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A.V. THOMAS INDUSTRIAL PRODUCTS LTD. Vs. STATE OF ANDHRA PRADESH
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June 21, 2007 |
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ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. STATE OF ANDHRA PRADESH
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November 8, 2007 |
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ANKIT PACKAGING LTD. Vs. STATE OF ANDHRA PRADESH
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June 21, 2007 |
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BHARAT COCO COLA SOUTH EAST PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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October 17, 2007 |
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BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
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November 8, 2007 |
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BHOORATNAM & COMPANY Vs. STATE OF ANDHRA PRADESH
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July 13, 2007 |
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BLUE DART AVIATION LTD. AND ANR. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES AND ORS.
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October 4, 2007 |
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C. DHANPAUL CHETTY AND SONS Vs. STATE OF ANDHRA PRADESH
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November 15, 2007 |
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CARRIER AIRCON LTD. Vs. STATE OF ANDHRA PRADESH
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September 3, 2007 |
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CENTURY CEMENT Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KHARAGPUR RANGE AND ORS.
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July 17, 2007 |
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CHANDRA TRADERS Vs. STATE OF ANDHRA PRADESH
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September 28, 2007 |
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COMPUTER VISION LABS (INDIA) LIMITED Vs. STATE OF ANDHRA PRADESH
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November 26, 2007 |
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CORDIAL ENGINEERS Vs. STATE OF ANDHRA PRADESH
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February 26, 2007 |
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DAYAL WOOD WORKS Vs. STATE OF ANDHRA PRADESH
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April 4, 2007 |
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DECCAN CEMENTS LIMITED Vs. STATE OF ANDHRA PRADESH
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November 8, 2007 |
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DEEPAK AND COMPANY Vs. STATE OF ANDHRA PRADESH
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November 8, 2007 |
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DINESH FIBRE GLASS INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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December 11, 2007 |
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ELGI FINANCE LIMITED Vs. STATE OF ANDHRA PRADESH
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December 11, 2007 |
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GANESH WHEAT PRODUCTS PVT LTD Vs. ACTO CHICHIRA CHECK POST
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April 4, 2007 |
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GAYATHRI CLOTH & GENERAL STORES Vs. STATE OF ANDHRA PRADESH
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June 25, 2007 |
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GRASIM INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
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November 8, 2007 |
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GULSHAN TRADERS Vs. STATE OF ANDHRA PRADESH
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November 26, 2007 |
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HEERALAL PRABHURAM AND COMPANY Vs. STATE OF ANDHRA PRADESH
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November 26, 2007 |
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HINDUSTAN LEVER LTD. Vs. STATE OF ANDHRA PRADESH
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April 3, 2007 |
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INDIAN COMMERCE & INDUSTRIES COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
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November 30, 2007 |
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JAGDISH COMMERCIAL CORPORATION Vs. STATE OF ANDHRA PRADESH
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August 24, 2007 |
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JALAN HI MECH LIMITED Vs. CTO LYONS RANGE CHARGE
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June 15, 2007 |
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KLEN AND MARSHALLS MANUFACTURES & EXPORTERS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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April 1, 2007 |
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KRISHNA KUMAR MANTRI Vs. ASSISTANT SALES TAX OFFICER AND ORS.
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February 20, 2007 |
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KWALITY SALES AND SERVICES (P) LIMITED Vs. STATE OF ANDHRA PRADESH
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November 26, 2007 |
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LAKSHMI VENKATA SESHA SAI OIL COMPANY Vs. STATE OF ANDHRA PRADESH
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November 27, 2007 |
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LANCO CONSTRUCTIONS LIMITED Vs. STATE OF ANDHRA PRADESH
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December 17, 2007 |
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MANAS DUTTA Vs. ACST
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February 7, 2007 |
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MASQATI DAIRY PRODUCTS Vs. STATE OF ANDHRA PRADESH
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January 23, 2007 |
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NARSINGH COMMODITIES PVT LTD Vs. A C S T JORABAGAN CHARGE
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August 9, 2007 |
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NAVYA COTTON INDUSTRIES Vs. STATE OF ANDHRA PRADESH
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April 23, 2007 |
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NFC CANTEEN MANAGING COMMITTEE Vs. STATE OF ANDHRA PRADESH
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May 1, 2007 |
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P.D. PRASAD AND SONS PVT. LTD. AND ANR. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KHARAGPUR RANGE AND ORS.
