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A MADAN MOHAN Vs. KASHIREDDY SRINIVAS REDDY
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April 9, 2019 |
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A MADHUSUDHAN REDDY Vs. NATIONAL RESEARCH CENTRE
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March 1, 2019 |
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A SUBBAIAH Vs. SURYA RAVI KAMAL
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April 22, 2019 |
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A SUDHAKAR, SECUNDERABAD 5 OTHERS Vs. G JANARDHAN REDDY, KARIMNAGAR DIST 4 OTHERS
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June 3, 2019 |
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A VENKATESWARA RAO Vs. STATE OF TELANGANA
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April 22, 2019 |
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A VENUGOPAL Vs. STATE OF TELANGANA
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June 28, 2019 |
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A YAMEEN QURESHI, HYDERABAD Vs. S RAJESHWARI, HYDERABAD
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June 3, 2019 |
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A. RAMULU Vs. K. ANASUYA
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March 8, 2019 |
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A. REVANTH REDDY Vs. STATE OF TELANGANA AND ORS.
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April 2, 2019 |
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A. SATYANARAYANA MURTY Vs. STATE OF TELANGANA
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October 14, 2019 |
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A. SRINIVASA REDDY Vs. STATE OF TELANGANA
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April 4, 2019 |
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A.ANJAIAH Vs. A.P.STATE ROAD TRANSPORT CORPORATION
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December 19, 2019 |
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A.B. KISHAN LAL Vs. GOVT OF A.P.
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October 29, 2019 |
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A.KOTESWARAMMA Vs. UNION OF INDIA
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December 5, 2019 |
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A.L.UDAY SHANKAR HARISHITHA Vs. STATE OF A. P.
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November 29, 2019 |
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A.LAXMAIAH Vs. N.SRINIVAS YADAV
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December 9, 2019 |
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A.M.GAYATHRI Vs. STATE OF TELANGANA
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December 13, 2019 |
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A.MEENAKSHI Vs. SUDARSHAN REDDY
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December 2, 2019 |
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A.NAGENDIRAN Vs. STATE OF TELANGANA
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December 20, 2019 |
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A.P.ROAD DEVELOPMENT CORPORATION Vs. RANI INFRASTRUCTURE DEVELOPMENT LTD.
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October 22, 2019 |
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A.P.S.R.T.C. Vs. KODIPYAKA RAMALINGAM
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January 21, 2019 |
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A.P.S.R.T.C. Vs. COMMISSIONER OF WORKMENS COMPENSATION
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January 28, 2019 |
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A.P.S.R.T.C. Vs. KOLA SHIVA KUMAR
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December 6, 2019 |
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A.P.S.R.T.C. Vs. BANOTH MEGHYA RAMESH
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December 6, 2019 |
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A.P.S.R.T.C. Vs. GUGULOTH RAMULU
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December 23, 2019 |
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A.RAGHU Vs. B.SUBHASH CHAND
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December 23, 2019 |
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A.RAJ KUMAR REDDY Vs. STATE OF TELANGANA
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December 31, 2019 |
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A.S.N. RAJU Vs. STATE OF TELANGANA
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November 1, 2019 |
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A.SANDHYA RANI Vs. RAVINDRA C. DARE
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December 5, 2019 |
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A.SANTHOSH REDDY Vs. HIGH COURT OF ANDHRA PRADESH
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February 28, 2019 |
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A.SASI KIRAN Vs. STATE OF TELANGANA
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January 30, 2019 |
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A.SWAROOPARANI Vs. P.SURESH
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December 20, 2019 |
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A.V.C.MOHAN Vs. G.B.FRANCIS
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December 9, 2019 |
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AADHAR CROP CARE Vs. STATE OF TELANGANA
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September 25, 2019 |
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AADYA SILK MILLS Vs. STATE BANK OF INDIA
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April 10, 2019 |
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AADYA SILKS MILLS Vs. P SRINIVAS RAO
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June 6, 2019 |
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AARIA PROJECTS LTS Vs. SENIOR INTELLIGENCE OFFICER
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November 15, 2019 |
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ABBINENI NARAYANA RAO Vs. PUNUGOTI ARJUN RAO
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February 11, 2019 |
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ABDUL HUSSAIN ETHESHAM HUSSAIN Vs. STATE OF TELANGANA
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January 2, 2019 |
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ABDUL KAVI Vs. STATE OF TELANGANA
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April 29, 2019 |
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ABDUL RAFI @ ABDUL RAWOOF, S/O ABDUL RAHMAN Vs. VENKATAIAH
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June 19, 2019 |
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ABDUL RAHAMAN Vs. STATE OF TELANGANA
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August 5, 2019 |
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ABHISHEK MASIPOGU Vs. STATE OF TELANGANA
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October 16, 2019 |
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ABHISHETTY SUGUNA AND ORS. Vs. MENGANI ABHISHETTY BHARATHAMMA AND ORS.
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July 5, 2019 |
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ABID ABEDI AND ASSOCIATES Vs. STATE OF TELANGANA
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April 16, 2019 |
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ADAMA INDIA PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOMETAX
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August 20, 2019 |
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ADE PANCHI BAI Vs. STATE OF TELANGANA
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October 22, 2019 |
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ADE PANCHI BAI ADE PANCHAPULA Vs. STATE OF TELANGANA
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September 11, 2019 |
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ADI BHOOMAIAH Vs. STATE OF TELANGANA
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January 30, 2019 |
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ADITYANATH DAS Vs. STATE OF TELANGANA
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February 4, 2019 |
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ADRESH DEV Vs. KRISHNA MURTHY
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December 2, 2019 |
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AFREEN Vs. STATE OF TELANGANA
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December 2, 2019 |
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AFZAL BEE Vs. P SHANTAMMA
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April 30, 2019 |
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AGGIDI SRINIVAS Vs. VIKAS RAJ
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December 27, 2019 |
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AHMADI BEGUM DIED Vs. SYED KAREEMUDDIN
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April 12, 2019 |
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AHMED HUSSAIN @ AMER HUSSAIN Vs. STATE OF TELANGANA
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January 23, 2019 |
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AHMED KHAN Vs. A. SRINIVAS RAO
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October 14, 2019 |
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AHMED KHAN DIED Vs. M. ANJAIAH DIED
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October 1, 2019 |
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AHMED MOHIUDDIN Vs. TRANSPORT COMMISSIONER
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December 30, 2019 |
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AIFULLAH KHAN Vs. STATE OF TELANGANA
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October 15, 2019 |
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AILENI SANJEEVA REDDY Vs. LAVUDYA VIJAYA
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January 29, 2019 |
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AILONI MUKUNDA RAO Vs. STATE OF TELANGANA
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November 14, 2019 |
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AJEMERA SURYA Vs. D.GANGADHAR
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December 6, 2019 |
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AJIT VIGG Vs. STATE OF TELANGANA
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December 5, 2019 |
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AJMEERA RAJU Vs. STATE OF TELANGANA
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January 22, 2019 |
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AKASH JAIN Vs. STATE OF TELANGANA
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November 26, 2019 |
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AKKAMMA Vs. VITTAL GOUD
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April 2, 2019 |
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AKNURI PADAMAVATHI Vs. VANAMA SHENKAR
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April 3, 2019 |
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AKO BUBDU CHUWU Vs. STATE OF TELANGANA
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January 3, 2019 |
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AKR CONSTRUCTION LIMITED Vs. KRANTHI CONSTRUCTION
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March 27, 2019 |
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AKSHAY SHARMA JABBAR Vs. STATE OF TELANGANA
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February 8, 2019 |
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AKULA SHANKARAIAH Vs. AKULA RAJAIAH
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January 28, 2019 |
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AKULA VISWANDHAM Vs. STATE OF TELANGANA
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October 30, 2019 |
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ALA POOLA W/O DAVID AGED Vs. STATE OF TELANGANA
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March 19, 2019 |
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ALASAKANI RAM PRASAD Vs. SURENDAR REDDY
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March 5, 2019 |
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ALETI RAM REDDY Vs. STATE OF TELANGANA
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December 2, 2019 |
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ALETI SRINIVAS REDDY Vs. STATE OF TELANGANA
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December 5, 2019 |
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ALI BIN YAHIYA Vs. STATE OF TELANGANA
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March 14, 2019 |
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ALLAM SRILATHA Vs. STATE OF TELANGANA
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January 24, 2019 |
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ALLANKI EKAMBERAM S/O A.VENKATESHAM Vs. STATE OF TELANGANA
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December 24, 2019 |
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ALLAPU NEELIMA Vs. DEVARAKONDA VENKATA SUBRAMANYA SEETHARAM
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March 14, 2019 |
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ALLE BHUMANNA Vs. MANAGING DIRECTOR
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January 4, 2019 |
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ALLETI SHRUNITHA EDUCATIONAL SOCIETY Vs. MEDICAL COUNCIL OF INDIA
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August 8, 2019 |
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ALUFLUORID LTD Vs. INDUSTRIAL TRIBUNALCUMLABOUR COURT
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January 25, 2019 |
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ALWAL SATYAM Vs. STATE OF ANDHRA PRADESH
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January 29, 2019 |
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AMANCHIND INFRASTRUCTURE PVT LTD Vs. STATE OF TELANGANA
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December 11, 2019 |
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AMIR MOHIUDDIN Vs. STATE OF TELANGANA
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December 11, 2019 |
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AMIRCHETTY DEVENDER Vs. A. SRITA JANSREE
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March 18, 2019 |
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AMIREDDY JAIHIND REDDY Vs. STATE OF TELANGANA
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January 28, 2019 |
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AMIT AGARWAL Vs. STATE OF TELANGANA
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August 5, 2019 |
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AMIT GHARE Vs. STATE OF T.S.
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March 29, 2019 |
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AMIT KUMAR Vs. CENTRAL INDUSTRIAL SECURITY FORCE, MINISTRY OF HOME AFFAIRS
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March 26, 2019 |
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AMOS THAMONG Vs. STATE OF A.P.
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March 20, 2019 |
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AMPRAIL CHACKO ABRAHAM Vs. RAVI CHANDRA MANOJAM
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March 18, 2019 |
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ANAGANTI BHAVANI Vs. STATE OF TELANGANA
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April 29, 2019 |
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ANANTHULA RAMESH BABU Vs. SAMA VIJAY KUMAR
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November 26, 2019 |
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ANDE SHANKARAMMA Vs. STATE OF TELANGANA
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December 16, 2019 |
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ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. KOTAK MAHINDRA BANK
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June 3, 2019 |
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ANDHRA PRADESH STATE ROAD TRANSPORT COPORATION Vs. GOLLAMANDALA VENKAMMA VENKAIAH
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June 19, 2019 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PENUMATI NAGARANI NAGAMANI SRILATHA
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June 19, 2019 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. THANEERU MADHAVA RAO
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December 26, 2019 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N VENKAT REDDY
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January 4, 2019 |
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ANDHRA PRAGATHI GRAMEENA BANK Vs. UMMADI RANGA REDDY
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January 30, 2019 |
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ANGANI MADHAN MOHAN RAO Vs. STATE OF TELANGANA
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September 24, 2019 |
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ANGELS CONSTRUCTIONS AND BUILDERS Vs. STATE OF TELANGANA
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October 31, 2019 |
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ANIL KUMAR 2 OTHERS Vs. STATE OF A P ANOTHER
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April 3, 2019 |
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ANITHA Vs. STATE OF TELANGANA
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December 20, 2019 |
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ANJANEYULU TRADERS Vs. INDIRA
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March 5, 2019 |
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ANKAM BHARATH Vs. STATE OF TELANGANA
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November 26, 2019 |
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ANNE SRINIVASA RAO Vs. KUSUMA
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March 14, 2019 |
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ANNI RAMESH Vs. STATE OF TELANGANA
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December 3, 2019 |
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ANUBOJU BIKSHAMACHARY Vs. THATIKONDA BHAGYALAXMI
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December 18, 2019 |
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ANUMALASETTY VENKATA Vs. STATE OF TELANGANA
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October 16, 2019 |
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ANURADHA Vs. STATE OF TELANGANA
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March 13, 2019 |
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ANURAG AGARWAL Vs. STATE OF A P ANOTHER
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March 28, 2019 |
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ANWAR ALI KHAN Vs. STATE OF TELENGANA
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January 22, 2019 |
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AP STATE ROAD TRANSPORT CORPORATION Vs. M YELLAIAH YADAV 3 ORS
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June 11, 2019 |
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AP STATE ROAD TRANSPORT CORPORATION Vs. DEGAVATH SATHAMMA
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October 16, 2019 |
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APLOD VITTAL Vs. APLOD MEERA
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December 3, 2019 |
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APPALA MALLAVVA Vs. KOLUGURI KUSHI KUMAR
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December 30, 2019 |
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APSRTC Vs. B.KANAKARATNABAI
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October 14, 2019 |
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APSRTC Vs. MD RASHEED
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December 30, 2019 |
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APSRTC Vs. KUNURU SOUNDARYA
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June 17, 2019 |
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APSRTC Vs. S NARENDER REDDY
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August 16, 2019 |
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AQEELA SULTANA Vs. PRL SECY, FIANCNE PLANNING DEPT.
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December 10, 2019 |
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AQUANZA INFRASTRUCTURE ENGINEERING PVT. LTD. Vs. STATE OF TELANGANA
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December 3, 2019 |
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ARAVIND CONSTRCTIONS Vs. UNION OF INDIA
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January 31, 2019 |
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ARAVIND CONSTRUCTIONS P LTD Vs. CHIEF ENGINEER
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February 27, 2019 |
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ARCEDO NIRMAAN Vs. STATE OF TELANGANA
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December 18, 2019 |
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ARDAR KARTAR SINGH Vs. PRIORITY HOMES PRIVATE LIMITED
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March 26, 2019 |
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ARELLI MOUNIKA Vs. STATE OF TELANGANA
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December 4, 2019 |
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ARIF MOHAIUDDIN Vs. AMMATUL SYEDA AZRA
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March 13, 2019 |
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ARISHANAPALLY PENTAIAH Vs. STATE OF ANDHRA PRADESH
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January 30, 2019 |
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ARKA MEDIA WORKS Vs. K PRODUCTIONS
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March 25, 2019 |
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ASAD ALI KHOYEE Vs. VIJAYA BANK
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April 9, 2019 |
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ASHOK KUMAR GUPTA Vs. MAMIDI PRAKASH MANCHALA PRAKASH
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June 7, 2019 |
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ASHWAQ ALI Vs. STATE OF TELANGANA
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December 20, 2019 |
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ASIAN GOLD RESTAURANTS LLP Vs. STATE OF TELANGANA
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December 26, 2019 |
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ASIF IQBAL MOHD Vs. STATE OF TELANGANA
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May 1, 2019 |
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ASMA BABAKHAN MOHAMMED Vs. STATE OF TELANGANA
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October 17, 2019 |
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ASMA BEGUM Vs. MOHD KHALEEL
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December 9, 2019 |
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ASMA IFTAKHAR Vs. STATE OF TELANGANA
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September 25, 2019 |
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ASSET RECONSTRUCTION COMPANY INDIA LIMITED Vs. ABHISHEK STEEL AND POWER
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April 16, 2019 |
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ASSET RECONSTRUCTION COMPANY INDIA LIMITED Vs. ABHISHEK STEEL AND POWER LIMITED
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July 16, 2019 |
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ASSITANT GENERAL MANAGER Vs. PALADUGU ANIL KUMAR
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March 20, 2019 |
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ASST COMMISSIONER Vs. ARUN SAGAR
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February 8, 2019 |
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ATHER YASEEN Vs. STATE OF TEIANGANA
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September 3, 2019 |
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ATKETI PADMALATHA Vs. P SHOBHA RANI
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June 18, 2019 |
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ATLURI PURNACHANDRA RAO Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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September 18, 2019 |
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AVULA CHENNA KRISHNA REDDY Vs. STATE OF TELANGANA
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December 31, 2019 |
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AVUNOORI PADMA Vs. STATE OF TELANGANA
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March 14, 2019 |
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AYAZ KHAN Vs. STATE OF TELANGANA
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October 17, 2019 |
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AZAAN GEMS INTERNATIONAL SCHOOL Vs. RANJEEV R ACHARYA, IAS
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March 5, 2019 |
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AZAM BEE AND OTHERS Vs. SPECIAL DEPUTY COLLECTOR
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February 18, 2019 |
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B ANAND KUMAR Vs. STATE OF TELANGANA
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June 11, 2019 |
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B BALAMUKUND RAO Vs. REGISTRAR
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January 25, 2019 |
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B EDUKONDALU Vs. M HARINATHA BABU
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January 31, 2019 |
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B HANUMAN PRASAD Vs. STATE OF A. P.
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January 31, 2019 |
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B LAXMI NARAYANA REDDY Vs. STATE OF TELANGANA
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August 27, 2019 |
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B M R CONSTUCTIONS Vs. SYED YOSUF
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February 5, 2019 |
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B MARUTHI Vs. INDIAN OVERSEAS BANK
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August 14, 2019 |
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B MURALIKRSIHNA Vs. BANDI SAMMAIAH
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February 26, 2019 |
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B NIRMALA B NARIMALA DEVI Vs. DECCAN SWITCHGEARS
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February 8, 2019 |
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B PRABHAKARA REDDY Vs. STATE OF TELANGANA
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August 13, 2019 |
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B R A VR CHARITABLE TRUST Vs. S H MAHESH LAL
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February 11, 2019 |
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B RAGHAVA RAO Vs. GOVINDRAM S BABANI
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January 28, 2019 |
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B RAMA DEVI Vs. CITY UNION BANK LIMITED
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January 29, 2019 |
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B RAMACHANDRAIAH AND SONS Vs. PRESIDENT
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August 20, 2019 |
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B RANGA REDDY Vs. INCOME TAX APPELLATE TRIBUNAL
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January 3, 2019 |
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B SANTOSH KUMAR Vs. Y NARSIMULOO
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January 30, 2019 |
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B SHEKAR Vs. STAN POWER TECHNOLOIES
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January 21, 2019 |
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B SUDHAKAR Vs. VICE CHAIRMAN CUM MANAGING DIRECTOR
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September 24, 2019 |
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B VENKATA VISWANATH Vs. DAITA KALYANI
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February 27, 2019 |
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B VENKATESWARLU Vs. V JANARDHAN RAO
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March 5, 2019 |
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B YELLAPPA Vs. STATE OF ANDHRA PRADESH
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April 26, 2019 |
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B. DHEERAJ REDDY Vs. STATE OF TELANGANA
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November 15, 2019 |
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B. GIRDAPATHI REDDY AND CO. Vs. MADHUCON PROJECTS LTD.
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December 3, 2019 |
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B. LAXMI Vs. STATE OF TELANGANA
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January 22, 2019 |
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B. MOHAN BABU Vs. A.P.S.R.T.C.
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October 31, 2019 |
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B. SRIDHAR RAO Vs. STATE OF TELANGANA
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July 2, 2019 |
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B. SRINIVAS Vs. K. RAVINDER
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October 16, 2019 |
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B. SURESH AND ORS. Vs. STATE OF TELANGANA AND ORS.
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March 26, 2019 |
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B. V. RATHNA KUMAR Vs. PRINCIPAL SECRETARY TO GOVT
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December 17, 2019 |
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B.A.S.D.PRASAD Vs. PRINCIPAL SECRETARY
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December 11, 2019 |
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B.CHARANDAS Vs. STATE OF A.P.
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December 5, 2019 |
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B.DINESH KUMAR Vs. STATE OF TELANGANA
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December 27, 2019 |
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B.GOVERDHAN Vs. STATE OF TELANGANA
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January 2, 2019 |
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B.JOHN Vs. STATE OF TELANGANA
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January 2, 2019 |
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B.LAXMA REDDY Vs. STATE OF TELANGANA
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December 16, 2019 |
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B.MALLAIAH Vs. CHAIRMAN
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January 30, 2019 |
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B.NARSAIAH Vs. STATE OF TELANGANA
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December 2, 2019 |
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B.PRABHAKAR REDDY Vs. STATE OF TELANGANA
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December 5, 2019 |
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B.PURUSHOTHAM RAJU Vs. STATE OF TELANGANA
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December 9, 2019 |
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B.RAMA RAO Vs. STATE OF TELANGANA
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January 28, 2019 |
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B.RAMESH Vs. STATE OF TELANGANA
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January 2, 2019 |
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B.S. NEELAKANTA Vs. B.PARVATHAMMA
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January 3, 2019 |
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B.SURYA PRAKASH REDDY Vs. STATE OF TELANGANA
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December 31, 2019 |
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B.VENKAT Vs. STATE OF TELANGANA
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January 24, 2019 |
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BABAIAH Vs. CHIPPA SANGAPPA
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February 19, 2019 |
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BABU BHUKYA Vs. STATE OF TELANGANA
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October 17, 2019 |
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BADAVATH DHARIYA Vs. R.PRAKASH
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December 11, 2019 |
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BADAVATH KOTYA Vs. BADAVATH ARCHANA
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January 3, 2019 |
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BADDAM SANJEEVA REDDY Vs. STATE OF TELANGANA
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December 6, 2019 |
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BADDEPUDI VASANTH CONSTRUCTIONS Vs. STATE OF TELANGANA
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December 5, 2019 |
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BAGADI KALYANI Vs. STATE OF TELANGANA
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December 24, 2019 |
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BAGAMMA Vs. GOVT OF A.P.
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December 6, 2019 |
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BAJA VINAY Vs. STATE OF TELANGANA
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October 21, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE Vs. BODAS PEDDA LAXMI
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September 4, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DARMULA GANGAIAH
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June 21, 2019 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. N.SANDEEP
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July 10, 2019 |
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BAJAJ ALLILANZ GENERAL INSURANCE Vs. THAKUR UMA RANI
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September 3, 2019 |
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BAJAJ ALLILANZ GENERAL INSURANCE CO LTD , AND OTHERS Vs. MOHMMED SALEEM BABA AND OTHERS
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August 26, 2019 |
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BAJAN ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KUNCHAM LAVANYA
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March 7, 2019 |
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BAJJURI VENUGOPAL Vs. STATE OF TELANGANA
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November 1, 2019 |
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BALAJI VENKATAPPA Vs. STATE OF TELANGANA
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September 30, 2019 |
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BALARAM SINGH YADAV Vs. EXECUTIVE OFFICER
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January 2, 2019 |
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BALLA RAJKUMAR Vs. STATE OF TELANGANA
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August 7, 2019 |
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BALUGURI I VENKATESHWARLU Vs. STATE OF TELANGANA
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January 21, 2019 |
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BANDARI LAXMI Vs. D SOMAIAH
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April 2, 2019 |
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BANDARI NARSING RAO Vs. MOHAMMAD JAFFAR
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March 28, 2019 |
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BANDARI VISHWANATH Vs. K. ASHOK KUMAR
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March 7, 2019 |
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BANDARU KAVITHA, HYDERABAD Vs. CHIEF MANAGER, CENTRAL BANK OF INDIA, MUMBAI 4 OTHERS
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September 4, 2019 |
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BANDARU VENKATESHWARLU AND ORS. Vs. MALGIREDDY RAM REDDY
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August 19, 2019 |
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BANDI DASARATHAM Vs. STATE OF TELANGANA
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December 26, 2019 |
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BANDI MADHUSUDHAN GOUD, S/O KISTA GOUD Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
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August 28, 2019 |
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BANDU NAGAMANI Vs. STATE OF TELANGANA
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September 11, 2019 |
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BANDU NAGAMANI Vs. STATE OF TELANGANA
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December 10, 2019 |
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BANKA RAMESH Vs. STATE OF TELANGANA
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December 11, 2019 |
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BANOTH RANGA Vs. STATE OF ANDHRA PRADESH
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January 22, 2019 |
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BANOTHU DEEPLA Vs. STATE OF TELANGANA
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March 26, 2019 |
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BANOTHU RAMKUMAR Vs. N. CHAKRADHAR RAO
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October 1, 2019 |
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BANOTHU SHANKAR Vs. STATE OF TELANGANA
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December 2, 2019 |
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BANTH DILIP Vs. P. P.
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March 8, 2019 |
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BASWARAJ Vs. M.PANDURANGAM
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October 21, 2019 |
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BATHINI VASU KIRAN Vs. STATE TELANGANA
|
December 17, 2019 |
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BATHULA RAJESWARI AND ORS. Vs. B. PRASAD RAO AND ORS.
|
August 9, 2019 |
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BATHULA RAVI KUMAR GOUD Vs. STATE OF A.P.
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January 2, 2019 |
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BATTULA POCHAIAH S/O LATE BATTULA NARSAIAH Vs. STATE OF TELANGANA
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December 3, 2019 |
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BATULA SOMMAYA S/O YELLAIAH Vs. STATE OF TELANGANA
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January 2, 2019 |
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BCD TRAVEL INDIA PVT. LTD. Vs. VENKATESH MULGI
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August 6, 2019 |
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BEERUKURI MANOHAR Vs. BEERUKURI PRAMEELA
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January 2, 2019 |
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BEJAWADA SHANKAR REDDY Vs. STATE OF TELANGANA
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November 25, 2019 |
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BEJAWADA SHANKAR REDDY Vs. STATE OF TELANGANA
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March 28, 2019 |
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BEJJANKI YAKAMBRA CHARY Vs. STATE OF TELANGANA
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March 22, 2019 |
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BESTA YELLADAS R/O DOULTHABAD V. MANDAL Vs. A.P.S.R.T.C.
