REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A. LAXMINARAYANA Vs. THE DISTRICT COLLECTOR	July 27, 2020
A. M. PRASAD RAJU Vs. STATE OF TELANGANA	June 3, 2020
A. RAGHUNANDAN RAJ Vs. FORTUNE MONARCH ASSOCIATES	June 23, 2020
A. SASHIDHAR Vs. MOHD. RIAZ	November 27, 2020
A. SHALIVAHANA REDDY Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	November 27, 2020
A. SRINIVASA RAO SRINIVAS Vs. KONDAVEETI VENKATA SRINIVASA RAO	June 22, 2020
A. SUDERSHAN Vs. M/S GOWRA LEASING AND FINANCE LTD.	June 8, 2020
A. V. SHIVA NAGAMANI Vs. SOUTHERN POWER DISTRIBUTION COMPANY	August 24, 2020
A.P.MAHESH CO-OPERATIVE BANK LTD Vs. STATE OF TELAGNANA	February 13, 2020
A.RAMESHID Vs. STATE OF TELANGANA	February 20, 2020
A.SHUKRAMADHADA Vs. STATE OF A.P.	February 3, 2020
AALURI MOGULAIAH Vs. BURRA ARUNA	November 6, 2020
ABDUL BASITH Vs. ASSISTANT COMMISSIONER	September 28, 2020
ABDUL RAHMAN Vs. STATE OF TELANGANA	September 9, 2020
ABDUL SAYEED MOHAMMAD Vs. STATE OF TELANGANA	December 14, 2020
ABDULLAH MOHD Vs. STATE OF TELANGANA	October 1, 2020
ABHISHEK MAHESHWARAM Vs. STATE OF TELANGANA	September 14, 2020
ABUBAKER SAYEED Vs. STATE OF TELANGANA	February 11, 2020
ACE-HIBC PRIVATE LIMITEED Vs. SANA LAKSHMI DEVI	June 29, 2020
ADAPAKA LAKSHMI NARAYANA Vs. STATE OF TELANGANA	September 17, 2020
ADHYA INDUSTRIES Vs. VIJAYA BANK	January 8, 2020
ADI RAJESHWARI Vs. STATE OF TELANGANA	January 6, 2020
ADLAGATTA MADHU KUMAR Vs. ADLAGATTA GANGA KISHAN	February 20, 2020
AGARWAL FOUNDRIES PRIVATE LIMITED RAMA TOWERS Vs. UNION OF INDIA	November 6, 2020
AGNI AVIATION CONSULTANTS AND ORS. Vs. STATE OF TELANGANA AND ORS.	April 21, 2020
AGRON REMEDIES PVT LTD Vs. STATE OF TELANGANA.	February 20, 2020
AHMED ABDUL RAHEEM YESER Vs. STATE OF TELANGANA	October 6, 2020
AIPHINE PHARMACEUTICALS PVT Vs. ANDHRA BANK	January 24, 2020
AITHA BATHULA SWETHA RANI Vs. BATHULA RAMAIAH	August 24, 2020
AJAY KUMAR AGARWAL Vs. STATE OF TELANGANA	November 16, 2020
AJAY TIWARI Vs. VIJAYENDRA BAJPAI	June 19, 2020
AKASH PATNE AND 5 OTHERS Vs. STATE OF TELANGANA	November 9, 2020
AKKANNA MADANNA MAHANKALI MANDIR Vs. STATE OF TELANGANA	July 16, 2020
AKULA BHARATHAMMA BHARATHI Vs. KASAM VEERA REDDY	February 6, 2020
AKUTHOTA SUDHAKAR Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	September 17, 2020
ALEEMUDDIN MOHAMMED Vs. STATE OF TELANGANA	January 21, 2020
ALL INDIA MAJLISEINQUILABEMILLAT Vs. ELECTION COMMISSION OF INDIA	November 17, 2020
ALLADI PEDDABBAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	June 9, 2020
ALLAM SUBBA RAYUDU Vs. A.P.STATE COOPERATIVE RURAL IRRIGATION CORPORATION LIMITED	January 28, 2020
ALLU SRINIVASA RAO Vs. STATE OF TELANGANA AND ORS.	May 11, 2020
ALOOR SRINIVAS Vs. DIRECTOR ENFORCEMENT	September 16, 2020
ALUVALA RAGHUPATHI GOUD Vs. STATE OF TELANGANA	September 16, 2020
AMARENDER REDDY Vs. STATE OF TELANGANA	January 8, 2020
AMR INDIA LTD Vs. PATEL ENGINEERING LTD	October 6, 2020
ANAND KUMAR BIDARKAR Vs. STATE OF TELANGANA	January 27, 2020
ANANTHA RAO DESHPANDE Vs. STATE OF TELANGANA	October 1, 2020
ANASUYA BAI Vs. STATE OF TELANGANA	January 31, 2020
ANDHRA BANK Vs. P.MADHAVA REDDY	December 23, 2020
ANIL AGARWAL Vs. KOTAK MAHINDRA BANK LIMITED	January 24, 2020
ANIL BHOSLE Vs. STATE OF TELANGANA	November 10, 2020
ANJANA TAGGARSE MOTUPALLI Vs. SECUNDERABAD CLUB	January 21, 2020
ANKAM GANGA NARSAIAH Vs. STATE OF TELANGANA	September 15, 2020
ANNEPAKA ROSHAIAH Vs. STATE OF TELANGANA	February 3, 2020
ANNI RAMESH Vs. SOWMYA ANNI GHANTASALA	November 11, 2020
ANUMULA REVANTH REDDY Vs. STATE OF TELANGANA	December 10, 2020
ANUPAMA GUDURU Vs. NAVEEN KUMAR MAMIDALA	February 14, 2020
AP PRODUCT Vs. STATE OF TELANGANA	December 3, 2020
AP STATE ROAD TRANSPORT Vs. CHINTA BHOOLAXMI	February 6, 2020
APPASANI CHANDRA SHEKAR Vs. STATE OF TELANGANA	November 18, 2020
APSRTC Vs. KOTHI VENKAVVA	February 13, 2020
APSRTCNOW TSRTC Vs. VALISETTIBEEKAM VIJAYA	January 10, 2020
ARANI AGRA OIL INDUSTRIES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	December 16, 2020
ARJUN ANNE Vs. STATE OF TELANGANA	December 7, 2020
ARUN KUMAR AGARWAL Vs. SOUTH CENTRAL RAILWAY	March 13, 2020
ARUNA WEB OFFSET PRINTERS AND ORS. Vs. ANDHRA BANK AND ORS.	April 21, 2020
ARVAPALLI RAMAMOHAN RAO Vs. ARVAPALLI VENKANNA	January 3, 2020
ARVIND LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER VC	September 11, 2020
ASHOK KUMAR AGARWAL Vs. B.BALRAJ GOUD	January 30, 2020
ASHOK KUMAR GUPTA Vs. MAMIDI PRAKASH MANCHALA PRAKASH	November 27, 2020
ASHOK KUMAR VERMA Vs. STATE OF TELANGANA	January 29, 2020
ASPIRATION MEDIA PRIVATE LIMITED Vs. MURALI MOHAN RAVI	November 6, 2020
ATLURI PALLAVI Vs. KESANDLA NARAYANA REDDY	September 1, 2020
ATLURI PALLAVI Vs. KESANDLA NARAYANA REDDY	November 25, 2020
ATTEVELI VISHNU PRASAD Vs. STATE OF TELANGANA	January 28, 2020
ATUL KATARIA Vs. STATE OF TELANGANA	December 8, 2020
AVI REDDY LAKSHMI KANTHA Vs. JACK RAJEEV DUBEY	October 13, 2020
AVILINENI BHARATAMMA Vs. STATE OF TELANGANA	June 4, 2020
AVULA VENKATESHWARLU Vs. UNION OF INDIA	January 3, 2020
AYUB KHAN Vs. STATE OF TELANGANA	August 14, 2020
AZMATH MOHAMMED AZMATHULLAH KHAN Vs. STATE OF TELANGANA	September 8, 2020
AZMEER SRINU Vs. DHARAVATH SHANKAR	February 12, 2020
AZMEERA BHOOMA NAIK Vs. STATE OF TELENGANA	February 26, 2020
B VIJAYANAND Vs. STATE TELANGANA	September 2, 2020
B. ASHOK Vs. B. VEERASHAM	October 13, 2020
B. BHASKAR Vs. STATE OF TELANGANA AND ORS.	March 20, 2020
B. CHANDRA SHEKAR Vs. KURAPATI NARENAER	March 4, 2020
B. CHANDRAMANI Vs. STATE OF TELANGANA	September 1, 2020
B. DINESH KUMAR Vs. SARITA	February 20, 2020
B. INDIRA Vs. REGIONAL MANAGER,TSRTC AND	September 3, 2020
B. JAYANTHI Vs. STATE OF TELANGANA	September 4, 2020
B. MAHESH NAIDU Vs. STATE OF TELANGANA	September 16, 2020
B. MALLA REDDY Vs. STATE OF TELANGANA	October 5, 2020
B. SAMBASIVA RAO Vs. THE STATE OF TELANGANA AND ORS.	August 7, 2020
B. SATYANANDAM Vs. CHIEF EXECUTIVE OFFICER	October 14, 2020
B. SATYANARAYANA BABU Vs. THE STATE OF TELANGANA	January 24, 2020
B. SRINIVAS REDDY Vs. STATE OF TELANGANA	September 4, 2020
B. SRINIVAS REDDY Vs. STATE OF TELANGANA	September 3, 2020
B. SUBBA RAYUDU Vs. STATE	December 8, 2020
B. VENKAT REDDY Vs. AHMED BIN ABDULLAH BALALA	February 24, 2020
B.A.S.DEVI PRASAD Vs. TELANGANA CO-OPERATIVE TRIBUNAL	July 6, 2020
B.GIDDA REDDY Vs. STATE OF TELANGANA	January 28, 2020
B.JANARDHAN REDDY Vs. SMT. SHANTHA BAI	December 9, 2020
B.POCHAIAH Vs. STATE OF TELANGANA	July 16, 2020
B.RAMI REDDY Vs. STATE OF TELANGANA	July 14, 2020
B.SATYANANDAM Vs. CHIEF EXECUTIVE OFFICER	October 14, 2020
B.SUBHADRA Vs. A.P.POWER GENERATION CORPORATION LIMITED	July 7, 2020
B.SWAROOPA Vs. STATE OF TELANGANA	January 31, 2020
B.TIRUPATHI REDDY Vs. STATE OF TELANGANA	March 16, 2020
BABY SAROJINI Vs. STATE OF TELANGANA	September 15, 2020
BACHANNA YOUTH ASSOCIATION Vs. M. MURALIDHAR	January 9, 2020
BACHIREDDY SRIKANTH REDDY Vs. G. SUDHA SUDHARSHANAMMA	September 23, 2020
BADAVATH LEELA Vs. STATE OF TELANGANA AND ORS.	August 20, 2020
BADDAM VENKAT REDDY Vs. STATE OF TELANGANA	September 2, 2020
BADHE ANIL PREM KUMAR Vs. STATE OF TELANGANA	January 27, 2020
BAGLEKAR AKASH KUMAR Vs. STATE OF TELANGANA	September 4, 2020
BAINI RAGHAVENDRA Vs. STATE OF TELANGANA	December 9, 2020
BAIRI RAMULU Vs. V.ANIL KUMAR, I.A.S	February 20, 2020
BAIRU ANJAIAH Vs. STATE OF TELANGANA	January 22, 2020
BAJI RAO Vs. STATE OF TELANGANA	July 15, 2020
BALAJI REXINE GOODS Vs. ASSISTANT COMMISSIONER	July 24, 2020
BALLA SHANTHI PRASAD Vs. STATE OF TELANGANA	October 9, 2020
BALMOORI VENKAT NARSING RAO Vs. UNION OF INDIA	September 15, 2020
BANALA KRISHNA CHARY Vs. GOVERNMENT OF TELANGANA	July 14, 2020
BANDARI BALA KRISHNA Vs. VEERA VEERAIAH	February 5, 2020
BANDARI DEEPRAJ Vs. STATE OF TELANGANA	January 3, 2020
BANDARU VENKANNA BABU Vs. L.RAVINDER GOUD	July 21, 2020
BANDHANADHAM PRUDHVIRAJU Vs. STATE OF TELANGANA	September 4, 2020
BANOTH GAJANLAL Vs. STATE OF TELANGANA	September 1, 2020
BANOTH MOHAN SINGH Vs. STATE OF TELANGANA	September 4, 2020
BANOTH RAVI Vs. STATE OF TELANGANA	March 10, 2020
BANOTH VENKANNA Vs. STATE OF TELANGANA	July 9, 2020
BANTU MANEMMA Vs. STATE OF TELANGANA	September 23, 2020
BARGU SHANKARAMMA Vs. STATE OF TELANGANA	July 20, 2020
BASA JAGADISHWAR RAO Vs. BASA RAJESHWAR RAO	November 2, 2020
BASETTI ASHOK Vs. STATE OF TELANGANA	January 28, 2020
BATHULA ANJI REDDY Vs. STATE OF TELANGANA	January 20, 2020
BATTU SOMAIAH Vs. STATE OF TELANGANA	January 28, 2020
BATTULA RAJAVEERU Vs. STATE OF TELANGANA	July 16, 2020
BEERAVALLI VENKAT SAI RAM REDDY Vs. PR. COMMISSIONER OF INCOME TAX 1	January 8, 2020
BEGAN RAVIDER RAVI Vs. STATE OF TELANGANA	December 14, 2020
BEHARA SHASHIBHUSHAN RAO Vs. STATE OF TELANGANA	September 23, 2020
BELLEZZA APARTMENTS OWNERS Vs. STATE OF TELANGANA	November 26, 2020
BENJWAL SANJAY KUMAR Vs. STATE OF TELANGANA	January 6, 2020
BHAGYALAXMI ELECTROPLAST PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE	October 8, 2020
BHANU PRASAD VARIGANJI Vs. STATE OF TELANGANA	March 16, 2020
BHARAT HEAVY ELECTRICALS LTD Vs. BHUVANESHWAR POWER PRIVATE LTD	January 8, 2020
BHARATHI VNL SRIDHARA Vs. STATE OF TELANGANA	February 17, 2020
BHARATIYA ROAD LINES PRIVATE LIMITED Vs. STATE OF TELANGANA	October 20, 2020
