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A.K. DIAGNOSTICS LTD. Vs. STATE OF ANDHRA PRADESH
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December 8, 2008 |
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A.P. CO-OPERATIVE OIL SEEDS FEDERATION LIMITED Vs. STATE OF ANDHRA PRADESH
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November 20, 2008 |
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A.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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September 5, 2008 |
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A.P. STATE ELECTRICITY BOARD Vs. STATE OF ANDHRA PRADESH
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April 2, 2008 |
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AJIT SINGH Vs. ASSISTANT SALES TAX OFFICER AND ORS.
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December 5, 2008 |
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AL-KABEER EXPORTS LIMITED Vs. STATE OF ANDHRA PRADESH
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July 22, 2008 |
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ALLEN HOMEO AND HERBAL PRODUCTS LIMITED Vs. STATE OF ANDHRA PRADESH
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September 16, 2008 |
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ALOKE PATRA AND ANR. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.
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June 11, 2008 |
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ANDHRA ENGINEERING CORPORATION Vs. STATE OF ANDHRA PRADESH
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July 2, 2008 |
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ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. STATE OF ANDHRA PRADESH
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October 24, 2008 |
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ASHWINI HOMEO PHARMACY Vs. STATE OF ANDHRA PRADESH
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November 17, 2008 |
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ASIT BARAN GHOSH Vs. SALES TAX OFFICER AND ORS.
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July 18, 2008 |
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ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF ANDHRA PRADESH
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October 24, 2008 |
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ASSOCIATED CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH
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March 26, 2008 |
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ASTHA TEXTILES COMPANY LTD. Vs. STATE OF ANDHRA PRADESH
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September 15, 2008 |
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BALAJI RATANLAL MITAI BHANDAR Vs. STATE OF ANDHRA PRADESH
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June 23, 2008 |
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BENGAL CEMENT CO. LTD. Vs. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS.
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June 12, 2008 |
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BHAGYALAKSHMI VEGETABLE PRODUCTS LTD. Vs. STATE OF ANDHRA PRADESH
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November 3, 2008 |
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BHARAT DYNAMICS LIMITED Vs. STATE OF ANDHRA PRADESH
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July 22, 2008 |
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BHARAT HEAVY ELECTRICALS LTD. Vs. STATE OF ANDHRA PRADESH
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August 21, 2008 |
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BINJUSARIA METAL BOX COMPANY Vs. STATE OF ANDHRA PRADESH
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November 7, 2008 |
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CARGIL INDIA (P) LTD. Vs. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS.
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April 3, 2008 |
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CHAITANYA ELECTRICALS Vs. STATE OF ANDHRA PRADESH
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March 17, 2008 |
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COLGATE-PALMOLIVE (INDIA) LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, CORPORATE DIVISION AND ORS.
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May 2, 2008 |
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COMFORT LINE SYSTEMS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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August 22, 2008 |
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CROWN ESSENTIAL OIL CO. Vs. STATE OF ANDHRA PRADESH
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August 4, 2008 |
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DENZONG WINES (PVT.) LTD. AND ANOTHER Vs. DEPUTY COMMISSIONER OF SALES TAX, SILIGURI CIRCLE AND OTHERS
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December 23, 2008 |
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DIAMOND FREIGHT CARRIERS Vs. STATE OF ANDHRA PRADESH
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September 5, 2008 |
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ELGITREAD (INDIA) LIMITED Vs. STATE OF ANDHRA PRADESH
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July 15, 2008 |
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EVEREADY INDUSTRIES INDIA LTD. Vs. STATE OF ANDHRA PRADESH
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November 7, 2008 |
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F.S. ENTERPRISES (P) LTD. Vs. STATE OF ANDHRA PRADESH
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September 24, 2008 |
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GANGA INDUSTRIAL CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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October 23, 2008 |
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GEOFFREY MANNERS & COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
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March 31, 2008 |
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GOODYEAR INDIA LIMITED Vs. C.C.T. AND ORS.
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November 6, 2008 |
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HEINZ INDIA PVT. LIMITED Vs. STATE OF ANDHRA PRADESH
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June 24, 2008 |
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HINDUSTAN AERONAUTICS LTD. Vs. STATE OF ANDHRA PRADESH
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December 31, 2008 |
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HINDUSTAN LEVER LIMITED Vs. STATE OF ANDHRA PRADESH
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November 24, 2008 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
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February 4, 2008 |
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HINDUSTHAN ZINC LIMITED Vs. STATE OF ANDHRA PRADESH
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June 23, 2008 |
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ICICI LIMITED Vs. STATE OF ANDHRA PRADESH
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February 26, 2008 |
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INDIA POTTERIES LIMITED AND ANR. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, TALTALA CHARGE AND ORS.
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December 18, 2008 |
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JASPER INDUSTRIES (P) LTD. Vs. STATE OF ANDHRA PRADESH
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February 15, 2008 |
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JSK MARKETING PRIVATE LTD. AND ANR. Vs. SALES TAX OFFICER, SILIGURI RANGE AND ORS.
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April 30, 2008 |
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KAUSAR INDIA LTD. AND ANR. Vs. SALES TAX OFFICER AND ORS.
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August 29, 2008 |
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KISHOREBHAI KALIDAS PATEL AND CO. Vs. STATE OF ANDHRA PRADESH
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June 24, 2008 |
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KMC CONSTRUCTION LIMITED Vs. STATE OF ANDHRA PRADESH
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October 15, 2008 |
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LAXMI DURGA GRANITES LTD. Vs. STATE OF ANDHRA PRADESH
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September 25, 2008 |
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LIMRA DOCTOR FEEDS Vs. STATE OF ANDHRA PRADESH
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January 7, 2008 |
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MADAN LAL GOEL Vs. COMMERCIAL TAX OFFICER AND ORS.