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October 18, 2019 |
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BGR ENERGY SYSTEMS LTD Vs. COMMERCIAL TAX OFFICER
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April 24, 2019 |
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BHADRAKALI INDUSTRIES Vs. STATE BANK OF INDIA
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March 20, 2019 |
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BHADUR ARCOT SALEEM SAHEB Vs. STATE OF TELANGANA
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September 23, 2019 |
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BHAGYALAKSHMI CONSTRUCTIONS Vs. STATE OF TELANGANA
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December 4, 2019 |
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BHAGYANAGAR SILK MILLS PVT. Vs. AJAY KUMAR GUPTA DOCHANIA
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April 12, 2019 |
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BHASKARI ADVOCATES Vs. A SATYANANDAM
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June 3, 2019 |
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BHEEMA Vs. MD ASLAAM
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September 3, 2019 |
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BHONAGIRI SANTOSH Vs. STATE OF TELANGANA
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January 21, 2019 |
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BHUKYA VENKATI Vs. STATE OF TELANGANA
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March 26, 2019 |
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BHUPAL GOUD Vs. K VIJAY KUMAR
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March 19, 2019 |
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BHUSHANAM GOUD Vs. STATE OF A P
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February 4, 2019 |
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BIBHU PRASAD ACHARYA Vs. DIRECTORATE OF ENFORCEMENT
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January 21, 2019 |
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BIJILI SCHOOL OF NURSING Vs. STATE OF TELANGANA
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November 13, 2019 |
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BIKKUMANDLA BALAKISTAMMA Vs. BIKKUMANDLA VENKATESHAM
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July 8, 2019 |
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BILOUIS DUBEY Vs. SHASHI KUMAR DUBEY DIED
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February 1, 2019 |
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BIOTECH INTERNATIONAL LTD Vs. A P STATE COOP MARKETING FEDERATION LTD
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March 25, 2019 |
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BODA VENKAVVA Vs. CHELIMELA VENKANNA
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March 6, 2019 |
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BODDAPATI BALA KRISHNA RAO Vs. KOSARI RAMESH ALIAS RAMESH PATEL
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February 28, 2019 |
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BODDU SURESH Vs. V V SRINIVASA RAO
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March 5, 2019 |
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BODDULA SADANANDAM Vs. SINGARENI COLLIERIES CO LTD
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June 11, 2019 |
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BODDUPALLI RAMAKRISHNA Vs. STATE OF TELANGANA
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December 12, 2019 |
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BODDUPALLY PADMA CHITTEMMA Vs. CH. RANGA RAO
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October 29, 2019 |
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BOGA PARIJATHA Vs. STATE OF TELANGANA
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September 25, 2019 |
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BOJJA SAMATHA VIJAYA Vs. STATE OF TELANGANA
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September 9, 2019 |
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BOLLAM THIRUPATHI Vs. STATE OF TELANGANA
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October 15, 2019 |
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BOLLARAPU GANGARAM Vs. BOLLARAPU NARSAIAH
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January 2, 2019 |
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BOLLU RAJA REDDY Vs. UNION OF INDIA
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February 21, 2019 |
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BONGU ANURADHA Vs. K SUBHASH
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July 10, 2019 |
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BOPPANA KAVYA Vs. STATE OF TELANGANA
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December 12, 2019 |
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BOPPANI RAMADASU Vs. STATE OF TELANGANA
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December 20, 2019 |
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BORLAKUNTA RAJU VENKAT Vs. STATE OF TELANGANA
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October 15, 2019 |
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BOYA RAMESH Vs. STATE OF A P
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March 20, 2019 |
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BOYA RAMUDU S/O. BOYA GANJANNA Vs. STATE OF TELANGANA
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April 24, 2019 |
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BOYI DATTATREYA SARMA Vs. KOTHURI HYMAVATHI
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May 1, 2019 |
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BRANCH MANAGER Vs. A RAVICHANDRA REDDY
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June 3, 2019 |
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BRIJ KISHORE SINGH Vs. STATE OF TELANGANA
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November 1, 2019 |
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BROADRIDGE FINANCIAL Vs. REG P.F.COMM
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May 3, 2019 |
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BUDEPAKA RAMANA Vs. V.MADHAVA REDDY ANR
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September 25, 2019 |
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BYLAPATI GOVINDU Vs. UNION OF INDIA
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December 3, 2019 |
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BYRUPAKA SHANKER Vs. STATE OF A. P.
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January 3, 2019 |
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C ESHWAR RAJU Vs. UNION OF INDIA
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March 14, 2019 |
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C LAKSHMAIAH Vs. GURRAMPALLY YELLAIAH
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January 3, 2019 |
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C MAINKYA REDDY DIED Vs. CHIGURLAPALLY PEDDA YELLA REDDYDIED
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April 30, 2019 |
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C PANDU Vs. D BALRAJ
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April 1, 2019 |
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C VISHWANATHMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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April 2, 2019 |
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C. MADHUBABU Vs. STATE OF TELANGANA
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November 25, 2019 |
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C. PARVATHI Vs. STATE OF TELANGANA
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March 25, 2019 |
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C.ANAND RAO Vs. V.DURGAMMA
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December 24, 2019 |
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C.GOPAL Vs. APSRTC
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October 25, 2019 |
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C.H.VENKATESHWARULU Vs. GENERAL ADMN
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January 21, 2019 |
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C.RAGHU RAM Vs. STATE OF TELANGANA
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December 31, 2019 |
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C.RAGHU RAM Vs. STATE OF TG
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August 2, 2019 |
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C.YELLA REDDY Vs. SCHOOL EDUCATION DEPT.
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November 22, 2019 |
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CANARA BANK Vs. KAKATI KARSHAK INDUSTRIES PVT. LTD.
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July 16, 2019 |
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CEO , M/S TATA POWER RENEWABLE ENERGY LTD Vs. BRANCH MANAGER, M/S STATE BANK OF PATIALA
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April 29, 2019 |
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CH ARUNDHATI REDDY Vs. STATE OF TELANGANA
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December 5, 2019 |
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CH SRINIVASA RAO Vs. STATE OF TELANGANA
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December 11, 2019 |
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CH VENKATA RAMANA Vs. UNION OF INDIA
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December 5, 2019 |
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CH. V. V. SHYAM Vs. GOVERNMENT OF TELANGANA
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December 23, 2019 |
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CHABBRAS ASSOCIATES Vs. UNION OF INDIA
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April 30, 2019 |
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CHABBRAS ASSOCIATES Vs. UNION OF INDIA
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July 5, 2019 |
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CHAIRMAN, MIN OF RAILWAYS Vs. K SATYANANDAM
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March 7, 2019 |
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CHAKALI PAVAN KALYAN Vs. STATE OF TELANGANA
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January 3, 2019 |
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CHALASANI SATYA BHASKAR Vs. STATE OF TELANGANA
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January 31, 2019 |
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CHALLA SATHYAVATHI Vs. STATE OF TELANGANA
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January 21, 2019 |
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CHAMUNDESWARI WINES Vs. M. SANTOSH KUMAR GOUD
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August 6, 2019 |
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CHANDAN Vs. STATE OF TELANGANA
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December 30, 2019 |
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CHANDANA CHITTAMMA Vs. RADHA REALTORS PRIVATE
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April 25, 2019 |
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CHANDRA MOULI Vs. STATE OF TELANGANA
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December 20, 2019 |
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CHANDRAKALA Vs. K. SHANTHA
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April 24, 2019 |
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CHANDRI NANDU BAI W/O RAMAIAH Vs. STATE OF TELANGANA
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January 2, 2019 |
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CHANDU SESHA RAO Vs. CHANDU SRIDEVI
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February 4, 2019 |
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CHANDUPATLA DEVENDER REDDY Vs. STATE OF TELANGANA
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September 23, 2019 |
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CHARUKONDA SHANKAR Vs. STATE OF TELANGANA
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February 14, 2019 |
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CHEERLA SUDHAKAR Vs. STATE OF TELANGANA, REP BY ITS PRINCIPAL SECRETARY
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March 12, 2019 |
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CHEERNAM SRIKANTH Vs. STATE OF TELANGANA
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August 5, 2019 |
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CHERIPALLY PARAMESHAM Vs. STATE OF TELANGANA
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December 16, 2019 |
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CHERUKURI DURGA BHAVANI Vs. STATE OF TELANGANA
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August 29, 2019 |
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CHIDURALA SUDHEER KUMAR Vs. STATE OF TELANGANA
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December 16, 2019 |
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CHIEF ENGINEER /TRANSMISSION Vs. ECE INDUSTRIES LIMITED
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June 3, 2019 |
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CHIEF GENERAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNALCUM LABOUR
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September 23, 2019 |
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CHIKKA SANTHOSH Vs. STATE OF TELANGANA
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March 18, 2019 |
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CHILKURI LAXMI Vs. VINAY KUMAR BAID
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December 16, 2019 |
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CHILPURI RAJI REDDY Vs. BYKANI MALLAIAH
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January 28, 2019 |
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CHILUSANI MOGILAIAH Vs. STATE OF TELANANA
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September 9, 2019 |
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CHINDALA GANGA REDDY Vs. STATE OF TELANGANA
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October 1, 2019 |
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CHINTAKINDI PRAKASH Vs. A.P. STATE ROAD TRANSPORT CORPORATION
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October 22, 2019 |
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CHINTALA MANIKYA REDDY Vs. STATE OF TELANGANA
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December 31, 2019 |
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CHINTALA YETTAIAH Vs. STATE OF TELANGANA
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December 11, 2019 |
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CHINTHALA NARSAIAH Vs. STATE OF A P
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September 24, 2019 |
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CHINTHPULA THIRUPATHIGANDLA THIRUPATHI Vs. SHAMALA RAJAIAH
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February 7, 2019 |
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CHIPPA SURESH Vs. STATE OF A P , REP BY PP
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June 4, 2019 |
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CHIRRABOINA KRISHNA YADAV Vs. STATE OF TELANGANA
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December 30, 2019 |
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CHITALA NAGI REDDY Vs. STATE OF A P
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February 14, 2019 |
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CHITTIREDDY SADHAKAR REDDY Vs. STATE OF TELANGANA
|
November 11, 2019 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. BURA KANAKAVVA
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September 4, 2019 |
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CHOUDARI RAJESHAM Vs. CHOUDARI LINGAIAH DIED
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September 11, 2019 |
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CHUNCHU RAJESHAM, KARIMNAGAR DIST Vs. TG S R T C , HYDERABAD, 2 OTRS
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August 27, 2019 |
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CHUNCHU VENKATAMMA Vs. PRI. SECRETARY, REVENUE DEPT.
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September 24, 2019 |
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CHUNDI PRATIMA Vs. CHUNDI RAGHAVA RAJESH
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August 23, 2019 |
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CHURCH OF SOUTH INDIAN Vs. BANOTH DARSU NAIK
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April 4, 2019 |
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CITY UNION BANK LIMITED Vs. SUB REGISTRAR, PEDDAPALLI
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August 6, 2019 |
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CITY WINE Vs. STATE OF TELANGANA
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December 3, 2019 |
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COMMANDANT, SAR CPL, HYD & OTHERS Vs. M RAMESH
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April 1, 2019 |
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COROMANDEL INTERNATIONAL LIMITED Vs. CHAIRMANCUMPRESIDING OFFICER
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June 12, 2019 |
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COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIAN Vs. C A ASHISH MAHESHWARI
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January 30, 2019 |
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CRESCENT EPC PROJECTS & TECHNOLOGICAL SERVICES LTD Vs. UNION OF INDIA
|
March 20, 2019 |
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D R SUJATHA Vs. STATE OF TELANGANA
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March 18, 2019 |
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D RAMACHANDRA REDDY Vs. STATE OF TELANGANA
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July 1, 2019 |
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D RAMU Vs. STATE OF TELANGANA
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February 5, 2019 |
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D SHOBA Vs. D PRAMEELA KUMARI
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September 24, 2019 |
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D SRIDEVI Vs. STATE OF A P
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March 18, 2019 |
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D SUJATHA Vs. R SATYANARAYANA RAO
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June 4, 2019 |
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D SUNIL KUMAR Vs. MOHAMMED DASTAGIR
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July 11, 2019 |
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D. ANITHA Vs. STATE OF TELANGANA
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September 9, 2019 |
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D. DWARAKNATH REDDY AND ORS. Vs. STATE OF TELANGANA AND ORS.
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November 14, 2019 |
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D. GEETHA AND ORS. Vs. P. JAIPAL REDDY AND ORS.
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August 2, 2019 |
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D. KRISHNA Vs. STATE OF TELANGANA
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November 4, 2019 |
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D. KRISHNA NAIK Vs. NAVAYUGA YUVAJANA SANGAM
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October 16, 2019 |
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D. RAJU Vs. ALLWYN WATCHES LTD.
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November 4, 2019 |
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D. URMILA Vs. A. P. S. R. T. C.
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June 13, 2019 |
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D. VENKATA RAJAM VENKAIAH AND ORS. Vs. STATE OF A.P. AND ORS.
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April 3, 2019 |
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D.CHENNA RAYUDU Vs. S.SRINIVAS REDDY
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December 9, 2019 |
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D.NARENDER YADAV Vs. STATE OF TELANGANA
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December 26, 2019 |
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D.RAMBABU Vs. STATE OF TELANGANA
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January 2, 2019 |
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D.ROHAN Vs. D.RAVINDER
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February 1, 2019 |
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D.SREENU Vs. STATE OF TELANGANA
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January 28, 2019 |
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D.SRINIVASU Vs. STATE OF TELANGANA
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December 24, 2019 |
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DADUVAI PALLAVI Vs. STATE OF TELANGANA
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October 16, 2019 |
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DAIDA SAIDULU Vs. STATE OF ANDHRA PRADESH
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February 11, 2019 |
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DAMPANABOINA ANJANEYA RAVI KUMAR Vs. STATE OF TELANGANA
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September 24, 2019 |
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DARA BHASKAR Vs. STATE OF TELANGANA AND ORS.
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August 22, 2019 |
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DARAVATH MAMATHA Vs. STATE OF TELANGANA
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October 17, 2019 |
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DARBAR PRAKASH Vs. STATE OF TELANGANA
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September 23, 2019 |
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DASARAJU LAXMAIAH Vs. GOVERNMENT OF TELANGANA
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December 5, 2019 |
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DASHAMMA Vs. STATE OF TELANGANA
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October 16, 2019 |
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DASPALLY MADHAV Vs. SAMA PRABHAKAR REDDY
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February 28, 2019 |
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DBS BANK LTD. Vs. AFFLUENCE ENGINEERING AND ENTERPRISES LIMITED
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December 10, 2019 |
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DECCAN ARCHAEOLOGICAL AND CULTURAL RESEARCH INSTITUTE Vs. STATE OF TELANGANA
|
September 16, 2019 |
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DECCAN SAW MILL Vs. STATE OF TELANGANA
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December 18, 2019 |
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DEDDELA RATNAMMA Vs. STATE OF TELANGANA
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November 4, 2019 |
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DEEKSHA ENTERPRISES Vs. ORIENTAL BANK OF COMMERCE
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March 11, 2019 |
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DEEKSHA ENTERPRISES Vs. ANDHRA BANK
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March 11, 2019 |
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DEEPAK MANGLANI Vs. MOHAMMAD SADIQ
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April 23, 2019 |
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DEEPLI BAI Vs. UNION OF INDIA
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December 3, 2019 |
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DEPOT MANAGER Vs. K.ANJANEYULU
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December 10, 2019 |
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DEPOT MANAGER Vs. BADAVATH GANGIBAI
|
January 21, 2019 |
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DEPOT MANAGER, APSRTC Vs. A JAGADESHWAR
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September 3, 2019 |
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DEPOT MANAGER, TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. GUNAPU RAMARAJU S/O TAVITINAIDU
|
April 22, 2019 |
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DEPOT MANAGER, TSRTC (PRIOR TO BURFACTION KNOWN AS APSRTC) Vs. K. SHANKAR & ANOTHER
|
February 28, 2019 |
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DEPOT MANGAGER APSRTC Vs. G PADMAVATHI
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September 23, 2019 |
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DESA UDAY KUMAR Vs. STATE OF TELANGANA
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December 5, 2019 |
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DESHABOINA VEERABABU Vs. STATE OF TELANGANA
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September 16, 2019 |
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DESOJU RAMACHARI Vs. CHENNABOINA MALLAMMA
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June 4, 2019 |
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DEVANABOINA LINGAIAH Vs. V.MADHAVA REDDY ANR
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September 25, 2019 |
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DEVARAPALLI MALLA REDDY Vs. MITTAKANTI MADHUSUDHAN
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January 21, 2019 |
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DEVI SHAILAJA Vs. STATE OF TELANGANA
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December 2, 2019 |
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DEVIDAS BOKUL SHINDE Vs. PRAMILA DEVI PANDEY
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December 12, 2019 |
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DHANANJAYA MARKETING SERVICE INC. Vs. STATE OF TELAGANA
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December 16, 2019 |
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DHANDU KRUPANAND Vs. STATE OF TELANGANA
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September 9, 2019 |
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DHARMAPURI SURENDER Vs. D.SRIDEVI
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November 26, 2019 |
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DHARSHANALA DAYANAND Vs. VAJJALA SWAPNA
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January 21, 2019 |
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DHEEKSHA REDDY Vs. UNION OF INDIA
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October 22, 2019 |
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DHRUV AGARWAL Vs. DHRUV AGARWAL BENEFIT TRUST
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July 3, 2019 |
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DIDDIKADI SRINIVAS Vs. STATE OF TELANGANA
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March 26, 2019 |
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DILIP KUMAR AGARWAL Vs. TIA CONSTRUCTIONS
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December 20, 2019 |
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DILIP KUMAR JAIN Vs. SUNITA SURVE
|
April 4, 2019 |
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DISTRICT MANAGER Vs. AUTHORIZED OFFICER
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March 5, 2019 |
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DISTRICT REGISTRAR COLLECTOR Vs. CHARLES PROPERTY DEVELOPERS
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April 18, 2019 |
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DIVYA Vs. STATE OF TELANGANA
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February 15, 2019 |
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DODDA KRISHNA MURTHY Vs. GOVERNMENT OF INDIA
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March 8, 2019 |
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DODLA ESHWER REDDY Vs. STATE ELECTION COMMISSIONER
|
October 17, 2019 |
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DODLA MAHILPAL GOUD Vs. STATE OF A.P.
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January 21, 2019 |
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DOLL SREENU J SRINIVAS, HYD Vs. STATE OF TELANGANA
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March 18, 2019 |
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DOMMETI VENKATA SWAMY Vs. SATE OF TELANGANA
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December 11, 2019 |
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DOREPALLY VIKRAM Vs. C.H.VENKATESHWAR RAO
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January 25, 2019 |
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DUBASI LINGA MURTHY Vs. A.P. STATE ROAD TRANSPORT CORPORATION
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December 23, 2019 |
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DUDI NAGA VEERA VENKATA SATYANARAYANA Vs. STATE OF TELANGANA
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January 30, 2019 |
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DUGASANI NAGA LAXMAMMA Vs. UNION OF INDIA
|
December 6, 2019 |
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DY DIRECTOR GENERAL ADMN Vs. S.VEERABHADRAIAH
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January 24, 2019 |
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E DEVADANAM Vs. VICE CHAIRMAN CUM MANAGING DIRECTOR
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September 24, 2019 |
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E NARSIMHA RAO Vs. STATE OF TELANGANA
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January 25, 2019 |
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E SANGEM Vs. C SHEKAR REDDY
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January 23, 2019 |
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E. K. GIRISH SINGH Vs. STATE OF TELANGANA
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February 15, 2019 |
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E. RAJESHWAR Vs. A.P.S.R.T.C.
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October 29, 2019 |
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E. SANJEEV REDDY Vs. M. A. MASOOD
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September 9, 2019 |
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E. SWETHA Vs. HAREESH KAKARLA
|
March 29, 2019 |
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E.K.R.CONSTRUCTION Vs. STATE OF TELANGANA
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December 6, 2019 |
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E.NARSIMHA Vs. E.SHRAVAN KUMAR
|
December 6, 2019 |
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E.VIJAYA LAKSHMI Vs. P.NAVEEN KUMAR
|
December 31, 2019 |
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E.VIJAYA LAKSHMI Vs. P.NAVEEN KUMAR
|
October 31, 2019 |
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EAREDDY SUKUMAR REDDY Vs. STATE
|
September 20, 2019 |
|
EAST COAST RAILWAYS Vs. GANTA INDUMATHI
|
November 21, 2019 |
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ECI ENGINEERING AND CONSTRUCTIONS CO. LTD. Vs. ASSISTANT COMMISSIONER
|
October 16, 2019 |
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ECOLOGIQUE PETRO CHEMICALS PVT. LTD. Vs. RESEARCH CENTER FOR FUEL GENERATION
|
July 22, 2019 |
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EDARA SRINIVAS Vs. B.YADAGIRI GOUD
|
December 6, 2019 |
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EDIGI MOGULAMMA Vs. STATE OF TELANGANA
|
January 28, 2019 |
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EKHAR PASHA Vs. LACCHAVAR NITHAN AND ORS.
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October 29, 2019 |
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ELLAMKONDA VEERA RAGHAVAIAH Vs. STATE OF TELANGANA
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December 4, 2019 |
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ENOCH PAUL BOYALAPALLY Vs. STATE OF TELANGANA
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December 10, 2019 |
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EREGANBOYANA SAI KIRAN Vs. STATE OF TELANGANA
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December 4, 2019 |
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ERKI RAMULU Vs. C MD, SCC LTD, ANOTHER
|
June 11, 2019 |
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ERROJONNALA SHIVA Vs. STATE OF TELANGANA
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January 4, 2019 |
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ERUKALA CHANDRA SHEKAR Vs. P.P. HYD ANO
|
December 27, 2019 |
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ERUKULLA ANIL KUMAR Vs. STATE OF TELANGANA
|
April 3, 2019 |
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EUDRAPALLY GOPI GOVERDHAN KUMAR Vs. B ANJI REDDY
|
June 10, 2019 |
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EUNICE LALNUNMAWII CHAWNGTHU Vs. TIMOTHY T. GONMEI
|
December 30, 2019 |
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EUNICE LALNUNMAWII CHAWNGTHU Vs. STATE OF TELANGANA
|
May 1, 2019 |
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EUNICE LALNUNMAWII CHAWNGTHU Vs. TIMOTHY T. GONMEI
|
December 30, 2019 |
|
EVEREST FORMULATION Vs. STATE OF A.P.
|
November 22, 2019 |
|
EVEREST INDUSTRIES LTD. Vs. MW HIGH TECH PROJECTS INDIA PVT. LTD.
|
July 29, 2019 |
|
EYE ADS PVT. LTD. Vs. LYDIAN HERBAL PRODUCTS
|
February 12, 2019 |
|
FAHEEM BANU Vs. STATE OF TELANGANA
|
September 24, 2019 |
|
FAIQA TASNEEM Vs. SHABANA KHATOON
|
March 13, 2019 |
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FAISAL BIN TIRIAL Vs. STATE OF TELANGANA
|
October 1, 2019 |
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FAISAL YUNUS KHAN Vs. STATE OF TELANGANA
|
November 6, 2019 |
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FAREEDA BEGUM D/O SHAIK HUSSAIN Vs. STATE OF TELANGANA, REP , BY ITS PRINCIPAL SECRETARY TO REVENUE DEPARTMENT
|
August 28, 2019 |
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FAROOQUNNISA ANOTHER Vs. SURINDER SINGH ANOTHER
|
August 27, 2019 |
|
FATEH MAIDAN CLUB Vs. STATE OF TELANGANA
|
August 9, 2019 |
|
FERDOZ SHAH Vs. STATE OF TELANGANA
|
December 24, 2019 |
|
FIDES CHEMICALS Vs. ORIENTAL BANK OF COMMERCE
|
July 15, 2019 |
|
FRESH POULTRYS Vs. STATE OF TELANGANA
|
December 4, 2019 |
|
FUTURE BUILDERS CO-OP SOCIETY Vs. S MALLA REDDY
|
September 13, 2019 |
|
FUTURE INDIA DETERGENT CHEM PVT. LTD. Vs. ANDHRA BANK
|
January 28, 2019 |
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G ANANTHSENA REDDY Vs. DEBTS RECOVERY TRIBUNAL - II
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March 7, 2019 |
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G BALEESWARAMMA Vs. K RANGA RAM
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October 1, 2019 |
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G DEVI Vs. STATE OF TELANGANA
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March 22, 2019 |
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G MAHESH BABU Vs. COMISSIONER OF CUSTOMS EXCISE AND SERVICE TAX APPEALSII AND IV
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March 14, 2019 |
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G MALLESH Vs. GOLLA POCHAIAH
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June 3, 2019 |
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G NANDU JAIN NANDU Vs. STATE OF TELANGANA
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September 20, 2019 |
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G PANDAIAH Vs. STATE OF TELANGANA
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September 24, 2019 |
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G PANDU RANGA REDDY Vs. STATE OF TELANGANA
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February 19, 2019 |
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G RACHAIAH Vs. M N JAGADEESH
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February 26, 2019 |
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G REKHA Vs. V RAMACHANDRA REDDY
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June 3, 2019 |
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G SANDEEP KUMAR YADAV Vs. STATE OF TELANGANA
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January 22, 2019 |
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G SURESH KUMAR Vs. CHIEF MANAGER, CENTRAL BANK OF
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September 4, 2019 |
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G V RAMIREDDY Vs. D MOHAN RAJU
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February 13, 2019 |
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G VENKAT REDDY Vs. G VIJAYALAKSHMI
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February 8, 2019 |
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G YAKENDER REDDY, S/O LAXMA REDDY Vs. STATE OF TELANGANA, REP , BY ITS PRINCIPAL SECRETARY
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August 28, 2019 |
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G. CHANDRAKALA Vs. V. PRABHAVATHI
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August 1, 2019 |
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G. M. SAMTANI Vs. POOJA SAMTANI
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July 31, 2019 |
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G. MURALI GOUD Vs. R. SHARADAMMA
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March 7, 2019 |
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G. NARSIMULU Vs. STATE OF A.P.