BHARGAVI INFRATECH PVT LTD Vs. NEW CONSOLIDATED CONSTRUCTION CO.LTD	March 12, 2020
BHAVANA JAWHARE Vs. SIDDHARTH JAWHARE	December 28, 2020
BHAVIN KIRTIKUMAR MEHTA Vs. STATE OF TELANGANA	December 9, 2020
BHEEMSHETTI SRIDHAR Vs. STATE OF TELANGANA	September 15, 2020
BHIMINENI DIVYA Vs. INDIAN SCHOOL OF BUSINESS	September 21, 2020
BHIMSEN TYAGI Vs. STATE OF TELANGANA AND ORS.	August 27, 2020
BHUKYA HOMJI NAIK Vs. STATE OF TELANGANA	February 11, 2020
BHUKYA MANGILAL Vs. STATE OF TELANGANA	September 17, 2020
BINJUSARIA ISPAT PRIVATE Vs. AMIT KUMAR AGARWAL	March 2, 2020
BODA LAXMI Vs. STATE OF TELANGANA	November 12, 2020
BODARI KRISHNA KUMARI Vs. B. NARSIMHA	March 10, 2020
BOGOLU NAGENDRA BABU Vs. STATE OF TELANGANA	January 29, 2020
BOMBOTHULA PADMA Vs. STATE OF TELANGANA	September 30, 2020
BOMMAGANI SHARADHA Vs. STATE OF TELANGANA	January 30, 2020
BONTHA PRAKASH Vs. STATE OF TELANGANA	January 28, 2020
BONTHA PRASAD Vs. STATE OF TELANGANA	January 28, 2020
BOORLA AMARNATH B.KANTHAIAH Vs. STATE OF TELANGANA	February 10, 2020
BORELLI SRINIVAS Vs. STATE OF TELANGANA	November 27, 2020
BORELLI SRINIVAS Vs. STATE OF TELANGANA	November 24, 2020
BUDIDHA KARTHIK Vs. STATE OF TELANANA	December 8, 2020
BURA NARENDER GOUD Vs. STATE OF TELANGANA	January 22, 2020
BURRA VENUGOPAL GOUD Vs. STATE OF TELANGANA	September 16, 2020
BVG INDIA LIMITED Vs. VIJAI ELECTRICALS LIMITED	January 8, 2020
C. KALYAN Vs. PRL SECRETARY, REVENUE DEPT, HYD	December 15, 2020
C. MAHENDER AND ORS. Vs. POTTISREERAMULU TELUGU UNIVERSITY AND ORS.	April 21, 2020
C. MURALIMOHAN SASTRY Vs. DEBTS RECOVERY TRIBUNALI	January 7, 2020
C. PARASURAM Vs. STATE OF TELANGANA	October 1, 2020
C.MRUDHU BHASHINI CHERISHMA CHELI Vs. KARUNAKANTI SATHAIAH	February 12, 2020
C.VENUGOPAL REDDY Vs. STATE OF A.P.	January 10, 2020
CH RAMULU Vs. STATE OF TELANGANA	September 4, 2020
CH SHASIDHAR Vs. STATE OF TELANGANA	October 5, 2020
CH. BHOOLAXMI Vs. APSRTC, HYD	February 6, 2020
CH. MANJULA Vs. STATE OF TELANGANA	February 18, 2020
CHADALAVADA RAJESHWARI Vs. P. P.	March 10, 2020
CHAKALI BASSAMMA Vs. STATE OF A. P.	December 18, 2020
CHALLAGULLA SATYANARAYANA Vs. CHALLGULLA RAGHVAIAH	January 22, 2020
CHAMLE PARVATHI DILIP Vs. STATE OF TELANGANA	February 13, 2020
CHANDAN SINGH Vs. UNION OF INDIA	September 4, 2020
CHANDETI SUDHAKAR Vs. STATE OF TELANGANA	April 29, 2020
CHANDRA SEKHAR REDDY Vs. VIJAYALAKSHMI SAMUDRALA	February 7, 2020
CHANDRASHEKAR AND CO Vs. ENGINEERING PROJECTS INDIA LIMITED	December 7, 2020
CHANDU NAIK DHARAVATH Vs. STATE OF TELANGANA	January 30, 2020
CHEEKATI RAVI TEJA Vs. STATE OF TELANGANA	December 15, 2020
CHENNAMANENI VIDYASAGAR RAO Vs. STATE OF TELANGANA	December 15, 2020
CHENNUPATI MARUTHI DEVI Vs. CHERUKURI LAKSHMI MANASA	January 31, 2020
CHERALA ARUNDHATHI Vs. CHERALA PRAMOD KUMAR	June 9, 2020
CHETKURI SHIVARAJU Vs. STATE OF AP	February 12, 2020
CHILAKA INDUSTRIES Vs. COMMERCIAL TAX OFFICER	December 16, 2020
CHINNALA RANGAMMA Vs. STATE OF TELANGANA	October 6, 2020
CHINTALA SRINIVAS SRINU Vs. STATE OF TELANGANA	December 14, 2020
CHINTALAPATI KRISHNA MURTHY ANOTHER Vs. RAZIA SULTANA	March 6, 2020
CHINTAMANI PARSWANATH ENTERPRISES Vs. COMMERCIAL TAX OFFICER	September 29, 2020
CHITTIREDDY SADHAKAR REDDY Vs. STATE OF TELANGANA	February 13, 2020
CITIZEN WELFARE SOCIETY Vs. STATE OF TELANGANA	September 3, 2020
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. Vs. THE APPELLATE AUTHORITY AND ORS.	May 4, 2020
COLLECTOR Vs. A. L. SRINIVAS	August 26, 2020
COLONIAL CONSTRUCTION PVT LTD Vs. NARAYANAM NAGESWAR RAO	November 12, 2020
COMMERCIAL STEEL COMPANY Vs. ASSISTANT COMMISSIONER	March 4, 2020
COUNTRY SIDE REALTORS INDIA PVT. LTD. Vs. STATE OF TELANGANA	July 16, 2020
D MANIK REDDY Vs. STATE OF TELANGANA	September 1, 2020
D RAMCHANDER SRI BUGGAIAH Vs. STATE OF TELANGANA	February 4, 2020
D. PULLAIAH Vs. STATE OF A.P.	January 10, 2020
D. SATHISH REDDY Vs. STATE OF TELANGANA	October 12, 2020
D. SUDHAKAR REDDY Vs. THE JOINT COLLECTOR	September 1, 2020
D. VINOD KUMAR Vs. STATE OF TELANGANA	October 12, 2020
D.PADMAJA Vs. STATE OF TELANGANA	January 30, 2020
D.PRAVEEN Vs. NATIONAL INSURANCE CO LTD	February 19, 2020
D.RAJANNA S/O BAJANNA Vs. S.NAGESH	March 11, 2020
D.SAMPATH Vs. BIOLOGICAL E LIMITED	January 2, 2020
D.VAISHNAVI Vs. STATE OF TELANGANA	January 24, 2020
DAREDDY VINEETH REDDY Vs. DAREDDY VENU GOPAL REDDDY	November 27, 2020
DASA BIKSHAMAIAH AND ORS. Vs. THE AUTHORISED OFFICER, CANARA BANK AND ORS.	November 23, 2020
DASARI SANDEEP Vs. STATE OF TELANGANA	October 1, 2020
DASARI SANTOSH PAVAN KUMAR Vs. STATE OF TELANGANA	September 2, 2020
DAWOOD BOAM Vs. STATE OF TELANGANA	December 8, 2020
DE DIETRICH PROCESS SYSTEMS INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	November 12, 2020
DEFENCE ELECTRONICS RESEARCH LABORATORY Vs. UNION OF INDIA	February 10, 2020
DEPOT MANAGER, APSRTC Vs. M.N.REDDY	January 30, 2020
DHANAVATH RAVINDRA NAIK Vs. STATE OF TELANGANA	December 21, 2020
DHEEKONDA SRIDHAR Vs. STATE OF TELANGANA	December 29, 2020
DHOPESHWAR AND SONS Vs. STATE TAX OFFICER	December 16, 2020
DIGI CABLE NETWORK INDIA LTD Vs. DEPUTY STATE TAX OFFICER	August 17, 2020
DILIP KUMAR Vs. ASSISTANT COMMISSIONER	September 28, 2020
DODDABOINA NARSAMMA Vs. STATE OF TELANGANA	September 17, 2020
DOKURI SATHEMMA Vs. STATE OF TELANGANA	March 3, 2020
DOMMETI VENKATA SWAMY Vs. SATE OF TELANGANA	September 21, 2020
DONAVALLI NAGENDER RAO Vs. STATE OF TELANGANA	January 6, 2020
DR. KOTA GANGADHAR REDDY Vs. CH. V. S. N. BABJI	January 24, 2020
DRF EMPLOYEES WELFARE SOCIETY AND ORS. Vs. V. SWAMINATHAN	February 18, 2020
DUDI SRIKANTH Vs. STATE OF TELANGANA	December 14, 2020
DUGYALA DEVENDER RAO Vs. STATE OF TELANGANA	September 28, 2020
DUMPA NARESH Vs. STATE OF TELANGANA	January 28, 2020
DURGA BAI Vs. AYYUB BEGUM	June 8, 2020
DVR ESTATES DEVELOPERS AND CONTRUCTION Vs. STATE OF TELANGANA	March 11, 2020
E.FELIX Vs. PARUS HEAVY CARRIERS	January 10, 2020
E.J. DAVID Vs. ADDITIONAL COLLECTOR, SANGAREDDY DIVISION	December 15, 2020
E.SRIRAMULU Vs. STATE OF TELANGANA	January 31, 2020
ERUKALA KANDELA POCHAIAH Vs. STATE OF TELANGANA	February 18, 2020
ESMARIO EXPORT ENTERPRISES Vs. UNION OF INDIA	February 20, 2020
ETNENI PADMA Vs. ETNENI VENKATESWARLU	February 3, 2020
EUPHORIC IMPORTS AND EXPORTS Vs. COMMERCIAL TAX OFFICER	February 27, 2020
FAE FRANCIS COUNTRY OF ORIGIN Vs. IVORY COAST	September 30, 2020
FAR N PAR (INDIA) PVT. LTD. Vs. GALT PHARMA EXPORTS PVT. LTD.	June 26, 2020
FATIMA NOORAIYN TUBA Vs. THE STATE OF TELANGANA AND ORS.	November 9, 2020
FISHERMAN COOPERATIVE SOCIETY Vs. STATE OF TELANGANA	September 15, 2020
FUTECH PROJECTS INDIA PVT LTD Vs. STATE OF TELANGANA	November 19, 2020
G. CHANDRA SEKHAR REDDY Vs. STATE OF TELANGANA	September 28, 2020
G. GLORIA Vs. STATE OF TELANGANA	April 27, 2020
G. GNANESHWAR Vs. STATE OF A. P.	June 11, 2020
G. H. RAO Vs. JOINT COLLECTOR, MAHABUBNAGAR	June 8, 2020
G. INDIRA KRISHNA REDDY Vs. SAGAM PADMA	October 14, 2020
G. KONDALA RAO Vs. STATE OF TELANGANA	September 29, 2020
G. KRISHNA Vs. STATE OF TELANGANA	May 19, 2020
G. KRISHNA REDDY Vs. STATE OF TELANGANA	December 15, 2020
G. L. KEDHAR NATH Vs. STATE OF TELANGANA	September 11, 2020
G. NAGANNA Vs. STATE OF ANDHRA PRADESH	August 18, 2020
G. RAJ GOPAL CHARY Vs. STATE OF TELANGANA	September 3, 2020
G. SRIKANTH GOUD Vs. STATE OF TELANGANA	December 9, 2020
G. SRINIVASA CHARY Vs. STATE OF TELANGANA	August 7, 2020
G. SUDHAKAR REDDY Vs. THE STATE OF TELANGANA AND ORS.	April 21, 2020
G. SUNEETHA Vs. UNION OF INDIA AND ORS.	July 16, 2020
G. TUHIN KUMAR Vs. STATE BANK OF INDIA AND ORS.	April 21, 2020
G.C.JEET Vs. HOTEL PALACE	February 10, 2020
G.LAKSHMI Vs. BENHUR MAHESH DUTT EKKA	February 28, 2020
G.MANJULA Vs. G.BALA KRISHNA	January 10, 2020
G.MUTHAIAH Vs. ALL CONCERNED	February 19, 2020
G.RAMAKISHAN Vs. DIST. COLLECTOR, MNAGAR	January 10, 2020
G.RAMULU Vs. STATE OF A.P.	January 10, 2020
G.VENKATESWARA RAO Vs. STATE OF TELANGANA	January 29, 2020
GADDI GANGI REDDY Vs. STATE OF TELANGANA AND ORS.	October 13, 2020
GADEGONI DAYAKAR Vs. STATE OF TELANGANA	September 4, 2020
GADHEVENI MEENA KUMARI Vs. MERUGU VENKATESH	February 5, 2020
GADIPARTHI SRI LAKSHMI Vs. STATE OF TELANGANA	September 28, 2020
GALORE LNFRATECH PVT. LTD. Vs. SEW KRISHNANAGAR BHARAMPORE HIGHWAYS LTD.	June 9, 2020
GANAPURAM RAGHU Vs. STATE OF TELANGANA	September 9, 2020
GANDAMALLA ISTHAIR Vs. DISTRICT ELECTION AUTHORITY	February 18, 2020
GANDIKOTA MALLESH Vs. STATE OF TELANGANA	February 14, 2020
GANGOTHRI METAL INDUSTRY,HYDERABAD Vs. HYDERABAD METROPOLITAN DEVELOPMENT	December 21, 2020
GANJI VENKATESHAM Vs. STATE OF TELANGANA	December 22, 2020
GANTA JAI KUMAR Vs. STATE OF TELANGANA	May 20, 2020
GANTA SRINIVASA RAO Vs. THE STATE OF TELANGANA AND ORS.	June 15, 2020
GANTA SWETHA Vs. STATE OF TELANGANA	October 5, 2020
GARIKIPATI BULLI NAYANA Vs. M.S.R. HOUSING AND RESORTS PRIVATE LIMITED AND ORS.	July 30, 2020
GARREPELLI SADANANDAM Vs. STATE OF TELANGANA	February 27, 2020
GARUDA TRUCKS Vs. STATE OF TELANGANA	February 4, 2020
GATTU MUKKA NIKHITHA Vs. GATTU ARAVIND	February 20, 2020
GATTU VAMAN RAO Vs. STATE OF A. P.	June 4, 2020
GENERAL MANAGER,SINGARENI COLLIERIES COMPANY Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL-CUM-LABOR COURT	January 22, 2020
GHANSHYAM SHARMA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	August 20, 2020
