| Case Title | Date |
|---|---|
| BHARTI CELLULAR LIMITED Vs. UNION OF INDIA | April 24, 2002 |
| BHARTI CELLULAR LIMITED AND STERLING CELLULAR LIMITED Vs. UNION OF INDIA | December 20, 2002 |
| BHARTI TELENET LIMITED Vs. UNION OF INDIA | February 7, 2002 |
| BHARTI TELENET LIMITED Vs. UNION OF INDIA | December 19, 2002 |
| BHARTI TELENET LIMITED Vs. TELECOM REGULATORY AUTHORITY OF INDIA | February 7, 2002 |
| BHARTI TELENET LIMITED Vs. UNION OF INDIA | July 29, 2002 |
| CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. UNION OF INDIA | March 15, 2002 |
| CELLULAR OPERATORS ASSOCIATION OF INDIA Vs. DEPTT OF TELECOMMUNICATION AND DIRECTOR LF LICENSING FINANCE CELL MINISTRY OF COMMUNICATION DEPTT OF TELECOMMUNICATIONS | April 9, 2002 |
| INTERNET SERVICE PROVIDERS ASSOCIATION OF INDIA Vs. UNION OF INDIA | February 7, 2002 |
| KERALA TELECOM CIRCLE PUBLIC TELEPHONE FRENCHISES ASSOCIATION KASARAGOD DISTRICT COMMITTEE Vs. UNION OF INDIA | December 19, 2002 |
| VIDESH SANCHAR NIGAM LTD Vs. TELECOM REGULATORY AUTHORITY OF INDIA | January 29, 2002 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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