| Case Title | Date |
|---|---|
| AUTOMOTIVE COACHES AND COMPONENTS LTD. AND ORS. Vs. COMMERCIAL TAX OFFICER AND ORS. | April 28, 2003 |
| HINDUSTAN PAPER PRODUCTS Vs. COMMERCIAL TAX OFFICER-II | September 23, 2003 |
| HINDUSTAN PAPER PRODUCTS AND ANR. Vs. COMMERCIAL TAX OFFICER-II AND ANR. | December 17, 2003 |
| HINDUSTHAN WIRES LIMITED Vs. A.C.C.T. AND ORS. | December 5, 2003 |
| IQRA TRADERS Vs. STATE OF TAMIL NADU | April 9, 2003 |
| MAHENDRA SARUP BANSAL Vs. C.T.O. AND ORS. | September 19, 2003 |
| MPL CARS LIMITED Vs. COMMERCIAL TAX OFFICER | April 30, 2003 |
| S.M. PARSIA AND CO. Vs. CTO/ULTADANGA CHARGE AND ORS. | July 11, 2003 |
| SAGA INSTRUMENTS Vs. C.T.O., COLLEGE STREET CHARGE AND ORS. | August 8, 2003 |
| SOUTH INDIA TANNERS AND DEALERS ASSOCIATION Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (C.T.) AND ORS. | April 4, 2003 |
| SUN PAPER MILL LTD. Vs. STATE OF TAMIL NADU | March 28, 2003 |
| TIGER STEEL ENGINEERING (INDIA) PVT. LTD. Vs. COMMERCIAL TAX OFFICER AND ANR. | August 13, 2003 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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