATE OF TELANGANA
|
July 6, 2021 |
|
SUNCHU GANGAMANI Vs. V. PURNACHANDER RAO
|
March 9, 2021 |
|
SUNDARA PANDIAN KALIDASAN Vs. STATE OF TELANGANA
|
June 24, 2021 |
|
SUPERINTENDENT
Vs. M/S. SHIV SHANKER HUMAN WELFARE SOCIETY
|
December 1, 2021 |
|
SURENDRANATH REDDY POTHIREDDY Vs. G. PAUL RAJ
|
August 17, 2021 |
|
SURESH KUMAR PALLE Vs. GOVERNMENT OF INDIA
|
January 29, 2021 |
|
SURTHI VENKATESH Vs. ELECTION COMMITTEE
|
February 4, 2021 |
|
SWATHI BAINA Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
February 1, 2021 |
|
SYED ABDUL OBAID Vs. STATE OF TELANGANA
|
February 10, 2021 |
|
SYED AKTHAR Vs. STATE OF TELANGANA
|
January 29, 2021 |
|
SYED AMJAD Vs. STATE OF TELANGANA
|
November 30, 2021 |
|
SYED HAMID AHMED Vs. KHATIJA BEGUM
|
December 1, 2021 |
|
SYED JAFFAR ALI BABA Vs. MAHABOOB HASAN
|
November 1, 2021 |
|
SYED KAZIM ALL GHAZI Vs. TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LTD