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December 27, 2019 |
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G. NIRMALA Vs. TELANGANA STATE PUBLIC SERVICE COMMISSION
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July 23, 2019 |
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G. RAJAIAH Vs. K. KONDAIAH
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October 29, 2019 |
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G. RAMACHANDRA RAO Vs. SECY
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November 22, 2019 |
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G. SATISH BABU Vs. STATE OF A.P.
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September 9, 2019 |
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G. SATYANARAYNA Vs. G. AMMANNA
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March 14, 2019 |
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G.BAKKAIAH Vs. T.ANUSHA
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December 27, 2019 |
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G.CHANDRASEKHAR RAJU Vs. STATE OF TELANGANA
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December 24, 2019 |
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G.MALLAIAH Vs. A.P.S.R.T.C.
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January 28, 2019 |
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G.NARSIMHA Vs. UNION OF INDIA
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December 5, 2019 |
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G.RAGHAVENDRA RAO Vs. STATE OF TELANGANA
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December 9, 2019 |
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G.S.ENTERPRISES Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
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December 3, 2019 |
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G.S.JAYRAJ Vs. M.KARUNAKAR REDDY
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December 23, 2019 |
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G.SRINIVAS Vs. STATE OF TELANGANA
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March 19, 2019 |
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G.SRINIVAS RAO Vs. RAJA RAJESWARI INFRASTRUCTURE AND PROJECTS PRIVATE LIMITED
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December 9, 2019 |
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G.V.RAMAKRISHNA RAO Vs. STATE OF TELANGANA
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December 20, 2019 |
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G.V.RAMIREDDY Vs. D.MOHAN RAJU
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June 13, 2019 |
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G.VENKATESH Vs. STATE OF TELANGANA
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December 18, 2019 |
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GADDAM AMARNATH REDDY Vs. STATE OF TELANGANA
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December 5, 2019 |
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GADDAM KAMALA ANOTHER Vs. ROYAL SUNDARAM ALLIANCE INSURNACE CO
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September 4, 2019 |
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GADDAM NARASIMHA DIED Vs. PULI SWAMY
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February 20, 2019 |
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GADDAMPALLY MADHAVA REDDY Vs. TRANSMISSION CORPORATION OF TELANGANA LIMITED
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January 24, 2019 |
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GADEPAKU JAGADESWAR Vs. STATE OF ANDHRA PRADESH
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January 28, 2019 |
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GADIKARLA CHANIKYA Vs. STATE OF TELANGANA
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September 13, 2019 |
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GAGAN AERO SPACE LTD Vs. STATE OF TELANGANA
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April 3, 2019 |
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GAGANA RAMU Vs. STATE OF TELANGANA
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September 9, 2019 |
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GAJJA MANGAMMA Vs. RANJEEV R ACHARYA IAS
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March 5, 2019 |
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GANAGONI JANGAIAH Vs. STATE OF A P
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February 8, 2019 |
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GANDALA NAGANNA Vs. SYED AZARUDDIN
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December 6, 2019 |
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GANDAMALLA HRUDAYA RAJU SAIDLU Vs. GANDAMALLA MERY LAXMI
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December 3, 2019 |
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GANGU PARUSHARAMULU Vs. POOLA BALAKRISHNA REDDY
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June 13, 2019 |
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GANGULA GOVARDHAN REDDY Vs. STATE OF TS
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February 20, 2019 |
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GANTA LACHAMMA Vs. BUPATHI LINGAMMA
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February 8, 2019 |
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GANTA SWAPNA Vs. STATE OF TELANGANA
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December 31, 2019 |
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GATI INFRASTRUCTURE PRIVATE LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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December 9, 2019 |
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GAUNI KRISHNA Vs. STATE OF TELANGANA
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October 14, 2019 |
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GAVVAJI KANTHAIAH GOUD Vs. STATE OF TELANGANA
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January 30, 2019 |
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GENERAL MANAGARE ANR, HYDERABAD Vs. SYED SARDAR ANR, NIZAMABAD
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June 12, 2019 |
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GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
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March 1, 2019 |
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GHAZALA ABDUL SATTAR Vs. STATE OF TELANGANA
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December 9, 2019 |
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GHOUSIA BEGUM Vs. STATE OF TELANGANA
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January 22, 2019 |
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GHULAM YAZDANI Vs. MUMTAZ YARUD DOWLA
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September 9, 2019 |
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GIRIJAMMA Vs. HEMAVATHI
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January 29, 2019 |
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GIRIJAMMA Vs. HEMAVATHI
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December 31, 2019 |
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GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED Vs. UNION OF INDIA
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October 17, 2019 |
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GODUGU SHANKARAIAH Vs. STATE OF TELANGANA
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March 26, 2019 |
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GOGRE KRISHNA Vs. STATE OF TELANGANA
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December 9, 2019 |
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GOKUL KISHAN Vs. STATE OF A P
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February 7, 2019 |
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GOKUL NAGANNA YADAV Vs. STATE OF TELANGANA
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December 30, 2019 |
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GOLLAPALLI RAVI EASWAR Vs. STATE OF TELANGANA
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April 16, 2019 |
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GOLLAPALLY GANESH Vs. STATE OF TELANGANA
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January 31, 2019 |
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GOLLENA OR ALKUNTA PARUSHURAM Vs. THE STATE OF TELANGANA
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October 14, 2019 |
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GONTHU MALLAVVA Vs. M.S.SAFIQ AHMED
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December 4, 2019 |
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GONTI YADAIAH Vs. STATE BANK OF INDIA
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September 6, 2019 |
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GOONDLA NAGESH BAIRAPURAM NAGESH Vs. NANDALA SHANKAR
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August 9, 2019 |
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GOPAL Vs. HYDERABAD SECUNDERABAD NAI SEN SAMAJ
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February 1, 2019 |
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GOPU RAMAKRISHNA S/O MALLAIAH Vs. STATE OF TELANGANA,
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September 30, 2019 |
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GORLA SUBHAS YADAV Vs. B.V.SATISH KUMAR
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December 23, 2019 |
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GORRE ANJAIAH Vs. STATE OF TELANGANA
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December 26, 2019 |
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GOUNI SURYA PRAKASH REDDY Vs. STATE OF TELANGANA
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December 11, 2019 |
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GOVERNMENT OF ANDHRA PRADESH Vs. PROFESSOR M HARAGOPAL
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September 4, 2019 |
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GOVIND RAJU SAMI Vs. STATE OF TELANGANA
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March 8, 2019 |
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GOVIND RAM Vs. OM PRAKASH GUPTA
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August 1, 2019 |
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GOVINDAREDDIGARI DEEPTI Vs. K. SRICHAND REDDY
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March 7, 2019 |
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GOVINDU AKASHAM KONGALLA AKASHAM Vs. KONGALLA SULOCHANA GOVINDU SULOCHANA
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February 13, 2019 |
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GOWDA RAMESH Vs. STATE BANK OF INDIA
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August 2, 2019 |
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GREENMINT INDIA AGRITECH PVT LTD Vs. STATE OF TELANGANA, REP PP AND 2 OTRS
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March 18, 2019 |
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GUDA DEVENDER S/O GUDA RAJI REDDY Vs. STATE OF TELANGANA
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December 4, 2019 |
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GUDA KISTA REDDY Vs. STATE OF TELANGANA
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December 11, 2019 |
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GUDE SATHYANARAYANA Vs. STATE OF TELANGANA
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December 18, 2019 |
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GUDURU MEERABAI Vs. GUDURU JAYASREE
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April 15, 2019 |
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GUGULOTH LACHIRAM Vs. STATE OF TELANGANA
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March 26, 2019 |
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GUJJA JAYALAXMAMMA Vs. G KRISHNA REDDY
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January 31, 2019 |
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GULAM AHMED FROOQUI Vs. NAWAB HAZI KHAN
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July 31, 2019 |
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GULLAPALLI SOBHARANI Vs. GULLAPALLI BHAVANI
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December 31, 2019 |
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GUMMI PRUDVI RAJA REDDY Vs. INDIAN OIL CORPORATION LTD
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February 12, 2019 |
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GUNDA ESHWAR Vs. STATE OF TELANGANA
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January 23, 2019 |
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GUNDALA SRINU SRINAIAH Vs. V.MADHAVA REDDY
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September 25, 2019 |
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GUNDLURU RAJ SHEKAR REDDY Vs. INTELLIGENCE OFFICER
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October 1, 2019 |
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GUNDLURU RAJA SEKHAR REDDY Vs. INTELLIGENCE OFFICER
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April 30, 2019 |
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GUNDU YEGONDA Vs. STATE OF TELANGANA
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January 3, 2019 |
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GUNJA RAJU Vs. LAKSHMI BHAGYA REKHA
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December 20, 2019 |
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GUNJA RAMU Vs. STATE OF TELANGANA
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January 2, 2019 |
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GUNROCK ENCLAVE COOPERATIVE HOUSING SOCIETY LIMITED Vs. ARMY WELFARE HOUSING SOCIETY LIMITED
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January 24, 2019 |
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GUNTHENA SHANKAR MAHA DEV Vs. STATE OF TELANGANA
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September 30, 2019 |
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GUNTURU SESHA CHARYULU Vs. STATE OF TELANGANA
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September 12, 2019 |
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GURRAPU BABU RAO Vs. PENDEM SRINIVAS
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November 29, 2019 |
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GURUNANAK AJMEERA Vs. STAE OF TELANGANA
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January 21, 2019 |
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H. R. ARADHANA DEVI Vs. STATE OF TELANGANA
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October 14, 2019 |
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HABEEBUNNISA BEGUM W/O MOHD ANWARULLAH Vs. MANIDHARI METAL PVT. LTD.
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December 16, 2019 |
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HAJI PASHA Vs. STATE OF A. P.
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February 15, 2019 |
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HAJJI MOHAMMED SATTAR Vs. STATE OF TELANGANA
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December 20, 2019 |
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HAMZA BIN OMER AL JABRI OMER BIN HAMZA JABRI ZAFFAR PAHILWAN Vs. STATE OF TELANGANA
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December 2, 2019 |
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HANUMAN EXPORTS Vs. VIJAYA BANK
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January 22, 2019 |
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HANUMANTHU Vs. D. K. JAIN
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April 8, 2019 |
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HARITA INDUSTRIES Vs. CENTRAL BANK OF INDIA
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August 2, 2019 |
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HARSHAD GALA Vs. ILLA GALA
|
February 14, 2019 |
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HASSAN NIZAMUDDIN DIED Vs. KHANQAHEAMEENA MAHBOOB SOCIETY
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July 24, 2019 |
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HAZRATH GHOUSE-E-AZAM WELFARE SOCIETY Vs. STATE OF TELANGANA
|
March 18, 2019 |
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HDFC ERGO GEN INS CO LTD Vs. MOGILLA SAMPATHI
|
October 1, 2019 |
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HEAD LEGAL Vs. REGISTRAR
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October 17, 2019 |
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HEARTCUP COFFEE AVASI HOTELS Vs. STATE OF TELANGANA AND ORS.
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April 26, 2019 |
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HEMANTH KUMAR AND FAMILY HUF Vs. SOMA SHOBHA
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October 22, 2019 |
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HEMASUNDARA ANATHA KUMAR Vs. STATE OF TELANGANA
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October 1, 2019 |
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HENDRY PAUL Vs. STATE OF TELANGANA
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April 10, 2019 |
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HETERO LABS LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS
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August 2, 2019 |
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HIMAGIRI ENTERPRISES PRIVATE LIMITED Vs. STATE OF TELANGANA
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October 17, 2019 |
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HINA BEGUM Vs. STATE OF TELANGANA
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October 17, 2019 |
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HINSUI ENGINEERING PRIVATE LIMITED Vs. SOKEO POWER PRIVATE LIMITED
|
February 13, 2019 |
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HITESH HIMMAT SINGH RAJPUROHIT Vs. STATE OF TELANGANA
|
March 18, 2019 |
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HYDERABAD METROPOLITAN WATER SUPPLY Vs. ADDL INDUSTRIAL TRIBUNALCUM ADDL LABOUR COURT
|
January 23, 2019 |
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HYDERABAD PUBLIC SCHOOL PRIVATE LIMITED Vs. HYDERABAD PUBLIC SCHOOL SOCIETY
|
March 12, 2019 |
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HYDERABAD ZINDABAD Vs. STATE OF TELANGANA
|
September 16, 2019 |
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HYDERBAD URBAN DEVELOPMENT AUTHORITY Vs. SAI KRUPA ENTERPRISES
|
January 30, 2019 |
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I N AGROVET PRODUCTS Vs. STATE OF TELANGANA
|
September 24, 2019 |
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ICICI BANK LIMITED Vs. MANTENA LABORATORIES LIMITED
|
August 20, 2019 |
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IFFCO TOKIO GENERAL INSURANCE CO. Vs. SANGAM VANAJA
|
September 4, 2019 |
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ILANGOAN Vs. STATE OF A.P.
|
March 19, 2019 |
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ILFS ENGINEERING AND CONSTRUCTION COMPANY LTD Vs. KANYAKA ELECTRICALS ENGINEERING PRIVATE LIMITED
|
February 13, 2019 |
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ILYAS KHAN Vs. QAMAR ABDUL RAHMAN BANAFE
|
February 8, 2019 |
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IMAMPURAM ANAYASUYA Vs. ESARAPU NARAYANA
|
March 19, 2019 |
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IN RE Vs. UNION OF INDIA
|
January 22, 2019 |
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INDIAN BANK Vs. N.SATYA DEV
|
December 30, 2019 |
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INDIAN BANK Vs. K PRASAD
|
March 12, 2019 |
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INDIAN OIL CORPORATION LTD Vs. GUMMI PRUDVI RAJA REDDY
|
March 19, 2019 |
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INDIAN OIL CORPORATION LTD. Vs. M. KISHORE
|
June 28, 2019 |
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INDOGREEN AGRO MARKETING Vs. TRIMURTHI PLANT SCIENES PVT. LTD.
|
November 22, 2019 |
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INDURI JAGAN MOHAN Vs. SPECIAL COURT CONSTITUTED UNDER A P LAND GRABBING PROHIBITION ACT, 1982
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August 20, 2019 |
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INDURI SAI KIRAN ENDURI Vs. STATE OF TELANGNNA
|
January 30, 2019 |
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INDUS HOUSING PVT LTD Vs. R VENKAT NARSIMHA REDDY
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September 27, 2019 |
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INDUS TOWERS LIMITED Vs. TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LIMITED
|
July 1, 2019 |
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INSPACE PROJECTS PVTLTD Vs. FLYDUBAI AVAITION SERVICES PVT LTD
|
May 1, 2019 |
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INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA Vs. Y KANAKALINGESWARA RAO, HYD 5 OT
|
March 14, 2019 |
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INVICON PROPERTIES PRIVATE LIMITED Vs. MENGA BALAMANI
|
April 23, 2019 |
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IRGADINDLA CHINNAIAH Vs. STATE OF TELANGANA
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January 31, 2019 |
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ISSAC JOHN Vs. M CHANDRASEKHAR
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April 8, 2019 |
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ITUKALA MADHUSUDHAN REDDY Vs. STATE OF TELANGANA
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January 2, 2019 |
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J KEDARESWARI Vs. UNION OF INDIA, REP BY ITS SECRETARY
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March 25, 2019 |
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J P ESTATES Vs. MECCA MADINA ALLAUDDIN WAQF
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September 23, 2019 |
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J PRAVEEN KUMAR Vs. STATE OF TELANGANA
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August 8, 2019 |
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J PURUSHOTTAM Vs. STATE OF TELANGANA
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February 22, 2019 |
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J RAMCHANDRAIAH Vs. STATE OF TELANGANA
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March 7, 2019 |
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J RAMULU Vs. STATE OF TELANGANA
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February 18, 2019 |
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J. CHARAN TEJA Vs. STATE OF TELANGANA
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February 21, 2019 |
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J. LOHANI Vs. STATE OF T.S.
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March 19, 2019 |
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J. MURALI Vs. STATE OF TELANGANA
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November 5, 2019 |
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J. SHARDHA Vs. STATE OF TELANGANA
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October 1, 2019 |
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J. SRINIVAS RAO Vs. STATE
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November 15, 2019 |
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J.GANESH KUMAR Vs. STATE OF TELANGANA
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January 2, 2019 |
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J.SHANKAR Vs. STATE OF TELANGANA
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September 16, 2019 |
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J.SURESH KUMAR Vs. J.MURALI
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December 24, 2019 |
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JACAB PEREZ Vs. G. ARUNA PRIYA
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April 3, 2019 |
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JAGADISH PRASAD BENEFICIARY Vs. CHAIRMAN AND MANAGING DIRECTOR
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January 3, 2019 |
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JAI PRAKASH SINGH Vs. STATE OF A.P.
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February 22, 2019 |
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JAKKA SURENDAR REDDY, S/O NARSI REDDY Vs. STATE OF TELANGANA
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March 14, 2019 |
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JAKKANA LAKSHMAIAH Vs. STATE OF TELANGANA
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September 13, 2019 |
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JAKKANA LAKSHMAIAH Vs. STATE OF TELANGANA
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August 13, 2019 |
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JALGAM LAVANYA Vs. STATE OF TELANGANA
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October 17, 2019 |
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JALLI KRISHNAIAH Vs. G SUDHAKER REDDY
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June 17, 2019 |
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JAME MASJID BI SAHEBA Vs. T SESHA REDDY
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August 9, 2019 |
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JAMEEL AHMED HUSSAIN Vs. STATE OF TELANGANA
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December 11, 2019 |
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JAMEEL AHMED HUSSAIN Vs. STATE OF TELANGANA
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December 3, 2019 |
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JANACHAITANYA HOUSING PVT. LTD. Vs. KATTAKINDI BABAIAH AND SIXTEEN OTHERS
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March 8, 2019 |
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JANAGAM KOTESWARA RAO KOTAIAH Vs. STATE OF TELANGANA
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January 4, 2019 |
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JANGAM GOPI Vs. KANCHIGARI JANABAI
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June 14, 2019 |
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JANGAM KRISHNA Vs. SOUTH CENTRAL RAILWAY
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November 21, 2019 |
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JANGILI SAGAR Vs. STATE OF TELANGANA
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March 8, 2019 |
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JARPATI SREENU Vs. STATE OF A.P.
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February 6, 2019 |
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JATAVATH GAMSI Vs. P. PUNDARIKAKSHA RAO
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October 31, 2019 |
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JATOTHU SRINU Vs. STATE OF TELANGANA
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May 1, 2019 |
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JAYA LAKSHMI KATTA Vs. HDB FINANCIAL SERVICES LTD AND 2 OTHERS
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September 3, 2019 |
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JAYALAXMI Vs. BIKKUMALLA SHIROMANI
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February 8, 2019 |
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JEDALA RAJAVVA Vs. D KRISHNA BHASKAR
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July 5, 2019 |
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JELLA SREENIVAS Vs. SUPERINTENDENT OF POLICE
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December 30, 2019 |
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JHASS AGRO INDUSTRIES Vs. STATE OF TELANGANA
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July 1, 2019 |
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JILLELA KRISHNAVENI Vs. STATE OF TELANGANA
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December 9, 2019 |
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JITHENDRA SINGH RAJPUROHIT Vs. STATE OF TELANGANA
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October 17, 2019 |
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JITTA LAKSHMAMMA Vs. JITTA RAGHAVA REDDY
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July 31, 2019 |
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JOGANI MALLAIAH Vs. Y SURESH BABU
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March 29, 2019 |
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JUNNUTHULA RAVINDER REDDY Vs. STATE OF TELANGANA
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September 4, 2019 |
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JYOTHI Vs. D.VENKATA SAMY
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December 20, 2019 |
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K AJAY KUMAR Vs. B SURENDER REDDY
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January 22, 2019 |
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K AKANKSHA Vs. SPECIAL CHIEF SECRETARY
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April 9, 2019 |
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K ARVIND REDDY Vs. M SUKUMAR REDDY
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August 20, 2019 |
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K HEMA RAJ Vs. K SRIKALA
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July 2, 2019 |
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K HEMALATHA Vs. K CHETNA B SHAH
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February 28, 2019 |
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K JAGADESWAR SETTY Vs. V RAM MOHAN
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April 9, 2019 |
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K JALANDER Vs. SPECIAL CHIEF SECRETARY AND CHIEF COMMISSIONER
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January 30, 2019 |
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K JAYA LAXMI Vs. D GANGADHAR RAO
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April 2, 2019 |
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K JAYALALITHA Vs. STATE OF TELANGANA
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February 7, 2019 |
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K LAKSHMI Vs. V RAM MOHAN
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March 5, 2019 |
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K MADARAMMA Vs. MD YOUSUF
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January 21, 2019 |
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K NAZIMUDDIN Vs. STATE OF TELANGANA
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February 11, 2019 |
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K PENTAIAH MADIPOJU PENTAIAH Vs. MADUPOJU YADAIAH
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January 29, 2019 |
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K R K REDDY Vs. P SHIVA MOHAN REDDY
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June 4, 2019 |
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K RAJ KUMAR Vs. MANAGING DIRECTOR
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April 3, 2019 |
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K RAMA KRISHNA Vs. STATE OF TELANGANA
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September 9, 2019 |
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K SAI NEERAJ KUTNAR Vs. KASHIREDDY SRINIVAS REDDY
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April 9, 2019 |
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K SAROJINI Vs. STATE OF TELANGANA
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March 13, 2019 |
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K SATYA REDDY DIED Vs. ANASUYA DEVI
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June 18, 2019 |
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K SATYANARAYANA RAO Vs. STATE OF TELANGANA
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March 14, 2019 |
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K SHANTHAMMA Vs. STATE OF A P
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June 4, 2019 |
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K SHIVASHANKAR, S/O K RAMULU Vs. STATE OF TELANGANA
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July 15, 2019 |
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K SHOBHA Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
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February 28, 2019 |
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K SRIDHAR Vs. STATE OF TELANGANA
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September 20, 2019 |
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K SRINIVAS Vs. T SHIVAPPA ANOTHER
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April 2, 2019 |
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K SURENDER REDDY Vs. STATE OF TELANAGANA
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March 18, 2019 |
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K V RATNAMALA W/O K V RAMBABU Vs. CH SIVARAMASASTRY S/O LATE ACHYUTA RAMAIAH AND OTHERS
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June 13, 2019 |
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K V SUBRAHMANYAM Vs. STATE OF A.P.
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February 18, 2019 |
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K VENKATESWARA REDDY Vs. STATE OF A.P.
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February 22, 2019 |
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K Y SADANANDAM Vs. S LAXMAN RAO
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February 19, 2019 |
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K YADAIAH Vs. AP STATE ROAD TRANSPORT CORPORATION 2 ORS
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August 26, 2019 |
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K YADAVA REDDY Vs. HONOURABLE CHAIRMAN
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July 10, 2019 |
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K. AMMAI Vs. UNION OF INDIA
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July 24, 2019 |
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K. ANAND RAO Vs. K. ABHILASH
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March 12, 2019 |
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K. ANJUKUMAR REDDY Vs. STATE OF TELANGANA
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October 22, 2019 |
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K. BHIKSHAM Vs. STATE OF A.P.
