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ABG HEAVY INDUSTRIES LTD. Vs. SALES TAX APPELLATE TRIBUNAL, ADDITIONAL BENCH AND ANR.
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April 30, 2001 |
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ANNAI FLOUR MILLS (P) LIMITED Vs. COMMERCIAL TAX OFFICER AND ORS.
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April 4, 2001 |
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DEPUTY COMMISSIONER (CT), CHENNAI (NORTH) DIVISION Vs. JOLITE ENGINEERING WORKS
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April 18, 2001 |
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JUNEJAS DELHI CALCUTTA CARRIERS AND ANR. Vs. CCT AND ORS.
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May 17, 2001 |
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SAGA INSTRUMENTS Vs. C.T.O., COLLEGE STREET CHARGE AND ORS.
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February 15, 2001 |
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SARIAM TEA SEED GARDEN AND ANR. Vs. C.T.O., SILIGURI CHARGE AND ORS.
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July 5, 2001 |
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SOVAVITA TEA SEED GARDEN AND ANR. Vs. COMMERCIAL TAX OFFICER, SILIGURI CHARGE AND ORS.
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July 5, 2001 |
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SRI JAGDISH PRASAD SHARMA Vs. C.T.O./DURGAPUR RANGE AND ORS.
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December 14, 2001 |
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SRI OM PRAKASH DARUKA Vs. COMMERCIAL TAX OFFICER, ASANSOL CHARGE AND ORS.
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September 19, 2001 |
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SRI RAJESH KUMAR TIBAREWALA Vs. C.T.O., LYONS RANGE CHARGE AND ORS.
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August 17, 2001 |
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THE FEDERAL BANK LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER
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April 3, 2001 |
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V.J. SURAIYA Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAXES AND ORS.
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September 14, 2001 |
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