|
November 8, 2021 |
|
SYED MANNAN Vs. V.HEMALATHA
|
September 16, 2021 |
|
SYED NASEER UR RAHAMAN SYED SIKINDAR NAWAB Vs. STATE OF TELANGANA
|
February 9, 2021 |
|
SYED QADEER Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
July 22, 2021 |
|
SYED RAFIUDDIN AHMED Vs. A. P. TRANSCO
|
December 1, 2021 |
|
SYED SAJID Vs. ERAVAHRI MURALI
|
June 23, 2021 |
|
SYED SHAHID Vs. STATE OF TELANGANA
|
July 15, 2021 |
|
SYED TAHA ARSALAN Vs. STATE OF TELANGANA
|
August 4, 2021 |
|
SYED TARUJ AHMED Vs. STATE OF TELANGANA
|
August 11, 2021 |
|
SYED WAJID Vs. RADHABARASIA
|
December 28, 2021 |
|
SYED ZAKIR HUSSAIN Vs. GOVERNMENT OF TELANGANA
|
July 14, 2021 |
|
SYEDA FARAH Vs. STATE OF TELANGANA
|
March 24, 2021 |
|
SYEDA SHABANA PARVEEN Vs. STATE OF TELANGANA
|
October 20, 2021 |
|
T. A. D SOUJANYA Vs. R. DASARATH GOUD
|
February 3, 2021 |
|
T. ARUN SINGH Vs. DEPUTY COMMISSIONER, ENDOWMENTS DEPARTMENT
|
December 23, 2021 |
|
T. JAIHARI GOUD Vs. STATE OF TELANGANA
|
December 24, 2021 |
|
T. JAYANT JAISOORYA Vs. STATE OF TELANGANA REP. BY ITS PRINCIPAL SECRETARY
|
June 2, 2021 |
|
T. KRISHRIA MURTHY Vs. DIRECTOR PERSONNEL, ADMINISTRATION AND WELFARE
|
July 7, 2021 |
|
T. RAMANAIAH Vs. SPECIAL CHIEF SECRETARY TO GOVERNMENT
|
February 16, 2021 |
|
T. S. VASANTHAKESAVULU Vs. K. KAMALAMMA
|
August 6, 2021 |
|
T. SATYA RAJU Vs. CHAIRMAN AND MANAGING DIRECTOR
|
February 23, 2021 |
|
T. SATYA RAJU Vs. SINGARENI COLLIERIES CO. LTD.
|
February 25, 2021 |
|
T. SURYA SATISH GOUD Vs. STATE OF TELANGANA
|
August 24, 2021 |
|
T. V. RAMA KRISHNA RAJU Vs. STATE OF TELANGANA
|
February 24, 2021 |
|
T.BHARATHI Vs. T.CHANDRA KANTH
|
October 22, 2021 |
|
T.MAHENDAR Vs. MUTYAMSHETTE
|
July 29, 2021 |
|
T.S.VENKATA RAMANA
Vs. T.RAVI SHANKER
|
December 21, 2021 |
|
T.V.V. NAGESHWARAR RAO Vs. STATE OF A.P
|
October 28, 2021 |
|
T.YAKAIAH Vs. STATE OF TELANGANA
|
November 5, 2021 |
|
TA HYDRAULICS PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
|
January 6, 2021 |
|
TALLA SRINIVAS GOUD Vs. GHANAPURAM SRINIVAS REDDY
|
November 23, 2021 |
|
TAPASWI INFRA PROJECTS INDIA PRIVATE LIMITED Vs. ANDHRA BANK
|
March 16, 2021 |
|
TEJAVATH LALU Vs. STATE OF TELANGANA
|
February 11, 2021 |
|
TELANGANA RESIDENTIAL EDUCATIONAL INSTITUTIONS RECRUITMENT BOARD Vs. K. SHALINI
|
December 15, 2021 |
|
TELANGANA STATE POLLUTION CONTROL BOARD Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 26, 2021 |
|
TELANGANA STATE PUBLIC SERVICE COMMISSION Vs. POTHULA DURGA BHAVANI
|
July 19, 2021 |
|
TELANGANA STATE PUBLIC SERVICE COMMISSION Vs. P.MAHESHWARI
|
October 28, 2021 |
|
TELANGANA STATE PUBLIC SERVICE COMMISSION Vs. R.RADHIKA
|
December 2, 2021 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. D.SHANKAR
|
November 24, 2021 |
|
TELANGANA STATE WAKF BOARD Vs. PERUGU RADHA MADHAVI
|
November 12, 2021 |
|
THAKUR RAJENDER SINGH Vs. STATE OF TELANGANA
|
March 16, 2021 |
|
THALARI PARIMALA Vs. HIGH COURT FOR THE STATE OF TELANGANA
|
November 9, 2021 |
|
THAMMANAVENI RAJU Vs. STATE OF TELANGANA
|
June 17, 2021 |
|
THANDAVA YOGESH Vs. STATE OF ANDHRA PRADESH
|
December 10, 2021 |
|
THANEER BRAHMAIAH Vs. STATE OF TELANGANA
|
November 2, 2021 |
|
THANKACHAN LALU LALU SEBASTAIN Vs. STATE OF TELANGANA
|
July 20, 2021 |
|
THANNIRU HARITHA BOSETTI HARITHA Vs. STATE OF TELANGANA
|
June 24, 2021 |
|
THATISETTI RAMESH VARDHAN Vs. STATE OF TELANGANA
|
February 22, 2021 |
|
THEDDU ANANTHA PADMANABHA REDDY Vs. ASSISTANT COMMISSIONER ST.