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November 15, 2019 |
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K. GOVARDHAN PRASAD Vs. STATE OF TELANGANA
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August 5, 2019 |
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K. HYAMAVATHI Vs. STATE OF TELANGANA
|
December 20, 2019 |
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K. MADHAVA REDDY AND ORS. Vs. G.R. PRAKASH AND ORS.
|
July 18, 2019 |
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K. MOSES Vs. TSRTC
|
July 22, 2019 |
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K. NAGAIAH SWAMY Vs. STATE OF A.P.
|
December 9, 2019 |
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K. NAGESH Vs. STATE OF TELANGANA
|
November 15, 2019 |
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K. RAGHAVENDRA RAO Vs. STATE OF TELANGANA
|
June 11, 2019 |
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K. RAVI Vs. DISTRICT TRIBAL DEVELOPMENT
|
July 23, 2019 |
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K. RAVINDRA Vs. M.S. BHARATHI
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November 5, 2019 |
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K. SAKRI Vs. K. CHANDRU
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March 12, 2019 |
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K. SATISH KUMAR Vs. SUPERINTENDENT OF POLICE
|
April 26, 2019 |
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K. V. L. JAYASIMHA Vs. B. PADMAJAKOTLA PADMAJA SIMHA
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August 1, 2019 |
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K. VENKATESH GUPTA Vs. K.Y. SWARNA REDDY
|
February 22, 2019 |
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K.A.PAUL ALIAS KILARI ANAND Vs. UNION OF INDIA
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December 10, 2019 |
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K.AMBADAS Vs. STATE OF TELANGANA
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December 10, 2019 |
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K.AMBADAS Vs. STATE OF TELANGANA
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December 12, 2019 |
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K.BRAHAMANANDAM GOUD Vs. SENIOR INTELLIGENCE OFFICER
|
January 21, 2019 |
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K.C.SEKHAR Vs. SATYANAYANA
|
December 18, 2019 |
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K.ESHWARAIAH GOUD Vs. STATE OF TELANGANA
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December 16, 2019 |
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K.HARISH REDDY Vs. V.VINOD KUMAR
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December 6, 2019 |
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K.KISHAN REDDY Vs. STATE
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December 5, 2019 |
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K.KISTAMMA Vs. UNION OF INDIA
|
December 24, 2019 |
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K.LALITHAMMA Vs. STATE OF TELANGANA
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December 31, 2019 |
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K.RAMA DEVI Vs. JAGADISH SAMADIYA
|
December 24, 2019 |
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K.RAMAKRISHNA Vs. STATE OF TELANGANA
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June 28, 2019 |
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K.RITHISH REDDY Vs. NORI SAI SREEYA
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August 16, 2019 |
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K.SANTOSH Vs. STATE OF TELANGANA
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December 13, 2019 |
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K.SATYANARAYANA Vs. T.NARSIMHA RAO
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December 19, 2019 |
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K.SAVITRI Vs. K.YELLAIAH
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April 22, 2019 |
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K.SRIKANTH Vs. STATE OF TELANGANA
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December 5, 2019 |
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K.UPENDER RAO Vs. STATE OF TELANGANA
|
December 9, 2019 |
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K.VANITHA Vs. K.RANITH KUMAR
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December 4, 2019 |
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K.VENKATESH Vs. STATE OF TELANGANA
|
December 6, 2019 |
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K.VIJAYA LAXMI Vs. COMMISSIONER AND IRECTOR OF SCHOOL
|
January 22, 2019 |
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KADAMANCHI LAXMI Vs. STATE OF ANDHRA PRADESH
|
February 11, 2019 |
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KAJJAM VISHWANATH Vs. STATE OF TELANGANA
|
March 19, 2019 |
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KAKATEEYA HILLS WELFARE ASSOCIATION Vs. B SAMPATH KUMAR
|
June 11, 2019 |
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KALAKOTLA DEVENDER Vs. STATE OF TELANGANA
|
March 22, 2019 |
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KALALI BARLOLLA YADAIAH GOUD Vs. STATE OF A.P.
|
February 11, 2019 |
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KALLAM ANURADHA Vs. STATE OF TELANGANA
|
August 7, 2019 |
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KALLEM KARUNA Vs. STATE OF TELANGANA
|
March 18, 2019 |
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KALLEM YASHWANTH REDDY Vs. STATE OF TELANGANA
|
December 12, 2019 |
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KALUVALLU VIJAY KUMAR Vs. ARURI RAMANIMISSIE
|
January 31, 2019 |
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KALYANADURGAM TULASI NARAYANA MURTHY Vs. STATE OF TELANGANA
|
September 23, 2019 |
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KAMALA DEVI Vs. Y.ANTHI REDDY
|
August 6, 2019 |
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KAMALUDDIN HAMED Vs. J BALAIAH
|
June 17, 2019 |
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KAMATAM RAJESHAM Vs. STATE OF TELANGANA
|
November 15, 2019 |
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KAMBAM SREEDHAR BABU Vs. STATION HOUSE OFFICER, PAHADISHARIEF POLICE STATION
|
March 14, 2019 |
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KAMISETTI HEMALATHA Vs. STATE OF TELANGANA
|
March 20, 2019 |
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KAMSANI RAMANA Vs. STATE OF TELANGANA
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April 1, 2019 |
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KAMSANI SANJEEVA Vs. STATE OF TELANGANA
|
April 1, 2019 |
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KAMSANI SAROJANA Vs. STATE OF TELANGANA
|
April 1, 2019 |
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KANALA KEMADRI Vs. PRL. SECRETARY, HOME DEPT.
|
October 24, 2019 |
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KANCHAM SURESH, S/O LATE RAJAMOULI Vs. TELUKUNTA SWAROOPA,W/O T SANJAY KUMAR
|
June 3, 2019 |
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KANCHANAPALLY RAMU Vs. STATE
|
February 6, 2019 |
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KANCHI BALA CHENNAMMA Vs. STATE OF TELANGANA
|
January 29, 2019 |
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KANDAGATLA RAMCHANDER Vs. KARRE RAMULU
|
September 9, 2019 |
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KANDUKURI CONSTRUCTIONS Vs. RAHIMUNNISA BEGUM
|
September 9, 2019 |
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KANDULA BHASKAR Vs. STATE OF TELANGANA
|
December 16, 2019 |
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KANEPALLI NAGAMMA Vs. SILVERI SARVESHAM
|
December 26, 2019 |
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KANJARLA MADHAVA RAO Vs. KANJARLA HARINATH RAO
|
March 7, 2019 |
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KANJARLA SAILU Vs. P.P.
|
December 9, 2019 |
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KANNEBOINA DURGA PRASAD Vs. STATE OF TELANGANA
|
December 12, 2019 |
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KANNEBOINA MURALI Vs. D.VASUDEV
|
October 18, 2019 |
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KANNEBOINA SATAYANARANA Vs. STATE OF TELANGANA
|
January 24, 2019 |
|
KANUKULA RAM REDDY Vs. KANDADI RANGA REDDY
|
June 13, 2019 |
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KANUMELLI VEERA RAGHAVULU Vs. SHAIK GOUSUDDIN
|
October 17, 2019 |
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KAPA ALIAS KAGILATHOTA DIVAKAR REDDY 3 OTHERS Vs. STATE OF TELANGANA ANOTHER
|
April 3, 2019 |
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KARANDLA MAHESH Vs. STATE OF TELANGANA
|
October 15, 2019 |
|
KARIPAKA RANGAN Vs. UNION OF INDIA
|
December 20, 2019 |
|
KARRA KRISHNA KUMAR Vs. STATE OF TELANGANA
|
October 15, 2019 |
|
KARREWAR RAJU AND OTHERS Vs. STATE OF TELANGANA
|
February 6, 2019 |
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KARRI PADMAVATHI Vs. STATE OF TELANGANA
|
January 30, 2019 |
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KARUMANCHI PRABHAKAR RAO Vs. BENJI BALAJI
|
December 19, 2019 |
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KARUNAKAR REDDY Vs. STATE OF TELANGANA
|
March 14, 2019 |
|
KARUNAMMA, MEDAK DIST Vs. SHAMEEM SULTANA, HYDERABAD
|
January 30, 2019 |
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KASANI SITARAM Vs. STATE OF TELANGANA
|
October 30, 2019 |
|
KASARLA ANANTHALAXMI Vs. U BHOOM REDDY
|
January 28, 2019 |
|
KASARLA RAJ KUMAR Vs. STATE OF TELANGANA
|
March 7, 2019 |
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KASTHURI BHUMANNA Vs. STATE OF A P
|
February 19, 2019 |
|
KASTHURI VENKATESH Vs. STATE OF TELANGANA
|
February 19, 2019 |
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KASTURI NARASIMHA Vs. STATE OF TELANGANA
|
December 2, 2019 |
|
KATAKAM BHUCHILINGAM Vs. MAHANKALI PRABHAKAR
|
March 25, 2019 |
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KATAM MALLAMMA Vs. KATAM RAJITHA
|
February 28, 2019 |
|
KATANGURI SREEKANTH Vs. SUNKAD AJITH
|
November 14, 2019 |
|
KATIKINENI RADHA DEVI Vs. STATE OF TELANGANA
|
April 8, 2019 |
|
KATIKIREDDY HARINATH YADAV
Vs. KATIKIREDDY @ CHALANDULA SHRESHTA
|
December 24, 2019 |
|
KATRAVATH BICHYA NAIK Vs. STATE OF TELANGANA
|
November 25, 2019 |
|
KATRAVATH LAKPATHY Vs. STATE OF TELANGANA
|
January 22, 2019 |
|
KATTA RANGA CHARY Vs. DODIYA KAMAL KISHORE
|
October 18, 2019 |
|
KATTA SRINIVAS CHOWDARY Vs. STATE OF TELANGANA
|
January 3, 2019 |
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KAVETI VAMSHI KUMAR Vs. STATE OF TELANGANA
|
December 23, 2019 |
|
KESHAMONI BUCHAIAH Vs. STATE OF TELANGANA
|
January 28, 2019 |
|
KESORAM INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE
|
May 8, 2019 |
|
KHAJA KHUTUBUDDIN Vs. STATE OF TELANGANA
|
June 11, 2019 |
|
KHAJA MOINUDDIN AND ANOTHER Vs. STATE OF TELANAGANA
|
August 27, 2019 |
|
KHAJA NIZAMUDDIN Vs. SIDDIPET MUNICIPALITY
|
January 4, 2019 |
|
KHAJA RAHEEM UDDIN Vs. RAHEEM UNNISA BEGUM
|
April 1, 2019 |
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KHAJJAM RAMACHANDRAIAH Vs. B ANANTHAMMA
|
March 5, 2019 |
|
KHAMAR JAHAN SHAIK Vs. STATE OF TELANGANA
|
February 21, 2019 |
|
KILISHETTI SAI KRISHNA Vs. KATKAM DEEPTHI RANI
|
December 2, 2019 |
|
KISAN PROJECTS PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
|
January 24, 2019 |
|
KK PRASAD BABU Vs. SECRETARY
|
January 2, 2019 |
|
KODALI JHANSI RANI Vs. VALASALA VENKTA RAMANA RAMANA
|
February 14, 2019 |
|
KODALI UMAMAHESWARA RAO Vs. STATE OF TELANGANA
|
January 30, 2019 |
|
KODATI VARUDELLI DEVENDER RAO Vs. PENDEM SHYAMSUNDER RAO
|
October 22, 2019 |
|
KODELA SIVA PRASADA RAO Vs. STATE OF TS
|
January 3, 2019 |
|
KODURI BIKSHAPATHI Vs. STATE OF TELANGANA
|
January 21, 2019 |
|
KOHLI CONSTRUCTION COMPANY Vs. STATE OF TELANGANA
|
October 18, 2019 |
|
KOILKONDA SRINIVAS Vs. STATE OF TELANGANA
|
September 20, 2019 |
|
KOLA JYOTHI Vs. STATE OF TELANGANA
|
December 12, 2019 |
|
KOLHAPURI CHAPPEL HOUSE Vs. SHAMSA NAUSHAD ALI
|
March 28, 2019 |
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KOLIPAKA VASANTH Vs. KOLIPAKA SALAMMA
|
February 4, 2019 |
|
KOLLI LAKSHMI Vs. UNION OF INDIA
|
November 26, 2019 |
|
KOLLURI ANJAIAH Vs. STATE OF TELANGANA
|
October 25, 2019 |
|
KOLLURI LAXMAN Vs. K LAKSHMI DIED
|
February 4, 2019 |
|
KOMANDLA SRINIVAS REDDY Vs. STATE OF TELANGANA
|
April 8, 2019 |
|
KOMANDLA SRINIVAS REDDY Vs. STATE OF TELANGANA
|
April 4, 2019 |
|
KOMATIREDDY MITTAPALLI SINDHUJA Vs. KALEM SUNANDA
|
February 28, 2019 |
|
KOMATISANGEM MOUNIKA Vs. KOMATI PRAVEEN BABU
|
December 5, 2019 |
|
KONA PITCHAIAH Vs. STATE OF A.P.
|
November 15, 2019 |
|
KONAGALA RAMESH Vs. RAMRAKHYANI ASSOCIATES
|
March 8, 2019 |
|
KONDAGORLA SANJEEVA RAO Vs. TELANGANA RESIDENTIAL EDUCATIONAL INSTITUTIONS RECRUITMENT BOARD AND ORS.
|
June 21, 2019 |
|
KONDAM SUJATHA Vs. KOLA LINGA MURTHY
|
October 30, 2019 |
|
KONDAPALLI RAJU ANAND Vs. STATE OF TELANGANA
|
January 30, 2019 |
|
KONDUMURI NARESH Vs. STATE OF TELANGANA
|
November 29, 2019 |
|
KONGARI RAVINDER REDDY Vs. STATE OF A P
|
February 5, 2019 |
|
KOONA LINGANNA Vs. JOINT COLLECTOR
|
January 30, 2019 |
|
KOPPU SATYANARAYANA Vs. DELTA CORPORATION
|
October 30, 2019 |
|
KORE RAJKUMAR Vs. KALE SARAIAH
|
March 6, 2019 |
|
KORE RAMULU Vs. STATE OF A P
|
September 3, 2019 |
|
KOREDI PEDDA NARSAIAH Vs. DHANPAL DATTADRI
|
February 13, 2019 |
|
KOROLLA ARUN KUMAR Vs. STATE OF TELANGANA
|
December 31, 2019 |
|
KOSANAM DHANALAXMI Vs. STATE OF TELANGANA
|
December 3, 2019 |
|
KOTHAKAPU BHAGYA LAKSHMI Vs. STATE OF TELANGANA
|
January 30, 2019 |
|
KOTHAMASU NAGARAJU Vs. STATE OF TELANGANA
|
January 30, 2019 |
|
KOTTA PRASADA RAO Vs. AP STATE ROAD TRANSPORT CORPORATION
|
October 16, 2019 |
|
KRIDA SPORTS AND GAMES PVT LTD Vs. MAXMIMUS ARC LIMITED
|
March 18, 2019 |
|
KRISHNA KEERTHI IMMANI MULPURI Vs. MULPURI NAGA SAI GOWTHAM
|
January 28, 2019 |
|
KRISHNA KUMAR Vs. SUREPALLY MANOHAR
|
October 16, 2019 |
|
KRISHNA NAIK, HYDERABAD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 18, 2019 |
|
KRISHNAVENI RAI Vs. STATE OF TELANGANA
|
April 9, 2019 |
|
KRITUNGA RESTAURANT PVT. LTD. Vs. MANDRA USHA REDDY
|
December 16, 2019 |
|
KUKADALA SWATHI Vs. KUKADALA GIRI BABU
|
October 21, 2019 |
|
KUM BOOSA KRISHNA VENI Vs. B.YADAGIRI GOUD
|
December 6, 2019 |
|
KUMBAM LIKHITH REDDY Vs. STATE OF TELANGANA
|
November 15, 2019 |
|
KUMRA KODDU Vs. STATE OF A P
|
February 6, 2019 |
|
KUNJA NAGAIAH Vs. THE STATE OF TELANGANA
|
December 13, 2019 |
|
KURA HOMES PVT. LTD. Vs. P. S. R. CONSTRUCTIONS
|
August 2, 2019 |
|
KURAKALA RAJU Vs. STATE OF TELANGANA
|
November 11, 2019 |
|
KUSHANPALLY SRINIVAS S/O K ANJAIAH Vs. STATE OF TELANGANA
|
July 8, 2019 |
|
KUTHURI THIRUPATHI REDDY Vs. STATE OF TELANGANA
|
December 3, 2019 |
|
KYATHAM BAPU REDDY KYATHAM BABU RAO Vs. SHIVASRI BALA GANGADHAR
|
October 22, 2019 |
|
KYATHAM CHINNA SAYA REDDY Vs. P.VENKAT REDDY
|
December 9, 2019 |
|
KYATHEMCHINNA BHUMAIAH Vs. A A MOEED
|
September 17, 2019 |
|
L N S IMPEX, REGISTERED OFFICE AT Vs. PLOT NO 17-791
|
April 18, 2019 |
|
L. RANI Vs. STATE OF TELANGANA
|
September 9, 2019 |
|
L. VENUGOPAL Vs. L. KARUNAKAR
|
March 15, 2019 |
|
L.MAHENDER REDDY Vs. STATE OF TELANGANA
|
October 21, 2019 |
|
L.SHIVA SHANDER Vs. NAVANEETHA FINANCE
|
January 24, 2019 |
|
L.SOWJANYA Vs. STATE OF TELANGANA
|
December 3, 2019 |
|
L.SUJATHA Vs. S.MADHAVI
|
December 6, 2019 |
|
LAGISHETTY SRINIVAS Vs. TEJAVATH GANYA
|
December 30, 2019 |
|
LAGISHETTY SRINIVAS Vs. TEJAVATH GANYA
|
December 30, 2019 |
|
LAKSHMI NARASIMHA RAO GANDHAM LAKSHMI NARASIMHA RAO Vs. STATE OF TELANGANA
|
December 6, 2019 |
|
LAL MOHAMMAD Vs. STATE OF TELANGANA
|
March 15, 2019 |
|
LAND ACQUISITION OFFICER Vs. SIDDAPURAM SAYANNA
|
February 28, 2019 |
|
LAND ACQUISTION OFFICER Vs. P SRINIVAS REDDY
|
February 28, 2019 |
|
LANKA RAMBABU Vs. LANKA APPAYAMMA
|
February 27, 2019 |
|
LANKALA ARJUN REDDY Vs. STATE OF TELANGANA
|
January 3, 2019 |
|
LASEEQ UNNISA BEGUM Vs. SAYEEDA PARVEEN
|
January 21, 2019 |
|
LASYAPRIYA JARUGUMILLI Vs. NALSAR UNIVERSITY OF LAW
|
July 1, 2019 |
|
LAVURI JANKU Vs. STATE OF TELANGANA
|
October 17, 2019 |
|
LAXMI AGENCIES Vs. STATE OF TELANGANA
|
April 29, 2019 |
|
LAXMI NARASIMHA SWAMY WINES Vs. M. NARESH KUMAR
|
August 6, 2019 |
|
LAXMIBAI NARSING RAPANWAD Vs. STATE OF TELANGANA
|
October 17, 2019 |
|
LEBAKU SARMISTA DEVI Vs. STATE OF TELANGANA
|
November 21, 2019 |
|
LEPAKSHI OVEN SACKS INDUSTRIES Vs. STATE OF TELANGANA
|
February 20, 2019 |
|
LETTER DATED 6.1.2019 SENT BY THE ANDHRA PRADESH HIGH COURT ADVOCATES ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
February 12, 2019 |
|
LINGA REDDY Vs. APSRTC
|
June 11, 2019 |
|
LINGALA ARUNA DEVI Vs. STATE BANK OF INDIA
|
January 30, 2019 |
|
LINGALA VITTAL Vs. ADDITIONAL AGENT TO GOVERNMENT
|
December 10, 2019 |
|
LINGAMPALLY BHARATHI AND ORS. Vs. A. SRINIVAS AND ORS.
