| Case Title | Date |
|---|---|
| BARINDRANATH CHOWDHURY Vs. COMMERCIAL TAX OFFICER, HOWRAH RAILWAY AND ORS. | July 21, 1999 |
| DIAMOND ELECTRICALS Vs. STATE OF TAMIL NADU | September 24, 1999 |
| KESHAR CHAND PADIA AND ANR. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS. | October 7, 1999 |
| MAHINDER SARUP BANSAL Vs. DY. C.C.T. AND ORS. | July 9, 1999 |
| NALVAR PROVISION STORES Vs. STATE OF TAMIL NADU | December 22, 1999 |
| NOBLE WATCH COMPANY AND ANR. Vs. STATE OF WEST BENGAL AND ORS. | May 19, 1999 |
| RAZACK TRADING CO. Vs. STATE OF TAMIL NADU | February 2, 1999 |
| SHAW WALLACE GELATINES LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS. | December 15, 1999 |
| SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD. AND ANR. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES AND ORS. | June 23, 1999 |
| STATE OF TAMIL NADU Vs. MADRAS PACK MARINE | December 20, 1999 |
| SUNDARAM INDUSTRIES LIMITED Vs. STATE OF TAMIL NADU | November 12, 1999 |
| V. GUARD INDUSTRIES LTD. Vs. SALES TAX APPELLATE TRIBUNAL (ADDL. BENCH) | December 20, 1999 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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