AUTO HITECH (P.) LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE AND ORS.
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April 23, 2010 |
ELCOME TECHNOLOGIES PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BUREAU OF INVESTIGATION AND ORS.
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November 25, 2010 |
HIMANKA KUMAR PAUL Vs. ADDL. COMMR., C.T., AND ANR.
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August 13, 2010 |
MANMACHINE INDIA (P) LTD. Vs. PUBLIC RELATION OFFICER/JOINT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
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July 23, 2010 |
NIL KRISHNA TAR PRODUCTS Vs. COMMERCIAL TAXES OFFICER, DURGAPUR CHARGE AND ORS.
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July 16, 2010 |
TECHMA ENGINEERING ENTERPRISES AND ANR. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
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January 15, 2010 |