A.K. PAPER PRODUCTS (P) LIMITED Vs. STATE OF ANDHRA PRADESH
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March 3, 2009 |
A.L. IRON AND STEELS PVT. LTD. AND ANR. Vs. SALES TAX OFFICER AND ANR.
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February 25, 2009 |
AMPOWER EQUIPMENT Vs. STATE OF ANDHRA PRADESH
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January 30, 2009 |
ANAB-E-SHAHI WINES AND DISTILLERIES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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March 31, 2009 |
ANAND CINE SERVICE Vs. STATE OF ANDHRA PRADESH
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April 1, 2009 |
ASIAN BIO-CHEMICALS Vs. STATE OF ANDHRA PRADESH
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March 13, 2009 |
BEST FOOTWEAR Vs. STATE OF ANDHRA PRADESH
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June 25, 2009 |
CAL-COX SYNDICATE (P) LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES AND ANR.
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April 1, 2009 |
CHAND AUCTION HALL Vs. STATE OF ANDHRA PRADESH
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August 3, 2009 |
DHARMAPURI DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. STATE OF TAMIL NADU AND ORS.
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July 23, 2009 |
DR. REDDYS LABORATORIES LIMITED Vs. STATE OF ANDHRA PRADESH
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June 1, 2009 |
ECC TRADING LIMITED Vs. STATE OF ANDHRA PRADESH
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July 7, 2009 |
FOOD WORLD, SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
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September 25, 2009 |
GOEL BROTHERS AND RAJESH AGARWAL Vs. WEST BENGAL SALES TAX SETTLEMENT COMMISSION AND ORS.
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May 14, 2009 |
GRAIN PROCESSING INDUSTRIES (INDIA) PVT. LTD. Vs. COMMERCIAL TAX OFFICER, STRAND ROAD CHARGES AND ORS.
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February 6, 2009 |
HINDUSTAN UNILEVER LIMITED Vs. STATE OF ANDHRA PRADESH
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October 21, 2009 |
HINDUSTAN UNILEVER LIMITED Vs. STATE OF ANDHRA PRADESH
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March 3, 2009 |
HINDUSTAN UNILEVER LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAX, CORPORATE DIVISION AND ORS.
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December 24, 2009 |
HOWRAH TAX PAYERS ASSOCIATION Vs. GOVERNMENT OF WEST BENGAL AND ANR.
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March 30, 2009 |
HYDERABAD AGRICULTURAL COOPERATIVE ASSOCIATION LIMITED Vs. STATE OF ANDHRA PRADESH
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February 24, 2009 |
INDIAN AIRLINES STAFF CANTEEN Vs. STATE OF ANDHRA PRADESH
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July 8, 2009 |
ITC BHADRACHALAM PAPER BOARDS LIMITED Vs. STATE OF ANDHRA PRADESH
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January 19, 2009 |
J.K. HELENE CURTIS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION WEST BENGAL AND ORS.
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April 24, 2009 |
JAY PROKASH CHOWHAN Vs. SALES TAX OFFICER, PHANSIDEWA MORE CHECK-POST AND ORS.
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January 30, 2009 |
KAKATI KARSHAK INDUSTRIES (P) LIMITED Vs. STATE OF ANDHRA PRADESH
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February 26, 2009 |
KALA TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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January 6, 2009 |
KRISHNA PADA PODDAR Vs. ASSISTANT SALES TAX OFFICER, SILIGURI RANGE AND ORS.
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February 6, 2009 |
M.S.M. DISCOVERY PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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September 23, 2009 |
MAGNA PROJECTS (P) LTD. Vs. COMMERCIAL TAX OFFICER, RAJAKATRA CHARGE AND ORS.
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March 25, 2009 |
MAHENDRA MEDICALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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April 8, 2009 |
MALLAIAH AND SONS EDIBLE OILS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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February 20, 2009 |
MAMONI INDUSTRIES AND ANR. Vs. COMMERCIAL TAX OFFICER, BP/CHARGE AND ORS.
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January 20, 2009 |
NAND KISHORE GARG Vs. SALES TAX OFFICER, JORABAGAN CHARGE AND ORS.
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September 7, 2009 |
NURSING VANIJYA PVT. LTD. AND ANR. Vs. SALES TAX OFFICER AND ANR.
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December 4, 2009 |
NUTRINE MARKETING PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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June 2, 2009 |
PATEL ENGINEERING COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
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June 1, 2009 |
PRABIR RANJAN ROY Vs. COMMERCIAL TAX OFFICER AND ORS.
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May 5, 2009 |
RAMA EPS PRODUCTS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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December 3, 2009 |
S.R.C. CONSTRUCTIONS (P) LTD. Vs. STATE OF ANDHRA PRADESH
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January 19, 2009 |
SAINT GOBAIN SEKURIT INDIA LTD. Vs. STATE OF ANDHRA PRADESH
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February 6, 2009 |
SALZIGITTER HYDRAULICS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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February 18, 2009 |
SHRI SHAKTI LPG LIMITED Vs. STATE OF ANDHRA PRADESH
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June 15, 2009 |
SRI RAMESH KUMAR MEHRA AND ANR. Vs. COMMERCIAL TAX OFFICER AND ORS.
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November 20, 2009 |
SRI VENKATESWARA COOPERATIVE SUGAR FACTORY LTD. Vs. STATE OF ANDHRA PRADESH
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January 22, 2009 |
SRI VENKATESWARA STEEL INDUSTRIES Vs. STATE OF TAMIL NADU AND ORS.
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June 29, 2009 |
SRIDHARI SHARMA Vs. SALES TAX OFFICER, BOWBAZAR CHARGE AND ORS.
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January 7, 2009 |
SRIRAM & COMPANY Vs. STATE OF ANDHRA PRADESH
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January 29, 2009 |
T.V.S. FINANCE LIMITED Vs. STATE OF ANDHRA PRADESH
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August 10, 2009 |
TAJ RESIDENCY (PRESENTLY TAJ BANJARA) Vs. STATE OF ANDHRA PRADESH
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June 1, 2009 |
UNITED BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH
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May 1, 2009 |
ZUARI CEMENTS LIMITED Vs. STATE OF ANDHRA PRADESH
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July 7, 2009 |