AIRCEL DIGILINK INDIA LTD Vs. UNION OF INDIA
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April 23, 2003 |
BHARAT SANCHAR NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
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March 3, 2003 |
BHARAT SANCHAR NIGAM LIMITED AND MAHANAGAR TELEPHONE NIGAM LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
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March 3, 2003 |
BHARTI CELLULAR LIMITED Vs. UNION OF INDIA
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May 23, 2003 |
BPL MOBILE CELLULAR LIMITED Vs. BSNL
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April 1, 2003 |
BPL MOBILE CELLULAR LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA
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May 13, 2003 |
BPL MOBILE CELLULAR LTD Vs. BHARAT SANCHAR NIGAM LTD
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February 17, 2003 |
BPL MOBILE CELLULAR LTD Vs. BHARAT SANCHAR NIGAM LTD
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August 6, 2003 |
C G FAXEMAIL PVT LTD Vs. UNION OF INDIA
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September 8, 2003 |
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. UNION OF INDIA
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September 27, 2003 |
CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. UNION OF INDIA
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August 8, 2003 |
DATA ACCESS INDIA LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
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March 10, 2003 |
RELIANCE TELECOM LIMITED Vs. UNION OF INDIA
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November 14, 2003 |
SHYAM TELELINK LTD Vs. UNION OF INDIA
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April 9, 2003 |
STERLING CELLULAR LIMITED Vs. UNION OF INDIA
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May 21, 2003 |
STERLING CELLULAR LTD Vs. UNION OF INDIA
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May 13, 2003 |
TATA TELESERVICES MAHARASHTRA LTD [FORMERLY HUGHES TELE COM INDIA LTD ] Vs. UNION OF INDIA
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September 12, 2003 |