|
February 1, 2021 |
|
THOGUTA RAVINDER Vs. STATE OF TELANGANA
|
February 9, 2021 |
|
THOTA MUTHYALU Vs. STATE OF TELANGANA
|
March 2, 2021 |
|
THOTA PRAVEEN Vs. STATE OF TELANGANA
|
November 17, 2021 |
|
THOTHALA RAJAVVA Vs. M. RAVINDER GOUD
|
February 15, 2021 |
|
THUKKOJIWADA PENTAIAH Vs. G. KISHAN RAO
|
February 24, 2021 |
|
THUMMALA BHARATAMMA Vs. JOINT COLLECTOR
|
April 7, 2021 |
|
THUMMALA SHANKAR REDDY Vs. STATE OF TELANGANA
|
November 17, 2021 |
|
THURPATI KUMARASWAMY Vs. STATE OF TELANGANA
|
February 5, 2021 |
|
THUTI SANJEEVA Vs. STATE OF TELANGANA
|
March 23, 2021 |
|
TOUPHIK Vs. STATE OF TELANGANA
|
April 28, 2021 |
|
TSI BUSINESS PARKS HYDERABAD PVT. LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX, CPC
|
January 22, 2021 |
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TSRTC Vs. T.R.P.SINGH
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November 26, 2021 |
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TULASI INDUSTRIES Vs. SAPTHAGIRI INDUSTRIES AND ANOTHER
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June 9, 2021 |
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TUMMALA NAVEEN KUMAR Vs. STATE OF TELANGANA
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February 10, 2021 |
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TUMU KIRAN Vs. ASULA PADMAJA
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July 7, 2021 |
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U. P. SRINIVAS Vs. STATE OF TELANGANA
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August 16, 2021 |
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UDARI LAXMAN AND LACHAIAH Vs. STATE OF TELANGANA
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September 3, 2021 |
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UDAY STONE CRUSHING PRIVATE LIMITED Vs. STATE OF TELANGANA
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September 23, 2021 |
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UKE NAGAMMA Vs. TELANGANA STATE HUMAN RIGHTS COMMISSION
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December 15, 2021 |
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UMMENTHALA MUTHA REDDY Vs. D. KRISHNA BHASKAR
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February 25, 2021 |
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UMMENTULA BADRAIAH Vs. MOHD JEELANI
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March 9, 2021 |
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UNION OF INDIA Vs. M. MAHESHWAR
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November 30, 2021 |
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UNION OF INDIA Vs. Y.R. GETTIYAWAR
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November 25, 2021 |
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UNION OF INDIA Vs. KRISHNAPATNAM RAILWAY COMPANY LIMITED
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February 22, 2021 |
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UNION OF INDIA Vs. K. P. JOHNY
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February 4, 2021 |
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UNION OF INDIA Vs. KONDAVEETI MASTHANAMMA
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November 15, 2021 |
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UNION QUALITY PLASTICS LTD. Vs. STATE OF TELANGANA
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March 9, 2021 |
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UNITED INDIA INS. CO. LTD Vs. SHAVAKULA VENKATESH VENKATESWARLU
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December 17, 2021 |
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UNITED INDIA INSSURANCE COMPANY LIMITED Vs. MEKALA NARSIMMA
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December 1, 2021 |
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UNITED INDIA INSURANCE CO. Vs. R. RAJENDER REDDY
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March 31, 2021 |
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UNITED INDIA INSURANCE CO. LTD. Vs. MOHAMMED KHALEEL ANR
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March 24, 2021 |
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UNITED INDIA INSURANCE CO. LTD. Vs. CHENCHU ARUNA
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November 25, 2021 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SHAIK JEELANI
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October 25, 2021 |
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UNITED INDIA INSURANCE COMPANY Vs. SMT. VELPURI SAROJA
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February 15, 2021 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. K. GOPI
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February 24, 2021 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHD. SADIQ
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November 12, 2021 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. KASU SHEKARAIAH
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November 2, 2021 |
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UNITED INDIA INSURANCE, IBRAHIMPATNAM Vs. CHOPARI KANKALAXMI
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April 29, 2021 |
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UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. Vs. KAPU ANURADHA
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February 15, 2021 |
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UPPALA NARASAMMA Vs. MD TAJUDDIN
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January 19, 2021 |
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UPPALA SANTHOSH KUMAR Vs. STATE OF TELANGANA
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December 3, 2021 |
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UPPARIPALLY SANJEEVA REDDY Vs. STATE OF TELANGANA
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July 23, 2021 |
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USTAD NASAR KHULAQSHI Vs. K. ALI KHAN
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July 29, 2021 |
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UTTAM NAGRAJU Vs. R. MAHENDER
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February 17, 2021 |
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UTTURI SRIDHAR Vs. STATE OF TELANGANA
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February 3, 2021 |
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V. L. N. MURTHY RAJU Vs. STATE OF TELANGANA
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February 1, 2021 |
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V. PRAGATHI Vs. CH. SREE VANI
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July 16, 2021 |
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V. PURUSHOTHAM REDDY Vs. STATE OF TELANGANA
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February 12, 2021 |
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V. RAMASWAMY Vs. STATE OF TELANGANA
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August 10, 2021 |
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V. S. RANGA RAJU Vs. STATE OF TELANGANA
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August 11, 2021 |
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V. SANTOSH KUMAR Vs. STATE OF TELANGANA
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November 9, 2021 |
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V. SUNITHA Vs. M. PRABHAKAR GOUD
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June 25, 2021 |
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V. VARAHALA RAJU Vs. PRAJAY ENGINEERS SYNDICATE
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January 29, 2021 |
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V. VIJAY KRISHNA Vs. UNION OF INDIA
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December 28, 2021 |
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V. VISHNU AND ORS. Vs. STATE OF TELANGANA AND ORS.
