|
A KANAKALATHA Vs. M S SUNDHAR DIED PER LRS
|
July 27, 2018 |
|
A PADMAJA Vs. STATE OF TELANGANA
|
August 28, 2018 |
|
A SUBHASHINI Vs. UNION OF INDIA
|
November 20, 2018 |
|
A. GURUSWAMY NAIDU Vs. M. CHENGAIAH
|
September 5, 2018 |
|
A. VANIGADDA PRASAD BABU AND ORS. Vs. GOVT. OF A.P., REVENUE DEPT. AND ORS.
|
September 27, 2018 |
|
A.B. SESHADRI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 12, 2018 |
|
A.L. UDAY SHANKAR HARISHITHA AND ORS. Vs. STATE OF A.P. AND ORS.
|
November 29, 2018 |
|
A.V. SAMBA SIVA RAO. Vs. THE COMMISSIONER, ENDOWMENTS DEPARTMENT, GUNTUR AND ORS.
|
August 27, 2018 |
|
A.V. SRIHARSHA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
June 5, 2018 |
|
ADITYA STEEL INDUSTRIES AND ORS. Vs. KOTAK MAHINDRA BANK AND ORS.
|
December 3, 2018 |
|
AKULA SREENIVASULU Vs. STATE OF ANDHRA PRADESH
|
November 23, 2018 |
|
ALAVALA NAGI REDDY Vs. STATE OF AP
|
October 5, 2018 |
|
AMBIENCE CONSTRUCTIONS INDIA LTD. Vs. CESTAT
|
March 23, 2018 |
|
AMULOJU VENKATA PAPACHARYULU AND ORS. Vs. STATE OF A.P. AND ORS.
|
December 5, 2018 |
|
ANDHRA PRADESH HOUSING BOARD, HYDERABAD Vs. KAMAKSHI BUILDERS, HYDERABAD AND ORS.
|
December 3, 2018 |
|
ANIL KUMAR CHALAMALASHETTY Vs. STATE OF TELANGANA
|
October 1, 2018 |
|
ANIL KUMAR GOSWAMY Vs. STATE OF ANDHRA PRADESH
|
November 13, 2018 |
|
ANNAPUREDDY SRINIVASA REDDY Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
December 31, 2018 |
|
ANNAPURNA SAHITA KASI Vs. UNION OF INDIA
|
November 20, 2018 |
|
APPIKONDA NAIDU Vs. STATE OF A.P.
|
July 17, 2018 |
|
ARANI AGRO OIL INDUSTRIES LIMITED Vs. C.C., VISAKHAPATNAM-II
|
August 28, 2018 |
|
ARUN KUMAR KHARIA Vs. STATE OF A.P.
|
October 4, 2018 |
|
B. BALAIAH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
July 27, 2018 |
|
B. NAGESWARA RAO Vs. STATE OF A.P.
|
August 21, 2018 |
|
B.SUDHIRA RAO Vs. A.P.S.R.T.C 2
|
October 3, 2018 |
|
BANAVATU BALABADU NAIK Vs. INDIAN BANK, CHENNAI AND ORS.
|
June 7, 2018 |
|
BANDALA RAJESHWAR Vs. UNION OF INDIA
|
October 1, 2018 |
|
BANDARI SATYANARAYANA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
July 6, 2018 |
|
BANDARI SRINIVAS Vs. STATE OF TELANGANA
|
November 20, 2018 |
|
BANGARU CHIRANJEEVI Vs. STATE OF A.P.
|
September 7, 2018 |
|
BANK OF INDIA, VISAKHAPATNAM Vs. BEGI VENKATESWARA RAO AND ORS.
|
August 2, 2018 |
|
BAR ASSOCIATION, KAKINADA, EAST GODAVARI DISTRICT Vs. KADALI TRIMURTHULU AND ORS.
|
April 20, 2018 |
|
BATHULA KRISHNA Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 31, 2018 |
|
BAYYAREDDY MANJUNTHA Vs. STATE - ACB, WARANGAL RANGE, WARANGAL
|
October 10, 2018 |
|
BEZWADA YOHANU, S/O SAMIYELU Vs. KONANGI RADHA KRISHNA, S/O YEDUKONDALU
|
February 2, 2018 |
|
BHAVANI CONSTRUCTIONS, NELLORE Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 15, 2018 |
|
BHOGAVILLI VARAHALAMMA Vs. SUVAKASI APPALANARASAMMA AND OTHERS
|
November 2, 2018 |
|
BIOGENETIC DRUGS PVT. LTD. AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 31, 2018 |
|
BLUE CUBE GERMANY ASSETS GMBH & CO. KG Vs. VIVIMED LABS LIMITED
|
December 20, 2018 |
|
BOJJA CHANDRAIAH Vs. STATE OF TEKANGANA
|
September 25, 2018 |
|
BOLLINENI SRIHARI RAO Vs. MANUKONDU RAMADEVI AND ORS.
|
October 10, 2018 |
|
BOMMATHOTI YEDUKONDALU Vs. STATE OF AP.
