| Case Title | Date |
|---|---|
| BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA | August 10, 2004 |
| BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA | December 13, 2004 |
| BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA | April 21, 2004 |
| BHARAT SANCHAR NIGAM LTD Vs. CELLULAR OPERATORS ASSOCIATION OF INDIA | November 3, 2004 |
| BPL CELLULAR LTD Vs. UNION OF INDIA | March 3, 2004 |
| CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. DEPARTMENT OF TELECOMMUNICATIONS | March 29, 2004 |
| COSMOS LINK NETWORK P LTD Vs. UNION OF INDIA | February 4, 2004 |
| DATA ACCESS INDIA LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED | March 29, 2004 |
| INDUSIND MEDIA AND COMMUNICATIONS LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA | March 15, 2004 |
| INDUSIND MEDIA AND COMMUNICATIONS LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA | August 27, 2004 |
| KARTIC CHUNDHAR AND CO Vs. PRINCIPAL GENERAL MANAGER DEPARTMENT OF TELECOMMUNICATIONS | February 4, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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