| Case Title | Date |
|---|---|
| AJOY KUMAR PODDAR Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES, KHARAGPUR RANGE AND ORS. | January 9, 2009 |
| NARENDRA KUMAR AGARWAL Vs. ACST, RAJAKATRA CHARGE AND ORS. | January 4, 2009 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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