GHULAM SANDANI Vs. STATE OF TELANGANA	February 6, 2020
GINNI RAJESWARI Vs. SOUTH CENTRAL RAILWAY	January 3, 2020
GINNIGORLA RAMA RAO Vs. STATE OF TELANGANA	September 24, 2020
GITIKA DUTTA Vs. STATE OF TELANGANA	September 15, 2020
GOLANUKONDA KARUNAKAR Vs. A.P.GRAMEENA VIKAS BANK	January 9, 2020
GOLKONDA UMA DEVI Vs. ENTI MANJULA	February 18, 2020
GORIKAPOODI JOHN ASHEER Vs. STATE OF TELANGANA	December 18, 2020
GORRE LAXMI Vs. STATE OF TELANGANA	November 10, 2020
GOSIKA VEERAIAH Vs. UNION OF INDIA	February 5, 2020
GOVINDA DEVI Vs. STATE OF TELANGANA AND ORS.	June 25, 2020
GRACE MALLIKA RAJ KUMAR Vs. UNION OF INDIA	February 20, 2020
GSR CONSTRUCTIONS Vs. STATE OF TELANGANA	November 19, 2020
GUDIPATI EKO NARAYANA Vs. VALLAPUREDDY RAVINDER REDDY AND ORS.	August 13, 2020
GUDU SAHEB Vs. SHAIK KHASIM SAHEB	February 4, 2020
GUDUR SANDEEP REDDY Vs. STATE OF TELANGANA	December 2, 2020
GUDURU ASHWINI Vs. STATE OF TELANGANA	September 9, 2020
GUGULOTH SANTOSH NAIK Vs. THE STATE OF TELANGANA AND ORS.	December 23, 2020
GUJJARI PADMA Vs. CHEGURI SRINIVAS	February 10, 2020
GULAM MOHAMMED FEROZ Vs. STATE OF TELANGANA	November 20, 2020
GULAM MOHAMMED MIR HASAN ALI ZUBAIR NAWAB Vs. STATE OF TELANGANA	September 10, 2020
GUNDALA MALLIKA Vs. STATE OF TELANGANA	January 21, 2020
GUNDEPURI SWARUPA Vs. TELANGANA STATE PUBLIC SERVICE COMMISSION	February 3, 2020
GURRALA BALARAJU Vs. AILENI LAVANYA	September 23, 2020
GURRALA SRINIVASA RAO Vs. STATE OF TELANGANA	October 21, 2020
H. ANURADHA AND ORS. Vs. CANARA BANK AND ORS.	October 9, 2020
H. SHIVAJI RAO Vs. T. NARSIMLU	June 22, 2020
HABEEB TAYYAB Vs. STATE OF TELANGANA	August 6, 2020
HARINATH ENTERPRISES Vs. STATE OF TELANGANA	January 21, 2020
HARSHA TIPIRNENI Vs. POOJA TIPIMENI	December 4, 2020
HASSAN MOHAMMED Vs. STATE OF TELANGANA	November 24, 2020
HELMA NAIK PRASAD Vs. STATE OF TELANGANA	November 25, 2020
HEREKAR SHANKAR LAL Vs. STATE OF TELANGANA	November 17, 2020
I KON ASSOCIATES Vs. STATE OF TELANGANA	October 8, 2020
I. BALAMANI Vs. TELANGANA ROAD TRANSPORT	March 4, 2020
I. STELLA Vs. STATE OF TELANGANA	October 6, 2020
I. V. SRINIVASA RAO Vs. STATE OF TELANGANA	September 3, 2020
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. Y MALLESH	November 12, 2020
ICOMM TELE LTD. Vs. BHARATH SANCHAR NIGAM LTD	June 19, 2020
ILLAPOGU PADMA Vs. STATE OF TELANGANA	September 11, 2020
INAPANURI PRABHAKAR RAO Vs. STATE OF TELANGANA	September 4, 2020
INDOCO REMEDIES LIMITED Vs. COMMERCIAL TAX OFFICER	February 3, 2020
INDU EASTERN PROVINCE PROJECTS PRIVATE LTD. Vs. TELANGANA HOUSING BOARD	June 9, 2020
INDUSTRIES AND SPIRITS (P) LTD. Vs. ALLIED BLENDERS AND DISTILLERS PVT. LTD.	September 1, 2020
INFRAPROJECTS MAURITIUS LIMITED AND ANOTHER Vs. NAVAYUGA ENGINEERING COMPANY LIMITED AND 5 OTHERS	September 1, 2020
INSTITUTE OF FRANCISCAN SISTERS OF MARY Vs. STATE OF TELANGANA	September 3, 2020
IRCON INTERNATIONAL LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	June 9, 2020
ISHAQ BIN SALEH Vs. STATE OF TELANGANA	April 3, 2020
ISHOO NARANG Vs. STATE OF TELANGANA	December 22, 2020
ISLAVATH SHANKER Vs. STATE OF TELANGANA	December 18, 2020
ISM FOCAL POINT Vs. MEDICO ABROAD	March 16, 2020
ISSAR PHARMACEUTICALS PVT. LTD Vs. A. RAMAIAH	October 1, 2020
ISTTM INDIA PRIVATE LIMITED Vs. ENGINEERING STAFF COLLEGE	June 15, 2020
ITHAMARAJU RAMABAI Vs. STATE OF TELANGANA	February 4, 2020
ITTIREDDY MANGAVVA Vs. STATE OF TELANGANA	July 10, 2020
J. JANGAIAH Vs. UCO BANK	September 17, 2020
J.RAMAKRISHNA Vs. UNION OF INDIA	December 4, 2020
J.SHYAMSUNDER REDDY Vs. STATE OF TELANGANA	February 5, 2020
J.SRILAXMI ANURADHA KATIKE Vs. STATE OF TELANGANA	January 29, 2020
JADAV BADRU Vs. STATE OF TELANGANA	September 18, 2020
JAI SANTOSHIMATHA REALTORS Vs. V. RAVI KUMAR AND ORS.	May 19, 2020
JAIHIND GREEN FIELDS PVT LTD Vs. SHANKAR HILLS PLOTS	September 2, 2020
JALARAM PLASTICS Vs. COMMERCIAL TAX OFFICER	December 16, 2020
JAMMIGUMPUULA KIRAN KUMAR Vs. STATE OF TELANGANA	September 23, 2020
JAMPALA PADMA Vs. STATE OF TELANGANA	November 18, 2020
JANGAM TILAK RAJ Vs. STATE OF TELANGANA	September 30, 2020
JANGONI VIJENDER Vs. STATE OF A.P.	January 21, 2020
JASVINDER KOUR SALUJA Vs. STATE OF TELANGANA	December 14, 2020
JEETESH AGARWAL Vs. SAVITRI HIRALAL AND ANOTHER	November 18, 2020
JERRIPOTHULA LOVA RAJU ANNA Vs. UNION OF INDIA	December 10, 2020
JETTAGONI BOJJAMMA Vs. M. MARAIAH	February 27, 2020
JETTI SANDHAYA RANI Vs. STATE OF TELANGANA	November 3, 2020
JINAKI LAXMAN RAO LAXMAN Vs. STATE OF TELANGANA	November 11, 2020
JMJ HOMES INDIA PVT LTD AND ANOTHER Vs. STATE OF TELAGANA AND 9 OTHERS	September 1, 2020
JOGANNAGARI SHIVA SHANKAR REDDY Vs. STATE OF TELANGANA	March 10, 2020
JOSEPH SRIHARSHA & MARY INDRAJA EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA	September 29, 2020
JOSEPH SRIKANTH REDDY Vs. STATE OF TELANGANA	March 2, 2020
JUMBARTHI ARUN KUMAR Vs. JUMBARTHI MAMATHA SAMATHA	January 31, 2020
JUPALLY MEGHANATH Vs. STATE OF TELANGANA	February 4, 2020
JYOTHI BAIRAIAH Vs. OGGE GAJULA SIDDAIAH	February 4, 2020
K N MURTHY Vs. SURENDER BANTIA PREMRAJ SURENDER	March 12, 2020
K SREENU VENKATA RATNAM Vs. STATE OF TELANGANA	February 6, 2020
K VASANTHA Vs. MOHAMMED MAQSOOD	January 2, 2020
K. BABU Vs. STATE OF TELANGANA AND ORS.	September 4, 2020
K. BALARAMA RAJU Vs. UNION OF INDIA	August 27, 2020
K. C. V. R. INFRA PROJECTS PRIVATE LIMITED Vs. JRC, K.C.V.R. PROJECTS	September 29, 2020
K. DAMLA Vs. STATE OF TELANGANA AND ORS.	July 30, 2020
K. EBNEZER Vs. THE STATE OF TELANGANA	September 4, 2020
K. GIRI Vs. STATE OF TELANGANA	September 3, 2020
K. KUMARASWAMY Vs. STATE, ACB	March 18, 2020
K. NARAYANA Vs. THE CHIEF COMMISSIONER OF LAND ADMINISTRATION AND ORS.	August 5, 2020
K. NAVEEN REDDY Vs. STATE OF TELANGANA	March 10, 2020
K. PRABHAKAR REDDY Vs. THE STATE OF TELANGANA AND ORS.	September 8, 2020
K. RADHADEVI Vs. STATE OF TELANGANA	October 6, 2020
K. RAJYA LAKSHMI Vs. STATE OF TELANGANA	December 7, 2020
K. SAI SRI Vs. MURALI	September 3, 2020
K. SAILENDRA Vs. NATIONAL COMPANY LAW TRIBUNAL	September 17, 2020
K. SATYANARAYANA REDDY Vs. STATE OF TELANGANA	December 17, 2020
K. SAVITA Vs. STATE OF TELANGANA	September 15, 2020
K. SHIVA CHARAN Vs. GOVERNMENT OF INDIA	January 24, 2020
K. SWETHA KUMARI Vs. K. ANANTHA RAM REDDY	February 20, 2020
K. V. RAO Vs. STATE OF TELANGANA	September 7, 2020
K.A.NELSON FREDRICK Vs. PITLA YELLAIAH YELLAM	September 4, 2020
K.AROAH Vs. ACB	January 29, 2020
K.BHARATHI Vs. STATE OF TELANGANA	February 15, 2020
K.BRAHMANANDAM GOUD Vs. STATE OF TELANGANA	February 11, 2020
K.CHANDRA SEKHAR Vs. STATE OF ANDHRA PRADESH	February 3, 2020
K.DEVENDER S/O.MEENAIAH Vs. STATE OF TELANGANA	January 7, 2020
K.KAMALAMMA Vs. CHAKALI SARASWATHI	January 28, 2020
K.MAHIPAL REDDY Vs. STATE OF TELANGANA	February 7, 2020
K.SUMATHI SUMATHAMMA Vs. SAROJINI	January 22, 2020
K.SUNEETHA RANI Vs. UNIVERSITY OF HYDERABAD	December 22, 2020
K.VENKATESH Vs. SWAMY VIVEKANANDA EDUCATIONAL SOCIETY	March 12, 2020
KACHAKAYALA SRINIVAS Vs. STATE OF TELANGANA	September 16, 2020
KAJAL Vs. STATE OF TELANGANA	June 25, 2020
KAKI VANI PRIYA Vs. STATE OF TELANGANA	October 13, 2020
KALAL SUGUNA Vs. A.P. HOUSE BOARD	January 9, 2020
KALEESUWARI REFINERY PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	December 16, 2020
KALLEM MARAIAH Vs. STATE OF TELANGANA	February 12, 2020
KALVA VIJAY LAKSHMI Vs. STATE OF TELANGANA	September 8, 2020
KAMBAM LAKHSMI DEVI Vs. STATE OF TELANGANA	January 6, 2020
KAMLESH STEELS Vs. DEPUTY STATE TAX OFFICER, IDA GANDHINAGAR CIRCLE, HYDERABAD RURAL, HYDERABAD	November 11, 2020
KAMMAGARI MADHAVA REDDY Vs. STATE OF A.P.	January 22, 2020
KANANEBOINA KAMALA Vs. HARISH PRATHAP REDDY	February 18, 2020
KANDAKATLA KRISHNA REDDY Vs. STATE OF TELANGANA	December 16, 2020
KANDHUKURI KONDAIAH Vs. STATE OF TELANGANA	January 29, 2020
KANDIKANTI SRIKANTH Vs. STATE OF TELANGANA	November 18, 2020
KANNEKANTI YADAGIRI Vs. STATE OF TELANGANA	September 24, 2020
KARAKAPALLY PUSPARAJU Vs. THE STATE OF TELANGANA AND ORS.	August 13, 2020
KARIM NAWAZ ALLADIN Vs. MANIZA JUMABHOY	October 7, 2020
KARNATI SHANKAR Vs. STATE OF TELANGANA	February 24, 2020
KARVY STOCK BROKING LIMITED Vs. THE UNION OF INDIA	August 26, 2020
KATAKAM JYOTHI Vs. DEPUTY GENERAL MANAGER	September 7, 2020
KATANGOOR SRINIVASA REDDY Vs. STATE OF TELANGANA	October 6, 2020
KATTA SANJEEVA REDDY Vs. STATE OF TELANGANA	September 23, 2020
KAVALI NIRMALAMMA Vs. BANDALA BALRAJ AND 4 OTHERS	November 11, 2020
KAVALI NIRMALAMMA Vs. KAILAS INDUSTRIAL GAGES LTD.	June 16, 2020
KAVALI SWAPNA Vs. STATE OF TELANGANA	February 13, 2020
KEDARNATH MAHAPATRA Vs. UNION OF INDIA	May 4, 2020
KEVAL CHAND KUMAWATH Vs. STATE OF TELANGANA	November 20, 2020
KHAISAR SABIHA Vs. YOGESH AGARWAL	February 17, 2020
KHAJA NAYEEMUDDIN Vs. STATE OF TELANGANA AND ORS.	August 11, 2020
KHATIGHAR SHANKAR RAO Vs. STATE OF TELANGANA	September 7, 2020
KIRAN KUMAR DHAPPURI Vs. STATE OF TELANGANA	March 2, 2020
KIRAN KUMAR MITTAPALLI, Vs. STATE OF TELANGANA	November 17, 2020
KMC CONSTRUCTIONS LTD. Vs. PRINCIPAL COMMISSIONER OF CENTRAL TAX	October 20, 2020
KNND ASSOCIATES PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	September 30, 2020
KODAMANCHILI KUMAR Vs. STATE OF TELANGANA	December 18, 2020
