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ANTARTICA LTD. Vs. JOINT COMMISSIONER OF SALES TAX, MANICKTALA CHARGE AND OTHERS
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July 22, 2010 |
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ANVIL INVESTMENT (PVT.) LTD. AND ANOTHER Vs. ACCT, SPECIAL CELL AND OTHERS
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July 9, 2010 |
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ARORA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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February 8, 2010 |
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ARUL MURUGAN TRADERS Vs. STATE OF ANDHRA PRADESH
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April 29, 2010 |
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BHAITACHARJEE PHARMACEUTICALS & CO. LTD. AND ANOTHER Vs. ACST, CORPORATE DIVISION, KOLKATA AND OTHERS
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April 28, 2010 |
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BHARTI AIRTEL LIMITED AND ANR. Vs. ASSISTANT COMMISSIONER OF SALES TAX, SALT LAKE CHARGE AND ORS.
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April 23, 2010 |
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BUILDERS ASSOCIATION OF INDIA AND ANR. Vs. STATE OF WEST BENGAL AND ANR.
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February 25, 2010 |
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DEBABRATA ROY CHOUDHURY AND ANOTHER Vs. SALES TAX OFFICER, BURDWAN CHARGE AND OTHERS
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September 28, 2010 |
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DENZONG WINES (PVT.) LTD. AND ANOTHER Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAXES, SILIGURI CIRCLE AND ANOTHER
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September 24, 2010 |
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DHARAMPAL SATYAPAL LIMITED1 Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BELIAGHATA, KOLKATA AND OTHERS
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January 15, 2010 |
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EVER BRIGHT PLASTIC WORKS AND ANOTHER Vs. COMMISSIONER OF SALES TAX AND ANOTHER
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March 26, 2010 |
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FROSTEES EXPORTS (INDIA) PVT. LTD. Vs. DCCT, CORPORATE DIVISION, KOLKATA AND OTHERS
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April 23, 2010 |
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G.D. PHARMACEUTICALS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND OTHERS
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December 24, 2010 |
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GANGADHARA INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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January 11, 2010 |
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GARDEN REACH SHIP BUILDERS AND ENGINEERS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION, KOLKATA AND OTHERS
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November 11, 2010 |
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GODREJ INDUSTRIES LIMITED Vs. STATE OF WEST BENGAL AND OTHERS
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April 28, 2010 |
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HAHNEMANN PUBLISHING CO. PVT. LTD.1 Vs. STATE OF WEST BENGAL
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July 2, 2010 |
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HASSAN TANNERY Vs. STATE OF ANDHRA PRADESH
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June 18, 2010 |
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HIGHWAY MOVERS Vs. S.T.O., CHICHIRA CHECK-POST AND OTHERS
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November 18, 2010 |
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I.E. IMPEX (P.) LTD. Vs. SALES TAX OFFICER, BHOWANIPUR CHARGE AND OTHERS
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July 2, 2010 |
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JINDAL (INDIA) LTD. Vs. SR. JT. COMMR., C.T., CORPORATE DIVISION, KOLKATA-15 AND ORS.
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November 26, 2010 |
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K.G. HOSPITAL DIET CANTEEN Vs. STATE OF ANDHRA PRADESH
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June 18, 2010 |
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KARKHANA ZINDA TILISMATH Vs. STATE OF ANDHRA PRADESH
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February 5, 2010 |
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LAKSHMI PROCON LIMITED Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAX, CHOWRINGHEE CIRCLE AND OTHERS
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November 23, 2010 |
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LALIT KUMAR MOHTA Vs. SALES TAX OFFICER, PURULIA RANGE AND OTHERS
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July 22, 2010 |
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LAWRENCE AND MAYO (INDIA) PVT. LTD. Vs. S.T.O., BUREAU OF INVESTIGATION AND OTHERS
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December 23, 2010 |
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LISTEN LIGHTS Vs. STATE OF ANDHRA PRADESH
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July 7, 2010 |
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MAYUR JHUNJHUNWALA Vs. TRO AND ANOTHER
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November 10, 2010 |
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NAGARJUNA FERTILIZERS CHEMICALS LTD. Vs. A.C.C.T., CORPORATE DIVISION AND OTHERS
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April 9, 2010 |
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NUTRINE CONFECTIONARY COMPANY (P) LTD. Vs. STATE OF ANDHRA PRADESH
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March 31, 2010 |
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PATEL ENGINEERING LIMITED Vs. STATE OF ANDHRA PRADESH
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June 30, 2010 |
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PELICAN EQUIPMENTS PVT. LTD. Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES, KOLKATA (SOUTH CIRCLE) AND OTHERS
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September 28, 2010 |
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PRABHASH CHAND JAIN Vs. ACCT, CENTRAL SECTION, KOLKATA AND ANOTHER
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April 16, 2010 |
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QUALITY CARE INDIA LTD. Vs. STATE OF ANDHRA PRADESH
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April 9, 2010 |
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RANISATI CEMENT WORKS P. LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX, SPECIAL CELL, KOLKATA AND OTHERS
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September 16, 2010 |
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SANTOSH KUMAR CHOWDHURY AND ANOTHER Vs. SENIOR JOINT COMMISSIONER OF COMMERCIAL TAXES, ASANSOL CIRCLE AND ANOTHER
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February 26, 2010 |
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SHALIMAR AGRO TECH PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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April 29, 2010 |
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SHIV SANKAR LOHIA Vs. SALES TAX OFFICER, JORABAGAN CHARGE AND ORS.
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July 30, 2010 |
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SMT. ASIMA HAZRA Vs. COMMISSIONER OF SALES TAX WEST BENGAL AND ANR.
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June 11, 2010 |
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SMT. SUNITA LAKHOTIA Vs. SALES TAX OFFICER, COOCHBEHAR CHARGE AND ORS.
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August 13, 2010 |
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SRI KRISHNA ENTERPRISES Vs. COMMERCIAL TAX OFFICER, ASANSOL CHARGE AND OTHERS
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September 30, 2010 |
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SRI SAI MARKETING Vs. STATE OF ANDHRA PRADESH
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June 14, 2010 |
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SUGUNA POULTRY FARM LIMITED Vs. STATE OF ANDHRA PRADESH
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May 15, 2010 |
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SUNIL KUMAR AGARWALA Vs. JOINT COMMISSIONER OF SALES TAX AND OTHERS
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September 14, 2010 |
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SUPREME INDUSTRIES LTD. Vs. JOINT COMMISSIONER OF SALES TAX, SPECIAL CELL AND OTHERS
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August 6, 2010 |
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TECUMSEH PRODUCTS INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
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April 30, 2010 |
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TRIMURTI INDUSTRIES LIMITED AND ANOTHER Vs. STO AND OTHERS
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June 30, 2010 |
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USHA CORPORATION LTD. Vs. STO, PARK STREET CHARGE AND OTHERS
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July 23, 2010 |
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VENKATA RAMANA STONE CRUSHERS COMPANY Vs. STATE OF ANDHRA PRADESH
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September 28, 2010 |
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ZAMEERUL HASAN Vs. ACCT, COLOOTOLA CHARGE AND OTHERS
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November 9, 2010 |