|
August 14, 2019 |
|
LINGASWAMY Vs. ST LAXMAMMA
|
October 17, 2019 |
|
LODH KSHATRIYA SADAR PANCHAYAT Vs. UDAY SINGH HAZARI
|
February 28, 2019 |
|
LUBNA SARWATH Vs. STATE OF TELANGANA
|
September 16, 2019 |
|
LUBNA TABASSUM Vs. STATE OF TELANGANA
|
October 14, 2019 |
|
LYAGALA VIJAY SRINIVAS Vs. STATE OF TELANGANA
|
December 10, 2019 |
|
M A HAKEEM Vs. SANTI KUMARI, IAS
|
March 5, 2019 |
|
M A KAREEM Vs. SADIQ ALI ANOTHER
|
April 2, 2019 |
|
M A QADEER Vs. PRINCIPAL SECRETARY HOME, STATE OF TELANGANA
|
March 14, 2019 |
|
M A SATTAR Vs. PRINCIPAL ACCOUNTANT GENERAL
|
September 16, 2019 |
|
M ANIL KUMAR Vs. M LALITHA
|
July 17, 2019 |
|
M CHANDRAKALA, W/O T V P KAMESWAR Vs. STATE OF TELANGANA
|
July 17, 2019 |
|
M DIVYA VIJAYA KUMARI Vs. M RAVIKANTH REDDY
|
July 11, 2019 |
|
M JYOTHI Vs. KAVERI ROAD CARRIER
|
February 26, 2019 |
|
M K FOOD PRODUCTS Vs. S H FOOD PRODUCTS
|
February 21, 2019 |
|
M K FOODS Vs. DABUR INDIA LIMITED
|
February 21, 2019 |
|
M MADHAVI REDDY Vs. STATE OF TELANGANA
|
June 11, 2019 |
|
M PADMANABHA REDDY, HYD ANR Vs. STATE OF TELANGANA, REP PP ANR
|
March 18, 2019 |
|
M PRATAP REDDY Vs. STATE OF TELANGANA
|
March 18, 2019 |
|
M RAJASEKHAR REDDY Vs. STATE OF TELANGANA
|
March 18, 2019 |
|
M RAMACHANDRA REDDY Vs. SPECIAL DEPUTY
|
July 11, 2019 |
|
M RAMULAMMA Vs. REVENUE DIVISIONAL OFFICER
|
June 3, 2019 |
|
M RAVI KUMAR Vs. MUTYALAL YENKAMMA
|
June 12, 2019 |
|
M S CONSTRUCTION Vs. NSPR CONSTRUCTIONS INDIA PVT LTD
|
June 3, 2019 |
|
M SAIKRISHNA Vs. P OMKAR REDDY
|
April 2, 2019 |
|
M SUBASH Vs. STATE OF TELANGANA
|
September 4, 2019 |
|
M SUREKHA REDDY ANOTHER Vs. M VENKATA KRISHNA REDDY 12 ORS
|
June 10, 2019 |
|
M SURYANARAYANA RAO AND ANOTHER Vs. KOTAK MAHINDRA BANK LTD AND 5 OTHERS
|
October 1, 2019 |
|
M V N AJIT CHAITANYA Vs. STATE OF TELANGANA
|
March 18, 2019 |
|
M V RAMANA RAO Vs. N SUBASH
|
April 10, 2019 |
|
M VIJAY KUMAR Vs. N MADHUSUDAN RAO
|
June 13, 2019 |
|
M. A. MATEEN Vs. A. SRINIVAS RAO
|
October 14, 2019 |
|
M. BALA VENKATA KUMAR REDDY Vs. STATE OF TELANGANA
|
August 7, 2019 |
|
M. BAPI RAJU Vs. STATE OF TELANGANA
|
October 18, 2019 |
|
M. CHENNAIAH Vs. STATE OF TELANGANA
|
November 1, 2019 |
|
M. HANUMANTHA RAO Vs. KARIMNAGAR DIST COOP CENTRAL BANK
|
October 31, 2019 |
|
M. JYOTHI AND ORS. Vs. RAHUF GOURI AND ORS.
|
September 16, 2019 |
|
M. KHALILULLAH Vs. AMBULA LALITHAMBA
|
November 15, 2019 |
|
M. KISHORE REDDY Vs. STATE OF TELANGANA
|
October 16, 2019 |
|
M. MADHU MOHAN REDDY Vs. N. VENKATESHWARLU
|
January 22, 2019 |
|
M. MALLESHAM Vs. MANAGING DIRECTOR
|
March 28, 2019 |
|
M. RAMADEVI Vs. T HANUMANTHA RAO
|
October 18, 2019 |
|
M. RAMAKRISHNA REDDY Vs. IFCI LTD
|
September 26, 2019 |
|
M. RAMULAMMA Vs. A. SHANTHA BAIDIED
|
March 29, 2019 |
|
M. SHYAM SUNDER S/O SATYANARAYANA Vs. TRANSMISSION CORPORATION OF A.P.
|
April 23, 2019 |
|
M. SUBASH Vs. STATE OF TELANGANA
|
September 4, 2019 |
|
M. SURYANARAYANA RAO Vs. KOTAK MAHINDRA BANK LTD.
|
October 1, 2019 |
|
M. TABARAK ALI Vs. SYED SAJJAD BASHA
|
March 15, 2019 |
|
M. VEERA RAJU Vs. STATE OF TELANGANA
|
March 18, 2019 |
|
M.A. MUJEEB Vs. HABEEB ALLADIN
|
August 7, 2019 |
|
M.A.KAREEM Vs. S.PRASHANTH KUIMAR REDDY
|
December 9, 2019 |
|
M.C.RAJAMMA Vs. D.SUJANA
|
December 18, 2019 |
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M.CHAKRAPANI Vs. ASSISTANT DIRECTOR
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January 2, 2019 |
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M.GOVINDARAJU Vs. STATE OF TELANGANA
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January 2, 2019 |
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M.HARSHAVARDHAN REDDY Vs. STATE OF TELANGANA
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December 2, 2019 |
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M.JAKIR HUSSAIN Vs. KARUR VYSYA BANK
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December 4, 2019 |
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M.KOTESHWAR RAO Vs. KASHI REDDY
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October 22, 2019 |
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M.LINGAIAH LINGAM Vs. HANS RAJ KALLE
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April 4, 2019 |
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M.MADHAVI Vs. STATE OF TELANGANA
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December 16, 2019 |
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M.MADHUSUDAN Vs. UNION OF INDIA
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December 4, 2019 |
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M.N.RAVIDNRANATH Vs. STATE OF TELANGANA
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January 29, 2019 |
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M.NAGARAJU Vs. K.DASARATHAM
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December 6, 2019 |
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M.NAGESH, HYDERABAD ANOTHER Vs. PRL SECY, MINORITY WELFARE DEPT,
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September 17, 2019 |
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M.NAGESHWARA RAO Vs. STATE OF TELANGANA
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December 27, 2019 |
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M.NAGESWARA RAO Vs. STATE OF TELANGANA
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January 30, 2019 |
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M.PUSHPA Vs. MOHD SHARFUDDIN
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January 21, 2019 |
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M.RAJESWARI Vs. STATE OF TELANGANA
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April 10, 2019 |
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M.RAMA RAO Vs. STATE OF TELANGANA
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December 6, 2019 |
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M.RAMAKRISHNA Vs. STATE BANK OF INDIA
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January 24, 2019 |
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M.RAMMOHAN Vs. K.NARSIMULU
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December 30, 2019 |
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M.S.D.SUJATHA Vs. UNION OF INDIA
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April 23, 2019 |
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M.SAM RAJ Vs. STATE OF TELANGANA
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December 17, 2019 |
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M.SATYANARAYANA Vs. DEPUTY COMMISSIONER
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January 30, 2019 |
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M.SATYAVATI Vs. STATE OF TELANGANA
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December 18, 2019 |
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M.SINGA RAO Vs. T.V.SATYANARAYANA
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December 5, 2019 |
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M.SREENU Vs. STATE OF TELANGANA
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January 29, 2019 |
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M.SRINIVASA CHARY Vs. STATE OF TELANGANA
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January 4, 2019 |
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M.TRIVENI Vs. STATE OF TELANAGANA
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January 28, 2019 |
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M.V. RAMAKRISHNA RAO Vs. STATE OF TELANGANA
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October 16, 2019 |
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M.VENKATESH Vs. STATE OF TELANGANA
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December 9, 2019 |
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M.VIJAYASIMHA REDDY Vs. STATE OF TELANGANA
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December 6, 2019 |
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M.VISHNU VARDHAN REDDY Vs. STATE OF TELANGANA
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December 3, 2019 |
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M/S KANDUKURI CONSTRUCTIONS, HYD Vs. RAHIMUNNISA BEGUM, SECBAD ANR
|
September 9, 2019 |
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M/S TECHTRANS CONSTRUCTION INDIA PVT LTD AND ANOTHER Vs. STATE BANK OF INDIA
|
October 1, 2019 |
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M/S TSR CONSTRUCTIONS, HYD Vs. UNION OF INDIA AND ANOTHER
|
July 19, 2019 |
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M/S UNIQUE INFLATABLES LIMITED Vs. STATE OF TELANGANA
|
August 27, 2019 |
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M/S VARKS ENGINEERS PRIVATE LIMITED Vs. BHARTI AXA GENERAL INSURANCE COMPANY LTD
|
August 20, 2019 |
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M/S. INDU PROJECTS LIMITED Vs. TELANGANA MICRO & SMALL ENTERPRISES FACILITATION COUNCIL
|
November 12, 2019 |
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MACHARLA RAMESH Vs. STATE OF TELANGANA
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September 18, 2019 |
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MADAS SATHISH Vs. BADE PANKAJA
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October 1, 2019 |
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MADASU SHRAVAN Vs. CHITHAKINDI SATYANARAYANA
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December 12, 2019 |
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MADDELA KISTAIAH Vs. BEKKANTI DEVAIAH
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December 10, 2019 |
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MADDIMADUGU GANTIKEMPU SRILATHA Vs. MADDIMADUGU VIJAY KUMAR
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November 22, 2019 |
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MADDINA SUBBA RAO Vs. STATE OF TELANGANA
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December 3, 2019 |
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MADENA ANIL KUMAR Vs. STATE OF A. P.
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February 15, 2019 |
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MADENA ANIL KUMAR Vs. STATE OF TELANGANA
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April 3, 2019 |
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MADHAVARAM GOPAL RAO Vs. STATE OF TELANGANA
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October 30, 2019 |
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MADHAVARAM SRINIVAS RAO Vs. STATE OF TELANGANA
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December 2, 2019 |
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MADHAVARAPU VENKATESH Vs. THE STATE OF TELANGANA
|
October 14, 2019 |
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MADHUCON PROJECTS LIMITED Vs. UNION OF INDIA
|
September 3, 2019 |
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MADHUCON PROJECTS LIMITED Vs. STATE BANK OF INDIA
|
October 16, 2019 |
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MADIKATTU RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
February 15, 2019 |
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MADISETTY RAVINDER BABU Vs. ARVAPALLY JAIRAM
|
January 29, 2019 |
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MADISHETTY ROJA RAMANI Vs. S.K. MOHAMMED ALI
|
October 16, 2019 |
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MADUPU NARSIMHA CHARY Vs. NEELAM SARAIAH AND 2 OTHERS
|
March 27, 2019 |
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MAGMA FINCORP LIMITED Vs. STATE OF TELANGANA
|
April 15, 2019 |
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MAHAJAN GODAVARI Vs. BACHU NARENDAR
|
February 13, 2019 |
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MAHAMMED FRUSHID Vs. STATE OF TELANGANA
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October 17, 2019 |
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MAHAVIR BUILDERS Vs. STATE OF TELANGANA
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December 24, 2019 |
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MAHESHWARI MODEN RICE MILL Vs. THIPPATLA VENKATESHWARLU
|
December 26, 2019 |
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MAJ PANKAJ RAI Vs. KRISHNAVENI RAI
|
March 19, 2019 |
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MAJ PANKAJ RAI RETD PANKAJ RAI Vs. STATE OF TELANGANA
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April 9, 2019 |
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MAKKARAJU SUSHEELA Vs. G.L.SRINIVASA RAO
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December 9, 2019 |
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MALLAIAH MALLESHAM Vs. P.SHAFI KHAN
|
December 4, 2019 |
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MALLARAM SANJEEVA GOUD Vs. P BHIKSHAPATHI
|
July 2, 2019 |
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MALLARASET RAMBABU Vs. STATE OF TELANGANA
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October 15, 2019 |
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MALLEPALLI RAJU Vs. P.RAMULU
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December 9, 2019 |
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MALYALA MALLAIAH Vs. STATE OF TELANGANA
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December 3, 2019 |
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MAMATHA JHAH Vs. STATE OF TELANGANA
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September 30, 2019 |
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MAMIDALA RAVINDER Vs. KASANI GOPAL
|
May 8, 2019 |
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MANAGER Vs. MANNE ANJAMMA
|
March 14, 2019 |
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MANAGING DIRECTOR Vs. B.LAKSHMAMMA
|
December 26, 2019 |
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MANCHALA ANJAIAH Vs. SINGARENI COLLIERIES
|
October 17, 2019 |
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MANDA SUVARNA, W/O MOHAN Vs. KOTHA VENKATA RAMALINGESHWARA RAO, S/O AYODHYA RAMAIAH
|
April 22, 2019 |
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MANDADI KONDAIAH Vs. STATE OF TELANGANA
|
December 10, 2019 |
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MANDAL REVENUE OFFICER Vs. K.NEERAJA BAI
|
February 22, 2019 |
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MANDALA SADANANDAM GOUD Vs. STATE OF TELANGANA
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July 29, 2019 |
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MANDALAPU RAMAIAH Vs. STATE OF TELANGANA
|
September 25, 2019 |
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MANDAVA VENKATA LAKSHMI Vs. MANDAVA NARENDER
|
January 28, 2019 |
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MANDYALA MURALI KRISHNA KITTU Vs. STATE OF TELANGANA
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January 22, 2019 |
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MANGALIKINTLA NIRMALA KUNTLA NIRMALA Vs. STATE OF TELANGANA
|
July 24, 2019 |
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MANGILAL CHOWDARY Vs. P. KASINATH YADAV
|
July 8, 2019 |
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MANIMADDI BUCHAIAH Vs. MANIMADDI LAXMI
|
December 10, 2019 |
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MANOJ DEVRAJ GANWANI Vs. STATE BANK OF INDIA
|
March 13, 2019 |
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MANOJ KUMAR Vs. STATE OF TELANGANA
|
February 22, 2019 |
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MANSANI KRISHNA KISHORE Vs. STATE OF TELANGANA
|
February 20, 2019 |
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MARGADARSHI HOUSING AND FINANCE PRIVATE LIMITED Vs. SIDAGONI BALRAJ
|
October 22, 2019 |
|
MARVEL HOSPITALITY SERVICES PVT. LTD. Vs. ASSISTANT COMMISSIONER
|
January 3, 2019 |
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MASJID-E-EK KHANA JAME MASJID MOHAMMEDI Vs. STATE OF TELANGANA
|
March 11, 2019 |
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MASTAN Vs. A P STATE TRNASPORT CORPROATION
|
April 2, 2019 |
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MATHURA PRASAD KUSVA Vs. STATE OF TELANGANA
|
October 17, 2019 |
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MAYANDI DHAKSHINA MURTHY Vs. UNION OF INDIA
|
August 2, 2019 |
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MD ABDUL MUJAHED Vs. STATE OF TELANGANA
|
December 23, 2019 |
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MD AFZAL HUSSAIN Vs. STATE OF TETANGANA
|
March 14, 2019 |
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MD ISHAQ S/O LATE MD CHAND Vs. STATE OF TELANGANA
|
March 14, 2019 |
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MD JAHANGEER Vs. STATE OF TELANGANA
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April 29, 2019 |
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MD JAHANGEER Vs. STATE OF TELANGANA
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January 31, 2019 |
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MD JALALUDDIN ANWAR Vs. STATE OF TELANGANA
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December 26, 2019 |
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MD KHALEEL Vs. ASFIYA JABEEN
|
February 18, 2019 |
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MD KHALEEL KHAN Vs. S K GHOUSE
|
September 24, 2019 |
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MD MAJEED KHAN Vs. STATE OF A. P.
|
January 21, 2019 |
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MD NAZEEB PASHA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
April 26, 2019 |
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MD PERVEZ SUBHANI Vs. GHOUSE KHAN
|
April 1, 2019 |
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MD RAFEEK SYED RAFIQ Vs. STATE OF TELANGANA
|
December 31, 2019 |
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MD RAFEEK SYED RAFIQ Vs. STATE OF TELANGANA
|
December 16, 2019 |
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MD SALEEM Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
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December 30, 2019 |
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MD. ASIF Vs. STATE OF TELANGANA
|
August 8, 2019 |
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MD. BASHEERUDDIN Vs. STATE OF TELANGANA
|
January 3, 2019 |
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MD. KHADEER Vs. DEPOT MANAGER, FALAKNAMA DEPOT AND ORS.
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August 20, 2019 |
|
MD. KHADEER Vs. WENS ROAD LINES
|
October 29, 2019 |
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MD. WAJID KHAN Vs. MOHD MOHIUDDIN
|
November 22, 2019 |
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MD.GHOUS Vs. STATE OF TELANGANA
|
April 3, 2019 |
|
MEDICUS WELLNESS CLINIC Vs. STATE OF TELANGANA
|
December 9, 2019 |
|
MEDWIN HOSPITAL Vs. TELANGANA MEDICAL GROUP
|
February 21, 2019 |
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MEGAVATH RAHUL Vs. STATE OF TELANGANA
|
January 3, 2019 |
|
MEGHA ENGINEERING & INFRASTRUCTURES LTD Vs. COMMISSIONER OF CENTRAL TAX
|
April 18, 2019 |
|
MEHER UNNISA BEGUM SUGRA BEGUM Vs. FAISAL BIN TIRIF
|
February 13, 2019 |
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MEKALA RANJITH KUMAR Vs. STATE OF TELANGANA
|
November 5, 2019 |
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MEKALWAD PARAMESHWAR Vs. STATE OF TELANGANA
|
March 5, 2019 |
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MELLACHERUVU VENKANNA Vs. STATE OF TELANGANA
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December 5, 2019 |
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MERIGA CHITTEMMA Vs. BALA GOUD ANR
|
June 19, 2019 |
|
MESCO INSTITUTE OF MANAGEMENT AND COMPUTER SCIENCES MBA Vs. OSMANIA UNIVERSITY
|
September 12, 2019 |
|
METTU SRINIVASA REDDY Vs. METTU NEELAMMA AND ORS.
|
July 4, 2019 |
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MIG ALLOTTEES (RESIDENTIAL) WELFARE ASSOCIATION Vs. STATE OF TELANGANA
|
August 21, 2019 |
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MIR AMJAD ALI Vs. STATE OF TELANGANA
|
September 24, 2019 |
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MIR MEHDI ALI Vs. RAZIA BEGUM
|
July 31, 2019 |
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MIRZA MUJAHID BAIG Vs. STATE OF TELANGANA
|
March 11, 2019 |
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MIRZA ZAKIRULLA BAIG Vs. STATE OF TELANGANA
|
January 25, 2019 |
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MIRZA ZAKIULLA BAIG Vs. STATE OF TELANGANA
|
December 21, 2019 |
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MITTAPALLI KIRAN KUMAR Vs. STATE OF TELANGANA
|
March 29, 2019 |
|
MJS. ADVENTURES INTERNATIONAL PVT. LTD Vs. COMMISSIONER OFFICE OF THE PRINCIPAL COMMISSIONER OF SERVICE TAX
|
March 18, 2019 |
|
MOGANTI VIMALA Vs. M. ASHOK KUMAR
|
August 1, 2019 |
|
MOHAMMAD MISBAHUDDIN Vs. MOHAMMAD ALEEMUDDIN
|
August 22, 2019 |
|
MOHAMMED ABDUL QADEER Vs. MOHAMMED ABDUL SALAM
|
June 19, 2019 |
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MOHAMMED ABDUL RAHMAN Vs. STATE OF TELANGANA
|
December 27, 2019 |
|
MOHAMMED ABDUL RAZZAK Vs. STATE BANK OF INDIA
|
March 13, 2019 |
|
MOHAMMED AHMED ALI KHAN Vs. CANDY CHILDRENS HOSPITAL
|
April 18, 2019 |
|
MOHAMMED AHMED GHOUSE Vs. COMMISSIONER OF POLICE
|
October 22, 2019 |
|
MOHAMMED ANSAR HUSSAIN Vs. STATE OF TELANGANA
|
August 19, 2019 |
|
MOHAMMED ANWAR Vs. NARAYAN THADANI
|
February 4, 2019 |
|
MOHAMMED ARIFODDIN Vs. ELECTION COMMISSION OF INDIA
|
December 6, 2019 |
|
MOHAMMED GULAM HAFEEZ GULAM HAFEEZ Vs. D. B. SEBESAIN CRUZE
|
August 5, 2019 |
|
MOHAMMED HANEEF AHMED Vs. KHAJA AMEENULLAH SHAH
|
September 9, 2019 |
|
MOHAMMED HYDER PARVEEZ Vs. COMMISSIONER OF POLICE
|
October 22, 2019 |
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MOHAMMED MOHIUDDIN MUJAHED Vs. STATE OF TELANGANA
|
December 30, 2019 |
|
MOHAMMED MUNEER Vs. STATE OF A P
|
January 28, 2019 |
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MOHAMMED MUNEER ALI KHAN Vs. COMMISSIONER OF POLICE
|
October 22, 2019 |
|
MOHAMMED NAYEEMUDDIN Vs. STATE OF TELANGANA
|
December 4, 2019 |
|
MOHAMMED NAZEER Vs. S.R.DIVAKAR BABU
|
August 6, 2019 |
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MOHAMMED OMAR FAISAL Vs. STATE OF TELANGANA
|
February 22, 2019 |
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MOHAMMED SHAMEEM MOHD SHAKEEL AMER Vs. STATE OF TELANGNA
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January 31, 2019 |
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MOHAMMED TAYYAB PASHA Vs. STATE OF TELANGANA
|
October 29, 2019 |
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MOHAMMED UBEDUR RAHMAN Vs. STATE OF TELANGANA
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January 23, 2019 |
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MOHAN RAYALU Vs. STATE OF TELANGANA
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January 21, 2019 |
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MOHAN RAYALU Vs. STATE OF TELANGANA
|
January 21, 2019 |
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MOHANLAL GUPTA Vs. SHARADA BAI
|
February 1, 2019 |
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MOHD AMJAD PASHA Vs. STATE OF TELANGANA
|
January 2, 2019 |
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MOHD ASHWAQ ALI Vs. STATE OF TELANGANA
|
December 20, 2019 |
|
MOHD AYUB Vs. SABA FATIMA
|
November 13, 2019 |
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MOHD FAYAZ ALI Vs. JINKA JAYANTH
|
March 5, 2019 |
|
MOHD FAZAL AHMED Vs. T NAGARATNARN
|
June 12, 2019 |
|
MOHD HABEEBUR RAHMAN Vs. J. SREENIVAS
|
October 18, 2019 |
|
MOHD IRFAN AHMED Vs. STATE OF TELANGANA
|
December 9, 2019 |
|
MOHD JAVEED KHAN Vs. STATE OF TELANGANA
|
October 17, 2019 |
|
MOHD KHAJA MOINUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 16, 2019 |
|
MOHD KHASIM Vs. MOHD YOUSUF
|
February 18, 2019 |
|
MOHD LAIQ ALI Vs. KUBRA BEE
|
April 23, 2019 |
|
MOHD MAHAMOOD Vs. HAFEEJ ABDUL SALEEM
|
February 11, 2019 |
|
MOHD MAQSOOD ALI Vs. SHUJAUDDIN KHAN
|
February 26, 2019 |
|
MOHD MASIHUDDIN KHAN Vs. STATE OF TELANGANA
|
November 11, 2019 |
|
MOHD NAYEEMUDDIN Vs. STATE OF TELANGANA
|
November 5, 2019 |
|
MOHD NAZEERUDDIN Vs. UNION OF INDIA
|
November 26, 2019 |
|
MOHD NOORUDDIN Vs. STATE OF TELANGANA
|
October 18, 2019 |
|
MOHD OSMAN Vs. D SHAKUNTALA BAIDIED
|
June 3, 2019 |
|
MOHD RASHID YASIN Vs. STATE OF TELANGANA
|
January 29, 2019 |
|
MOHD SAMIULLAH KHAN SAMMU ASLAM Vs. STATE OF TELANGANA, AND ANOTHER
|
October 15, 2019 |
|
MOHD SHAKER Vs. STATE OF TELANGANA
|
February 14, 2019 |
|
MOHD SIRAJUDDIN Vs. IQBAL BANU BEGUM
|
January 3, 2019 |
|
MOHD. HUSSAIN Vs. K. SAMIULLAH KHAN
|
October 29, 2019 |
|
MOHD. ISHAQ QURESHI Vs. COMMISSIONER AND ORS.
|
July 10, 2019 |
|
MOHD. LAYAQ ALI Vs. STATE OF TELANGANA
|
November 22, 2019 |
|
MOHMMED ABBAS Vs. STATE OF TELANGANA
|
April 1, 2019 |
|
MOHSIN SHAH Vs. STATE OF TELANGANA
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October 1, 2019 |
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MOKENAPALLI LACHAIAH Vs. KATTA DURGAIAH
|
January 4, 2019 |
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MOKU SRINIVAS REDDY Vs. STATE OF TELANGANA
|
December 12, 2019 |
|
MOOSABIN MASDOOS AND ORS. Vs. ANDHRA PRADESH STATE ROAD TRANS. CORPN. AND ORS.
|
September 23, 2019 |
|
MOTHUKURI SRINATH BABU Vs. STATE OF TELANGANA
|
January 4, 2019 |
|
MOTIRAM CHOUDHARY HUF Vs. NEMA RAM CHOWDHARY
|
May 1, 2019 |
|
MOUTAM BIKSHAPATHI Vs. G. SHANKAR REDDY
|
October 30, 2019 |
|
MUDAVATH JAYASREE Vs. MURTUZA SABDEVAL SABNARI
|
March 29, 2019 |
|
MUDDA DANAMMA Vs. STATE OF TELANGANA
|
March 11, 2019 |
|
MUDDULA VAMSI KRISHNA Vs. MOHD HASMATHULLA
|
June 17, 2019 |
|
MUDILA VYKUNTA RAO Vs. STATE OF A.P.
|
February 15, 2019 |
|
MUDUNURI SATYA NARAYANA RAJU SATYANARAYANA Vs. STATE OF TELANGANA
|
December 27, 2019 |
|
MUJAHID KHAN JUNAID Vs. STATE OF A. P.
|
January 31, 2019 |
|
MUKAND LTD , MUMBAI Vs. P P , HYD
|
March 18, 2019 |
|
MUKTHAR SAYEED Vs. STATE OF TELANGANA
|
September 9, 2019 |
|
MULKALA CHANDRAIAH Vs. STATE OF TELANGANA
|
March 25, 2019 |
|
MULKALA SAMMI REDDY Vs. MULKALA CHANDRAIAH
|
April 24, 2019 |
|
MULLE LAXMI Vs. STATE OF TELANGANA
|
January 3, 2019 |
|
MUMMADI NARASIMHA CHARY Vs. SK MASTHAN
|
January 22, 2019 |
|
MUMTAZ YARUD DOWLA WAKF Vs. STATE OF TELANGANA
|
December 2, 2019 |
|
MUNAGALA MAMATHA Vs. MUNAGALA LAXMIKANTHA RAO
|
January 3, 2019 |
|
MUNIGADAPA MYSAIAH Vs. MOGILIPAKA SALAIAH
|
March 27, 2019 |
|
MUNIRAJ ARUN KUMAR GOUD Vs. STATE OF TELANGANA
|
April 24, 2019 |
|
MUNNURI ANASUYA Vs. LEGEND ESTATES PVT LTD
|
September 13, 2019 |
|
MUNUKUNTLA KOMMIAH Vs. KURUJUGUTTA RAJESWARA RAO
|
February 25, 2019 |
|
MURALI MANPOWER AGENCIES Vs. SURVEY OF INDIA
|
December 11, 2019 |
|
MURIKI ANANTHA LAXMI Vs. DUGGEMPUDI RANJITH RANJITH REDDY
|
February 20, 2019 |
|
MURIKI DHANA LAXMI Vs. DUGGEMPUDI RANJITH RANJITH REDDY
|
February 20, 2019 |
|
MURUGAM ANJANI Vs. MURUGAM SUJATHA
|
December 31, 2019 |
|
MUSKULA RAM REDDY Vs. P.RANGA REDDY
|
December 31, 2019 |
|
MUSSAPURI KRISHNA Vs. STATE OF A.P.
|
March 12, 2019 |
|
MUTHYALA CHANDRASEKHAR Vs. STATE OF TELANGNA
|
March 22, 2019 |
|
MYNAMPALLY HANUMANTH RAO Vs. STATE OF TELANGANA
|
December 10, 2019 |
|
MYTHREYI AGRI INPUTS Vs. COMMISSIONER AND DIRECTOR
|
September 5, 2019 |
|
MYTRI LAKSHMI Vs. ANDHRA BOMBAY CARRIERS
|
August 5, 2019 |
|
N ALIVELA Vs. K SRINIVAS
|
February 13, 2019 |
|
N ANIL KUMAR, SECUNDERABAD Vs. STATE OF A P
|
March 20, 2019 |
|
N GOPALA KRISHNA Vs. STATE OF TELANGANA
|
September 4, 2019 |
|
N LAXMI DEVAMMA Vs. CHANDRAKALAVATHAMM
|
January 2, 2019 |
|
N MALLESH Vs. STATE OF TELANGANA
|
March 6, 2019 |
|
N MOTILAL Vs. FAISAL BIN ALI
|
August 30, 2019 |
|
N PAPA RAO, HYDERABAD Vs. SECY, HOME DEPT , HYD 2 OTHERS
|
March 18, 2019 |
|
N PENCHALA NAIDU Vs. SYNDICATE BANK
|
December 20, 2019 |
|
N RAJASHEKAR REDDY Vs. STATE OF TELANGANA
|
February 6, 2019 |
|
N RAMA KRISHNA Vs. STATE OF TELANGANA, REP BY ITS PRINCIPAL SECRETARY
|
June 28, 2019 |
|
N RAMULU Vs. N BALARAJU
|
February 26, 2019 |
|
N SUBRAMANYESWARA RAO Vs. STATE OF TELANGANA
|
March 14, 2019 |
|
N. NARMADA Vs. P. ANDALOO
|
March 18, 2019 |
|
N. RAMASWAMY Vs. D. LAXMI BAI
|
March 1, 2019 |
|
N. RASHMITHA Vs. STATE OF TELANGANA
|
October 30, 2019 |
|
N. SAILESH PRASAD Vs. NANNAPANENI VENKATA SUBBAMMA
|
October 1, 2019 |
|
N. SAILESH PRASAD Vs. SURYA DEVELOPERS AND PROMOTERS
|
October 1, 2019 |
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N. SANDHYA AND ORS. Vs. STATE OF TELANGANA
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October 28, 2019 |
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N. SATHYANARAYANA Vs. KISTAMMA
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October 31, 2019 |
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N.ANANTHA REDDY Vs. G.PRUDHVI RAJ REDDY
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December 20, 2019 |
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N.JYOTSNA Vs. STATE
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March 19, 2019 |
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N.LAXMAIAH Vs. N.SRINIVAS
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April 23, 2019 |
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N.NARESH Vs. STATE OF TELANGANA
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April 12, 2019 |
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N.PADMA Vs. STATE OF TELANGANA
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October 17, 2019 |
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N.PRABHAKAR REDDY Vs. MEENAKSHI INFRASTRUCTURE PVT. LTD.
