| Case Title | Date |
|---|---|
| GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD. Vs. ACCT/CORPORATE DIVISION AND ORS. | March 15, 2002 |
| GREAT EASTERN STORES PVT. LTD. Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD AND ORS. | February 28, 2002 |
| GURUDAYAL GANGABUX PVT. LTD. Vs. C.C.T. AND ORS. | April 26, 2002 |
| LALIT KUMAR JAIN Vs. CTO/CENTRAL SECTION AND ORS. | March 8, 2002 |
| NAVANA PRINTING WORKS PVT. LTD. AND ANR. Vs. C.T.O., BOWBAZAR CHARGE AND ORS. | February 1, 2002 |
| PRABHU KUMAR GUPTA Vs. ACCT/CENTRAL SECTION AND ORS. | January 25, 2002 |
| RAM PROKASH ARORA Vs. C.T.O., NETAJI SUBHAS CHARGE | November 12, 2002 |
| RUCHI INFRASTRUCTURE LIMITED Vs. ACCT/CENTRAL SECTION AND ORS. | February 22, 2002 |
| SAMADHAN MERCANTILE PVT. LTD. Vs. COMMERCIAL TAX OFFICER AND ORS. | April 19, 2002 |
| SETHIA OILS LIMITED Vs. ACCT/POSTA BAZAR CHARGE AND ORS. | March 13, 2002 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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