|
July 10, 2018 |
|
BOMMI REDDY MOHAN REDDY AND ORS. Vs. STATE
|
November 5, 2018 |
|
BOPPURI SEKHAR Vs. THE STATE OF A.P.
|
October 6, 2018 |
|
BOYA SREENIVASULU Vs. STATE OF A.P.
|
November 30, 2018 |
|
BOYINA AMARA LINGESWARA RAO Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 22, 2018 |
|
BUDAGALA NAGESWARA RAO Vs. TADEPALLI RAMA DEVI
|
September 4, 2018 |
|
BURAGAM RAJU Vs. STATE OF ANDHRA PRADESH
|
October 4, 2018 |
|
C. BHOOPAL REDDY AND ORS. Vs. RAHAMATULLA PASHA AND ORS.
|
June 21, 2018 |
|
C.VENKATA SUBBA RAO Vs. COMMISSIONER
|
October 10, 2018 |
|
CH SUDHAKAR RAJU Vs. JUBLIEE HILLS CO OPERATIVE HOUSE BUILDING SOCIETY LTD
|
November 9, 2018 |
|
CH. PRAVEEN KUMAR Vs. STATE OF TELANGANA AND ORS.
|
November 15, 2018 |
|
CH. RAMANJANEYULU Vs. SIRAJ AND CO. AND ORS.
|
November 9, 2018 |
|
CH. VENKATESWARA RAO AND ORS. Vs. EDAVALLI RAJI REDDY AND ORS.
|
June 12, 2018 |
|
CHAKRADHARAMAHANTHI VEKATA MAIKYA PRASUNA Vs. CHAKRADHARAMAHANTHI VEKATA RAMANA MURTHY
|
December 6, 2018 |
|
CHALLA SRINIVASA RAO Vs. PRL. SECY., ENERGY DEPT.
|
October 3, 2018 |
|
CHANDOLU SRISAILAM Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 5, 2018 |
|
CHEBROLU SRINIVASA RAO AND ORS. Vs. RAVI VENKATA RATNA VARA PRASAD AND ORS.
|
September 20, 2018 |
|
CHUNDURU ABBAIAH Vs. GARLAPATI SATYANARAYANA & OTHERS
|
November 13, 2018 |
|
COMMISSIONER OF CUS., VISAKHAPATNAM Vs. GAYTRI TIMBER PVT. LTD.
|
December 18, 2018 |
|
CONCERN READYMIX AND ORS. Vs. THE AUTHORISED OFFICER, CORPORATION BANK AND ORS.
|
December 31, 2018 |
|
D RATHNAMMA 3 ORS Vs. K RAMAMMA 8 OTHERS
|
December 18, 2018 |
|
DARGAH HZ.SHAIK SHA VALI AND HAZ. Vs. STATE OF ANDHRA PRADESH, REP.BY ITS PRINCIPAL SECRETARY,
|
November 15, 2018 |
|
DECCAN CHRONICLE HOLDINGS LIMITED Vs. INDIABULLS HOUSING FINANCE LTD. AND ORS.
|
October 26, 2018 |
|
DENZILO SAVIO RODRICKS Vs. STATE OF TELANGANA
|
June 28, 2018 |
|
DEVATHALA GUTTA PARIRAKSHAKA Vs. STATE OFTELANGANA
|
July 10, 2018 |
|
DEVINENI KOTI BABU Vs. LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER
|
August 8, 2018 |
|
DHANWADA RAJESWARA RAO Vs. STATE OF A.P.
|
July 13, 2018 |
|
DINASARAPU SRINIVASA REDDY Vs. STATE OF TELANGANA
|
June 25, 2018 |
|
DISTRICT EDUCATION OFFICER, SPSR NELLORE AND ORS. Vs. S.K. SADIKUDDIN
|
June 11, 2018 |
|
DODDA LAXMINARAYAN Vs. GAJJI KRISHNAIAH
|
December 10, 2018 |
|
DOLLU VENKATARAMANA Vs. THE STATE OF A.P.
|
August 28, 2018 |
|
DURGA BHAVANI AGRO TECH INDUSTRY Vs. CANARA BANK
|
April 18, 2018 |
|
DWARAPUDI BRAHMA REDDY Vs. COMMISSIONER, DEPARTMENT OF ENDOWMENTS,
|
September 26, 2018 |
|
E. ANANTHA PADMANABHA REDDY AND ORS. Vs. CHADALAVADA SRINIVASA RAO AND ORS.
|
April 9, 2018 |
|
FYTOKEM FORMULATIONS LIMITED Vs. K. GANESH AND ORS.
|
November 26, 2018 |
|
G. PEDDAIAH Vs. STATE OF A.P.
|
December 24, 2018 |
|
G. RAJENDRANATH GOUD Vs. GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
November 14, 2018 |
|
G. UDAYA SREE Vs. D. PANDU AND ORS.
|
September 28, 2018 |
|
G.N. ASHOK Vs. THE COLLECTOR AND DISTRICT MAGISTRATE, ANANTAPUR AND ORS.