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October 22, 2019 |
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N.SHRAVAN KUMAR Vs. STATE OF TELANGANA
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December 27, 2019 |
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N.VENKATAIAH Vs. K.NARAYANAMMA
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December 9, 2019 |
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NAFEES PASHA Vs. MIR ZAHEER MOHAMMED KHAN
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February 11, 2019 |
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NAGA SRUTHI MAKKENA Vs. STATE OF TELANGANA
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December 20, 2019 |
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NAGALLA LAXMI Vs. CHALLAGUNDLA APPA RAO
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February 27, 2019 |
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NAGARJUNA AGRO CHEMICALS PVT. LTD Vs. SARDA AGRO OILS LIMITED
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March 20, 2019 |
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NAJEEBUNNISA BEGUM Vs. STATE OF TELANGANA
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April 1, 2019 |
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NAKKA RAMESH S/O RAJAIAH Vs. STATE OF TELANGANA
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July 17, 2019 |
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NAKKALA KAMALAMMA Vs. STATE OF TELANGANA
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August 5, 2019 |
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NALLAGASU RAMULU Vs. STATE OF TELANGANA
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December 16, 2019 |
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NALLAGONDA RAMESH Vs. STATE OF TELANGANA
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December 3, 2019 |
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NALLI MURALI Vs. STATE OF TELANGANA
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February 8, 2019 |
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NAMALA NYALAPATLA MALLIKA Vs. NAMALA NAVEEN KUMAR
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December 13, 2019 |
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NAMPALLY SURENDER Vs. NAMPALLY PADMIKA
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October 14, 2019 |
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NANDALA SHIVA CHANDRA PRASAD Vs. LAKSHMI VILAS BANK, AMEERPET, HYDERABAD
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March 7, 2019 |
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NARAYAN BHAI PATEL Vs. DEBT RECOVERY TRIBUNAL2
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March 18, 2019 |
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NARAYANA REDDY Vs. D KRISHNA BHASKAR
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August 20, 2019 |
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NARENDRA AGRAWAL Vs. INDIAN IMMUNOLOGICALS LIMITED
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September 17, 2019 |
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NARENDRA SINGH VARMA NEHRU Vs. STATE OF T.S.
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November 6, 2019 |
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NARMALI ANJAIAH AND ORS. Vs. THE STATE OF TELANGANA AND ORS.
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August 30, 2019 |
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NARSIMHA REDDY Vs. K. BUCHI REDDY
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March 20, 2019 |
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NARSING SHEKAR Vs. STATE OF TELANGANA
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March 18, 2019 |
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NATIONAL INSRUANCE COMPANY LIMITED Vs. N PREMALATHA
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August 21, 2019 |
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NATIONAL INSURANCE Vs. KAMPASATI VENKAIAH
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October 31, 2019 |
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NATIONAL INSURANCE CO. LTD. Vs. MD QIZAR HAYAT KHAN
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August 1, 2019 |
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NATIONAL INSURANCE CO. LTD. Vs. SUNKARI JANAKIRAMULU
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December 9, 2019 |
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NATIONAL INSURANCE CO. LTD. Vs. BOMMAREDDI VEERA REDDI
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October 22, 2019 |
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NATIONAL INSURANCE CO. LTD. Vs. PALLI MALLAMMA
|
October 22, 2019 |
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NATIONAL INSURANCE CO. LTD. Vs. BOPPISHETTI RAJESH
|
October 21, 2019 |
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NATIONAL INSURANCE CO. LTD. Vs. TAKKALLAPALLY USHA RANI
|
October 17, 2019 |
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NATIONAL INSURANCE COMPANY Vs. M. SUJATHA
|
December 26, 2019 |
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NATIONAL INSURANCE COMPANY Vs. POORNA CHANDRA RAO
|
December 26, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MD KHALEEQ PASHA
|
September 4, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MAREPALLY SHANKER
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January 21, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SIRIKONDA LALAIAH
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October 28, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. A LAXMI AND 5 OTHERS
|
January 23, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. K.SAMMAKKA
|
October 22, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. GUGULOTH MADHAVI
|
October 22, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. POSANI VENKATAIAH
|
October 22, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MANDALA RAM REDDY
|
December 9, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. GURUVAPPA
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December 3, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. BITUKURI AILAMMA
|
December 30, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. D.C.THIRUPATI
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December 30, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SAMPANGI CHANDRAKALA
|
December 30, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. RYAKALA MASSAMMA
|
December 30, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. B.SRINIVAS REDDY
|
December 26, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SALLURI RAJENDRA KUMAR
|
June 17, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. ISLAVATH SOMLA
|
April 4, 2019 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. NANDYALA BHARATHAQMMA
|
October 31, 2019 |
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NATIONAL INSURANCE COMPANY LIMTED Vs. D.SUJATHA
|
December 19, 2019 |
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NATIONAL INSURANCE COMPANY LTD Vs. KODIMALA VENKATAMMA
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December 19, 2019 |
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NATIONAL INSURANCE COMPANY LTD Vs. GALLA INDIRA
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December 26, 2019 |
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NATIONAL INSURANCE COMPANY LTD Vs. RAYYALA SANGAIAH
|
December 26, 2019 |
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NATIONAL INSURANCE COMPANY LTD. Vs. DUDIMETLA ACHAMMA
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October 14, 2019 |
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NATIONAL INSURANCE COMPANYLIMITED Vs. PATTI SRINIVAS
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December 26, 2019 |
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NATIONALINSURANCE COMPANY LIMITED Vs. SANGAM MADHAVI
|
December 26, 2019 |
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NAVEEN KAMAL JOHAR Vs. MADANLAL AGARWAL
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November 26, 2019 |
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NAVEENVEMURI Vs. THE STATE OF TELANGANA
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October 14, 2019 |
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NAVVA DAMANESWARA RAO Vs. L. SARITHA
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March 29, 2019 |
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NAWAB NUSRATH UDDIN KHAN Vs. STATE OF TELANGANA
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January 30, 2019 |
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NAWAZ AHMED Vs. STATE OF TELANGANA
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January 24, 2019 |
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NAZEEMA BEGUM Vs. STATE OF TELANGANA AND ORS.
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September 3, 2019 |
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NEELAM ANJANEYULU Vs. GADDAM VENKATRAMAMMA
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March 8, 2019 |
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NEELAM BHAGAVAN Vs. STATE OF TELANGANA AND ORS.
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November 25, 2019 |
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NEERAJ NAIDU Vs. STATE OF TELANGANA
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August 5, 2019 |
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NEKKANTI VENKATESHWAR RAO Vs. INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
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December 31, 2019 |
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NEMMADI SAIDULU Vs. M.RAM BABU
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January 21, 2019 |
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NEMMANI RAMANA MURTHY Vs. STATE OF TELANGANA
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December 11, 2019 |
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NERUDHA LINGHA RAO Vs. STATE OF TELANGANA
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September 4, 2019 |
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NEW INDIA ASSURANCE CO LTD Vs. BOMMI JOGESHWAR RAO
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February 19, 2019 |
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NEW INDIA ASSURANCE CO LTD,HYDERABAD Vs. A NARAYANA REDDY
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June 12, 2019 |
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NEW INDIA ASSURANCE CO. LTD. Vs. GOPI ILAIAH
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December 6, 2019 |
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NEW INDIA ASSURANCE CO. LTD. Vs. G. PARVATHAMMA
|
October 1, 2019 |
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NEW INDIA ASSURANCE CO. LTD. Vs. CH. SANJEEVI
|
October 31, 2019 |
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NEW INDIA ASSURANCE CO. LTD. Vs. THONDALA SAMA NARSAMMA
|
October 16, 2019 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABY FAREEDA
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October 31, 2019 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHD AZMATH ALI
|
December 12, 2019 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARKAPUDI RATHNA KUMARI
|
December 6, 2019 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. AKULA VENKATESH
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December 6, 2019 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAHMOODA BEE
|
October 22, 2019 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. BATHULA VENKATESWAR RAO PULLA RAO VENKATESWARLU ANOTHER
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January 23, 2019 |
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NEW JERUSHALEM HOUSE OF WORSHIP AND SOCIETY Vs. SOCIETY OF TRUSTEES OF INDIGENOUS CHURCHES OF INDIA
|
February 28, 2019 |
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NEW RELIANCE TYPE WRITING AND SHORTHAND INSTITUTE AND XEROX CENTRE Vs. ANIRUDH PRASAD
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September 9, 2019 |
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NIRANJAN VYAS Vs. STATE BANK OF INDIA
|
September 6, 2019 |
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NIRMAL FURNITURE AND FURNISHING Vs. STATE BANK OF INDIA
|
January 28, 2019 |
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NIRMALA DEVI Vs. AUTHORIZED OFFICER
|
April 16, 2019 |
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NIRMALA LALITHA NAGA LALITHA Vs. STATE OF TELANGANA
|
December 20, 2019 |
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NITIN GUPTA AND ORS. Vs. DIRECTORATE OF ENFORCEMENT
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May 22, 2019 |
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NIYAS PROJECTS Vs. HANUMANTHU RAGHUNANDAN
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April 4, 2019 |
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NIZAMABAD SAW MILL Vs. STATE OF TELANGANA
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December 18, 2019 |
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NMDC LIMITED Vs. TATA PROJECTS LIMITED
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December 6, 2019 |
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NOBLE SCHOOL TRUST Vs. A JUKAM REDDY
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March 11, 2019 |
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NOKALA VENKATA SUBBAMMA Vs. NOOKALA SIVANANDA KUMAR
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February 18, 2019 |
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NOORUDDIN HIRANI Vs. INCOME TAX OFFICER
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January 31, 2019 |
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NOOTENKI BHAVANA Vs. STATE OF TELANGANA
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August 19, 2019 |
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NOOTY VASISHT VENKATESWARLU Vs. N.SINDHU SHARMA
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December 12, 2019 |
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NORTHERN POWER DISTRIBUTION COMPANY Vs. AVENIR POWER TECHNOLOGIES PVT. LTD.
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February 8, 2019 |
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NRI INFRA PROJECTS AND DEVELOPERS INDIA PVT. LTD. Vs. AMR INDIA LTD.
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October 21, 2019 |
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NRIMALA DEVI Vs. C.NAGESHWAR RAO
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April 16, 2019 |
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NUGURU SATYA VANI Vs. NURURU SUDHIR RAJU
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March 29, 2019 |
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NUNNA SRINIVAS SUMANTH Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
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November 26, 2019 |
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NUNNA SRINIVAS SUMANTH Vs. DEBTS RECOVERY TRIBUNALII
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February 19, 2019 |
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O KRISHNA Vs. B SRIVASTAVA
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February 4, 2019 |
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ODELA RAJESWARA RAO Vs. STATE OF TELANGANA
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December 3, 2019 |
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OMER BIN BAFRAJ Vs. STATE OF TELANGANA
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November 22, 2019 |
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OMIM MANECKSHAW DEBARA Vs. UNION OF INDIA
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September 16, 2019 |
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ONNAJI GANDLA SHIVANI Vs. A.P.S.R.T.C
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December 26, 2019 |
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ORCHID EXPORTS Vs. COMMISSIONER OF CUSTOMS
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September 27, 2019 |
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ORIENTAL INSURANCE CO LTD Vs. GANGULA BADRAIAH
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January 21, 2019 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. BURLAWAR VEERESHAM
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October 1, 2019 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. TULSI BAI
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October 17, 2019 |
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ORIENTAL INSURNACE COMPANY LIMITED Vs. PASULA RAVI
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December 19, 2019 |
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ORINENTAL INSURANCE CO LTD Vs. GHOUSIA BEGUM
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June 19, 2019 |
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OSURI DEVENDRA PHANIKAR Vs. STATE OF TELANGANA
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January 21, 2019 |
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OTLA V. V. VEERA BHADRA RAO Vs. STATE OF TELANGANA
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December 19, 2019 |
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P A NANDAGOPAL Vs. PODISHTTY JAGADISH KUMARP
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March 1, 2019 |
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P ANAND REDDY Vs. S HANMANTH GOUD DIED
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June 24, 2019 |
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P ANJANEYULU Vs. STATE OF TELANGANA
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January 21, 2019 |
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P BALANANDAM Vs. STATE OF AP
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March 20, 2019 |
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P BALAVVA, MEDAK DIST ANOTHER Vs. VENKATRAM REDDY, MEDAK DIST 2 OTHERS
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March 19, 2019 |
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P BHASKAR RAO AND 3 OTHERS Vs. WESTERN CONSTRUCTIONS AND 7 OTHERS
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June 18, 2019 |
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P CHANDRA MOHAN CHOWDARY Vs. STATE OF TELANGANA
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January 21, 2019 |
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P INDRANI PRASAD Vs. STATE OF TELANGANA
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January 21, 2019 |
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P JANAKI RAMA RAO Vs. STATE OF A P
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February 6, 2019 |
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P KISHAN Vs. STATE OF ANDHRA PRADESH
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March 14, 2019 |
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P LAXMI DEVI ANOTHER Vs. RAJESWAR TIWARI ANOTHER
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March 5, 2019 |
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P M V SUBBA RAO Vs. STATE OF TELANGANA
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January 21, 2019 |
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P MANIK REDDY Vs. UNION OF INDIA
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March 11, 2019 |
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P MURALIDHAR RAO Vs. ANDHRA BANK,MEDAK DIST
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January 24, 2019 |
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P PRAMOD KUMAR Vs. K SAVITHABAI P SAVITHABAI
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January 28, 2019 |
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P RAJU Vs. STATE OF TELANGANA
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March 20, 2019 |
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P RATNAKUMARI Vs. STATE OF TELANGANA
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September 30, 2019 |
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P RAVINDER REDDY Vs. J RAM REDDY
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June 13, 2019 |
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P S PARTHASARATHY Vs. STATE OF TELANGANA REP BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS
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March 26, 2019 |
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P SATYANRAYANA Vs. NALLA NAGAIAH
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March 29, 2019 |
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P SHANTHI KUMAR Vs. ARVIND KUMAR, I A S
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March 14, 2019 |
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P SURENDERNATH REDDY Vs. STATE OF TELANGANA
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September 30, 2019 |
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P T REDDY Vs. G V RAM REDDY
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February 4, 2019 |
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P V RAMAKRISHNAM RAJU Vs. VIGNAN CONSTRUCTIONS
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September 23, 2019 |
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P V RAMANA REDDY Vs. UNION OF INDIA
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April 18, 2019 |
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P VIJITHA Vs. PUCHALAPALLI SASI KUMAR REDDY
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February 6, 2019 |
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P VIRENDRANATH CHOUDARY, S/O MAJOR P T CHOUDARY Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY
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June 6, 2019 |
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P. AMARENDHAR Vs. STATE OF TELANGANA
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November 1, 2019 |
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P. CHANDRA SHEKAR REDDY Vs. STATE OF TELANGANA AND ORS.
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January 29, 2019 |
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P. CHENNA REDDY Vs. KUSUMA
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March 14, 2019 |
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P. J. DHARMARAJ Vs. CHURCH OF SOUTH INDIA
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September 4, 2019 |
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P. JAYAPAL REDDY Vs. BALUSUPATI AMARNADH
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October 29, 2019 |
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P. KRISHNA PRASAD Vs. LIAQUAT HUSSAIN
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February 15, 2019 |
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P. LAXMI DEVI Vs. SPL CHIEF SECRETARY MEDICAL HELATH
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July 25, 2019 |
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P. MADHAVI Vs. STATE OF TELANGANA
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March 28, 2019 |
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P. NARASIMHA Vs. STATE OF A. P.
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February 22, 2019 |
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P. RAJENDRA PRASAD Vs. STATE OF TELANGANA
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April 23, 2019 |
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P. RAMULU Vs. M. MADHAVA REDDY
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October 1, 2019 |
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P. SAMPATH Vs. STATE
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September 3, 2019 |
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P. SAMUEL KUMAR Vs. STATE OF TELANGANA
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September 9, 2019 |
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P. SHAILAJA KUMARI Vs. V. MALAVIKA
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March 8, 2019 |
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P. SHARATH BABU Vs. STATE OF TELANGANA
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December 26, 2019 |
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P. SUDARSHAN REDDY Vs. NARSINGI INFRASTRUCTURES (P) LIMITED AND ORS.
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November 25, 2019 |
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P. VAJRAKUMAR REDDY Vs. STATE OF TELANGANA
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March 29, 2019 |
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P. VANDANA Vs. STATE OF TELANGANA
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March 18, 2019 |
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P.ANISH Vs. UNION OF INDIA
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December 6, 2019 |
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P.BALU Vs. STATE OF TELANGANA
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December 30, 2019 |
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P.CHANDRA MOHAN CHOWDARY Vs. STATE OF TELANGANA
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November 28, 2019 |
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P.DEEPAK RAO Vs. GOVT OF TELANGANA
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December 18, 2019 |
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P.HARIKRISHNA Vs. STATE OF TELANGANA
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December 3, 2019 |
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P.JAYAPRADA Vs. STATE OF TELANGANA
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December 5, 2019 |
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P.L. VISHWESHWAR RAO Vs. STATE OF TELANGANA AND ORS.
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November 22, 2019 |
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P.LAKSHMA REDDY Vs. STATE OF TELANGANA
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December 24, 2019 |
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P.MADHUSUDHAN REDDY Vs. STATE OF TELANGANA
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January 29, 2019 |
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P.NIRMALA Vs. P.BAKURAJ
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December 10, 2019 |
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P.RAJESWAR Vs. NORTHERN POWER DISTRIBUTION COMPANY LTD.
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January 30, 2019 |
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P.RAMA DEVI Vs. OM SAI CONSTRUCTIONS
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December 31, 2019 |
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P.RAMCHANDER RAO Vs. UNION OF INDIA
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December 18, 2019 |
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P.S.S. KIRAN Vs. P. SATYANARAYANA
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March 28, 2019 |
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P.SATYANARAYANA Vs. STATE OF TELANGANA
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December 27, 2019 |
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P.SHARADA Vs. STATE OF TELANGANA
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November 28, 2019 |
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P.SHIVA PARVATHI Vs. STATE OF TELANGANA
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December 16, 2019 |
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P.SRINIVAS REDDY Vs. STATE OF TELANGANA
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December 3, 2019 |
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P.SURENDER Vs. SOUTHERN POWER DISTRIBUTION COMPANY
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January 2, 2019 |
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P.VENKATA RAMANA Vs. STATE OF TELANGANA
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January 31, 2019 |
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P.VIJAY SINGH Vs. SUB REGISTRAR OFFICE
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December 4, 2019 |
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PABBA VENKATA RAMANA GOUD Vs. GOVERNMENT OF ANDHRA PRADESH
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October 31, 2019 |
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PACCO MEAL DELICIOUS KITECHENS Vs. A. LAXMAN YADAV
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September 9, 2019 |
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PACS Vs. K.RAMADAS
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December 9, 2019 |
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PADI SUMALATHA D/O KATLA RAJI REDDY Vs. STATE OF TELANGANA
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December 4, 2019 |
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PADMA Vs. STATE OF TELANGANA
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March 7, 2019 |
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PADMA NEELAYYAGARI Vs. KOSETTI SRINIVAS
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March 26, 2019 |
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PAIDIPELLI SATHISH Vs. STATE OF TELANGANA
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November 21, 2019 |
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PAIDIPELLI SATHISH Vs. STATE OF TELANGANA
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November 21, 2019 |
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PAIYAVULA LAXMI Vs. P VENKAT RAMI REDDY
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June 3, 2019 |
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PAKA LAXMI Vs. BAGHAWANLAL LAHOTI
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July 8, 2019 |
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PALEM CHANDRA SHEKAR Vs. PALEM BIKSHPATHY
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February 1, 2019 |
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PALLEPATI NARASAIAH Vs. P.SATYANARAYANA
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August 1, 2019 |
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PALNATI BUCHAMMA Vs. STATE OF TELANGANA
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March 20, 2019 |
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PANAKANTI MUTHYAM RAO @ VENKATA MUTHYAM RAO Vs. STATE OF TELANGANA, REPRESENTED BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS
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April 2, 2019 |
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PANTALA RAMESH Vs. STATE OF TELANGANA
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December 9, 2019 |
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PANUGOTHU LACHIRAM Vs. STATE OF TELANGANA
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January 31, 2019 |
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PANVELLI REKHA Vs. BOLLANABOINA KONDAL YADAV
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July 3, 2019 |
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PARAS COLLINS DISTILLERIES PRIVATE LIMITED Vs. SHAH MANOJ DEVDUTTBHAI
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July 30, 2019 |
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PARASHURAM INDUSTRIES Vs. STATE OF TELANGANA
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January 28, 2019 |
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PARSA MADHAVI Vs. CHIPPA SATYA PRASAD
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March 7, 2019 |
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PARSI GANGAIAH Vs. STATE OF TELANGANA
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December 4, 2019 |
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PARVATHAM PENTAIAH Vs. STATE OF A.P.
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January 23, 2019 |
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PARVATHI BAI Vs. VASANTH GOPAL NAIDU
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October 1, 2019 |
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PARVEEN BEGUM Vs. ABDUL MUQEED
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December 27, 2019 |
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PASHIKANTI PANKAJA Vs. CH SRINIVAS
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June 18, 2019 |
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PASULA RAVINDER Vs. UNION OF INDIA
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May 1, 2019 |
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PATANENI ANIL BABU Vs. STATE OF TELANGANA
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December 9, 2019 |
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PATEL CONSTRUCTINS CO Vs. UNION OF INDIA
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May 1, 2019 |
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PATNAM NAVEEM Vs. STATE OF TELANGANA
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December 18, 2019 |
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PATTA BHARATH KUMAR Vs. TELANGANA STATE POWER GENERATION CORPORATION LIMITED
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January 21, 2019 |
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PATTAGALLA ISAIAH Vs. UNIVERSITY OF HYDERABAD
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January 29, 2019 |
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PAVANI ESTATES Vs. KHAIRUNNISA BEGUM
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January 30, 2019 |
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PAY AND ACCOUNTS OFFICER Vs. L.L.SUDHAKAR REDDY
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January 31, 2019 |
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PEDDINTI RAVI KUMAR Vs. STATE OF TELANGANA
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December 26, 2019 |
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PEDDIRAJU RAVI Vs. STATE OF TELANGANA
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January 31, 2019 |
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PEDDOLLA GANGADHAR Vs. M.S.SAFIQ AHMED
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December 4, 2019 |
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PENCHAL JAGGAIAH Vs. SUNKE PRABHAKAR
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February 13, 2019 |
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PENDLI LINGA MURTHY Vs. STATE OF TELANGANA
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December 23, 2019 |
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PENUMALA VISWA SHANTI Vs. STATION HOUSE OFFICER
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December 20, 2019 |
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PEREDDY KAMALAMMA Vs. BATHINI VENKATAMMA
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January 30, 2019 |
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PERUMALLA VEERAIAH Vs. V VENKATESWAR RAO
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June 18, 2019 |
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PHOENIX TECHNO HUB PRIVATE LIMITED Vs. STATE OF TELANGANA
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December 6, 2019 |
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PINJARI BEGUM Vs. STATE OF TELANGANA
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July 2, 2019 |
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PISATI BAL REDDY Vs. STATE OF TELANGANA
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January 4, 2019 |
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PITTALA ALIAS GAJULA YADAIAH Vs. MOHD ASIF HUSSAIN
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February 19, 2019 |
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POCHAMMAKADI POCHAIAH Vs. A P STATE ROAD TRANSPORT CORPORATION
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June 17, 2019 |
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POGULA PRATAP Vs. L.BALAKISHAN
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December 19, 2019 |
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POLA BIXAMAIAH Vs. VANAPARTHY DAMODAR
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November 5, 2019 |
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POLEPAKA PRAVEEN Vs. THE STATE OF TELANGANA
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November 12, 2019 |
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PONGURI RATHAMMA Vs. KOLUGURI KUSHI KUMAR
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December 30, 2019 |
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POOJA SHARMA Vs. RAVI SHANKAR SHARMA
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January 21, 2019 |
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POOJARI RAMULU Vs. UNITED INDIA INSRUANCE CO LTD, RAJAHMUNDRY AND ANOTHER
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June 19, 2019 |
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POREDDY AKSHAY REDDY Vs. PRINCIPAL
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December 27, 2019 |
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POREDDY KISTA REDDY Vs. STATE OF TELANGANA
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December 6, 2019 |
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POSIREDDY SUDHIR REDDY Vs. STATE OF TELANGANA
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December 21, 2019 |
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POTHUGANTI BHULAXMI Vs. ALLAM BHUMESHWAR
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March 12, 2019 |
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POTTI RAVI KUMAR Vs. STATE OF TELANGANA
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December 2, 2019 |
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PRABHAKAR RAO Vs. STATE OF TELANGANA
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March 19, 2019 |
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PRAGATHI LEASING Vs. ASSET RECONSTRUCTION COMPANY
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April 16, 2019 |
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PRASENJIT BISWAS Vs. STATE OF TELANGANA
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August 2, 2019 |
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PRATAP JUNGLE RESORTS PRIVATE LIMITED Vs. PRL SECRETARY
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June 21, 2019 |
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PREM LATA BAI MODI Vs. MAHENDER KUMAR MODI
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February 20, 2019 |
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PREM SAGAR Vs. GATTU VASANTH RAO
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March 28, 2019 |
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PREMA BAI Vs. BHOLU BHAGAT
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March 27, 2019 |
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PRINCE CORRUGATED PACKAGING Vs. ANDHRA BANK
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September 26, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. P. NARASIMHA REDDY
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March 15, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SWADESH VILLAS PRIVATE LIMITED
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October 14, 2019 |
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PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, HYDERABAD Vs. PROFESSOR M.HARAGOPAL
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September 4, 2019 |
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PRINCIPAL SECRETARY, REVENUE DEPARTMENT AND ORS. Vs. PRATAP JUNGLE RESORTS (P) LTD. AND ORS.