KODIPELLI GOPAL REDDY Vs. STATE OF TELANGANA	October 13, 2020
KODIREKKA SITHA Vs. STATE OF TELANGANA	January 30, 2020
KODURI SURESH BABU Vs. STATE OF TELANGANA	October 6, 2020
KOLAGANI RAVI Vs. STATE OF TELANGANA	September 23, 2020
KOLISETTY KRISHNAIAH Vs. ABDULLAH MOHD ABDULLAH KHADRI	November 24, 2020
KOLLURU KAILASH KUMAR Vs. STATE OF TELANGANA	January 8, 2020
KOMIREDDY LINGA REDDY AND ORS. Vs. STATE OF TELANGANA AND ORS.	October 13, 2020
KOMMU PRASAD Vs. STATE OF TELANGANA	February 7, 2020
KONDA SUBHASHINI Vs. STATE OF TELANGANA	January 30, 2020
KONDAKALA CHANDRAIAH Vs. PYATA SUDARSHNAM	September 11, 2020
KONDAL RAO GAJAWADA Vs. A.DAMODAR REDDY	July 2, 2020
KONDAPURAM ASHOK Vs. R.SRINIVAS REDDY	February 5, 2020
KONDE LAVANYA Vs. KONDE NAVEEN KUMAR	February 26, 2020
KONETY HEMANTH KUMAR Vs. STATE OF TELANGANA	January 23, 2020
KONURU RADHA KRISHNA Vs. SOUTHERN POWER DISTRIBUTION	July 13, 2020
KOPALLE VENU GOPAL Vs. P.SUBRAHMANYA PRASAD	September 28, 2020
KOPPULA RAJASEKHAR Vs. ARUNA SHARMA	November 27, 2020
KORE RAJU Vs. STATE OF TELANGANA	September 29, 2020
KOREPU RAJALINGAM Vs. STATE OF TELANGANA	October 9, 2020
KORVI RAMESH Vs. STATE OF TELANGANA	December 11, 2020
KOSHER PHARMACEUTICAL PRIVATE LIMITED Vs. STATE OF TELANGANA	September 1, 2020
KOTAMARTHI SURESH Vs. STATE OF TELANGANA	November 16, 2020
KOTHAGULLA VENKATA RAMA RAO Vs. STATE OF TELANGANA	September 29, 2020
KOVALAKONDA RAMA KRISHNA Vs. E. KRISHNA AND ORS.	March 2, 2020
KRISHNA PROVISIONS Vs. VEENA G.VASWANI	January 9, 2020
KUDIKATA RAJAVEERU Vs. VIKAS RAJ, IAS	March 6, 2020
KUMARI RAJANI Vs. STATE OF TELANGANA	December 9, 2020
KUNARAPU RAJALINGU Vs. STATE OF TELANGANA	January 21, 2020
KUNRU VAMSHI GOUD Vs. STATE OF TELANANGANA	November 11, 2020
KURAKULA JAMPAIAH Vs. STATE OF A. P.	March 10, 2020
KURAMA ANAND PRAKASH Vs. STATE OF TELANGANA	January 22, 2020
KURAPATI JAYA KUMAR Vs. STATE OF TELANGANA	December 24, 2020
KURSAM SAMMAKKA Vs. A. SRINIVAS	February 5, 2020
KUTHALI NARESH Vs. STATE OF TELANGANA	January 30, 2020
KYASA SANTHOSH Vs. STATE OF TELANGANA	November 27, 2020
L G AGRO INDUSTRIES Vs. ASSISTANT COMMISSIONER	August 26, 2020
L. MOHAN RAO Vs. DEPUTY DIRECTOR OF TRIBAL WELFARE AND ORS.	January 22, 2020
LAGHUVARAPU SUDHARANI Vs. G. HANUMANTHU	October 14, 2020
LAND ACQUISITION OFFICER Vs. P.SAROJINI	March 3, 2020
LAND ACQUISITION OFFICER Vs. K.LAXMI PRASAD	March 3, 2020
LAND ACQUISITION OFFICER Vs. BHEEMARJUN REDDY	January 7, 2020
LAND ACQUISITION OFFICER Vs. M.SANJEEV REDDY	January 7, 2020
LANTU CHANDRASHEKAR Vs. A. HARI PRASAD REDDY	November 12, 2020
LANTU CHANDRASHEKHAR Vs. A. HARI PRASAD REDDY	November 12, 2020
LATIFUDDIN MOHAMMED MOHD LATEEFUDDIN Vs. STATE OF TELANGANA	January 29, 2020
LAVANYA Vs. RAGAVENDRA GOUD	January 9, 2020
LIBERTY GENERAL INSURANCE LTD. Vs. MD. HASEENA AND ORS.	July 6, 2020
LILNGALA NARENDER REDDY Vs. STATE OF A.P.	January 24, 2020
LINGAIAH MIRYALA Vs. TELANGANA ADMISSION FEE REGULATORY COMMITTEE	October 8, 2020
LINGAM NAGIREDDY Vs. LINGAM ANVESH REDDY	January 30, 2020
LINK INTERNATIONAL TRAVEL AGENCY AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS,CENTRAL EXCISE AND SERVICE TAX	October 6, 2020
M RAJU Vs. TSRTC REP	September 9, 2020
M. A. QUADEER Vs. HIGH COURT FOR THE STATE OF TELANGANA	March 6, 2020
M. CHANDER NAIK Vs. STATE OF TELANGANA	October 13, 2020
M. DIVYA Vs. STATE OF TELANGANA	March 3, 2020
M. JAYANATH KUMAR Vs. STATE OF TELANGANA	December 9, 2020
M. K. AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICERI	November 12, 2020
M. KANNAGI Vs. STATE OF TELANGANA	September 21, 2020
M. KOTESWARA RAO Vs. STATE OF TELANGANA	October 1, 2020
M. LAKSHMAN Vs. STATE OF TELANGANA	November 27, 2020
M. LAKSHMI Vs. TSRTC	September 16, 2020
M. MADHUSUDAN Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION	September 21, 2020
M. N. JAGADEESH Vs. G. RACHAIAH	November 27, 2020
M. NAGALAKSHMI Vs. UNION OF INDIA	June 16, 2020
M. NAGARAJU Vs. STATE OF TELANGANA	September 7, 2020
M. NAVEEN KUMAR Vs. STATE OF TELANGANA AND ORS.	January 22, 2020
M. PADMAJA Vs. KONDA SAMBI REDDY	June 30, 2020
M. PRABHU Vs. SURESH PURI	June 8, 2020
M. PRADEEP Vs. THE TELANGANA STATE PUBLIC SERVICE COMMISSION AND ORS.	March 2, 2020
M. RAJ SEKHAR, S/O. SRI M.YADAIAH Vs. THE STATE OF TELANGANA	August 11, 2020
M. RAVI Vs. STATE OF TELANGANA	October 1, 2020
M. SUBBA RAO Vs. STATE OF TELANGANA	September 23, 2020
M. SUDARSHAN GOUD Vs. STATE OF TELANGANA	April 24, 2020
M. TIRUMALESH Vs. Y. RAMANA REDDY AND ORS.	June 15, 2020
M.A. ABDUL RASHEED AND ORS. Vs. STATE OF TELANGANA AND ORS.	January 24, 2020
M.A.KALEEM Vs. STATE OF TELANGANA	February 6, 2020
M.JANARDHAN REDDY Vs. STATE OF TELANGANA	July 14, 2020
M.KALYANACHAKRAVARTHY Vs. STATE OF TELANGANA	February 4, 2020
M.KAVITA Vs. STATE OF TELANGANA	March 10, 2020
M.KOUSALYA Vs. UNION OF INDIA	January 3, 2020
M.LAL KRISHNA PRASAD Vs. STATE OF TELANGANA	January 30, 2020
M.RAGHUNANDAN RAO Vs. STATE OF TELANGANA	February 11, 2020
M.RAJI REDDY Vs. UNION OF INDIA	July 9, 2020
M.RAMACHADER Vs. GKC PROJECTS LTD.	January 7, 2020
M.SURENDER Vs. MOHAMMED HASAN BAGAN	March 12, 2020
M/S ARCEDO VENTURES Vs. M/S ASIAN PACIFIC HOLDINGS	June 19, 2020
M/S INDUSTRIES AND SPIRITS P. LTD Vs. M/S ALLIED BLENDERS AND DISTILLERS PVT. LTD.	June 24, 2020
M/S INTEGRATED THERMOPLASTICS LIMITED Vs. STATE OF TELANGANA	April 30, 2020
M/S MANTRI DEVELOPERS PRIVATE LIMITED Vs. G.MOHAN RAO	February 5, 2020
M/S NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAVULA SHANKER @ SHANKER GOUD	June 22, 2020
M/S NISA MATERNITY HOSPITAL Vs. MUNICIPAL COMPLEX	February 3, 2020
M/S RHC VENTURES LTD. Vs. STATE OF TELANGANA	February 14, 2020
M/S SRIKANTH SELECTIONS Vs. ASST COMMISSIONER	January 31, 2020
M/S. ACC LIMITED Vs. ASST COMMISSIONER CT LTU BEGUMPET DIVISION HYDERABAD	April 27, 2020
M/S. AJAX FIORI ENGINEERING INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	July 14, 2020
M/S. CYGNUS INSTITUTE OF GASTROENTEROLOGY Vs. STATE TAX OFFICER	June 17, 2020
M/S. HEALTHCARE REFORMS DOCTORS ASSOCIATION Vs. SPECIAL CHIEF SECRETARY TO GOVERNMENT HEALTH MEDICAL AND FAMILY WELFARE DEPARTMENT	June 19, 2020
M/S. HOTEL NIKHIL SAI INTERNATIONAL BAR AND RESTAURANT Vs. ASSISTANT COMMISSIONER ST AUDIT	June 10, 2020
M/S. INFOSYS LIMITED Vs. DEPUTY COMMISSIONER ST STUIII	June 10, 2020
M/S. KOPALLE PHARMA CHEMICALS P. LTD. Vs. SENIOR INTELLIGENCE OFFICER	May 11, 2020
M/S. M. B. S. IMPEX PRIVATE LIMITED Vs. MINERALS AND METALS TRADING CORPORATION LIMITED	April 29, 2020
M/S. MECTEC Vs. THE DIRECTOR OF INCOME TAX INVESTIGATION	December 28, 2020
M/S. PPS ENVIRO POWER PRIVATE LIMITED Vs. M/S. PANTIME FINANCE COMPANY PVT. LTD.	April 29, 2020
M/S. PROCTER AND GAMBLE HOME PRODUCTS PVT. LTD. Vs. DEPUTY COMMISSIONER OF STATE TAX	June 17, 2020
M/S. R. K. DIGITAL SOLUTIONS Vs. UNION OF INDIA	April 30, 2020
M/S. RAJA PUSHPA PROPERTIES PVT LTD & ANR Vs. B. VENKATAMMA	March 6, 2020
M/S. SIS TELESERVICES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER	July 22, 2020
M/S. SMARTGEN INFRA PVT. LTD. Vs. STATE OF TELANGANA	June 26, 2020
M/S. SONY WHEELS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER AUDIT	July 22, 2020
M/S. SRINI PHARMACEUTICALS PVT. LTD. Vs. UNION OF INDIA	July 6, 2020
M/S. SVR ELECTRO PROJECTS PVT. LTD. Vs. STATE TAX OFFICER	July 10, 2020
M/S. TARA ENTERPRISES Vs. APPELLATE JOINT COMMISSIONER	July 14, 2020
M/S. TWIN CITIES MINERAL WATER PVT. LTD. Vs. COMMERCIAL TAX OFFICER	July 21, 2020
M/S. UMA SHANKAR STAKE RICE INDUSTRY Vs. G. RAMESH	June 29, 2020
M/S. VASAVI AND GP INFRA Vs. D.BHUJALU	August 28, 2020
M/S. VRP TELEMALICS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	June 24, 2020
M/S.PRAGATI GREEN MEADOWS Vs. MS.M.PRANEETHA	February 14, 2020
MACHARLA RAMESH Vs. STATE OF TELANGANA	November 9, 2020
MACHARLA SURESH Vs. STATE OF TELANGANA	January 7, 2020
MADADI KESHAVA REDDY AND ORS. Vs. STATE OF TELANGANA AND ORS.	July 30, 2020
MADARI SHEETHAL Vs. STATE OF TELANGANA	February 3, 2020
MADARI SHEETHAL OR GUDDETI Vs. STATE OF TELANGANA	February 3, 2020
MADDELA ANIL KUMAR Vs. PEDDAPALLY MUNICIPALITY REP	September 9, 2020
MADDELA PRASHANTH KUMAR Vs. STATE OF TELANGANA	September 2, 2020
MADHARAPU TARAVVA TARA Vs. TELANGANA STATE ELECTION COMMISSION	October 6, 2020
MADHU BABU Vs. ABBURI BHARATHI	September 30, 2020
MADUGULA PUSHPANJALI Vs. KUNDURU SUNANDA	September 18, 2020
MAHABOOBNAGAR ANTI TODDY ADULTERATION ASSOCIATION Vs. STATE OF TELANGANA	September 23, 2020
MAHAMMED KHALEEL MIYA Vs. STATE OF TELANGANA	December 14, 2020
MAHENDER REDDY Vs. COMMERCIAL TAX OFFICER	December 17, 2020
MAHENDER TAK Vs. STATE OF TELANGANA	February 4, 2020
MAHESH KUMAR KEDIA Vs. TEJVANGIRDHANRAJGIR	October 8, 2020
MAJ PANKAJ RAI Vs. KRISHNA VENI RAI	January 8, 2020
MAKKALA DEVADAS Vs. STATE OF TELANGANA	November 18, 2020
MALIK ASTHER ZABETH Vs. RAM PRAKASH AGARWAL	February 10, 2020
MALLADI LAKSHMI Vs. STATE OF TELANGANA	October 13, 2020
MALLU VENKATESHWAR REDDY Vs. STATE OF TELANGANA	January 29, 2020
MALOTH VINOD Vs. STATE OF TELANGANA	March 12, 2020
MAMATHA JHA Vs. STATE OF TELANGANA	October 12, 2020
MAMIDI VENKATESWARLU Vs. C.RAJESH KUMAR	February 5, 2020
MANA AYURVEDAM PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	December 16, 2020