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January 18, 2008 |
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MAHAVEER ENTERPRISES LIMITED Vs. STATE OF ANDHRA PRADESH
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February 7, 2008 |
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MARBLE AND TILES TRADERS ASSOCIATION OF SILIGURI Vs. CTO SILIGURI CHARGE
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January 9, 2008 |
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MARUTHI TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
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January 7, 2008 |
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MICRO RAJ ELECTRONICS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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June 7, 2008 |
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MODI XEROX LIMITED Vs. STATE OF ANDHRA PRADESH
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January 8, 2008 |
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NARESH INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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February 4, 2008 |
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NARESH KUMAR JALAN Vs. COMMERCIAL TAX OFFICER, CHANDNEY CHAWK CHARGE AND ORS.
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December 11, 2008 |
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NATIONAL GLASS TRADERS Vs. STATE OF ANDHRA PRADESH
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July 29, 2008 |
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NEW TECH SERVICES (P) LIMITED Vs. STATE OF ANDHRA PRADESH
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January 28, 2008 |
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NUTRINE CONFECTIONARY CO. LTD. Vs. STATE OF ANDHRA PRADESH
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November 24, 2008 |
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PANKAJ GUPTA Vs. SALES TAX OFFICER, SILIGURI RANGE AND ANR.
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July 17, 2008 |
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PRAGATHI STRAW BOARDS PVT. LTD. Vs. ESTATE OF ANDHRA PRADESH
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May 17, 2008 |
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PRAHLAD RAI KHELAWAT Vs. SALES TAX OFFICER AND ORS.
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April 17, 2008 |
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PRAMOD KUMAR AGARWAL (SARAF) Vs. COMMERCIAL TAX OFFICER, SILIGURI CHARGE AND ORS.
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April 18, 2008 |
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PRASHANT MILAN (P) LTD. AND ANR. Vs. COMMISSIONER OF SALES TAX AND ANR.
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May 9, 2008 |
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PREMIER DIESEL PVT. LTD. Vs. COMMISSIONER OF SALES TAX
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September 5, 2008 |
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RAJ KUMAR MADHOGARIA Vs. COMMERCIAL TAX OFFICER, SALKIA CHARGE AND ORS.
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September 5, 2008 |
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ROXY STEEL RE-ROLLING MILL Vs. STATE OF ANDHRA PRADESH
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November 19, 2008 |
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RUBBER (INDIA) PRODUCTS Vs. STATE OF ANDHRA PRADESH
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May 17, 2008 |
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S.S. ORGANICS LIMITED Vs. STATE OF ANDHRA PRADESH
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May 5, 2008 |
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SHIV STEEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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July 3, 2008 |
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SHRIRAM REFRIGERATION INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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June 7, 2008 |
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SIDDHARTHA ENGINEERING INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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August 21, 2008 |
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SILPA FLOORING SUPER MARKET Vs. STATE OF ANDHRA PRADESH
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September 19, 2008 |
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SRI MATHA VYSHNAVI COLD STORAGE (P) LTD. Vs. STATE OF ANDHRA PRADESH
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August 28, 2008 |
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SRI PADMAVATHI VENKATARAMANA TRADERS Vs. STATE OF ANDHRA PRADESH
|
February 6, 2008 |
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SRINIVASA LITHOGRAPHICS Vs. STATE OF ANDHRA PRADESH
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July 28, 2008 |
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SUJIT KUMAR DATTA Vs. COMMERCIAL TAX OFFICER, STRAND ROAD CHARGE AND ORS.
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July 11, 2008 |
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SUPER CASETTEE INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
|
May 15, 2008 |
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SURYAVANSHI SPINNING MILLS LTD. Vs. STATE OF ANDHRA PRADESH
|
October 1, 2008 |
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SWASTIC TRADING CORPORATION Vs. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS.
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January 16, 2008 |
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SYSTEMIC MINERALS (P) LTD. Vs. STATE OF ANDHRA PRADESH
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August 21, 2008 |
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TURBOMACHINERY WORKS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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January 28, 2008 |
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U.P. STATE BRIDGE CORPORATION Vs. STATE OF ANDHRA PRADESH
|
May 17, 2008 |
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ULTRA TECH CEMENT LIMITED AND ANR. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KHARAGPUR RANGE AND ORS.
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January 25, 2008 |
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UNIQUE BODY BUILDERS Vs. STATE OF ANDHRA PRADESH
|
June 23, 2008 |
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VASAVI GENERAL STORES Vs. STATE OF ANDHRA PRADESH
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July 22, 2008 |
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VENKATESWARA HATCHERIES LTD. Vs. STATE OF ANDHRA PRADESH
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September 22, 2008 |
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VIEWTECH IMAGING SYSTEMS Vs. STATE OF ANDHRA PRADESH
|
July 31, 2008 |
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VIJAYA JEWELLERS & GEMS Vs. STATE OF ANDHRA PRADESH
|
February 4, 2008 |
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VINAYAKA STEELS LTD. Vs. STATE OF ANDHRA PRADESH
|
July 22, 2008 |
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VIPUL TRADERS Vs. STATE OF ANDHRA PRADESH
|
January 7, 2008 |
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YESWANTH TRADERS Vs. STATE OF ANDHRA PRADESH
|
February 5, 2008 |
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ZUVARI CEMENT LTD. Vs. STATE OF ANDHRA PRADESH
|
November 24, 2008 |
LOGIN