|
December 17, 2018 |
|
G.RAMANAIAH Vs. K.KRISHNAIAH
|
August 10, 2018 |
|
GADDEPPA AND ORS. Vs. BHEEMANNA AND ORS.
|
July 31, 2018 |
|
GANDLA LAXMI & OTHERS Vs. G ASHAVVA & OTHERS
|
November 20, 2018 |
|
GANGISETTY VIJAYA KUMAR Vs. POTTI AYYANNA AND ORS.
|
November 8, 2018 |
|
GANGUPANTHULA RANGA RAO Vs. BATHULA LAXMAIAH AND ORS.
|
October 22, 2018 |
|
GARDASU LAVANYA AND ORS. Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL-II, HYDERABAD AND ORS.
|
November 22, 2018 |
|
GOKULAPATI APPALARAJU Vs. STATE OF A.P.
|
October 3, 2018 |
|
GOLLA VARA PRASAD Vs. STATE OF ANDHRA PRADESH
|
November 27, 2018 |
|
GOOTY COOPERATIVE TOWN LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 20, 2018 |
|
GOPINA VENKATESWARA RAO AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 16, 2018 |
|
GOVERNMENT TEACHERS ASSOCIATION, TELANGANA STATE AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 28, 2018 |
|
GUDALA DHANUJYA VEERA RAGHAVULU Vs. GUDALA RATNAKARA KRISHNA RAO
|
July 6, 2018 |
|
GUDE VIJAYARAM Vs. STATE OF A.P.
|
September 17, 2018 |
|
GUDEPU LAXMAMMA Vs. MOHD RAZA MOHD RAAJ
|
November 30, 2018 |
|
GUNJI VENKATA RAO Vs. TALAKAYALA MANIKYA RAO
|
October 4, 2018 |
|
HARIKISHAN MALANI Vs. THE GOVERNMENT OF ANDHRA PRADESH, REVENUE (ENDOWMENTS-II) DEPARTMENT AND ORS.
|
August 30, 2018 |
|
HARPEET SINGH CHHABRA AND ORS. Vs. SUNEET KAUR SAHNEY AND ORS.
|
September 7, 2018 |
|
HAZARA BEGUM Vs. STATE OF A.P.
|
June 29, 2018 |
|
IN RE: P.S. PRADYUMNA Vs. IN RE: P.S. PRADYUMNA
|
December 31, 2018 |
|
INTELLIGENCE OFFICER Vs. VILLAUTHUM NAGU
|
November 30, 2018 |
|
IRRANKI NAGESHWAR RAO Vs. DISTRICT COLLECTOR
|
October 4, 2018 |
|
J. MURALIDHAR GOUD Vs. STATE OF TELANGANA
|
November 9, 2018 |
|
J.K. COLD TYRE RETRADERS Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
November 2, 2018 |
|
J.M. CHANDRA SEKHAR AND ORS. Vs. THE STATE OF A.P.
|
October 8, 2018 |
|
JACOB KURIAN Vs. STATE OF ANDHRA PRADESH
|
December 13, 2018 |
|
JOINT COLLECTOR-CUM-SETTLEMENT OFFICER Vs. S. KAMALAMMA
|
December 11, 2018 |
|
JONNALGADDA RAJENDRA PRASAD/EDUKONDALUR RP AND ORS. Vs. SRI YOGANANDA LAKSHMI NARASIMHASWAMI VARI TEMPLE
|
October 26, 2018 |
|
JUPUDI PRAKASH Vs. STATE OF A.P.
|
December 13, 2018 |
|
K. KESAVA Vs. S. GOVINDA REDDY
|
July 13, 2018 |
|
K. LAXMAN Vs. JOINT REGISTRARDISTRICT
|
December 3, 2018 |
|
K. NAVA DURGA BHAVANI Vs. STATE OF ANDHRA PRADESH AND ORS.
|
June 7, 2018 |
|
K. RAMAKRISHNA Vs. STATE
|
December 31, 2018 |
|
K. RAMBABU Vs. STATE OF MADHYA PRADESH AND ORS.
|
August 24, 2018 |
|
K. RATNA KISHORE Vs. YEKULA KIRAN KUMAR AND ORS.
|
February 27, 2018 |
|
K. ROJARANI Vs. LALITHA MACHERLA
|
March 16, 2018 |
|
K. SAVITHRI Vs. A.P. STATE ROAD TRANSPORT
|
November 30, 2018 |
|
K. SIVA RAMAKRISHNA PRASAD AND ORS. Vs. SHRIRAM CITY UNION FINANCE LTD.
|
November 26, 2018 |
|
K. VIJAYALAKSHMI AND ORS. Vs. APSRTC, MUSHEERABAD, HYDERABAD AND ORS.
|
October 12, 2018 |
|
K. YUGENDER REDDY AND ORS. Vs. STATE OF TELANGANA AND ORS.
|
December 14, 2018 |
|
K.G.B.D. LAKSHMI KUMARI Vs. STATE OF ANDHRA PRADESH
|
October 4, 2018 |
|
K.NARASIMHA RAO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 24, 2018 |
|
K.S. SUDARSHAN REDDY Vs. STATE OF A.P. AND ORS.