MANAGEMENT OF METROPOLITAN Vs. UNION OF WATER SUPPLY SEWERAGE	January 30, 2020
MANAGING COMMITTEE JAMA MASJID MOHAMMEDI Vs. MOHD GHOUSE	November 17, 2020
MANCHALA SRINIVAS Vs. STATE OF TELANGANA	September 4, 2020
MANCHIKATLA SATYANARAYANA Vs. STATE OF TELANGANA	October 5, 2020
MANCHIKATLA SATYANARAYANA Vs. STATE OF TELANGANA	October 1, 2020
MANDALA ANJANEYULU AND ORS. Vs. THE DISTRICT REGISTRAR, MEDCHAL-MALKAJGIRI, DISTRICT AND ORS.	October 1, 2020
MANDARAPU CHANDRA SEKHAR Vs. STATE OF TELANGANA	September 16, 2020
MANDAVA JANAKIRAM Vs. STATE OF TELANGANA	June 12, 2020
MANKENA DIVYA Vs. STATE OF TELANGANA	September 8, 2020
MANOJ KHANDELWAL Vs. DELIGHT VENTURES AND REALTORS PVT LTD	September 22, 2020
MANOJ SAMRAT Vs. STATE OF TELANGANA	February 20, 2020
MANTHAN EDUCATIONAL SOLUTIONS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF STATE TAX	November 12, 2020
MAREPALLY ELLAMMA Vs. NAVATHA TRANSPORT	September 4, 2020
MARIKUKKALA RAMULTI Vs. THE CHAIRMAN AND MANAGING DIRECTOR, SINGARENI COLLIERIES COMPANY LIMITED AND ORS.	May 19, 2020
MARMAM RAMAIAH Vs. STATE OF TELANGANA	September 1, 2020
MASARATH BEGUM Vs. STATE OF TELANGANA	October 7, 2020
MASNAM HUSSAIN Vs. STATE OF TELANGANA AND ORS.	July 28, 2020
MATETI KODAVATI DIVYA BHARATHI Vs. STATE OF TELANGANA	January 28, 2020
MATHRUSRI ENTERPRISES Vs. COMMERCIAL TAX OFFICER	December 17, 2020
MD ABDUL SOHEL Vs. STATE OF TELANGANA	January 8, 2020
MD MOHAMMADI MOHAMMADI BEGUM Vs. BALAJI ELECTRICALS	January 10, 2020
MD SAMIUDDIN Vs. STATE OF TELANGANA	September 10, 2020
MD. ASLAM Vs. STATE OF TELANGANA	February 4, 2020
MD. GOUSE PASHA Vs. STATE OF TELANGANA	September 2, 2020
MD. JALALUDDIN ANWAR Vs. STATE OF TELANGANA	February 4, 2020
MD. KHASEEM Vs. STATE OF TELANGANA	December 9, 2020
MD. MARUF Vs. STATE OF TELANGANA AND ORS.	June 11, 2020
MD. PUTHILL BEE Vs. STATE OF TELANGANA	September 4, 2020
MD. TAJUDDIN Vs. STATE OF TELANGANA	September 2, 2020
MD. WAHEED Vs. TELANGANA STATE PUBLIC	March 3, 2020
MD.BABY FARIDA Vs. STATE OF TELANGANA	February 13, 2020
MD.SALAM Vs. K.SHESHAIAH ANR	February 24, 2020
MDURI RAJU Vs. STATE OF A.P.	January 23, 2020
MECH COMPONENTS PRIVATE LTD. Vs. THE DIRECTOR GENERAL, ORDINANCE FACTORIES, GOVT. OF INDIA AND ORS.	April 29, 2020
MECH ENGINEERS, ERECTORS PVT. LTD. Vs. SIMHAPURI ENERGY LTD. AND ORS.	June 16, 2020
MEDIKUNDE RAJESHWARAMMA Vs. STATE OF TELANGANA	September 7, 2020
MEENAKSHI ENERGY LIMITED Vs. SIEMENS LTD	January 6, 2020
MEGHNA INFRATECH Vs. STATE OF TELANGANA AND 3 OTHERS	August 28, 2020
MEKALA KOTESWARA RAO Vs. STATE OF TELANGANA	October 6, 2020
MEKALA MALLESH Vs. D.RAMALINGAM	February 28, 2020
MERUGU NARSAIAH @ NARSIMHA REDDY Vs. STATE OF TELANGANA	June 3, 2020
METAL RESOURCES INDIA PVT LTD Vs. STATE OF TELANGANA	November 19, 2020
METHUKU RAMBABU Vs. STATE OF TELANGANA	December 7, 2020
METHUKU RAVINDER Vs. STATE OF TELANGANA	July 28, 2020
MIR ARSHAD ALI Vs. STATE OF TELANGANA	September 15, 2020
MIRAPAKAYALA RAJESH Vs. STATE OF TELANGANA	March 2, 2020
MIRYALA MAHENDAR Vs. STATE OF TELANGANA	December 16, 2020
MIRYALA SRILATHA Vs. STATE OF TELANGANA	January 27, 2020
MIRZA ABDI ALI KHOYEE Vs. STATE OF ANDHRA PRADESH	December 8, 2020
MIRZA IMRAN BAIG Vs. STATE OF TELANGANA	September 3, 2020
MIRZA MUJAHID BAIG Vs. CHALLA SHEKAR	February 6, 2020
MIRZA MUSTAFA ALI BAIG Vs. SADU JANGA REDDY	February 5, 2020
MIS MARVEL HOSPITALITY SERVICES P LTD Vs. ASSISTANT COMMISSIONER CT LTU	October 8, 2020
MODALA KRISHANAIAH AND ANOTHER Vs. STATE OF TELANGANA	September 9, 2020
MODI MUNDIPHARMA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	December 8, 2020
MOHAMED ABDUL NAYEEM ZAKEE Vs. STATE OF TELENGANA AND ORS.	December 15, 2020
MOHAMMAD FAROOQUE Vs. STATE OF TELANGANA	January 29, 2020
MOHAMMAD GOUSIA BEE Vs. STATE OF TELANGANA	September 2, 2020
MOHAMMAD HASSAN ZABET Vs. UNION OF INDIA	February 3, 2020
MOHAMMAD WAZEERUDDIN Vs. STATE OF TELANGANA	January 8, 2020
MOHAMMED ABDUL MATEEN Vs. STATE OF TELANGANA	September 17, 2020
MOHAMMED ABDUL SALAM Vs. STATE OF TELANGANA	September 7, 2020
MOHAMMED ALEEM PASHA Vs. STATE OF TELANGANA	December 9, 2020
MOHAMMED ALFARAN Vs. STATE OF TELANGANA	September 28, 2020
MOHAMMED ANAS IRFAN Vs. MOHD. SHAHNAWAZ	January 8, 2020
MOHAMMED ARIFUDDIN KHAN Vs. ARIF UDDIN DAWOOD	March 12, 2020
MOHAMMED BATALULLAH FAROOQUI Vs. CHANDRA SEKHAR POTDAR	January 30, 2020
MOHAMMED BIN RAOUF Vs. STATE OF TELANGANA	February 13, 2020
MOHAMMED GHOUSE Vs. STATE OF TELANGANA	December 7, 2020
MOHAMMED GHOUSE KHAN Vs. STATE OF TELANGANA	November 23, 2020
MOHAMMED HYDER KHAN Vs. K.RAMI REDDY	February 3, 2020
MOHAMMED JAMALUDDIN Vs. STATE OF TELANGANA	August 19, 2020
MOHAMMED KHAJA TAIYABULLAH Vs. MOHAMMED NAWAZ	July 10, 2020
MOHAMMED MOHSIN ALI Vs. STATE OF TELANGANA	February 13, 2020
MOHAMMED MOINUDDIN QAISER Vs. STATE OF TELANGANA	December 30, 2020
MOHAMMED MUSHTAQ HUSSAIN QURESHI Vs. STATE OF TELANGANA	January 27, 2020
MOHAMMED MUSHTAQ HUSSAIN QURESHI Vs. STATE OF TELANGANA	January 6, 2020
MOHAMMED OSMAN ALI Vs. STATE OF TELANGANA	January 29, 2020
MOHAMMED SHAREEF KHAN Vs. STATE OF TELANGANA	October 5, 2020
MOHAMMED TOUFEEQ AHMED AND ANOTHER Vs. MOHAMMED SAIFUDDIN	September 10, 2020
MOHAMMED YOUSUF ALI Vs. STATE OF TELANGANA	September 23, 2020
MOHAMMED ZUBAIR AHMED Vs. STATE OF TELANGANA	September 16, 2020
MOHD ABDUL RAZZACK Vs. STATE OF TELANGANA	February 26, 2020
MOHD AKRAM Vs. STATE OF TELANGANA	October 5, 2020
MOHD ALAUDDIN Vs. STATE OF TELANGANA	September 10, 2020
MOHD AZIZUDDIN Vs. STATE OF TELANGANA	December 9, 2020
MOHD BUDANKHAN Vs. STATE OF TELANGANA	January 3, 2020
MOHD HISSAM UDDIN ILYAS Vs. STATE OF TELANGANA	January 21, 2020
MOHD MAZHER UL HAQ Vs. STATE OF TELANGANA	September 29, 2020
MOHD RAFI Vs. STATE OF TELANGANA	October 13, 2020
MOHD RIYAZ KHAN Vs. STATE OF TELANGANA	February 6, 2020
MOHD SARWAR Vs. STATE OF TELANGANA	December 17, 2020
MOHD WASEEM UDDIN Vs. STATE OF TELANGANA	September 24, 2020
MOHD WAZEED VAZEED Vs. STATE OF TELANGANA	November 9, 2020
MOHD YOUSUF SHAREEF Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	September 7, 2020
MOHD ZAKIRUDDIN Vs. SHOWID NISAR KHAN	February 14, 2020
MOHD. KAZAM ALI KHAN Vs. S. ANAND TIMBER DEPOT	January 21, 2020
MOHD. KHALEELUDDIN Vs. SURJEET SINGH	February 6, 2020
MOHD. OMAR Vs. STATE OF A.P.	February 7, 2020
MOHD. QUASIM Vs. P. VIJAY PRAKASH	July 3, 2020
MOHD. SHARFODDIN AND ORS. Vs. MD. ZAHEERUDDIN AND ORS.	February 7, 2020
MOHD. TAHER QUERSHI AND ORS. Vs. SYED ABDUL SALEEM PASHA	March 3, 2020
MOHMAD ISMAIL Vs. STATE OF TELANGANA	September 1, 2020
MOLID AZEEM KHAN Vs. TELANGANA STATE WAQF BOARD	October 6, 2020
MOLUGURI SRAVAN KUMAR Vs. STATE OF TELANGANA	December 10, 2020
MOSIEA MOOSA Vs. UNION OF INDIA	October 21, 2020
MR MOHAMMED MUZZAMIL Vs. THE CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS CBIC	November 6, 2020
MR. RAJESH AGARWAL Vs. RESERVE BANK OF INDIA	December 10, 2020
MUCHANNAPALLY RAJAIAH Vs. STATE OF TELANGANA	December 22, 2020
MUDDASANI KIRAN REDDY Vs. STATE OF TELANGANA	November 18, 2020
MUDIGONDA NAVEEN Vs. STATE OF TELANGANA	April 30, 2020
MUJAJHID Vs. MD YOUSUFF	December 7, 2020
MUKESH SHARMA Vs. C. V. RAMANA	May 19, 2020
MUKKAMULA DURGAIAH Vs. STATE OF TELANGANA	October 13, 2020
MUNNURU MANEMMA Vs. STATE OF TELANGANA	September 17, 2020
MURIKI MURALI KRISHNA Vs. STATE OF TELANGANA	October 5, 2020
MURTHY SRINIVAS REDDY RAMESH Vs. STATE OF TELANGANA	April 30, 2020
MUSHAM SRINIVASULU SRINIVAS Vs. MARAM RAMACHANDRA REDDY	September 3, 2020
MYADHARI SUNANDA Vs. STATE OF TELANGANA	September 3, 2020
MYAKA ANISH Vs. SUPERINTENDENT OF POLICE	October 6, 2020
N. AMIT REDDY AND ORS. Vs. GREATER HYDERABAD MUNICIPAL CORPORATION AND ORS.	March 16, 2020
N. KOTAIAH Vs. M. DEVAJI RAO	January 6, 2020
N. SUNIL REDDY Vs. C.B.I.	December 8, 2020
N. VENUGOPAL RAO Vs. STATE OF TELANGANA	November 10, 2020
N. VIJAY KUMAR REDDY AND OTHERS Vs. STATE OF TELANGANA	February 3, 2020
N.HRUDAYANANDA REDDY Vs. STATE INSPECTOR OF POLICE, ACB	January 10, 2020
N.RAM GOPAL Vs. INDUSLND BANK	February 4, 2020
N.SUDHA RANI Vs. STATE OF TELANGANA	March 2, 2020
NACHARAM SUNNY YADAV Vs. STATE OF TELANGANA	September 9, 2020
NADIGOTTU BALRAM Vs. STATE OF TELANGANA	February 17, 2020
NAGALLA VIJAY KUMAR Vs. STATE OF TELANGANA	October 6, 2020
NAGARAJAPPA MAHESH Vs. STATE OF TELANGANA	July 14, 2020
NAGARAJU GOUD NIMMALA Vs. STATE OF TELANGANA	September 28, 2020
NAGESH BALAKRISHNA MULILK Vs. ARCHANA	February 5, 2020
NAGESH SAIDALA Vs. STATE OF TELANGANA	September 4, 2020
NAGULA NIKHIL GOUTHAM Vs. STATE OF TELANGANA	October 9, 2020
NALARNADA UTTAM KUMAR REDDY Vs. STATE OF TELANGANA	January 7, 2020
NALLABETLA RAJAIAH Vs. STATE OF TELANGANA	October 13, 2020
NALLALU SRIKANTH REDDY Vs. STATE OF TELANGANA	March 5, 2020
NALLAMADDI RAVI KIRAN REDDY, Vs. STATE OF TELANGANA	November 11, 2020
NALPARAJU LAXMAMMA Vs. MOHD. JAHANGEER	November 12, 2020
NAMA SOMAIAH Vs. STATE OF TELANGANA	September 28, 2020
NAME ESTATES PVT. LTD. Vs. ANIL K. LUNIYA	January 27, 2020
NANDAMURI VENKAT JAGANNADHA KUMAR Vs. B. V. RANGA RAO	August 17, 2020
NARAMINA Vs. STATE OF TELANGANA	September 17, 2020
NARAYANA REDDY C VENKAT RAM REDDY Vs. STATE OF TELANGANA	September 17, 2020
NARNE ESTATES PVT. LTD. Vs. NARNE GOPAL NAIDU	January 29, 2020
