|
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. HINDUSTAN GRANITE
|
January 1, 1998 |
|
DELTA JUTE AND INDUSTRIES LIMITED AND ANR. Vs. COMMERCIAL TAX OFFICER AND ORS.
|
August 11, 1998 |
|
EAST BAY FISHERIES AND ANR. Vs. STATE OF TAMIL NADU
|
November 17, 1998 |
|
H AND K ROLLING MILL ENGINEERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
September 15, 1998 |
|
INDIAN HUME PIPE CO. LTD. Vs. COMMERCIAL TAX OFFICER AND ANR.
|
November 9, 1998 |
|
INTERNATIONAL TRADES CORPORATION AND ANR. Vs. WEST BENGAL COMMERCIAL TAXES APPELLATE AND REVISIONAL BOARD AND ORS.
|
September 25, 1998 |
|
LEELADHAR BIYANI AND SONS Vs. COMMERCIAL TAXES OFFICER, ANTI-EVASION
|
April 15, 1998 |
|
MADHU JAYANTI INTERNATIONAL LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
September 12, 1998 |
|
PRABHUNATH SHARMA Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
September 2, 1998 |
|
SMITH KLINE BEECHAM CONSUMER HEALTHCARE LTD. AND ANR. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND ORS.
|
August 18, 1998 |
LOGIN