|
November 1, 2018 |
|
KADAMANCHI SRINIVAS Vs. THE STATE OF A.P.
|
November 23, 2018 |
|
KALATHIL BROTHERS CONSTRUCTION CO. PVT. LTD. Vs. C.C.E. S.T. AND C., VISAKHAPATNAM-II
|
December 19, 2018 |
|
KASAPURAM GOVINDU Vs. STATE
|
October 5, 2018 |
|
KASIREDDY MAHALAKSHMI Vs. STATE OF A.P. AND ORS.
|
November 6, 2018 |
|
KAVITHA Vs. STATE OF TELANGANA
|
November 2, 2018 |
|
KESANI YEDUKONDALU Vs. STATE OF ANDHRA PRADESH AND ORS.
|
September 28, 2018 |
|
KHADER VALLI Vs. SPL. DY COLLECTOR LAND ACQ.
|
October 3, 2018 |
|
KODE SRINIVASU Vs. DIRECTOR OF ANIMAL HUSBANDRY, STATE OF ANDHRA PRADESH, HYDERABAD AND ORS.
|
December 4, 2018 |
|
KODI VENKATA SUBBA RAO Vs. GUJJALA SURENDER REDDY AND ORS.
|
September 4, 2018 |
|
KOKKIRIGADDA DEVARAJ Vs. STATE OF A.P. AND ORS.
|
October 29, 2018 |
|
KOMARA SUBRAHMANYAM AND ORS. Vs. STATE OF A.P.
|
November 28, 2018 |
|
KOMARAM BALU Vs. STATE OF TELANGANA
|
December 10, 2018 |
|
KOMATI REDDY VENKAT REDDY AND ORS. Vs. V. NIRANJAN RAO AND ORS.
|
August 14, 2018 |
|
KOMMINENI RAVISHANKAR RAO Vs. DISTRICT REGISTRAR, MEDAK DISTRICT AND ORS.
|
July 26, 2018 |
|
KONERU NAGESWARA RAO AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 21, 2018 |
|
KORADA NARAYANA RAO Vs. KUDARA MUTYALU
|
December 20, 2018 |
|
KORRA REDDY MOHAN Vs. STATE OF A.P.
|
November 6, 2018 |
|
KOTHA KURVA MAHENDAR Vs. STATE OF TELANGANA
|
August 10, 2018 |
|
KOTHURU GANGADHAR Vs. TUNI MUNICIPALITY AND ORS.
|
October 4, 2018 |
|
KUNAPUREDDI NOOKAMANI AND ORS. Vs. THE DISTRICT COLLECTOR, EAST GODAVARI DISTRICT, KAKINADA AND ORS.
|
October 10, 2018 |
|
KURA PRABHAKAR Vs. EXECUTIVE ENGINEER, TS TRANSCO TRANSMISSION, LINES DIVISION AND OTHERS
|
November 15, 2018 |
|
KURRI SHIVA NAGI REDDY Vs. STATE OF A.P. AND ORS.
|
December 5, 2018 |
|
KUTURU RAJESHWAR AND ORS. Vs. NAYAMTABAD RAMKISHAN AND ORS.
|
September 28, 2018 |
|
KWALITY AGRO PRODUCTS Vs. CANARA BANK, MADIKONDA BRANCH AND ORS.
|
October 31, 2018 |
|
M JYOTHI Vs. KAVERI ROAD CARRIER
|
February 26, 2018 |
|
M. LALITHA AND ORS. Vs. E. SRINIVAS AND ORS.
|
August 29, 2018 |
|
M. RADHAKRISHNAREDDY Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 26, 2018 |
|
M.A.KHALIQ VISAKHAPATNAM 2 Vs. BHASKAR BHUSHAN
|
November 20, 2018 |
|
M.NARAYANA REDDYDIED Vs. M. JANGA REDDY
|
December 21, 2018 |
|
M.S. NAUDINE PHARMA AND ORS. Vs. MED MANOR ORGANICS PVT. LTD.
|
December 31, 2018 |
|
M.S. RAO Vs. TSRTC, HYDERABAD AND ORS.
|
August 23, 2018 |
|
M.SHANKAR Vs. STATE OF A.P.
|
October 6, 2018 |
|
M/S. GMR AEROSPACE ENGINEERING LIMITED AND ANOTHER Vs. UNION OF INDIA, AND OTHERS
|
December 27, 2018 |
|
M/S. VIJAY IRON FOUNDRY PVT. LTD. Vs. TRANSMISSION CORP OF AP., LTD. AND OTHERS
|
November 15, 2018 |
|
MADANAPALLE BURUDU MEDARA WORKERS CO-OPERATIVE SOCIETY, CHITTOOR DISTRICT Vs. SUB-COLLECTOR, CHITTOOR DISTRICT AND ORS.