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February 12, 2021 |
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V.ANAND PRASAD Vs. STATE OF TELANGANA
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June 1, 2021 |
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V.B.SRINIVASULU Vs. STATE
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December 9, 2021 |
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V.NAGESH DAYAL RAJU Vs. NAMRATHA JAISWAL
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November 15, 2021 |
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V.NARENDER REDDY Vs. P.LAKSHMI DEVI
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October 4, 2021 |
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V.RAJASHEKAR Vs. SMT. P. SAROJA
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February 18, 2021 |
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V.RAMASWAMY Vs. STATE OF TELANGANA
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September 28, 2021 |
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V.SEKHAR REDDY Vs. M/S. BHAGYANAGAR ROADLINES
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November 16, 2021 |
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V.V.L. SUJATHA Vs. STATE OF TELANGANA
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June 1, 2021 |
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VADANKI VENKATARAMANA Vs. STATE OF TELANGANA
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January 8, 2021 |
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VADHTYA LAXMAN Vs. STATE OF TELANGANA
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May 20, 2021 |
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VADTHYA SAKRU Vs. STATE OF TELANGANA
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January 8, 2021 |
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VAIDYA ADITYA Vs. STATE, A. C. B.
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March 17, 2021 |
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VAISHNAVI ASSOCIATES Vs. B S SARVOBHOUMA
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March 12, 2021 |
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VAISHNO ENTERPRISES,HYDERABAD Vs. HAMILTON MEDICAL AG, SWITZERLAND
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August 17, 2021 |
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VAJRA COTTON INDUSTRIES Vs. COMMERCIAL TAX OFFICER
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February 2, 2021 |
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VAJRA INFRACON Vs. AUTHORISED OFFICER
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December 15, 2021 |
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VALLAMBHATLA PUMACHANDER RAO Vs. TELANGANA STATE SOUTHERN POWER DISTRIBUTION CO. LTD.
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December 24, 2021 |
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VANDANA GUPTA Vs. STATE OF TELANGANA
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November 9, 2021 |
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VANDANAPU Vs. YEDAMAKANTI JYOTHI RANI
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August 10, 2021 |
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VANGALA RAVINDER REDDY Vs. U. VENKATAMMA
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September 14, 2021 |
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VANKUDOTH JANI Vs. STATE OF TELANGANA
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February 12, 2021 |
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VANKUDOTH MOHAN DUNDO Vs. STATE OF TELANGANA
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July 7, 2021 |
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VANKUDOTH MURALI Vs. STATE OF TELANGANA
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July 23, 2021 |
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VANKUDOTH SHIVALAL Vs. STATE OF TELANGANA
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February 5, 2021 |
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VANTEDDU NANDINI Vs. STATE OF TELANGANA
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October 27, 2021 |
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VARA BHULAKSHMI Vs. VADLAMURI PAPAYYAMMA
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November 29, 2021 |
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VARALAKSHMI TRADERS Vs. COMMERCIAL TAX OFFICER
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February 2, 2021 |
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VARKALA RAMULU Vs. B.Y REDDY
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December 10, 2021 |
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VARTHYA RAVI NAIK Vs. STATE OF TELANGANA
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July 13, 2021 |
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VASAM SURENDER Vs. STATE OF TELANGANA
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October 28, 2021 |
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VASAVI CLUBS INTERNATIONAL , HYDERABAD Vs. GELLA KRISHNA VENI
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March 25, 2021 |
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VASUDEV DESHPANDE Vs. STATE OF TELANGANA
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August 26, 2021 |
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VATHALUR SREEDHARA REDDY Vs. BHARATHI REDDY
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September 3, 2021 |
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VATTE PADMA Vs. STATE OF TELANGANA
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February 19, 2021 |
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VATTI VASANT KUMAR Vs. STATE OF ANDHRA PRADESH
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December 10, 2021 |
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VAZIR VITTAL BABU Vs. STATE OF TELANGANA
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July 12, 2021 |
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VEERA BRAMHAM KANCHARLA Vs. STATE OF TELANGANA
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September 7, 2021 |
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VEERA MACHENENI RANGA RAO Vs. STATE OF A.P.
