|
AIRCEL DIGILINK INDIA LIMITED Vs. UNION OF INDIA
|
February 11, 2005 |
|
AIRCEL DIGILINK INDIA LTD Vs. UNION OF INDIA
|
January 6, 2005 |
|
ASSOCIATION OF BASIC TELECOM OPERATORS Vs. BHARAT SANCHAR NIGAM LTD
|
April 27, 2005 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
April 27, 2005 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
May 3, 2005 |
|
BHARTI INFOTEL LIMITED Vs. UNION OF INDIA
|
March 9, 2005 |
|
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. DEPARTMENT OF TELECOMMUNICATIONS
|
March 18, 2005 |
|
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. BHARAT SANCHAR NIGAM LIMITED
|
November 11, 2005 |
|
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. TELECOM REGULATORY AUTHORITY OF INDIA AND BHARAT SANCHAR NIGAM LIMITED
|
September 21, 2005 |
|
HFCL SATELLITE COMMUNICATIONS LIMITED Vs. UNION OF INDIA
|
April 6, 2005 |
|
INDIAN PAGING SERVICE ASSOCIATION REPRESENTING ITS MEMBER SERVICE PROVIDERS BEING LICENSEES UNDER SECTION 2 E OF TRAI ACT Vs. UNION OF INDIA
|
April 12, 2005 |
|
INDUSIND MEDIA AND COMMUNICATIONS LIMITED Vs. STAR INDIA PRIVATE LIMITED AND TELECOM REGULATORY AUTHORITY OF INDIA
|
July 22, 2005 |
|
INTERNET SERVICE PROVIDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
May 3, 2005 |
|
KRISHNA CABLE NETWORK THROUGH ITS SOLE PROPRIETOR SHRI KISHOR M KUHADA Vs. STAR INDIA PRIVATE LIMITED AND MR ANIL DEV MURARI
|
December 6, 2005 |
|
MAHANAGAR TELEPHONE NIGAM LTD Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
January 31, 2005 |
|
MAJ J S KOHLI RETD PROPRIETOR KOHLEES Vs. INDUSIND MEDIA AND COMMUNICATIONS LTD
ESPN SOFTWARE INDIA PVT LTD
STAR TV PVT LTD AND TELECOM REGULATORY AUTHORITY OF INDIA
|
April 6, 2005 |
|
MALDA SATELLITE LINK Vs. SET DISCOVERY INDIA PVT LTD
|
December 19, 2005 |
|
MANISH CHABBRA STAR VISION CABLE NETWORK Vs. ZEE TURNER LTD
|
December 14, 2005 |
|
MEWAR CHANNEL Vs. STAR INDIA PRIVATE LIMITED
|
February 24, 2005 |
|
P SYAMKUMAR REDDY MANAGING PARTNER RAJA RAJESHWARI CHANNEL Vs. CHANNEL PLUS AP
|
December 14, 2005 |
|
POWER GRID CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
|
February 24, 2005 |
|
RELIANCE INFOCOMM LIMITED Vs. UNION OF INDIA
|
March 4, 2005 |
|
TATA TELESERVICES LIMITED AND MAHARASHTRA TATA TELESERVICES LTD Vs. BHARAT SANCHAR NIGAM LTD
|
September 9, 2005 |
|
VIDESH SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
April 28, 2005 |
LOGIN