|
October 5, 2018 |
|
MADDI RAMESH BABU Vs. STATE OF TELANGANA
|
October 1, 2018 |
|
MADHURI UNDRAJAVARAPU Vs. HON'BLE HIGH COURT
|
November 20, 2018 |
|
MADHURI VIJAYA KUMAR Vs. STATE OF TELANGANA
|
September 25, 2018 |
|
MADIRAJU VENKATA RAMANA RAJU Vs. PEDDIREDDIGARI RAMACHANDRA REDDY AND ORS.
|
December 15, 2018 |
|
MADIREDDY PUSHPALATHA Vs. STATE OF T.S.
|
March 28, 2018 |
|
MALKAPUR GANI KARIMIKA CONTRACT COOPERATIVE SOCIETY Vs. STATE OF TELANGANA
|
January 2, 2018 |
|
MANAGIPET Vs. THE STATE OF TELANGANA
|
December 24, 2018 |
|
MANI KUMARI Vs. S AMRTUHA
|
February 5, 2018 |
|
MARGADARSI FINANCIERS Vs. STATE OF ANDHRA PRADESH
|
December 31, 2018 |
|
MARRI SHASIDHAR REDDY Vs. THE ELECTION COMMISSION OF INDIA AND ORS.
|
November 16, 2018 |
|
MBVSR KVR(JV) Vs. RAIL VIKAS NIGAM LIMITED
|
December 31, 2018 |
|
MERIDIAN MEDICAL PROJECTSN LIMITED Vs. TILAK ENTERPRISES, A REGISTERED
|
October 8, 2018 |
|
MERRIDIAN PROMOTERS PVT. LTD. Vs. COMMR. OF C. EX. AND S.T., VISAKHAPATNAM
|
October 24, 2018 |
|
MICRO BAX (INDIA) LIMITED AND ORS. Vs. THE STATE OF TELANGANA
|
November 9, 2018 |
|
MOHAMMAD AZAM Vs. STATE OF A.P.
|
December 31, 2018 |
|
MOHD. DASTHAGIR Vs. B. THIMMAPPA AND ORS.
|
March 9, 2018 |
|
MOHD. KALEEM AND ORS. Vs. WASEEM BEGUM AND ORS.
|
December 31, 2018 |
|
MUMTAZ YARUD DOWLA WAKF Vs. STATE OF TELANGANA
|
October 1, 2018 |
|
MUNICIPAL CORPORATION, RAJAHMUNDRY Vs. HYPERION GREEN ENERGY INDIA PVT. LTD. AND ORS.
|
October 5, 2018 |
|
MUNNURU SHOBHA Vs. S. MOHAN RAO AND ORS.
|
August 27, 2018 |
|
N. MOHAN REDDY AND ORS. Vs. THE STATE OF ANDHRA PRADESH
|
October 12, 2018 |
|
NALLA ANJANEYULU Vs. STATE OF TELANGANA
|
October 1, 2018 |
|
NANDYALA SRIDEVI Vs. GOTTIMUKKALA SATYANARAYANA RAJU
|
November 30, 2018 |
|
NAYAMTABAD RAMKISHAN Vs. NAYAMTABAD RAMKISHAN
|
September 28, 2018 |
|
NEW INDIA ASSURANCE COMPANY Vs. TEJAM GURAVAIAH
|
November 30, 2018 |
|
NEXUS FEEDS LIMITED AND ORS. Vs. THE PRL. COMMISSIONER OF INCOME TAX-4 AND ORS.
|
November 19, 2018 |
|
NIDAMANURU PACCS LTD. Vs. PRINCIPAL SECRETARY, CO-OPERATIVE DEPT. AND ORS.
|
October 29, 2018 |
|
NOONE MALLIKHARJUN Vs. NOONE DEVI PRIYA
|
September 17, 2018 |
|
NOOR UL HAQ MOHAMMED Vs. STATE OF ANDHRA PRADESH
|
December 4, 2018 |
|
P. AUGUSTINE VARA PRASAD Vs. THE STATE OF A.P. AND ORS.
|
December 21, 2018 |
|
P. MOHANAMMA, CHITTOOR DIST. Vs. R. KARIKAL VALAVEN, AMARAVATHI
|
October 4, 2018 |
|
P. SAMBASIVA RAO Vs. ACHARYA N.G. RANGA AGRICULTURAL UNIVERSITY AND ORS.
|
December 20, 2018 |
|
P. SRI RAMULU AND ORS. Vs. P. POLARAO
|
February 23, 2018 |
|
P. VENKATESWAR RAO AND ORS. Vs. P. RAMA RAO AND ORS.
|
November 14, 2018 |
|
P.LAXMI Vs. UNION OF INDIA
|
October 4, 2018 |
|
P.MADHANAIAH Vs. STATE OF ANDHRA PRADESH,
REP. BY ITS PUBLIC PROSEUCTO
|
November 6, 2018 |
|
PAMPANA VERRANNA Vs. THE STATE OF A.P.
|
August 27, 2018 |
|
PARAKALA MURALI Vs. MADHAVANENI HANMANTH RAO
|
August 21, 2018 |
|
PATNAIKUNI CHANDRASEKHAR AND ORS. Vs. THE STATE OF A.P. AND ORS.