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March 30, 2007 |
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P.M. STRIPS LIMITED Vs. STATE OF ANDHRA PRADESH
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June 25, 2007 |
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PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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July 4, 2007 |
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PRIYADARSHINI CEMENT LIMITED Vs. STATE OF ANDHRA PRADESH
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January 29, 2007 |
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RADHIKA ELECTROCAST (P) LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, LYONS RANGE AND ORS.
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October 16, 2007 |
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RATNA POLYMERS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
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October 31, 2007 |
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RAYALASEEMA TIN & METAL CONTAINERS Vs. STATE OF ANDHRA PRADESH
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July 25, 2007 |
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REACTIVE METALS OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
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April 24, 2007 |
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RECKITT BENCKISER (INDIA) LTD. Vs. STATE OF ANDHRA PRADESH
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May 1, 2007 |
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RENU COLOUR COMPANY Vs. STATE OF ANDHRA PRADESH
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March 26, 2007 |
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RUSTAM ALI Vs. S T O DUBURDIH CHECK POST
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May 17, 2007 |
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S & S ENTERPRISES Vs. STATE OF ANDHRA PRADESH
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March 2, 2007 |
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S.V. POLYMERS (P) LIMITED Vs. STATE OF ANDHRA PRADESH
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February 6, 2007 |
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SAHA SHIPPING AGENCY Vs. A C C T CENTRAL SECTION
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January 19, 2007 |
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SAI ORCHARDS Vs. STATE OF ANDHRA PRADESH
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April 24, 2007 |
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SARADA TRADERS Vs. STATE OF ANDHRA PRADESH
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February 12, 2007 |
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SAYAM ZAFAR Vs. A C S T
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June 19, 2007 |
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SHANTADURGA TRANSPORT COMPANY PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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December 19, 2007 |
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SHYAM OIL CO. Vs. STATE OF ANDHRA PRADESH
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August 23, 2007 |
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SIVA PAPER MART, WARANGAL Vs. STATE OF ANDHRA PRADESH
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March 15, 2007 |
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SOFT FOAM INDUSTRIES (P) LTD. Vs. STATE OF ANDHRA PRADESH
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November 26, 2007 |
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SREE RAYALASEEMA ALKALIES AND ALLIED PRODUCTS Vs. STATE OF ANDHRA PRADESH
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August 23, 2007 |
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SRI ACHINTA BHARALI Vs. S T O SILIGURI RANGE
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June 20, 2007 |
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SRUJANA FABRICATORS AND ENGINEERS LIMITED Vs. STATE OF ANDHRA PRADESH
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November 15, 2007 |
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STATE OF ANDHRA PRADESH Vs. LAXMI AGENCIES
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March 23, 2007 |
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SURJIT SINGH CHAWLA Vs. CTO CENTRAL SECTION
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June 28, 2007 |
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SWASTIK TRADING CORPORATION Vs. SALES TAX OFFICER, SILIGURI RANGE AND ORS.
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August 27, 2007 |
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THE BOMBAY DYEING MANUFACTURING COMPANY LTD. Vs. STATE OF ANDHRA PRADESH
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January 29, 2007 |
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THE INDUSTRIAL FINANCE CORPORATION OF INDIA LTD. Vs. STATE OF ANDHRA PRADESH
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August 6, 2007 |
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THERMAX LIMITED Vs. STATE OF ANDHRA PRADESH
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January 25, 2007 |
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VENUS TECHNOLOGIES Vs. STATE OF ANDHRA PRADESH
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March 28, 2007 |
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VINAR SYSTEM (P) LIMITED Vs. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS.
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November 30, 2007 |
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VISHAL BEER & WINES Vs. STATE OF ANDHRA PRADESH
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November 19, 2007 |
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VORION CHEMICALS AND DISTILLERIES LIMITED Vs. STATE OF ANDHRA PRADESH
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November 8, 2007 |
LOGIN