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September 27, 2021 |
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VEERABADHRA RAO SUNKARA Vs. STATE OF TELANGANA
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July 28, 2021 |
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VEERANGANDHAM VENKATA Vs. STATE OF TELANGANA
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June 14, 2021 |
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VEERESH Vs. STATE OF TELANGANA
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February 3, 2021 |
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VEGI SRINIVASA RAO Vs. SENIOR INTLLIGENCE OFFICER
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June 16, 2021 |
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VEGI SRINIVASA RAO Vs. SENIOR INTELLIGENCE OFFICER
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August 17, 2021 |
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VEGUNTA SUNIL CHOUDARY Vs. STATE OF TELANGANA
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July 19, 2021 |
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VELDI VASANTHA RAO Vs. STATE OF TELANGANA
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August 16, 2021 |
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VELINENI SARATH Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
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March 10, 2021 |
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VELLAPU SHANKER Vs. G. MALLESH
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February 24, 2021 |
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VELMA NARAYANA Vs. M. A. BARI
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March 9, 2021 |
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VELPULA NARENDER Vs. STATE OF TELANGANA
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August 17, 2021 |
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VEMULA BHOOPAL REDDY Vs. STATE OF TELANGANA
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July 5, 2021 |
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VEMULA JAYANTHI Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
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November 9, 2021 |
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VEMULA KRISHNA VENI Vs. STATE OF TELANGANA
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May 6, 2021 |
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VEMUSHETTY SRINIVAS Vs. ASSISTANT SUB INSPECTOR OF POLICE
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February 10, 2021 |
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VENIGALLA SAMBASIVA RAO Vs. STATE OF TELANGANA
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April 12, 2021 |
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VENKATESWARA RAO JAMMU Vs. GOVERMENT OF INDIA
|
February 3, 2021 |
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VENKATSAI ENTERPRISES Vs. STATE OF TELANGANA
|
March 22, 2021 |
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VENU GOPAL NAREDLA VENUGOPAL REDDY Vs. STATE OF TELANGANA
|
July 13, 2021 |
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VIGILANCE SECURITY OFFICER,APSRTC Vs. A.V.R.KUMAR
|
November 29, 2021 |
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VIJAY KUMAR Vs. STATE OF TELANGANA
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March 24, 2021 |
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VIJAY KUMAR THAILANI Vs. STATE OF TELANGANA
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July 22, 2021 |
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VIJAY KUMAR THAILANI Vs. STATE OF TELANGANA
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July 23, 2021 |
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VIJAYA DURGA ESTATES AND CO. Vs. SRFI KAMBALAPALLY KARUNAKAR REDDY
|
July 22, 2021 |
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VIJAYA EDUCATIONAL SOCIETY CHINTAL Vs. THE STATE OF TELANGANA AND ORS.
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January 4, 2021 |
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VIJAYA NIRMALA Vs. STATE OF TELANGANA
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February 10, 2021 |
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VIJAYARAGHAVAN DEVARAJ Vs. STATE OF A.P.