|
October 24, 2018 |
|
PATURI GANGI REDDY Vs. SPECIAL COLLECTOR GNSS
|
October 3, 2018 |
|
PENKE PALLAYYA Vs. PENKEY VENKATA RAMANA AND ORS.
|
August 10, 2018 |
|
PINNABOINA RAMA RAO Vs. STATE OF ANDHRA PRADESH
|
October 4, 2018 |
|
POLAVARAPU VASUDEV AND ORS. Vs. KUNDARAVALLI DEVI KUMARI AND ORS.
|
September 12, 2018 |
|
PONDURU JEEVARATNAM AND ORS. Vs. STATE OF A.P. AND ORS.
|
November 14, 2018 |
|
POREDDY VENKATA NARISIREDDY (DIED) LRS. Vs. MUKKAMALA VENKATA NARASAMMA (DIED) LRS.
|
December 19, 2018 |
|
POTTEM ASHOK KUMAR Vs. T. CHIDAMBAR AND ORS.
|
November 23, 2018 |
|
PRAJWALA Vs. UNION OF INDIA
|
November 20, 2018 |
|
PRIYA AGRI POULTRY FARM Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 26, 2018 |
|
PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD Vs. ACHUTHA KUKUM SINGH
|
December 6, 2018 |
|
PULI RAMADEVI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
October 31, 2018 |
|
R OMNARAYAN KHANDELWAL Vs. MADDINENI SRAVAN KUMAR AND OTHERS
|
September 28, 2018 |
|
R. SHIVSHANKAR REDDY AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
|
July 10, 2018 |
|
R.A. CHEM PHARMA LIMITED AND ORS. Vs. THE STATE OF A.P. AND ORS.
|
November 1, 2018 |
|
R.LOKESWARI Vs. G.VENUGOPAL
|
August 13, 2018 |
|
RAJANA APPALANAIDU Vs. Y. PRASAD RAJU AND ORS.
|
December 21, 2018 |
|
RAJESH HIMATHLAL AJMERA AND ORS. Vs. CHADALAVADA INFRATECH LIMITED
|
April 20, 2018 |
|
RAMACHANDRA SAMAL I.A.S RETD. Vs. STATE OF A.P.
|
December 31, 2018 |
|
RAMAIAH KONAR NAVANEETHA Vs. VENKATA PADMAVATHI COTTON
|
December 30, 2018 |
|
RAMAKRISHNAIAH S. Vs. GEVIREDDYGARI VENKATARAMANA REDDY AND ORS.
|
April 10, 2018 |
|
RAMAVATH SHANKAR Vs. THE STATE OF TELANGANA AND ORS.
|
December 24, 2018 |
|
ROYAL SUNDARAM ALLIANCE INS CO. LTD. Vs. VEMAVARAM SUDHEER BABU
|
September 7, 2018 |
|
RUCHITA Vs. SACHIN GUNNALA
|
February 28, 2018 |
|
S MOHD ABDUL RAHEEM KHAN Vs. REGISTRAR, RECRUITMENT HIGH COURT OF JUDICATURE AT HYDERABAD
|
October 24, 2018 |
|
S RAJESHWAR RAO Vs. TELANGANA STATE
|
July 31, 2018 |
|
S. BHASKAR RAO Vs. STATE OF A.P. AND ORS.
|
December 31, 2018 |
|
S. SATYAVATHI AND ORS. Vs. DISTRICT COLLECTOR AND ORS.
|
September 17, 2018 |
|
S. SRINIVAS REDDY Vs. STATE OF TELANGANA
|
March 28, 2018 |
|
S. YADAGIRI REDDY AND ORS. Vs. STATE OF ANDHRA PRADESH
|
November 19, 2018 |
|
S.A.ISMAIL Vs. LAND ACQUISITION OFFICER.
|
October 6, 2018 |
|
S.S.KARRI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIE
|
November 29, 2018 |
|
SAI PRIYA PLOT OWNERS WELFARE ASSOCIATION Vs. STATE OF TELANGANA
|
June 3, 2018 |
|
SAI RAM CONSTRUCTIONS Vs. STATE OF TELANGANA
|
November 20, 2018 |
|
SANDHYA HOTELS PVT. LTD. AND ORS. Vs. AMRITHA MISHRA
|
August 9, 2018 |
|
SANGARAJU SANDEEP KUMAR RAJU AND ORS. Vs. STATE OF A.P. AND ORS.
|
November 6, 2018 |
|
SAVANT INSTRUMETNS PVT LTD. Vs. STATE OF TELANGANA
|
October 4, 2018 |
|
SEERA KANNAM NAIDU AND ORS. Vs. NEELAYAMMA CHOULTRY AND ORS.
|
December 14, 2018 |
|
SEERAM TIRUPATHAMMA AND ORS. Vs. NEKKANTI NAGESWARARAO AND ORS.
