ANATECH INSTRUMENTS PVT. LTD. Vs. CTO, SEALDAH CHARGE AND OTHERS
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July 11, 2011 |
ASHOK KUMAR GHOSH Vs. SALES TAX OFFICER, SALT LAKE CHARGE AND OTHERS
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March 4, 2011 |
EARBIS ENGINEERING CO. LTD. AND ANOTHER Vs. DEPUTY COMMISSIONER OF SALES TAX, BALLYGUNGE CHARGE AND ANOTHER
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April 8, 2011 |
MMTC LIMITED Vs. SENIOR JOINT COMMISSIONER AND OTHERS
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April 28, 2011 |
RAJPOOT SUPPLY SYNDICATE Vs. JOINT COMMISSIONER OF SALES TAX AND OTHERS
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March 1, 2011 |
SAMBHU PRASAD AGARWAL Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAX AND OTHERS
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January 28, 2011 |
SHREE BALAJEE UDYOD AND OTHERS Vs. SALES TAX OFFICER, ASANSOL CHARGE AND OTHERS
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April 7, 2011 |
SHREE SHYAM ENTERPRISES Vs. JOINT COMMISSIONER, SALES TAX, BALLY CIRCLE AND OTHERS
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November 29, 2011 |
TADANYA TIMBER TRADING PRIVATE LIMITED Vs. JOINT COMMISSIONER OF SALES TAX, SREERAMPUR CHARGE AND OTHERS
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March 31, 2011 |