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ARUNA ESTATES PVT. LTD. (RENAMED AS PARK HOTEL PVT. LTD.) AND ANR. AND Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES AND ORS.
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February 18, 2000 |
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BENGAL FERRO ALLOY AND STEEL LTD. Vs. CERTIFICATE OFFICER AND ORS.
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December 14, 2000 |
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EASTERN GASES LTD. AND ANR. Vs. COMMERCIAL TAX OFFICER, DURGAPUR CHARGE AND ORS.
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September 22, 2000 |
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GANGORRI SUPPLY Vs. COMMERCIAL TAX OFFICER, DURGAPUR RANGE AND ORS.
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November 24, 2000 |
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IDEAL METAL INDUSTRIES PVT. LTD. AND ANR. Vs. C.C.T. AND ORS.
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September 21, 2000 |
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INDURE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
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February 11, 2000 |
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K.K. MARBLES Vs. STATE OF TAMIL NADU
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August 1, 2000 |
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KODAL INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU
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September 14, 2000 |
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MANISH JALAN Vs. COMMERCIAL TAX OFFICER, CENTRAL SECTION AND ORS.
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February 24, 2000 |
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PREMIER POLY SACKS (P) LTD. Vs. ASSISTANT COMMISSIONER (CT) AND ANR.
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April 17, 2000 |
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RABINDRA NATH BERA Vs. STATE OF WEST BENGAL AND ORS.
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November 1, 2000 |
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SUNDARAM FINANCE LIMITED AND ANR. Vs. SECRETARY TO GOVERNMENT (CT) AND ORS.
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July 5, 2000 |
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