|
November 16, 2018 |
|
SERIOUS FRAUD INVESTIGATION OFFICE, NEW DELHI Vs. IL AND FS ENGINEERING AND CONSTRUCTION CO. LTD.
|
December 26, 2018 |
|
SHAI PASHAMIYA Vs. THE STATE OF ANDHRA PRADESH
|
August 20, 2018 |
|
SHAIK ABDUL BASHEER AND ORS. Vs. THE STATE OF ANDHRA PRADESH
|
October 31, 2018 |
|
SHAIK MALIK BASHA Vs. STATE OF TELANGANA
|
September 24, 2018 |
|
SHETTY REKHAMMA Vs. STATE OF ANDHRA PRADESH
|
March 22, 2018 |
|
SHIHABUDDIN N.H.TOMS MATHEW Vs. STATE OF TELENGANA
|
October 3, 2018 |
|
SINDHURA RESIDENCY WELFARE ASSOCIATION Vs. ANDHRA PRADESH STATE CONSUMER REDRESSAL COMMISSION AND ORS.
|
August 2, 2018 |
|
SIVA PAVANI FILLING STATION Vs. STATE OF ANDHRA PRADESH
|
November 13, 2018 |
|
SMT. EDA MARY, MOGALATUR, NARSAPUR AND OTHERS Vs. SMT. YEDLA ELZEBETH RANI, INAMDAR, KAKINADA, AND OTHERS
|
October 5, 2018 |
|
SONTI KAMALA KUMARI Vs. STATE OF A.P.
|
October 1, 2018 |
|
SONTI NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
November 5, 2018 |
|
SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION Vs. ROSHAN H JEHANGIR
|
November 22, 2018 |
|
SREENIVASULU Y. PAMIDI Vs. ANITHA MANAM
|
October 23, 2018 |
|
SRI SAI KARUNA FINANCE AND ENTERPRISES Vs. N. SANDHYARANI AND ORS.
|
October 24, 2018 |
|
SRINIVAS AGARWAL Vs. M. BALOJI M. BALAJI
|
June 14, 2018 |
|
STATE Vs. VAIDYA VARA PRASAD
|
December 19, 2018 |
|
STATE OF A.P. Vs. DUDEKALA NAGENDRA
|
November 2, 2018 |
|
STATE OF A.P. Vs. VODDE RAMUDU
|
October 1, 2018 |
|
STATE OF ANDHRA PRADESH AND ORS. Vs. J.K. RAMESH SINGH
|
December 10, 2018 |
|
STATE OF TELANGANA Vs. MOHAMMED JEELANI
|
December 14, 2018 |
|
STATE OF TELANGANA Vs. N.SURESH CHANDRA
|
November 20, 2018 |
|
STATE OF TELANGANA AND ORS. Vs. K. SOMA SHEKHAR RAO AND ORS.
|
April 4, 2018 |
|
SUGALI RAJU NAIK Vs. STATE OF A.P.
|
September 28, 2018 |
|
SUNITA AGARWAL Vs. G. SUDERSHAN AND ORS.
|
August 20, 2018 |
|
SUNRISE OLEO CHEMICALS LTD Vs. RELIANCE ASSET
|
December 21, 2018 |
|
SURAM BAPU REDDY Vs. JANAGAM LAXMI
|
December 20, 2018 |
|
SURAMPALLI RAMA LAKSHMI AND ORS. Vs. ASES KUMAR PANDA AND ORS.
|
August 29, 2018 |
|
SURAPANENI SRIVALLI Vs. STATE OF A.P.
|
December 31, 2018 |
|
SYAMALA SANDHYA RANI AND ORS. Vs. MALLAM PUDI PADMAVATHI AND ORS.
|
October 31, 2018 |
|
SYED ABDUL RAHEEM Vs. STATE OF ANDHRA PRADESH AND ORS.
|
November 27, 2018 |
|
SYED HASSAN ABBAS Vs. SYED ASAD ABBAS
|
September 20, 2018 |
|
SYED RASOOL AND ORS. Vs. MASEED PEERLU AND ORS.
|
September 19, 2018 |
|
T.ANAND Vs. STATE OF TELANGANA
|
December 26, 2018 |
|
T.MALLESHAM,. S/O.VITTAL Vs. CHIEF MANAGER PD
|
October 3, 2018 |
|
T.S. NORTHERN POWER DISTRIBUTION COMPANY OF TELANGANA STATE AND ORS. Vs. E. SANTHOSH KUMAR
|
November 23, 2018 |
|
TADIKAMALLA KASI RATHNAM SETTY Vs. TADIKAMALLA KASI VISWANADHAM
|
September 12, 2018 |
|
TAMMISETTI VENU GOPAL Vs. CHENNAIAH AND ORS.
|
October 26, 2018 |
|
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. SILIVERU GYANESHWAR GIRI SOCIAL SERVICE SOCIETY AND ORS.
|
June 28, 2018 |
|
TERE NEHEMIAH Vs. STATE OF A.P.
|
March 29, 2018 |
|
THE COMMISSIONER OF CUSTOMS Vs. HBL POWER SYSTEMS LTD.