NARNE ESTATES PVT.LTD. Vs. GOMEDHA ESTATES PVT.LTD.	January 7, 2020
NARREDDY MADHUKAR REDDY Vs. STATE OF TELANGANA	December 15, 2020
NATIONAL INSURANCE CO LTD Vs. F.R.PHILLIP	March 11, 2020
NATIONAL INSURANCE COMPANY Vs. GOPAGANI VIMALA	February 6, 2020
NATIONAL TEXTILE CORPORATION LTD. Vs. MODIFIED VOLUNTARY RETIREMENT SCHEME	February 19, 2020
NATIONAL TEXTILE CORPORATION LTD. Vs. MODIFIED VOLUNTARY RETIREMENT SCHEME OF 2002	February 19, 2020
NAV DURGA ENGINEERS Vs. COMMERCIAL TAX OFFICER	December 16, 2020
NAV SHAKTI ENTERPRISES Vs. COMMERCIAL TAX OFFICER	December 16, 2020
NAVEED HUSSAIN Vs. BHARAT PETROLEUM CORPORATION LTD.	March 5, 2020
NAZEER UNNISA Vs. COMMISSIONER OF POLICE	September 11, 2020
NAZIMA KHAN Vs. STATE OF TELANGANA	October 1, 2020
NENAVATH MANEMMA Vs. STATE OF TELANGANA	October 7, 2020
NEW CLUB Vs. N. NARESH KUMAR	November 17, 2020
NEW INDIA ASSURANCE CO LTD Vs. SANGERABOINA UPPALAIAH	June 12, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. G.KALAMMA	July 6, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JANGAM RATHAMMA	November 12, 2020
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PADMA SHINDE	November 12, 2020
NEW NAGENDRA LORRY TRANSPORT Vs. TELANGANA FOODS	August 31, 2020
NIMMALA KIRAN GOUD Vs. STATE OF TELANGANA	January 30, 2020
NIRANJAN ENTERPRISES Vs. COMMERCIAL TAX OFFICER	September 29, 2020
NOOKALA RAVINDER REDDY Vs. STATE OF TELANGANA	July 7, 2020
NOOR AHMED Vs. STATE OF TELANGANA	September 21, 2020
NOORUNISSA BEGUM Vs. ANIL ALIAS ANIL KUMAR BEHL	June 1, 2020
NOOTY VASISHTA VENKATESHWARLU Vs. NOOTY SINDHU SHARMA	June 1, 2020
NOOTY VASISHTA VENKATESHWARLU Vs. NOOTY SINDHU SHARMA	June 1, 2020
NOOTY VASISHTA VENKATESHWARLU Vs. NOOTY SINDHU SHARMA	December 15, 2020
NOOTY VASISHTA VENKATESHWARLU Vs. SMT. NOOTY SINDHU SHARMA	June 1, 2020
NVNR POWER PLANT PRIVATE LIMITED Vs. STATE OF TELANGANA	October 6, 2020
O. UMADEVI Vs. STATION HOUSE OFFICE	December 15, 2020
ORCHID SKY SCRAPERS AND INFRA VENTURES PVT LTD Vs. STATE OF TELANGANA	September 3, 2020
ORIENTAL INSURANCE COMPANY Vs. VACHELA VENKATESWARLU	February 6, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. PATHA GANGAMMA & OTHERS	February 27, 2020
ORIENTAL INSURANCE COMPANY LIMITED Vs. THUMMA KANKALAXMI	February 13, 2020
ORTIN LABORATORIES LIMITED Vs. COMMERCIAL TAX OFFICER	September 16, 2020
P. ASHALATHA Vs. KANAPURAM KRISHNA REDDY	November 23, 2020
P. CHANDRASEKHAR RAO Vs. STATE OF TELANGANA	April 27, 2020
P. DAMODHAR Vs. TELANGANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	April 27, 2020
P. LALITHA Vs. ORIENTAL INSURANCE CO.LTD	February 6, 2020
P. LALITHA AND ORS. Vs. M.A. BARI AND ORS.	February 6, 2020
P. MALLESH Vs. STATE OF TELANGANA	February 7, 2020
P. NARASIMHA CHARY Vs. THE STATE OF TELANGANA AND ORS.	September 16, 2020
P. RAMU Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION TSRTC	December 8, 2020
P. SAARITHA Vs. STATE OF TELANGANA	April 6, 2020
P. SAI KIRAN Vs. STATE OF TELANGANA	December 14, 2020
P. SATYAVATHI Vs. STATE OF TELANGANA	October 13, 2020
P. SRINIVAS REDDY Vs. P. MADHAV YADAV AND ORS.	March 13, 2020
P. V. RAMANA RAO Vs. STATE OF TELANGANA	October 1, 2020
P. VENKAT REDDY Vs. DEPOT MANAGER, APSRTC AND ORS.	January 23, 2020
P.GOPAL Vs. V.MOHAN	February 12, 2020
P.KALAVATHI Vs. STATE OF TELANGANA	December 18, 2020
P.L.VISHWESHWAR RAO Vs. UNION OF INDIA	July 17, 2020
P.MALLESHWARI Vs. P.RAVINDAR	March 3, 2020
P.RAMA KRISHNA RAO Vs. STATE	January 10, 2020
P.SREEDEVI Vs. IVLN VENKATA LAKSHMI NARSIMHA PRASAD	July 10, 2020
P.SUSHIL RAMCHANDER Vs. KAKATIYA PROJECTS	January 6, 2020
P.UTTAM KUMAR GOUD Vs. JAGINI VENKATESH	February 3, 2020
PABBATI VASANTHA VISHNU REDDY Vs. YELA CHANDRAMMA W/O LATE YELA SOMIREDDY	February 20, 2020
PAI INTERNATIONAL ELECTRONICS LIMITED Vs. COMMERCIAL TAX OFFICER	November 19, 2020
PALADI DHANAMJAYA Vs. STATE OF TELANGANA	September 30, 2020
PALAKURTHY SRINIVAS Vs. STATE OF TELANGANA	January 21, 2020
PALLABOINI PUSHPA Vs. STATE OF TELANGANA	October 9, 2020
PALLAPU JANGAIAH Vs. STATE OF A. P.	May 11, 2020
PALLE TRIDHULNATH GOUD TRISHUL GOUD Vs. STATE OF TELANGANA	February 11, 2020
PALLI BHASKER REDDY Vs. STATE OF A. P.	April 29, 2020
PALPANURI ANITHA Vs. PANCHALINGALA PRAVEEN KUMAR	September 4, 2020
PAMSHETTY JOJAPPA AND ORS. Vs. STATE OF TELANGANA AND ORS.	January 23, 2020
PANATHULA SUSEELA Vs. DIPIKA LADHARAM BALWANI	February 6, 2020
PARAG VINIMAY PRIVATE LIMITED Vs. STATE TAX OFFICER GST	October 19, 2020
PARAMITA DUTTA Vs. DEBKALYAN ROY	June 15, 2020
PARVEEN KAUSAR KHAN Vs. STATE OF TELANGANA	September 7, 2020
PASULADI JANARDHAN Vs. STATE OF TELANGANA	September 17, 2020
PASUPULETI LAXMANA RAO Vs. STATE OF TELANGANA	January 27, 2020
PATAPARLA NAVANEETHAM GOUD Vs. RAJU	February 27, 2020
PATNAM SANJEEVAIAH Vs. RAO BROTHERS CHIT FUNDS PVT. LTD.	June 1, 2020
PAVAN KUMAR SISTL Vs. STATE OF TELANGANA	September 10, 2020
PAY & ACCOUNTS OFFICER Vs. S.VEERABHADRAIAH	February 5, 2020
PENGUIN TEXTILES LIMITED Vs. INDIAN BANK AND	September 4, 2020
PENTYALA PULLAIAH Vs. KOPURI PURNAIAH	January 27, 2020
PERABOINA NAGARAJU Vs. STATE OF TELANGANA	September 9, 2020
PERUMANDLA KISHORE Vs. VIRLAPALLYSMPOORNA LAXMI	July 24, 2020
PHATKE AVINASH Vs. PHATKE HIMAJA	June 29, 2020
PILLA YADAIAH Vs. STATE OF TELANGANA	October 5, 2020
PILLI MALLAIAH Vs. DEPUTY COLLECTOR /TAHSILDAR	January 24, 2020
PINNACLE PROJECTS Vs. STATE OF TELANGANA	December 10, 2020
PITTA NAVEEN Vs. STATE OF TELANGANA	September 10, 2020
PITTA NAVEEN Vs. STATE OF TELANGANA	October 5, 2020
PODUGU NAGA RAMBABU Vs. STATE OF TELANGANA	September 16, 2020
POGULA RAMESH Vs. STATE OF TELANGANA	March 16, 2020
POGULA SUJATHA Vs. STATE OF TELANGNA	January 30, 2020
POKALA SURESH KUMAR Vs. GOVERNMENT OF TELANGANA AND ORS.	August 13, 2020
POLAGANI DHASHARATHA KUMAR Vs. TELUKUNTLA SRINIVASULU	December 10, 2020
POLE DHEERENDRA REDDY Vs. COMMISSIONER OF POLICE	August 19, 2020
POLLAMONOLLU SWAPNA Vs. STATE OF TELANGANA	October 9, 2020
POLLE NARASIMHA REDDY Vs. SURI ANJANEYA GOUD	February 12, 2020
PONNALA VANAJA Vs. STATE OF TELANGANA	January 28, 2020
POOJA TIPIRNENI Vs. TIPIRNENI HARSHA	January 23, 2020
POREDDY GOPAL REDDY Vs. STATE OF TELANGANA	December 8, 2020
POSHAK FEEDS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	October 1, 2020
POSITIVE FLEXO PACK PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	December 8, 2020
POTHARAJU LACHAIAH Vs. P.LAKSHMANA RAO	January 2, 2020
POTHIREDDY SURENDRANATH REDDY Vs. STATE OF TELANGANA	September 14, 2020
PRABHAKAR REDDY PANNALA Vs. STATE OF TELANGANA	September 3, 2020
PRADEEP CONSTRUCTIONS Vs. MIR DAWAR ALI BAQURI	March 6, 2020
PRASAD VEERA POTLURI Vs. VIKRAM KAILAS	October 20, 2020
PRATAPA RAMAKRISHNA Vs. RAJENDRA SHARMA MADHU	October 1, 2020
PREM KUMAR Vs. STATE OF TELANGANA	October 12, 2020
PRIMARY FISHERMEN COOPERATIVE SOCIETY LIMITED Vs. STATE OF TELANGANA	September 1, 2020
PRUDHVI NALLAMANIKALUVA Vs. SATE OF TELANGANA	October 19, 2020
PUJARI SUDHAKAR Vs. KANDIMALLA SRINIVASA RAO	January 3, 2020
PURITIPATI KRISHNA REDDY Vs. HMT MACHINE TOOLS LTD	January 7, 2020
PUTTOJU CHANDRA SHEKAR Vs. STATE OF TELANGANA	February 19, 2020
R K AHUJA, S/O LATE DR TARACHAND AHUJA Vs. STATE OF TELANGANA	October 21, 2020
R. GURUMURTHY Vs. SAI KRISHNA CONSTRUCTIONS	September 23, 2020
R. PRATHAP SINGH Vs. STATE OF TELANGANA	September 3, 2020
R. R. M. EDUCATIONAL SOCIETY Vs. STATE OF TELANGANA	September 29, 2020
R. SAMPATH Vs. UNION OF INDIA	June 29, 2020
R. VENKATESWARLU Vs. STATE OF TELANGANA	October 5, 2020
R.K.DIGITAL SOLUTIONS Vs. UNION OF INDIA	February 3, 2020
R.PRAVEEN KUMAR Vs. M.PRATAP REDDY	December 16, 2020
R.RAJARAMKAR ATUL KUMAR Vs. STATE OF TELANGANA	July 9, 2020
R.SRINIVAS Vs. DISTRICT LEGAL SERVICES	February 5, 2020
R.SUMATHI AND OTHERS Vs. TELANGANA STATE HOUSING BOARD	February 20, 2020
RADHA MURALI BEEDI FACTORY Vs. COMMERCIAL TAX OFFICER	October 1, 2020
RADHIKA ANIL UPADHYAYA Vs. PRINCIPAL SECRETARY, HOME DEPARTMENT	November 25, 2020
RAGHAVENDRA S. JOSHI Vs. GOVT. OF TELANGANA	July 20, 2020
RAJ BAHADUR SINGH RAJPUT Vs. STATE OF TELANGANA	October 12, 2020
RAJA PUSHPA PROPERTIES PVT. LTD. Vs. B.VENKATAMMA	March 6, 2020
RAJA SEKHAR (DIED) AND ANOTHER Vs. COMMISSIONER OF POLICE	November 10, 2020
RAJASTHANI BHAVAN TRUST Vs. SATISH KUMAR	November 12, 2020
RAJASTHANI BHAVAN TRUST Vs. ASHA DEVI	November 12, 2020
RAJENDRA HANUMANTHU NANGRE Vs. STATE OF TELANGANA	September 21, 2020
RAKHEE AGARWAL Vs. STATE OF TELANGANA	October 5, 2020
RALLABANDI VENKATA RAMANA CHARY Vs. ADAPA DASHARATHAM	August 18, 2020
RAMACHANDRA REDDY Vs. PANCHAYAT RAJ RURAL	January 6, 2020
RAMADUGU OMKAR VARMA Vs. ASHOK NAIK	January 24, 2020
RAMAGONI PRABHAKAR Vs. STATE OF TELANGANA	May 18, 2020
RAMANARSAIAH Vs. STATE OF TELANGANA	September 24, 2020
RAMESH DARA Vs. COMMERCIAL TAX OFFICER	December 8, 2020
RAMESH DARA Vs. COMMERCIAL TAX OFFICER	November 27, 2020
RAMOJI FILM CITY (USHA KIRAN MOVIES LTD.) STAFF AND WORKERS UNION Vs. ADDITIONAL REGISTRAR OF TRADE UNION CUM JOINT COMMISSIONER OF LABOUR AND ORS.	February 4, 2020
RAPAKA NAGARAJU Vs. SUDHA HIGH SCHOOL	December 29, 2020
RAPARTHY SRINIVAS Vs. STATE OF TELANGANA	February 20, 2020
RAPELLI GANGADHAR Vs. THE PRINCIPAL SECRETARY	October 8, 2020
RAPOLU BHASKAR Vs. STATE OF TELANGANA	May 19, 2020