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November 2, 2021 |
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VIMAL VASANT KARWANDE Vs. VISHNUVARDHAN REDDY
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July 30, 2021 |
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VINEET TULSHIAN Vs. STATE OF TELANGANA
|
February 11, 2021 |
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VINOD LAHOTI Vs. VISWANATH LAHOTI
|
August 12, 2021 |
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VISHAL PROJECTS PRIVATE LTD. Vs. STATE OF TELANGANA
|
February 4, 2021 |
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VISHWA BHARATHI EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA
|
October 27, 2021 |
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VISION VENTURES LTD. Vs. STATE OF TELANGANA
|
March 5, 2021 |
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VIVEKANANDA NAGAR COLONY PLOT AND HOUSE OWNERS WELFARE ASSOCIATION Vs. STATE OF TELANGANA
|
January 25, 2021 |
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VOGGANI PADMA ANITHA Vs. KAVALI BHEEMAIAH
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July 19, 2021 |
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VORLA RAMACHANDRA REDDY Vs. JOINT COLLECTOR I, RANGA REDDY DISTRICT
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June 18, 2021 |
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VPR CONSTRUCTIONS Vs. PROFESSOR JAYASHANKER TELANGANA STATE AGRICULTURAL UNIVERSITY
|
April 20, 2021 |
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VUPPALAPATI VENKATA RAMA RAO Vs. DIRECTORATE OF ENFORCEMENT
|
October 8, 2021 |
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WAHEEDA BEGUM Vs. MD. YAKUB
|
September 14, 2021 |
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WEISS TECHNIK INDIA PRIVATE LIMITED,HYDERABAD Vs. MS. BOLLUPALLI MADHAVILATHA
|
June 7, 2021 |
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WHOLESALE FRUIT COMMISSION AGENTS ASSOCIATION Vs. STATE OF TELANGANA
|
December 13, 2021 |
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WHOLESALE FRUIT COMMISSION AGENTS ASSOCIATION GADDIANNARAM, REPRESENTED BY ITS PRESIDENT MOHD. TAJUDDIN Vs. STATE OF TELANGANA
|
September 1, 2021 |
|
XXXX Vs. UNION OF INDIA
|
October 5, 2021 |
|
Y. KRISHNA RAO Vs. STATE OF TELANGANA
|
March 10, 2021 |
|
Y. NAGESHWAR RAO Vs. STATE OF TELANGANA
|
February 25, 2021 |
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Y. RAJASEKHAR Vs. STATE OF TELANGANA AND ORS.
|
February 1, 2021 |
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Y. S. VIJAYALAXMI Vs. STATE OF TELANGANA
|
March 4, 2021 |
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Y.V. MURALI KRISHNA Vs. PUNNI DEVISTATE OF TELANGANA
|
December 16, 2021 |
|
Y.V.S.S. SUBBA RAO Vs. STATE OF A. P.
|
November 11, 2021 |
|
YAN HAO Vs. STATE OF TELANGANA
|
March 23, 2021 |
|
YARA RAMALINGA VARA PRASAD Vs. STATE OF TELANGANA
|
January 6, 2021 |
|
YASHDEEP SHARMA Vs. RESERVE BANK OF INDIA
|
December 31, 2021 |
|
YELAGONDA BABU Vs. STATE OF TELANANA
|
November 15, 2021 |
|
YENDLURI RAVI KUMAR Vs. STATE OF TELANGANA
|
December 24, 2021 |
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YENIGDLA VENAKATESWR Vs. GURRAM SHIVA PRASAD
|
November 30, 2021 |
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YENUGU JANARDHAN REDDY Vs. STATE OF TELANGANA
|
December 27, 2021 |
|
YERUGANTLA RAVITEJA GADDAM BHUVAN Vs. STATE OF TELANGANA
|
September 20, 2021 |
|
YOUSUF ALI Vs. S. SRINIVAS RAO
|
March 9, 2021 |
|
ZAIBUNNISA Vs. F. M. G. SAYEED
|
February 12, 2021 |
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ZAKIR UNNISA BEGUM Vs. STATE OF TELANGANA
|
February 16, 2021 |