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August 19, 2019 |
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PRITHVI RAJ Vs. STATE OF TELANGANA
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December 3, 2019 |
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PROF. P.L. VISHWESHWAR RAO Vs. STATE OF TELANGANA
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September 16, 2019 |
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PSA NITROGEN LIMITED Vs. MYLAN LABORATORIES LTD.
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March 11, 2019 |
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PULI RAJU Vs. GOVERNMENT OF A. P.
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February 18, 2019 |
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PULI SWAMY Vs. STATE OF TELANGANA
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March 19, 2019 |
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PUNNA AMRUTHA ADITHYA Vs. PUNNA PRAKASH
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December 31, 2019 |
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PUPPALA SATHYANARAYAN Vs. RAJU
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December 13, 2019 |
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PURNIMA RANI KAIJAM Vs. BALAJI ANKEM
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April 23, 2019 |
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PURRA DANAIAH Vs. STATE OF TELANGANA
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March 14, 2019 |
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PUSHPA BAI Vs. LEGEND ESTATES PRIVATE LIMITED
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March 25, 2019 |
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PUSHPA DEVI JOPAT Vs. STATE OF TELANGANA
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October 14, 2019 |
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PUSKUR VICKRAMM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, MANCHERIAL AND ORS.
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November 27, 2019 |
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PUTTA SEETHARAVAMMA Vs. SOUTH CENTRAL RAILWAY
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December 6, 2019 |
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PVR LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 11, 2019 |
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PVR LIMITED Vs. STATE OF TELANGANA
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September 6, 2019 |
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QOA CONSULTING GROUP Vs. MOHD AHAMED ALI
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April 30, 2019 |
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R BHOOPATHI REDDY Vs. CHAIRMAN, TELANGANA STATE LEGISLATIVE COUNCIL
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July 17, 2019 |
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R K ENCLAVE PLOT OWNERS ASSOCIATION Vs. STATE OF TELANGANA
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September 26, 2019 |
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R R CONSTRUCTIONS Vs. MADHUKON PROJECTS LIMITED
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June 20, 2019 |
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R RAMESH CHAND Vs. STATE OF TELANGANA
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January 2, 2019 |
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R S CHANDRA SEKHAR, S/O R VENKATESHWARA RAO Vs. ANDHRA PRADESH POWER GENERATION CORPORATION
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August 27, 2019 |
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R V R CHOWDARY Vs. STATE OF TELANGANA AND ANOTHER
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October 1, 2019 |
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R. ANITHA Vs. STATE OF TELANGANA
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November 5, 2019 |
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R. ASHMITA Vs. NARENDRA PRASAD JAISWAL
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December 20, 2019 |
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R. MAHENDER REDDY Vs. DADI PADMA
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March 26, 2019 |
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R. SUBENDER SINGH Vs. STATE OF TELANGANA
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November 18, 2019 |
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R.K. DIGITAL SOLUTIONS Vs. UNION OF INDIA
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July 24, 2019 |
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R.K. ENCLAVE PLOT OWNERS Vs. J. SWAMY
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September 26, 2019 |
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R.K.INFRA AND ENGINEERING INDIA PVT. LTD. Vs. BRAMHANI INDUSTRIES LTD.
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December 10, 2019 |
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R.MALLESH GOUD Vs. STATE OF TELANGANA
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April 15, 2019 |
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R.SUKESH REDDY Vs. PRAVEEN IQBAL KARANALI
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December 6, 2019 |
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R.VENKATESWARA RAO Vs. VIJAY BANK
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January 24, 2019 |
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RACHABAKTHULA SUDHAKAR Vs. STATE OF TELANGANA
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October 15, 2019 |
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RACHARLA RAJESH Vs. ELECTION COMMISSION OF INDIA
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March 28, 2019 |
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RACHNA BEHARA Vs. SRAVAN KUMAR SANDEPUDI
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February 21, 2019 |
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RADHA KRISHNA V G Vs. STATE BANK OF INDIA
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March 14, 2019 |
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RADHE SHYAM Vs. STATE OF TELANGANA AND ANOTHER
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August 26, 2019 |
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RADHE SHYAM MISHRA Vs. MUKUND DAS
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March 28, 2019 |
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RAGHAVENDRA S PRASAD Vs. CHALET SERVICES PRIVATE LIMITED, BANGALORE
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March 13, 2019 |
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RAGULA SATHAIAH Vs. K MANJUSHA KIRAN
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January 21, 2019 |
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RAHIM SULTHANA D/O LATE ABDUL AZIZ Vs. STATE OF TELANGANA
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December 4, 2019 |
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RAJ EXPEDITH ASSOCIATES Vs. YADAGIRIGUTTA TEMPLE DEVELOPMENT AUTHORITY (YTDA)
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April 9, 2019 |
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RAJAIAH MARAVENI Vs. STATE OF TELANGANA
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March 20, 2019 |
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RAJAMPETAPAVAN KUMAR Vs. GUNDU SANGEETHARAJAMPETA SANGEETA
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January 28, 2019 |
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RAJANALA SRIHARI Vs. STATE OF TELANGANA
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January 29, 2019 |
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RAJESH AGARWAL Vs. STATE OF TELANGANA
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December 27, 2019 |
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RAJESH KUMAR Vs. STATE OF TELANGANA
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January 29, 2019 |
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RAJESH MAHTO Vs. STATE OF TELANGANA
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February 14, 2019 |
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RAJU KATRAVATH Vs. STATE OF TELANGANA AND ORS.
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August 7, 2019 |
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RAM GOPI KRISHNA Vs. RAMA SUNITHA
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October 16, 2019 |
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RAM LAXMAN TWIN THEATRES Vs. STATE OF TELANGANA
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December 3, 2019 |
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RAMA KRISHNA KAVURI Vs. R M KHAN
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February 22, 2019 |
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RAMA RAM MOHAN REDDY Vs. DHARMA REDDY
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October 18, 2019 |
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RAMA RICE MILLS Vs. STATE
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January 30, 2019 |
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RAMARAM SUJATHA Vs. STATE OF TELANGANA
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April 9, 2019 |
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RAMASWAMY SATYAGOUD Vs. STATE OF TELANGANA
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August 21, 2019 |
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RAMAVATH SUNITHA Vs. STATE OF TELANGANA
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December 11, 2019 |
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RAMESH CHENNAMANENI Vs. UNION OF INDIA
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July 10, 2019 |
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RAMESH KRISHNA ENGINEERING WORKS Vs. GE GODAVARI ENGINEERING INDUSTRIES LIMITED
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December 6, 2019 |
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RAMESH NAIDU Vs. STATE OF TELANGANA
|
December 6, 2019 |
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RAMKY INFRASTRUCTURE LTD Vs. CHIEF ENGINEER R AND B CRN
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March 27, 2019 |
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RAMLAXMAN PARBOILED RICE PRIVATE LIMITED Vs. ALLAHABAD BANK
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October 16, 2019 |
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RAMNIVAS VYAS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
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March 14, 2019 |
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RAMOJI RAO Vs. M MADHAV REDDY
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March 18, 2019 |
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RANA PRATHAP SINGH Vs. STATE OF TELANGANA
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March 15, 2019 |
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RAO KORUPOLU Vs. T VENUGOPAL RAO
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February 13, 2019 |
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RAPOLU MAHALAKSHMI Vs. THE STATE OF TELANGANA AND ORS.
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July 4, 2019 |
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RASAMONI KRISHNA Vs. STATE OF TELANGANA
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December 11, 2019 |
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RATHAN ARUNA Vs. STATE OF TELANGANA
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March 26, 2019 |
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RATHOD DRUPATHA BAI Vs. T.GANGA SINGH
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December 30, 2019 |
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RATHOD RATHAN SINGH Vs. AIR INDIA REPRESENTED
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June 28, 2019 |
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RAVINDER GOUD Vs. STATE OF TELANGANA
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August 9, 2019 |
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RAYAPATI SAMUEL DAYASAGAR 9 OTHERS Vs. STATE OF TELANGANA, REP BY PP ANOTHER
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March 18, 2019 |
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RCM INFRASTRUCTURES LIMITED Vs. ANDHRA BANK
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March 12, 2019 |
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REENA SADANA Vs. SUPREET SINGH
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March 18, 2019 |
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REGIONAL EYE HOSPITAL Vs. I.SRINIVAS
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December 5, 2019 |
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REGIONAL MANAGER Vs. MERAJ BEGUM
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October 30, 2019 |
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REGIONAL MANGER Vs. RAMAVATH LAXMAMMA
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December 30, 2019 |
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REKHA NEYPALLY Vs. UNION BANK OF INDIA
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June 28, 2019 |
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RELIANCE GENERAL INS, HYD Vs. K RAVI, HYD ANOTHER
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September 4, 2019 |
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RELIANCE GENERAL INSURANCE CO LTD Vs. PACHIMATLA KAVITHA AND OTHERS
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April 23, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. ADLAPALLI SARITHA
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August 1, 2019 |
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RENEW SOLAR ENERGY TELANGANA PVT. LTD. Vs. BESTHA SAILU
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March 20, 2019 |
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RENEW WIND ENERGY (TN2) PRIVATE LIMITED Vs. STATE OF TELANGANA
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October 23, 2019 |
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RENU SONI Vs. SAMEENA BEGUM
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February 27, 2019 |
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RESERVE BANK OF INDIA Vs. ANRAK ALUMINIUM LIMITED
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March 28, 2019 |
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RIZWANA HABIB Vs. SYED MAHABOOB HUSSAIN RASHEED
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February 19, 2019 |
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RJV MARKETING PRIVATE LIMITED Vs. G. PARAMESHWAR REDDY
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July 17, 2019 |
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RODHA THACHAR Vs. B.SHIVAKUMAR SAMUEL
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January 25, 2019 |
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RONDLA VITTAL REDDY Vs. STATE OF TELANGANA
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December 20, 2019 |
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ROSHAN BABU Vs. SOUTH CENTRAL RAILWAY
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November 25, 2019 |
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ROYAL SUNDARAM ALLIANCE Vs. KUSAN ADI REDDY
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October 29, 2019 |
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ROYAL SUNDARAM ALLIANCE Vs. GADDAM KAMALA
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September 4, 2019 |
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ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. A PRABHAKAR AND 3 OTHERS
|
April 12, 2019 |
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RUBEENA Vs. SAILAJA
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January 25, 2019 |
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RUBINA SYED FAIZUDDIN Vs. SYED HAMZA
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December 3, 2019 |
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RUCHITA Vs. SACHIN GUNNALA
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February 28, 2019 |
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RUCKSANA Vs. STATE OF TELANGANA
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October 17, 2019 |
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RUMANDLA JAGADAMBA Vs. T.LAXMA REDDY
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December 10, 2019 |
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RUTESHA MISHRA KANTHA Vs. UNION BANK OF INDIA
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July 17, 2019 |
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S ANURADHA Vs. UNION OF INDIA
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November 6, 2019 |
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S BALAKRISHNA Vs. C S EMMANUEL
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January 30, 2019 |
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S K KARIMULLA, S/O MR S K KHADAR VALI Vs. STATE OF TELANGANA
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July 17, 2019 |
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S M MUNIRUDDIN Vs. M DANA KISHORE
|
July 8, 2019 |
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S MALLIKARJUN YADAV Vs. S. MALLAIAH SANIGALA MALLESH
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April 17, 2019 |
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S MARUTHI Vs. P RAANGA REDDY
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February 25, 2019 |
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S MOOLCHAND 9 OTHERS Vs. FATIMA SULTANA BEGUM SINCE DIED 44 OTHERS
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August 30, 2019 |
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S RAMACHANDRA REDDY Vs. SYED KHAJA AMJADF ALI
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January 23, 2019 |
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S S JANARDHANA SHARMA Vs. S GOVARDANA SHARMA
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April 26, 2019 |
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S S SINGH Vs. STATE OF TELANGANA
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January 30, 2019 |
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S SATISH PRABHU Vs. A CHAND BASHA
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January 30, 2019 |
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S SESHACHALA SAI Vs. STATE OF TELANGANA
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January 29, 2019 |
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S SRINIVAS REDDY Vs. K PAPI REDDY
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February 18, 2019 |
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S YADAVA REDDY Vs. FEDERAL BANK LIMITED
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January 30, 2019 |
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S. MICHAEL JOHNSON Vs. M. NIRMALA
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March 19, 2019 |
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S. SAHADEV Vs. STATE OF TELANGANA
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November 15, 2019 |
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S. SRINIVAS REDDY Vs. B. BALAKRISHNA KURPA
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January 2, 2019 |
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S. SURENDER Vs. MOHAMMED TOUFEEQ
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April 4, 2019 |
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S. VENKAESH Vs. A.P. STATE ROAD TRANSP0RT CORPORATION
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October 28, 2019 |
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S.CHANDRA MOULI Vs. STATE OF TELANGANA
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December 6, 2019 |
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S.K. JANI Vs. CHIEF EXECUTIVE OFFICER
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January 21, 2019 |
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S.K. KHADEER SHAIK KHADEER Vs. STATE OF TELANGANA
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January 31, 2019 |
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S.KARUNA KUMAR Vs. STATE OF TELANGANA
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December 11, 2019 |
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S.NARSAIAH Vs. SUBDIVISIONAL OFFICER, TELECOM
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January 28, 2019 |
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S.RENUKA Vs. UNION OF INDIA
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October 18, 2019 |
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S.S.R.POULTRY FARM Vs. ORIENTAL BANK OF COMMERCE
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November 6, 2019 |
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S.SWAPNA Vs. STATE OF TELANGANA
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December 16, 2019 |
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S.V.N.RAJU Vs. STATE OF TELANGANA
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January 3, 2019 |
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S.V.S.HARI RAM Vs. STATE OF TELANGANA
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December 10, 2019 |
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S.V.SURYA BHAGAWAN Vs. T.V.SUBBA REDDY
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January 28, 2019 |
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S.VIMALA REDDY Vs. STATE OF TELANGANA
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December 9, 2019 |
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S.VINODHA Vs. M.S.SAFIQ AHMED
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December 4, 2019 |
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S.YELLAIAH Vs. A.P.S.R.T.C.
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January 22, 2019 |
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SAAM A CHINOY, S/O LATE ASTAD E CHINOY Vs. STATE OF TELANGANA, STAMPS AND REGISTRATION DEPARTMENT
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August 28, 2019 |
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SABA BEGUM Vs. STATE OF TELANGANA
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October 14, 2019 |
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SABAVAT RAMULU NAIK Vs. STATE OF TELANGANA
|
July 10, 2019 |
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SABHARI ELECTRICALS & KCP ENGINEERS PVT. LTD. Vs. STATE OF TELANGANA
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October 21, 2019 |
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SABIHA BEGUM Vs. BATTUL FATIMA
|
April 3, 2019 |
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SABIHA RUKSANA Vs. GOVERNMENT OF TELANGANA
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September 11, 2019 |
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SACHIN CHOPRA Vs. PADMA REDDY
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December 31, 2019 |
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SAFRDAR ALI MOHD SAFDAR ALI Vs. STATE OF TELANGANA
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December 9, 2019 |
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SAHAKAR CROP SCIENCE PRIVATE LIMITED Vs. STATE OF TELANGANA
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September 19, 2019 |
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SAI PRIYA PLOT OWNERS WELFARE ASSOCIATION Vs. STATE OF TELANGANA
|
June 3, 2019 |
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SAI SAMYA VUSHKEBAVI Vs. STATE OF TELANGANA
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October 16, 2019 |
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SAJJA PRABHAKAR Vs. N SUBASH
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March 19, 2019 |
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SAJJA VENKATA PRASADA RAO Vs. STATE OF TELANGANA
|
December 21, 2019 |
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SAKETA RESTAURENT AND BAR Vs. PROHIBITION & EXCISE SUPERINTENDENT
|
February 26, 2019 |
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SAKKU BAI Vs. A KRISHNA RAO
|
February 13, 2019 |
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SAMAJWADI FORWARD BLOC PARTY Vs. ELECTION COMMISSION OF INDIA
|
March 26, 2019 |
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SAMALA ANJANEYULU Vs. STATE OF TELANGANA
|
October 14, 2019 |
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SAMALA SRINIVASA REDDY Vs. K RAMESH
|
July 8, 2019 |
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SAMEENA BEGUM Vs. TELANGANA STATE ELECTION COMMISSION
|
March 27, 2019 |
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SAMI MIRZA SAMEULLA BAIG Vs. STATE OF TELANGANA
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October 1, 2019 |
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SAMI ULLAH SHAREEF Vs. STATE OF TELANGANA
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January 25, 2019 |
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SAMIULLAH KHAN SAMMU Vs. STATE OF TELANGANA
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October 15, 2019 |
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SAMUDRALA SARANGAPANI Vs. MOHD MOHIUDDIN
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June 19, 2019 |
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SAMUDRALA SRINIVAS Vs. DISTRICT SC DEVELOPMENT OFFICER DD
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December 13, 2019 |
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SANA ESTATES INDIA PVT. LTD. Vs. STATE OF TELANGANA
|
December 12, 2019 |
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SANA LAKSHMI DEVI Vs. STATE OF TELANGANA
|
June 4, 2019 |
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SANA LAKSHMI DEVI Vs. PRIME PROPERTIES
|
March 27, 2019 |
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SANATHANA VADLA RAJANI Vs. UNION OF INDIA
|
April 2, 2019 |
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SANGAM SRINIVAS Vs. STATE OF TELANGANA
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December 27, 2019 |
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SANGAPURI JANGAIAH Vs. STATE OF A P
|
February 27, 2019 |
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SANTHOSHAM AJAY CHANDER Vs. STATE OF TELANGANA
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February 25, 2019 |
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SAPAVATH USHA, BODA USHA Vs. SAPAVATH NAGULU
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July 17, 2019 |
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SAPPA PARVATHI Vs. STATE OF ANDHRA PRADESH
|
January 4, 2019 |
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SAPTARISHI HOTELS PVT LTD Vs. NATIONAL INSTITUTE OF TOURISM AND HOSPITALITY
|
July 16, 2019 |
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SAPTARISHI HOTELS PVT LTD Vs. NATIONAL INSTITUTE OF TOURISM AND HOSPITAL MANAGEMENT (NITHM)
|
June 6, 2019 |
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SAPTARISHI HOTELS PVT. LTD. Vs. NATIONAL INSTITUTE OF TOURISM & HOSPITALITY MANAGEMENT
|
October 11, 2019 |
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SARA PRAMEELA Vs. STATE OF TELANGANA AND ANOTHER
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August 26, 2019 |
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SARALA THIMMAPPA Vs. STATE OF AP
|
February 6, 2019 |
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SARDAR JASPAL SINGH Vs. SARDAR DANNA SINGH
|
November 6, 2019 |
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SARFARAZ KHAN Vs. STATE OF T S
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October 1, 2019 |
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SARGO RAJESHWAR Vs. SABIQ HASAN KHAN
|
August 21, 2019 |
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SARGU VENKAT SUDHEER SUDHEER Vs. STATE OF TELANGANA
|
December 3, 2019 |
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SARIKA KADAM Vs. BRAHMAIAH
|
March 14, 2019 |
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SARR FREIGHTS CORPORATION Vs. DREDGING CORPORATION OF INDIA
|
December 20, 2019 |
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SATHU SRINIVAS Vs. MD SHAFFI
|
January 21, 2019 |
|
SATISH KUMAR Vs. STATE OF TELANAGANA
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November 8, 2019 |
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SATVA INFRA TECH PVT LTD Vs. STATE BANK OF INDIA
|
January 29, 2019 |
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SEATING WORLD EXTENSION Vs. STATE BANK OF INDIA
|
December 27, 2019 |
|
SECUNDERABAD GOLF AND LEISURE RESORTS PRIVATE LIMITED Vs. STATE OF TELANGANA
|
August 8, 2019 |
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SEEGE YELLA REDDY Vs. STATE OF TELANGANA
|
January 2, 2019 |
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SEELAM PRAMEELA Vs. GANTA MANI KUMAR
|
July 19, 2019 |
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SEHGAL MOTORS PRIVATE LIMITED Vs. UCO BANK, MID CORPORATE BRANCH
|
June 10, 2019 |
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SENAPATI SATYANARAYANA Vs. UNIVERSITY OF HYDERABAD
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January 25, 2019 |
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SENSATIONAL AGRI INPUTS PVT LTD Vs. STATE OF TELANGANA
|
August 8, 2019 |
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SHABBIR ALI KHAN Vs. ANIL KUMAR
|
December 23, 2019 |
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SHAHANAJ BEGUM Vs. SYED ISMAIL
|
November 21, 2019 |
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SHAIK ABDUL QUADEER Vs. STATE OF TELANGANA
|
February 13, 2019 |
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SHAIK AHMED Vs. STATE OF A. P.
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January 21, 2019 |
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SHAIK AZAD Vs. STATE OF TELANGANA
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October 16, 2019 |
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SHAIK DASTHAGIRI Vs. STATE
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February 4, 2019 |
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SHAIK HUSSAIN Vs. STATE OF TELANGANA
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March 19, 2019 |
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SHAIK IBRAHIM Vs. STATE OF TELANGANA
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March 28, 2019 |
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SHAIK IRFAN S/O SHAIK ISMAIL Vs. STATE OF TELANGANA
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December 9, 2019 |
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SHAIK ISAK Vs. STATE OF A P
|
February 1, 2019 |
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SHAIK JAHANGIR Vs. RAZIA BEGUM
|
February 18, 2019 |
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SHAIK JAHARA BASHA Vs. UNION OF INDIA AND ORS.
|
August 19, 2019 |
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SHAIK JALEEL @ PINTU HASAN Vs. STATE OF TELANGANA
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October 17, 2019 |
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SHAIK JANIMIYA Vs. STATE OF TELANGANA
|
December 6, 2019 |
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SHAIK MALIK BASHA Vs. STATE OF TELANGANA
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September 24, 2019 |
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SHAIK MOULALI Vs. VANAMU VENKANNA
|
October 17, 2019 |
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SHAIK MUKTHAR Vs. STATE OF AP
|
March 20, 2019 |
|
SHAIK NASIR HUSSAIN Vs. DISTRICT EDUCATIONAL OFFICER
|
January 2, 2019 |
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SHAIK NISAR AHMED Vs. STATE OF TELANGANA
|
October 29, 2019 |
|
SHAIK OMAR Vs. STATE OF TELANGANA
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December 2, 2019 |
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SHAIK RAHMED Vs. STATE OF TELANGANA
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July 11, 2019 |
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SHAIK SAIFULLAH Vs. STATE OF TELANGANA
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January 31, 2019 |
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SHAIK SAMEER Vs. STATE OF TELANGANA
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January 10, 2019 |
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SHAIK SARDAR Vs. STATE OF TELANGANA
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November 11, 2019 |
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SHAIK SHAFEEQ AHMAD SHAIK SHAFEEA Vs. STATE OF TELANGANA
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December 12, 2019 |
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SHAIK YAKUB ALI Vs. STATE OF TELANGANA
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December 3, 2019 |
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SHAIK YOUSUF Vs. T.LAXMAIAH
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December 6, 2019 |
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SHAMEEM SULTHANA SULTHANA BEGUM Vs. NUNAVATH RAMU
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December 18, 2019 |
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SHANMUKHA AGRO TRADERS Vs. SHANMUKHA AGRITECH LIMITED
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January 21, 2019 |
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SHANTHA BAI Vs. B JANARDHAN REDDY
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January 31, 2019 |
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SHARANYA Vs. PODDUTURI SRINIVAS
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December 31, 2019 |
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SHASHI RAJ Vs. DURGA BAI
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April 2, 2019 |
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SHEKAR REDDY VANTERU Vs. STATE OF TELANGANA
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December 2, 2019 |
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SHIKALAMBATLA LAXMINARAYANA Vs. STATE OF TELANGANA
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June 10, 2019 |
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SHIKHA SHRIVASTAVA Vs. DIVYA PRAKASH
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February 28, 2019 |
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SHIRIS PALLAM RAJU Vs. STATE
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January 29, 2019 |
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SHIVA KUMAR Vs. STATE OF TELANGANA
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December 9, 2019 |
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SHIVA SHAKTI TRADERS PVT LTD Vs. CHIEF MANAGER AND AUTHORIZED OFFICER
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June 17, 2019 |
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SHIVARATHI ANJANEYULU Vs. STATE OF TELANGANA
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October 1, 2019 |
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SHRUTHI KEERTHI Vs. KANDI NARENDAR NATH
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November 22, 2019 |
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SHUBHAM ENTERPRISES Vs. K. SRINIVAS RAO
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October 11, 2019 |
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SIDDI VINAYAKA CONSTRUCTIONS Vs. SYED YOUSUF
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February 5, 2019 |
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SIDDIQ TAJAMMAL HUSSAIN Vs. U GURUVAIAH
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January 3, 2019 |
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SILAJI DINESH KUMAR Vs. SILAJI MAMATHA
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December 4, 2019 |
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SILAJI SHUSHEELA Vs. STATE OF TELANGANA
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January 28, 2019 |
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SILVERSAND INFRATECH PVT LTD Vs. STATE OF TELANGANA
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February 27, 2019 |
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SINDU PROJECTS LTD Vs. SINGARENI COLLIERIES COMPANY LTD
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February 18, 2019 |
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SINGAM LAKSHMI Vs. STATE OF TELANGANA
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October 17, 2019 |
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SINGARENI COLLIERIES COMPANY LTD Vs. NCC LIMITED FORMERLY NAGARJUNA CONSTRUCTION CO LTD
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March 5, 2019 |
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SIRAJ Vs. P. SUNITHA
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November 4, 2019 |
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SIRANGI CHANDRA SEKHAR Vs. SAFIA BEGUM
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September 20, 2019 |
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SIRANGI SOBHA SHOBA MUNURI Vs. SIRANGI MURALIDHAR RAO
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January 2, 2019 |
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SIRANGI SRILATHA Vs. SIRANGI SANATH KUNMAR
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February 11, 2019 |
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SISTLA SUDHIR Vs. STATE OF TELANGANA
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March 6, 2019 |
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SITARAM SPINNERS P LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
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February 13, 2019 |
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SK BEGUM Vs. UNION OF INDIA
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December 4, 2019 |
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SK HUSSAIN Vs. STATE OF A.P.