|
September 20, 2018 |
|
THE DISTRICT COLLECTOR, MACHILIPATNAM, KRISHNA DISTRICT Vs. THE CHAIRMAN, DISTRICT LEGAL SERVICES AUTHORITY, KRISHNA DISTRICT AT MACHILIPATNAM AND ORS.
|
September 7, 2018 |
|
THE STATE OF TELANGANA Vs. NOWHERA SHAIK
|
November 13, 2018 |
|
THOTA PANAKALU AND ORS. Vs. THE STATE OF ANDHRA PRADESH
|
August 21, 2018 |
|
THOTTEMPUDI NAGESH NBAGAIAH Vs. STATE OF A.P.
|
April 4, 2018 |
|
THRIPURAMALLU CHIRANJEEVI VENKATESH Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
December 4, 2018 |
|
TIRUMALA RAJU RAVI VARMA AND ORS. Vs. MORTHA SIVA KUMAR AND ORS.
|
July 13, 2018 |
|
TRANSSTROY INDIA LTD. AND ORS. Vs. CANARA BANK, SECUNDERABAD AND ORS.
|
December 18, 2018 |
|
U. JAGDISH PERSHAD Vs. STATE OF TELANGANA AND ORS.
|
December 31, 2018 |
|
U.S.RAO Vs. STATE OF ANDHRA PRADESH
|
December 31, 2018 |
|
UNION OF INDIA Vs. M. SATYANARAYANA
|
December 13, 2018 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. M.V. SHIVA REDDY AND ORS.
|
September 4, 2018 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. MOHD. GHOUSE AND ORS.
|
April 9, 2018 |
|
UPPALAPATI SUBBA RAJU Vs. KAKARLAPUDI SURYA KUMAR AND ORS.
|
June 5, 2018 |
|
UPPARA ANJINAPPA AND ORS. Vs. T. KHASIM SAB AND ORS.
|
June 12, 2018 |
|
V VENKATA RAMANA Vs. STATE OF A.P.
|
December 31, 2018 |
|
V. ASHOK KUMAR AND ORS. Vs. SYNDICATE BANK AND ORS.
|
September 17, 2018 |
|
V. GOPALAKRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
|
December 31, 2018 |
|
V. RAMCHANDRA REDDY Vs. PRINCIPAL SECRETARY, ENDOWMENTS DEPARTMENT AND ORS.
|
September 28, 2018 |
|
V. SHASHI KALA Vs. DISTRICT COLLECTOR, ANANTAPURAM AND ORS.
|
June 5, 2018 |
|
V.B. THARAKESHWAR Vs. ENGLISH AND FOREIGN LANGUAGES UNIVERSITY AND ORS.
|
October 12, 2018 |
|
V.D. RAJAGOPAL Vs. THE STATE OF TELANGANA
|
November 16, 2018 |
|
V.NAGA VINAY Vs. CH.SAMBASIVA RAO
|
July 31, 2018 |
|
V.V. DURGA PRASAD AND ORS. Vs. A.P. STATE CONSUMER DISPUTE REDRESSAL COMMISSION AND ORS.
|
August 2, 2018 |
|
V.V. RAVINDRANATH Vs. STATE OF TELANGANA AND ORS.
|
July 30, 2018 |
|
VADDE YADUL Vs. STATE OF ANDHRA PRADESH
|
June 18, 2018 |
|
VELUPULA VIJAY KUMAR AND ORS. Vs. ANDHRA BANK
|
July 6, 2018 |
|
VEMURI VENKATASWAMY Vs. N.V. SANKARA SRINIVASA RAO & ANOTHER
|
October 22, 2018 |
|
VIDYA RANI Vs. STATE OF TELANGANA AND ORS.
|
November 9, 2018 |
|
VIGNESWARA SWAMY DEVASTHANAM Vs. ASST. COMMISSIONER
|
December 31, 2018 |
|
VIJAY GOUTAM DABBIRU Vs. THE HON'BLE HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH AND ORS.
|
October 24, 2018 |
|
VINEETH TULSIAN Vs. STATE OF TELANGANA
|
December 31, 2018 |
|
VISHANDAS KANWARMAL LAKHWANI Vs. STATE OF TELANGANA
|
September 26, 2018 |
|
VISWANATHAN Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
December 21, 2018 |
|
VUPPALAPATI SESHU KUMARI Vs. B. DAYAKARREDDY
|
July 13, 2018 |
|
VUTCHULA SREENIVASA RAO Vs. PUVVALA NARAYANA RAO
|
April 6, 2018 |
|
Y. SIVARAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH AND ORS.
|
December 4, 2018 |
|
YALLATURU SIVA SANKAR REDDY AND ORS. Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
December 31, 2018 |
|
YEERAVALLI (VEERAVALLI) VARALAKSHMI DEVI Vs. THE GUNTUR MUNICIPAL CORPORATION AND ORS.
|
October 4, 2018 |
|
YELETI VENKATA RAO AND ORS. Vs. YELETI RAJA PRASAD AND ORS.
|
January 25, 2018 |
LOGIN