RAPOLU RAMMURTHY Vs. STATE OF TELANGANA	October 6, 2020
RASAMALLA SANJEEV SANJEEV KUMAR Vs. CH.KUMAR	February 3, 2020
RASHEED ALI KHAN Vs. JITENDER KUMAR GUPTHA	March 2, 2020
RATHOD ANUSUYA BAI Vs. STATE OF TELANGANA	December 21, 2020
RAUS CONSTRUCTIONS PVT. LTD. Vs. INDIAN BANK	March 6, 2020
RAVINDER GULLA Vs. RAJKUMAR GOUD	February 7, 2020
RAVINDRANATH GE MEDICAL ASSOCIATES PRIVATE LIMITED Vs. STATE OF TELANGANA	August 17, 2020
RAVIPATI SUNEETHA Vs. STATE OF TELANGANA AND ORS.	October 20, 2020
RAVURI SAMRAJYAM Vs. GOVERNMENT OF ANDHRA PRADESH	January 10, 2020
REGATTE LINGA REDDY Vs. STATE OF TELANGANA	October 6, 2020
REKHALA BHASKAR Vs. NARAGONI SIVAPRASAD	November 25, 2020
RELIANCE GENEAL INSURANCE COMPANY LTD. Vs. ASRA ANJUM	June 30, 2020
RELIANCE GENERAL INSURANCE Vs. MYEKALA LACHAIAH	January 2, 2020
RENUKUNTLA SUJATHA Vs. UNION OF INDIA	January 3, 2020
REPALLI PRASHANTH Vs. STATE OF TELANGANA	January 28, 2020
RIDDHI JEWELS Vs. COMMERCIAL TAX OFFICER	January 6, 2020
ROHIT NAYANI Vs. STATE OF TELANGANA	December 18, 2020
ROXY AGENCIES Vs. APPELLATE DEPUTY COMMISSIONER CT	November 12, 2020
RUDRAKSHI NARSAMMA Vs. SHEELA JAGANADHAM	February 13, 2020
RUKMINI DEVI RENDLA Vs. STATE OF TELANGANA	October 6, 2020
S AND S GREEN PROJECTS PRIVATE Vs. V.SUDHAKAR	January 24, 2020
S. DURGAIAH Vs. TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LTD.	August 19, 2020
S. KARUNAKAR REDDY AND OTHERS. Vs. REGISTRAR, OSMANIA UNIVERSITY	February 7, 2020
S. MOHAN REDDY POULTRY FARM Vs. STATE OF TELANGANA	June 8, 2020
S. NIRMALA Vs. STATE OF TELANGANA	October 7, 2020
S. PRASHANTH KUMAR Vs. UNION OF INDIA	December 28, 2020
S. RAJU Vs. STATE OF TELANGANA	November 10, 2020
S. RAMESH BABU Vs. B. SADANANDAM	December 3, 2020
S. RAVI CHANDRA REDDY Vs. STATE OF TELANGANA	September 3, 2020
S. SRINIVAS BABJI Vs. STATE OF TELANGANA	May 5, 2020
S. VEDAVATHI Vs. STATE OF TELANGANA	October 1, 2020
S. VENKATESWARLU Vs. STATE OF TELANGANA	December 30, 2020
S.BHASKER Vs. A.RAJU	January 3, 2020
S.NARENDER Vs. S.LAKSHMIKANTHA RAO	January 22, 2020
S.SREENIVASA RAO Vs. STATE OF TELANGANA	October 21, 2020
SAGENA RAMESH RAMESH Vs. STATE OF AP.	February 20, 2020
SAGIRAJU RANGARAJU Vs. UNION OF INDIA	January 6, 2020
SAI CHAKRESH RANGA Vs. UNION OF INDIA	February 24, 2020
SAI KRISHNA TRADERS Vs. COMMERCIAL TAX OFFICER	September 29, 2020
SAI SRINIVASA COTTON INDUSTRIES Vs. COMMERCIAL TAX OFFICER	December 8, 2020
SAI SRUTHI GRANITES Vs. CANARA BANK	September 17, 2020
SAJIDA SULTANA Vs. STATE OF TELANGANA	December 7, 2020
SALEEM ABUBAKAR Vs. D.VIDYA PRAKASH	February 4, 2020
SALEEM AHMED BAGWAN Vs. STATE	September 1, 2020
SALUVADI SUMALATHA Vs. THE TELANGANA RESIDENTIAL EDUCATIONAL INSTITUTIONS, RECRUITMENT BOARD AND ORS.	September 4, 2020
SAMALA SRINIVASA PRASAD Vs. SAMALA VANILIIA	January 24, 2020
SAMAY PACKAGING Vs. COMMERCIAL TAX OFFICER	December 16, 2020
SAMBARU VANI Vs. STATE OF TELANGANA	June 5, 2020
SAME DEUTZFAHR INDIA P. LTD. Vs. STATE OF TELANGANA	September 23, 2020
SAMEER KHAN Vs. STATE OF TELANGANA	September 10, 2020
SAMRAT SOLUTIONS SERVICES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD	September 15, 2020
SANDRA VENKATA VEERAIAH Vs. STATE OF TELANGANA	December 8, 2020
SANJAY AGARWAL Vs. SUPERBUILD INDIA (P) LTD	October 6, 2020
SANJEEVA REDDY AND 2 OTHERS Vs. STATE OF TELANGANA	September 10, 2020
SANTOSH K. PATRO Vs. STATE OF TELANGANA	January 29, 2020
SARA ASHOK Vs. ALL CONCERNED	January 24, 2020
SAYYEDA AYESHA Vs. PUTTA SHYLAJA SHAILAJA	October 1, 2020
SHAHBAZ NAWAZ Vs. STATE OF TELANGANA	December 7, 2020
SHAHEDA BEGUM Vs. A.P.STATE WAQF BOARD	March 11, 2020
SHAIK Vs. STATE OF TELANGANA	April 22, 2020
SHAIK AMEENA BEE Vs. STATE OF TELANGANA	September 23, 2020
SHAIK AZAHARUDDIN Vs. STATE OF TELANGANA	November 18, 2020
SHAIK DASTHAGIR Vs. STATE OF TELANGANA	February 6, 2020
SHAIK JANIMIYA Vs. STATE BANK OF INDIA	April 27, 2020
SHAIK MOHAMMED AND ANOTHER Vs. KAUSAR SALAM	September 9, 2020
SHAIK MUSTAPHA Vs. TRANSMISSION CORPORATION OF TELANGANA STATE LIMITED	March 6, 2020
SHAIK NASEERUDDIN Vs. CHIEF SECRETARY	July 13, 2020
SHAIK SHABBIR Vs. STATE OF TELANGANA	November 10, 2020
SHAIK TAJUDDIN BABA Vs. STATE OF TELANGANA	September 16, 2020
SHAKTHI CONCRETE INDUSTRIAL LTD. AND ORS. Vs. HBL POWER SYSTEMS LTD. AND ORS.	June 9, 2020
SHAMBHAVI ESTATES, R.R.DIST Vs. M.MOHAN GOUD	June 30, 2020
SHANTABAI DIED AS PER LRS. Vs. B.JANARDHAN REDDY	December 28, 2020
SHAPOLU PADMA ALIAS GUJJETI PADMA Vs. STATE OF TELANGANA	November 18, 2020
SHARMILA RAVI KUMAR Vs. ANDHRA BANK	February 28, 2020
SHEEL BIOTECH LIMITED Vs. COMMERCIAL TAX OFFICER	December 16, 2020
SHEELAM SRINU Vs. STATE OF TELANGANA	October 19, 2020
SHIVAJIRARN SURYAPRAKASH LOYA Vs. COMMERCIAL TAX OFFICER	December 22, 2020
SHIVARATHRI RAJASHEKAR Vs. STATE OF TELANGANA	December 18, 2020
SHREE METAL PRODUCTS Vs. STATE OF TELANGANA	December 8, 2020
SHRI P. UDAY KUMAR Vs. SRI GOURISETTY NARSIMHA RAO	December 28, 2020
SHRI SHAKTI SCHOOLS PRIVATE Vs. M/S. CHIREC PUBLIC SCHOOL	July 3, 2020
SIDDIQUE AHMED Vs. ADALA JANGAIAH DIED PER LRS	November 19, 2020
SINDHURA P Vs. STATE OF TELANGANA	September 10, 2020
SIRAJ HAMZA Vs. STATE OF TELANGANA AND ORS.	June 11, 2020
SIVELLA YADAIAH Vs. V. PRUTHVI	June 12, 2020
SK IMRAN ALI Vs. STATE OF TELANGANA	July 16, 2020
SK JAMEEL Vs. STATE OF TELANGANA	February 4, 2020
SK. NAZEER Vs. TRANSPORT COMMISSIONER	January 3, 2020
SMT. JECINTHA PILLAI Vs. STATE OF TELANGANA	March 10, 2020
SNEHITHA BUILDERS PVT LTD Vs. STATE OF TELANGANA	October 1, 2020
SOMAGANI SEETHA RAMULU Vs. A. RAMA KRISHNA	February 17, 2020
SONTI SOFT SOLUTIONS PVT LTD Vs. JAWAHARLAL NEHRU TECHNOLOGICAL	March 4, 2020
SREE NEELALOHITA ASSOCIATES Vs. M.A. ALEEM AND ORS.	March 5, 2020
SREE RAMA STEELS Vs. THE DEPUTY STATE TAX OFFICER AND ORS.	November 6, 2020
SREE SAI RAGHVENDRA CONSTRUCTIONS Vs. STATE OF TELANGANA	September 1, 2020
SREEKANTH JINNA Vs. STATE OF TELANGANA	October 1, 2020
SREENIVASA HOSMANE Vs. NAVEEN KUMAR MAMIDALA	February 14, 2020
SRI ANAND MARUTHI MULAGE Vs. STATE OF TELANGANA	January 30, 2020
SRI MOHAMMED JAHANJEER Vs. STATE OF TELANGANA	March 10, 2020
SRI REV. DR. K. JASON RAJ Vs. MR. STEPHEN SWIFT	December 11, 2020
SRI RISHI TRAVELS Vs. STATE OF TELANGANA	September 10, 2020
SRI SRI KALAKUTEERS APARTMENT FLAT OWNERS MAINTENANCE MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED AND ORS. Vs. THE STATE OF TELANGANA AND ORS.	August 10, 2020
SRI SRINIVASA ENTERPRISES Vs. STATE OF ANDHRA PRADESH	November 17, 2020
SRI. T SURVA SATISH Vs. STATE OF TELANGANA	November 9, 2020
SRIHARI REDDY Vs. STATE OF TELANGANA	September 4, 2020
SRIKANTH JONNAVITHULA Vs. STATE OF TELANGANA	October 13, 2020
SRIKEERTI REDDI PINGLE Vs. STATE OF TELANGANA	December 31, 2020
SRIMOJU SANDHYA Vs. STATE OF TELANGANA	February 20, 2020
SRINIVAS RENDLA Vs. STATE OF TELANGANA	March 11, 2020
SRIRAM CHINNA GOPALA KRISHNA Vs. TIPIRISETTI ASHOK	February 4, 2020
SRUNGARAM NARSIMHA AND 3 OTHERS Vs. STATE OF TELANGANA	September 14, 2020
STARLET PROJECTS PVT. LTD. Vs. CHERUPALLY ARVIND	February 24, 2020
STATE Vs. RAMAVATAR CHIRANIA	January 10, 2020
STATE BANK OF INDIA Vs. THE UNION OF INDIA AND ORS.	April 21, 2020
STATE OF A.P. Vs. GOTHI DEEPCHAND	February 7, 2020
STATE OF A.P. Vs. CHINDURALA RAMESH	February 3, 2020
STATE OF A.P. Vs. MAMIDI RAVI	January 10, 2020
STATE OF ANDHRA PRADESH Vs. RENJARLA GANGARAM	January 21, 2020
STATE OF TELANGANA Vs. SAI KRISHNA FISH SEED FARM	August 17, 2020
STATE OF TELANGANA Vs. RUPESH KUMAR MOHANANI	January 29, 2020
STERLITE TECHNOLOGIES LIMITED Vs. ASTER PRIVATE LIMITED	January 7, 2020
STERLITE TECHNOLOGIES LTD Vs. ASTER (P) LTD,	February 7, 2020
STUDIO 3D PROPRIETOR FIRM Vs. STATE OF TELANGANA	October 1, 2020
SULTAN QUAAN Vs. STATE OF TELANGANA AND ORS.	January 8, 2020
SUMITH KUMAR Vs. STATE OF TELANGANA	February 24, 2020
SUNIL GULABHSINH VED Vs. ASSISTANT COMMISSIONER	December 17, 2020
SUNIL PATIL Vs. STATE OF TELENGANA	February 7, 2020
SUNITHA KRISHNAN Vs. STATE OF TELANGANA	July 6, 2020
SUNKARI PRASAD REDDY Vs. KISHAN SREENIVAS REDDY	September 24, 2020
SUNNAM SUSHEELA Vs. STATE OF TELANGANA	October 7, 2020
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. NANDI CHINNI KUMAR	October 19, 2020
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. NANDI CHINNI KUMAR	October 20, 2020
SUPREME LAUNDRY SERVICES JV ,HYDERABAD Vs. UNION OF INDIA	February 14, 2020
SURA SANTOSH Vs. STATE OF TELANGANA	February 10, 2020
SURENDER SINGH Vs. STATE OF ANDHR PRADESH	July 6, 2020
SURESH DALIYA Vs. STATE OF TELANGANA	September 14, 2020
SURESH IYAR Vs. S. NAGESH	March 6, 2020
SURYODAYA INFRA PROJECTS Vs. FLECON ENGINEERING COMPANY	January 8, 2020
SUSAN TAPPATA Vs. STATE OF TELANGANA	September 2, 2020
SUSHEE HITECH PROJECTS PVT LTD Vs. SINGARENI COLLIERIES COMPANY LIMITED	November 24, 2020
SWAPNA ADDAGARLA Vs. RAGHAVENDRA RAO KODURI	December 11, 2020
SWAPNA JAIN Vs. R.SRIRAM	February 6, 2020
SYAMALA BIKSHMA REDDY Vs. STATE OF TELANGANA	December 23, 2020
SYED ABDUL KHALID Vs. STATE OF TELANGANA	January 29, 2020
SYED AIJAZ ALI KHAN Vs. STATE OF TELANGANA	December 7, 2020
SYED GHOUSE Vs. STATE OF TELANGANA	January 28, 2020
SYED HAJI Vs. STATE OF TELANGANA	June 17, 2020
SYED HUSSAIN Vs. A.ASHOK	February 12, 2020