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November 15, 2019 |
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SK RAFEEQ AHMED Vs. STATE OF TELANGANA
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December 12, 2019 |
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SMT. SHARADA BAI Vs. SATYANARAYANA PEETI
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April 3, 2019 |
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SOFIA HASAN Vs. SHAIK MANSOOR ALI
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August 30, 2019 |
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SOGRA BEE Vs. STATE OF TELANGANA
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December 27, 2019 |
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SOHAIL SAW MILL Vs. STATE OF TELANGANA
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December 18, 2019 |
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SOMA ENTERPRISE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-3
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April 9, 2019 |
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SOMA SUBASH Vs. STATE OF TELANGANA AND ANOTHER
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August 26, 2019 |
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SOUTH CENTRAL RAILWAY Vs. PADMIDALA SIVAIAH
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December 6, 2019 |
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SOUTH CENTRAL RAILWAY Vs. JAGARLAMUDI BASAVAMMA
|
December 4, 2019 |
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SOUTH CENTRAL RAILWAYS Vs. E.RAJAIAH
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December 20, 2019 |
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SPECIAL DEPLUTY COLLECTOR Vs. B. RAJI REDDY
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March 22, 2019 |
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SPECIAL DEPUTY COLLECTOR Vs. SANJAY KUMAR PANDEY
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November 22, 2019 |
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SPECIAL DEPUTY COLLECTOR Vs. V MALLA REDDY
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February 28, 2019 |
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SPL DY COLLECTOR AND LAO, SRSP Vs. G RAVINDER REDDY 4 OTHERS
|
February 28, 2019 |
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SPL DY COLLECTOR, LAO Vs. T RAMACHANDRA REDDY
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February 28, 2019 |
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SRAVYA SHANIGARAM NEETHA Vs. KASAM VIJAY VARDHAN REDDY
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October 30, 2019 |
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SREE SRINIVASA CONSTRUCTIONS Vs. HDB FINANCIAL SERVICES
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July 4, 2019 |
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SREE SRINIVASA TRADE LINKS Vs. IBDI BANK LTD , BASHEERBAGH BRANCH, HYDERABAD
|
March 7, 2019 |
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SREI EQUIPMENT FINANCE LTD. Vs. STATE OF TELANGANA
|
December 10, 2019 |
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SRI A.GIRIDHAR RAO Vs. STATE OF TELANGANA
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April 10, 2019 |
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SRI S.P.MISRA Vs. MRS REKHA MISRA
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April 8, 2019 |
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SRIDEVI RACHABATTUNI Vs. MOULANA AZAD NATIONAL URDU UNIVERSITY
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March 7, 2019 |
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SRIKANTH REDDY KOMMA Vs. STATE OF TELANGANA
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January 4, 2019 |
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SRINARAYANA Vs. STATE OF AP REP BY P P
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March 18, 2019 |
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SRINATH REDDY CH. Vs. STATE OF TELANGANA
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December 19, 2019 |
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SRINIVAS Vs. INDIAN AIRLINES LIMITED ANOTHER
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August 28, 2019 |
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SRINIVAS MARRIMAKULLA Vs. STATE OF TELANGANA
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January 25, 2019 |
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SRIRAM DWIVEDI, FARIDABAD Vs. P P , HYD
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March 18, 2019 |
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SRIRAMOJU RAJESHWAR Vs. NAGAVELLI RAJESH
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January 31, 2019 |
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SRIRAMOJU RAJESHWAR Vs. NAGAVELLI RAJESH
|
January 18, 2019 |
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SRR PROPERTIES INDIA PVT. LTD. Vs. B.RAM MOHAN REDDY
|
January 24, 2019 |
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STANHOPES COACHES PRIVATE LIMITED Vs. STATE OF TELANGANA
|
March 11, 2019 |
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STATE BANK OF INDIA Vs. SHELL INDIA MARKETS PRIVATE LIMITED
|
August 1, 2019 |
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STATE HEALTH TRASPORT DEPARTMENT Vs. MALAYALA MALLAIAH
|
August 16, 2019 |
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STATE OF TELANGANA Vs. K RAI SOHNI
|
January 29, 2019 |
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STATE OF TELANGANA Vs. MERJOTH KARA BAI
|
March 8, 2019 |
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STATE OF TELANGANA Vs. >SACHDEV SPORTS COMPANY
|
December 16, 2019 |
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STATE OF TELANGANA Vs. M KRISHNA
|
May 1, 2019 |
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STATE OF TELANGANA Vs. AKBAR ALI KHAN HYDER
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February 13, 2019 |
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STATE OF TELANGANA Vs. T. RAJESH
|
July 3, 2019 |
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STONEPLUS Vs. STATE OF TELANGANA
|
January 3, 2019 |
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STRATAGEIC PORT INVESTMENTS KPC LTD Vs. KRISHNAPATNAM PORT COMPANY LIMITED
|
December 2, 2019 |
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SUGUNA ANUGU AND ORS. Vs. TELANGANA STATE PUBLIC SERVICE COMMISSION AND ORS.
|
July 23, 2019 |
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SUJANA UNIVERSAL INDUSTRIES LIMITED Vs. STATE OF TELANGANA
|
December 9, 2019 |
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SUKANYAMMA Vs. GOVERDHAN REDDY
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March 26, 2019 |
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SULTAN HUSSAIN HUSSAIN SULTAN Vs. MOHAMMED ABDUL RAZZAK
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December 6, 2019 |
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SULTAN QUAAN Vs. STATE OF TELANGANA
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October 24, 2019 |
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SUNDEEP REDDY TIRUMALA REDDY Vs. DONDETI ANUSHA REDDY
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November 7, 2019 |
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SUNIL SHARMA Vs. STATE OF TELANGANA
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December 18, 2019 |
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SUNKARA SURESH Vs. D.ASHWIN KUMAR
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October 17, 2019 |
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SUO Vs. UNION OF INDIA
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January 22, 2019 |
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SUPREME LAUNDRY SERVICES JV (PVT.) LTD. Vs. UNION OF INDIA, INDIAN RAILWAYS AND ORS.
|
September 9, 2019 |
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SURABHI KISHAN RAO Vs. BEJHJANKI INDIRA
|
June 26, 2019 |
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SURAPAREDDY VENU GOPAL REDDY Vs. STATE OF TELANGANA
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December 4, 2019 |
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SURAVARAPU VENKATESWARLU Vs. STATE OF TELANGANA
|
December 9, 2019 |
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SURENDER JOSHI Vs. CHENNUPATI KRISHNA VENI
|
March 11, 2019 |
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SURESH CHANDRASEKHARAN Vs. STATE OF TELANGANA
|
January 22, 2019 |
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SURYA LAKSHMI COTTON MILLS LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
March 1, 2019 |
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SURYANARAYANA RAJU Vs. STATE OF TELANGANA
|
February 11, 2019 |
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SUSEELA SOLOMONDIEDPER Vs. J ALEC ROSE
|
February 19, 2019 |
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SWAGATH MOTELS PRIVATE Vs. HOTEL SWAGATH
|
March 13, 2019 |
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SWARGAM LAXMINARAYANA Vs. UDUGULA SAROJA
|
March 20, 2019 |
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SYED ABDUL KHADEER, CHANDRAYANGUTTA Vs. PROGRESSIVE MEDIA VISION PVT LTD, HYD, ANR
|
September 4, 2019 |
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SYED ABDUR RAB Vs. STATE OF TELANAGANA
|
December 9, 2019 |
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SYED AFSAR Vs. A P S R T C
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June 12, 2019 |
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SYED AFZAL AHMED Vs. YASHWANTH SINGH SOLANKI
|
December 24, 2019 |
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SYED AHMED Vs. STATE OF A.P.
|
October 22, 2019 |
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SYED ALI PATEL Vs. STATE OF TELANGANA
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January 29, 2019 |
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SYED AMEER ALI Vs. COMMISSIONER
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February 28, 2019 |
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SYED AMJAT HUSSENI Vs. C.M., CBI
|
September 4, 2019 |
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SYED CHAND PASHA Vs. STATE OF TELANGANA
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January 3, 2019 |
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SYED FAROOQ ALI Vs. STATE OF TELANGANA
|
January 4, 2019 |
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SYED GHOUSE MOHIUDDIN Vs. SINGARENI COLLIERIES COMPANY LIMITED
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July 24, 2019 |
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SYED HABEEB ALI Vs. STATE OF TELANGANA
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December 16, 2019 |
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SYED HADI ALI MOOSAVI Vs. SYEDA TAQUIA MOOSAVI
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July 25, 2019 |
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SYED IQBAL Vs. STATE OF TELANGANA
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December 4, 2019 |
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SYED JAFFAR Vs. SHAIK AHMED
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April 4, 2019 |
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SYED KALEEMULLA QUADRI Vs. YARASIHGH VISHNUVARDHAN AND ORS.
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November 5, 2019 |
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SYED KAREEM Vs. CHIEF ELECTION COMMISSIONER OF INDIA
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March 9, 2019 |
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SYED KAREEMULLAH QUADRI Vs. MOHD RAHEEM KHAN
|
March 1, 2019 |
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SYED MASOOD AHMED Vs. A P STATE WAKF BOARD
|
July 19, 2019 |
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SYED MUSHTAQ MAHMOOD Vs. STATE OF TELANGANA
|
March 13, 2019 |
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SYED SAJID ALI SYED SIDDIQU Vs. MOHD SHAFI AHMED
|
September 23, 2019 |
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SYED SARWAR AHMED Vs. UNION OF INDIA
|
December 4, 2019 |
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SYED SHAH ALIUDDIN Vs. MOHD KHAJA SAHEB
|
March 29, 2019 |
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SYED SHAHUL HAMEED Vs. NETHIKOPPULA BHANUMATHI
|
December 13, 2019 |
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SYED SHAREEFUDDIN Vs. STATE OF TELANGANA
|
December 26, 2019 |
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SYEDA BATOOL AFSHAN Vs. STATE OF TELANGANA
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March 14, 2019 |
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SYEDA SANA FATIMA Vs. STATE OF TELANGANA
|
August 7, 2019 |
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SYEDA SANJEERA KOUSAR Vs. STATE OF TELANGANA
|
December 30, 2019 |
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T G SURYANARAYANA Vs. A P COOPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED
|
August 14, 2019 |
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T K SINGHDIED Vs. JAGDISH PRATAP SINGH
|
February 21, 2019 |
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T KALAVATHI Vs. O ANANTHA REDDY
|
April 29, 2019 |
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T MALAHAR RAO Vs. P SUCHARITHA
|
July 11, 2019 |
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T MURALIDHAR REDDY Vs. SYED RASHEED
|
February 11, 2019 |
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T PADMAJA Vs. STATE OF TELANGANA
|
April 26, 2019 |
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T R VENKATESH AIYER, SECBAD Vs. GHARONDA BUILDERS AND DEVELOPERS
|
April 1, 2019 |
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T RAKESH KUMAR Vs. BALESWAR REDDY
|
January 29, 2019 |
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T SAGAR SINGH SON OF RAJA SINGH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
|
March 7, 2019 |
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T SRINIVAS MURTHY Vs. STATE OF TELANGANA
|
January 21, 2019 |
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T SWAMY, HANAMKONDA Vs. PUBLIC PROSECUTOR, WARANGAL ANOTHER
|
March 18, 2019 |
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T V RAO, S/O VEERASWAMY Vs. STATE OF TELANGANA
|
March 19, 2019 |
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T V RATNA RAO Vs. KHAJA ARSHAD MOIN
|
February 18, 2019 |
|
T VEERENDER SINGH Vs. PREETHAM SINGH
|
February 4, 2019 |
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T VIJAYA KUMAR Vs. SWETHA CONSTRUCTIONS ANR
|
April 1, 2019 |
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T. MALLAIAH Vs. RAM MOHAN RAO
|
October 18, 2019 |
|
T. MALLESH YADAV Vs. K. SRI RAM REDDY
|
August 1, 2019 |
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T. RANI Vs. B. SURESH BABU
|
March 6, 2019 |
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T.KAMESWARA RAO Vs. STATE OF TELANGANA
|
December 9, 2019 |
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T.KISHAN SINGH Vs. STATE OF TELANGANA
|
December 30, 2019 |
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T.NIROOP Vs. HIGH COURT OF JUDICATURE AT HYDERABAD
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December 18, 2019 |
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T.RAMESHWARADAS TELUGU DAS Vs. STATE OF TELANGANA
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December 31, 2019 |
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T.SAIBABA GOUD Vs. A.P.S.R.T.C.
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December 10, 2019 |
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T.SUDHAKAR REDDY Vs. STATE OF TELANGANA
|
April 20, 2019 |
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T.VINOD RAO Vs. STATE OF TELANGANA
|
December 5, 2019 |
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TAHERA BEE MOHAMMAD TAHEERA BEE Vs. AP STATE ROAD TRANSPORT CORPORATION
|
April 18, 2019 |
|
TAHIR ALL SHAIK SUBRATI Vs. STATE OF TELANGANA
|
December 16, 2019 |
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TALLAGUDEM RAVI Vs. STATE OF A.P.
|
January 23, 2019 |
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TANDOOR AVULA CHINNA NARASIMHA NARSIMULU Vs. STATE OF A P , REP BYI TS P P
|
March 20, 2019 |
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TASLEEM SULTANA Vs. STATE OF TELANGANA
|
October 17, 2019 |
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TECPRO SYSTEMS LIMITED Vs. TELANGANA STATE POWER GENERATION COMPANY LIMITED
|
September 25, 2019 |
|
TEKULAPALLI KONDAL Vs. STATE OF A P
|
February 26, 2019 |
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TELANGANA KABADDI ASSOCIATION Vs. UNION OF INDIA
|
March 15, 2019 |
|
TELANGANA SOCIAL WELFARE Vs. STATE OF TELANGANA
|
January 21, 2019 |
|
TELANGANA STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. LAKSHMI NARSIMHA TRANSPORT
|
April 1, 2019 |
|
TELANGANA STATE ELECTRICITY Vs. ARYAM STEELS PRIVATE LTD
|
March 7, 2019 |
|
TELANGANA STATE ELECTRICITY REGULATORY COMMISSION Vs. AGARWAL FOUNDRIES PVT. LTD.
|
March 7, 2019 |
|
TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION Vs. UNITECH LIMITED
|
April 1, 2019 |
|
TELANGANA STATE NORTHERN POWER DISTRIBUTION COMPANY Vs. M NARSIMLOO
|
September 16, 2019 |
|
TELANGANA STATE NORTHERN POWER DISTRIBUTION COMPANY LIMITED Vs. K MOHAN
|
July 1, 2019 |
|
TELANGANA STATE PUBLIC SERVICE COMMISSION Vs. PONUGUPATI RAJANI
|
December 30, 2019 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. BHUKYA VEERANNA, S/O SEVYA
|
April 22, 2019 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. RAPALLI SATYAMMA AND ANOTHER
|
April 30, 2019 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. GUNJI CHINNA NARASAMMA
|
April 22, 2019 |
|
TELANGANA STATE TOURISM DEVELOPMENT CORPORATION Vs. J N PAVAN KUMAR
|
March 1, 2019 |
|
TELANGANA STATE WAKF BOARD Vs. B DAMODAR
|
March 1, 2019 |
|
TELENGANA PIPES PVT LTD Vs. STATE OF TELANGANA
|
March 5, 2019 |
|
TELLAM NARSIMHA RAO Vs. STATE OF TELANGANA
|
September 13, 2019 |
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TELUGU RAMUDU Vs. STATE OF A P
|
February 13, 2019 |
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TENETI SHIVA REDDY Vs. STATE OF TELANGANA
|
December 17, 2019 |
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TENUGONDA YELLANNA Vs. STATE
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January 4, 2019 |
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TEVA PHARMACEUTICALS INTERNATIONAL Vs. ORBICULAR PHARMACEUTICAL TECHNOLOGIES PVT. LTD.
|
March 12, 2019 |
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THAKUR UMA RANI Vs. THAKUR GIRIDHAR SINGH
|
September 3, 2019 |
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THALASHETTI AVYAKTHA Vs. STATE OF TELANGANA
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December 10, 2019 |
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THALLAM RAMULU Vs. STATE OF TELANGANA
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June 11, 2019 |
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THATI BALA KRISHNA Vs. STATE OF TELANGANA
|
March 11, 2019 |
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THATTARI BIXAPATHI Vs. P R SAKKU BAI
|
March 19, 2019 |
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THATTARI BIXAPATHI Vs. P R SAKKU BAI
|
February 19, 2019 |
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THEEGALA PICHI REDDY AND ORS. Vs. YENUGANTI VENKATA RAO AND ORS.
|
August 26, 2019 |
|
THEERTHALA VEERAIAH Vs. THOTA SURYANARAYANA
|
February 26, 2019 |
|
THEME AMBIENCE CONSTRUCTIONS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
April 30, 2019 |
|
THIPPARAVENI ASHOK Vs. STATE OF TELANGANA
|
October 29, 2019 |
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THIPPARAVENI KISHORE Vs. STATE OF TELANGANA
|
December 30, 2019 |
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THIRUNAGARI SURENDER Vs. THIRUNAGARI SIMHADRI
|
March 15, 2019 |
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THOGARLA NAGESH Vs. STATE OF TELANGANA
|
March 20, 2019 |
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THOKALA ANJANEYULU Vs. STATE OF A.P.
|
March 20, 2019 |
|
THOTA ANASURYA Vs. STATE OF TELANGANA
|
October 17, 2019 |
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THOTA SRINIVAS Vs. STATE OF TELANGANA
|
January 3, 2019 |
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THOTLA KUMAR Vs. CHINTHALATHADEM RAJESHWARI
|
February 22, 2019 |
|
THULLA RAJA NARSAIAH Vs. TELANGANA STATE POWER GENERATION
|
April 24, 2019 |
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THUMMALA NARASIMHA REDDY Vs. STATE OF TELANGANA AND ORS.
|
November 19, 2019 |
|
THUPAKULA ANJANEYULU ANJI Vs. STATE OF A.P.
|
March 6, 2019 |
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THUPATI DAYAKAR AND ANOTHER Vs. STATE OF TELANGANA
|
August 28, 2019 |
|
TIARA ADVERTISING Vs. UNION OF INDIA MINISTRY OF FINANCE
|
September 27, 2019 |
|
TIDAKE JANAKABAI Vs. STATE OF TELANGANA
|
September 25, 2019 |
|
TODDY TAPPERS CO-OPERATIVE SOCIETY AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
February 5, 2019 |
|
TODDY TAPPERS COOPERATIVE SOCIETY Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
|
January 23, 2019 |
|
TOTA HANMANTH RAO Vs. G. PRAKASH
|
March 14, 2019 |
|
TRIVENI BHAVAN TRUST Vs. STATE OF TELANGANA AND ORS.
|
October 28, 2019 |
|
TSR CONSTRUCTIONS Vs. UNION OF INDIA
|
July 19, 2019 |
|
TULSI ROCKS PVT LTD Vs. BANK OF INDIA, HYDERABAD MAIN BRANCH, HYDERABAD & ANOTHER
|
March 18, 2019 |
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TUMMALA ANASURYAMMA Vs. P. ANJI REDDY
|
October 31, 2019 |
|
TURSAM VEERASWAMY AND ORS. Vs. MEERBEE JAANBEE AND ORS.
|
February 21, 2019 |
|
U SRINIVASA RAO Vs. S RAMULU GOUD ANR
|
September 4, 2019 |
|
U.SAMBHASIVA RAO Vs. GODAVARI POLYMERS PVT LTD
|
December 6, 2019 |
|
UJJINI KAVYA Vs. APSRTC, MUSHEERABD
|
June 25, 2019 |
|
ULFAT PATEL Vs. STATE OF TELANGANA
|
December 10, 2019 |
|
UMA EACHEMPATI Vs. GOVERNMENT OF TELANGANA
|
January 31, 2019 |
|
UNION BANK OF INDIA Vs. STATE OF TELANGANA
|
June 3, 2019 |
|
UNION OF INDIA Vs. RAJENDER KUMAR
|
February 5, 2019 |
|
UNION OF INDIA Vs. R. SUNDARAM
|
July 19, 2019 |
|
UNION OF INDIA Vs. RAZIA SULTHANA
|
December 20, 2019 |
|
UNION OF INDIA Vs. ELLAMA VENKAMMA
|
December 20, 2019 |
|
UNION OF INDIA Vs. AVULA VIJAYA
|
December 20, 2019 |
|
UNION OF INDIA Vs. RAYAPUDI ANNAPURNA
|
April 29, 2019 |
|
UNION OF INDIA Vs. MOHAMMAD YAKOOB
|
April 15, 2019 |
|
UNION OF INDIA Vs. RAJESH KUMAR SHARMA
|
December 30, 2019 |
|
UNION OF INDIA Vs. CHENNAPATI SRIDEVI
|
December 30, 2019 |
|
UNION OF INDIA Vs. RAMAVATH MANGAMMA
|
December 4, 2019 |
|
UNION OF INDIA Vs. B.VENKATALAKSHMAMMA
|
November 25, 2019 |
|
UNITED INDIA ASSURANCE COMPANY LIMITED Vs. S NANAIAH
|
January 2, 2019 |
|
UNITED INDIA INSU CO LTD Vs. MUPPARSI EERA BAI
|
November 29, 2019 |
|
UNITED INDIA INSURANCE CO LTD Vs. AHEMD BEE
|
April 24, 2019 |
|
UNITED INDIA INSURANCE CO LTD Vs. K DHARMENDER
|
October 1, 2019 |
|
UNITED INDIA INSURANCE CO LTD Vs. V CHELLAIAH
|
September 27, 2019 |
|
UNITED INDIA INSURANCE CO. LIMITED Vs. BAGILI MALLESHAM
|
November 29, 2019 |
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October 29, 2019 |
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October 17, 2019 |
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June 28, 2019 |
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November 29, 2019 |
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December 30, 2019 |
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December 31, 2019 |
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December 27, 2019 |
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June 11, 2019 |
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December 11, 2019 |
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December 10, 2019 |
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August 20, 2019 |
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January 3, 2019 |
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October 22, 2019 |
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November 13, 2019 |
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April 9, 2019 |
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July 18, 2019 |
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August 27, 2019 |
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December 10, 2019 |
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January 21, 2019 |
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November 21, 2019 |
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December 31, 2019 |
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February 18, 2019 |
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January 29, 2019 |
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February 5, 2019 |
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August 2, 2019 |
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August 27, 2019 |
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September 9, 2019 |
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April 3, 2019 |
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March 28, 2019 |
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November 28, 2019 |
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January 25, 2019 |
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December 31, 2019 |
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August 7, 2019 |
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September 9, 2019 |
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April 22, 2019 |
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December 31, 2019 |
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September 4, 2019 |
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September 25, 2019 |
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September 9, 2019 |
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December 31, 2019 |
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August 16, 2019 |
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December 12, 2019 |
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January 30, 2019 |
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December 26, 2019 |
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July 11, 2019 |
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January 29, 2019 |
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November 26, 2019 |
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October 17, 2019 |
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December 18, 2019 |
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December 30, 2019 |
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October 17, 2019 |
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November 22, 2019 |
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March 11, 2019 |
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March 19, 2019 |
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