Case Title | Date |
---|---|
CHAHAT AGENCIES Vs. DY. COMMISSIONER, COMMERCIAL TAXES | December 26, 2013 |
EAST & WEST TRADING CO Vs. DY. COMMISSIONER, COMMERCIAL TAXES | November 28, 2013 |
IMPRESSION Vs. DEPUTY COMMISSIONER, COMMERCIAL RAGHUNATH BAZAR, TAXES | July 9, 2013 |
PEER PANCHAL TRADERS Vs. DY. COMMISSIONER, COMMERCIAL TAXES | December 24, 2013 |
SASKEN COMMUNICATION TECHNOLOGIES LIMITED Vs. STATE OF KARNATAKA | November 28, 2013 |