SYED IFTEKHARUDDIN KHADRI Vs. L. CHINNILAL AND SIX OTHERS	September 7, 2020
SYED IRSHAD HUSSAIN Vs. SADIYA FATIMA	February 24, 2020
SYED MAHMOOD ALI SIDDIQ Vs. STATE OF TELANGANA	December 15, 2020
SYED MINHAJUDDIN HUSSAINI Vs. STATE OF TELANGANA	October 6, 2020
SYED MOHD MUKARAM Vs. LA OFFICER / ERO	November 25, 2020
SYED MOINUDDIN Vs. KRISHNA CHANDRA BUNG	September 28, 2020
SYED MUQTAR AFI Vs. STATE OF TELANGANA	December 7, 2020
SYED RAHEEMUNNISA Vs. STATE OF TELANGANA	February 6, 2020
SYED SAHAIL Vs. STATE OF TELANGANA	September 3, 2020
SYED YAVAR ALI Vs. STATE OF TELANGANA	December 8, 2020
SYED ZAKI HUSSAIN RAZVI Vs. HAZI MOHD. GHOUSE	July 20, 2020
T JAYAPRAKASH REDDY Vs. P. LAXMA REDDY	December 10, 2020
T. CHANDRA MOHAN Vs. STATE OF TELANGANA	September 4, 2020
T. CHANDRAKALA Vs. STATE OF TELANGANA	August 31, 2020
T. GANESH Vs. STATE OF TELANGANA	January 23, 2020
T. JEEVAN REDY Vs. THE STATE OF TELANGANA AND ORS.	June 29, 2020
T. RANJEETH SINGH Vs. STATE OF TELANGANA AND ORS.	July 27, 2020
T.GANGADHAR RAO Vs. STATE OF TELANGANA	January 29, 2020
T.RAGHU BABU Vs. STATE OF TELANGANA	January 20, 2020
T.RAGHU BABU Vs. STATE OF TELANGANA	January 20, 2020
T.SUBBA RAO Vs. STATE OF TELANGANA	February 3, 2020
TALARI KRISHNA Vs. STATE OF A.P.	February 19, 2020
TAMMISETTI RAMADEVI Vs. STATE OF TELANGANA	September 28, 2020
TEK SYSTEMS GLOBAL SERVICES PVT. Vs. NAVEEN KUMAR MAMIDALA	February 14, 2020
TELANGANA FOOTBALL ASSOCIATION Vs. STATE OF TELANGANA	February 3, 2020
TELANGANA HANDBALL ASSOCIATION Vs. STATE OF TELANGANA	February 3, 2020
TELANGANA STATE CHRISTIAN Vs. RAJ EXPEDITH ASSOCIATES	September 30, 2020
TELANGANA STATE COOPERATIVE MARKETING FEDERATION LIMITED Vs. ASSISTANT COMMISSIONER	August 21, 2020
TELANGANA STATE LEVEL POLICE RECRUITMENT BOARD Vs. MALOTH AKHIL	February 7, 2020
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. K.LAKSHMA REDDY	January 9, 2020
TELANGANA STATE WAQF BOARD Vs. GURRAM CHINA ANANTHA REDDY	August 17, 2020
THALLADI ADINARAYANA Vs. STATE OF TELANGANA	October 9, 2020
THALLADI KANNAIAH Vs. STATE OF TELANGANA	October 13, 2020
THARU AND SONS Vs. UNION OF INDIA AND ORS.	October 7, 2020
THE GREATER HYDERABAD MUNICIPAL CORPORATION AND ORS. Vs. IN AND OUT MARKETING AND ORS.	April 29, 2020
THE STATE OF TELANGANA Vs. BANDI VENKATESHWAR RAO	November 30, 2020
THIRUMALA ENTERPRISES AND 3 OTHERS Vs. STATE BANK OF INDIAN	August 14, 2020
THOKALA CHANDRA REDDY Vs. STATE OF TELANGANA	October 5, 2020
THOMMANDRU HANNAH VIJAYALAKSHMI Vs. CENTRAL BUREAU OF INVESTIGATION	February 11, 2020
THONDAPU RAMESH BABU Vs. STATE OF TELANGANA	December 23, 2020
THOTA ASHOK KUMAR Vs. STATE OF TELANGANA	November 25, 2020
THOTA PRADEEP KUMAR Vs. STATE OF TELANGANA	September 1, 2020
THOTA VENKAT REDDY Vs. POLAMONI JANGAIAH GOLLA JANGAIAH	July 22, 2020
THOTLA LAXMAIAH Vs. STATE OF TELANGANA	February 3, 2020
THRIPURALA SURESH Vs. THE STATE OF TELANGANA AND ORS.	August 11, 2020
THUMKUNTA MADHAVA REDDY Vs. STATE OF TELANGANA	October 5, 2020
THUNUGUNTLA JAGAN MOHAN RAO Vs. DEPUTY COMMISSIONER OF INCOME	August 13, 2020
THUPAKULA SUNITHA PATTI SUNITHA Vs. THUPAKULA LINGA MURTHY	February 3, 2020
TIGALA LAKSHMI Vs. STATE OF TELANGANA	December 7, 2020
TODDY TAPERS COOPERATIVE SOCIETY Vs. STATE OF TELANGANA	October 8, 2020
TUMA PEDDI REDDY Vs. STATE OF TELANGANA	October 21, 2020
TUMMALA SUNITA Vs. CH. JAGENDER	January 2, 2020
UNION OF INDIA Vs. SAGI VENKATA RANGA RAJU DIED	January 3, 2020
UNION OF INDIA AND ORS. Vs. A. SREEDHAR AND ORS.	February 12, 2020
UNITED INDIA Vs. ERRABELLI VENKATESHWAR RAO	February 5, 2020
UNITED INDIA INSURANCE CO LTD Vs. D.SAMPATH	January 2, 2020
UNITED INDIA INSURANCE CO LTD Vs. SYED MOHD RAYEES	March 11, 2020
UNITED INDIA INSURANCE CO. Vs. MYAKALA NIRMALA	January 2, 2020
UNITED INDIA INSURANCE CO. LTD Vs. SYED REHMATH ALI	February 6, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. V. MURALI MOHAN RAO	June 22, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. K. VENKATA RAMANA REDDY	February 17, 2020
UNITED INDIA INSURANCE CO.LTD. Vs. CHUKKA KISTAIAH	January 6, 2020
UNITED INDIA INSURANCE COMPANY Vs. KANDU KURI SWARUPA RANI	December 28, 2020
UNITED INDIA INSURANCE COMPANY Vs. YECHURI NIRMALA	March 3, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MD. KHAYYUMKHAN	June 30, 2020
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TUMMALA SUNITHA	January 2, 2020
V VENKATA RAMI REDDY Vs. STATE OF TELANGANA	September 2, 2020
V. ARUNA Vs. STATE OF TELANGANA	March 10, 2020
V. ASHOK KUMAR Vs. RAJESH MATHUR	July 30, 2020
V. CHAKRADHAR REDDY Vs. G RAVEEN KUMAR	March 2, 2020
V. LAKSHMAIAH Vs. STATE OF A.P.	June 11, 2020
V. RADHIKA Vs. STATE OF TELANGANA	September 3, 2020
V. SAILU Vs. STATE OF TELANGANA	June 26, 2020
V. SRIDEVI Vs. STATE OF TELANGANA	September 4, 2020
V. V. R. HOUSING INDIA PRIVATE LIMITED Vs. NAIKOTI PADMA RAO	September 11, 2020
V.KRANTHI GOUD Vs. STATE OF TELANGANA	November 11, 2020
V.SUGUNA Vs. D.JITHENDER REDDY	January 29, 2020
V.V.S.S.S.DATTATREYA SARMA Vs. CENTRAL BANK OF INDIA	January 8, 2020
VA INNOVA ALLOY STEEL TECH PVT LTD Vs. AVINASH DAGA	October 19, 2020
VA TECH WAHAG LIMITED Vs. COMMERCIAL TAX OFFICER	December 8, 2020
VADDE PADMAMMA Vs. STATE OF TELANGANA AND ORS.	August 6, 2020
VADICHERLA RAMADEVI Vs. STATE OF TELANANGA	December 8, 2020
VADIM INFRASTRUCTURE PVT. LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.	February 3, 2020
VAKA SUGUNA Vs. DEVARAPALLI JITHENDER REDDY	January 29, 2020
VALISETTI BEEKAM VIJAYA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION	January 10, 2020
VALLAKATI YADAGIRI Vs. STATE OF TELANGANA	January 28, 2020
VALLALA RAJESHWAR RAO Vs. STATE OF TELANGANA AND 3 OTHERS	November 18, 2020
VALLAMBHATLA PURNACHANDER Vs. THONTA BALARAMULU	February 24, 2020
VALLAPU YAKAIAH Vs. STATE OF TELANGANA	October 13, 2020
VAMSI ART PRINTERS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	September 28, 2020
VAMSI KARTHIK BOYAPATI Vs. STATE OF TELANGANA	February 7, 2020
VANAMA SRI KISHAN Vs. STATE OF TELANGANA	February 13, 2020
VANGA VENKATA RAMANA Vs. PARKALA POOLAMMA	September 25, 2020
VANGAPALLI MUNINDER RAO ANR Vs. BHUKYA RAJANNA	March 3, 2020
VARAKALA NARESH Vs. STATE OF TELANGANA	September 24, 2020
VARDHAMAN MAHILA CO-OP URBAN BANK LIMITED Vs. A.VIJAYA KUMARI	July 21, 2020
VARIKUPPALA BIKSHARN Vs. STATE OF TELANGANA	November 19, 2020
VARIKUPPALA SRINU Vs. STATE OF TELANGANA	November 18, 2020
VASAVI AND GP INFRA Vs. D. BHUJALU	August 26, 2020
VASUNDHARA ANJALI AUTOMOTIVES Vs. STATE OF TELANGANA	January 31, 2020
VBK ELECTRICALS AND AGENCIES PRIVATE LIMITED Vs. RESERVE BANK OF INDIA	September 17, 2020
VELDHI RADHAKRISHNA, Vs. STATE OF TELANGANA,	November 25, 2020
VEMULA MANOHAR Vs. R.BIXAPATHI	February 5, 2020
VEMULA RAVI KUMAR Vs. NCS INVESTMENTS PVT. LTD.	October 14, 2020
VENISHETTI SADASHIVUDU Vs. STATE OF TELANGANA	March 11, 2020
VENKATA SAI TRADERS Vs. COMMERCIAL TAX OFFICER	December 16, 2020
VENKATA SRIRAMAM KONDURI Vs. GEETA SIVA TEJASWI TEEGAVARAPU	April 29, 2020
VIANALA SHANTHI Vs. STATE OF TELANGANA AND ORS.	October 13, 2020
VIJETHA SUPER MARKETS PVT. LTD. Vs. JOINT COMMISSIONER	February 5, 2020
VINAY MADHUKAR GANU Vs. MINISTRY OF CORPORATE AFFAIRS	September 24, 2020
VINAY SINGH Vs. RAMESH SINGH	July 10, 2020
VISHNU CONSTRUCTIONS Vs. CHIEF ENGINEER AIR FORCE	June 30, 2020
VISHWASMULKI Vs. M/S. UPAKARMA INDUSTRUCTURE PRIVETE LIMITED	May 19, 2020
VISISTHA INFRA DEVELOPERS Vs. NALLI DURGA RAO	July 13, 2020
VIVEK SEHGAL Vs. J.M.FINANCIAL ASSET RECONSTRUCTION COMPANY LIMITED	March 6, 2020
VIVEKANANDA NAGAR COLONY PLOT AND HOUSE OWNERS WELFARE ASSOCIATION Vs. STATE OF TELANGANA AND ORS.	January 30, 2020
VIVO BIO TECH LTD Vs. STATE OF TELANGANA	November 19, 2020
VOJJE MAHANKALI Vs. M. SATYANARAYANA	February 6, 2020
VOOTLA CHINNI REDDY Vs. STATE OF TELANGANA	September 4, 2020
WAHEDA BEGUM Vs. STATE OF TELANGANA	November 11, 2020
WASIMA BEGUM Vs. STATE OF TELANGANA	February 7, 2020
WIN MEDICARE PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	December 8, 2020
Y SAILAJA Vs. UCO BANK	October 8, 2020
Y SRINIVASULU Vs. PRAMEELA	October 19, 2020
Y. ASHOK Vs. Y. SOUMYA	January 6, 2020
Y. CHANDRA BABU Vs. STATE OF TELANGANA	October 20, 2020
Y. DEVADAS Vs. STATE OF TELANGANA AND ORS.	September 4, 2020
Y. RAMESH Vs. STATE OF TELANGANA AND ORS.	November 9, 2020
Y. YADAMMA Vs. SAMPANGI PADMA AND	October 5, 2020
Y.KEDARESWARI Vs. STATE OF TELANGANA	July 7, 2020
Y.RAJENDRA PRASAD Vs. STATE OF TELANGANA	January 31, 2020
YADAGIRI JAGAN MOHAN RAO Vs. T.CHANDRASHEKAR REDDY	January 21, 2020
YEDDU ARCHANA Vs. STATE OF TELANGANA	November 17, 2020
YEDLA BABULU Vs. STATE OF TELANGANA	September 3, 2020
YEDLA MURALIDHAR RAO Vs. GOVERNMENT OF INDIA	September 30, 2020
YELIMINETI PRASHANTH Vs. STATE OF TELANGANA	October 12, 2020
YELIMINETI SHEKAR Vs. STATE OF TELANGANA	October 7, 2020
YELLAPRAGADA SUDHARANI Vs. STATE OF TELANGANA	August 5, 2020
YEMPALLA VENKAT REDDY Vs. BODDU VASANTHA AND ANOTHER	November 18, 2020
YENNEMALA SWARUPARANI Vs. STATE OF TELANGANA	September 10, 2020
ZAIN UL ABEDIEN ZAINULABEDIEN Vs. STATE OF TELANGANA	January 31, 2020
ZAREENA BAI Vs. ALTAF	September 2, 2020

Year 2020 of HIGH COURT OF TELANGANA

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